REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.V. INSTITUTE OF NURSING AND PARAMEDICAL SCIENCES, JAMMU Vs. STATE OF J&K	February 28, 2020
AASIF AHMAD SHEIKH Vs. SHERI KASHMIR UNIVERSITY OF AGRICULTURAL SCIENCES & TECHNOLOGY	September 10, 2020
ABDUL GANI DAR Vs. UNION TERRITORY OF J&K	September 8, 2020
ABDUL GANI RATHER Vs. UNION TERRITORY OF J&K	September 3, 2020
ABDUL GANI SHAH Vs. MANZOOR AHMAD SHEIKH	December 10, 2020
ABDUL JABBAR HAJAM Vs. STATE OF J&K	December 1, 2020
ABDUL KHALIQ Vs. ANURADHA GUPTA	February 18, 2020
ABDUL LATIEF DAR Vs. STATE OF J&K	December 11, 2020
ABDUL QAYOOM Vs. UNION TERRITORY OF JK	April 17, 2020
ABDUL QAYOOM CHALKOO Vs. UNION TERRITORY OF J&K	September 8, 2020
ABDUL QAYOOM CHALKOO Vs. UNION TERRITORY OF JK	December 31, 2020
ABDUL RASHID Vs. UNION TERRITORY OF J&K	October 20, 2020
ABDUL RASHID Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 23, 2020
ABDUL RASHID MAKROO Vs. STATE OF J&K	November 20, 2020
ADIL HUSSAIN RAINA Vs. M. RAJU	December 3, 2020
ADIL MUSHTAQ Vs. STATE OF JK	September 23, 2020
ADITYA SINGH Vs. J&K SERVICE SELECTION BOARD	February 11, 2020
ADITYA TILES LOGATE KATHUA TH REENA DEVI Vs. UNION TERRITORY OF J AND K	December 19, 2020
ADNAN WANI Vs. STATE OF JAMMU AND KASHMIR	February 25, 2020
AHMAD SOFI Vs. UNION TERRITORY OF J&K	December 31, 2020
AHMED DIN Vs. UNION OF INDIA	November 23, 2020
AIRPORT AUTHORITY OF INDIA Vs. JAMMU AND KASHMIR STATE HUMAN RIGHTS COMMISSION JAMMU	November 5, 2020
AJAZ AHMAD DOBI Vs. STATE	August 6, 2020
AJAZ YOUSAF Vs. FAIZ-UL-REHMAN	July 7, 2020
AJIT SINGH Vs. UNION OF INDIA.	September 18, 2020
AKBER DIN Vs. STATE OF J&K	November 12, 2020
ALI MOHAMMAD DAR Vs. SHALEEN KABRA	February 13, 2020
ALL J&K BORDER ROADS LABOUR (GREF) UNION Vs. UNION OF INDIA	February 7, 2020
ALL J&K WORKERS UNION SRTC Vs. STATE	February 20, 2020
ALL WOOD SUPPLIES UNION Vs. STATE OF JAMMU AND KASHMIR	March 6, 2020
ALMAS ARA ALIAS ROSY Vs. UNION TERRITORY OF JAMMU AND KASHMIR	September 1, 2020
ALTAF AHMAD BHAT Vs. VICE CHAIRMAN SDA	February 3, 2020
ALTAF AHMAD KAR Vs. UNION TERRITORY OF J&K	December 11, 2020
ALTAF AHMAD LONE Vs. UNION TERRITORY OF JK &ORS.	February 13, 2020
AMANDEEP SINGH Vs. UNION TERRITORY OF J&K	December 31, 2020
AMAR RICE MILLS Vs. UNION BANK OF INDIA	February 11, 2020
AMINA BEGUM Vs. STATE OF J&K	August 25, 2020
AMIR SHAFI BHAT Vs. STATE OF J&K	December 31, 2020
AMIT CHAWALA Vs. NIRMAL CHAWALA AND ORS.	April 22, 2020
AMIT CHOUDHARY Vs. ORIENTAL INSURANCE CO. LTD.	May 19, 2020
AMIT SACHDEVA Vs. COMMISSIONER JAMMU MUNICIPAL CORP. JAMMU	December 5, 2020
AMJAD KHAN Vs. STATE	March 19, 2020
AMRIK SINGH Vs. STATE	November 6, 2020
ANIL KUMAR Vs. STATE TH. EDUCATION DEPTT	February 3, 2020
ANIL SHARMA Vs. CHIEF GENERAL MANAGER, HUMAN RESOURCES MANAGEMENT	March 19, 2020
ANUPAM DUTTA Vs. STATE OF J&K	February 14, 2020
AQIF AHMED BHAT Vs. STATE OF JAMMU AND KASHMIR	March 18, 2020
ARJUN KATAL Vs. STATE OF J. AND K. AND ANR	August 24, 2020
ARSHAD AHMAD MALIK Vs. STATE OF J&K	September 18, 2020
ARYAN PRATAP SINGH Vs. UT OF J&K	December 31, 2020
ASHIQ HUSSAIN DAR Vs. UNION TERRITORY OF JK	March 19, 2020
ASHISH SHARMA Vs. STATE OF J&K	March 20, 2020
ASHOK KUMAR CHIB Vs. R.K. GOYAL, PRINCIPAL SECY. HOME DEPTT.	February 4, 2020
ASHWANI KUMAR Vs. STATE OF J&K	February 27, 2020
ASIF AHMAD MALIK Vs. UNION TERRITORY OF J&K	December 17, 2020
ASIF AHMED MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 13, 2020
ASIF HANIEF Vs. STATE OF J&K	October 6, 2020
ASIF RASHID MIR Vs. STATE OF J&K	December 30, 2020
AVTAR SINGH Vs. UNION TERRITORY OF J&K	November 12, 2020
AYIAZ AHMAD AYIAZ Vs. JAVEED AHMAD KHAN	September 14, 2020
AZRA USMAIL Vs. UNION TERRITORY OF JAMMU AND KASHMIR	April 16, 2020
AZRA USMAIL Vs. UNION TERRITORY OF JAMMU AND KASHMIR	April 22, 2020
AZRA USMAIL Vs. UNION TERRITORY OF JAMMU AND KASHMIR	April 3, 2020
AZRA USMAIL Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 30, 2020
BABU RAM Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 6, 2020
BADRI NATH Vs. UNION TERRITORY OF J&K	December 11, 2020
BAJAJ ALLIANZ GENERAL INS. CO. LTD. Vs. SATYA DEVI	January 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMAN KUMAR	September 2, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. AYAN SHAMIM	February 7, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. HAZARA BIBI AND ORS.	August 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ASHOK SINGH AND OTHERS	August 11, 2020
BAJAJ ALLIANZ INSURANCE CO LTD Vs. RAFIQ AHMED	August 10, 2020
BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. SUNITA SHARMA	November 5, 2020
BALJEET SINGH Vs. KULBIR SINGH	January 14, 2020
BALVIR SINGH Vs. STATE OF J&K	November 25, 2020
BALWANT SINGH Vs. NARESH ABROL	December 16, 2020
BASHARAT SALEEM Vs. UT OF J&K	November 16, 2020
BASHIR AHMAD KHAN Vs. UNION OF INDIA	December 3, 2020
BASHIR AHMAD LAWAY Vs. STATE OF JAMMU AND KASHMIR	March 12, 2020
