AADIL HUSSAIN TIBETBAQAL Vs. ASRA MANZOOR SHAH
|
December 14, 2021 |
AB. RASHID BHAT Vs. UNION OF INDIA
|
September 29, 2021 |
ABBAS ALI Vs. UNION TERRITORY OF J & K
|
January 19, 2021 |
ABDUL AHAD LONE Vs. UNION TERRITORY OF J & K
|
July 15, 2021 |
ABDUL AZIZ DAR Vs. STATE OF J & K
|
August 11, 2021 |
ABDUL AZIZ KHAN Vs. GHULAM MOHAMMAD LANGOO
|
August 25, 2021 |
ABDUL AZIZ KHAN Vs. GHULAM MOHAMMAD LANGOO
|
May 28, 2021 |
ABDUL AZIZ RATHER Vs. ASIYA QADIR
|
December 3, 2021 |
ABDUL AZIZ SHEIKH Vs. UNION TERRITORY OF JK
|
December 16, 2021 |
ABDUL GAFFAR DAR Vs. MOHAMMAD SHAFI KHAN
|
August 13, 2021 |
ABDUL GANI BHAT Vs. AFROZA
|
April 7, 2021 |
ABDUL GHANI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 8, 2021 |
ABDUL HAMID MIR Vs. STATE OF J AND K
|
September 7, 2021 |
ABDUL HAMID MIR Vs. STATE OF J & K
|
August 23, 2021 |
ABDUL HASEEB WANI Vs. UNIVERSITY OF KASHMIR
|
September 17, 2021 |
ABDUL MAJEED DAR Vs. JAVID AHMAD BHAT
|
July 15, 2021 |
ABDUL MAJEED DAR Vs. HAFIZA BEGUM
|
April 26, 2021 |
ABDUL MAJEED LONE Vs. GOVT. OF J & K
|
August 21, 2021 |
ABDUL MAJID Vs. UNION TERRITORY OF J&K
|
May 17, 2021 |
ABDUL MALIK Vs. UNION TERRITORY OF J & K
|
August 6, 2021 |
ABDUL QADOOS Vs. UNION TERRITORY OF J&K
|
December 30, 2021 |
ABDUL QADOOS RATHER Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
ABDUL QAYOOM DAR Vs. CHIEF ENGINEER (NZ-V), CPWD, SATWARI, JAMMU
|
May 21, 2021 |
ABDUL QAYOOM GUROO Vs. AJEET KUMAR SAHOO
|
September 29, 2021 |
ABDUL QAYOOM KHAN Vs. STATE OF J&K
|
May 20, 2021 |
ABDUL RAHIM SHOLLA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
July 1, 2021 |
ABDUL RASHEED BUTT Vs. UT OF J & K
|
April 19, 2021 |
ABDUL RASHID Vs. SHAMEEMA BEGUM
|
August 13, 2021 |
ABDUL RASHID DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 24, 2021 |
ABDUL RASHID KHAN Vs. UNION TERRITORY OF J.K.
|
May 24, 2021 |
ABDUL RASHID MALIK Vs. UNION TERRITORY OF J & K
|
November 11, 2021 |
ABDUL RASHID MIR Vs. STATE OF JAMMU & KASHMIR
|
April 2, 2021 |
ABDUL REHMAN CHOPAN Vs. STATE OF J & K
|
February 24, 2021 |
ABDUL REHMAN GOJREE Vs. NATIONAL INSURANCE CO. LTD.
|
July 19, 2021 |
ABDUL SALAM BHAT Vs. STATE OF J&K
|
December 31, 2021 |
ABDUL SALAM GUROO Vs. UT OF J & K
|
December 24, 2021 |
ABDUL SAMAD WANI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
May 31, 2021 |
ABDUL WAHID KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 31, 2021 |
ABRAR AHMED ALIAS IBRAR AHMED Vs. UT OF J & K
|
September 17, 2021 |
ACHARYA CHANDER MEDICAL SCIENCES HOSPITAL Vs. M.K. DIWWDI, SECY. MEDICAL EDUCATION
|
December 27, 2021 |
ADARSH GUPTA Vs. NATIONAL INSURANCE CO. LTD.
|
September 29, 2021 |
ADIL ASHRAF BOLAKI Vs. JK POWER TRANSMISSION CORPORATION LIMITED
|
September 28, 2021 |
ADITYA RAJ KAUL Vs. NAEEM AKHTER
|
October 13, 2021 |
ADMINISTRATOR AUQAF ISLAMIA WAKAF Vs. R.S. CONSTRUCTION ENGINEERS
|
October 21, 2021 |
AEJAZ ISMAIL SAYED Vs. UNION OF INDIA
|
August 13, 2021 |
AFSHAN ANJUM BABA Vs. UNION TERRITORY OF JK
|
December 21, 2021 |
AHMAD ALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 22, 2021 |
AHMED DIN Vs. UNION TERRITORY OF J&K
|
May 20, 2021 |
AIJAZ AHMAD DAR Vs. UT OF J&K
|
May 25, 2021 |
AJAY KUMAR Vs. STATE OF J & K
|
November 24, 2021 |
AJAY KUMAR Vs. STATE OF J & K
|
November 26, 2021 |
AJAY MANKOTIA Vs. STATE OF J & K
|
August 24, 2021 |
AJAY SINGH Vs. KULDEEP SINGH
|
July 28, 2021 |
AJAZ AHMAD BHAT Vs. GOVT. OF J & K
|
July 15, 2021 |
AJAZ AHMAD BHAT Vs. GOVERNMENT OF J & K
|
November 12, 2021 |
AJEET CHOPRA Vs. UNION TERRITORY OF J&K
|
June 4, 2021 |
AJEET KUMAR Vs. STATE OF J & K
|
February 16, 2021 |
AJEET SINGH THAKUR Vs. SHAKEEL AHMED MALIK
|
July 29, 2021 |
AJIT MATHUR Vs. K.C. PRAHSER
|
December 13, 2021 |
AKHILESH SHARMA Vs. UNION TERRITORY OF J&K
|
December 30, 2021 |
AKHUN HASSAN Vs. STATE OF J & K
|
February 19, 2021 |
ALI HAYDER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 9, 2021 |
ALI MOHAMMAD NAJAR Vs. BASHIR AHMAD NAJAR
|
April 7, 2021 |
ALI MOHAMMAD RATHER Vs. MIR MANZOOR GAZANFER ALI
|
December 1, 2021 |
ALI MOHAMMAD WANI Vs. UT OF J&K
|
December 28, 2021 |
ALI MOHD Vs. STATE OF J&K
|
March 9, 2021 |
ALI SHAN KHAN Vs. STATE OF J&K
|
April 21, 2021 |
ALL KASHMIR FUR TRADERS AND MANUFACTURER GHULAM AHMAD DAR Vs. STATE OF J & K
|
November 22, 2021 |
ALTAF HUSSAIN Vs. UT OF JAMMU AND KASHMIR
|
March 15, 2021 |
ALTAF HUSSAIN MUFTI Vs. JAVED CHOUDHARY
|
May 20, 2021 |
ALTAF PASWAL Vs. UNION TERRITORY OF J&K
|
December 29, 2021 |
AMARNATH BARFANI LANGARS ORGANIZATION Vs. AMARNATH JI SHRINE BOARD
|
June 3, 2021 |
AMIR JAMAL SHEER GOJREE Vs. DISTRICT MAGISTRATE
|
August 23, 2021 |
AMIT PADHA Vs. UT OF JAMMU AND KASHMIR
|
April 1, 2021 |
AMIT SINDWANI Vs. KULBHUSHAN GUPTA
|
February 2, 2021 |
AMRIT ETT INSTITUTE Vs. UT OF JAMMU AND KASHMIR
|
March 19, 2021 |
AMRIT PAL SINGH Vs. UNION TERRITORY OF J & K
|
February 24, 2021 |
ANEES UR REHMAN Vs. STATE
|
August 31, 2021 |
ANIL GUPTA Vs. UT OF J&K
|
June 4, 2021 |
ANIL KUMAR Vs. STATE OF J & K
|
April 5, 2021 |
ANITA DEVI RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHRAF KHAN
|
September 16, 2021 |
ANSAR UL HAQ RAINA Vs. U.T. OF J&K
|
December 8, 2021 |
ARCHANA BALORIA Vs. STATE OF J & K
|
September 3, 2021 |
ARIF MANZOOR SHEIKH Vs. GOVERNMENT OF J&K
|
May 18, 2021 |
ARSHAD AHMAD ALLAIE Vs. UT OF J&K
|
July 6, 2021 |
ARTI SHARMA Vs. NATIONAL INSURANCE CO. LTD.
|
September 10, 2021 |
ARUN MOHINDER TRIPATHI Vs. UT OF J&K
|
August 31, 2021 |
ASHA DALI Vs. VED PRAKESH
|
December 15, 2021 |
ASHA SINGH Vs. STATE OF J & K
|
November 26, 2021 |
ASHAQ ZIA DAR Vs. GHULAM MOHI UD DIN MIR
|
December 22, 2021 |
ASHIQ HUSSAIN Vs. STATE OF J&K
|
September 9, 2021 |
ASHIQ HUSSAIN DAR Vs. ATAL DULOO
|
August 10, 2021 |
ASHISH SHARMA Vs. STATE OF J&K
|
February 9, 2021 |
ASHOK KUMAR Vs. UNION OF INDIA
|
August 18, 2021 |
ASHOK KUMAR PADHA Vs. STATE OF J&K
|
December 31, 2021 |
ASHOK KUMAR PARGOTRA Vs. SHAMA BEGUM
|
September 2, 2021 |
ASHOK VIJAY GUPTA Vs. UT OF J&K
|
November 29, 2021 |
ASHU DEEP KOHLI Vs. STATE OF J & K
|
February 22, 2021 |
ASHU TH. BAHADUR SINGH Vs. UNION TERRITORY OF J & K
|
February 11, 2021 |
ASHWATH INFRATECH PVT. LTD. Vs. JK LAKES AND WATERWAYS DEVELOPMENT AUTHORITY
|
September 6, 2021 |
ASHYANA KOUSAR Vs. UNION TERRITORY OF J & K
|
August 6, 2021 |
ASIA FATIMA Vs. UT OF J&K
|
November 2, 2021 |
ASIF ALI DAR Vs. UT OF JAMMU AND KASHMIR
|
December 2, 2021 |
ASIF HUSSAIN Vs. STATE OF J & K
|
November 12, 2021 |
ASIF IQBAL NAIK Vs. STATE OF J & K
|
August 23, 2021 |
ASIYA TABASAM Vs. UT OF JAMMU AND KASHMIR
|
March 2, 2021 |
ASMA CHOWDHARY Vs. UT OF J & K
|
April 19, 2021 |
ASSADULLAH BHAT Vs. UT OF J&K
|
June 28, 2021 |
ASSOCIATION OF PARA MEDICAL INSTITUTES Vs. UT OF J & K
|
September 8, 2021 |
ATUL SHARMA Vs. STATE OF J & K
|
July 23, 2021 |
AVTAR SINGH Vs. UNITED INDIA INSURANCE
|
December 1, 2021 |
AYAZ BASHIR SHERGOJRI Vs. UNION TERRITORY OF J&K
|
December 28, 2021 |
AZAD AHMED MIR Vs. STATE (NOW UNION TERRITORY) OF J & K
|
August 16, 2021 |
AZIZ FATIMA Vs. UNION TERRITORY OF J&K
|
November 17, 2021 |
AZIZ UL REHMAN Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 29, 2021 |
BABLI DEVI Vs. UNION TERRITORY OF J & K
|
January 11, 2021 |
BABLU DEVI Vs. STATE OF J & K
|
February 24, 2021 |
BABLU SHARMA Vs. UNION TERRITORY OF J&K
|
January 29, 2021 |
BABU RAM Vs. STATE OF J & K
|
April 19, 2021 |
BABU RAM Vs. JAMMU DEVELOPMENT AUTHORITY
|
April 9, 2021 |
BAJAJ ALLIANZ GEN. INS. CO. LTD. Vs. DURGA
|
January 29, 2021 |
BAJAJ ALLIANZ GEN. INSURNACE CO. LTD. Vs. BIMLA DEVI
|
February 4, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. AKEEL NAZIR
|
June 22, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SATBIR SINGH AND ORS .
