|
AAMIR KARIM SOFI Vs. STATE OF J & K
|
March 20, 2019 |
|
AASHIQ FEROZ AHANGAR Vs. SHAYISTA AKHTAR
|
May 8, 2019 |
|
AASHIQ HUSSAIN NARCHOR Vs. STATE OF J&K
|
February 4, 2019 |
|
ABASS ALI Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
|
ABDUL Vs. STATE OF J AND K
|
March 24, 2019 |
|
ABDUL AHAD BHAT Vs. MST MEHTABA
|
November 29, 2019 |
|
ABDUL AHAD DAR Vs. STATE OF J & K
|
May 29, 2019 |
|
ABDUL AHAD LONE Vs. STATE
|
June 4, 2019 |
|
ABDUL AHAD PALLA Vs. STATE OF J & K
|
July 2, 2019 |
|
ABDUL AHMAD DAR Vs. STATE OF JK
|
November 19, 2019 |
|
ABDUL BARI Vs. STATE OF J & K
|
July 25, 2019 |
|
ABDUL GANI Vs. STATE
|
March 1, 2019 |
|
ABDUL HADI NADAF Vs. UT OF JK
|
November 26, 2019 |
|
ABDUL HAMEED BHAT Vs. STATE OF J & K
|
July 12, 2019 |
|
ABDUL HAMID Vs. STATE OF J & K
|
March 26, 2019 |
|
ABDUL HAMID MIR Vs. STATE OF J&K
|
February 21, 2019 |
|
ABDUL JABBAR RATHER Vs. STATE OF J & K
|
May 1, 2019 |
|
ABDUL KHALIQ WAGAY Vs. STATE OF J & K
|
July 11, 2019 |
|
ABDUL MAJEED BHAT Vs. STATE OF J & K
|
April 23, 2019 |
|
ABDUL MAJEED BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 10, 2019 |
|
ABDUL MAJEED MIR Vs. STATE OF J&K
|
January 10, 2019 |
|
ABDUL MAJID Vs. GHULAM QADAR
|
February 1, 2019 |
|
ABDUL MAJID BHAT Vs. STATE OF JK
|
April 3, 2019 |
|
ABDUL MAJID SHAH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
|
ABDUL MAJID TAK Vs. STATE OF JAMMU
|
December 2, 2019 |
|
ABDUL RAHID Vs. STATE OF J & K
|
July 17, 2019 |
|
ABDUL RASHID Vs. STATE OF J & K
|
July 8, 2019 |
|
ABDUL RASHID Vs. UNION TERRITORY OF J&K
|
November 18, 2019 |
|
ABDUL RASHID Vs. STATE OF J & K
|
December 16, 2019 |
|
ABDUL RASHID Vs. STATE OF JAMMU & KASHMIR
|
July 8, 2019 |
|
ABDUL RASHID BHAT Vs. STATE OF J & K
|
July 18, 2019 |
|
ABDUL RASHID BHAT Vs. STATE
|
April 30, 2019 |
|
ABDUL RASHID GOJREE Vs. STATE OF J & K
|
April 3, 2019 |
|
ABDUL RASHID LONE Vs. STATE
|
May 10, 2019 |
|
ABDUL RASHID MIR Vs. STATE OF J&K
|
December 20, 2019 |
|
ABDUL RASHID PANDITH Vs. RINA OJEDA
|
December 20, 2019 |
|
ABDUL RASHID WANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 20, 2019 |
|
ABDUL REHMAN KHANDAY Vs. STATE OF JAMMU & KASHMIR
|
October 14, 2019 |
|
ABDUL REHMAN MIR Vs. STATE OF JK
|
May 8, 2019 |
|
ABDUL REHMAN SHEIKH Vs. STATE OF JK
|
April 30, 2019 |
|
ABDUL ROOF Vs. STATE OF J & K
|
July 30, 2019 |
|
ABDUL SAMAD MALLA Vs. STATE OF J & K
|
July 2, 2019 |
|
ABDUL WAHID MIR Vs. STATE OF J&K
|
February 12, 2019 |
|
ABHIMANYU SHARMA Vs. UNION OF INDIA
|
November 4, 2019 |
|
ABHIMANYU SHARMA Vs. UNION OF INDIA
|
December 12, 2019 |
|
ADIL FAROOQ BHAT Vs. STATE OF J&K
|
December 27, 2019 |
|
ADNAN FAROOQ Vs. STATE OF J & K
|
July 9, 2019 |
|
ADVOCATE A.R. HANJURA Vs. STATE OF J&K
|
November 4, 2019 |
|
ADVOCATE JAVID SAMAD Vs. STATE OF J & K
|
July 1, 2019 |
|
AEZAZ AHMAD BHAT Vs. STATE
|
February 19, 2019 |
|
AFTAB AHMAD KHAN Vs. MOHAMMAD TARIQ RESHI
|
April 3, 2019 |
|
AHSAN AHMAD MIRZA Vs. ENFORCEMENT DIRECTORATE
|
October 15, 2019 |
|
AIJAZ AHMAD BUND Vs. STATE OF J & K
|
February 11, 2019 |
|
AIJAZ AHMAD KHAN Vs. STATE OF J&K
|
January 11, 2019 |
|
AIJAZ AHMAD SHEIKH Vs. STATE OF J&K AND OTHERS
|
January 14, 2019 |
|
AIJAZ HASSAN BHAT Vs. STATE OF JK
|
December 30, 2019 |
|
AJAY KAUL Vs. STATE OF J&K
|
February 1, 2019 |
|
AJAY KUMAR Vs. STATE OF J & K
|
July 3, 2019 |
|
AJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
|
June 7, 2019 |
|
AJAZ AHMAD SOFI Vs. STATE OF J & K
|
May 3, 2019 |
|
AJAZ AHMED Vs. NELOFER ALI
|
July 24, 2019 |
|
AJAZ HUSSAIN RIZVI Vs. STATE OF JAMMU AND KASHMIR
|
December 16, 2019 |
|
AJAZ SUBHANI Vs. STATE OF J & K
|
April 25, 2019 |
|
AJEET KUMAR GUPTA Vs. STATE
|
March 27, 2019 |
|
AJIT SINGH Vs. STATE
|
August 27, 2019 |
|
AKASH RAZDAN Vs. STATE OF J & K
|
July 16, 2019 |
|
AKEEL AHMAD MIR Vs. STATE OF J & K
|
May 28, 2019 |
|
AKHTAR HUSSAIN Vs. STATE OF J & K
|
July 25, 2019 |
|
AKHTER HUSSAIN Vs. STATE OF J & K
|
July 30, 2019 |
|
AKHTER RASOOL LONE Vs. STATE OF J & K
|
May 10, 2019 |
|
AKRITI JASROTIA Vs. CHANDER SHEKHAR
|
October 1, 2019 |
|
ALLAH RAKHA Vs. STATE
|
August 27, 2019 |
|
ALTAF AHMAD MIR Vs. STATE OF J & K
|
May 28, 2019 |
|
ALTAF AHMAD RATHER Vs. STATE OF J & K
|
December 12, 2019 |
|
AMAN ULLAH SHAH Vs. STATE
|
April 26, 2019 |
|
AMANPREET KOUR Vs. STATE
|
June 7, 2019 |
|
AMARPREET SINGH Vs. MINALI KOUR
|
October 25, 2019 |
|
AMINA BEGUM Vs. STATE OF JK
|
March 18, 2019 |
|
AMIR KHAN Vs. GUL AMIR KHAN
|
April 26, 2019 |
|
AMIR SHAFI BHAT Vs. STATE
|
July 22, 2019 |
|
AMIR SHEIKH Vs. STATEOF J&K
|
October 25, 2019 |
|
AMIT GUPTA Vs. STATE OF J & K
|
May 3, 2019 |
|
AMIT SAINI Vs. STATE OF J & K
|
July 24, 2019 |
|
AMIT SHARMA Vs. MONIKA SHARMA
|
April 26, 2019 |
|
AMJAD AHMAD WANI Vs. STATE OF J&K
|
December 4, 2019 |
|
AMJUM IMTIAZ Vs. STATE OF J & K
|
October 10, 2019 |
|
AMRIT PAL SINGH Vs. SANJAY KUMAR BHAGAT
|
April 16, 2019 |
|
ANCHAL KATOCH Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
|
August 9, 2019 |
|
ANCHAL SINGH Vs. STATE
|
August 28, 2019 |
|
ANGELIKA SHARMA Vs. CENTRAL UNIVERSITY
|
February 22, 2019 |
|
ANGREZ SINGH Vs. STATE & ORS
|
May 21, 2019 |
|
ANIL KUMAR Vs. UOI AND ORS
|
May 6, 2019 |
|
ANIL KUMAR Vs. MOHD. SHAFI HAJJAM
|
February 22, 2019 |
|
ANIL KUMAR THAKUR Vs. VICE CHANCELLOR CENTRAL UNIVERSITY OF JAMMU
|
December 4, 2019 |
|
ANITA KUMARI Vs. STATE OF J & K.