BASHIR AHMAD PISWAL Vs. UNION TERRITORY OF J&K	October 6, 2020
BEGUM LIMA Vs. ORIENTAL INSURANCE	August 30, 2020
BHARAT BHUSHAN Vs. UT OF JK	September 11, 2020
BILAL AHMAD RATHER Vs. UNION TERRITORY OF J&K	October 7, 2020
BILAL AHMED SIRAJ Vs. STATE OF JAMMU AND KASHMIR	March 10, 2020
BISHAN DASS Vs. UNION TERRITORY OF J&K	December 29, 2020
BODH RAJ Vs. UNION TERRITORY OF J&K	December 3, 2020
BUILDING OPERATION CONTROLLING AUTHORITY Vs. VIJAY GUPTA	September 25, 2020
BUILDING OPERATION CONTROLLING AUTHORITY, JAMMU Vs. JAGDISH RAJ PAHALWAN	September 25, 2020
BUNNY GUPTA Vs. STATE OF JAMMU AND KASHMIR	March 19, 2020
CHAGGAR SINGH AND ORS. Vs. STATE OF J&K AND ORS.	July 7, 2020
CHAIN SINGH Vs. UNION TERRITORY OF JK	November 10, 2020
CHAIN SINGH Vs. UNION TERRITORY OF J&K	October 12, 2020
CHAMAN KUMAR Vs. UNION TERRITORY OF J&K	December 28, 2020
CHAMAN LAL Vs. STATE OF JAMMU AND KASHMIR	March 18, 2020
CHARANJIT KOUR SUDAN Vs. UNION TERRITORY OF J&K	October 12, 2020
CHARANPREET SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 20, 2020
CHENAB TEXTILE MILLS Vs. UNION OF INDIA	December 1, 2020
CHIEF GENERAL MANAGER HUMAN RESOURCES MANAGEMENT DEPARTMENT Vs. ANIL SHARMA	December 15, 2020
COURT ON ITS OWN MOTION Vs. GOVERNMENT OF INDIA	November 24, 2020
COURT ON ITS OWN MOTION Vs. UNION TERRITORIES OF JAMMU & KASHMIR AND LADAKH	April 16, 2020
COURT ON ITS OWN MOTION Vs. UNION TERRITORY OF JAMMU AND KASHMIR AND LADAKH	April 28, 2020
DAILY SUBAH KASHMIR Vs. UNION TERRITORY OF J&K	August 13, 2020
DALJIT SINGH Vs. GURNAAM SINGH	July 13, 2020
DARSHAN SINGH Vs. UNION TERRITORY OF J&K TH. P/S GHAGWAL, SAMBA	December 31, 2020
DAVINDER SINGH Vs. UT OF JAMMU AND KASHMIR AND ANOTHER	August 5, 2020
DAVINDER SINGH JASROTIA Vs. STATE OF JAMMU AND KASHMIR	February 26, 2020
DEEPAK KUMAR Vs. MITHUN KHAJURIA AND OTHERS	August 14, 2020
DEEPIKA SINGH RAJAWAT Vs. UNION TERRITORY OF J&K	November 25, 2020
DEVI DAYAL KHAJURIA Vs. STATE	November 18, 2020
DEVI LALLAYOGESHWARI TRUST Vs. STATE OF JAMMU AND KASHMIR OTHERS	November 27, 2020
DEVI SINGH Vs. UNION TERRITORY OF J&K	August 25, 2020
DEVINDER SINGH Vs. STATE	January 14, 2020
DEWAN MEMORIAL INSTITUTE OF ETT, KATHUA Vs. JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION	December 3, 2020
DHAR BROS. CORPORATION Vs. PUNJAB NATIONAL BANK	January 8, 2020
DHARWINDER SINGH Vs. STATE OF J&K	August 27, 2020
DIKSHA KUMARI Vs. STATE	November 27, 2020
DIN MOHD Vs. RASHIDAN BEGUM	November 11, 2020
DINESH GUPTA Vs. STATE	December 14, 2020
DINESH KUMAR Vs. UT OF J&K	November 6, 2020
DIRECTOR SHEEP HUSBANDRY Vs. SUDESH KUMARI	February 14, 2020
DIVAKAR RAI Vs. J&K SPECIAL TRIBUNAL	February 5, 2020
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE Vs. KOHINOOR ENTERPRISES	August 4, 2020
DIVISIONAL MANAGER, JKSFC, BHADERWAH Vs. ABDUL RASHID	September 1, 2020
EJAZ AHMAD TAK Vs. UNION TERRITORY OF J&K	September 15, 2020
FAIZAN MUSHTAQ QAZI Vs. MST. AZHAQURESHI	January 15, 2020
FAIZAN MUSHTAQ QAZI Vs. AZHAQURESHI	January 15, 2020
FAREEDA BEGUM Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 17, 2020
FAROOQ AHMAD BEIGH Vs. STATE OF J&K	November 19, 2020
FAROOQ AHMAD BHAT Vs. SYED ABID RASHID SHAH	February 19, 2020
FAROOQ AHMAD KHAN Vs. MAHBOOBA KHAN	September 30, 2020
FAROOQ AHMAD WANI Vs. UNION TERRITORY OF J&K	November 20, 2020
FAROOQ AHMED DAR Vs. STATE OF J&K	December 22, 2020
FAROOQ AHMED MALIK Vs. GOVT OF J&K	December 17, 2020
FATEH ALI Vs. CENTRAL BUREAU OF INVESTIGATION	November 2, 2020
FATIMA RAHIM AND OTHERS Vs. STATE OF J&K	March 17, 2020
FAYAZ AHMAD KALAS Vs. JK STATE FOREST CORPORATION	September 21, 2020
FAYAZ AHMAD LONE AND ORS. Vs. PRASAR BHARTI DOORDARSHAN AND ORS.	December 16, 2020
FAYAZ AHMAD MIR Vs. UNION TERRITORY OF J&K	September 3, 2020
FIDA AHMAD DAR Vs. SRINAGAR DEVELOPMENT AUTHORITY &ORS	September 21, 2020
FIRDOUS AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR	March 19, 2020
GAGANDEEP KAUR Vs. DALJEET SINGH	November 25, 2020
GAJENDAR SINGH MAAN Vs. STATE OF J&K	November 12, 2020
GHAR SINGH Vs. UNION TERRITORY OF J&K	August 6, 2020
GHULAM AHMAD WANI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 26, 2020
GHULAM HASSAN RATHER Vs. UNION TERRITORY OF J&K	August 4, 2020
GHULAM JEELANI GATOO Vs. UNION TERRITORY OF J&K	October 8, 2020
GHULAM JEELANI MIR Vs. SRINAGAR MUNICIPAL CORPORATION	March 16, 2020
GHULAM MOHAMMAD KUMAR Vs. STATE OF JAMMU AND KASHMIR	April 3, 2020
GHULAM MOHAMMAD MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	November 13, 2020
GHULAM MOHAMMAD WANI Vs. STATE OF J&K	October 9, 2020
GHULAM MOHD Vs. DIVISIONAL MANAGER, SFC DODA	March 12, 2020
GHULAM MOHD. Vs. MANZOOR AHMED	November 21, 2020
GHULAM MUSTAFA Vs. LADAKH AUTONOMOUS HILL DEV. COUNCIL	September 14, 2020
GHULAM MUSTAFFA LONE Vs. DIVISIONAL MANAGER	June 23, 2020
GHULAM QADIR BULLA Vs. UNION TERRITORY OF J&K	December 9, 2020
GHULAM QADIR MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 28, 2020