|
February 2, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ZANIA BEGUM
|
January 29, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARESH KUMAR
|
October 25, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. JABEENA BEGUM
|
September 9, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SALMAN BASHIR
|
May 6, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. IMAAD DURRANI
|
February 1, 2021 |
BAJAJ ALLIANZ INSURANCE CO. Vs. ISHTIYAQ AHMAD SHEIKH
|
May 25, 2021 |
BAL KRISHEN Vs. UNION TERRITORY OF J&K
|
May 19, 2021 |
BALBIR CHAND Vs. UT OF J & K
|
September 1, 2021 |
BALBIR SINGH Vs. UNION TERRITORY OF J & K
|
January 19, 2021 |
BALBIR SINGH Vs. STATE OF JAMMU & KASHMIR
|
April 28, 2021 |
BALRAJ SINGH Vs. UNION TERRITORY OF J & K
|
August 13, 2021 |
BALWAN SINGH Vs. UNION TERRITORY OF J & K
|
February 10, 2021 |
BALWANT SINGH Vs. STATE OF J&K
|
December 16, 2021 |
BANDANA DEVI Vs. UT OF J & K
|
October 20, 2021 |
BARKAT RAM Vs. ROHIT SHARMA
|
August 6, 2021 |
BASEERAT-UL-AIN Vs. VICE CHANCELLOR, CENTRAL UNIVERITY
|
October 21, 2021 |
BASHARAT AHMED SHAHEEN Vs. UT OF J&K
|
May 17, 2021 |
BASHARAT HUSSAIN Vs. STATE OF J&K
|
March 24, 2021 |
BASHARAT HUSSAIN WANI Vs. STATE OF J & K
|
July 19, 2021 |
BASHARAT SALEEM PALOO Vs. J&K HORTICULTURE PRODUCE MARKETING & PROCESSING CORPORATION
|
April 19, 2021 |
BASHIMBAR DASS Vs. GANGA RAM
|
July 14, 2021 |
BASHIR AHMAD BEIGH Vs. UT OF J&K
|
December 7, 2021 |
BASHIR AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
|
April 2, 2021 |
BASHIR AHMAD DAR Vs. NATIONAL INSURANCE COMPANY
|
July 3, 2021 |
BASHIR AHMAD DAR Vs. STATE OF J & K
|
October 28, 2021 |
BASHIR AHMAD FARGODOO Vs. STATE OF JAMMU & KASHMIR
|
August 18, 2021 |
BASHIR AHMAD MIR Vs. STATE
|
July 15, 2021 |
BASHIR AHMAD MIR Vs. MST.BATOOL
|
March 16, 2021 |
BASHIR AHMAD SHEIKH Vs. UNION TERRITORY OF J&K
|
December 29, 2021 |
BASHIR AHMAD SHERGOJRI Vs. UT J & K
|
October 27, 2021 |
BASHIR AHMAD SOFI Vs. NOORA
|
May 19, 2021 |
BASHIR AHMED Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
January 11, 2021 |
BASHIR AHMED MALIK Vs. C. B. I JAMMU
|
August 4, 2021 |
BHANU PRAKASH GUPTA Vs. SAURABH BHAGAT
|
March 23, 2021 |
BHARAT HEAVY PLATE AND VESSELS LTD. Vs. AJAY KAPOOR
|
December 1, 2021 |
BHARAT KUMAR Vs. UT OF J&K
|
December 10, 2021 |
BHARDWAJ AGENCIES Vs. J AND K MEDICAL SUPPLIES CORPORATION LTD.
|
December 24, 2021 |
BHARTI THUSOO Vs. UNION TERRITORY OF J & K
|
November 26, 2021 |
BHAVNEET SINGH BHATIA Vs. STATE OF J&K
|
May 28, 2021 |
BHOLI DEVI Vs. SKUAST
|
March 29, 2021 |
BHUPESHWAR SHARMA Vs. UNION TERRITORY OF J & K
|
February 18, 2021 |
BILAL AHMAD KABOO Vs. UT OF J & K
|
September 8, 2021 |
BILAL AHMAD SHEIKH Vs. STATE OF J & K
|
September 17, 2021 |
BILAL AHMAD WANI Vs. ALI MOHAMMAD SHEIKH
|
August 3, 2021 |
BINDU KUMARI Vs. STATE OF J & K
|
July 29, 2021 |
BISHAN LAL Vs. STATE OF J&K
|
November 9, 2021 |
BITTU RAM Vs. SURAM CHAND
|
March 17, 2021 |
BODH RAJ Vs. UNION TERRITORY OF J&K
|
July 2, 2021 |
BRIJ LAL Vs. J&K SPECIAL TRIBUNAL
|
March 16, 2021 |
BRIJ MOHAN Vs. STATE OF J&K
|
December 30, 2021 |
BURHAN NAZIR MIR Vs. STATE OF J&K
|
December 1, 2021 |
BUTT TRANSPORT COMPANY Vs. UNION TERRITORY OF J&K
|
June 16, 2021 |
CH. IKHLAQ AHMED Vs. UT OF JAMMU AND KAHMIR
|
March 1, 2021 |
CHAIN KUMAR Vs. UNION TERRITORY OF J & K
|
July 9, 2021 |
CHAIRMAN ELECTION BOARD Vs. UNION TERRITORY OF J & K
|
March 1, 2021 |
CHAMAN KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
CHIEF ENGINEER Vs. K.K. CHIBBER
|
August 21, 2021 |
CHIEF GENERAL MANAGER TELECOMMUNICATION, JAMMU Vs. KARNAIL SINGH
|
October 25, 2021 |
CHINAR WIRES Vs. REGIONAL DIRECTOR, E.S.I.C, JAMMU
|
September 23, 2021 |
CHOLA MANDALAM MS GENERAL INSURANCE CO. LTD. Vs. GULSHAN KUMAR
|
September 30, 2021 |
CHOUDHARY BALBIR SINGH Vs. UT THROUGH PS AWANTIPORA
|
December 10, 2021 |
COL NATURE FABRICATIONS AND OTHERS Vs. PUNJAB AND SIND BANK
|
February 4, 2021 |
COMMISSIONER Vs. ALPINE OUTDOOR MEDIA
|
June 3, 2021 |
COMMISSIONER STATE TAXES Vs. ZAFFAR ABASS DIN
|
April 20, 2021 |
CREATIONS, ARCHITECTS, ENGINEERS, PLANNERS, INTERIOR DESIGNERS Vs. UNION TERRITORY OF JK
|
November 22, 2021 |
D. MEADOWS LADAKH Vs. MOHAMMAD ALI
|
November 22, 2021 |
DALIP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, JAMMU
|
September 14, 2021 |
DALJIT SINGH Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
DARA SINGH Vs. STATE OF J & K
|
June 3, 2021 |
DARBARA SINGH Vs. UNION TERRITORY OF J & K
|
February 26, 2021 |
DARBARA SINGH Vs. STATE
|
August 3, 2021 |
DATAR SECURITY PRIVATE LIMITED Vs. JAMMU & KASHMIR BANK LIMITED
|
March 29, 2021 |
DAVINDER SINGH Vs. UNION OF INDIA
|
April 12, 2021 |
DAYA KRISHAN WALI Vs. STATE OF J&K
|
August 25, 2021 |
DEPUTY SECRETARY TO GOVERNMENT, BOARD OF SCHOOL EDUCATION Vs. BASHARAT SALEEM
|
December 27, 2021 |
DES RAJ Vs. UNION TERRITORY OF J&K
|
November 29, 2021 |
DEWAKAR SHARMA Vs. STATE OF J & K
|
January 29, 2021 |
DEWAKAR SHARMA Vs. STATE OF J & K
|
February 2, 2021 |
DEWAN DEWAKAR RAI Vs. AJIT SINGH
|
March 25, 2021 |
DHANVIR SINGH Vs. UNION TERRITORY OF J & K
|
November 23, 2021 |
DHEERAJ BANDRAL Vs. STATE OF J & K
|
February 8, 2021 |
DIAMOND CABLES LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 15, 2021 |
DINESH SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 10, 2021 |
DIRECTOR DOORDARSHAN KENDRA Vs. BASHIR AHMAD THOKAR
|
December 6, 2021 |
DISTRICT HORTICULTURE OFFICER BUDGAM Vs. ZAMINDARAAN KAKURENG
|
April 5, 2021 |
DIVISIONAL MANAGER Vs. SHAH QASIM
|
July 15, 2021 |
DIVISIONAL MANAGER JKSFC BHADERWAH Vs. DOOST MOHAMMAD
|
March 16, 2021 |
DIVISIONAL MANAGER, JKSFC DODA Vs. IRSHAD AHMAD
|
March 17, 2021 |
DIVISIONAL MANAGER, JKSFC, DODA Vs. KABIR AHMAD
|
September 17, 2021 |
DOULAT RAM Vs. ROOP CHAND
|
August 24, 2021 |
DOULAT RAM Vs. ROOP CHAND
|
March 19, 2021 |
DURGA DASS Vs. JAGDISH KUMAR
|
September 16, 2021 |
EHSAN ALI DAR Vs. NIGHAT BANU
|
June 17, 2021 |
ENVIRO-SANITATION J&K Vs. MUNICIPAL CORPORATION , JAMMU
|
March 16, 2021 |
FAISAL ARSHAD Vs. J & K PUBLIC SERVICE COMMISSION
|
August 17, 2021 |
FAISAL ASHRAF Vs. UT OF J & K
|
March 17, 2021 |
FAIZAN AHMAD ZARGAR Vs. UT OF JAMMU AND KASHMIR
|
December 10, 2021 |
FALAK SHER SALARIA Vs. STATE OF J & K
|
February 10, 2021 |
FALLAHI AAM TRUST Vs. STATE OF J&K.
|
December 15, 2021 |
FANCY NABI DAR Vs. UNION TERRITORY OF J & K
|
October 29, 2021 |
FAREED AHMED SOHAIL Vs. UT OF J&K
|
November 27, 2021 |
FARIDOON KHATANA Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 29, 2021 |
FAROOQ AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
May 25, 2021 |
FAROOQ AHMAD KHANDAY Vs. STATE OF J & K
|
September 29, 2021 |
FAROOQ AHMAD PANDITH AND ORS. Vs. ABDUL QADIR PARRAH
|
February 25, 2021 |
FAROOQ AHMED Vs. UNION TERRITORY OF J & K
|
March 31, 2021 |
FAROOQ AHMED Vs. STATE OF J&K
|
October 6, 2021 |
FATEH ALI KHAN Vs. J&K SPECIAL TRIBUNAL
|
December 21, 2021 |
FAYAZ AHMAD DAR Vs. UT. OF J & K
|
July 12, 2021 |
FAYAZ AHMAD SOFI Vs. ZAMEER AHMAD THAKUR
|
August 3, 2021 |
FAYAZ AHMAD WAR Vs. UT OF J&K
|
December 16, 2021 |
FAYAZ AHMED BHAT Vs. UNION TERRITORY OF J & K
|
August 4, 2021 |
FAYAZ AHMED LONE Vs. STATE OF J&K
|
February 19, 2021 |
FEROZ AHMAD DAR Vs. STATE OF J&K
|
June 29, 2021 |
FEROZ AHMAD PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
FIDA HUSSAIN NAIK Vs. UT OF J&K
|
January 22, 2021 |
FIDA HUSSAIN NAIK Vs. UT OF J & K
|
January 22, 2021 |
FIRDOUS AHMAD WANI Vs. UT OF J & K
|
May 18, 2021 |
G. M. WANI Vs. UNION TERRITORY OF J & K
|
August 13, 2021 |
GAFFOR KHAN Vs. STATE OF JAMMU AND KASHMIR
|
July 28, 2021 |
GAGAN DEEP Vs. UNION OF INDIA
|
June 1, 2021 |
GAGAN GUPTA Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 6, 2021 |
GANDHARB SINGH Vs. KRISHAN LAL
|
November 17, 2021 |
GAURAV SHARMA Vs. UNION TERRITORY OF J&K
|
July 28, 2021 |
GAURI DEVI Vs. STATE OF JAMMU AND KASHMIR
|
August 13, 2021 |
GEETA DEVI Vs. UNION TERRITORY OF J & K
|
August 27, 2021 |
GENERAL MANAGER ROAD TRANSPORT CORPORATION Vs. GHULAM NABI MIR
|
November 22, 2021 |
GHAT SHALIMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 16, 2021 |
GHULAM AHMAD RATHER Vs. FAROOQ AHMAD PARRAY
|
May 27, 2021 |
GHULAM AHMAD WANI Vs. UNION TERRITORY OF J.K.