|
July 19, 2019 |
|
ANITA SHARMA Vs. STATE OF J&K
|
October 11, 2019 |
|
ANJANA KUMARI Vs. STATE OF J&K AND ORS
|
January 30, 2019 |
|
ANJU RATHORE Vs. STATE OF J&K
|
November 8, 2019 |
|
ANJUM HUSSAIN Vs. STATE
|
April 26, 2019 |
|
ANURADHA SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 22, 2019 |
|
ARIF HUSSAIN LONE Vs. STATE OF J&K
|
February 20, 2019 |
|
ARIF YOUNIS GANIE Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
|
ARIZOO BASHIR NAJAR Vs. STATE OF J&K AND ORS
|
January 10, 2019 |
|
ARJUN DEV Vs. STATE OF J & K
|
May 27, 2019 |
|
ARJUN KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
|
January 11, 2019 |
|
ARSHAD GULL Vs. GH. MOHD
|
July 17, 2019 |
|
ARSHAD HUSSAIN Vs. PRINCIPAL SECRETARY TO GOVT., HOME DEPARTMENT
|
December 11, 2019 |
|
ARSHID AHMAD DASS Vs. STATE OF J & K
|
July 29, 2019 |
|
ARTI BHAGAT Vs. DEEPAK KUMAR
|
April 3, 2019 |
|
ARUN AND ANR Vs. STATE OF J&K AND OTHERS
|
January 29, 2019 |
|
ARVIND KUMAR BHAGAT Vs. STATE OF JAMMU & KASHMIR
|
May 20, 2019 |
|
ARVINDER SINGH AMN Vs. STATE OF JAMMU & KASHMIR
|
October 22, 2019 |
|
ARVINDER SINGH AMN Vs. STATE OF J&K
|
October 22, 2019 |
|
ASHA RANI Vs. STATE OF J & K
|
July 9, 2019 |
|
ASHAQ HUSSAIN KHAN Vs. STATE
|
April 26, 2019 |
|
ASHAQ HUSSAIN MALIK Vs. STATE OF J&K
|
April 19, 2019 |
|
ASHIQ AHMAD MALIK Vs. STATE OF J & K
|
July 8, 2019 |
|
ASHIQ ALI Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
|
ASHIQ HUSSAIN MARAZI Vs. STATE OF J&K
|
April 17, 2019 |
|
ASHISH SHARMA Vs. STATE OF J & K
|
November 27, 2019 |
|
ASHOK KUMAR Vs. STATE
|
November 14, 2019 |
|
ASHOK KUMAR RAINA Vs. STATE OF J&K
|
November 25, 2019 |
|
ASHOK SINGH Vs. VEENA GUPTA
|
February 1, 2019 |
|
ASHRAF GANIE Vs. STATE OF J&K
|
December 9, 2019 |
|
ASHRAF KHAN AND ANR Vs. STATE OF J&K AND OTHERS
|
January 30, 2019 |
|
ASHWANI KUMAR SHARMA AND ANR Vs. STATE
|
March 26, 2019 |
|
ASIF AHMAD BHAT Vs. STATE OF J & K
|
April 17, 2019 |
|
ASIF AHMAD BHAT Vs. STATE
|
December 30, 2019 |
|
ASIF KHURSHEED Vs. GOVERNMENT OF JK
|
December 2, 2019 |
|
ASSADULLAH SHEIKH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
|
ATHAR MOHAMMAD LONE Vs. STATE OF J & K
|
May 30, 2019 |
|
ATUL VERMA Vs. STATE OF J&K
|
May 22, 2019 |
|
AVTAR SINGH Vs. STATE OF J&K
|
September 19, 2019 |
|
AYAZ MEHMOOD Vs. STATE OF J&K
|
March 20, 2019 |
|
B G MANDANAIK Vs. CBI JAMMU
|
July 19, 2019 |
|
BABA PEER STONE CRUSHER Vs. UNION OF INDIA
|
October 16, 2019 |
|
BABU RAM Vs. STATE OF J&K
|
November 6, 2019 |
|
BADRI NATH PEER AND OTHERS Vs. SIMI PEER
|
February 1, 2019 |
|
BAHAR DIN Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
|
BAJAJ ALLIANZ GEN INSURANCE CO LTD Vs. LAL DEI AND OTHERS
|
May 17, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VIJAY KUMAR AND OTHERS
|
June 7, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANJEEV KUMAR
|
May 27, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GULZAID BEGUM
|
March 28, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN KOUR
|
November 7, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. KAMLESH DEVI AND ORS.