GUJJAR AND BAKERWAL COMMUNITY Vs. IRFAN AHMAD KHAN GOJAR	December 7, 2020
GUL MOHAMMAD BHAT Vs. SHALEEN KABRA	December 21, 2020
GULAB DIN Vs. STATE	December 23, 2020
GULZAR AHMAD GANIE Vs. STATE OF J&K AND ANR	November 23, 2020
GULZAR AHMAD LONE Vs. UT OF J&K	August 19, 2020
GURBACHAN SINGH Vs. DALIP SINGH	June 12, 2020
GURDAS RAM & OTHERS Vs. SURJEET SINGH KHURANA	July 16, 2020
GURDEV SINGH Vs. UNION TERRITORY OF J&K	December 18, 2020
GURMEET SINGH ALIAS MEET Vs. UNION TERRITORY OF J&K	October 6, 2020
HABIBULLAH MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 17, 2020
HAJI MOHD. SHAFI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 19, 2020
HALQUA PANCHAYAT NAGROTA, TEHSIL NAGROTA, DISTRICT JAMMU Vs. UNION TERRITORY OF J&K	September 1, 2020
HAMIDA JAN Vs. SKUAST	February 11, 2020
HARBANS SINGH Vs. UNION TERRITORY OF J&K	October 27, 2020
HARDEV SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 27, 2020
HARITIMA GUPTA Vs. UNION TERRITORY OF J&K	August 14, 2020
HASEENA AKHTER Vs. STATE OF JAMMU AND KASHMIR	February 3, 2020
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. PARVEEN KUMAR	January 14, 2020
HILAL AHMAD MIR Vs. ANTI-CORRUPTION BUREAU	October 19, 2020
HILAL AHMAD WAGAY Vs. STATE OF J&K	December 17, 2020
HILAL AKBAR LONE Vs. UNION TERRITORY OF JK	August 14, 2020
HILAL RATHER Vs. UNION OF INDIA	April 24, 2020
HILAL RATHER Vs. UNION OF INDIA	December 29, 2020
HINDUSTAN FORGINGS & STAMPINGS Vs. STATE OF J&K	November 21, 2020
HOTEL JAMMU PREMIER PVT. LTD. Vs. STATE OF J&K	November 2, 2020
HUZAIFA SHAFI Vs. STATE OF JK	November 5, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHEIKH MOHAMMAD TUFAIL	September 1, 2020
IFTIKHAR MISGER Vs. UNION OF INDIA	February 7, 2020
IMRAN MALIK Vs. UNION TERRITORY OF J&K	December 11, 2020
IMTIYAZ AHMAD BHAT Vs. UNION TERRITORY OF JK	September 3, 2020
IMTIYAZ AHMAD ZARGAR Vs. STATE	November 24, 2020
INDIAN OIL CORPORATION LIMITED Vs. SOUTH KASHMIR PETROLEUM DEALERS ASSOCIATION	September 3, 2020
IQBAL SINGH Vs. STATION HOUSE OFFICER, BUDGAM	May 4, 2020
IRCON INTERNATIONAL LIMITED Vs. UNION TERRITORY OF J&K	January 14, 2020
IRCON INTERNATIONAL LIMITED Vs. BEIGH CONSTRUCTION COMPANY PRIVATE LIMITED	September 28, 2020
IRFAN AHMAD BHAT Vs. STATE	February 25, 2020
IRSHAD AHMAD WANI Vs. U.T. OF J&K	September 2, 2020
IRSHAD AHMED Vs. UT OF J&K	November 17, 2020
IRSHAD AHMED MALIK Vs. STATE OF J&K	September 29, 2020
ISHA SHARMA Vs. UNION TERRITORY OF J AND K AND ORS.	July 29, 2020
ISHFAQ AHMAD GANIE Vs. UNION TERRITORY OF J&K	October 7, 2020
ISHFAQ AHMAD NAJAR Vs. STATE OF J AND K	August 21, 2020
IVAN PRINCE PARIHAR Vs. SHAHNAWAZ AHMAD BHAT	October 27, 2020
J&K HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA	March 11, 2020
J&K POWER DEVELOPMENT DEPARTMENT Vs. KEC INTERNATIONAL LTD.	November 21, 2020
J&K SERVICE SELECTION RECRUITMENT BOARD Vs. BASIT ASLAM WANI	October 13, 2020
J&K TOURISM DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. STATE OF J&K	December 22, 2020
JAFFER BASHIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 21, 2020
JAHANGIR AHMAD WANI Vs. PROF. NIGHAT FATIMA	December 15, 2020
JAMEEL Vs. U.T. OF J&K	August 11, 2020
JAMMU AUTOMART PVT. LTD. Vs. UNION TERRITORY OF J&K	October 19, 2020
JAMMU DEVELOPMENT AUTHORITY Vs. BEANT KOUR	February 10, 2020
JAN MOHD. Vs. UNION TERRITORY OF J&K	November 18, 2020
JANAK RAJ GUPTA Vs. ASHWANI KUMAR	November 24, 2020
JASBIR SINGH Vs. UT OF J&K	December 1, 2020
JASBIR SINGH Vs. SENIOR COMMANDANT, CISF	March 19, 2020
JASKARAN SINGH SUDAN Vs. STATE OF JAMMU AND KASHMIR	March 10, 2020
JAVAID AHMAD SHAH Vs. UNION TERRITORY	August 28, 2020
JAVAID AHMAD SHEIKH Vs. UNION TERRITORY OF J&K	September 3, 2020
JAVED AHMAD TAK Vs. STATE OF JK	March 17, 2020
JAVID AHMAD MIR Vs. UNION TERRITORY OF J&K	October 27, 2020
JOGINDER KUMARI Vs. NATIONAL INSURANCE COMPANY LIMITED	September 8, 2020
JOGINDER SHARMA Vs. STATE OF JAMMU AND KASHMIR	February 10, 2020
JOGINDER SINGH Vs. STATE OF JAMMU AND KASHMIR	February 28, 2020
KALU RAM Vs. STATE OF J&K	August 25, 2020
KAMLESH DEVI AND OTHERS Vs. BHOLA NATH AND OTHERS	July 16, 2020
KASHMIR CHAMBER OF COMMERCE Vs. ZUBAIR MAHAJAN	October 1, 2020
KEWAL KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 14, 2020
KHADAM HUSSAIN Vs. STATE OF J&K	December 28, 2020
KHALAK HUSSAIN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 10, 2020
KHALID HUSSAIN MALIK Vs. STATE OF J&K	December 17, 2020
KHAZIR MOHAMMAD TUNDA Vs. CENTRAL BUREAU OF INVESTIGATION	December 30, 2020
KHURHSEED AND CO. Vs. CHIEF ENGINEER, PMGSY, SRINAGAR	September 1, 2020
KHURSHID AHMAD WANI Vs. UNION TERRITORY OF JK	September 1, 2020
KHURSHID AHMAD ZARGAR Vs. STATE OF J&K	December 10, 2020
KHURSHID ALAM Vs. UNION TERRITORY OF J&K	August 10, 2020
KRISHAN LAL RAINA Vs. STATE OF JAMMU AND KASHMIR AND OTHER	March 10, 2020
KULDEEP KOUR Vs. VICE CHAIRMAN, JDA, JAMMU	March 2, 2020
KULDEEP KUMAR Vs. STATE OF J&K	December 4, 2020