|
May 1, 2021 |
GHULAM HASSAN KHAN Vs. GULNAZ KOUSER
|
December 2, 2021 |
GHULAM HASSAN LONE Vs. J & K HIGH COURT
|
November 24, 2021 |
GHULAM HASSAN SOFI Vs. STATE OF JK
|
April 2, 2021 |
GHULAM JEELANI GHANI Vs. STATE
|
October 27, 2021 |
GHULAM MOHAMMAD Vs. U.T. OF LADAKH
|
February 26, 2021 |
GHULAM MOHAMMAD BHAT Vs. STATE OF J&K
|
May 20, 2021 |
GHULAM MOHAMMAD DAR Vs. STATE OF J&K
|
December 22, 2021 |
GHULAM MOHAMMAD MATTA Vs. MOHAMMAD SHAFI MAKROO
|
September 1, 2021 |
GHULAM MOHAMMAD SHAH Vs. STATE OF J & K
|
September 15, 2021 |
GHULAM MOHAMMAD SHEIKH Vs. UNION TERRITORY OF J&K
|
June 30, 2021 |
GHULAM MOHAMMAD SOFI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 12, 2021 |
GHULAM MOHAMMAD TRAMBOO Vs. UNION TERRITORY OF J & K
|
July 15, 2021 |
GHULAM MOHD. Vs. STATE
|
March 16, 2021 |
GHULAM MOHD. Vs. MANZOOR AHMED
|
February 10, 2021 |
GHULAM MOHD. NAIK Vs. STATE OF J&K
|
November 27, 2021 |
GHULAM MOHD. WANI Vs. SYED KHAN
|
March 23, 2021 |
GHULAM MOHI UD DIN KHAN Vs. ABDUL RASHID KHAN
|
December 17, 2021 |
GHULAM MUSTAFA Vs. UNION TERRITORY OF J & K
|
September 3, 2021 |
GHULAM MUSTAFA SHEIKH Vs. UT OF J & K & ANOTHER
|
February 24, 2021 |
GHULAM NABI MIR Vs. NISAR AHMAD MIR
|
March 25, 2021 |
GHULAM NABI WANI Vs. STATE OF J&K
|
December 13, 2021 |
GHULAM QADIR BHAT Vs. FINANCIAL COMMISSIONER (REVENUE)
|
September 24, 2021 |
GHULAM QADIR BHAT Vs. STATE OF J & K
|
July 15, 2021 |
GHULAM RASOOL BHAT Vs. STATE OF J&K
|
December 4, 2021 |
GHULAM RASOOL MIR Vs. STATE OF J & K
|
February 16, 2021 |
GHULAM RASOOL MIR Vs. STATE OF JK
|
September 27, 2021 |
GHULAM SABAR Vs. UNION TERRITORY OF J&K
|
November 18, 2021 |
GIRDHARI LAL SHARMA Vs. BASHIR AHMED BATT
|
July 28, 2021 |
GIRDHARI SINGH Vs. STATE OF J & K
|
February 16, 2021 |
GOURI SHANKER Vs. MOHD. IQBAL
|
August 10, 2021 |
GOVIND SINGH Vs. UNION TERRITORY OF J&K
|
October 13, 2021 |
GULAM ABBAS Vs. UT OF J & K
|
August 20, 2021 |
GULAM MUSTAFA Vs. UT OF J & K
|
January 15, 2021 |
GULNAZ AKHTER Vs. UT OF JAMMU AND KASHMIR
|
May 17, 2021 |
GULSHAN AHMAD MAKHDOOMI Vs. STATE OF J&K.
|
December 8, 2021 |
GULSHAN NAZIR Vs. UNION OF INDIA
|
April 9, 2021 |
GULSHAN NAZIR Vs. UNION OF INDIA
|
March 29, 2021 |
GULZAR AHMAD Vs. STATE OF J & K
|
November 23, 2021 |
GULZAR AHMAD BHAT Vs. UT OF J & K
|
October 21, 2021 |
GULZAR AHMAD PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
May 1, 2021 |
GURMEET SINGH Vs. UNION TERRITORY OF J&K
|
April 22, 2021 |
HABIB UL REHMAN Vs. UT OF JAMMU AND KASHMIR
|
January 12, 2021 |
HABIBULLAH KAK Vs. J&K SPECIAL TRIBUNAL SRINAGAR
|
July 30, 2021 |
HABIBULLAH KHOJA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 11, 2021 |
HAMMID AHMAD WANI, FEROZ AHMAD MIR, WASEEM MUSHTAQ Vs. UNION TERRITORY J & K
|
August 16, 2021 |
HARDEEP SINGH Vs. UNION TERRITORY OF J & K
|
August 13, 2021 |
HARDIT SINGH Vs. STATE
|
August 3, 2021 |
HARISH KUMAR Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE, BILLAWAR
|
July 15, 2021 |
HARVINDER SINGH Vs. UNION TERRITORY OF J & K
|
July 28, 2021 |
HAYAT UL REHMAN Vs. MST. SHAMA PARVEEN
|
December 23, 2021 |
HIDAYAT ALI Vs. SALEEM KABRA
|
October 29, 2021 |
HILAL AHMAD DAR Vs. UNION TERRITORY OF J&K
|
December 7, 2021 |
HILAL AHMAD KHAN Vs. UNION OF INDIA
|
October 12, 2021 |
HILAL AHMAD LONE Vs. GULSHANA BEGUM
|
February 11, 2021 |
HILAL AHMAD NAIK Vs. UNION TERRITORY OF JK
|
December 8, 2021 |
HINDUSTAN PETROLEUM CORPORATION Vs. ABDUL RASHID DAGGA
|
April 29, 2021 |
HOSHIAR SINGH Vs. UNION TERRITORY OF J&K
|
June 1, 2021 |
HUMAIRA YOUSUF SHAWL Vs. HILAL AHMAD BHAT
|
October 29, 2021 |
IFTIKHAR AHMED Vs. UNION TERRITORY OF J&K
|
October 13, 2021 |
IL AND FS TRANSPORTATION NETWORKS LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
July 28, 2021 |
INDER PAL SINGH Vs. UNION OF INDIA
|
February 17, 2021 |
INDER SINGH Vs. STATE OF J & K
|
September 30, 2021 |
INDERJIT SINGH Vs. O.I. CO. LTD.
|
August 25, 2021 |
INDIAN ACADEMY OF SCIENCES Vs. PROF. INDU BHUSHAN
|
November 12, 2021 |
INDIAN ASSOCIATION OF SOLID STATE CHEMISTS AND ALLIED SCIENTISTS Vs. UNIVERSITY OF JAMMU
|
October 12, 2021 |
INDIAN FARMERS FERTILIZER COOPERATIVE LTD. Vs. SALES TAX OFFICER
|
March 9, 2021 |
INHABITANTS OF VILLAGE GHURAKA, DODA Vs. STATE OF J & K
|
March 4, 2021 |
INHABITANTS OF VILLAGE KUKERWAS Vs. U.T. OF J & K
|
April 1, 2021 |
INTELLIGENCE OFFICER, N. C. B. JAMMU Vs. VIJAY KUMAR
|
April 1, 2021 |
INTERNATIONAL INSTITUTE OF PROFESSIONAL STUDIES Vs. UNION TERRITORY OF JK
|
June 29, 2021 |
IQBAL BAKSHI Vs. STATE OF J & K
|
October 25, 2021 |
IQBAL QASIM Vs. UT. OF J & K
|
July 28, 2021 |
IQRA SAHIBA Vs. UNION TERRITORY OF J&K
|
May 5, 2021 |
IRFAN AHMAD HAKAK Vs. UNIVERSITY OF KASHMIR
|
May 17, 2021 |
IRFAN AHMAD MIR Vs. GOVERNMENT
|
January 12, 2021 |
IRFAN ALI BHAT Vs. HIGH COURT OF JK
|
November 2, 2021 |
IRSHAD AHMAD MALIK Vs. UNION TERRITORY OF J & K
|
February 15, 2021 |
IRSHAD AHMED BHAT Vs. ABDUL REHMAN
|
May 25, 2021 |
IRSHAD AHMED SHERA Vs. STATE THROUGH NCB
|
October 1, 2021 |
IRTIZA MUSHTAQ Vs. STATE OF JAMMU & KASHMIR
|
April 28, 2021 |
ISHFAQ AMIN BHAT Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
ISHTIYAQ AHMAD KHAN Vs. RABIA JAN
|
December 28, 2021 |
J&K ECONOMIC RECONSTRUCTION AGENCY Vs. INTERCONTINENTAL CONSULTANTS TECHNOCRATS PVT. LTD.
|
November 17, 2021 |
J&K HOUSING BOARD Vs. NAVDEEP KUMAR
|
February 10, 2021 |
J&K POWER DEVELOPMENT CORPORATION Vs. JAI KRISHAN
|
December 16, 2021 |
J&K PROJECTS CONSTRUCTION CORP. LTD. Vs. DHARAM PAL SHARMA
|
February 12, 2021 |
J&K SERVICE SELECTION BOARD Vs. PAWAN KUMAR
|
February 10, 2021 |
J&K SERVICE SELECTION BOARD Vs. ASHIQ HUSSAIN SHAH
|
April 23, 2021 |
J&K SERVICES SELECTION RECRUITMENT BOARD Vs. NASEER AHMAD TARRAY
|
April 27, 2021 |
J&K STATE ROAD TRANSPORT CORPORATION Vs. NAZIR AHMAD MIR
|
September 13, 2021 |
J&K TOURISM DEVELOPMENT CORPORATION Vs. INDU DHAR AIMA
|
April 9, 2021 |
J.K. ECONOMIC RECONSTRUCTION AGENCY Vs. M/S.KAMAL BUILDERS
|
April 19, 2021 |
JAGDISH CHANDER Vs. SUSHMA SHARMA
|
March 17, 2021 |
JAGDISH RAJ Vs. DIWAN CHAND
|
July 23, 2021 |
JAI SINGH Vs. BALDEV RAJ
|
December 4, 2021 |
JALAL-UD-DIN MIR Vs. STATE OF J & K
|
September 24, 2021 |
JAMAL DIN Vs. JAMEEL AHMED
|
August 5, 2021 |
JAMEELA BANO Vs. QAZI ABDUL RASHID
|
November 1, 2021 |
JAMEELA BIBI Vs. UNION TERRITORY OF J & K
|
August 6, 2021 |
JAMMU DEVELOPMENT AUTHORITY Vs. SARAL SUGAM SEWA SOCIETY
|
November 3, 2021 |
JAMMU EDUCATION SOCIETY Vs. STATE OF J & K
|
February 9, 2021 |
JANA BEGUM Vs. UT OF J&K (REVENUE DEPTT.)
