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AADIL AHMAD BHAT Vs. UNION TERRITORY OF J&K
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May 9, 2022 |
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AAKIB HUSSAIN BHAT Vs. UNION TERRITORY OF J&K
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October 19, 2022 |
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AAQIB RASOOL MAGRAY Vs. J&K STATE BOARD OF SCHOOL EDUCATION
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July 29, 2022 |
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AAR KAY ELECTRONIC Vs. J&K SPL. TRIBUNAL
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April 13, 2022 |
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AASHIQ HUSSAIN MIR Vs. UNION TERRITORY OF J&K
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June 2, 2022 |
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AB. GANI BHAT Vs. ABDUL RASHID SAHAF
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May 25, 2022 |
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AB. RAHIM JETH Vs. STATE OF J&K
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March 29, 2022 |
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AB. RASHEED BHAT Vs. HDFC BANK LTD.
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October 21, 2022 |
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ABDUL AHAD PEER. Vs. UNION TERRITORY OF J&K
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November 1, 2022 |
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ABDUL AHAD SHERGOJRY Vs. STATE OF J&K
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June 2, 2022 |
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ABDUL AZIZ BHAT Vs. MOHAMMAD IQBAL BHAT
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December 16, 2022 |
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ABDUL BARI GANIE Vs. GHULAM HASSAN DAR
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December 30, 2022 |
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ABDUL BARI NAIK Vs. STATE OF J&K
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August 29, 2022 |
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ABDUL HAMEED BHAT Vs. UNION TERRITORY OF J&K
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August 23, 2022 |
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ABDUL HAMID Vs. STATE OF J&K
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February 22, 2022 |
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ABDUL HAMID DAR Vs. UT OF J&K
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September 20, 2022 |
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ABDUL HAMID MIR Vs. KHALIDA
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March 2, 2022 |
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ABDUL HAQ ZARGAR Vs. SHAFIA AKHTER
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January 31, 2022 |
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ABDUL JABBAR MIR Vs. UNION TERRITORY OF J&K
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September 16, 2022 |
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ABDUL KARIM KHUROO Vs. UNION TERRITORY OF J&K
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March 2, 2022 |
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ABDUL KHALIQ Vs. UT OF JAMMU AND KASHMIR
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September 19, 2022 |
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ABDUL KHALIQ Vs. UT OF JAMMU AND KASHMIR
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September 22, 2022 |
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ABDUL KHALIQ KHAN Vs. UNION TERRITORY OF J&K
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February 3, 2022 |
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ABDUL KHALIQ NAJAR Vs. UT OF J&K
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June 2, 2022 |
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ABDUL KHALIQ RATHER Vs. STATE OF J&K
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May 24, 2022 |
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ABDUL MAJEED BHAT Vs. UT OF J&K
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July 21, 2022 |
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ABDUL MAJEED GANIE Vs. ABDUL RAHIM BHAT
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September 14, 2022 |
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ABDUL MAJEED LONE Vs. UNION TERRITORY OF J&K
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January 31, 2022 |
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ABDUL MAJID Vs. UNION TERRITORY OF J & K
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March 16, 2022 |
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ABDUL MAJID KHAN Vs. UT OF J&K
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May 12, 2022 |
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ABDUL MAJID MAGRAY Vs. SATE OF J&K
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May 18, 2022 |
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ABDUL MAJID WANI Vs. UNION TERRITORY OF J. & K.
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May 13, 2022 |
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ABDUL QAYOOM BHAT Vs. DANISH UL ISLAM
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March 28, 2022 |
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ABDUL RAHIM RATHER Vs. STATE OF J&K
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August 17, 2022 |
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ABDUL RAHIM SHALLA Vs. UNION OF INDIA
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July 25, 2022 |
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ABDUL RASHID DAR Vs. REYAZ AHMAD KUCHAY
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November 11, 2022 |
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ABDUL RASHID DURRANI Vs. STATE OF JK
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October 11, 2022 |
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ABDUL RASHID MALIK Vs. UT OF J&K
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July 22, 2022 |
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ABDUL RASHID MIR Vs. U.T OF J&K
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December 15, 2022 |
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ABDUL RASHID WANI Vs. UT OF J&K
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June 28, 2022 |
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ABDUL RASHID WANI Vs. STATE OF J & K
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November 4, 2022 |
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ABDUL RAZAK AHANGAR Vs. STATE OF J&K
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August 10, 2022 |
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ABDUL RAZAK DAR Vs. STATE OF J&K
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May 25, 2022 |
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ABDUL REHMAN DAR Vs. STATE OF J&K
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June 3, 2022 |
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ABDUL REHMAN MIR Vs. QAFFIA BEGUM
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April 28, 2022 |
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ABHISHAKE SHARMA Vs. UT OF J&K
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May 21, 2022 |
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ABID AHMAD DAR Vs. UNION TERRITORY OF JK
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December 13, 2022 |
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ABID AHMAD KHAN Vs. UT OF J&K
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July 26, 2022 |
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ABID HUSSAIN MIR Vs. UNION TERRITORY OF J&K
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May 21, 2022 |
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ABIDA AFZAL Vs. STATE ELECTION COMMISSION
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December 5, 2022 |
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ADARSH GUPTA Vs. BHARAT BHUSHAN
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February 22, 2022 |
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ADIL AHMAD DAR Vs. UNION TERRITORY OF J&K
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October 13, 2022 |
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ADIL FAROOQ MIR Vs. STATE OF J&K
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May 10, 2022 |
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ADIL MANZOOR MIR Vs. UNION TERRITORY OF J&K
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January 27, 2022 |
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ADIL MANZOOR MIR Vs. U.T OF J&K
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August 2, 2022 |
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ADNAN HASSAN KHAN Vs. IRSHAD AHMAD KAMILI
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August 4, 2022 |
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AFAQ AHMAD KHAN Vs. UT OF J&K
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August 29, 2022 |
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AFSHANA HASSAN Vs. UT OF J&K
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July 21, 2022 |
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AHAD RESHI Vs. JOINT FINANCIAL COMMISSIONER
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July 27, 2022 |
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AHDOOS BAKERS PVT. LTD Vs. UT OF J&K
|
July 16, 2022 |
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AHMADULLAH TANTRAY Vs. GHULAM QADIR RESHI
|
January 28, 2022 |
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AIJAZ AHMAD BHAT Vs. UT OF J&K
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April 28, 2022 |
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AIJAZ AHMAD PANDIT Vs. STATE
|
January 28, 2022 |
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AIJAZ AHMAD SOFI Vs. UT OF J&K
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August 26, 2022 |
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AIJAZ AHMAD WAWA Vs. UT OF J&K
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August 30, 2022 |
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AIJAZ HUSSAIN PARRA Vs. STATE OF J&K
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August 1, 2022 |
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AJAY KUMAR AGARWAL Vs. UNION TERRITORY OF JK
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May 12, 2022 |
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AJAY SHARMA Vs. UNION OF INDIA
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February 11, 2022 |
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AJIT SINGH Vs. RAJ DALUJA
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April 12, 2022 |
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AKASH KHARKA Vs. UT OF J&K
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December 30, 2022 |
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ALI HUSSAIN Vs. UNION TERRITORY OF J&K
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July 6, 2022 |
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ALI MOHAMMAD Vs. UT OF J&K
|
July 26, 2022 |
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ALI MOHAMMAD Vs. UT OF LADAKH
|
May 21, 2022 |
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ALI MOHAMMAD GUJAR Vs. DIRECTOR GENERAL OF POLICE
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March 30, 2022 |
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ALI MOHAMMAD RATHER Vs. STATE OF JAMMU & KASHMIR
|
June 29, 2022 |
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ALI MOHAMMAD RESHI Vs. STATE OF J&K
|
May 6, 2022 |
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ALI MOHD. PARRAY Vs. COMMISSIONER SECRETARY DEPARTMENT OF RURAL DEVELOPMENT GOVT
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October 17, 2022 |
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ALL J&K YOUTH WELFARE ORGANIZATION Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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June 28, 2022 |
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ALSON MOTORS Vs. STATE OF JK
|
August 16, 2022 |
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ALTAF AHMAD AHANGER Vs. UT OF J&K
|
January 31, 2022 |
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ALTAF AHMAD BHAT Vs. MANZOOR AHMAD BHAT
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February 21, 2022 |
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ALTAF AHMAD ZARGAR Vs. SANA
|
September 2, 2022 |
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ALTAF HUSSAIN Vs. STATE OF J&K
|
May 18, 2022 |
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ALTAF HUSSAIN BEG Vs. SHAKEEL-UR-REHMAN BHAT
|
June 28, 2022 |
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AMAR ROLLER FLOUR MILLS Vs. FOOD CORPORATION OF INDIA
|
May 9, 2022 |
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AMAR SINGH YADAV Vs. UNION OF INDIA
|
May 9, 2022 |
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AMBIKA Vs. UT OF J&K
|
April 4, 2022 |
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AMINA BEGUM Vs. STATE OF J AND K
|
October 27, 2022 |
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AMINA NASEEM Vs. VISHWA BHARTI WOMENS WELFARE INSTITUTION
|
August 29, 2022 |
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AMIR HASSAN MIR Vs. UT OF J&K
|
March 28, 2022 |
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AMIT ANGRAL Vs. MONA SHARMA
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September 2, 2022 |
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AMIT KUMAR Vs. UT OF J&K
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April 7, 2022 |
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AMIT PATHANIA AND ANOTHER Vs. UNION OF INDIA
|
September 21, 2022 |
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AMIT SHARMA Vs. UT OF J&K
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August 23, 2022 |
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AMRISH KHAJURIA, ASHOK KUMAR Vs. UT OF JAMMU AND KASHMIR
|
February 21, 2022 |
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ANIL KUMAR RAI Vs. UNION OF INDIA
|
August 5, 2022 |
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ANIL SINGH Vs. UT OF J&K
|
April 28, 2022 |
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ANIS AHMAD CHOUDHARY Vs. STATE OF J&K
|
August 4, 2022 |
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ANITA DEVI Vs. STATE OF J&K
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February 25, 2022 |
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ANITA MEHTA Vs. GULKAND HUES PRIVATE LTD.