KULDIP SINGH KHAJURIA Vs. SHAHID ANAYATULLAH	February 10, 2020
KULWINDER SINGH Vs. UNION TERRITORY OF J&K	August 31, 2020
LADAKH ROAD LINES Vs. UNION TERRITORY OF J&K	December 30, 2020
LAL CHAND Vs. UNION TERRITORY OF J&K	August 18, 2020
LAL KHAN Vs. STATE OF JAMMU AND KASHMIR	February 5, 2020
LATIEF AHMAD RATHER Vs. UNION TERRITORY OF J&K	November 2, 2020
LIAQ PARVAIZ Vs. UT OF J&K	August 19, 2020
LIAQAT HUSSAIN Vs. UNION TERRITORY OF J&K	August 25, 2020
M/S. KASHMIR WINE AND PROVISION STORE Vs. UNION TERRITORY OF J&K	October 1, 2020
MADAN GOPAL Vs. MULKH RAJ	December 16, 2020
MAHEEN AZHAR KAKROO Vs. SADAF NIYAZ SHAH	December 24, 2020
MAHEEN AZHAR KAKROO Vs. SADAF NIYAZ SHAH	September 17, 2020
MAJID JEHANGIR Vs. MUNAVAR BASHIR	December 4, 2020
MAJID UR REHMAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 23, 2020
MAKHAN LAL Vs. UNION TERRITORY OF J&K	October 15, 2020
MAMTA DEVI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 13, 2020
MAMTA DEVI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 17, 2020
MANAGING DIRECTOR J&K HOUSING BOARD Vs. D.C. SHARMA	December 21, 2020
MANAGING DIRECTOR, J&K HOUSING BOARD Vs. AMARJEET KAUR	January 14, 2020
MANISH KUMAR BHARTI Vs. STATE OF J&K	December 3, 2020
MANOHAR KUMAR GUPTA Vs. PRESIDING OFFICER, MACT, JAMMU	August 26, 2020
MANSOOR AHMAD SHEIKH Vs. STATE OF JK	September 23, 2020
MANZOOR AHMAD Vs. UNION TERRITORY O J&K	November 9, 2020
MANZOOR AHMAD KHAN Vs. STATE OF JK	January 30, 2020
MANZOOR AHMAD LONE Vs. HASEENA	January 28, 2020
MANZOOR AHMAD MIR AND ORS. Vs. STATE OF J AND K AND ORS.	December 31, 2020
MANZOOR AHMAD WANI Vs. UT OF JK	December 31, 2020
MARYAM FAROOQ Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 4, 2020
MEHAK IRFAN Vs. UNION TERRITORY OF J&K	November 13, 2020
MEHTABI Vs. GHULAM MOHAMMAD SHEIKH	December 24, 2020
MIAN ABDUL QAYOOM Vs. STATE OF JAMMU AND KASHMIR	February 7, 2020
MIAN ABDUL QAYOOM Vs. UNION TERRITORY OF J&K AND ORS.	May 28, 2020
MIR HUMMARAH YAOOB Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 27, 2020
MIR SONS CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA	November 3, 2020
MISRA BANOO AND ANOTHER Vs. DGP POLICE HEADQUARTERS AND OTHERS	February 7, 2020
MOHAMMAD ABASS DAR Vs. UNION TERRITORY OF J&K	September 29, 2020
MOHAMMAD ABDULLAH MIR Vs. MOHAMMAD AKBAR GANIE	October 13, 2020
MOHAMMAD ADNAN KHAN Vs. UNION TERRITORY OF J&K	December 10, 2020
MOHAMMAD AFZAL BEIGH Vs. KULDEEP KUMAR	August 27, 2020
MOHAMMAD AFZAL DAR Vs. SENIOR SUPERINTENDENT OF POLICE BANDIPORA	December 24, 2020
MOHAMMAD AFZAL LONE Vs. SENIOR SUPERINTENDENT OF POLICE, KUPWARA	May 4, 2020
MOHAMMAD ALI HASAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 20, 2020
MOHAMMAD AMIN DAR Vs. UNION TERRITORY OF J&K	December 23, 2020
MOHAMMAD AMIN ILLAHIE Vs. UNION TERRITORY OF J&K	September 9, 2020
MOHAMMAD AMIN RATHER Vs. STATE OF JAMMU AND KASHMIR	March 6, 2020
MOHAMMAD ANWAR BHAT Vs. ALI MOHAMMAD KHAN	December 17, 2020
MOHAMMAD ASHRAF LONE Vs. UT OF JK	September 7, 2020
MOHAMMAD AYOUB DAR Vs. STATE OF JK	October 23, 2020
MOHAMMAD GULAB LONE Vs. UT OF JK	October 1, 2020
MOHAMMAD HUZAIR BHAT Vs. STATE OF J&K	October 1, 2020
MOHAMMAD IQBAL LONE Vs. UNION TERRITORY OF J&K	September 3, 2020
MOHAMMAD JAMAL SHERGUJRI Vs. STATE OF J AND K AND ORS.	July 29, 2020
MOHAMMAD MAQBOOL NATH Vs. MISRA BANO	January 8, 2020
MOHAMMAD QADEER PASWAL Vs. UT OF J&K	December 22, 2020
MOHAMMAD RAFEEQ RATHER Vs. UT OF J&K	November 23, 2020
MOHAMMAD RAMZAN WANI Vs. AIJAZ AHMAD BHAT	August 20, 2020
MOHAMMAD SALIM PANDITH Vs. STATE OF J&K	October 7, 2020
MOHAMMAD SHAFI BADER Vs. UT OF JK	September 21, 2020
MOHAMMAD SHAFI MAGRAY Vs. STATE OF JAMMU AND KASHMIR	March 13, 2020
MOHAMMAD SHAFI RATHER Vs. UNION OF INDIA	August 27, 2020
MOHAMMAD TAJ Vs. UT OF J&K TH. SSP RAJOURI	October 7, 2020
MOHAMMAD YAQOOB WANI Vs. STATE	September 22, 2020
MOHAMMAD YOUSUF BHAT Vs. STATE OF J&K	December 17, 2020
MOHAMMAD YOUSUF GANAI Vs. UT OF J&K	December 14, 2020
MOHAMMAD YOUSUF GANAIE Vs. STATE OF J&K	September 16, 2020
MOHAN SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 23, 2020
MOHD AZAD KHAN Vs. STATE OF J&K	December 17, 2020
MOHD BABU Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 13, 2020
MOHD JAVID Vs. ANURADHA GUPTA	February 18, 2020
MOHD RAFIQ Vs. STATE OF JAMMU AND KASHMIR	March 10, 2020
MOHD RASHID Vs. CHANDAN KOHLI	September 15, 2020
MOHD RASHID MALIK Vs. STATE OF JAMMU AND KASHMIR	February 28, 2020
MOHD SHAFIQ Vs. ANURADHA GUPTA. DIRECTOR SCHOOL EDUCATION	February 18, 2020
MOHD SHARIEF Vs. UNION TERRITORY OF J&K	December 16, 2020
MOHD ZABEER Vs. UNION OF INDIA	February 14, 2020
MOHD. AHSAN ZARGAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 10, 2020
MOHD. AKRAM Vs. UT OF J&K	November 24, 2020
MOHD. ALTAF Vs. STATE OF JAMMU AND KASHMIR	February 26, 2020
MOHD. ASGAR Vs. UNION TERRITORY OF J&K	September 1, 2020
MOHD. KHALIL Vs. UNION TERRITORY OF J&K	August 18, 2020
MOHD. KHALIQ Vs. STATE	December 18, 2020