|
April 25, 2019 |
|
BAL KRISHAN BHAT Vs. STATE OF J&K AND OTHERS
|
May 23, 2019 |
|
BALBIR KUMAR Vs. SONIYA W/O BALBIR KUMAR
|
April 12, 2019 |
|
BALBIR SINGH Vs. STATE
|
March 11, 2019 |
|
BALBIR SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
August 9, 2019 |
|
BALDEV SINGH Vs. RANDEEP SINGH
|
May 1, 2019 |
|
BALDEV SINGH Vs. DES RAJ
|
February 22, 2019 |
|
BALKAR SINGH Vs. STATE OF J&K
|
September 26, 2019 |
|
BALKAR SINGH Vs. UOI
|
May 27, 2019 |
|
BALRAJ SINGH Vs. STATE OF J & K
|
April 12, 2019 |
|
BALRAJ SINGH Vs. UNION OF INDIA AND OTHERS
|
May 21, 2019 |
|
BALWANT SINGH Vs. J.K. SPECIAL TRIBUNAL
|
December 26, 2019 |
|
BANK OF BARODA Vs. JAMMU & KASHMIR STATE INDUSTRIAL CORPORATION
|
April 16, 2019 |
|
BANSI LAL Vs. JAMMU AND KASHMIR STATE ROAD TRANSPORT CORPORATION
|
November 15, 2019 |
|
BANSI LAL ZIJOO Vs. STATE
|
February 22, 2019 |
|
BARKAT ASLAM DAR Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
|
BASANTAR BOTTLES Vs. STATE OF J & K
|
April 9, 2019 |
|
BASHARAT AHMAD BAZAZ Vs. STATE OF J & K
|
May 30, 2019 |
|
BASHARAT AHMAD MIR Vs. STATE OF JK
|
January 30, 2019 |
|
BASHARAT HUSSAIN Vs. STATE OF J & K
|
March 25, 2019 |
|
BASHARAT MAJEED NAJAR Vs. STATE OF J & K
|
May 10, 2019 |
|
BASHIR Vs. STATE OF J&K
|
March 28, 2019 |
|
BASHIR AHMAD AHANGAR Vs. STATE OF J & K HOME DEPARTMENT
|
March 19, 2019 |
|
BASHIR AHMAD BHAT Vs. STATE OF J & K
|
March 20, 2019 |
|
BASHIR AHMAD DAR Vs. STATE OF J & K
|
July 4, 2019 |
|
BASHIR AHMAD DAR Vs. STATE
|
February 20, 2019 |
|
BASHIR AHMAD MIR Vs. U.T. OF J&K
|
November 14, 2019 |
|
BASHIR AHMAD MIR Vs. HIGH COURT OF J&K
|
April 30, 2019 |
|
BASHIR AHMAD SHAH Vs. STATE OF J & K
|
July 25, 2019 |
|
BASHIR AHMAD SUALIAH Vs. STATE OF J & K
|
April 23, 2019 |
|
BASHIR AHMAD WAGAY Vs. STATE
|
August 1, 2019 |
|
BASHIR AHMED MALIK Vs. NATIONAL INSURANCE CO LTD
|
April 5, 2019 |
|
BASIT AHMAD MALIK Vs. STATE OF J&K
|
February 5, 2019 |
|
BELI RAM SHARMA AND SONS. Vs. GENERAL MANAGER, NORTHERN RAILWAYS.
|
July 22, 2019 |
|
BHAGWAN SAHAY Vs. STATE GOVT
|
December 12, 2019 |
|
BHARAT KOUL Vs. UT OF J&K
|
December 27, 2019 |
|
BHUSHAN LAL Vs. STATE OF J & K
|
October 21, 2019 |
|
BHUSHAN LAL Vs. STATE OF J & K
|
April 26, 2019 |
|
BILAL AHMAD BHAT Vs. STATE OF J & K
|
July 30, 2019 |
|
BILAL AHMAD BHAT Vs. STATE OF J&K
|
February 20, 2019 |
|
BILAL AHMAD BHAT Vs. STATE OF J&K
|
January 18, 2019 |
|
BILAL AHMAD KALOO Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
|
BILAL AHMAD LONE Vs. STATE OF J & K
|
July 25, 2019 |
|
BILAL AHMAD LONE Vs. STATE OF J&K
|
February 21, 2019 |
|
BILAL AHMAD LONE Vs. STATE OF J&K
|
February 14, 2019 |
|
BILAL AHMAD MIR Vs. STATE OF J&K
|
December 31, 2019 |
|
BILAL AHMAD SHAH Vs. STATE OF JAMMU & KASHMIR
|
September 23, 2019 |
|
BIMLA DEVI Vs. SONIKA SHARMA
|
April 25, 2019 |
|
BINA DEVI Vs. NATIONAL HYDROELECTRIC PROJECT AND OTHERS
|
May 21, 2019 |
|
BIPIN KUMAR. Vs. AISHA MUSHTAQ
|
January 29, 2019 |
|
BIRKASH DEVI Vs. STATE TH. HOME DEPTT.
|
May 28, 2019 |
|
BISHAMBER DASS GUPTA Vs. STATE OF JAMMU & KASHMIR
|
September 27, 2019 |
|
BODH RAJ Vs. STATE
|
May 10, 2019 |
|
BRAJESH KUMAR Vs. STATE THROUGH EDUCATION DEPTT.
|
July 23, 2019 |
|
BUILDING OPERATION CONTROL AUTHORITY Vs. SOHAN SINGH
|
April 12, 2019 |
|
CENTRE FOR PEACE AND PROTECTION OF HUMAN RIGHTS Vs. STATE OF JK
|
November 20, 2019 |
|
CHAMAIL SINGH Vs. KULDIP SINGH
|
February 28, 2019 |
|
CHAMAN LAL Vs. STATE OF J & K
|
June 19, 2019 |
|
CHAMAN LAL AND OTHERS Vs. RAKESH NANDA AND OTHERS
|
June 4, 2019 |
|
CHAMAN LAL SHARMA Vs. CHANDU RAM
|
February 13, 2019 |
|
CHANDER PRABHA Vs. NASREEN BANOO, CHILD DEVELOPMENT PROJECT OFFICER, BHADERWAH, DODA
|
November 18, 2019 |
|
CHANDER REKHA Vs. NEELA GANGADHARAN, SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
|
December 9, 2019 |
|
CHIEF ENGINEER Vs. UNION TERRITORY OF J&K
|
December 2, 2019 |
|
CHIEF ENGINEER GREF, JAMMU Vs. LAL CHAND
|
March 13, 2019 |
|
CHUNI LAL Vs. STATE OF J & K
|
August 17, 2019 |
|
CIVIL SOCIETY TRAL Vs. STATE OF J&K
|
February 12, 2019 |
|
COMMISSIONER COMMERCIAL TAXES Vs. S. BIKRAM SINGH
|
February 6, 2019 |
|
COURT OF ITS OWN MOTION Vs. STATE OF J&K & ORS
|
January 30, 2019 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
December 4, 2019 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JK
|
February 15, 2019 |
|
D B SINGH Vs. STATE OF J&K & ANR
|
February 1, 2019 |
|
D.P. JAIN Vs. UNION OF INDIA
|
February 26, 2019 |
|
DABUR INDIA LIMITED Vs. UNION OF INDIA
|
September 12, 2019 |
|
DALJEET SINGH Vs. UNION TERRITORY OF J&K TH. SECY. FOOD CIVIL SUPPLIES DEPTT.