|
November 27, 2021 |
JASMIT SINGH Vs. STATE OF J&K
|
November 3, 2021 |
JASPREET SINGH Vs. UT. OF J & K
|
August 3, 2021 |
JASWINDER SINGH Vs. UNION OF INDIA
|
August 24, 2021 |
JATINDER KUMAR Vs. UNION TERRITORY OF J&K
|
December 20, 2021 |
JATINDER PAL Vs. SANJAY KUMAR
|
November 26, 2021 |
JATINDER SINGH ALIAS SHALLU Vs. UNION TERRITORY OF J&K
|
December 30, 2021 |
JAVAID AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
June 28, 2021 |
JAVAID AHMAD MUNSHI Vs. UT OF J & K & ANOTHER
|
February 15, 2021 |
JAVAID AHMAD SHAHMIRI Vs. STATE OF JAMMU & KASHMIR
|
April 27, 2021 |
JAVEED AHMAD MOLVI AND ORS. Vs. UNION TERRITORY OF J & K
|
February 4, 2021 |
JAVID AHMAD LONE Vs. UNION TERRITORY OF JK
|
June 29, 2021 |
JAVID AHMAD SHAH Vs. AISHA
|
July 19, 2021 |
JDA Vs. VISHAL GUPTA
|
March 4, 2021 |
JIVITESH SYAL Vs. UT OF JAMMU AND KASHMIR
|
September 3, 2021 |
JKSFC Vs. MOHD AMIN
|
March 23, 2021 |
JOGINDER KUMAR Vs. UNION TERRITORY OF J & K
|
August 4, 2021 |
JUNAID AHMAD DAR Vs. GOVERNMENT OF JAMMU AND KASHMIRAND OTHERS
|
December 2, 2021 |
K. N. SINGH Vs. MANJEET SINGH
|
November 16, 2021 |
K.K. ENTERPRISES Vs. UNION OF INDIA
|
August 10, 2021 |
KAMAL NAIN SINGH Vs. NAIB TEHSILDAR JAMMU
|
December 9, 2021 |
KAMLESH DEVI Vs. UNION TERRITORY OF J&K
|
June 29, 2021 |
KANTA DEVI Vs. B.R. SHARMA, SECY. HOME
|
February 17, 2021 |
KANTA WAZIR Vs. UNION OF INDIA
|
July 5, 2021 |
KAPAHI CONTRACTS PVT. LTD. Vs. UT OF J & K
|
August 16, 2021 |
KAPIL DEV Vs. UNION OF INDIA
|
March 23, 2021 |
KASHMIR FABRIC INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 28, 2021 |
KASHMIR KISSAN AGRICULTURE CO-OPERATIVE MARKETING LIMITED Vs. NATIONAL FERTILIZER LIMITED
|
May 19, 2021 |
KASHMIR WOOD PRODUCTS Vs. VERINAG DEVELOPMENT AUTHORITY
|
October 21, 2021 |
KASTURI LAL AND ORS. Vs. REVA KUMARI
|
February 15, 2021 |
KHADAM HUSSAIN Vs. UNION TERRITORY OF JK
|
February 1, 2021 |
KHAIR MOHD AHANGAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 8, 2021 |
KHALID BIN GANI Vs. MOHD. ASHRAF DAR
|
April 9, 2021 |
KHALID HUSSAIN Vs. UNION TERRITORY OF J&K
|
June 3, 2021 |
KHALID JEHANGIR BHAT Vs. UNION TERRITORY OF J & K
|
October 28, 2021 |
KHALIDA BIBI Vs. SAJIDA BEGUM
|
August 26, 2021 |
KHALIDA PARVEEN Vs. UNION TERRITORY OF J&K
|
November 2, 2021 |
KHAZIR MOHAMMAD MIR Vs. ABDUL MAJID DAR
|
August 9, 2021 |
KHURSHEED AHMAD DAR Vs. RIYAZ AHMAD MALIK
|
December 16, 2021 |
KHURSHEED AHMAD LONE Vs. STATE OF J&K
|
November 17, 2021 |
KOMAL SHARMA Vs. UNION TERRITORY OF J & K
|
September 16, 2021 |
KOSHAL KUMAR Vs. INDRA DEVI
|
July 19, 2021 |
KOUNSIR YOUSUF Vs. BHARAT PETROLEUM CORPORATION
|
November 10, 2021 |
KOUSHAL KUMAR Vs. UNION TERRITORY OF J & K
|
August 27, 2021 |
KRISHAN SINGH Vs. STATE
|
December 30, 2021 |
KRISHNA STONE CRUSHER Vs. UNION TERRITORY OF J & K
|
September 29, 2021 |
KULDEEP RAJ GUPTA Vs. J.M.C.
|
November 22, 2021 |
KULDEEP SINGH Vs. STATE OF J & K
|
November 25, 2021 |
KULJEET RAI Vs. CHAIRMAN THE J & K SPECIAL TRIBUNAL JAMMU
|
January 22, 2021 |
KULZAM BEGUM Vs. UT OF JAMMU AND KASHMIR
|
April 1, 2021 |
LABORATE PHARMACEUTICAL INDIA LTD Vs. STATE OF J&K
|
February 25, 2021 |
LAKHWINDER SINGH Vs. UNION TERRITORY OF J & K
|
July 28, 2021 |
LATIEF AHMAD WANI Vs. UNION TERRITORY OF J & K
|
June 30, 2021 |
LATIEF KARIM Vs. UT OF JK
|
April 12, 2021 |
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF J&K
|
December 23, 2021 |
LOUIS BRAILLE MEMORIAL SCHOOL FOR THE SIGHTLESS GIRLS, ROOP NAGAR, JAMMU Vs. UT OF J & K
|
September 8, 2021 |
M.A. RAMZANA Vs. HIGH COURT OF J&K
|
September 3, 2021 |
M.R. INDUSTRIES Vs. GOVERNMENT OF J.K.
|
May 29, 2021 |
M/S.VIJETA PROJECTS AND INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
April 30, 2021 |
MADHU GANDOTRA Vs. RAKESH KUMAR
|
September 9, 2021 |
MAH JABINA Vs. UT OF J & K
|
September 17, 2021 |
MAHESH CHANDER SHARMA Vs. UNION TERRITORY OF J AND K
|
June 16, 2021 |
MAHNAZ AKHTER Vs. UNION TERRITORY OF J & K
|
February 26, 2021 |
MAHRUKH IQBAL Vs. UT OF J & K
|
September 6, 2021 |
MAJID AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
June 28, 2021 |
MAKAM KISHORE KUMAR Vs. UNION OF INDIA
|
December 9, 2021 |
MAN MOHAN SOBTI Vs. BHARTI BACHLOO
|
September 21, 2021 |
MANAGING DIRECTOR, J&K SRTC Vs. ABDUL RASHID RATHER
|
February 1, 2021 |
MANISHA BUILDERS Vs. UNION OF INDIA
|
February 16, 2021 |
MANJEET KUMAR Vs. UNIVERSITY OF JAMMU
|
June 2, 2021 |
MANJEET ROY Vs. UNION TERRITORY OF J & K
|
November 22, 2021 |
MANJEET SINGH Vs. SONIA
|
July 9, 2021 |
MANJIT SINGH Vs. STATE OF J&K
|
November 12, 2021 |
MANJU SINGH Vs. COMMISSIONER INCOME TAX
|
February 15, 2021 |
MANMEET SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 24, 2021 |
MANOHAR LAL Vs. UNION TERRITORY OF J&K
|
December 30, 2021 |
MANOJ KUMAR Vs. UNION TERRITORY OF J & K
|
July 28, 2021 |
MANPREET KOUR Vs. S. GAURAV SINGH
|
March 18, 2021 |
MANSI CHOUDHARY Vs. UT OF JAMMU AND KASHMIR
|
March 22, 2021 |
MANU KAPOOR Vs. UNION TERRITORY OF JK
|
February 10, 2021 |
MANVEER SINGH Vs. KAMLA SHARMA
|
October 4, 2021 |
MANZOOR AHMAD BHAT Vs. STATE OF J & K
|
August 10, 2021 |
MANZOOR AHMAD DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 31, 2021 |
MANZOOR AHMAD GANIE Vs. UT OF J&K
|
May 28, 2021 |
MANZOOR AHMAD GATOO Vs. STATE OF J & K
|
August 2, 2021 |
MANZOOR AHMAD JAN Vs. J&K INDUSTRIES
|
February 22, 2021 |
MANZOOR AHMAD KHAN ALIAS MANA KHAN Vs. UNION TERRITORY OF J&K
|
May 31, 2021 |
MANZOOR AHMAD MIR Vs. NASIR AHMAD WASIL
|
October 6, 2021 |
MANZOOR AHMAD MIR Vs. UNION TERRITORY OF J & K
|
August 17, 2021 |
MANZOOR AHMAD RATHER Vs. UNION OF INDIA
|
June 16, 2021 |
MANZOOR AHMAD WANI Vs. UMAR RAFIQ GANAI
|
March 3, 2021 |
MANZOOR AHMED Vs. UT OF J & K
|
August 21, 2021 |
MANZOOR HUSSAIN Vs. STATE OF J&K
|
December 3, 2021 |
MANZOOR SHEIKH Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
MAQBOOL BUHROO Vs. AHAD BUHROO
|
September 27, 2021 |
MASOOD AHMED Vs. EXECUTIVE MAGISTRATE IST CLASS, DODA
|
November 12, 2021 |
MASOODA BANO (ALIAS DILSHADA) Vs. NAZIR AHMAD MIR
|
June 22, 2021 |
MASOODA BIBI Vs. STATE OF JAMMU AND KASHMIR
|
July 28, 2021 |
MASTER SUNIL KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 24, 2021 |
MD (J&K POWER DEVELOPMENT CORPORATION) Vs. TRUST HOUSE CONSTRUCTION ENGINEERS AND BUILDERS
|
December 4, 2021 |
MEHAK JAVID Vs. J&K PROFESSIONAL ENTRANCE EXAMINATION
|
January 15, 2021 |
MEHRAJ AHMAD BHAT Vs. STATE OF J&K
|
December 22, 2021 |
MEHRAJ UD DIN MIR Vs. STATE OF J AND K
|
September 13, 2021 |
MEHRAJ-UD-DIN KHAN ALIAS RAJA KHAN Vs. STATE OF JAMMU & KASHMIR
|
April 19, 2021 |
MINIL LABORATORIES Vs. UNION TERRITORY OF J AND K
|
May 19, 2021 |
MOHABAT ALI KHAN Vs. UT OF JAMMU AND KASHMIR
|
August 20, 2021 |
MOHAMMAD AKRAM Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
March 10, 2021 |
MOHAMMAD AMIN BHAT Vs. MOHAMMAD SARTAJ MADNI
|
October 12, 2021 |
MOHAMMAD AMIN KHAN Vs. GOVT. OF J & K
|
July 13, 2021 |
MOHAMMAD ASHRAF SHAH Vs. ZAHOOR AHMAD SHAH
|
September 28, 2021 |
MOHAMMAD ASLAM GANIE Vs. UNION TERRITORY OF J&K
|
December 16, 2021 |
MOHAMMAD FAROOQ SHAH Vs. STATE OF J&K
|
December 3, 2021 |
MOHAMMAD IBRAHIM DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
September 24, 2021 |
MOHAMMAD ILLIYASS SHEIKH Vs. UT OF J&K
|
November 3, 2021 |
MOHAMMAD LATIEF DAR Vs. JK PROJECTS CONSTRUCTION CORPORATION LIMITED.