MOHD. MAQBOOL MIR Vs. UT OF JAMMU AND KASHMIR	December 30, 2020
MOHD. MUZAMMAL KHAN Vs. STATE OF J&K AND OTHERS	February 7, 2020
MOHD. PERVAIZ Vs. UNION TERRITORY OF J&K	February 11, 2020
MOHD. SALEEM KUMHAR Vs. STATE OF J&K	August 18, 2020
MOHD. SHABIR Vs. UT OF J&K	November 5, 2020
MOHD. SULTAN Vs. UNION TERRITORY OF J&K	August 28, 2020
MOOL RAJ Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.	August 14, 2020
MUBASHIR HUSSAIN RATHER Vs. STATE OF JAMMU AND KASHMIR	July 27, 2020
MUKESH SHARMA Vs. SANJEEV BHASIN	March 10, 2020
MUKHTAR AHMAD AND ORS. Vs. HALIMA AND ORS.	March 10, 2020
MUSHTAQ AHMAD BAHADUR Vs. UNION TERRITORY OF JK	August 21, 2020
MUSHTAQ AHMAD BANDAY Vs. STATE OF J&K	October 8, 2020
MUSHTAQ AHMAD DAIKOO Vs. U.T. OF J&K	September 4, 2020
MUSHTAQ AHMAD PAUL Vs. U.T. OF J&K	October 15, 2020
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU AND KASHMIR	April 7, 2020
MUSHTAQ AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR	February 14, 2020
MUSHTAQ AHMED Vs. UNION TERRITORY OF J&K	November 19, 2020
MUZAFFAR AHMAD MARAZI Vs. UT OF J&K	December 23, 2020
MUZAFFAR AHMAD MIR Vs. UT OF JK	November 16, 2020
NAJMUSSAQUIB Vs. STATE OF JAMMU AND KASHMIR	February 28, 2020
NASAR HUSSAIN SHAH Vs. UT OF J&K	November 20, 2020
NASEEM CHAUHAN Vs. UNION TERRITORY OF J&K	August 31, 2020
NASEER AHMED BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 8, 2020
NASIR AHMAD MIR Vs. UNION TERRITORY OF J&K	September 22, 2020
NATIONAL INDIA CONSTRUCTION COMPANY Vs. STATE OF J&K	December 9, 2020
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI	September 2, 2020
NATIONAL INSURANCE CO LTD Vs. DHEERAJ SINGH	August 7, 2020
NATIONAL INSURANCE CO. LTD. Vs. ANJU GUPTA	June 3, 2020
NATIONAL INSURANCE CO. LTD. Vs. BODH RAJ SHARMA	August 21, 2020
NATIONAL INSURANCE CO.LTD Vs. FEROZ-UD-DIN	June 12, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHWANI KUMARI	September 1, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. RANI DEVI	September 21, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. PARAMJEET KOUR	July 16, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJEEV SHARMA	June 23, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHIJEET KHAJURIA	June 23, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. GULZAR AHMAD NAJAR	December 1, 2020
NATIONAL INSURANCE COMPANY LTD Vs. THORU RAM	October 15, 2020
NATIONAL INSURANCE COMPANY LTD Vs. PURNA DEVI	July 18, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. TSEWANG DORJAY	June 19, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. SHAMIMA	June 30, 2020
NAVEED KHURSHID GANAI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 20, 2020
NAYEEM AHMAD KHUROO Vs. NOOR MOHAMMAD GUJRI	October 27, 2020
NAZIA KHURSHID Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 26, 2020
NAZIR AHMAD BHAT Vs. UNION TERRITORY OF J&K	September 18, 2020
NAZIR AHMAD SOFI Vs. CHAIRMAN J&K	October 9, 2020
NAZIRA BANO Vs. UNION TERRITORY OF J&K	August 20, 2020
NEELAM CHOWDHARY Vs. STATE	December 3, 2020
NEELOFAR ABASS Vs. STATE OF J&K	November 12, 2020
NEERU MANKOTIA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 11, 2020
NEETU DEVI Vs. MOHINDER KUMAR	July 10, 2020
NEHA SHARMA Vs. STATE OF JK	November 11, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. USHA BALORIA AND ORS.	July 24, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GH. MOHAMMAD BHAT	December 24, 2020
NEW TRIKUTA STONE CRUSHER Vs. UNION TERRITORY OF J&K	December 8, 2020
NIGHAT JABEEN Vs. STATE OF JK	February 5, 2020
NIRMAL KUMARI Vs. RAJ BAHADUR SINGH JAMWAL	June 29, 2020
NIRMAL KUMARI Vs. RAJ BAHADUR SINGH JAMWAL	June 26, 2020
NISAR AHMAD KUMAR Vs. UNION TERRITORY OF J&K	October 9, 2020
NISAR AHMAD SHAH Vs. STATE OF JK	September 11, 2020
NISSAR AHMAD KEEN Vs. DIV. COMMISSIONER, KMR.	November 4, 2020
NITTU SUDAN Vs. STATE OF JAMMU & KASHMIR	June 24, 2020
NUZHAT ARA Vs. SRINAGAR MUNICIPAL CORPORATION	November 24, 2020
OMESH SINGH Vs. STATE OF J&K	December 28, 2020
OMKAR SINGH AND ANOTHER Vs. RAJINDER SINGH	July 23, 2020
ORIENTAL INSURANCE CO. LTD. Vs. ZAINA BEGUM	December 16, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MST FAZI	July 15, 2020
ORIENTAL INSURANCE CO. LTD. Vs. SUNITA GUPTA	December 16, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTOSH KUMARI	October 15, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. NAND KISHORE SHARMA	August 26, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAN LAL AND ORS.	August 5, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MINTI JUDDU	September 8, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHD AIJAZ	September 8, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. RAJ BEGUM AND OTHERS	August 7, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. KULWANT KOUR	September 1, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. KULDEEP KOUR	July 15, 2020
OWAIS KHALID DAR Vs. STATE OF J&K	October 7, 2020