|
June 27, 2022 |
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ANITA RANI Vs. STATE OF J&K
|
July 15, 2022 |
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AQIB AHMAD PINCHOO Vs. UNION TERRITORY OF J&K
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July 5, 2022 |
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AQUIB AHMAD REGOO Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
December 19, 2022 |
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ARFANA PARVEEN Vs. UT OF J&K
|
September 9, 2022 |
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ARIF AHMAD KHAN Vs. UT OF J&K
|
May 27, 2022 |
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ARIF AHMAD MALLA Vs. UT OF J&K
|
April 6, 2022 |
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ARIF MANZOOR SHEIKH Vs. GOVERNMENT OF J&K
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May 18, 2022 |
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ARIFA JAN Vs. UT OF J&K
|
May 9, 2022 |
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ARJUN SINGH Vs. BALBIR SINGH
|
April 8, 2022 |
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ARSHAD HUSSAIN Vs. GENERAL OFFICER COMMANDING
|
January 28, 2022 |
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ARSHAD IQBAL KENU. Vs. STATE OF J&K
|
June 3, 2022 |
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ARSHID AHMAD LONE Vs. STATE OF J&K
|
June 28, 2022 |
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ARVIND SAMYAL Vs. UT OF J&K
|
March 7, 2022 |
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ASGHAR HUSSAIN Vs. DISTRICT & SESSIONS JUDGE KARGIL
|
September 13, 2022 |
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ASHIQ HUSSAIN DAR Vs. UNION TERRITORY OF J&K
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May 10, 2022 |
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ASHIQ HUSSAIN GASSI Vs. UNION TERRITORY OF J&K
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June 3, 2022 |
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ASHISH DAMIJA MANORMA DHAMIJA Vs. UT OF J&K
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August 4, 2022 |
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ASHOK KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 21, 2022 |
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ASHOK KUMAR Vs. UNION TERRITORY OF J AND K
|
April 25, 2022 |
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ASHOK KUMAR SARNGAL Vs. STATE OF J&K
|
September 7, 2022 |
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ASHU KUMAR Vs. PROVINCIAL REHABILITATION OFFICER JAMMU
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March 7, 2022 |
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ASHUTOSH SHARMA Vs. UNION TERRITORY OF J&K
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October 17, 2022 |
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ASSADULLAH PARRAY Vs. UNION TERRITORY OF J&K
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May 11, 2022 |
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AVNIT SINGH Vs. UT J&K
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March 11, 2022 |
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AZAD AHMAD SHAH Vs. UNION TERRITORY OF J&K
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December 6, 2022 |
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AZIZ DAR Vs. FINANCIAL COMMISSIONER
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May 20, 2022 |
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AZRA Vs. MOHAMMAD AFZAL BAGHAT
|
November 10, 2022 |
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AZRA ALTAF Vs. UT OF J&K
|
April 25, 2022 |
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B.R. SCHOOL OF NURSING GANGYAL JAMMU Vs. J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
February 23, 2022 |
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BABBAR KHAN Vs. UNION TERRITORY OF J&K
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February 25, 2022 |
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BABU RAM SHARMA Vs. ANU RADHA GUPTA
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August 3, 2022 |
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BADRI NATH Vs. UT OF J&K
|
August 4, 2022 |
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BADRI NATH KOUL Vs. STATE OF J & K
|
October 29, 2022 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. GULSHAN KUMAR
|
December 15, 2022 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ABDUL AHAD BHAT
|
June 29, 2022 |
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BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. MOHAMMAD ASHRAF DAR
|
June 30, 2022 |
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BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. MOHAMMAD YOUSUF WANI
|
February 21, 2022 |
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BALKAR SINGH Vs. UT OF J&K
|
December 15, 2022 |
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BALWANT SINGH Vs. STATE OF J&K
|
December 26, 2022 |
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BANK OF BARODA Vs. BUSHAN LAL GUPTA
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March 3, 2022 |
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BARKAT ALI MALIK Vs. UNION TERRITORY OF J&K
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December 27, 2022 |
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BASHIR AHMAD BHAT Vs. GHULAM HASSAN BHAT
|
September 15, 2022 |
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BASHIR AHMAD BHAT Vs. STATE OF J&K
|
November 10, 2022 |
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BASHIR AHMAD CHAUHAN Vs. UT OF J&K
|
October 18, 2022 |
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BASHIR AHMAD DADA Vs. GHULAM MOHI UD DIN
|
August 24, 2022 |
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BASHIR AHMAD DAR Vs. J&K GRAMEEN BANK
|
November 25, 2022 |
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BASHIR AHMAD DAR Vs. UT OF J&K
|
July 15, 2022 |
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BASHIR AHMAD GANIE Vs. FAROOQ AHMAD RATHER
|
April 25, 2022 |
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BASHIR AHMAD GOJAR Vs. UNION TERRITORY OF J&K
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May 21, 2022 |
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BASHIR AHMAD KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
October 7, 2022 |
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BASHIR AHMAD KOKA Vs. UT OF J&K
|
April 19, 2022 |
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BASHIR AHMAD MALIK Vs. UNION TERRITORY OF J&K
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September 16, 2022 |
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BASHIR AHMAD MIR Vs. STATE OF J&K
|
July 4, 2022 |
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BASHIR AHMAD SHEIKH Vs. UNION TERRITORY OF JK
|
May 5, 2022 |
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BASHIR AHMAD TAK Vs. FINANCIAL COMMISSIONER REVENUE
|
August 1, 2022 |
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BASHIR AHMAD WANI Vs. JAMMU AND KASHMIR GRAMEEN BANK
|
August 22, 2022 |
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BASHIR AHMAD WANI Vs. UNION TERRITORY OF J&K
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July 1, 2022 |
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BASHIR AHMAD WANI Vs. JAMMU AND KASHMIR GRAMEEN BANK
|
August 23, 2022 |
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BASHIR AHMED Vs. UT OF J&K
|
November 2, 2022 |
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BASHIR AHMED Vs. STATE OF J&K
|
February 22, 2022 |
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BASHIR AHMED Vs. UNION TERRITORY OF J&K
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September 20, 2022 |
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BGE MFB JV Vs. UNION OF INDIA
|
May 9, 2022 |
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BHAGWAN DASS Vs. B.O.C.A.A
|
October 28, 2022 |
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BHAGWANA DEVI Vs. UNION OF INDIA
|
November 2, 2022 |
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BHARAT BHUSHAN Vs. J&K SPECIAL TRIBUNAL
|
February 14, 2022 |
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BHARAT BHUSHAN SURI. Vs. MOHAMMAD SHOIB
|
September 30, 2022 |
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BHARAT PARIVAHAN Vs. UNITED INDIA INSURANCE CO. LTD.
|
October 17, 2022 |
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BHARTI AIRTEL LIMITED COMPANY Vs. MALIK MUSHTAQ
|
August 24, 2022 |
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BHAT AB. URBAN BI AFTAF Vs. UT OF JAMMU AND KASHMIR
|
June 27, 2022 |
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BHUPINDER MOHAN SHARMA Vs. KANWAR SHAKTI PARTAP SINGH PARMAR
|
April 11, 2022 |
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BILAL AHMAD GANIE Vs. UNION TERRITORY OF J&K
|
November 17, 2022 |
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BILAL AHMAD MIR Vs. UT OF J&K
|
July 15, 2022 |
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BILAL AHMAD NENGROO Vs. UT OF J&K
|
June 27, 2022 |
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BILAL AHMAD SHEIKH Vs. UT OF J&K
|
July 5, 2022 |
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BINDU SINGH JAMWAL Vs. UT OF J&K
|
December 20, 2022 |
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BIR SINGH Vs. STATE OF J&K
|
August 31, 2022 |
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BISMA RASOOL Vs. UNION TERRITORY OF J&K
|
September 1, 2022 |
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BITTU GOURIA Vs. UNION TERRITORY OF J&K
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October 19, 2022 |
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BITTU GUPTA Vs. PAWAN KUMAR
|
March 16, 2022 |
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CADILA PHARMACEUTICALS LIMITED AND ORS Vs. DRUG INSPECTOR, KATHUA
|
September 22, 2022 |
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CADILA PHARMACEUTICALS LTD Vs. ANIL DOGRA
|
April 1, 2022 |
|
CENTAUR HOTEL OFFICERS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
April 27, 2022 |
|
CHAMPA DEVI Vs. STATE OF J&K
|
July 26, 2022 |
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CHANDER KANT Vs. UT OF J&K
|
November 18, 2022 |
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CHANDRA CHINAR BADA AKHADA UDASIN SOCIETY Vs. UNION TERRITORY OF J&K
|
April 5, 2022 |
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CHANDU RAM Vs. UNION TERRITORY OF J&K
|
April 11, 2022 |
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CHENAB TEXTILE MILLS Vs. STATE OF J&K
|
November 9, 2022 |
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CHOWDHARY NIZAM UD DIN KHATANA Vs. UNION TERRITORY OF J&K
|
December 28, 2022 |
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CIPLA LIMITED Vs. STATE OF JAMMU & KASHMIR
|
September 30, 2022 |
|
COLLECTOR LAND ACQUISITION Vs. SHAM LAL
|
November 18, 2022 |
|
COMMISSIONER OF CGST AND CENTRAL EXCISE JAMMU Vs. SARASWATI AGRO CHEMICALS PVT. LTD
|
November 21, 2022 |
|
COMMISSIONER OF COMMERCIAL TAXES Vs. J&K STATE SALES TAX TRIBUNAL
|
September 30, 2022 |
|
CONSTRUCTION ENGINEERS Vs. UNION OF INDIA
|
December 20, 2022 |
|
CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. J&K SPECIAL TRIBUNAL
|
January 28, 2022 |
|
CUSTODIAN GENERAL Vs. J AND K SPL TRIBUNAL
|
September 20, 2022 |
|
DANISH ABDULLAH BHAT Vs. UT OF J&K
|
July 8, 2022 |
|
DARSHAN KUMAR MEHRA Vs. MOHD ALFAT
|
November 14, 2022 |
|
DARSHAN SINGH Vs. INDRU DEVI
|
August 16, 2022 |
|
DAVINDER SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 16, 2022 |
|
DELTA ELECTRICALS Vs. UCO BANK
|
March 28, 2022 |
|
DES RAJ Vs. STATE OF J & K
|
November 18, 2022 |
|
DESH RATTAN DUBEY Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
December 15, 2022 |
|
DESHBIR SINGH Vs. UNION TERRITORY OF J&K
|
June 2, 2022 |
|
DEV RAJ Vs. SAT PAL
|
September 8, 2022 |
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DEVINDERA NATH GIRI Vs. STATE OF J&K
|
April 5, 2022 |
|
DHANATAR SINGH Vs. BHUPINDER SINGH
|
May 9, 2022 |
|
DHARAM SINGH Vs. UNION TERRITORY OF J&K
|
June 1, 2022 |
|
DHARMARTH COUNCIL Vs. STATE OF JAMMU & KASHMIR
|
August 31, 2022 |
|
DINESH SINGH Vs. STATE OF J&K
|
July 27, 2022 |
|
DIRECTOR GENERAL, ALL INDIA RADIO Vs. CASUAL LABOUR EMPLOYEES ASSOCIATION, RADIO KASHMIR, SRINAGAR.
|
February 24, 2022 |
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DIRECTOR, SPLENDOR LANDBASE LTD. Vs. A.M. MIR INDIA HANDICRAFTS PVT. LTD.
|
May 25, 2022 |
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EMM ESS TRADERS Vs. UT OF J&K
|
September 7, 2022 |
|
ENGINEERING CONTROL Vs. BANDAY INFRATECH PVT. LTD
|
July 8, 2022 |
|
FAHEEM SULTAN GOJREE Vs. UT OF J&K
|
August 12, 2022 |
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FAHMEEDA BANO Vs. MOHAMMAD AKRAM MALIK
|
May 5, 2022 |
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FAISAL HASSAN NAIKOO Vs. UNION TERRITORY OF J&K
|
December 7, 2022 |
|
FAIZAN AKHTER BHAT Vs. UT OF J&K
|
October 18, 2022 |
|
FAIZAN AMIN Vs. UNION OF INDIA
|
July 7, 2022 |
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FAOOR AHMAD SHAH Vs. UT OF J&K
|
April 27, 2022 |
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FARHAT MIR Vs. UNION TERRITORY OF J&K
|
February 25, 2022 |
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FAROOQ AHMAD Vs. STATE OF JAMMU & KASHMIR
|
September 26, 2022 |
|
FAROOQ AHMAD BEIGH Vs. UT OF JAMMU AND KASHMIR
|
April 8, 2022 |
|
FAROOQ AHMAD BHAT Vs. SYED BASHARAT SALEEM
|
September 2, 2022 |
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FAROOQ AHMAD CHOPAN Vs. UNION TERRITORY OF J&K
|
November 4, 2022 |
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FAROOQ AHMAD GANIE Vs. UNION TERRITORY OF J&K
|
July 28, 2022 |
|
FAROOQ AHMAD MAGRAY Vs. UT OF J&K
|
March 17, 2022 |
|
FAROOQ AHMAD MISGAR Vs. UT OF J&K
|
May 24, 2022 |
|
FAROOQ AHMAD SANGOO Vs. STATE OF J&K
|
August 5, 2022 |
|
FAROOQ AHMAD WANI Vs. ABDUL KHALIQ
|
May 17, 2022 |
|
FAYAZ AHMAD BHAT Vs. UNIVERSITY OF KASHMIR
|
May 21, 2022 |
|
FAYAZ AHMAD DANDROO Vs. PUNJAB NATIONAL BANK
|
March 28, 2022 |
|
FAYAZ AHMAD MIR Vs. UT OF J&K
|
July 21, 2022 |
|
FAYAZ AHMAD SHEIKH Vs. MUSHTAQ AHMAD KHAN
|
July 15, 2022 |
|
FERHAT SALEEM Vs. UNION TERRITORY OF J&K
|
January 21, 2022 |
|
FURQAN AHMAD SHAH Vs. UT OF J&K
|
April 21, 2022 |
|
GAGGU DIN Vs. UNION TERRITORY OF J&K
|
August 5, 2022 |
|
GALAXY TRANSPORT AGENCIES Vs. UT OF J&K
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March 7, 2022 |
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GARO Vs. MEMBER, J&K SPECIAL TRIBUNAL JAMMU
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December 5, 2022 |
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GENERAL OFFICER COMMANDING (GOC) Vs. MAHAVIR PARSAD AGGARWAL
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January 28, 2022 |
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GHULAM AHMAD BHAT Vs. UT OF J&K
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September 28, 2022 |
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GHULAM AHMAD WANI Vs. U.T. OF J&K
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June 28, 2022 |
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GHULAM FATIMA Vs. STATE OF J&K
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March 10, 2022 |
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GHULAM HASSAN Vs. STATE OF J&K
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February 3, 2022 |
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GHULAM HASSAN KHANYARI Vs. REYAZ AHMAD BHAT
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July 13, 2022 |
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GHULAM JEELANI KHAN Vs. J&K SPL. TRIBUNAL
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October 29, 2022 |
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GHULAM MOHAMMAD DAR Vs. MOHAMMAD AMIN DAR
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May 18, 2022 |
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GHULAM MOHAMMAD KUMAR Vs. STATE
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September 8, 2022 |
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GHULAM MOHAMMAD MIR Vs. STATE OF JAMMU AND KASHMIR
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May 6, 2022 |
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GHULAM MOHAMMAD MIR Vs. MOHAMMAD AKBAR THOKER
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July 7, 2022 |
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GHULAM MOHAMMAD NAIKOO Vs. ABDUL QAYOOM WANI
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July 18, 2022 |
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GHULAM MOHAMMAD PALLA Vs. UNION OF INDIA
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August 26, 2022 |
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GHULAM MOHAMMAD SHAH Vs. GHULAM QADIR RATHER
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October 17, 2022 |
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GHULAM MOHAMMAD SOFI Vs. UNION OF INDIA
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July 5, 2022 |
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GHULAM MOHD. BHAT Vs. NARCOTICS CONTROL BUREAU
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September 16, 2022 |
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GHULAM MOHI UD DIN Vs. UNION TERRITORY OF J&K
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April 25, 2022 |
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GHULAM MOHI UD DIN DAR Vs. UT OF J&K THROUGH P/S CRIME BRANCH
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January 14, 2022 |
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GHULAM MOHI-UD-DIN KOKA Vs. FINANCIAL COMMISSIONER
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September 28, 2022 |
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GHULAM MUSTAFA Vs. UT OF J&K
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May 19, 2022 |
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GHULAM MUSTAFA BATT Vs. UNION TERRITORY OF J&K
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August 31, 2022 |
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GHULAM MUSTAFA BATT Vs. UNION TERRITORY OF J&K
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May 25, 2022 |
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GHULAM NABI MALIK Vs. UNION TERRITORY OF J&K
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February 3, 2022 |
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GHULAM NABI MIR Vs. UNION TERRITORY OF J&K
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July 8, 2022 |
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GHULAM NABI MIR Vs. JAMMU AND KASHMIR BANK LIMITED
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March 28, 2022 |
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GHULAM NABI SHEIKH Vs. STATE OF JAMMU AND KASHMIR
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March 17, 2022 |
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GHULAM NABI SHEIKH Vs. UT OF J&K THROUGH AAG
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March 3, 2022 |
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GHULAM QADIR MIR Vs. UT OF J&K
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February 4, 2022 |
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GHULAM QADIR MIR Vs. UT OF J&K
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April 22, 2022 |
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GHULAM QADIR WANI Vs. J&K SPECIAL TRIBUNAL
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March 8, 2022 |
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GHULAM RASOOL MUGHAL Vs. GH. AHMAD HAJAM
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May 10, 2022 |
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GOWHAR NAZIR MALLA Vs. STATE
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July 8, 2022 |
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GOWHER AHMAD NAJAR Vs. UT OF J&K
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July 25, 2022 |
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GRAVITY CONCRETE SOLUTIONS PVT. LTD. Vs. JAMMU AND KASHMIR BANK LTD.