|
December 13, 2019 |
|
DANISH AHMAD BHAT Vs. STATE OF J & K
|
March 1, 2019 |
|
DARSHANA DEVI Vs. STATE OF J & K
|
July 12, 2019 |
|
DAVINDER SINGH JASROTIA Vs. STATE OF J&K
|
December 6, 2019 |
|
DEEP KUMAR Vs. ANOOP AGGARWAL
|
July 29, 2019 |
|
DEVA NAND Vs. U.T. OF J&K
|
December 20, 2019 |
|
DEVENDRA SINGH Vs. UNION OF INDIA
|
March 26, 2019 |
|
DEVI SINGH Vs. STATE OF J & K
|
October 22, 2019 |
|
DEWAN CHAND SHARMA Vs. PARAMJEET SINGH
|
May 17, 2019 |
|
DHEERAJ KUMAR Vs. STATE OF J&K
|
October 5, 2019 |
|
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA
|
June 4, 2019 |
|
DINA NATH AND ANOTHER Vs. PURAN CHAND
|
May 28, 2019 |
|
DIRECTOR, RURAL DEVELOPMENT DEPARTMENT Vs. GH HASSAN KHAN & ORS
|
May 21, 2019 |
|
DIVISIONAL MANAGER, HP SFDC Vs. SAKINA BEGUM AND ANOTHER
|
May 28, 2019 |
|
DOGRA NATH SHARMA Vs. SINDASU PANDEY
|
December 19, 2019 |
|
DR. DAVINDER SINGH JASROTIA Vs. STATE OF J&K
|
November 15, 2019 |
|
DR. HAMEED GANAI Vs. STATE OF J & K
|
July 22, 2019 |
|
DR. VANDANA & DR. ANURADHA Vs. STATE OF J & K
|
August 17, 2019 |
|
DWARIKA NATH Vs. SANTOSH KUMARI
|
April 12, 2019 |
|
DWARKA NATH Vs. STATE OF J & K
|
October 11, 2019 |
|
EUROLIFE HEALTH CARE PVT. LTD. Vs. STATE OF JK
|
January 29, 2019 |
|
EXECUTIVE ENGINEER Vs. RAMEES AHMAD CHOPAN
|
September 17, 2019 |
|
EYCON PARVEIZ Vs. STATE THROUGH POLICE STATION SADDER
|
February 26, 2019 |
|
FAHMIDA AKHTER Vs. STATE OF J & K
|
February 4, 2019 |
|
FAISAL AMIN MIR Vs. STATE OF JAMMU & KASHMIR
|
September 20, 2019 |
|
FALAQ RAFIQ BAKSHI Vs. ISLAMIC UNIVERSITY OF SCIENCE & TECHNOLOGY
|
March 27, 2019 |
|
FAQUIR CHAND Vs. STATE OF J & K
|
August 5, 2019 |
|
FARAH YOUSUF Vs. STATE OF JAMMU AND KASHMIR
|
December 10, 2019 |
|
FARHAT AHMAD LONE Vs. STATE OF J & K
|
July 17, 2019 |
|
FARMEED BEGUM Vs. UOI AND ORS
|
July 22, 2019 |
|
FAROOQ AHMAD BAKSHI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 18, 2019 |
|
FAROOQ AHMAD SHAH Vs. STATE OF J&K
|
February 6, 2019 |
|
FAROOQ AHMED Vs. STATE OF J&K
|
February 1, 2019 |
|
FAROOQ AHMED Vs. STATE
|
May 22, 2019 |
|
FAROOQ AHMED MIR Vs. STATE OF J & K
|
February 7, 2019 |
|
FAROOQ AHMED QAZI Vs. STATE OF J & K
|
July 3, 2019 |
|
FAROOQ AHMED SHEIKH Vs. RAKESH KUMAR GUPTA
|
September 25, 2019 |
|
FAROOQA AKHTER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 11, 2019 |
|
FATA Vs. MUKHTI
|
May 2, 2019 |
|
FATIMA Vs. STATE OF J & K
|
July 16, 2019 |
|
FAYAZ AHMAD AHANGAR Vs. STATE OF J&K AND ANR
|
January 18, 2019 |
|
FAYAZ AHMAD BHAT Vs. UNION OF INDIA
|
September 11, 2019 |
|
FAYAZ AHMAD DAR Vs. STATE
|
February 13, 2019 |
|
FAYAZ AHMAD KUMAR Vs. STATE OF J & K
|
July 22, 2019 |
|
FAYAZ AHMAD PAUL Vs. FAYAZ AHMAD PAUL
|
December 6, 2019 |
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FAYAZ AHMAD PAUL Vs. STATE OF J&K
|
December 6, 2019 |
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FAYAZ AHMAD WAR Vs. STATE OF J&K
|
January 11, 2019 |
|
FAYAZ AHMED SHEIKH Vs. STATE OF J&K
|
July 1, 2019 |
|
FAZAL REHMAN DAR Vs. CHIEF ENGINEER PMGSY
|
February 22, 2019 |
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FEROZ AHMAD KHAN Vs. STATE OF J&K
|
January 18, 2019 |
|
FEROZ AHMAD KHANDAY Vs. SHEERAZA BANO
|
April 5, 2019 |
|
FEROZ AHMAD MIR Vs. PRINCIPAL, GOVERNMENT MEDICAL COLLEGE
|
March 18, 2019 |
|
FEROZ AHMAD NAIKOO Vs. STATE OF J&K
|
February 5, 2019 |
|
FIDA HUSSAIN BHAT Vs. STATE OF J&K
|
December 31, 2019 |
|
FIRDOUS AHMAD BHAT Vs. STATE OF JK
|
April 1, 2019 |
|
FIRDOUS AHMAD BHAT Vs. U.O.I.
|
July 25, 2019 |
|
FIRDOUS AHMAD MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 26, 2019 |
|
FUTURE CHOICE Vs. KARAN NAGPAL
|
April 24, 2019 |
|
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. SHAFIQU BEGUM
|
April 26, 2019 |
|
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. BEGMA BEGUM
|
April 26, 2019 |
|
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. GULAB DIN
|
April 26, 2019 |
|
GAUTAM SINGH Vs. STATE OF J&K AND ANR
|
May 3, 2019 |
|
GEE EMM INDUSTRIES Vs. STATE OF J&K
|
February 5, 2019 |
|
GH NABI GANIE. Vs. STATE OF JK
|
November 25, 2019 |
|
GH. MOHAMMAD SHEIKH Vs. STATE OF J & K
|
November 18, 2019 |
|
GH. MOHI-UD Vs. STATE OF J & K
|
January 31, 2019 |
|
GHULAM ABASS Vs. UNION TERRITORY OF J&K
|
December 7, 2019 |
|
GHULAM AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
|
September 6, 2019 |
|
GHULAM AHMAD DAR Vs. STATE OF J&K
|
March 1, 2019 |
|
GHULAM HASSAN RATHER Vs. UNION TERRITORY OF JK
|
December 2, 2019 |
|
GHULAM HUSSAIN Vs. UNION OF INDIA
|
April 3, 2019 |
|
GHULAM MOHAMMAD BHAT Vs. UNION TERRITORY OF JK
|
December 6, 2019 |
|
GHULAM MOHAMMAD LONE Vs. PAWAN KUMAR KOTWAL
|
September 17, 2019 |
|
GHULAM MOHAMMAD MALIK Vs. STATE OF JAMMU & KASHMIR
|
October 14, 2019 |
|
GHULAM MOHAMMAD MIR Vs. STATE OF J & K
|
May 3, 2019 |
|
GHULAM MOHAMMAD WANI Vs. GHULAM MOHAMMAD WANI
|
April 24, 2019 |
|
GHULAM MOHI-U Vs. STATE OF J & K
|
June 4, 2019 |
|
GHULAM MOHI-UD Vs. STATE
|
April 30, 2019 |
|
GHULAM MOHI-UD Vs. STATE OF J&K
|
February 20, 2019 |
|
GHULAM MOHI-UD-DIN KHAN Vs. STATE OF JAMMU AND KASHMIR
|
December 7, 2019 |
|
GHULAM MOHI-UD-DIN PEER Vs. STATE OF J&K