PANDAV GUPHA Vs. UNION TERRITORY OF J&K	September 8, 2020
PANKAJ KHAJURIA Vs. STATE	March 13, 2020
PANKAJ SHARMA Vs. UNION TERRITORY OF J&K	December 2, 2020
PARAMDEEP KOUR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 17, 2020
PARAMJEET SINGH Vs. UNION TERRITORY OF J&K	October 16, 2020
PARDEEP MOTORS HIRE PURCHASE CORPORATION Vs. JAGDISH RAJ	February 4, 2020
PARTAP SINGH Vs. UT OF J&K	December 8, 2020
PARTAP SINGH Vs. STATE	February 14, 2020
PARVAIZ AHMAD MALIK Vs. UNION TERRITORY OF J&K	October 15, 2020
PARVAZ AHMAD KHAN. Vs. UNION TERRITORY OF JK	December 30, 2020
PARVEEN KUMAR Vs. SMITA SETHI, DIR. SCHOOL EDUCATION, JAMMU	February 17, 2020
PARVEZ AHMAD NENGROO Vs. UNION TERRITORY OF J&K	November 11, 2020
PARVEZA AKHTER BUTT Vs. STATE	March 2, 2020
PAWAN KUMAR Vs. J & K TOURISM DEVELOPMENT CORPORATION LIMITED	July 27, 2020
PAWAN KUMAR SAPOLIA Vs. STATE OF JAMMU AND KASHMIR	March 10, 2020
POOJA DEVI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 31, 2020
POOJA SHARMA Vs. STATE.	January 29, 2020
POONAM Vs. UT OF J&K	November 5, 2020
PREM NATH Vs. STATE OF J&K	November 10, 2020
PREM SINGH Vs. UNION TERRITORY OF J&K	January 6, 2020
PRINCE KAPOOR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 11, 2020
PRITAM DASS Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 6, 2020
PRITHPAL SINGH Vs. STATE OF J&K	March 18, 2020
PRIYA DEVI Vs. UNION TERRITORY OF J&K AND OTHERS	December 10, 2020
PROF. S. K. BHALLA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	December 5, 2020
PUNJAB SINGH Vs. UNION OF INDIA	May 6, 2020
QAZI AMIR NIAZ Vs. STATE	November 5, 2020
R.K. ENTERPRISES Vs. STATE OF JAMMU AND KASHMIR	March 12, 2020
RADHA DEVI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 31, 2020
RAFAQAT ALI Vs. UNION TERRITORY OF J&K	August 20, 2020
RAHUL SHARMA Vs. STATE	February 14, 2020
RAJ KUMAR Vs. UT OF J&K	November 12, 2020
RAJEEV RANJAN Vs. UT OF J&K TH. PRINCIPAL SECTY. HOME DEPTT.	October 8, 2020
RAJESH GUPTA Vs. UNION OF INDIA	October 12, 2020
RAJESH KUMAR Vs. STATE	February 11, 2020
RAJESH MADAN LAL ANAND Vs. RAKESH MADAN LAL ANAND	September 21, 2020
RAJINDER LAKHA Vs. STATE OF JAMMU AND KASHMIR TH. PR. SECY. HOME	February 19, 2020
RAJINDER PARKASH Vs. SAHIL JANDYAL SUB DIVISIONAL MAGISTRATE MENDHAR	November 2, 2020
RAJINDER SINGH AND ANR. Vs. UNIVERSITY OF JAMMU AND ORS.	February 7, 2020
RAJNEESH BHAN Vs. STATE	March 19, 2020
RAKESH KUMAR Vs. UNION TERRITORY OF J&K	August 19, 2020
RAKESH KUMAR AND ANOTHER Vs. UNION TERRITORY OF JAMMU AND KASHMIR AND OTHERS	February 7, 2020
RAKESH KUMAR CHAUHAN Vs. UNION OF INDIA	February 27, 2020
RAM DEV Vs. UNION TERRITORY OF JAMMU AND KASHMIR	April 3, 2020
RAM KUMAR THAKUR Vs. UNION OF INDIA	February 19, 2020
RAM LAL Vs. STATE OF J&K	November 6, 2020
RAM NIWAS Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 13, 2020
RAMESH CHANDER GUPTA Vs. STATE	February 24, 2020
RAMESH LAL Vs. STATE OF JAMMU AND KASHMIR	March 24, 2020
RAVI KUMAR SHARMA Vs. YOGINDER SINGH	June 23, 2020
RAVINDER KUMAR Vs. UNION OF INDIA	March 6, 2020
RAVINDER KUMAR KOUL Vs. STATE TH. DIV. COMM. SRINAGAR	February 17, 2020
RAYEES AHMAD NAIK Vs. STATE OF J&K	October 9, 2020
RAZWAN QAZI Vs. STATE OF J&K	August 18, 2020
REETA KUMARI Vs. STATE	November 3, 2020
REHANA AKHTER Vs. U.T. OF J&K	September 3, 2020
REHANA BEGUM Vs. STATE OF J&K	September 1, 2020
REHANA JABEEN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 14, 2020
RESIDENTS OF VILLAGE MALPUR Vs. DIRECTOR GEOLOGY AND MINING	September 14, 2020
REVTA DEVI Vs. UNION TERRITORY OF J&K	November 27, 2020
REVTA DEVI Vs. UNION TERRITORY OF J&K TH. SHO P/S, DHARAMSALA	December 2, 2020
RITA SAMBYAL Vs. UNION TERRITORY OF J&K	August 17, 2020
RIYAZ AHMAD BHAT Vs. STATE OF J&K	September 30, 2020
RIYAZ AHMAD PATLOO Vs. UNIVERSITY OF KASHMIR	November 25, 2020
ROMESH CHANDER Vs. UNION TERRITORY OF JK	November 9, 2020
ROMESH KUMAR Vs. UNION OF INDIA	February 17, 2020
ROUF AHMAD DAR Vs. GOVT. OF J&K	November 11, 2020
ROUF AHMAD MALIK Vs. STATE OF J&K	September 3, 2020
S. RAVINDER SINGH Vs. COMMISSIONER SECRETARY HOUSING AND URBAN DEVELOPMENT, JAMMU AND KASHMIR	March 6, 2020
S.K. STONE CRUSHER AND SCREENER, VILL PANDORI, KATHUA Vs. UNION TERRITORY OF J&K	August 14, 2020
SABER HUSSAIN Vs. STATE OF JAMMU AND KASHMIR	March 3, 2020
SABOOR UL HAQ MALLA Vs. UNION TERRITORY OF JK	December 18, 2020
SABOOR-UL-HAQ MALLA Vs. STATE OF J&K	October 9, 2020
SAFEENA AKTHER Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 11, 2020
SAJAD AHMAD MALIK AND ORS. Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS.	June 22, 2020
SAJJAD AHMED Vs. ANURADHA GUPTA. DIRECTOR SCHOOL EDUCATION	February 18, 2020
SAJJAD HUSSAIN MIR Vs. STATE OF JAMMU AND KASHMIR	March 4, 2020
SAKEENA BEGUM Vs. NEW INDIA ASSURANCE CO. LTD.	September 21, 2020
SAKINA BANO Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 12, 2020
SAKINA KOUSAR Vs. UT OF J&K	November 5, 2020
SAKSHI BARU Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 18, 2020