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July 18, 2022 |
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GUL MOHAMMAD MATOO Vs. UT OF J&K
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August 5, 2022 |
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GULA BHAT Vs. UT OF J&K
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March 2, 2022 |
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GULL MOHAMMAD Vs. UNION TERRITORY OF J&K
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August 10, 2022 |
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GULZAR AHMAD SHAH Vs. ANGREZ SINGH RANA
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July 19, 2022 |
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GULZAR AHMAD WANI Vs. UNION TERRITORY OF J&K
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November 9, 2022 |
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GULZAR AHMED Vs. UNION TERRITORY OF J&K
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August 24, 2022 |
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GULZAR HUSSAIN Vs. UNION TERRITORY OF J&K
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May 30, 2022 |
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HAFIZA BEGUM Vs. SHAMS DIN BHAT
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November 16, 2022 |
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HAJI HILAL MEHMOOD DAR Vs. WAHEEDA MIR
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April 8, 2022 |
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HALEEMA BANO Vs. UT OF J&K
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July 20, 2022 |
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HALEEMA BANO Vs. HEEMALI
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January 17, 2022 |
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HAMEED ULLAH BADROO Vs. ALI MOHAMMAD BASDROO
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August 29, 2022 |
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HAMID FAROOQ BHAT Vs. UT OF J&K
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August 12, 2022 |
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HAMIDULLAH MIR Vs. UNION TERRITORY OF J&K
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September 1, 2022 |
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HANIFA DEVA AND OTHERS ARSHAD HUSSAIN Vs. DIRECTOR SKIMS
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July 5, 2022 |
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HANS RAJ Vs. STATE OF J&K
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April 20, 2022 |
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HARBHAJAN SINGH Vs. BUA DITTA BHAGAT
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March 8, 2022 |
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HARDEV SINGH Vs. UT OF J&K
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February 7, 2022 |
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HARINDER SINGH Vs. UNION TERRITORY OF J&K
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June 1, 2022 |
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HARIS MAJEED BHAT Vs. UT OF J&K
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April 20, 2022 |
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HARJEET SINGH RAINA Vs. UNIVERSITY OF JAMMU
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May 13, 2022 |
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HARSARAN SINGH MAINI Vs. STATE OF J&K
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February 21, 2022 |
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HARSHWARDHAN SINGH Vs. TRILOKI NATH SATISH KUMAR
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July 27, 2022 |
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HAYAT AHMAD BHAT Vs. UT OF J&K
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June 29, 2022 |
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HAYAT AHMAD ZARGAR Vs. JAMMU & KASHMIR BANK LIMITED
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September 5, 2022 |
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HAYAT KHAN Vs. UT OF J&K
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June 3, 2022 |
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HEAM DEVI Vs. J&K SPECIAL TRIBUNAL
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May 7, 2022 |
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HIGH COURT OF JAMMU AND KASHMIR Vs. DUNI CHAND SAGOTRA
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February 15, 2022 |
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HILAL AHMAD BHAT Vs. UNION TERRITORY OF JK
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February 17, 2022 |
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HILAL AHMAD NAQASH Vs. STATE OF JAMMU AND KASHMIR
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October 19, 2022 |
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HILAL AHMAD PEER Vs. UNION TERRITORY OF J&K
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May 25, 2022 |
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HILAL AHMAD WANI Vs. UT OF J&K
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July 18, 2022 |
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HUZAIF MUSHTAQ MATOO Vs. UT OF J&K
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October 19, 2022 |
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IMRAN SADIQ THAKOO Vs. UNION TERRITORY OF J&K
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October 13, 2022 |
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IMTIYAZ AHMAD CHIKLA Vs. UT OF J&K
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July 18, 2022 |
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IMTIYAZ AHMAD LONE Vs. U.T. OF J&K
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July 29, 2022 |
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IMTIYAZ AHMAD QURESHI Vs. UNION TERRITORY OF J&K
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April 7, 2022 |
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IMTIYAZ HUSSAIN QADRI Vs. UT OF J&K
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October 21, 2022 |
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INDAR KRISHAN RAINA Vs. UNION OF INDIA
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June 3, 2022 |
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INDER KUMAR Vs. UNION TERRITORY OF J&K
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July 4, 2022 |
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INDRA THAKUR Vs. STATE
|
October 17, 2022 |
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INHABITANTS OF SIRGWARI, KISHTWAR Vs. SAYED NAYEEM AHMED, C. E. PMGSY.
|
February 15, 2022 |
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INHABITANTS OF VILLAGES SAGAR SWARI KALA JHANGER AND SARI JAMOLA Vs. UT OF J&K
|
September 19, 2022 |
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INSHA SAMI BABA Vs. STATE OF JAMMU AND KASHMIR
|
May 9, 2022 |
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IQBAL JAFFER DAR Vs. UNION TERRITORY OF J&K
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November 23, 2022 |
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IRFAN AHMAD MALLA Vs. SHO POLICE STATION DANGIWACHA
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July 12, 2022 |
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IRFAN AHMAD MIR Vs. GOVERNMENT
|
June 3, 2022 |
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IRSHAD AHMAD BABA Vs. UT OF J&K
|
August 31, 2022 |
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IRSHAD AHMAD MIR Vs. STATE OF J&K
|
May 9, 2022 |
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IRSHAD AHMAD RESHI Vs. GOVERNMENT OF J&K
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June 27, 2022 |
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IRSHAD AHMAD ZARGAR Vs. SABEETA BASHIR
|
April 5, 2022 |
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ISHFAQ AHMAD GANIE Vs. UNION TERRITORY OF J&K
|
September 2, 2022 |
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ISHFAQ AHMAD KHAN Vs. STATE OF J&K
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July 5, 2022 |
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ISHFAQ AHMAD NAJAR Vs. STATE OF J&K
|
April 8, 2022 |
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ISHFAQ NABI DAR Vs. UT OF JAMMU AND KASHMIR
|
September 20, 2022 |
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ISHTIYAQ AZAM BHAT Vs. GOVERNMENT OF J&K
|
November 4, 2022 |
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ISLAMIA COLLEGE OF SCIENCE & COMMERCE Vs. ASMA SHAW
|
February 25, 2022 |
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J AND K YATEEM FOUNDATION TRUST Vs. MOHAMMAD AHSAN RATHER
|
January 27, 2022 |
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J&K DHARMARTH TRUST COUNCIL Vs. TARA CHAND
|
March 25, 2022 |
|
J&K INTEGRATED TEXTILE PARK LIMITED Vs. UNION OF INDIA
|
October 14, 2022 |
|
J&K PUBLIC SERVICE COMMISSION Vs. RAJEEV GUPTA
|
May 5, 2022 |
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JABEENA AFROZ Vs. AUTHORIZED OFFICER, IMPAIRED ASSETS, PORTFOLIO MANAGEMENT DEPARTMENT
|
May 9, 2022 |
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JAFFAR HAJAM Vs. CHAIRMAN AND MANAGING DIRECTOR
|
July 7, 2022 |
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JAFFER HUSSAIN LONE Vs. SUPERINTENDENT OF POLICE KUPWARA
|
April 7, 2022 |
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JAGDISH RAJ Vs. UT OF J&K
|
May 21, 2022 |
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JAHANGIR AHMAD BHAT Vs. GOVERNMENT OF J&K
|
September 16, 2022 |
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JAHANGIR AHMAD KHAR Vs. UT OF J&K
|
June 27, 2022 |
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JAI GANESH DISPOSALS Vs. UNION OF INDIA
|
April 13, 2022 |
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JALAL UD DIN GANAI Vs. UNION TERRITORY OF J&K
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August 24, 2022 |
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JAMEELA AKHTER Vs. UNION TERRITORY OF J&K
|
October 17, 2022 |
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JAMMU AND KASHMIR BANK LTD Vs. GHULAM SARWAR FAROOQI
|
July 22, 2022 |
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JAMMU AND KASHMIR BANK LTD Vs. MANZOOR AHMAD QASBA
|
March 24, 2022 |
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JAMSHEED AHMAD BHAT Vs. GOVERNMENT OF J&K
|
April 27, 2022 |
|
JASWANT KOUR Vs. STATE OF J&K
|
February 21, 2022 |
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JASWINDER SINGH Vs. SHANTI DEVI
|
February 17, 2022 |
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JAVAID AHMAD AKHOON Vs. UNION TERRITORY OF JK
|
December 15, 2022 |
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JAVAID AHMAD BATOO. Vs. STATE OF J&K
|
September 30, 2022 |
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JAVAID AHMAD DAR Vs. UT OF J&K THROUGH P/S YARIPORA
|
October 21, 2022 |
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JAVAID AHMAD NAJAR Vs. UNION TERRITORY OF J&K
|
February 3, 2022 |
|
JAVAID AHMAD NAJAR Vs. UT OF J&K
|
May 23, 2022 |
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JAVAID AHMAD QADRI Vs. NAZAR MOHAMMAD DAR
|
April 12, 2022 |
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JAVAID IQBAL ITOO Vs. UNION TERRITORY OF J&K
|
December 6, 2022 |
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JAVED AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
February 16, 2022 |
|
JAVED AHMAD BHAT Vs. STATE OF J & K
|
October 29, 2022 |
|
JAVEED AHMAD BHAT Vs. UT OF J&K
|
July 18, 2022 |
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JAVID AHMAD DAR Vs. U.T. OF J&K
|
October 18, 2022 |
|
JAVID AHMAD MIR Vs. UTOF J&K
|
April 28, 2022 |
|
JAVID AHMAD MIR Vs. U.T. OF J&K
|
July 29, 2022 |
|
JAVID AHMAD NAIK Vs. STATE OF J&K
|
June 28, 2022 |
|
JAVID AHMAD SHAH Vs. UNION TERRITORY OF J&K
|
September 13, 2022 |
|
JAVID ISMAIL BARA Vs. UT OF J&K
|
November 22, 2022 |
|
JK MONTESSORI SCHOOL Vs. STATE OF J&K
|
December 30, 2022 |
|
JK STATIONERS Vs. STATE OF J&K
|
September 2, 2022 |
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JUNAID HAROON RASHID RATHER Vs. U.T. OF J&K
|
July 29, 2022 |
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JUNAID HASSAN MASOODI Vs. UT OF J&K
|
August 1, 2022 |
|
K.C. GRAND Vs. J&K BANK LTD.