|
March 1, 2019 |
|
GHULAM MOHUDIN LONE Vs. STATE OF J&K
|
May 6, 2019 |
|
GHULAM MUHAMMAD KHAN Vs. ABDUL QAYOOM KAREEMI
|
March 28, 2019 |
|
GHULAM MUSTAFA MIR Vs. STATE OF J & K
|
March 25, 2019 |
|
GHULAM NABI Vs. BIMLA DEVI AND ANOTHER
|
May 28, 2019 |
|
GHULAM NABI BHAT Vs. STATE OF J&K
|
December 13, 2019 |
|
GHULAM NABI RESHI Vs. STATE OF J & K
|
May 28, 2019 |
|
GHULAM NABI WAGAY Vs. STATE OF J&K
|
February 14, 2019 |
|
GHULAM QADIR Vs. STATE
|
October 1, 2019 |
|
GHULAM QADIR DANDROO Vs. MOHAMMAD ZAFFAR IQBAL
|
February 22, 2019 |
|
GHULAM QADIR DAR Vs. STATE OF J & K
|
May 3, 2019 |
|
GHULAM QADIR RATHER Vs. STATE OF JAMMU AND KASHMIR
|
December 11, 2019 |
|
GHULAM RASOOL Vs. SHARIEF
|
November 5, 2019 |
|
GHULAM RASOOL BHAT Vs. UNION TERRITORY OF JK
|
December 17, 2019 |
|
GHULAM RASOOL BHAT Vs. STATE OF J & K
|
June 3, 2019 |
|
GHULAM RASOOL KALOO Vs. STATE OF J&K
|
January 11, 2019 |
|
GHULAM RASOOL KHAN Vs. STATE OF JAMMU & KASHMIR
|
February 28, 2019 |
|
GIAN SINGH Vs. STATE
|
March 19, 2019 |
|
GIRDARI LAL Vs. STATE OF J & K
|
May 10, 2019 |
|
GIRDHAR KUMAR Vs. UNION OF INDIA
|
February 22, 2019 |
|
GIRDHARI LAL Vs. STATE OF J & K
|
July 24, 2019 |
|
GOWHAR HASSAN PARRAY Vs. STATE OF J & K
|
May 28, 2019 |
|
GOWHAR JAN Vs. STATE OF J & K
|
July 4, 2019 |
|
GOWHAR MAQBOOL RATHER Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
|
GUGLI KUMARI Vs. STATE OF J&K
|
December 20, 2019 |
|
GULL MOHAMMAD ASHRAF JALALI Vs. STATE OF JK
|
November 19, 2019 |
|
GULZAR AHMAD DAR Vs. STATE OF J&K
|
February 14, 2019 |
|
GULZAR AHMAD MAKLOO Vs. UT OF J&K
|
December 11, 2019 |
|
GULZAR AHMAD NADAF Vs. STATE
|
January 31, 2019 |
|
GULZAR AHMAD SHEIKH Vs. UNION OF INDIA
|
February 1, 2019 |
|
GULZAR AHMAD TANTRAY Vs. STATE OF JK
|
May 13, 2019 |
|
GULZAR KHALIQ Vs. TABASUM RAFIQI
|
July 24, 2019 |
|
GUPTA CONSTRUCTION CO. Vs. UNION OF INDIA.
|
July 9, 2019 |
|
GURDEEP SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
May 24, 2019 |
|
GURDEV SINGH Vs. STATE OF J&K
|
August 20, 2019 |
|
GURMEET KUMAR Vs. STATE OF J&K
|
February 22, 2019 |
|
HADIYA CHISTI Vs. UNION OF INDIA
|
December 4, 2019 |
|
HAFIZ UR RAHMAN Vs. UNION TERRITORY OF JK
|
November 29, 2019 |
|
HAJI LAL HUSSAIN Vs. STATE OF J & K
|
May 7, 2019 |
|
HAKIM ABDUL RASHID Vs. STATE OF J&K
|
February 19, 2019 |
|
HAKIM MUZAMIL Vs. STATE OF J&K
|
July 1, 2019 |
|
HALIMA AKTHER Vs. STATE OF J&K
|
May 28, 2019 |
|
HARBANS LAL Vs. UT OF J&K
|
November 18, 2019 |
|
HARBANS LAL Vs. RAJIV KUMAR
|
February 22, 2019 |
|
HARBANS SINGH Vs. STATE OF J&K
|
July 19, 2019 |
|
HARCHARAN SINGH Vs. STATE OF J&K
|
December 31, 2019 |
|
HARIHAR NATH GANDOTRA Vs. STATE OF JAMMU & KASHMIR
|
October 30, 2019 |
|
HARISH CHANDER Vs. STATE OF J&K
|
May 28, 2019 |
|
HARJINDER SINGH Vs. SAT PAUL
|
July 23, 2019 |
|
HARPREET KOUR Vs. STATE OF J & K
|
June 25, 2019 |
|
HARSHVARDHAN SINGH JAMWAL Vs. SHAKUNTLA DEVI
|
February 14, 2019 |
|
HARVARD COLLEGE OF EDUCATION AND ANR Vs. PRESIDENT & FELLOWS OF HARVARD
|
April 8, 2019 |
|
HASEENA AKHTAR Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
|
HAZIK AHMAD RATHER Vs. STATE OF J&K
|
February 14, 2019 |
|
HIGH COURT OF J&K Vs. NAVEEN KUMAR & ANR
|
May 9, 2019 |
|
HILAL AHMAD DHOBI Vs. STATE OF J&K
|
February 12, 2019 |
|
HILAL AHMAD LAWAY Vs. STATE OF J & K AND ORS
|
June 7, 2019 |
|
HILAL AHMAD LONE Vs. STATE OF J & K
|
April 29, 2019 |
|
HILL Vs. UNION OF INDIA
|
February 26, 2019 |
|
HK AUTO WORLD PRIVATE LIMITED Vs. UNION OF INDIA
|
December 18, 2019 |
|
IDREES AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
December 11, 2019 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHAH JAHAN
|
May 27, 2019 |
|
IKHLAQ AHMAD WANI Vs. GHULAM NABI PANDITH
|
April 5, 2019 |
|
IMTIYAZ AHMAD DAR Vs. STATE OF J&K
|
February 21, 2019 |
|
IMTIYAZ AHMAD MALLA. Vs. STATE OF J & K
|
August 9, 2019 |
|
IMTIYAZ AHMAD PAHLOO Vs. STATE OF J&K
|
December 9, 2019 |
|
IMTIYAZ ALI KHAN Vs. STATE OF JK
|
March 12, 2019 |
|
INAYAT MANZOOR NAJAR Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
|
INDER SINGH Vs. STATE OF J & K
|
July 19, 2019 |
|
INDERJEET SINGH Vs. STATE OF J & K
|
November 18, 2019 |
|
INDRA KUMAR RAI Vs. UNION OF INDIA
|
September 26, 2019 |
|
INHABITANTS OF MOHALLA UPPER MADDYAL, VILLAGE SAMOTE TEHSIL SURANKOTE Vs. STATE OF J & K
|
May 7, 2019 |
|
INHABITANTS OF VILLAGE JAMASIAN Vs. STATE
|
May 24, 2019 |
|
INHABITANTS OF VILLAGE JAMASLAN. Vs. STATE TH. PWD
|
June 7, 2019 |
|
INHABITANTS OF VILLAGE PANCHARI & KAINTH GALI Vs. STATE OF J & K
|
August 21, 2019 |
|
INITIATING SUO MOTO ACTION Vs. SECRETARY HEALTH
|
December 6, 2019 |
|
INSTITUTE OF ASIAN MEDICAL SCIENCES Vs. STATE OF JAMMU & KASHMIR
|
September 27, 2019 |
|
IQBAL BANO Vs. STATE OF J&K
|
August 30, 2019 |
|
IQRA NAZIR Vs. STATE OF JK
|
May 22, 2019 |
|
IRA LEO A/W CONNECTED MATTER Vs. STATE OF J&K
|
August 19, 2019 |
|
IRCON INTERNATIONAL LTD Vs. STATE OF JAMMU & KASHMIR
|
February 13, 2019 |
|
IRFAN AHMAD BHAT Vs. SKUAST
|
December 7, 2019 |
|
IRFAN AHMAD LONE Vs. STATE OF J&K AND ANOTHER
|
January 18, 2019 |
|
IRFAN AHMAD WANI Vs. STATE OF J&K AND ORS.