SAKSHI GUPTA Vs. STATE OF JAMMU AND KASHMIR	March 19, 2020
SALATHIA CONSTRUCTION WORKS Vs. UNION OF INDIA	March 3, 2020
SALEEM AHMED Vs. STATE OF J&K	September 22, 2020
SALMAN CHANDAIL Vs. STATE OF J&K	December 23, 2020
SALMAN IBRAHIM SHEIKH Vs. STATE OF JAMMU AND KASHMIR	February 14, 2020
SAMI-ULLAH NAQASHBANDI Vs. SADAF NIYAZ SHAH	August 31, 2020
SAMSOON MASIH Vs. STATE OF JAMMU AND KASHMIR	February 14, 2020
SANDEEP GULHATI Vs. UT OF J&K	December 8, 2020
SANDEEP MAWA Vs. UNION OF INDIA	December 21, 2020
SANDEEP SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 11, 2020
SANDEEP SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 11, 2020
SANJANA SHARMA Vs. STATE OF JAMMU AND KASHMIR	March 10, 2020
SANJAY KUMAR RAI Vs. UNION TERRITORY OF JK	August 21, 2020
SANJEEV KUMAR Vs. STATE OF J AND K	August 11, 2020
SANJEEV VERMA Vs. STATE OF JAMMU AND KASHMIR	March 19, 2020
SANTOSH KUMAR Vs. STATE	March 10, 2020
SAQIB AYUB KHAN Vs. STATE OF J&K	October 12, 2020
SARBJEET SINGH Vs. SATISH KATYAL	March 19, 2020
SARTAJ AHMAD ALLIE Vs. STATE OF J AND K AND ORS.	September 28, 2020
SARWAN SINGH Vs. STATE	December 17, 2020
SATNAM SINGH Vs. UNION TERRITORY J&K	December 2, 2020
SATPAL SHARMA Vs. PAWAN SINGH RATHORE	December 17, 2020
SATYA GUPTA Vs. STATE OF J&K	December 17, 2020
SAYIMA BANO Vs. UT OF JK	October 28, 2020
SERHAN ABASS SHEIKH Vs. STATE	February 27, 2020
SGF INFRA PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR AND OTHER	February 28, 2020
SHABIR AHMAD Vs. UNION TERRITORY OF JAMMU AND KASHMIR	September 7, 2020
SHABIR AHMAD SWATI Vs. STATE OF JK	September 14, 2020
SHABNAM NAZ Vs. STATE OF JAMMU AND KASHMIR	March 11, 2020
SHAGUFTA NAZ Vs. STATE OF J&K	March 11, 2020
SHAHBAZ AHMAD BHAT Vs. STATE OF J AND K	October 9, 2020
SHAHEENA FAROOQ Vs. UNION TERRITORY OF J&K	October 28, 2020
SHAHID SALAM NAIKOO Vs. STATE OF JAMMU AND KASHMIR	March 13, 2020
SHAHZAD AHMED MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 31, 2020
SHAILENDER VAID Vs. TANVEER AHMED MINTOO	February 4, 2020
SHAISTA SHAFI MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 31, 2020
SHAKEEL MOHAMMAD Vs. ORIENTAL INSURANCE CO LTD AND OTHERS	August 20, 2020
SHAKUNTLA DEVI Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 14, 2020
SHAM SINGH Vs. UNION TERRITORY OF J&K	December 16, 2020
SHAMA DEVI Vs. UT OF J&K	November 2, 2020
SHAMEEM AHMAD GANIE Vs. STATE OF JAMMU AND KASHMIR	March 19, 2020
SHAMEEMA Vs. MASRAT AHMAD MIR	February 4, 2020
SHAMSHAD BANO Vs. UNION TERRITORY OF JAMMU AND KASHMIR	September 2, 2020
SHEIKH FEROZ AHMAD Vs. UNION TERRITORY OF J&K AND ORS.	February 26, 2020
SHELLI SEHRIA Vs. UNION TERRITORY OF J&K	August 13, 2020
SHER MOHD. Vs. STATE OF J&K	October 5, 2020
SHER SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 14, 2020
SHIVANI CHOUDHARY Vs. U.T. OF J&K	August 7, 2020
SHOWKAT AHMAD BHAT Vs. UNION TERRITORY OF JK	April 28, 2020
SHOWKAT AHMAD DAR Vs. STATE OF J&K AND ORS.	July 22, 2020
SHOWKAT AHMAD GANIE Vs. STATE OF J&K	September 3, 2020
SHOWKAT AHMAD MIR Vs. UNION OF INDIA	September 22, 2020
SHOWKAT AHMAD MIR Vs. STATE	November 23, 2020
SHREE RAM GENERAL INSURANCE COMPANY LTD. Vs. GEETA SHARMA	May 19, 2020
SHRI MAHA LAKSHMI RIGS Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 21, 2020
SIKENDER KUMAR SHARMA Vs. UNION OF INDIA	November 25, 2020
SIMNANI CONSTRUCTIONS Vs. UNION OF INDIA	March 20, 2020
SOBIA BANO Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 8, 2020
SOM DUTT Vs. STATE OF J&K	August 25, 2020
SOM RAJ TAROCH Vs. STATE	November 12, 2020
SONEETA KUMARI LIDOO Vs. STATE OF J&K	March 19, 2020
SONIA GUPTA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 28, 2020
SONIA SHARMA Vs. STATE OF J&K	January 14, 2020
SRINAGAR STAMP VENDORS ASSOCIATION Vs. STATE OF J&K	August 24, 2020
SRM CONTRACTORS PVT. LTD. Vs. UNION TERRITORY OF J&K	August 21, 2020
STATE Vs. BASHIR AHMAD KHANDAY	July 29, 2020
STATE Vs. RAJINDER KUMAR	February 28, 2020
STATE OF J AND K AND ORS. Vs. SYED ROUF AHMAD	December 31, 2020
STATE OF J&K Vs. PRIKSHIT SINGH	November 10, 2020
STATE OF J&K Vs. ABDUL SATTAR LONE	December 18, 2020
STATE OF J&K Vs. MOHAMMAD SHAFI KHAN	December 18, 2020
STATE OF J&K Vs. GHULAM MOHAMMAD BANDAY	December 31, 2020
STATE OF J&K Vs. ABDUL MAJID	November 19, 2020
STATE OF J&K Vs. KIRPAL SINGH	December 21, 2020
STATE OF J&K Vs. GHULAM MOHAMMAD BANDAY	December 9, 2020
STATE OF J&K Vs. MOHAMMAD SIDIQ LONE	December 31, 2020
STATE OF J&K Vs. BHUSHAN KUMAR	December 16, 2020
STATE OF J&K Vs. SHABIR AHMED	December 15, 2020
STATE OF J&K & ANR Vs. VIJAY KUMAR ALIAS RAJ KRISHEN	September 8, 2020
STATE OF JAMMU AND KASHMIR Vs. NAND LAL	June 10, 2020
STATE THROUGH POLICE STATION, SHO BILLAWAR DISTRICT KATHUA Vs. SUMASHWAR KUMAR	February 4, 2020
STATE THROUGH POLICE STATION, SHO RAJOURI Vs. MOHD SATAR	February 28, 2020
SUBASH CHANDER Vs. STATE OF JAMMU AND KASHMIR	February 25, 2020