|
May 9, 2022 |
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KAISAR AHMAD BEIGH Vs. UNION TERRITORY OF J&K
|
March 9, 2022 |
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KAISER AHMAD SHEIKH Vs. SHO P/S CRIME BRANCH KASHMIR
|
April 28, 2022 |
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KAKU RAM Vs. STATE OF JAMMU AND KASHMIR
|
July 4, 2022 |
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KALA RAM Vs. STATE OF J&K
|
October 18, 2022 |
|
KAMAL KISHORE Vs. J AND K SPECIAL TRIBUNAL
|
October 27, 2022 |
|
KAMALJEET SINGH Vs. UT OF J&K
|
July 6, 2022 |
|
KANWAL SINGH ALIAS KAMAL Vs. UT OF J&K
|
May 24, 2022 |
|
KAPIL DHAR Vs. STATE OF J&K
|
March 9, 2022 |
|
KARTAR CHAND Vs. DALIP BAKSHI, CHIEF ENGINEER PHE
|
October 31, 2022 |
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KASHMIRI PANDIT SANGARSH SAMITI Vs. UNION TERRITORY OF J&K
|
July 20, 2022 |
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KATHUA COOPERATIVE MARKETING SOCIETY LTD Vs. STATE
|
July 26, 2022 |
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KAWALJEET SINGH ALIAS KABBU Vs. UNION TERRITORYOF J&K
|
March 17, 2022 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL INFORMATION COMMISSION
|
November 3, 2022 |
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KETAN SHARMA Vs. UNION TERRITORY OF J&K
|
February 24, 2022 |
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KEWAL SHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
|
July 8, 2022 |
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KHAIR UL NISA Vs. UT OF JAMMU AND KASHMIR
|
August 12, 2022 |
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KHALID ZAHOOR KHAN Vs. UT OF J&K
|
December 6, 2022 |
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KHALIDA SALMAN Vs. SAHIL AHMAD DAR
|
December 23, 2022 |
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KHAN AATIF ABDULLAH Vs. UT OF J&K
|
April 1, 2022 |
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KHARI HYDRO POWER PROJECT PVT. LTD. Vs. UNION TERRITORY OF J&K
|
June 2, 2022 |
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KHAWJA MOHAMMAD QASIM KHAN Vs. NATIONAL INSURANCE COMPANY
|
October 18, 2022 |
|
KHURSHEED AHMAD BHAT Vs. UT OF J&K
|
September 20, 2022 |
|
KHURSHEED AHMAD GANIE Vs. TAHIRA
|
March 2, 2022 |
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KHURSHEED AHMAD PARRAY Vs. UNION TERRITORY OF J&K
|
May 11, 2022 |
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KHURSHID AHMAD DAR Vs. UNION TERRITORY OF J AND K
|
March 29, 2022 |
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KHUSHBOO KHAN Vs. UT OF JAMMU AND KASHMIR
|
September 21, 2022 |
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KODAIK AMERICA Vs. UT OF LADAKH
|
April 19, 2022 |
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KRISHAN LAL SHARMA Vs. STATE OF J&K
|
March 31, 2022 |
|
KRISHNA DEVI Vs. COLLECTOR LAND ACQUISITION
|
December 15, 2022 |
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KRISHNA TRADERS Vs. PUNJAB NATIONAL BANK
|
March 7, 2022 |
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KULBIR SINGH Vs. UT OF J&K
|
July 20, 2022 |
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KULBIR SINGH JAMWAL Vs. SANJEEV VERMA
|
February 25, 2022 |
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KULDEEP KOUL Vs. AJAZ ASAD
|
July 20, 2022 |
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KULDEEP RAJ Vs. JAMMU RURAL BANK
|
February 22, 2022 |
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KULDEEP SINGH Vs. STATE
|
August 23, 2022 |
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KULSUM BANO Vs. UNION TERRITORY OF J&K
|
June 17, 2022 |
|
LADAKH ROAD LINES Vs. J&K STATE ROAD TRANSPORT CORPORATION
|
June 3, 2022 |
|
LAHOOT HASSAN Vs. STATE OF J&K
|
May 21, 2022 |
|
LAKES AND WATERWAYS DEV Vs. SHAMEEM AHMAD SHAMEEM
|
November 10, 2022 |
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LAL CHAND Vs. DES RAJ
|
December 21, 2022 |
|
LATEEF AHMAD RATHER Vs. SHAFEEQA BHAT
|
May 10, 2022 |
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LATIEF AHMAD RATHER Vs. SHAFEEQA BHAT
|
April 8, 2022 |
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LATIEFUL HASSAN LONE Vs. UNION OF INDIA
|
May 20, 2022 |
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LIAQAT ALI Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
September 2, 2022 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HAMIDA BANO
|
December 19, 2022 |
|
MAGNUM STONE CRUSHER Vs. STATE OF J&K
|
February 23, 2022 |
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MAJID NABI KHAN Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE
|
August 16, 2022 |
|
MALI Vs. SHAGUFTA YASMEEN
|
May 6, 2022 |
|
MANAGEMENT OF SALAL POWER STATION Vs. GENERAL MANAGER
|
December 21, 2022 |
|
MANGAT RAM SHARMA Vs. STATE OF JAMMU & KASHMIR
|
June 27, 2022 |
|
MANJIT SINGH Vs. STATE ( NOW UT) OF J&K
|
December 22, 2022 |
|
MANPREET KOUR Vs. UNION TERRITORY OF J&K
|
September 12, 2022 |
|
MANU MOHIT INDUSTRIES Vs. STATE OF J&K
|
July 19, 2022 |
|
MANU MOHIT INDUSTRIES Vs. STATE OF J & K
|
July 8, 2022 |
|
MANZOOR AHMAD BHAT Vs. ZEBA
|
August 1, 2022 |
|
MANZOOR AHMAD DAR Vs. UNION TERRITORY OF J&K
|
June 29, 2022 |
|
MANZOOR AHMAD KHAN Vs. UNION TERRITORY OF J&K
|
September 7, 2022 |
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MANZOOR AHMAD KHATANA Vs. UNION TERRITORY OF J&K
|
January 20, 2022 |
|
MANZOOR AHMAD LONE Vs. UT OF J&K
|
August 31, 2022 |
|
MANZOOR AHMAD MIR. Vs. UNION TERRITORY OF J&K
|
October 19, 2022 |
|
MANZOOR AHMAD SOFI Vs. JAMEEL AHMAD BHAT
|
December 23, 2022 |
|
MANZOOR AHMAD TEELI Vs. GH. QADIR TEELI
|
July 27, 2022 |
|
MANZOOR AHMED DIN Vs. UNION OF INDIA
|
August 5, 2022 |
|
MARYAM BEGUM Vs. JAVID HUSSAIN
|
September 2, 2022 |
|
MASHOOQ AHMAD BEIGH Vs. UNION TERRITORY OF J&K
|
August 10, 2022 |
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MASKEENA BIBI Vs. STATE OF J&K
|
February 25, 2022 |
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MASOOD AHMAD SHAH Vs. UNION TERRITORY OF J&K
|
July 15, 2022 |
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MEENA BHAN Vs. RAVINDER GARYALI
|
February 25, 2022 |
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MEENAKSHI BALGOTRA Vs. UT OF J&K
|
April 22, 2022 |
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MEENAKSHI CHOUHAN Vs. JAMMU MUNICIPAL CORPORATION
|
July 29, 2022 |
|
MEHBOOB UL HUSSAIN Vs. JHASRA PARVAIZ
|
November 11, 2022 |
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MEHMOODA Vs. ALIASS HUSSAIN SHAH
|
July 21, 2022 |
|
MEHRAJ AHMAD DAR Vs. UT OF J&K
|
August 10, 2022 |
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MEHRAJ U DIN PARRAY Vs. UNION TERRITORY OF J&K
|
November 17, 2022 |
|
MILESTONES THROUGH MUDASIR Vs. STATE OF J & K
|
May 10, 2022 |
|
MINJRU Vs. STATE OF J&K
|
April 25, 2022 |
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MIR ARIF Vs. MUGHLI BEGUM
|
April 1, 2022 |
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MIR EHSAAN UL HAQ Vs. UNION TERRITORY OF J&K
|
November 3, 2022 |
|
MIR HANDICRAFTS PVT. LTD. Vs. UOI
|
January 17, 2022 |
|
MIR MOHAMMAD MUNAFF Vs. STATE OF J&K
|
April 12, 2022 |
|
MIR SONS CONSTRUCTION PVT. LTD Vs. STATE OF J&K
|
December 15, 2022 |
|
MOHABAT KHAN Vs. UT OF J&K
|
May 6, 2022 |
|
MOHAMMAD ABBAS WANI Vs. SHARIFA
|
March 10, 2022 |
|
MOHAMMAD ALI BHAT Vs. SHAFEEQA BANO
|
September 2, 2022 |
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MOHAMMAD AMIN KAWA Vs. UNION TERRITORY OF JK
|
June 1, 2022 |
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MOHAMMAD AMIN MALIK Vs. UNION TERRITORY OF J&K
|
August 1, 2022 |
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MOHAMMAD AMIN WANI Vs. UNION OF INDIA
|
October 29, 2022 |
|
MOHAMMAD ASHFAQ Vs. UNION TERRITORY OF J&K
|
May 21, 2022 |
|
MOHAMMAD ASHRAF Vs. SAMAD WANI
|
July 21, 2022 |
|
MOHAMMAD ASIF MALIK Vs. DILSHADA AKHTER
|
March 3, 2022 |
|
MOHAMMAD HANIEF BHAT Vs. UT OF J&K
|
April 28, 2022 |
|
MOHAMMAD IDREES PEERZADA Vs. ABDUL RASHID WANI
|
August 1, 2022 |
|
MOHAMMAD IMRAN SHAH Vs. UNION TERRITORY OF J&K
|
November 1, 2022 |
|
MOHAMMAD IQBAL MIR Vs. STATE OF J&K
|
April 8, 2022 |
|
MOHAMMAD IQBAL SOFI Vs. PRINCIPAL SECRETARY TO GOVT. YSS
|
September 20, 2022 |
|
MOHAMMAD ISMAIL BEIGH Vs. COMMISSIONER, SMC
|
September 8, 2022 |
|
MOHAMMAD JALAL SHEIKH Vs. UNION TERRITORY OF J&K
|
May 13, 2022 |
|
MOHAMMAD JAMEEL KASANA Vs. ZAFFAR AHMAD SHAH
|
May 9, 2022 |
|
MOHAMMAD LATIEF MAGREY Vs. UNION OF INDIA
|
May 27, 2022 |
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MOHAMMAD MAQBOOL GANIE Vs. UT OF J&K
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July 1, 2022 |
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MOHAMMAD RAFEEQ DAR Vs. UNION TERRITORY OF J&K
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May 10, 2022 |
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MOHAMMAD RAFIQ RATHER Vs. UT OF J&K
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November 7, 2022 |
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MOHAMMAD RAFIQ WANI Vs. ZAMROODA
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March 28, 2022 |
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MOHAMMAD RAFIQ WANI Vs. GHULAM NABI KHAN
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April 28, 2022 |
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MOHAMMAD RAHIM Vs. UT OF LADAKH
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September 2, 2022 |
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MOHAMMAD RAMZAN BHAT Vs. UT OF J&K
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August 22, 2022 |
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MOHAMMAD SHABAN BHAT Vs. GOVERNMENT OF J&K
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July 7, 2022 |
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MOHAMMAD SHABAN WANI Vs. JANA
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October 18, 2022 |
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MOHAMMAD SHAFI WANI Vs. NOOR MOHAMMAD KHAN
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March 17, 2022 |
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MOHAMMAD SHAHNAWAZ KHA Vs. UT OF J&K
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May 18, 2022 |
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MOHAMMAD UMAR BHAT Vs. STATE OF J&K
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April 1, 2022 |
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MOHAMMAD YAQOOB THOKER Vs. STATE OF J&K
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May 18, 2022 |
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MOHAMMAD YASEEN SHEIKH Vs. UNION TERRITORY OF J&K
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February 7, 2022 |
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MOHAMMAD YOSUF RATHER Vs. STATE OF J&K
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February 2, 2022 |
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MOHAMMAD YOUNIS ALI Vs. UT OF J&K
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July 20, 2022 |
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MOHAMMAD YOUSAF Vs. UNION TERRITORY OF J&K
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July 12, 2022 |
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MOHAMMAD YOUSUF DAR Vs. RAFIQA
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July 21, 2022 |
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MOHAMMAD YOUSUF MAGRAY Vs. UNION TERRITORY OF J&K
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February 16, 2022 |
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MOHAMMAD YOUSUF MIR Vs. UT OF J&K
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December 15, 2022 |
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MOHD SHAFI DAR Vs. UT OF J&K
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October 11, 2022 |
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MOHD YASIN Vs. MOHAN LAL
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May 12, 2022 |
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MOHD. ASHRAF Vs. UT OF J&K
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February 8, 2022 |
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MOHD. ASHRAF BHAT Vs. UNION TERRITORY OF J&K
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June 2, 2022 |
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MOHD. BASHIR Vs. MOHD. BASHIR
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March 7, 2022 |
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MOHD. HUSSAIN Vs. SHABNAM ARA
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September 20, 2022 |
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MOHD. IDREES Vs. UNION OF INDIA
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May 27, 2022 |
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MOHD. IMRAN BHAT Vs. UNION TERRITORY OF J&K
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June 2, 2022 |
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MOHD. JAVED Vs. UNION TERRITORY OF J&K
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January 29, 2022 |
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MOHD. LATIEF Vs. UNION TERRITORY OF J&K
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March 24, 2022 |
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MOHD. NAZIR Vs. STATE OF JAMMU AND KASHMIR
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November 2, 2022 |
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MOHD. RAFIQ Vs. MOHD. YOUNIS
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August 10, 2022 |
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MOHD. RASHID Vs. STATE OF J&K
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August 31, 2022 |