|
November 1, 2021 |
MOHAMMAD LONE Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
MOHAMMAD MAQBOOL DAR Vs. UT OF J&K
|
June 4, 2021 |
MOHAMMAD MAQBOOL DAR Vs. UT OF JAMMU AND KASHMIR
|
September 8, 2021 |
MOHAMMAD MAQBOOL LONE Vs. INTELLIGENCE OFFICER NARCOTICS
|
June 4, 2021 |
MOHAMMAD MAQBOOL MIR Vs. UNION TERRITORY OF J & K
|
August 12, 2021 |
MOHAMMAD MAQBOOL WANI Vs. STATE OF J&K
|
April 22, 2021 |
MOHAMMAD RAFIQ Vs. STATE OF JAMMU AND KASHMIR
|
July 13, 2021 |
MOHAMMAD RAFIQ GANIE Vs. AIJAZ AHMAD THOKER
|
December 14, 2021 |
MOHAMMAD RAMZAN BHAT Vs. STATE OF J & K
|
May 18, 2021 |
MOHAMMAD RAMZAN PARRAY Vs. J&K BOARD FOR MUSLIM SPECIFIED WAKAF
|
June 22, 2021 |
MOHAMMAD RUSTUM Vs. STATE OF J&K
|
December 16, 2021 |
MOHAMMAD SHABAN RESHI Vs. STATE OF J&K
|
December 16, 2021 |
MOHAMMAD SHAFI GANAI Vs. STATE OF JK
|
April 8, 2021 |
MOHAMMAD SHAFI GANAI Vs. STATE OF J&K
|
April 16, 2021 |
MOHAMMAD SHAFI MAKHDOOMI Vs. STATE OF JK
|
March 29, 2021 |
MOHAMMAD SHAFI MIR Vs. MOHAMMAD SULTAN MIR
|
April 7, 2021 |
MOHAMMAD SHAFI MIR Vs. HAJI BASHIR AHMAD DAR
|
April 15, 2021 |
MOHAMMAD SYED ALLIE Vs. MST ZEEBA
|
June 22, 2021 |
MOHAMMAD SYED RESHI Vs. ELLAQUAI DEHATI BANK & ANOTHER
|
February 1, 2021 |
MOHAMMAD YAQOOB LONE Vs. HAMIDULLAH LONE
|
October 5, 2021 |
MOHAMMAD YOUNIS MIR Vs. UT OF J&K
|
November 17, 2021 |
MOHAMMAD ZAFFAR Vs. UNION TERRITORY OF J & K
|
January 19, 2021 |
MOHAN LAL Vs. STATE OF J & K
|
February 10, 2021 |
MOHAN LAL KOUL Vs. STATE OF J&K
|
December 28, 2021 |
MOHAN SINGH Vs. DARSHANA KUMARI
|
July 7, 2021 |
MOHD ABDULLAH CHOWDHARY Vs. STATE OF JAMMU & KASHMIR
|
April 27, 2021 |
MOHD ASLAM BEIGH Vs. UNION TERRITORY OF J&K
|
June 4, 2021 |
MOHD IQBAL Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
May 3, 2021 |
MOHD IRFAN Vs. UT OF J & K
|
November 23, 2021 |
MOHD MUZAMIL SOHIL Vs. STATE TH POLICE STATION, BANIHAL
|
March 23, 2021 |
MOHD SHAWL KHAN Vs. STATE OF JAMMU AND KASHMIR
|
August 6, 2021 |
MOHD TARIQ KHAN Vs. PUBLIC PROSECUTOR, POONCH
|
August 6, 2021 |
MOHD. ARIF Vs. GULSHANA AKHTER
|
January 19, 2021 |
MOHD. ASLAM BATANA Vs. NARCOTICS CONTROL BUREAU GANDHI NAGAR
|
October 11, 2021 |
MOHD. AYOUB Vs. STATE OF J & K
|
September 14, 2021 |
MOHD. FAROOQ Vs. SHAHINA AKHTER
|
November 12, 2021 |
MOHD. FAROOQ MALIK Vs. STATE OF J&K
|
November 18, 2021 |
MOHD. IQBAL Vs. NASEEMA BEGUM
|
December 27, 2021 |
MOHD. LATIF Vs. STATE OF J&K
|
December 16, 2021 |
MOHD. MAQBOOL Vs. STATE
|
September 29, 2021 |
MOHD. RAFIQ Vs. STATE OF J & K
|
February 5, 2021 |
MOHD. RASHID Vs. STATE OF J & K
|
March 31, 2021 |
MOHD. RAZAQ Vs. IRFAT BI
|
November 12, 2021 |
MOHD. SADIQ WANI Vs. UNION OF INDIA
|
November 27, 2021 |
MOHD. SAHID Vs. STATE OF J&K
|
November 10, 2021 |
MOHD. SALEEM Vs. UNION TERRITORY OF J&K
|
September 17, 2021 |
MOHD. SHABIR Vs. UNION TERRITORY OF J & K
|
September 21, 2021 |
MOHD. SHAFI KHAN Vs. STATE OF J & K
|
September 29, 2021 |
MOHD. SHARIEF Vs. UNION TERRITORY OF J&K
|
December 17, 2021 |
MOHD. YASEEN Vs. STATE OF J & K
|
February 2, 2021 |
MOHDA BHAT Vs. UNION TERRITORY OF J & K
|
August 9, 2021 |
MOHKAM DIN Vs. STATE OF J&K
|
October 29, 2021 |
MOHSIN RIZVI Vs. UNION TERRITORY OF J & K
|
October 29, 2021 |
MONIKA BHAGAT Vs. UT OF JAMMU AND KASHMIR
|
March 5, 2021 |
MOOL RAJ CHADHA Vs. UNION OF INDIA
|
March 24, 2021 |
MOTI RAM Vs. STATE OF J&K
|
November 3, 2021 |
MRF LIMITED Vs. DY. COMMISSIONER COMMERCIAL TAXES
|
March 26, 2021 |
MRIDULA CHIB Vs. UT OF J&K
|
February 7, 2021 |
MS CREATIONS ARCHITECTS, ENGINEERS, PLANNERS, INTERIOR DESIGNERS Vs. UNION TERRITORY OF J&K
|
November 18, 2021 |
MST. RAHEELA AKHTER Vs. MOHAMMAD UMAR NIZAMI
|
December 2, 2021 |
MST. SHEENU Vs. UNION TERRITORY OF JK
|
December 23, 2021 |
MST. TAJA Vs. JOINT FINANCIAL COMMISSIONER
|
December 27, 2021 |
MUBARAK AHMAD DAR Vs. UT OF J & K
|
September 28, 2021 |
MUBASHIR ASHRAF BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR AND ORS.
|
January 19, 2021 |
MUBASHIR ASHRAF BHAT Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 20, 2021 |
MUDASIR AHMAD BHAT Vs. UT OF JAMMU AND KASHMIR
|
December 9, 2021 |
MUDASIR AHMAD DAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
February 2, 2021 |
MUDASIR AHMAD WANI Vs. STATE OF J&K
|
August 6, 2021 |
MUDASSIR MAJEED Vs. IRTIFA AYOUB
|
October 1, 2021 |
MUHAMMAD SHAFI GANAI Vs. STATE
|
December 21, 2021 |
MUJAHID ASHRAF KHAN Vs. UT OF J & K
|
November 25, 2021 |
MUKESH GUPTA Vs. UT OF J&K
|
December 8, 2021 |
MULKH RAJ Vs. MADAN MOHAN
|
April 9, 2021 |
MUMTAZ HUSSAIN SHAH Vs. STATE OF J&K
|
August 6, 2021 |
MUNISH KHOSLA Vs. STATE OF J & K
|
September 2, 2021 |
MURTAZA TARIQ Vs. STATE OF JAMMU AND KASHMIR
|
July 12, 2021 |
MUSHTAQ AHMAD KHAN Vs. RAFIQ AHMAD SHEIKH
|
March 26, 2021 |
MUSHTAQ AHMAD KHUROO Vs. STERLITE TECHNOLOGIES LIMITED
|
February 3, 2021 |
MUSHTAQ AHMAD LONE Vs. RIYAZ AHMAD MIR
|
December 17, 2021 |
MUSHTAQ AHMAD LONE Vs. UNION TERRITORY OF J & K
|
October 29, 2021 |
MUSHTAQ AHMAD LONE Vs. ZUBAIR AHMAD BHAT
|
February 18, 2021 |
MUSHTAQ AHMAD MALIK Vs. ZAINAB AKHTAR
|
September 2, 2021 |
MUSHTAQ AHMAD PATHAN Vs. STATE OF J&K
|
December 1, 2021 |
MUSTAQ AHMAD KATOCH Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
May 3, 2021 |
MUZAFFAR AHMAD WANI Vs. SSP GANDERBAL
|
November 11, 2021 |
MUZAFFAR RASHID WANI Vs. DISTRICT REGISTRAR, ADC, ANANTNAG
|
September 30, 2021 |
MUZZAFAR AHMED BEIGH Vs. STATE OF J&K
|
November 24, 2021 |
NADEEM SHARIEF Vs. UNION TERRITORY OF J & K
|
February 25, 2021 |
NAGINA KOUSER Vs. U.T. OF J&K
|
May 12, 2021 |
NARENDER KUMAR Vs. UNION OF INDIA
|
September 3, 2021 |
NARESH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
December 31, 2021 |
NARINDER KUMAR BHAGAT Vs. GOURAV BHATIA
|
December 7, 2021 |
NARINDER KUMAR GUPTA Vs. U.O.I.
|
December 29, 2021 |
NARINDER NATH AND ORS Vs. STATE
|
March 16, 2021 |
NARINDER SINGH Vs. KOUSHAL KUMAR PADHA
|
May 17, 2021 |
NASEER AHMED MYIAN TH. GHULAM MOHI UD. DIN MYIAN Vs. UNION TERRITORY OF J&K
|
June 29, 2021 |
NASIMA BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 3, 2021 |
NASIR AHMED Vs. STATE OF J & K
|
February 19, 2021 |
NASIR HAYAT MALIK Vs. SHEENAM WANI
|
December 10, 2021 |
NASSAR ULLAH MALIK Vs. STATE OF J & K
|
February 17, 2021 |
NASSURULLAH KHAN Vs. UNION TERRITORY OF J & K
|
July 28, 2021 |
NATIONAL INSURANCE CO. Vs. AIJAZ AHMAD SHAH
|
June 22, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. JAVID AHMAD MALIK
|
March 3, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. MST MEHTABA
|
April 23, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. SANDEEP SINGH
|
April 23, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. GHULAM HASSAN GEELA
|
August 25, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. MOHAMMAD RAMZAN
|
March 23, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. HAJIRA
|
September 6, 2021 |
NATIONAL INSURANCE COMPANY
LIMITED Vs. FATIMA
|
April 23, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL AHAD NAJAR
|
February 5, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GHULAM HASSAN SHEIKH
|
April 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL MAJEED
|
April 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. HAJI MANZOOR AHMAD
|
November 29, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. TSEWANG NAMGYAL
|
February 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. IRSHAD AHMAD BABA
|
February 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MEHTABA
|
February 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD IQBAL BHAT
|
February 1, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GHULAM HASSAN SHEIKH
|
June 3, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SITARA BEGUM
|
May 20, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD AKBAR MAGRAY
|
May 20, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SAFIA REHMAN
|
July 3, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMAL MASTER
|
February 11, 2021 |
NATIONAL INVESTIGATION AGENCY Vs. OWAIS AMIN @ CHERRY
|
April 27, 2021 |
NATIONAL INVESTIGATION AGENCY Vs. MUSHTAQ AHMAD MALIK
|
April 27, 2021 |
NAVNEET R. JHANWAR Vs. STATE TAX OFFICER
|
March 17, 2021 |
NAZA BANO Vs. STATE OF J&K
|
December 14, 2021 |
NAZIR AHMAD DHAR Vs. MUSTHAQ AHMAD DHAR
|
May 28, 2021 |
NAZIR AHMAD KHAN Vs. UT OF J&K
|
June 4, 2021 |
NAZIR AHMAD MALIK Vs. REHANA BEGUM
|
June 4, 2021 |
NAZIR AHMAD PEER Vs. STATE
|
August 25, 2021 |
NAZIR AHMAD SHAH Vs. UNION TERRITORY OF JK
|
July 3, 2021 |
NAZIR AHMAD TELI Vs. SHRI RAM GENL. INSURANCE CO.
|
December 31, 2021 |
NAZIR AHMED CHOUDHARY Vs. STATE OF J & K
|
August 23, 2021 |
NAZIR MOHD. Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
January 11, 2021 |
NEEMA BHAT Vs. STATE
|
December 16, 2021 |
NEERAJ CHOUDHARY Vs. SHAVETA CHOUDHARY
|
July 7, 2021 |
NEERAJ KHAJURIA Vs. KULDEEP KHAJURIA
|
October 29, 2021 |
NEERU TANDON Vs. ANAMIKA PARMAR
|
July 28, 2021 |
NEHA ABROL Vs. SUNIL GUPTA
|
December 7, 2021 |
NEHA KUMARI Vs. UT OF JAMMU AND KASHMIR
|
May 20, 2021 |
NELOFAR RASHID Vs. STATE OF J&K
|
December 28, 2021 |
NEW BT ENTERPRISES Vs. UT OF J&K
|
December 31, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KUMAR THUSU
|
March 2, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. RATTAN LAL
|
February 4, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAFAQAT HUSSAIN
|
October 21, 2021 |
NIMRA FAYAZ Vs. UNION TERRITORY OF J & K
|
November 11, 2021 |
NIRBHAY SHARMA Vs. UNION TERRITORY OF J&K
|
October 20, 2021 |
NISAR AHMAD BHAT Vs. UT OF J&K
|
September 2, 2021 |
NISAR AHMED GANAI Vs. UNION TERRITORY OF J&K
|
October 6, 2021 |
NISHA MUSHARRAF Vs. STATE OF J & K
|
September 28, 2021 |
NISHA SHARMA Vs. UT OF J & K
|
March 24, 2021 |
NISHANT KOUL Vs. ROMESH CHANDER
|
December 27, 2021 |
NISHU KUMAR Vs. UNION OF INDIA
|
March 29, 2021 |
NISSAR AHMAD Vs. ABDUL RASHID WANI
|
July 19, 2021 |
NITIN SHARMA Vs. UNION TERRITORY OF J & K
|
September 28, 2021 |
NOOR ALI Vs. BASHIR AHMED
|
December 2, 2021 |
NOOR DIN Vs. JALAL-UL-DIN
|
July 27, 2021 |
NOOR HUSSAIN Vs. UNION OF INDIA
|
September 6, 2021 |
NOWSHAD AHMAD RATHER Vs. STATE
|
April 2, 2021 |
O I CO. LTD. Vs. DESA SINGH
|
March 22, 2021 |
OM SURI JEWELERS Vs. J & K BANK LTD.