SUBASH CHANDRA Vs. COMMISSIONER STATE ROAD TRANSPORT CORPORATION JAMMU	October 22, 2020
SUBASH SINGH Vs. STATE OF JAMMU AND KASHMIR	January 31, 2020
SUHAIB MANZOOR Vs. UNION TERRITORY OF J&K	August 28, 2020
SUHAIL ANWAR KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 9, 2020
SUMITIKA GUPTA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 5, 2020
SUNIL SINGH ROSHAN LAL Vs. UT OF J&K	October 13, 2020
SUNIL SURI Vs. UT OF J&K	November 26, 2020
SUNITA KUMARI Vs. STATE	March 5, 2020
SURAJ KUMAR Vs. UNION TERRITORY OF J AND K	December 31, 2020
SURAM CHAND Vs. BHAN SINGH	October 13, 2020
SURAT SINGH Vs. UNION OF INDIA	February 10, 2020
SURESH VERMA Vs. UNION TERRITORY OF J&K	December 24, 2020
SURINDER SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 11, 2020
SURINDER SINGH Vs. UNION TERRITORY OF J&K	October 21, 2020
SURJEET SINGH Vs. UNION TERRITORY OF J&K	October 6, 2020
SUSHIL SINGH CHARAK Vs. UNION OF INDIA	February 4, 2020
SUSHMA SHARMA Vs. STATE	February 10, 2020
SWAMI VIVEKANAND INSTITUTE OF NURSING AND PARAMEDICAL SCIENCES Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 28, 2020
SWARAN SINGH Vs. SUB-REGISTRAR JAMMU AND OTHERS	July 16, 2020
SWARN SINGH Vs. UNION TERRITORY OF JAMMU AND KASHMIR	April 3, 2020
SYED SHAKEEL UR REHMAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 24, 2020
TABASUM ARA Vs. UNION TERRITORY OF JAMMU AND KASHMIR	February 11, 2020
TAHIRA Vs. GHULAM MOHAMMAD LONE	November 25, 2020
TAJ FABRICATING WORKS Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 9, 2020
TALIB HUSSAIN SHAH Vs. STATE OF J&K	December 4, 2020
TANVEER AHMAD Vs. UNION TERRITORY OF J&K	March 22, 2020
TANVEER AHMAD Vs. UNION TERRITORY OF J&K	October 22, 2020
TANVEER AHMAD RATHER Vs. UT OF J&K	October 28, 2020
TARA SINGH Vs. B. B. VYAS	March 4, 2020
TARIQ UMAR SHEIKH Vs. ZUBAIR KHAN	June 29, 2020
TARO DEVI Vs. UNION TERRITORY OF J&K	October 22, 2020
TARSEM LAL MOTTAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR	August 27, 2020
TASEEN NAIZ MALIK Vs. UNION TERRITORY OF J&K	October 19, 2020
TASLEEMA JAN Vs. STATE OF J&K	September 17, 2020
TASLIMA BEGUM Vs. UNION TERRITORY OF JAMMU AND KASHMIR	March 4, 2020
THE CHAMBER OF COMMERCE AND INDUSTRY AND ORS. Vs. Y.V. SHARMA AND ORS.	June 19, 2020
TIRATH RAM Vs. UT OF J&K	November 17, 2020
TUFAIL AHMAD ZALDAR Vs. STATE OF JAMMU AND KASHMIR	March 20, 2020
U.O.I. Vs. GOPAL KRISHAN	July 15, 2020
ULFAT KOUSAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR	January 20, 2020
UMESH KUMAR Vs. INCHARGE POLICE STATION CBI	November 3, 2020
UNION OF INDIA Vs. ANIMA RANI DAS	August 5, 2020
UNION OF INDIA Vs. KARAMJIT KOUR	August 5, 2020
UNION OF INDIA Vs. VIJAY KUMAR	August 5, 2020
UNION OF INDIA AND OTHERS Vs. USHA RANI AND OTHERS	August 5, 2020
UNION OF INDIA, NARCOTICS CONTROL BUREAU Vs. RAFI AHMED	December 15, 2020
UNIQUE DIAGNOSTIC LABORATORY Vs. UNION OF INDIA	December 16, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. SAMEENA KOUSER	August 17, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. HEEMALA BEGUM	March 18, 2020
UNITED INDIA INSURANCE COMPANY Vs. ZAHOORA BEGUM	February 10, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER KOUR AND OTHERS	August 21, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHULAM MOHAMMAD PARRAY	November 4, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GULSHANA	December 24, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. STAR DRY FRUITS	December 9, 2020
URVINDER SINGH Vs. UNION TERRITORY OF J&K	December 22, 2020
USMAN AHMED Vs. UNION TERRITORY OF J&K	December 9, 2020
USMAN ALI Vs. UT OF J&K	November 2, 2020
V. K. PURI Vs. STATE OF J&K	March 5, 2020
VE LIFTS PRIVATE LIMITED Vs. MUNICIPAL CORP. JAMMU	October 9, 2020
VEENA DEVI Vs. UNION TERRITORY OF J&K	February 18, 2020
VIJAY KUMAR Vs. UNION TERRITORY OF JK	September 11, 2020
VIJAY KUMAR Vs. UNION OF INDIA	March 10, 2020
VIJAY KUMAR VERMA Vs. NAVEEN KUMAR CHOUDHARY	March 6, 2020
VIJETA PROJECTS & INDUSTRIES LIMITED Vs. UNION OF INDIA	January 14, 2020
VIKAS SHARMA Vs. UT OF J&K	November 24, 2020
VIKAS YOUSUF BEIGH Vs. STATE OF J&K	September 10, 2020
VILLAGERS OF HAMRAY Vs. UNION OF INDIA	February 14, 2020
VINOD BHAT Vs. STATE OF JAMMU AND KASHMIR	February 28, 2020
VINOD KUMAR Vs. STATE TH. HOME DEPTT	March 11, 2020
VIPAN AGGARWAL Vs. STATE OF J&K	August 31, 2020
VISHAL BHAGAT Vs. UNION TERRITORY OF J&K	October 6, 2020
WARYAM SINGH Vs. JAMMU ESS LEE FINANCE	September 7, 2020
WASEEM AHMAD SHEIKH Vs. GOVT OF J&K	December 2, 2020
WASEEM RAJA Vs. STATE OF J&K	February 27, 2020
Y. V. SHARMA Vs. UNION OF INDIA	August 17, 2020
YASMEENA AKHTER Vs. NISSAR AHMAD WANI	September 28, 2020
ZAFAR IQBAL Vs. STATE OF J&K	February 13, 2020
ZAKIR HUSSAIN Vs. UNION TERRITORY OF J&K	December 4, 2020
ZAKIR HUSSAIN Vs. UT OF LADAKH	September 24, 2020
ZATOON BEGUM Vs. UNION TERRITORY OF J&K	October 9, 2020

Year 2020 of HIGH COURT OF JAMMU AND KASHMIR

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