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MOHD. RASHID Vs. UT OF J&K
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October 13, 2022 |
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MOHD. YOUNIS DAR Vs. UT OF J&K
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April 7, 2022 |
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MOHINDER VERMA Vs. CH. LAL SINGH
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January 31, 2022 |
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MOHSIN HASSAN BHAT Vs. UT OF J&K
|
August 29, 2022 |
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MST REHANA Vs. UT OF J&K
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September 1, 2022 |
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MST. HAMEEDA Vs. STATE OF J&K
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August 24, 2022 |
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MST. MALA BEGUM Vs. STATE OF J&K
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November 25, 2022 |
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MST. ZAIBA Vs. GHULAM AHMAD ZARGAR
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December 30, 2022 |
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MTR. MEHMOODA Vs. STATE OF J&K
|
December 2, 2022 |
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MUBARAK ALI WANI Vs. UNION TERRITORY THROUGH POLICE STATION PANTHA CHOWK
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March 2, 2022 |
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MUBARIK AHMAD THOKER Vs. UT OF J&K
|
April 11, 2022 |
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MUBEENA BANDAY Vs. STATE OF J&K
|
January 28, 2022 |
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MUDASIR YOUSUF Vs. STATE OF J&K
|
April 18, 2022 |
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MUGLI BEGUM Vs. FINANCIAL COMMISSIONER
|
November 2, 2022 |
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MUHMMAD LATEEF DAR Vs. UT OF J&K
|
February 1, 2022 |
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MUHSTAQ AHMAD MIR Vs. KHATIJJA
|
June 27, 2022 |
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MUKHTAR AHMAD BHAT Vs. UNION TERRITORY OF J&K
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August 22, 2022 |
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MUNIFICENT ANGELS Vs. UT OF J&K
|
September 28, 2022 |
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MURSALEEN BASHIR Vs. UNION TERRITORY OF J&K
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April 4, 2022 |
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MURTAZA AHMAD BADER Vs. UT OF JAMMU AND KASHMIR
|
November 2, 2022 |
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MURTAZA RASHID Vs. UT OF J&K
|
May 12, 2022 |
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MURTAZA RASHID Vs. UNION TERRITORY OF JK
|
October 7, 2022 |
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MUSAIB ASHRAF BANGROO Vs. UT OF JAMMU AND KASHMIR
|
February 3, 2022 |
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MUSHTAQ AHMAD AHANGAR Vs. UNION TERRITORY OF J&K
|
April 28, 2022 |
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MUSHTAQ AHMAD BHAT Vs. UT OF J&K
|
February 25, 2022 |
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MUSHTAQ AHMAD KHAN Vs. UNION TERRITORY OF J&K
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May 12, 2022 |
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MUSHTAQ AHMAD MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 2, 2022 |
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MUSHTAQ AHMAD MIR Vs. UT OF J&K
|
April 27, 2022 |
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MUSHTAQ AHMAD MIR Vs. UNION TERRITORY OF J&K
|
November 17, 2022 |
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MUSHTAQ AHMAD PANDIT Vs. ADDITIONAL DEPUTY COMMISSIONER
|
September 22, 2022 |
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MUSHTAQ AHMAD PEER Vs. UNIVERSITY OF KASHMIR
|
April 28, 2022 |
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MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU AND KASHMIR
|
August 26, 2022 |
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MUSHTAQ AHMAD TANKI Vs. MOHAMMAD AZAM TANKI
|
July 14, 2022 |
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MUSHTAQ AHMAD WANI Vs. UNION OF INDIA
|
September 16, 2022 |
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MUSHTAQ AHMAD WANI Vs. UT OF J&K
|
April 6, 2022 |
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MUSHTAQ AHMED Vs. UT OF J & K
|
May 27, 2022 |
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MUSHTAQ AHMED Vs. BHOLI BIBI
|
February 2, 2022 |
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MUSHTAQ AHMED KHAN Vs. UNION TERRITORY OF J&K
|
January 31, 2022 |
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MUSTHAQ AHMAD Vs. STATE OF J&K
|
August 10, 2022 |
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MUYEEN GANI Vs. UNION TERRITORY OF J&K
|
October 13, 2022 |
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MUZAFFAR AHMAD DAR Vs. COMMISSIONER SECRETARY
|
May 10, 2022 |
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MUZAFFAR AHMAD MACHA Vs. DIRECTOR SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES
|
July 20, 2022 |
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MUZAMIL AHMAD DAR Vs. HIGH COURT OF JAMMU AND KASHMIR
|
August 26, 2022 |
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MUZAMIL AHMAD DAR Vs. UT OF J&K
|
May 26, 2022 |
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MUZAMIL BUTT Vs. STATE OF JAMMU & KASHMIR
|
April 22, 2022 |
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MUZAMIL RAHIM ALLIE Vs. STATE OF J&K
|
August 29, 2022 |
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MUZAMIL YAQOOB BHAT Vs. UT OF J&K
|
July 26, 2022 |
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NAFEESA ZARGAR Vs. UNION TERRITORY OF J&K
|
September 15, 2022 |
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NAHAMI AND CO. Vs. VIGYAN PRAKASH
|
May 10, 2022 |
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NAIK BIBHU PRASAD Vs. UNION OF INDIA
|
June 2, 2022 |
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NARAIN DASS BHAGWAN DASS Vs. STATE OF J&K
|
January 31, 2022 |
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NARDEV LAL Vs. SURESH SHARMA
|
February 18, 2022 |
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NARENDER Vs. UNION OF INDIA
|
May 21, 2022 |
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NARESH SINGH Vs. VIJAY KUMAR
|
March 7, 2022 |
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NARGIS AKHTER Vs. UNION TERRITORY OF J&K
|
October 29, 2022 |
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NASEER AHMAD SHEIKH Vs. MOHAMMAD SULTAN BHAT
|
August 25, 2022 |
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NASIR AHMAD WANI Vs. POLICE STATION NEEMUCH
|
June 3, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. BODH RAJ
|
February 22, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. KANTA DEVI
|
April 22, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. BIMLA DEVI
|
August 23, 2022 |
|
NATIONAL INSURANCE COMPANY Vs. TEJ RAM
|
May 9, 2022 |
|
NATIONAL INSURANCE COMPANY Vs. DALEEP BAMBA
|
July 16, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MUSHTAQ AHMAD KUTARY
|
August 17, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAGUFTA BANOO
|
July 21, 2022 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SAFOORA KHATOON
|
May 9, 2022 |
|
NATIONAL INVESTIGATION AGENCY Vs. JAFFAR HUSSAIN
|
November 9, 2022 |
|
NAVEED JAMAL Vs. UNION TERRITORY OF J&K
|
October 19, 2022 |
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NAYEEM-U-DIN WANI Vs. UT OF J&K
|
July 19, 2022 |
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NAZEEM AKHTER Vs. UT OF J&K
|
April 11, 2022 |
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NAZIR AHMAD BHAT Vs. UT OF J&K
|
May 18, 2022 |
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NAZIR AHMAD CHOPAN Vs. ABDUL REHMAN CHOPAN
|
December 23, 2022 |
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NAZIR AHMAD GANAIE Vs. STATE OF J&K
|
April 20, 2022 |
|
NAZIR AHMAD LONE Vs. UT OF J&K
|
July 21, 2022 |
|
NAZIR AHMAD MIR Vs. STATE OF JK
|
January 29, 2022 |
|
NAZIR AHMAD MIYA Vs. GOVT. OF J AND K
|
January 24, 2022 |
|
NAZIR AHMAD MOORI Vs. STATE OF J&K
|
February 18, 2022 |
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NAZIR AHMAD SOFI Vs. JAMMU AND KASHMIR BANK LIMITED
|
March 28, 2022 |
|
NAZIR AHMAD WAR Vs. UT OF J&K
|
April 28, 2022 |
|
NAZIR AHMED Vs. STATE OF J&K
|
February 8, 2022 |
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NEELAM RANI Vs. STATE OF J&K
|
May 5, 2022 |
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NEELAM SINGH Vs. UNION TERRITORY OF J&K
|
August 1, 2022 |
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NEELOFAR RASOOL Vs. IMTIYAZ AHMAD AHANGAR
|
May 25, 2022 |
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NEESHU BALA Vs. STATE OF J&K
|
January 27, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RUDESH KUMAR
|
February 18, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SOMA DEVI
|
February 25, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MEHRA BEGUM
|
September 1, 2022 |
|
NEW JHELUM CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
May 9, 2022 |
|
NEW JK ROADWAYS Vs. UNION TERRITORY OF J&K
|
June 2, 2022 |
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NISHAT AHMED Vs. UNION TERRITORY OF J&K
|
June 2, 2022 |
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NISSAR AHMAD KHAN Vs. UNION TERRITORY OF J&K
|
August 31, 2022 |
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NISSAR AHMAD MALIK Vs. MUBEENA FARHAT
|
January 31, 2022 |
|
NISSAR AHMAD YATTOO Vs. UT OF J&K
|
July 18, 2022 |
|
NITIN SHARMA AND ANOTHER Vs. UT OF JAMMU AND KASHMIR
|
September 12, 2022 |
|
NIYAZ AHMAD BABA Vs. STATE OF J&K
|
April 6, 2022 |
|
NIYAZ AHMAD WANI Vs. UT OF J&K
|
October 19, 2022 |
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NOOR DIN Vs. UNION TERRITORY OF J & K
|
March 22, 2022 |
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NORTHERN TRANSFORMERS Vs. UT OF J&K
|
September 15, 2022 |
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OM SAI RAM CONSTRUCTION Vs. UNION TERRITORY OF J&K
|
July 6, 2022 |
|
OPERATIONS Vs. STATE OF JAMMU & KASHMIR
|
July 13, 2022 |
|
ORIENTAL INSURANCE CO. LTD Vs. JIA LAL
|
March 10, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NARINDER KUMAR
|
February 18, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH
|
February 18, 2022 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MEENA SHARMA
|
November 18, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SAT PAL
|
September 2, 2022 |
|
OWAIS ADIL PARRAY Vs. UNION TERRITORY OF J&K
|
April 27, 2022 |
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OWAIS ADIL PARRAY Vs. UNION TERRITORY OF J&K
|
June 28, 2022 |
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OWAIS AHMAD GANIE Vs. UNION TERRITORY OF J&K
|
May 18, 2022 |
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OWAIS SIDIQ THAKOO Vs. UNION TERRITORY OF J&K
|
August 29, 2022 |
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PANCHMA KUMARI Vs. RAJ KUMAR
|
February 23, 2022 |
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PARAMJEET SINGH Vs. STATE OF J&K
|
February 25, 2022 |
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PARAS KAPOOR Vs. STATE OF J&K
|
July 29, 2022 |
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PARBODH KUMAR Vs. STATE
|
November 5, 2022 |
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PARSHOTAM KUMAR SHARMA Vs. UT OF J&K
|
April 11, 2022 |
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PARSHOTAM SINGH Vs. STATE OF J&K
|
January 31, 2022 |
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PARVAIZ AHMAD KHOJA Vs. UNION TERRITORY OF J&K
|
April 11, 2022 |
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PARVAIZ HASSAN WANI Vs. UNION TERRITORY OF J&K
|
October 11, 2022 |
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PARVEEN AKHTER Vs. U.T. OF J&K
|
August 5, 2022 |
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PARVEEZ AHMAD BABA Vs. UNION TERRITORY OF J&K
|
September 13, 2022 |
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PARVEEZ AHMAD BABA Vs. UNION TERRITORY OF J&K
|
November 3, 2022 |
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PARVESH BAHRI Vs. UNION TERRITORY OF J&K
|
September 15, 2022 |
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PARVEZ AHMAD KHAN Vs. AREEB
|
October 18, 2022 |
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PARVEZ AHMAD NENGROO Vs. UT OF J&K
|
June 27, 2022 |
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PARVEZ AHMED Vs. STATE OF J&K
|
September 6, 2022 |
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PARVEZ AHMED Vs. STATE OF J & K
|
November 18, 2022 |
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PERMEENA BANNO Vs. UT OF JAMMU AND KASHMIR
|
September 13, 2022 |
|
PHAROSE REMEDIES LTD. Vs. UNION OF INDIA
|
February 22, 2022 |
|
PINKU Vs. DES RAJ
|
February 3, 2022 |
|
POONAM DEVI Vs. UT OF J&K
|
June 1, 2022 |
|
POONAM SHARMA Vs. STATE OF J&K
|
December 26, 2022 |
|
PRABHJOT KOUR Vs. ATINDERPAL KOUR
|
July 14, 2022 |
|
PRATIWHA Vs. UT OF J&K
|
June 3, 2022 |
|
PREM NATH Vs. STATE OF JAMMU & KASHMIR
|
September 22, 2022 |
|
PREM NATH Vs. RAJINDER SINGH
|
November 10, 2022 |
|
PREM SINGH Vs. UT OF JAMMU AND KASHMIR
|
October 17, 2022 |
|
PRITAM SINGH SAINI Vs. STATE OF J&K
|
February 22, 2022 |
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PRITI KHAJURIA Vs. JOGESHWAR KUMAR GUPTA
|
September 30, 2022 |
|
PRIYA SHARMA Vs. UT OF J&K
|
June 2, 2022 |
|