|
September 6, 2021 |
ORIENTAL INSURANCE CO LTD Vs. HABIBULLAH DAR
|
May 20, 2021 |
ORIENTAL INSURANCE CO. LTD Vs. ASHA DEVI
|
September 17, 2021 |
ORIENTAL INSURANCE CO. LTD. Vs. BASHIR AHMED
|
August 25, 2021 |
ORIENTAL INSURANCE CO. LTD. Vs. GHULAM QADIR
|
September 24, 2021 |
OWAIS AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
December 31, 2021 |
P.B. KOHLI Vs. KESHAV VERMA
|
January 28, 2021 |
PANKAJ KUMAR Vs. STATE OF J&K
|
December 3, 2021 |
PARKASH FURNITURE IND. Vs. ARUN GUPTA
|
September 1, 2021 |
PARSHOTAM KUMAR Vs. STATE OF J&K
|
November 18, 2021 |
PARVAIZ AHMAD BHAT Vs. FIDA MOHAMAMD AYOUB
|
December 28, 2021 |
PARVAZE AHMAD WANI Vs. VICE CHANCELLOR, SKUAST
|
October 12, 2021 |
PARVEEN Vs. STATE OF J&K
|
November 9, 2021 |
PARVEEN SINGH Vs. RAJINDER SINGH JASWAL
|
November 18, 2021 |
PDC HEALTHCARE Vs. MUMTAZ AHMED
|
July 28, 2021 |
PEER GHULAM MUSTAFA SHAH Vs. MANZOOR AHMAD MALIK
|
April 23, 2021 |
PEERZADA MOHAMMAD WASEEM Vs. UNION TERRITORY OF J&K
|
September 2, 2021 |
PEERZADA SHOWKAT AHMAD Vs. RABIA JAN
|
October 28, 2021 |
POPULAR GUN WORKS Vs. STATE OF J&K
|
December 27, 2021 |
PRABH DAYAL Vs. SPECIAL TRIBUNAL
|
December 13, 2021 |
PRANIKA GUPTA Vs. STATE OF J & K
|
November 10, 2021 |
PREDHIMAN KRISHAN KOUL Vs. UNION TERRITORY OF J&K
|
December 27, 2021 |
PREM SAGAR Vs. JK SPECIAL TRIBUNAL
|
December 9, 2021 |
PREM SINGH Vs. UNION TERRITORY OF J&K
|
November 17, 2021 |
PREM SINGH Vs. UNION TERRITORY OF J&K
|
June 16, 2021 |
PRESENTATION CONVENT HR. SEC. SCHOOL Vs. RIYAZ AHMAD DAGGA
|
December 30, 2021 |
PROJECT DIRECTOR RAMKY PROJECT OFFICE Vs. ABDUL MAJID WANI
|
May 31, 2021 |
PUNJAB AND SIND BANK Vs. UNION OF INDIA
|
August 27, 2021 |
PUNJAB STATE POWER CORPORATION LTD. Vs. GULATI METALS AND ALLOYS
|
November 18, 2021 |
PURAN CHAND Vs. TARSEM LAL
|
August 10, 2021 |
PURI SINGH Vs. STATE OF J & K
|
September 3, 2021 |
PUSHPINDER KUMAR Vs. UT OF J&K
|
April 15, 2021 |
QADRIS HEMATOLOGY CENTER & CLINICAL LABORATORY Vs. COMMISSIONER, SRINAGAR MUNICIPAL CORPORATION
|
May 31, 2021 |
QAISER MEHMOOD Vs. UNION TERRITORY OF JK
|
February 11, 2021 |
QAZI GHULAM JEELANI Vs. STATE
|
May 12, 2021 |
RADHA DEVI Vs. UT OF J & K
|
January 11, 2021 |
RAFIQ AHMAD ZAZ Vs. STATE TH. POLICE STATION VIGILANCE ORGANIZATION
|
August 27, 2021 |
RAFIQA BEGUM Vs. SARWA BEGUM
|
September 17, 2021 |
RAGHUBIR SINGH Vs. STATE OF J AND K
|
December 6, 2021 |
RAGHUBIR SINGH Vs. ASHOK DUTTA
|
September 6, 2021 |
RAGHUBIR SINGH Vs. UT OF J&K
|
April 28, 2021 |
RAHUL MINI FLOUR MILLS Vs. PUNJAB NATIONAL BANK LTD.
|
April 19, 2021 |
RAHUL RAINA Vs. UNION TERRITORY J&K
|
January 27, 2021 |
RAJ KUMAR GUPTA Vs. UNION OF INDIA
|
June 29, 2021 |
RAJAN DOGRA Vs. CHETNA DOGRA
|
May 19, 2021 |
RAJEEV MALHOTRA Vs. MOHAMMAD ISHAQ CHOWDHARY
|
August 25, 2021 |
RAJEEV PAUL Vs. UT OF J & K
|
February 1, 2021 |
RAJENDRA MISHRA Vs. UNIVERSITY OF JAMMU
|
October 29, 2021 |
RAJESH KUMAR Vs. UNION TERRITORY OF J&K
|
December 10, 2021 |
RAJESH KUMAR Vs. UNION OF INDIA
|
December 8, 2021 |
RAJESH KUMAR ABROL Vs. UNION TERRITORY J & K
|
January 29, 2021 |
RAJESH MADANLAL ANAND Vs. RAKESH MADANLAL ANAND
|
October 21, 2021 |
RAJESHWAR SINGH Vs. UNION OF INDIA
|
September 14, 2021 |
RAJINDER KUMAR Vs. STATE OF J&K
|
December 3, 2021 |
RAJINDER SINGH Vs. STATE OF J & K
|
February 2, 2021 |
RAJNI Vs. JOGINDER SINGH
|
March 23, 2021 |
RAKESH KUMAR Vs. RAVINDER KHULLAR
|
March 17, 2021 |
RAKESH KUMAR SHAN Vs. STATE OF J & K
|
August 12, 2021 |
RAKESH KUMAR VERMA Vs. STATE OF J&K
|
November 10, 2021 |
RAKESH RAZDAN Vs. UNION OF INDIA
|
December 31, 2021 |
RAM SARAN Vs. UOI
|
March 2, 2021 |
RAMAN GUPTA Vs. STATE OF J&K
|
October 29, 2021 |
RAMEEZ AHMAD MALLA Vs. UNION TERRITORY OF J&K
|
May 31, 2021 |
RAMESH CHAND Vs. STATE OF J & K
|
July 3, 2021 |
RAMESH CHANDER SHARMA Vs. STATE OF J & K
|
February 17, 2021 |
RAMESH KUMAR BHAT Vs. UNION TERRITORY OF J & K
|
September 27, 2021 |
RAMESH SHARMA Vs. STATE OF J & K
|
November 23, 2021 |
RAMESHWAR KUMAR Vs. STATE OF J&K
|
October 13, 2021 |
RANJEET SINGH Vs. STATE OF J&K
|
December 6, 2021 |
RANJIT SINGH Vs. UNION TERRITORY OF J & K
|
March 26, 2021 |
RANJIT SINGH Vs. UNION TERRITORY OF J & K
|
October 20, 2021 |
RANJU DEVI Vs. UNION TERRITORY OF J & K
|
October 27, 2021 |
RASHEED AHMAD PEERZADA Vs. J & K SPECIAL TRIBUNAL
|
November 12, 2021 |
RATTAN LAL Vs. STATE OF J & K
|
November 24, 2021 |
RATTAN LAL Vs. UNION TERRITORY OF J & K
|
August 13, 2021 |
RAVI KUMAR SHARMA Vs. PRINCIPAL SECRETARY
|
March 17, 2021 |
RAVINDER KUMAR Vs. UNION TERRITORY OF JK
|
December 20, 2021 |
RAVINDER SINGH JAMWAL Vs. JAMMU MUNICIPAL CORPORATION
|
February 1, 2021 |
RAVINDER SINGH JAMWAL Vs. UNION TERRITORY OF J & K
|
September 7, 2021 |
RAYEES AHMAD HAKAK Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
May 1, 2021 |
RED CHILLY BAR AND RESTAURANT BC. ROAD, JAMMU Vs. U.T OF JAMMU AND KASHMIR
|
September 6, 2021 |
REENA DEVI Vs. UT OF J&K
|
May 11, 2021 |
REGIONAL DIRECTOR, ESI CORPORATION Vs. KANCHAN SOAP & DETERGENTS
|
September 23, 2021 |
REHANA AKHTER MIR Vs. GULZAR AHMAD WANI
|
April 6, 2021 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RENO SHARMA
|
September 27, 2021 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. FEROZ AHMAD HAROON
|
September 16, 2021 |
RENKA DEVI Vs. STATE
|
August 13, 2021 |
RESHIV KALOTRA Vs. UT OF JAMMU AND KASHMIR
|
March 18, 2021 |
REYAZ AHMED ZARGAR Vs. STATE OF J & K
|
February 2, 2021 |
RICHA BHARTI Vs. CHITOORI SUBRAMANYA RAO PARVATHI BARNAI
|
October 22, 2021 |
RITA DEVI Vs. GHAR SINGH
|
December 6, 2021 |
RITZY POLYMERS Vs. UOI
|
December 21, 2021 |
RIYA DEVI Vs. UNION TERRITORY OF J&K
|
November 29, 2021 |
RIYAZ KHALIQ PARRAY Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 27, 2021 |
ROHIT KUMAR Vs. STATE OF JAMMU & KASHMIR
|
April 8, 2021 |
ROHIT SHARMA Vs. UT OF J&K
|
May 24, 2021 |
ROHIT SINGH Vs. JAMMU AND KASHMIR BANK
|
March 15, 2021 |
ROHIT SINGH Vs. UT OF J & K
|
May 17, 2021 |
ROOHI MAJID Vs. UNION TERRITORY OF JK
|
December 23, 2021 |
ROOP KOUR Vs. STATE OF J & K
|
March 5, 2021 |
ROUF BASHIR ALLIE Vs. UNION TERRITORY OF J&K
|
December 22, 2021 |
ROYAL SINGH Vs. UT OF J & K
|
February 25, 2021 |
ROZINA KOUSER Vs. UNION TERRITORY OF J & K
|
September 1, 2021 |
RUBELA AKHTAR Vs. UNION TERRITORY OF J & K
|
February 15, 2021 |
RUCHI JAIN AND ORS. Vs. MUSHTAQ AHMAD KAWA (DEAN COLLEGES DEV.)
|
March 3, 2021 |
RUKHSANA JANJUA Vs. UT OF J & K
|
September 7, 2021 |
RURAL CONTRACTORS WELFARE ASSOCIATION Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 17, 2021 |
RUSTAM Vs. UNION TERRITORY OF JK.