|
January 14, 2019 |
|
IRSHAD AHMAD BHAT Vs. STATE OF J & K
|
August 28, 2019 |
|
IRSHAD AHMAD DAR Vs. STATE OF J & K
|
December 27, 2019 |
|
IRSHAD AHMAD MALLAH Vs. STATE OF J&K
|
February 20, 2019 |
|
IRSHAD AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
November 5, 2019 |
|
IRSHAD AHMAD RESHI Vs. STATE OF J & K
|
May 13, 2019 |
|
IRSHAD AHMAD SHAH Vs. STATE OF J&K
|
February 20, 2019 |
|
IRSHAD AHMAD WAGAY Vs. STATE OF J&K
|
March 1, 2019 |
|
IRSHAD AHMED BUTT Vs. STATE OF J&K
|
March 5, 2019 |
|
IRSHAD NABI BHAT Vs. STATE OF J & K
|
July 16, 2019 |
|
ISHER DASS Vs. STATE
|
March 19, 2019 |
|
ISHFAQ AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
December 31, 2019 |
|
ISHFAQ AHMAD MALLA Vs. STATE OF J & K
|
June 3, 2019 |
|
ISHHRAT HUSSAIN SHEIKH Vs. STATE OF J & K
|
April 29, 2019 |
|
ISHRAT HAMID Vs. UNION TERRITORY OF J&K
|
December 23, 2019 |
|
ISHTIAQ AHMED Vs. STATE OF J & K
|
July 9, 2019 |
|
ISHTIYAQ AHMAD GANIE Vs. STATE OF J & K
|
December 31, 2019 |
|
J K P S C Vs. GOURAV GUPTA
|
July 23, 2019 |
|
J&K BOARD OF PROFESSIONAL ENTRANCE Vs. VASUNDHARA SHARMA
|
October 4, 2019 |
|
J&K HIGH COURT BAR ASSOCIATION Vs. STATE OF JK.
|
February 12, 2019 |
|
J&K STATE ROAD TRANSPORT CORPN. Vs. TARLOCHAN SINGH AND ORS
|
February 4, 2019 |
|
J. P. WORLD SCHOOL Vs. STATE OF J&K
|
March 18, 2019 |
|
JAGDISH KUMAR Vs. STATE OF J & K
|
February 8, 2019 |
|
JAGDISH RAJ SHASTRI Vs. UNION TERRITORY OF J&K
|
December 12, 2019 |
|
JAGDISH SINGH AND ANR Vs. STATE & ANR
|
May 3, 2019 |
|
JAHAN ARA Vs. STATE OF J & K
|
July 30, 2019 |
|
JAI KUMAR Vs. STATE OF J & K
|
March 15, 2019 |
|
JAIN PALACE THROUGH RAKESH JAIN Vs. SANDEEP SINGH
|
July 23, 2019 |
|
JAMAL UD DIN Vs. STATE
|
December 20, 2019 |
|
JAMEEL AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
October 24, 2019 |
|
JAMEEL AHMAD NADAF Vs. STATE
|
May 1, 2019 |
|
JAMKASH VEHICLEADES PRIVATE LIMITED Vs. SANSAR CHAND
|
September 23, 2019 |
|
JAMMU & KASHMIR HIGH COURT BAR ASSOCIATION Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
|
JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATIONS Vs. VASUNDHARA SHARMA
|
September 5, 2019 |
|
JAMMU INSTITUTE OF AYURVEDA & RESEARCH Vs. STATE OF J&K
|
September 23, 2019 |
|
JAMMU MUNICIPAL CORP Vs. RAKHIL GILL
|
December 13, 2019 |
|
JAMSHEED UL NISA Vs. UMER IQBAL VAIDA
|
April 5, 2019 |
|
JANAK RAJ Vs. UNION OF INDIA AND ORS
|
January 30, 2019 |
|
JANAT BEGUM Vs. ASGAR HASSAN SAMOON
|
January 31, 2019 |
|
JASBIR SINGH Vs. SATNAM KOUR
|
February 22, 2019 |
|
JAVAID AHMAD KHAN Vs. STATE OF J&K
|
February 21, 2019 |
|
JAVED AHMAD Vs. STATE OF J&K
|
November 5, 2019 |
|
JAVED AHMAD CHACHOO Vs. STATE OF J AND K
|
June 7, 2019 |
|
JAVED AHMAD MIR Vs. STATE OF J & K
|
January 11, 2019 |
|
JAVED CHOWDHARY Vs. STATE OF JAMMU & KASHMIR
|
February 28, 2019 |
|
JAVEED AHMAD BHAT Vs. SONA ULLAH SHEIKH
|
April 27, 2019 |
|
JAVID AHMAD MIR Vs. STATE OF J & K
|
June 3, 2019 |
|
JAVID AHMED Vs. STATE OF J & K
|
April 9, 2019 |
|
JEHANGIR BASHIR SATHOO Vs. STATE OF J & K
|
May 1, 2019 |
|
JEHLUM ENTERPRISES TH. VIJAY DHAWAN Vs. STATE OF J&K
|
December 31, 2019 |
|
JIA LAL Vs. CHAIRMAN
|
April 30, 2019 |
|
JKBOSE Vs. ASHOK KUMAR GANDOTRA
|
April 2, 2019 |
|
JOGINDER GUPTA Vs. MANGU RAM GUPTA
|
July 25, 2019 |
|
JOGINDER LAL Vs. STATE
|
August 23, 2019 |
|
JOGINDER SINGH Vs. STATE OF J & K
|
March 15, 2019 |
|
JOHNSON V.G Vs. UNION OF INDIA
|
November 6, 2019 |
|
JSB ALUMINUM INDS. GROWTH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2019 |
|
JYOTI SHARMA Vs. STATE
|
July 23, 2019 |
|
K. AUDIO VISUAL CENTRE Vs. UNION OF INDIA
|
May 17, 2019 |
|
KAILASH CHANDER Vs. SUBASH GUPTA
|
April 8, 2019 |
|
KAISAR SIDIQ BANDAY Vs. STATE OF J & K
|
July 26, 2019 |
|
KAJAL CHIB AND OTHERS Vs. KULDEEP SINGH AND OTHERS
|
May 10, 2019 |
|
KAJU KUMAR Vs. STATE OF J & K
|
July 1, 2019 |
|
KALI DASS Vs. STATE OF J&K AND OTHERS
|
February 1, 2019 |
|
KAMAL KISHORE Vs. RAJNI BALA
|
September 20, 2019 |
|
KAMALJIT SINGH Vs. STATE
|
March 6, 2019 |
|
KANWARJIT SINGH BEDI Vs. STATE OF JAMMU & KASHMIR
|
September 5, 2019 |
|
KARAN DASS ALIAS BILLU Vs. STATE OF J&K
|
February 1, 2019 |
|
KARAN SINGH Vs. STATE
|
March 28, 2019 |
|