PURAN CHAND Vs. NAVEEN KUMAR CHOUDHARY
|
November 22, 2022 |
|
PURAN CHAND BHAGAT Vs. UNION TERRITORY OF J&K
|
September 16, 2022 |
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PUSHPA PANDITA Vs. J&K SRTC
|
March 31, 2022 |
|
QAZI AFTAB AHMAD Vs. STATE OF J&K
|
May 18, 2022 |
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QAZI GOUSIA JEELANI Vs. MEHRAJ UD DIN NAJAR
|
July 8, 2022 |
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R.K. ENTERPRISES Vs. UNION OF INDIA
|
March 4, 2022 |
|
RAAISHA Vs. SYED SUDHANSHU PANDAY
|
January 27, 2022 |
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RAHIL ASLAM Vs. INDIAN OIL CORPORATION
|
May 9, 2022 |
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RAHIL MANZOOR MALLA Vs. UNION TERRITORY OF J&K
|
October 13, 2022 |
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RAISA BANOO Vs. SHAMEEMA
|
July 21, 2022 |
|
RAJ KUMAR SHARMA Vs. COLLECTOR AGRARIAN REFORMS
|
September 14, 2022 |
|
RAJA Vs. FINANCIAL COMMISSIONER
|
September 2, 2022 |
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RAJESH DOGRA Vs. UT OF J AND K
|
April 1, 2022 |
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RAJESH M. ANAND Vs. RAKESH M ANAND
|
August 16, 2022 |
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RAJESH RAINA Vs. STATE OF J&K
|
May 19, 2022 |
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RAJESH SHARMA Vs. UNION TERRITORY OF J&K
|
May 30, 2022 |
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RAJESHWARI KATOCH Vs. STATE
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October 18, 2022 |
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RAJINDER KUMAR Vs. MANAV CHOUHAN
|
April 22, 2022 |
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RAJINDER OBEROI Vs. STATE OF J&K
|
August 17, 2022 |
|
RAJNI KOUL Vs. SURINDER KUMAR
|
April 6, 2022 |
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RAJNI SHARMA Vs. ORIENTAL INSURANCE COMPANY LTD.
|
April 11, 2022 |
|
RAKESH GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
|
March 22, 2022 |
|
RAKHEE SHARMA Vs. AMIT SHARMA
|
September 2, 2022 |
|
RAM PREET PASWAN Vs. STATE OF J&K
|
August 31, 2022 |
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RAMEEZ RAJA SHEIKH Vs. UNION TERRITORY OF J&K
|
November 7, 2022 |
|
RAMESH KUMAR BHAT Vs. UT OF J&K
|
March 9, 2022 |
|
RAMNEEK SINGH Vs. STATE OF J&K
|
September 30, 2022 |
|
RAMNEEK SINGH Vs. STATE OF JAMMU & KASHMIR
|
September 30, 2022 |
|
RANGE OFFICER KANDI RANGE SOPORE Vs. ALTAF HUSSAIN MALLA
|
May 18, 2022 |
|
RANJEETA KOUR Vs. STATE OF J&K
|
February 17, 2022 |
|
RASHMI METALIKS LTD. Vs. JINDAL SAW LTD.
|
December 26, 2022 |
|
RASHPAL SINGH. Vs. STATE OF J&K
|
August 2, 2022 |
|
RATNU Vs. BAJAJ ALLIANZ GEN. INSU. CO. LTD.
|
April 13, 2022 |
|
RAVENBHEL BIOTECH Vs. STATE
|
November 10, 2022 |
|
RAVI BHAKHRI Vs. STATE OF J&K
|
February 24, 2022 |
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RAVINDER GUPTA Vs. UNION TERRITORY OF J&K
|
October 17, 2022 |
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RAVINDER KUMAR GUPTA Vs. UNION TERRITORY OF J&K
|
September 21, 2022 |
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RAYEES AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
August 24, 2022 |
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RAYEES AHMAD DAR Vs. UNION TERRITORY OF J&K
|
May 21, 2022 |
|
RAYEES AHMAD MIR Vs. UT OF J&K
|
February 21, 2022 |
|
RAYEES AHMAD NAJAR Vs. UT OF JAMMU AND KASHMIR
|
August 30, 2022 |
|
RAYEES AHMAD TURRAY Vs. UT OF J&K
|
July 1, 2022 |
|
RAZIA SULTAN Vs. ROMESH KUMAR VERMA
|
May 21, 2022 |
|
REHANA AKHTER Vs. UNION TERRITORY OF J & K
|
November 10, 2022 |
|
REHANA ALI Vs. STATE OF J&K
|
March 9, 2022 |
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REHANA KAUSAR Vs. UT OF J&K
|
December 23, 2022 |
|
REHMATULLAH Vs. U.T OF J&K
|
February 7, 2022 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. CHANCHLA KUMARI
|
April 5, 2022 |
|
RESIDENTS OF VILLAGE TURTUK Vs. LADHAK AUTONOMOUS HILL DEVELOPMENT COUNCIL LEH
|
August 31, 2022 |
|
REYAZ AHMAD BHAT Vs. UT OF J&K
|
March 30, 2022 |
|
REYAZ AHMAD BOHRU Vs. STATE OF J&K
|
June 30, 2022 |
|
REYAZ AHMAD DAR Vs. U.T. OF J&K
|
August 12, 2022 |
|
REYAZ AHMAD MIR Vs. UNION TERRITORY OF J.K
|
May 9, 2022 |
|
REYAZ AHMED SOHIL Vs. STATE OF J & K
|
November 2, 2022 |
|
RIFAT RASHID Vs. UT OF JAMMU AND KASHMIR
|
September 5, 2022 |
|
RISHI SHARMA DIRECTOR HAUSTUS BIOTECH PRIVATE LIMITED Vs. BILAL AHMAD RATHER, DRUGS INSPECTOR
|
August 24, 2022 |
|
RITA DEVI Vs. UT OF J&K
|
April 11, 2022 |
|
RIYAZ AHMAD MASOODI Vs. COMMISSIONER/SECRETARY GENERAL ADMINISTRATION DEPARTMENT
|
May 25, 2022 |
|
RIYAZ AHMAD MIR Vs. UNION TERRITORY OF J&K
|
May 25, 2022 |
|
RIYAZ AHMAD PARRAY Vs. UT OF J&K
|
September 2, 2022 |
|
RIYAZ PASWAL Vs. UNION TERRITORY OF J&K
|
August 29, 2022 |
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RIZWAN AKBAR NAJAR Vs. UNION TERRITORY OF J&K
|
November 17, 2022 |
|
RIZWAN BASHIR NATH Vs. UNION TERRITORY OF J&K
|
April 7, 2022 |
|
ROHIT GUPTA Vs. COMMISSIONER, J.M.C.
|
February 24, 2022 |
|
ROUF AHMAD MAGRAY Vs. UNION TERRITORY OF J&K
|
May 18, 2022 |
|
ROUF AHMAD MIR Vs. SSP
|
June 3, 2022 |
|
ROUF MAJID NAQASH Vs. P/S WOMENS WING
|
July 26, 2022 |
|
ROUF UL ISLAM Vs. UT OF JAMMU AND KASHMIR
|
March 2, 2022 |
|
ROUHEE BANO Vs. STATE OF J&K
|
August 2, 2022 |
|
ROVINDER SINGH Vs. UNION OF INDIA
|
April 28, 2022 |
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RUHEE AKHTER Vs. UT OF JAMMU AND KASHMIR
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September 9, 2022 |
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RUPESH KUMAR Vs. UT OF JAMMU AND KASHMIR
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October 17, 2022 |
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RUQAYA AKHTER Vs. UT
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December 23, 2022 |
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RUQAYA TASLEEMA Vs. STATE OF J&K
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April 6, 2022 |
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RUVAIT LONE Vs. HUMAIRA WADERA
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August 25, 2022 |
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RYEAZ AHMAD GANIE Vs. UNION TERRITORY OF J&K
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August 29, 2022 |
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S. K. BAKSHI Vs. PUNJAB NATIONAL BANK
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November 30, 2022 |
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S. RAWAIL SINGH Vs. GURINDER JEET KOUR
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September 1, 2022 |
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S.S. INDUSTRIES, SHANKER COLONY, GANGAYAL Vs. UT OF J&K
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October 29, 2022 |
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SABZAR AHMAD KHAR Vs. UT OF J&K
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June 30, 2022 |
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SADAM AHMAD LONE Vs. UT OF J&K
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April 22, 2022 |
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SADAM HUSSAIN MIR Vs. UT OF J&K
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April 13, 2022 |
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SADAT HUSSAIN Vs. STATE OF J&K
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August 5, 2022 |
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SAFEENA AKHTAR Vs. STATE OF J&K
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November 11, 2022 |
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SAGAR CHUG Vs. SAKSHI CHUG
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July 29, 2022 |
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SAJAD AHMAD BAKSHI Vs. UT OF J&K
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May 6, 2022 |
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SAJAD AHMAD KHAN Vs. UT OF J&K
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May 11, 2022 |
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SAJAD HUSSAIN GULL Vs. UT OF JAMMU AND KASHMIR
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April 18, 2022 |
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SAJID ANZAR SHAH Vs. UT
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September 21, 2022 |
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SAKIB AHMAD SHEROO Vs. UT OF J&K
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August 4, 2022 |
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SAKSHI Vs. STATE OF J&K
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February 9, 2022 |
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SALEEMA PANDIT Vs. SHEIKH ALI MOHAMMAD
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September 7, 2022 |
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SALMAN SALEEM MIR Vs. UNION TERRITORY OF J&K
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September 16, 2022 |
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SANDEEP SINGH Vs. NISAR AHMAD DAR
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May 21, 2022 |
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SANJAY GUPTA Vs. STATE OF J&K
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May 23, 2022 |
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SANJAY KUMAR Vs. UT OF J&K
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February 10, 2022 |
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SANJAY KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 8, 2022 |
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SANJEEV BHAGAT Vs. MANZOOR HUSSAIN
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October 29, 2022 |
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SANJEEV KUMAR Vs. STATE OF J&K
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August 31, 2022 |
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SANJEEV KUMAR Vs. UNION OF INDIA
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July 18, 2022 |
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SANTOSH KESAR Vs. UT OF J&K
|
January 10, 2022 |
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SAQLAIN MUJTABA Vs. UNIVERSITY OF JAMMU
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May 21, 2022 |
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SARA BEGUM Vs. STATE OF J&K
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September 13, 2022 |
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SARPREET SINGH Vs. UNION TERRITORY OF J & K
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March 31, 2022 |
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SARTAJ AHMAD GANAI Vs. UNION TERRITORY OF J&K
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December 27, 2022 |
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SARWAR KHAN Vs. UNION TERRITORY OF J&K
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August 31, 2022 |
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SATISH KHAJURIA Vs. JAGJIT JOLLY
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January 31, 2022 |
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SECRETARY TO GOVERNMENT OF J&K Vs. S.C. ASSOCIATES ENGINEERS AND CONTRACTORS
|
April 5, 2022 |
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SEWA SINGH Vs. KRISHAN SINGH
|
August 5, 2022 |
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SHABEENA BEGUM Vs. STATE
|
May 5, 2022 |
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SHABEENA KHAN Vs. DIRECTOR, SKIMS
|
January 31, 2022 |
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SHABIR AHMAD BEIGH Vs. BASHIR AHMAD BHAT
|
April 5, 2022 |
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SHABIR AHMAD DAR Vs. UT OF J&K
|
July 5, 2022 |
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SHABIR AHMAD GANAI Vs. GHULAM MOHI UD DIN
|
November 4, 2022 |
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SHABIR AHMAD GANIE Vs. UNION TERRITORY OF J&K
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July 18, 2022 |
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SHABIR AHMAD MALIK Vs. UNION TERRITORY OF J&K
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February 25, 2022 |
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SHABIR AHMAD MALLA Vs. SHO POLICE STATION SHOPIAN
|
May 5, 2022 |
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SHABIR AHMAD MIR Vs. NATIONAL BOARD OF EXAMINATION
|
September 30, 2022 |
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SHABIR AHMAD NAJAR Vs. UNION TERRITORY OF J&K
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August 31, 2022 |
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SHABIR AHMAD YATOO Vs. UT OF J&K
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June 30, 2022 |
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SHAFAQAT ALI SHEIKH Vs. UNION TERRITORY OF J&K
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April 26, 2022 |
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SHAFAT ULLAH KUCHAY Vs. BILQUIS
|
April 5, 2022 |
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SHAFIQ AHMAD QURESHI Vs. STATE OF J&K
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May 11, 2022 |
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SHAFIQ AHMED Vs. UT OF J&K
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September 16, 2022 |
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SHAH FAHAD PEERZADA Vs. UT OF JK
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November 17, 2022 |
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SHAH-E-JAHAN PANDITH Vs. UNION TERRITORY OF J & K
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November 9, 2022 |