|
February 3, 2021 |
S. K. PURI Vs. PARDEEP KUMAR PURI
|
November 9, 2021 |
S. KAMMUTH AND ORS. Vs. SANDEEP KUMAR
|
February 17, 2021 |
S. KULDIP SINGH Vs. BUILDING OPERATION CONTROLLING AUTHORITY JMC JAMMU
|
December 7, 2021 |
S. TARLOCHAN SINGH Vs. RAJA BEGUM
|
July 27, 2021 |
SABHA ALI Vs. ZAHOOR HUSSAIN
|
August 26, 2021 |
SABREENA RASHID Vs. UNION TERRITORY OF J & K
|
October 27, 2021 |
SAEEDA BEGUM Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO
|
June 22, 2021 |
SAFINA AKHTAR Vs. STATE OF J & K
|
November 25, 2021 |
SAFINA AKHTER Vs. UNION TERRITORY OF J&K
|
December 15, 2021 |
SAFINA KOUSER Vs. STATE
|
August 18, 2021 |
SAFIYA SIKANDER Vs. STATE OF J & K
|
September 1, 2021 |
SAJAD AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
May 28, 2021 |
SAJAD AHMAD KHAN Vs. STATE
|
September 24, 2021 |
SAJJAD AHMED Vs. UNION TERRITORY OF J&K
|
February 26, 2021 |
SALMAN AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
August 5, 2021 |
SALMAN CHANDAIL Vs. UNION TERRITORY OF J & K
|
August 12, 2021 |
SAMAR PAL Vs. UNION TERRITORY OF J & K
|
February 3, 2021 |
SAMEERA BEGUM Vs. KHALIL MOHAMMAD HAJAM
|
June 22, 2021 |
SAMITRA DEVI Vs. KUMAR KOTWAL
|
November 3, 2021 |
SANDEEP CHATTOO Vs. UNION TERRITORY OF JK
|
April 16, 2021 |
SANDEEP SINGH Vs. UNION TERRITORY OF J&K
|
December 10, 2021 |
SANDEEP SINGH Vs. UNION TERRITORY OF J & K
|
August 4, 2021 |
SANGEETA GUPTA Vs. RAJEEV GUPTA
|
August 6, 2021 |
SANJAY KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 22, 2021 |
SANJEET SINGH MANHAS Vs. STATE OF J & K
|
September 15, 2021 |
SANJEEV KUMAR MANNOTRA Vs. UNION TERRITORY OF J & K
|
September 24, 2021 |
SAPNA MATTO Vs. UT OF J & K
|
October 22, 2021 |
SAQIB ALI RESHI Vs. UT OF J & K
|
May 18, 2021 |
SAQIB ALI SHAH Vs. STATE OF J&K
|
January 27, 2021 |
SAROJ Vs. SHO P/S AKHNOOR
|
July 13, 2021 |
SATISH KUMAR Vs. RAVINDER SINGH
|
September 29, 2021 |
SATYA SELF HELF GROUP, INCHARGE KULDEEP KOUR Vs. UT OF J & K
|
September 8, 2021 |
SAVITA BAKSHI GHAI Vs. STATE OF J & K
|
July 9, 2021 |
SAYED SHAHID HAMDANI Vs. UNION TERRITORY OF J&K
|
April 23, 2021 |
SEEMA DEVI Vs. SARITA CHAUHAN
|
November 11, 2021 |
SHABIR AHMAD MIR Vs. UNION TERRITORY OF JK
|
April 12, 2021 |
SHABIR AHMAD PARRAY Vs. UT OF J&K
|
December 31, 2021 |
SHABIR AHMED Vs. PAWAN KOTWAL
|
March 2, 2021 |
SHABNUM HOTEL & RESTAURANT Vs. DEAN STUDENTS WELFARE, SKUAST
|
December 1, 2021 |
SHAFKAT HUSSAIN Vs. PUBLIC PROSECUTORS, ADDITIONAL SESSION COURT, DODA
|
August 4, 2021 |
SHAH FASIEL Vs. UT OF JAMMU AND KASHMIR
|
March 17, 2021 |
SHAHEEN AHMAD PARRAY Vs. UNION TERRITORY OF J & K
|
July 19, 2021 |
SHAHEENA GULSHAN Vs. STATE OF J&K
|
December 21, 2021 |
SHAHID AHMAD LONE Vs. SONAULLAH SHAH
|
September 27, 2021 |
SHAHZAD KHALID Vs. STATE OF J&K
|
October 4, 2021 |
SHAHZADA Vs. AAMINA
|
April 27, 2021 |
SHAID NADEEM Vs. STATE OF J & K
|
August 25, 2021 |
SHAKEEL AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
June 4, 2021 |
SHAKEEL AHMED Vs. UNION TERRITORY OF J & K
|
February 15, 2021 |
SHAKEEL AHMED DAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 22, 2021 |
SHAKEELA Vs. UNION TERRITORY OF JK
|
February 23, 2021 |
SHAKUNTLA DEVI Vs. UNION TERRITORY OF J&K
|
December 10, 2021 |
SHALIMAR CONSTRUCTIONS Vs. SKUAT (K) SHALIMAR, SRINAGAR
|
August 17, 2021 |
SHAM LAL Vs. UNION TERRITORY OF J & K
|
September 13, 2021 |
SHAMIM AKHTER Vs. UT OF J & K
|
August 21, 2021 |
SHAMSHADA AKHTER Vs. AIJAZ PARVAIZ SHAH
|
August 16, 2021 |
SHAMSHER CHOUDHARY Vs. JAMMU DEVELOPMENT AUTHORITY
|
August 15, 2021 |
SHANTA KUMARI Vs. JAMMU DEVELOPMENT AUTHORITY
|
August 16, 2021 |
SHARAZ AHMED Vs. UNION TERRITORY OF J & K
|
October 25, 2021 |
SHASHI KALA Vs. B.B. VYAS
|
March 2, 2021 |
SHAZIA BASHIR Vs. TANVEERA AKHTER
|
August 11, 2021 |
SHAZIA RASHID Vs. STATE OF J & K
|
July 15, 2021 |
SHEETAL RANI Vs. UNION TERRITORY OF J&K
|
October 1, 2021 |
SHEETAL SHARMA Vs. TRILOCHAN SHARMA
|
September 14, 2021 |
SHEIKH ABBAS Vs. ABDUL RASHID KHUROO
|
December 21, 2021 |
SHEIKH IRON STORE Vs. SRINAGAR MUNICIPAL CORPORATION
|
May 20, 2021 |
SHEIKH MOHAMMAD ASLAM Vs. UT OF JK
|
June 14, 2021 |
SHEIKH NASSER AHMED Vs. STATE OF JAMMU AND KASHMIR
|
July 28, 2021 |
SHEIKH REYAZ HAMID Vs. STATE OF J&K
|
December 23, 2021 |
SHEIKH WAHEED SHAFI Vs. NARCOTICS CONTROL BUREAU, JAMMU
|
July 19, 2021 |
SHER DIN Vs. UT OF J & K
|
August 27, 2021 |
SHERAZ AHMAD BHAT Vs. UNION TERRITORY OF J & K
|
November 1, 2021 |
SHEVATA CHOUDHARY Vs. NEERAJ CHOUDHARY
|
February 25, 2021 |
SHILPA Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
March 23, 2021 |
SHIPRA BANSAL Vs. DRUG INSPECTOR, UDHAMPUR
|
September 3, 2021 |
SHIV KUMAR PADHA Vs. UNION TERRITORY OF J&K
|
December 6, 2021 |
SHOWKAT AHMAD LONE Vs. STATE OF J&K
|
December 7, 2021 |
SHOWKAT AHMAD SOFI Vs. STATE OF J&K
|
July 26, 2021 |
SHOWKAT AHMAD TANTRAY Vs. STATE OF JAMMU & KASHMIR
|
August 3, 2021 |
SHOWKAT HUSSAIN KOUL Vs. STATE OF J&K
|
August 6, 2021 |
SHREE MOMAI ROTO CAST LTD. Vs. HARISH KUMAR DOGRA
|
November 3, 2021 |
SIMPLE DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 25, 2021 |
SOFIYA SHAFAQAT Vs. CENTRAL UNIVERSITY
|
October 27, 2021 |
SOHAN SINGH Vs. UNION TERRITORY OF J&K
|
December 6, 2021 |
SOHAN SINGH Vs. UNION TERRITORY OF J&K
|
June 4, 2021 |
SOHAN SINGH Vs. UNION TERRITORY OF J&K
|
June 24, 2021 |
SONAM DORJEY Vs. UT OF J&K
|
December 29, 2021 |
SONAULLAH WANI Vs. UNION TERITORY OF J&K
|
December 7, 2021 |
SONIA DEVI Vs. STATE OF J & K
|
January 29, 2021 |
SOOD AND SOOD Vs. CHIEF ENGINER, 31 ZONE
|
February 12, 2021 |
SOURABH BERI Vs. STATE OF J & K
|
September 2, 2021 |
SRINAGAR DEVELOPMENT AUTHORITY EMPLOYEES UNION Vs. STATE OF J & K
|
July 1, 2021 |
STATE Vs. MAYA DEVI
|
July 2, 2021 |
STATE Vs. VIJAY JAITLY
|
February 18, 2021 |
STATE Vs. MOHD. RAEES
|
March 31, 2021 |
STATE Vs. DHANI RAM
|
December 28, 2021 |
STATE Vs. AHAD DAR
|
April 2, 2021 |
STATE Vs. MUKHTIAR AHMAD
|
August 9, 2021 |
STATE Vs. SHER BAZ
|
August 3, 2021 |
STATE Vs. SHER BAZ
|
August 5, 2021 |
STATE Vs. ABDUL GANI BHAT
|
March 3, 2021 |
STATE OF J & K Vs. NASEER AHMAD HAKEEM
|
September 21, 2021 |
STATE OF J & K Vs. MEET MASIH
|
November 12, 2021 |
STATE OF J & K Vs. KHURSHEED AHMAD MIR
|
November 11, 2021 |
STATE OF J & K Vs. ISHYA RANI
|
December 6, 2021 |
STATE OF J & K Vs. MOHD. SHABIR
|
November 30, 2021 |
STATE OF J & K Vs. RAVI KUMAR
|
March 25, 2021 |
STATE OF J & K Vs. TANVEER AHMAD SALAH
|
May 19, 2021 |
STATE OF J & K Vs. MANZOOR AHMAD DAR
|
March 17, 2021 |
STATE OF J&K Vs. KIRTAN SINGH
|
August 6, 2021 |
STATE OF J&K Vs. POONAM JAMWAL
|
July 13, 2021 |
STATE OF J&K Vs. ABDUL KAREEM
|
September 29, 2021 |
STATE OF J&K Vs. FAIZ ALI
|
December 2, 2021 |
STATE OF J&K Vs. PRABHJOT SINGH ALIAS KALA
|
October 6, 2021 |
STATE OF J&K Vs. PARBAT SINGH
|
April 27, 2021 |
STATE OF J&K Vs. TARSEM RAJ
|
March 3, 2021 |
STATE OF J&K Vs. HARSH WARDHAN
|
March 17, 2021 |
STATE OF J&K Vs. RIAZ AHMED
|
March 8, 2021 |
STATE OF J&K Vs. MUNEESH SHARMA
|
February 5, 2021 |
STATE OF J&K Vs. ABDUL AZIZ
|
March 3, 2021 |
STATE OF J&K Vs. KEWAL KRISHAN
|
November 17, 2021 |
STATE OF J&K Vs. LALAN YADAV
|
December 9, 2021 |
STATE OF J&K Vs. DEWAN CHAND
|
December 24, 2021 |
STATE OF J&K Vs. KULBIR SINGH
|
March 10, 2021 |
STATE OF J&K Vs. JAVAID NAJEEB UD DIN
|
March 16, 2021 |
STATE OF J&K Vs. JAHANGIR AHMAD DAR
|
March 17, 2021 |
STATE OF J&K Vs. BALWANT SINGH
|
September 29, 2021 |
STATE OF JAMMU & KASHMIR Vs. PARSHOTAM KUMAR
|
March 19, 2021 |
STATE OF JAMMU & KASHMIR Vs. VINNAY CHAWLA
|
April 6, 2021 |
STATE OF JAMMU AND KASHMIR Vs. GHULAM NABI
|
April 1, 2021 |
STATE OF JAMMU AND KASHMIR Vs. ABDUL MAJID
|
November 17, 2021 |
STATE OF JAMMU AND KASHMIR Vs. MOHINDER SINGH
|
April 30, 2021 |
STATE OF JAMMU AND KASHMIR Vs. GHULAM NABI WANI
|
December 6, 2021 |
STATE OF JAMMU AND KASHMIR Vs. MOHINDER SINGH
|
March 8, 2021 |
STATE OF JAMMU AND KASHMIR Vs. BANARSI LAL
|
July 15, 2021 |
STATE OF JAMMU AND KASHMIR Vs. MOHD. SHABIR
|
March 3, 2021 |
STATE OF JAMMU AND KASHMIR Vs. VIJAY KUMAR
|
July 29, 2021 |
STATE OF JAMMU AND KASHMIR Vs. DEVI SINGH
|
July 30, 2021 |
STATE OF JAMMU AND KASHMIR Vs. GURJINDER SINGH
|
September 16, 2021 |
STATE OF JAMMU AND KASHMIR Vs. GH MOHAMMAD SHEIKH
|
July 28, 2021 |
STATE OF JAMMU AND KASHMIR Vs. KAKA RAM
|
July 14, 2021 |
STATE OF JAMMU AND KASHMIR Vs. RAJ KUMAR
|
July 19, 2021 |
STATE OF JAMMU AND KASHMIR Vs. ABDUL REHMAN CHALLOO
|
August 9, 2021 |
STATE OF JAMMU AND KASHMIR Vs. ROHIT KUMAR
|
August 10, 2021 |
STATE OF JAMMU AND KASHMIR Vs. AARTI SARANGAL
|
July 14, 2021 |
SUBASH CHANDER Vs. GIAN CHAND
|
August 23, 2021 |
SUBASH CHANDER Vs. STATE OF J&K & OTHRS
|
June 29, 2021 |
SUDERSHAN GUPTA Vs. SHIV KUMAR
|
November 18, 2021 |
SUDESH KUMAR Vs. UNION OF INDIA
|
January 29, 2021 |
SUDESH KUMAR Vs. UT OF J & K
|
October 22, 2021 |
SUDESH KUMARI Vs. UNION OF INDIA
|
December 6, 2021 |
SUHAIL AHMAD DAR Vs. UT OF J&K
|
December 30, 2021 |
SUMAN BANSAL Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
April 1, 2021 |
SUMEET RAMOTRA Vs. UNION TERRITORY OF J&K
|
June 24, 2021 |
SUMEET ZUTSHI Vs. UNION TERRITORY OF J&K
|
December 7, 2021 |
SUMIT YADAV Vs. VICE CHANCELLOR
|
May 27, 2021 |
SUNIL CHOUDHARY Vs. UNION TERRITORY J & K
|
February 25, 2021 |
SUNIL KUMAR Vs. BAJAJ ALLIANZ GEN. INS. CO. LTD.