KASHMIR TRADERS Vs. STATE OF J & K
|
May 10, 2019 |
|
KASHMIRI SIKH COMMUNITY Vs. STATE OF J&K
|
February 14, 2019 |
|
KAVITA CHOUDHARY Vs. STATE OF J & K
|
February 8, 2019 |
|
KAVITA KHAJURIA Vs. STATE
|
February 11, 2019 |
|
KESH MOHD Vs. UNION TERRITORY OF J&K
|
December 24, 2019 |
|
KEWAL KUMAR Vs. STATE OF J & K
|
August 2, 2019 |
|
KHALEEQ AHMAD SHEIKH Vs. STATE OF J&K
|
February 6, 2019 |
|
KHALID NAZIR WAGAY Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
|
KHEM RAJ Vs. U.T. OF J&K
|
December 27, 2019 |
|
KHURSHID AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
|
September 17, 2019 |
|
KHURSHID AHMAD NAQEEB Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
|
KHURSHID AHMAD SHEIKH Vs. STATE OF JK
|
April 8, 2019 |
|
KHUSBOO JAN Vs. UNION TERRITORY OF JK
|
December 24, 2019 |
|
KISHO RAM Vs. STATE OF J & K
|
October 23, 2019 |
|
KISHORI LAL GAIND Vs. VAIBHAV MEHRA
|
September 18, 2019 |
|
KOKOUS JAHINGIR Vs. STATE OF J&K
|
November 15, 2019 |
|
KOSHALYA DEVI Vs. STATE OF J&K
|
September 20, 2019 |
|
KOUNSAR JABEEN Vs. STATE OF J&K
|
March 1, 2019 |
|
KOUSHAL KUMARI Vs. STATE OF J&K
|
April 2, 2019 |
|
KRISHAN KUMAR Vs. STATE
|
August 27, 2019 |
|
KRISHAN LAL Vs. STATE OF J & K
|
November 20, 2019 |
|
KRISHNA DEVI Vs. LAKHAN LAL DALUKA
|
September 20, 2019 |
|
KRISHNA PALLIS PVT. LTD. Vs. HALDIA PETROCHEMICALS LTD.
|
April 22, 2019 |
|
KRISHNI DEVI Vs. STATE OF J & K
|
December 31, 2019 |
|
KULDEEP KUMAR Vs. STATE OF J & K
|
November 6, 2019 |
|
KULDEEP RAJ Vs. STATE
|
August 27, 2019 |
|
KULDEEP SINGH Vs. STATE OF J & K
|
August 9, 2019 |
|
KULDEEP SINGH PARIHAR Vs. DIRECTOR LOCAL BODIES JAMMU
|
July 12, 2019 |
|
KULDIP RAJ Vs. PAWAN KUMAR
|
February 28, 2019 |
|
KULSOOMA BANO Vs. STATE OF J & K
|
February 1, 2019 |
|
KULVINDER KOUR Vs. DALJEET SINGH AND ORS
|
February 1, 2019 |
|
KUNAL VERMA Vs. POOJA VERMA
|
February 22, 2019 |
|
LABORATE PHARMACEUTICAL INDIA LTD Vs. STATE OF J&K AND OTHERS
|
February 1, 2019 |
|
LAEEQ AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
|
LAJO DEVI Vs. UNION OF INDIA AND OTHERS
|
January 28, 2019 |
|
LAND HOLDERS OF VILLAGE SAFANAGRI Vs. STATE OF J & K
|
May 10, 2019 |
|
LATIEF AHMAD RATHER Vs. STATE OF J & K
|
April 23, 2019 |
|
LAYAQAT ALI Vs. STATE TH. HOME DEPTT.
|
July 3, 2019 |
|
LIAQAT ALI Vs. NASEEM AKHTER
|
April 12, 2019 |
|
LIAYQAT AMIN Vs. U.O.I.
|
February 13, 2019 |
|
LIYAKAT HUSSAIN BANIYA Vs. STATE OF J & K
|
May 17, 2019 |
|
LT. COL. MANOHAR NAGARAJ Vs. UT OF J&K
|
December 2, 2019 |
|
LUPIN LIMITED Vs. UNION OF INDIA
|
May 8, 2019 |
|
M G SASIDHARAN NAIR Vs. UNION OF INDIA AND OTHERS
|
May 28, 2019 |
|
M.A.SHAH Vs. UNION OF INDIA
|
December 10, 2019 |
|
MADAN LAL Vs. STATE OF J & K
|
April 8, 2019 |
|
MADAN LAL Vs. STATE OF J & K
|
April 23, 2019 |
|
MADAN LAL Vs. PRITAM CHAND
|
July 31, 2019 |
|
MADAN LAL Vs. STATE
|
August 27, 2019 |
|
MADHUBALA TANDON Vs. STATE OF JAMMU & KASHMIR
|
July 11, 2019 |
|
MAHAMAYA ENGG. AND CONSTRUCTIONS Vs. STATE OF J & K
|
July 31, 2019 |
|
MAHESSHWAR SHARMA Vs. STATE OF J & K
|
June 19, 2019 |
|
MAJID HUSSAIN Vs. STATE
|
May 10, 2019 |
|
MAJOR BOBADE AVINASH NARAYANRAO Vs. UNION OF INDIA
|
November 18, 2019 |
|
MALIKA SABA Vs. STATE OF J & K
|
July 12, 2019 |
|
MAMTA DEVI Vs. STATE
|
April 26, 2019 |
|
MAMTA MEHRA Vs. STATE
|
March 13, 2019 |
|
MANAV KOHLI Vs. RANJANA AND OTHERS
|
May 17, 2019 |
|
MANEESH PHARMACEUTICALS PVT LTD & OTHERS Vs. PHAROSE REMEDIES LTD AND ANOTHER
|
May 24, 2019 |
|
MANGAL DASS Vs. STATE OF J & K
|
April 26, 2019 |
|
MANIK SETH Vs. STATE OF J&K
|
February 22, 2019 |
|
MANISHA SHARMA Vs. STATE OF J&K
|
June 6, 2019 |
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MANIZA KHATOON AND ANR Vs. STATE OF J&K AND ANR
|
May 30, 2019 |
|
MANJEET KOUR Vs. SARVJYOT KAUR
|
March 1, 2019 |
|
MANJEET KUMAR Vs. UNIVERSITY OF JAMMU
|
December 31, 2019 |
|
MANJIT SINGH Vs. STATE OF J&K
|
April 10, 2019 |
|
MANMEET KOUR Vs. HARNEET KOUR & ORS
|
February 1, 2019 |
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MANMOHAN KHAJURIA AND ORS Vs. SHEIKH MUZAFFAR AHMAD AND ORS
|
January 28, 2019 |
|
MANOHAR LAL Vs. STATE OF J&K AND ORS
|
January 11, 2019 |
|
MANOJ KUMAR Vs. STATE OF J&K
|
April 26, 2019 |
|