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SHAHID AHMAD SHEIKH Vs. UNION TERRITORY OF J&K
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April 1, 2022 |
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SHAHID ASHRAF Vs. UT OF J&K
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July 20, 2022 |
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SHAHID BASHIR MIR Vs. UNION TERRITORY OF J&K
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May 19, 2022 |
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SHAHID MAJIEED DAR Vs. UT OF J&K
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May 25, 2022 |
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SHAHID UL ISLAM MIR Vs. UNION TERRITORY OF J&K
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August 10, 2022 |
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SHAHNAWAZ SHAH Vs. HIGH COURT OF JK
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April 22, 2022 |
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SHAHZAIB YASEEN WANI Vs. UT OF J&K
|
August 5, 2022 |
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SHAIDA BANO Vs. UT OF J&K
|
April 5, 2022 |
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SHAILENDER PARIHAR Vs. SARMAD HAFEEZ, SECRETARY YOUTH SERVICES & SPORTS DEPARTMENT
|
October 18, 2022 |
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SHAKEEL AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
October 11, 2022 |
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SHAM LAL Vs. DALIP THUSOO
|
February 10, 2022 |
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SHAMEEM AHMAD RESHI Vs. ROYAL ENTERPRISES INDUSTRIAL ESTATE
|
July 26, 2022 |
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SHAMEEMA AKHTER Vs. ABDUL JABBAR LONE
|
September 29, 2022 |
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SHAMEEMA KHAN Vs. UNION TERRITORY OF J&K
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July 14, 2022 |
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SHANKAR Vs. UNION TERRITORY OF J&K
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May 13, 2022 |
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SHANKERACHARAYA COLLEGE OF ETT Vs. UNION TERRITORY OF J&K
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July 13, 2022 |
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SHARAN GUPTA Vs. UNION TERRITORY OF J&K
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May 9, 2022 |
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SHASHI PAUL SINGH Vs. GURMEET KOUR
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November 17, 2022 |
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SHEEBA INAYAT Vs. UT OF JK
|
November 17, 2022 |
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SHEENUM SHAHEEN Vs. MAJID ALI BUTT
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March 3, 2022 |
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SHEETAL VERMA Vs. STATE OF JAMMU & KASHMIR
|
September 20, 2022 |
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SHEIKH FEROZ AHMAD Vs. UNION TERRITORY OF J&K
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November 10, 2022 |
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SHEIKH MUNEER AKHTER Vs. UNION TERRITORY OF J&K
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November 17, 2022 |
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SHER MOHD. Vs. STATE OF J&K
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February 9, 2022 |
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SHIVAM SHARMA Vs. UNION OF INDIA
|
March 3, 2022 |
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SHOKET M. CHOWDRY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 2, 2022 |
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SHOWKAT AHMAD Vs. RAVI CAPOOR
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July 20, 2022 |
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SHOWKAT AHMAD GANAI Vs. UNION TERRITORY OF J&K
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May 18, 2022 |
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SHOWKAT AHMAD GANIE Vs. UNION TERRITORY OF J&K
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March 2, 2022 |
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SHOWKAT AHMAD MIR Vs. UNION TERRITORY OF J&K
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May 24, 2022 |
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SHOWKAT AHMAD NADAF Vs. STATE OF J&K
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June 3, 2022 |
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SHOWKAT AZIZ ZARGAR Vs. NABEEL SHOWKAT
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September 2, 2022 |
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SHOWKAT HUSSAIN PEER Vs. UNION TERRITORY OF JK
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March 11, 2022 |
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SHUBHAM SAINI Vs. UNION TERRITORY OF J&K
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September 7, 2022 |
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SIKH GURDUWARA Vs. SURINDER SINGH
|
May 6, 2022 |
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SOM RAJ MAJOTRA Vs. UT OF JAMMU AND KASHMIR
|
September 16, 2022 |
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SONAM DOLMA Vs. BHARAT SANCHAR NIGAM LIMITED
|
July 29, 2022 |
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SONAM DORJAY Vs. STATE OF JAMMU & KASHMIR
|
September 27, 2022 |
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SONAULLAH WANI Vs. STATE OF J&K
|
April 11, 2022 |
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SONU KUMAR Vs. STATE OF JAMMU & KASHMIR
|
September 30, 2022 |
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STATE Vs. BASHARAT MEHMOOD
|
March 9, 2022 |
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STATE Vs. SARTAZ SINGH
|
March 9, 2022 |
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STATE Vs. MOHD AMIN
|
March 9, 2022 |
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STATE Vs. JOGINDER SINGH
|
March 31, 2022 |
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STATE Vs. WAZIR MOHD.
|
March 31, 2022 |
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STATE Vs. FAYAZ AHMAD BANDAY
|
April 15, 2022 |
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STATE Vs. GHULAM JEELANI KHAN
|
October 11, 2022 |
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STATE Vs. AJAY KUMAR
|
February 23, 2022 |
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STATE Vs. ZIA MUSTAFFA
|
August 24, 2022 |
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STATE BANK OF INDIA ANANTNAG Vs. G. M. JAMSHEED DAR
|
May 9, 2022 |
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STATE OF J & K Vs. MUZAFFAR AHMAD HURRA
|
October 28, 2022 |
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STATE OF J & K Vs. BHUMESH SHARMA
|
October 19, 2022 |
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STATE OF J & K Vs. ZIA MUSTAFA
|
October 29, 2022 |
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STATE OF J & K Vs. VIJAY KUMAR
|
November 21, 2022 |
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STATE OF J & K Vs. MOHD. AFZAL KHAN
|
November 18, 2022 |
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STATE OF J&K Vs. RENU MAHAJAN
|
November 18, 2022 |
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STATE OF J&K Vs. SANJU BHATTI
|
August 26, 2022 |
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STATE OF J&K Vs. SATYA DEVI
|
October 14, 2022 |
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STATE OF J&K Vs. MANZOOR AHMED
|
October 7, 2022 |
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STATE OF J&K Vs. SHAKEEL AHMAED
|
October 7, 2022 |
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STATE OF J&K Vs. CHAIN LAL
|
October 7, 2022 |
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STATE OF J&K Vs. RAM KARAN SINGH
|
October 7, 2022 |
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STATE OF J&K Vs. PYAR SINGH
|
October 7, 2022 |
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STATE OF J&K Vs. BANSI LAL
|
October 7, 2022 |
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STATE OF J&K Vs. BELI RAM
|
October 7, 2022 |
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STATE OF J&K Vs. MOHD. NASEER
|
September 14, 2022 |
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STATE OF J&K Vs. GHULAM MOHAMMAD BANDAY
|
September 16, 2022 |
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STATE OF J&K Vs. MIR FATHIMA
|
September 22, 2022 |
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STATE OF J&K Vs. SUKHVIR SINGH
|
September 30, 2022 |
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STATE OF J&K Vs. SHAIDA PARVEEN
|
September 19, 2022 |
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STATE OF J&K Vs. DEEPAK SINGH SALATHIA
|
July 25, 2022 |
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STATE OF J&K Vs. BABU RAM
|
April 8, 2022 |
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STATE OF J&K Vs. AMARJIT SINGH
|
July 16, 2022 |
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STATE OF J&K Vs. KEWAL KRISHAN
|
July 16, 2022 |
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STATE OF J&K Vs. BASHIR AHMED
|
April 26, 2022 |
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STATE OF J&K Vs. CHETAN SHARMA
|
July 25, 2022 |
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STATE OF J&K Vs. SHESH PAUL SINGH
|
July 16, 2022 |
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STATE OF J&K Vs. SURINDER KUMAR
|
December 28, 2022 |
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STATE OF J&K Vs. KALI DASS
|
August 31, 2022 |
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STATE OF J&K Vs. JAGJEET SINGH
|
August 31, 2022 |
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STATE OF J&K Vs. AIJAZ AHMAD KIRMANI
|
May 23, 2022 |
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STATE OF J&K Vs. REYAZ ANWAR MASOODI
|
April 27, 2022 |
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STATE OF J&K Vs. HILAL AHMAD PARRAY
|
July 15, 2022 |
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STATE OF J&K Vs. ROMESH KUMAR
|
July 27, 2022 |
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STATE OF J&K Vs. AMARJEET SINGH
|
August 31, 2022 |
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STATE OF J&K Vs. SHABIR AHMED BHAT
|
August 31, 2022 |
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STATE OF J&K Vs. SOHAN LAL
|
September 13, 2022 |
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STATE OF J.K. Vs. NOOR UD DIN WANI
|
May 7, 2022 |
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STATE OF JAMMU & KASHMIR Vs. JAI PAUL
|
May 30, 2022 |
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STATE OF JAMMU AND KASHMIR Vs. SWARN SINGH
|
February 15, 2022 |
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STATE OF JAMMU AND KASHMIR Vs. IRSHAD AHMAD MIR
|
February 9, 2022 |
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STATE OF JK Vs. NAHEED SOZ
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February 17, 2022 |
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STATE OF JK Vs. DANISH ZIA BHAT
|
June 27, 2022 |
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SUDERSHAN SHARMA Vs. NEW INDIA INSURANCE CO. LTD.
|
February 24, 2022 |
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SUDESH KUMAR Vs. UT OF J&K
|
May 25, 2022 |
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SUDESH KUMAR RAINA Vs. INDERJEET SINGH, DIRECTOR AGRICULTURE GOLE PULLI, JAMMU
|
August 3, 2022 |
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SUDHIR POWER LIMITED Vs. UNION TERRITORY OF J&K
|
May 7, 2022 |
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SUGRA FATIMA Vs. UNION TERRITORY OF J&K
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June 14, 2022 |
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SUHAIL AHMAD BHAT Vs. UNION TERRITORY OF J&K
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August 10, 2022 |
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SUHAIL AHMAD LONE Vs. UNION TERRITORY OF J&K
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February 7, 2022 |
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SUHAIL AHMAD WANI Vs. SKIMS MEDICAL COLLEGE HOSPITAL
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July 14, 2022 |
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SUHAIL RAMZAN DAR Vs. UNION TERRITORY OF J&K
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October 28, 2022 |
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SUMAN DEVI Vs. ASHOK KUMAR
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August 22, 2022 |
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SUMAN SHARMA Vs. STATE OF J&K
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February 8, 2022 |
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SUNISH KUMAR Vs. UNION OF INDIA
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May 27, 2022 |
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SUNIT SINGH Vs. UNION OF INDIA
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July 14, 2022 |
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SUNNY GUPTA Vs. UNION TERRITORY OF J&K
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July 4, 2022 |
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SUNNY RAINA Vs. UT OF J&K
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July 21, 2022 |
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SURESH GYAN VIHAR UNIVERSITY Vs. UNION OF INDIA
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December 26, 2022 |
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SURINDER KUMAR GUPTA Vs. J.M.C.