|
January 27, 2021 |
SUNIL SURI Vs. UNION TERRITORY OF JK
|
February 1, 2021 |
SUNNY CHOUDHARY Vs. UNION TERRITORY OF J & K
|
February 12, 2021 |
SUNNY CHOUDHARY Vs. STATE OF J & K
|
August 23, 2021 |
SUNNY KUMAR Vs. UT OF J&K
|
June 3, 2021 |
SUPINDER KOUR Vs. MDN EDIFY EDUCATION PVT. LTD.
|
August 20, 2021 |
SURAJ PARKASH SAGOTRA Vs. STATE OF J & K
|
August 3, 2021 |
SURAT SINGH Vs. STATE OF JAMMU & KASHMIR
|
July 30, 2021 |
SURESH KUMAR Vs. UT OF J & K
|
July 14, 2021 |
SURESH KUMAR Vs. UT OF J & K
|
September 2, 2021 |
SURESH SHARMA Vs. UNION TERRITORY OF J&K
|
June 16, 2021 |
SURESHTA GUPTA Vs. PRITHVI RAJ GOEL
|
July 14, 2021 |
SURINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
August 13, 2021 |
SURINDER KUMAR MAHAJAN Vs. UNION OF INDIA
|
December 17, 2021 |
SURINDER SINGH Vs. STATE OF JAMMU & KASHMIR
|
September 2, 2021 |
SURJEET SINGH Vs. B.R. SHARMA
|
February 8, 2021 |
SUSHIL CHANDEL Vs. UNION TERRITORY OF J&K
|
June 29, 2021 |
SUSHIL KUMAR Vs. CHERRY GUPTA
|
December 6, 2021 |
SUSHIL KUMAR Vs. UNION TERRITORY OF J&K
|
September 29, 2021 |
SUSHIL PANDIT Vs. STATE OF J & K
|
September 22, 2021 |
SUSHIL SINGH Vs. STATE OF J & K
|
February 17, 2021 |
SUVIK HITEK PRIVATE LIMITED Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 13, 2021 |
SWARAN LATA Vs. RENU KUMARI
|
November 24, 2021 |
SWATI GUPTA Vs. ROMESH CHAND
|
October 6, 2021 |
SYED HASSAN SHAH Vs. UT OF J&K
|
May 21, 2021 |
SYED MUZAMIL MAKHDOOMI Vs. STATE OF JAMMU & KASHMIR
|
August 16, 2021 |
SYED REHAN Vs. CUSTODIAN EVACUEE PROPERTY
|
December 9, 2021 |
SYED SAJAD NAZIR Vs. STATE OF J&K
|
March 26, 2021 |
SYED SHUJA KAMLI Vs. STATE OF J&K.
|
December 13, 2021 |
SYED SHUJAT HUSSAIN Vs. STATE OF J & K
|
September 22, 2021 |
SYED TAJAMUL ANDRABI Vs. UNION TERRITORY OF J&K
|
December 28, 2021 |
T.R.G. INDUSTRIES PVT. LTD. Vs. STATE OF J&K
|
December 28, 2021 |
T.S. THAKUR Vs. STATE OF J & K
|
April 15, 2021 |
TAHIRA MANZOOR Vs. MANZOOR AHMAD BHAT
|
April 6, 2021 |
TAHIRA UL NISA Vs. UT OF J & K
|
October 22, 2021 |
TALIB HUSSAIN Vs. UT OF J & K
|
February 8, 2021 |
TALVINDER KOUR Vs. STATE
|
March 29, 2021 |
TALVIR SINGH Vs. UNION OF INDIA
|
October 22, 2021 |
TARANJIT SINGH Vs. STATE OF J & K
|
March 2, 2021 |
TARIQ MEHMOOD BHAT Vs. ZUBAIDA AKHTAR
|
September 2, 2021 |
TARSEEM LAL SHARMA Vs. MADHAV LAL
|
April 1, 2021 |
TASBEENA KOUSER Vs. UNION TERRITORY OF J & K
|
February 12, 2021 |
TAWHEED AHMAD LONE Vs. STATE OF J&K
|
October 11, 2021 |
TAWKEER AHMAD HAJAM Vs. UNION TERRITORY OF J&K
|
May 19, 2021 |
TAWSEEF AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
|
July 9, 2021 |
TAZEEMA AKHTER Vs. UNION TERRITORY OF J & K
|
November 26, 2021 |
TEJINDER SHARMA Vs. KIRPAL SINGH (DRIVER OF TAVERA NO. JK11A-1252)
|
February 2, 2021 |
THORU RAM Vs. UT OF JAMMU AND KASHMIR
|
March 2, 2021 |
TRIKUTA STONE CRUSHER Vs. UNION TERRITORY J & K
|
April 19, 2021 |
TRILOKI NATH THUSOO Vs. ARTI THUSOO
|
September 2, 2021 |
TRISON FARMS AND CONSTRUCTION Vs. UT OF J&K
|
June 22, 2021 |
UMAR AMIN WANI Vs. UNION TERRITORY OF JK
|
February 22, 2021 |
UMAR GUL BHAT Vs. UT OF J&K
|
December 28, 2021 |
UMESH SHARMA Vs. REKHA WANGNOO
|
April 15, 2021 |
UNICORN DENT MART Vs. STATE OF J & K
|
June 14, 2021 |
UNION OF INDIA Vs. VILLAGERS OF HAMRAY
|
April 23, 2021 |
UNION OF INDIA Vs. ROSHNI DEVI
|
April 21, 2021 |
UNION OF INDIA Vs. FAITH BUILDERS
|
February 18, 2021 |
UNION OF INDIA Vs. BRIGADIER DATAR SINGH
|
December 28, 2021 |
UNION OF INDIA Vs. LOK NATH
|
September 24, 2021 |
UNION OF INDIA Vs. GEE KAY ENGINEERING INDUSTRIES
|
September 16, 2021 |
UNION OF INDIA Vs. MOHAMMAD ASHRAF RATHER
|
September 15, 2021 |
UNION OF INDIA Vs. JOGA SINGH
|
September 13, 2021 |
UNION OF INDIA Vs. ONKAR NATH BHALLA
|
September 27, 2021 |
UNION OF INDIA Vs. ABDUL QAYOOM DAR
|
July 3, 2021 |
UNION TERRITORY OF J & K Vs. ABDUL RASHID MAKROO
|
September 21, 2021 |
UNION TERRITORY OF J&K Vs. ASIF AHMAD SHEIKH
|
August 23, 2021 |
UNION TERRITORY OF J&K Vs. FAROOQ AHMED SHEIKH
|
September 3, 2021 |
UNION TERRITORY OF J&K Vs. VINEY VERMA
|
December 6, 2021 |
UNION TERRITORY OF J&K Vs. SANJEEV KUMAR
|
February 23, 2021 |
UNION TERRITORY OF J&K Vs. KAISER AHMED BHAWANI
|
May 14, 2021 |
UNION TERRITORY OF J&K Vs. CHUNI LAL
|
June 22, 2021 |
UNITED INDIA INSURANCE CO LTD Vs. MUMTAZA SHAH
|
May 20, 2021 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAHAN ARA JEELANI
|
December 1, 2021 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TABINDA SIDDIQUI
|
February 1, 2021 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL MAJEED WANI
|
February 19, 2021 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAMEEMA
|
June 22, 2021 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FIZULLAH KHAN
|
June 4, 2021 |
UNIVERSITY OF JAMMU TH. ITS REGISTRAR Vs. ZAMINDARAB SUNGLI
|
March 2, 2021 |
UT OF J&K Vs. RAVINDER SINGH
|
February 24, 2021 |
UT OF J&K Vs. JOGINDER SHARMA
|
July 16, 2021 |
VAISHNU DEVI Vs. UNION OF INDIA
|
September 20, 2021 |
VALLEY SECURITY AGENCY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
August 20, 2021 |
VANDANA KUMARI Vs. UT OF J & K
|
January 28, 2021 |
VARUN CHANDAN Vs. UT OF J AND K
|
December 31, 2021 |
VIJAY KUMAR Vs. OM PARKASH
|
September 29, 2021 |
VIJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
|
August 2, 2021 |
VIJAY KUMARI Vs. ASHWANI KUMAR
|
February 3, 2021 |
VIJAY KUMARI Vs. UNION TERRITORY OF J & K
|
April 7, 2021 |
VIKAS JANDIAL Vs. UNION TERRITORY OF J&K
|
May 28, 2021 |
VIKAS SHARMA Vs. UNION TERRITORY OF J&K
|
April 27, 2021 |
VIKAS SHARMA Vs. UT OF JAMMU AND KASHMIR
|
May 17, 2021 |
VINOD CHOUHAN Vs. UNION TERRITORY OF J & K
|
February 18, 2021 |
VIPAN AGGARWAL Vs. RAMAN GANDOTRA
|
July 30, 2021 |
VIRENDER PANDOH Vs. STATE OF J&K
|
September 8, 2021 |
VISHAL KANODIA Vs. SURINDER PAL SINGH
|
July 28, 2021 |
VISHAL PANDIT Vs. UT OF J&K
|
December 29, 2021 |
VISHAL SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
June 2, 2021 |
VISHALI BHAGAT Vs. UT OF J&K
|
December 22, 2021 |
WAHEED AHMAD GOJRI Vs. UNION TERRITORY OF J & K
|
July 13, 2021 |
WAHEEDA YASEEN KHAN Vs. STATE OF J & K
|
September 23, 2021 |
WALI MOHAMMAD MAGREY Vs. ALI MOHAMMAD GUJREE
|
December 20, 2021 |
WAQER AHMED Vs. UT OF J & K
|
January 14, 2021 |
WASEEM AHMAD TRAG Vs. UT OF J&K
|
December 7, 2021 |
WASEEM AHMAD WAR Vs. SHOWKAT HUSSAIN NAJAR
|
September 15, 2021 |
WASEEM MANZOOR GAZI Vs. UT. OF J & K
|
August 13, 2021 |
WASEEM SAJAD Vs. IQBAL KHANDEY
|
March 22, 2021 |
WAZIR ALI Vs. UT OF J & K
|
January 22, 2021 |
XCELLANCE MEDICAL TECHNOLOGIES PRIVATE LIMITED Vs. HLL INFRA TECH SERVICES LTD
|
October 5, 2021 |
YASIR AMIN KHAN Vs. ABDUL RASHID GANIE
|
November 22, 2021 |
YASIR MUKHTAR ALIE Vs. STATE OF J & K
|
February 25, 2021 |
ZAFFAR IQBAL Vs. UNION TERRITORY OF J AND K
|
April 23, 2021 |
ZAHID SHARIEF Vs. ASIA NAAZ
|
August 12, 2021 |
ZAHOOR AHMAD BHAT Vs. GOVERNMENT OF JK
|
April 29, 2021 |
ZAHOOR AND COMPANY Vs. UT OF JAMMU AND KASHMIR
|
January 15, 2021 |
ZAKIR HUSSAIN Vs. UNION TERRITORY OF J&K
|
May 17, 2021 |
ZAKIR HUSSAIN Vs. UT OF LADAKH AND ORS.
|
February 11, 2021 |
ZAKIR MOHAMMAD YOUSUF WADOO Vs. SAHIL JEWELLERS
|
December 31, 2021 |
ZAPP HOTELS AND RESORTS PVT. LTD. Vs. DEVI AASHIRWAD RESORTS PVT. LTD.
|
August 13, 2021 |
ZARA BANO Vs. UNION TERRITORY OF J & K
|
October 21, 2021 |
ZAREENA BANO Vs. UT OF JAMMU AND KASHMIR
|
March 5, 2021 |
ZIA UD DIN CHANGAL Vs. KASHMIR MERCANTILE COOPERATIVE BANK
|
December 21, 2021 |
ZUBAIR AHMAD BHAT Vs. UT OF J & K
|
September 2, 2021 |
ZUBAIR AHMAD LAWAY Vs. STATE OF JK &ANR
|
April 2, 2021 |
ZULAYA KHAN Vs. STATE OF J&K.
|
December 13, 2021 |
ZULFIKAR HUSSAIN DAR Vs. AIJAZ AHMAD DAR
|
May 17, 2021 |