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September 20, 2022 |
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SURJEET SINGH Vs. UNION TERRITORY OF J&K
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April 5, 2022 |
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SUSHIL KUMAR Vs. UT OF J&K
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September 6, 2022 |
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SUSHMA VERMA Vs. GARO DEVI
|
April 11, 2022 |
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SWISS GARNIER LIFE SCIENCES Vs. UNION OF INDIA
|
November 1, 2022 |
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SYED ADEEL SHAH Vs. DIRECTORATE OF ENFORCEMENT
|
October 20, 2022 |
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SYED AKEEL SHAH Vs. DIRECTORATE OF ENFORCEMENT AND ANOTHER
|
October 18, 2022 |
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SYED ARSHID TRAMBOO Vs. STATE OF J&K
|
April 28, 2022 |
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SYED ASIF HAFIZ Vs. UNION TERRITORY OF JK
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January 31, 2022 |
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SYED HUSSAIN SHAH Vs. J&K TOURISM DEVELOPMENT CORP.
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July 22, 2022 |
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SYED MOHAMMAD AZHAR AMIN SHAH Vs. UNION TERRITORY OF J&K
|
August 24, 2022 |
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SYED YASEEN SHAH Vs. UNION TERRITORY OF J&K
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May 12, 2022 |
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SYEDA AFSHANA BHAT Vs. UNIVERSITY OF KASHMIR
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September 28, 2022 |
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TABASUM MIR Vs. UNION OF INDIA
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September 16, 2022 |
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TAHIR AHMAD BHAT Vs. U.T. OF J&K
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May 20, 2022 |
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TALIB DIN Vs. STATE
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April 26, 2022 |
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TAMANNA Vs. KHUSHMEELA
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November 1, 2022 |
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TANIYA MAHAJAN AND ANOTHER Vs. UT OF JAMMU AND KASHMIR
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September 13, 2022 |
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TANVEER AHMAD KHAN Vs. JK BOSE
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August 17, 2022 |
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TANVEER AHMAD MALIK Vs. UNION TERRITORY OF J&K
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February 7, 2022 |
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TANZEEM KHURSHEED ZARGAR Vs. J&K SPECIAL TRIBUNAL
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October 29, 2022 |
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TARA CHAND Vs. UNION OF INDIA
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May 21, 2022 |
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TARIQ AHMAD BHAT Vs. SENIOR SUPERINTENDENT OF POLICE
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August 29, 2022 |
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TARIQ AHMAD SHEIKH Vs. MST. ROHI
|
July 18, 2022 |
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TARLOCHAN SINGH Vs. UNION OF INDIA
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May 13, 2022 |
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TARSEM LAL Vs. SUDERSHANA SHARMA
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April 11, 2022 |
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TASLEEMA BEGUM Vs. UT OF J&K
|
December 20, 2022 |
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TAWHEED AHMAD ZARGAR Vs. UT OF J&K
|
October 18, 2022 |
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TAWHEEDA AKHTAR Vs. RUQAYATASLEEM
|
July 20, 2022 |
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TAWQEER AHMAD SHEERGOJREE Vs. UT OF J&K
|
September 2, 2022 |
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TAWSEEF AHMAD GOJREE Vs. MST. RUBIYA TABASUM
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August 16, 2022 |
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TEJEINDER SINGH Vs. UT OF J&K
|
May 13, 2022 |
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TOWSEEF AHMAD MIR Vs. UNION TERRITORY OF J&K
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December 16, 2022 |
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TUFAIL AHMAD CHOTA Vs. STATE OF J&K
|
April 6, 2022 |
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TYNDALE BISCOE SCHOOL Vs. UNION TERRITORY OF J.& K.
|
April 27, 2022 |
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UBAID TARIQ UNTOO Vs. UNION TERRITORY OF J&K
|
October 19, 2022 |
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UMER YOUSUF RATHER Vs. UT OF J&K
|
July 21, 2022 |
|
UMESH KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 22, 2022 |
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UNION OF INDIA Vs. RAVI KUMAR
|
November 9, 2022 |
|
UNION OF INDIA Vs. KAPIL DEV
|
September 16, 2022 |
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UNION OF INDIA Vs. D.KHOSLA AND COMPANY
|
May 9, 2022 |
|
UNION OF INDIA Vs. DES RAJ NAGPAL
|
April 19, 2022 |
|
UNION OF INDIA Vs. IQBAL BEGUM
|
April 27, 2022 |
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UNION OF INDIA Vs. GHULAM NABI AHANGER
|
May 19, 2022 |
|
UNION OF INDIA Vs. BHAWANI TRADERS
|
July 29, 2022 |
|
UNION OF INDIA Vs. GHULAM MOHAMMAD NENGROO
|
September 1, 2022 |
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UNION TERRITORY OF J&K Vs. MOHAMMAD LATIEF MAGREY
|
July 1, 2022 |
|
UNION TERRITORY OF J&K Vs. SUDESH KUMAR RAINA
|
September 6, 2022 |
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UNION TERRITORY OF J&K Vs. MOHAMMAD RAFIQ NAJAR
|
December 20, 2022 |
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UNION TERRITORY OF J&K Vs. SYED ABRAR ASHRAF ANDRABI
|
August 10, 2022 |
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UNION TERRITORY OF J&K Vs. GHULAM MOHI UD DIN AHANGER
|
May 17, 2022 |
|
UNION TERRITORY OF J&K Vs. SONAULLAH AHANGER
|
March 30, 2022 |
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UNION TERRITORY OF J&K Vs. JAVID AHMAD SHAH
|
September 1, 2022 |
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UNION TERRITORY OF J&K Vs. GOPAL KRISHAN
|
October 29, 2022 |
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UNION TERRITORY OF J&K Vs. SANDOOR SINGH
|
October 19, 2022 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. R.R. PREFEB INDUSTRY SIDCO INDUSTRIAL COMPLEX, BARI BRAHMANA, JAMMU
|
February 4, 2022 |
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UNION TERRITORY OF JK Vs. MUHAMMAD IQBAL HUSSAIN
|
January 28, 2022 |
|
UNION TERRITORY OF JK Vs. NISSAR AHMAD ITOO
|
April 5, 2022 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. GHULAM MOHI-UD-DIN WANI
|
May 27, 2022 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KANCHAN SHARMA
|
May 9, 2022 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KERAT SINGH
|
February 9, 2022 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PARVEEN CHAND
|
August 23, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. MUZAFFAR AHMAD DAR
|
February 25, 2022 |
|
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. ARTI DEVI
|
August 24, 2022 |
|
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD. Vs. SALONI GUPTA
|
July 26, 2022 |
|
UPKAR GOODS TPT. CO. PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 5, 2022 |
|
UT OF J & K Vs. SATYA GUPTA
|
May 12, 2022 |
|
UT OF J AND K Vs. AADIL BASHIR DAR
|
April 19, 2022 |
|
UT OF J&K Vs. BHAT AB. UBRAN BIN AFTAB
|
September 13, 2022 |
|
UT OF J&K Vs. MIRSONS CONSTRUCTIONS PVT. LTD.
|
October 10, 2022 |
|
UT OF J&K Vs. HADAYATULLAH SHEIKH
|
October 14, 2022 |
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UT OF JAMMU AND KASHMIR Vs. UMREENA AKHTER
|
February 18, 2022 |
|
V.P. SAINI Vs. CHAIRMAN AIRPORTS AUTHORITY OF INDIA
|
May 4, 2022 |
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VAISHNO FRUIT CO. Vs. UNION OF INDIA
|
April 25, 2022 |
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VAKIL AHMAD DAR Vs. UNION TERRITORY OF J&K
|
July 25, 2022 |
|
VALLEY ENGINEERING WORKS Vs. STATE OF J&K
|
August 5, 2022 |
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VALLEY TRANSPORT COMPANY Vs. UT OF J&K
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September 22, 2022 |
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VARUN ARORA Vs. RICHA ARORA
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January 27, 2022 |
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VESSU WELFARE COMMITTEE Vs. RELIEF AND REHABILITATION COMMISSIONER
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July 5, 2022 |
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VIJAY GUPTA Vs. DEEKSHA SHARMA
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September 1, 2022 |
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VIJAY KUMAR Vs. J&K SPECIAL TRIBUNAL
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February 22, 2022 |
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VIJAY KUMARI Vs. UT OF J&K
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March 9, 2022 |
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VIJAY SINGH Vs. LALITA KARKI
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September 6, 2022 |
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VIKAS DHAR Vs. FINANCIAL COMMISSIONER
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November 2, 2022 |
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VIKAS KUMAR SHARMA Vs. UNION TERRITORY OF J&K
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June 1, 2022 |
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VIKRANT SINGH Vs. STATE OF J&K
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August 31, 2022 |
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VILLAGERS OF KANLI-BAGH BARAMULLA Vs. UNION TERRITORY OF J&K
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February 15, 2022 |
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VILLAGERS OF VILLAGE UFTI-PIPITING SKIDSHARAK KARGIL Vs. UT OF LADAKH
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August 31, 2022 |
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VILLAGERS OF VILLAGE UFTI-PIPTING Vs. FINANCIAL COMMISSIONER
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November 2, 2022 |
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VINKLE SINGH Vs. STATE OF J&K
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May 27, 2022 |
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VINOD KUMAR WADHHWAN Vs. UNION OF INDIA
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September 2, 2022 |
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VIRENDER GUPTA Vs. STATE
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May 21, 2022 |
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VIRENDER SALGOTRA Vs. UNION OF INDIA
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July 1, 2022 |
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VISHAL SALGOTRA Vs. ADDITIONAL PUBLIC PROSECUTOR, JAMMU
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July 27, 2022 |
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WAHEED UR REHMAN PARRA Vs. UT OF J&K
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May 25, 2022 |
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WAIZ-UL-ISLAM Vs. UNION TERRITORY OF J&K
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July 16, 2022 |
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WAQAR AHMAD DAR Vs. UNION TERRITORY OF J&K
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August 29, 2022 |
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WAQAR AHMAD GANIE Vs. UNION TERRITORY OF J&K
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November 9, 2022 |
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WARYAM CHAND THAPA Vs. STATE OF J&K
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March 8, 2022 |
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WASEEM AKBAR GANIE Vs. UT OF J&K
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August 1, 2022 |
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WASEEM QURESHI Vs. UNION TERRITORY OF J&K
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July 8, 2022 |
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WASEEM QURESHI Vs. STATE OF JAMMU & KASHMIR
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September 15, 2022 |
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YAMEEN ALTAF DAR Vs. UT OF J&K
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August 24, 2022 |
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YASIR AHMAD SHEIKH Vs. ABDUL SALAM SHEIKH
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September 8, 2022 |
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YASMEEN Vs. UT OF JAMMU AND KASHMIR
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September 21, 2022 |
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YASMEENA JAMEEL Vs. UNION TERRITORY OF J&K
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February 1, 2022 |
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YASMEENA JAN Vs. STATE OF J&K
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May 21, 2022 |
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YAWAR AHMAD KUNDOO Vs. UT OF J&K
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July 26, 2022 |
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YAWAR AHMAD SHERGOJRI Vs. UT OF J&K
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May 25, 2022 |
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ZAFFER ALTAF BHAT Vs. UNION OF INDIA
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July 8, 2022 |
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ZAFFERULLAH AHMED Vs. STATE OF J & K
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November 18, 2022 |
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ZAHID SNOBER Vs. STATE OF J&K
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January 28, 2022 |
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ZAHOOR AHMAD BHAT Vs. UT OF JK
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March 2, 2022 |
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ZAHOOR AHMAD KHAN Vs. UT OF J&K
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November 1, 2022 |
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ZAHOOR AHMAD MIR Vs. NUSRAT IBRAHIM
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May 6, 2022 |
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ZAHOOR AHMAD RATHER Vs. UNION TERRITORY OF JK
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November 22, 2022 |
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ZAHOOR AHMAD SHAH Vs. UNION TERRITORY OF J&K
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May 26, 2022 |
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ZAHOOR AHMED KHAN Vs. STATE OF J&K
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September 1, 2022 |
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ZAIL SINGH Vs. UOI
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January 28, 2022 |
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ZAIN UL HAFEEZ Vs. UTOF J&K
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June 2, 2022 |
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ZAMINDARAN OF MOHALLA GOMA YOKCHOKS Vs. UNION TERRITORY OF J&K
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October 6, 2022 |
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ZAREENA BANO Vs. STATE OF J&K
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May 9, 2022 |
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ZUBAIR AHMAD Vs. UNION TERRITORY OF J&K
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December 16, 2022 |
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ZUBAIR AHMAD TELI Vs. UNION TERRITORY OF J&K
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April 28, 2022 |
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ZUBAIR AHMAD WANI Vs. GOVERNMENT OF J&K
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July 15, 2022 |
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ZUBEEDA Vs. UNION TERRITORY OF J&K
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May 21, 2022 |
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ZUNAID HUSSAIN Vs. UNION TERRITORY OF J&K
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February 14, 2022 |