MANSHA BI Vs. STATE OF J & K
|
April 12, 2019 |
|
MANU ARORA Vs. SHABNAM RIVES AND ORS
|
May 28, 2019 |
|
MANZOOR AHMAD BHAT Vs. STATE OF J&K
|
February 14, 2019 |
|
MANZOOR AHMAD BURZA Vs. GULZAR ENTERPRISES
|
April 10, 2019 |
|
MANZOOR AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
|
MANZOOR AHMAD GUNNA Vs. STATE
|
December 7, 2019 |
|
MANZOOR AHMAD ITOO Vs. STATE OF J & K
|
July 24, 2019 |
|
MANZOOR AHMAD KHAN Vs. STATE OF J & K
|
February 26, 2019 |
|
MANZOOR AHMAD KHAWAJA Vs. STATE
|
July 1, 2019 |
|
MANZOOR AHMAD MIR Vs. STATE OF J&K
|
February 6, 2019 |
|
MANZOOR AHMAD SHEIKH Vs. STATE OF JK
|
November 8, 2019 |
|
MANZOOR AHMAD WANI Vs. STATE OF J & K
|
May 3, 2019 |
|
MAQSOOD AHMAD KHAN Vs. STATE OF J & K
|
July 24, 2019 |
|
MARIA NAZIR Vs. STATE OF JAMMU & KASHMIR
|
October 30, 2019 |
|
MASARAT JEHAN Vs. STATE OF J & K
|
July 25, 2019 |
|
MASHOOQ AHMAD LONE Vs. MOHAMMAD SALEEM GANAI
|
April 22, 2019 |
|
MASOOD AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
|
September 25, 2019 |
|
MASOOD USMAN Vs. STATE OF J & K
|
March 1, 2019 |
|
ME AND MOM Vs. UNION TERRITORY OF JK
|
November 19, 2019 |
|
MEEM BEGUM Vs. STATE
|
March 12, 2019 |
|
MEENA KUMARI Vs. STATE OF J & K
|
April 2, 2019 |
|
MEENU Vs. SUSHEEL KUMAR
|
July 19, 2019 |
|
MEENU GUP Vs. STATE OF JAMMU AND KASHMIR
|
December 23, 2019 |
|
MEENU GUPTA Vs. STATE OF J&K
|
December 23, 2019 |
|
MEERA KHAN Vs. STATE OF J&K AND ANR
|
January 11, 2019 |
|
MEHDI ALI Vs. STATE
|
April 2, 2019 |
|
MEHRAJ UD DIN AHANGER Vs. STATE OF J & K
|
April 5, 2019 |
|
MEHRAJ-UD-DIN BHAT Vs. HILAL AHMAD KHANDAY
|
February 19, 2019 |
|
MEHRAJ-UD-DIN SEH Vs. STATE OF JK
|
February 6, 2019 |
|
MISRA BANOO Vs. STATE OF J & K
|
July 2, 2019 |
|
MOHAMAD RAFIQ NAJAR Vs. STATE OF J&K
|
May 23, 2019 |
|
MOHAMMAD AHSAN MIR Vs. STATE OF J & K
|
August 1, 2019 |
|
MOHAMMAD AMIN AHANGER Vs. STATE OF J & K
|
July 30, 2019 |
|
MOHAMMAD AMIN BHAT Vs. VEENA PANDITAH
|
December 6, 2019 |
|
MOHAMMAD AMIN KHAN Vs. UNION OF INDIA
|
November 19, 2019 |
|
MOHAMMAD AMIN KHAN Vs. STATE OF J & K
|
April 23, 2019 |
|
MOHAMMAD AMIN RATHER Vs. S.P. VAID
|
July 2, 2019 |
|
MOHAMMAD AMIN WANI Vs. STATE OF J&K
|
March 1, 2019 |
|
MOHAMMAD ARSHID MIR Vs. STATE OF J & K
|
April 19, 2019 |
|
MOHAMMAD ASHRAF GANAI Vs. STATE OF J & K
|
April 30, 2019 |
|
MOHAMMAD ASHRAF KHAN Vs. K. RAJINDER
|
July 24, 2019 |
|
MOHAMMAD ASHRAF PARRAY Vs. STATE OF J&K
|
July 24, 2019 |
|
MOHAMMAD AZHAR UD DIN PARRAY Vs. STATE
|
May 9, 2019 |
|
MOHAMMAD GULZAR PARRAY Vs. SECRETARY MHRD GOI
|
February 26, 2019 |
|
MOHAMMAD HANIEF SHEIKH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
|
MOHAMMAD HUSSAIN Vs. STATE OF JK & ORS.
|
February 12, 2019 |
|
MOHAMMAD HUSSAIN Vs. COMMISSIONER SECRETARY TO GOVERNMENT
|
August 16, 2019 |
|
MOHAMMAD HUSSAIN RATHER Vs. STATE OF J & K
|
February 7, 2019 |
|
MOHAMMAD HUSSAIN WAGAY Vs. STATE OF J & K
|
February 12, 2019 |
|
MOHAMMAD IQBAL Vs. STATE OF J & K
|
May 21, 2019 |
|
MOHAMMAD IQBAL LONE Vs. STATE OF JK
|
September 24, 2019 |
|
MOHAMMAD IQBAL MIR Vs. STATE OF JAMMU & KASHMIR
|
February 19, 2019 |
|
MOHAMMAD IQBAL WANI Vs. STATE OF J&K
|
February 12, 2019 |
|
MOHAMMAD LATIEF DAR Vs. STATE OF J&K
|
March 1, 2019 |
|
MOHAMMAD MAQBOOL SHAH Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
|
MOHAMMAD MAQBOOL SHEIKH Vs. SALAM TELI
|
July 12, 2019 |
|
MOHAMMAD MAQBOOL WANI Vs. STATE
|
May 8, 2019 |
|
MOHAMMAD MUZAFFAR Vs. STATE OF J & K
|
March 1, 2019 |
|
MOHAMMAD NADEEM MALIK Vs. STATE OF J&K AND ORS.
|
January 14, 2019 |
|
MOHAMMAD RAFIQ BHAT Vs. STATE OF JAMMU AND KASHMIR
|
December 11, 2019 |
|
MOHAMMAD RAFIQ CHOUDHARY Vs. SATE OF J&K
|
April 3, 2019 |
|
MOHAMMAD RAFIQ WANI Vs. STATE OF J & K
|
November 13, 2019 |
|
MOHAMMAD RAFIQ ZARGAR Vs. STATE OF J & K
|
August 23, 2019 |
|
MOHAMMAD RAMZAN MAGRAY Vs. STATE OF JK
|
April 2, 2019 |
|
MOHAMMAD SALEEM MIR Vs. STATE OF J & K
|
February 7, 2019 |
|
MOHAMMAD SALEEM PARRAY Vs. STATE OF J & K
|
April 19, 2019 |
|
MOHAMMAD SHAFI LONE Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
|
MOHAMMAD SHAFI NAIKOO Vs. STATE OF J & K
|
April 16, 2019 |
|
MOHAMMAD SHAFI SHAH Vs. KHURSHID AHMAD SHAH
|
September 24, 2019 |
|
MOHAMMAD SHAFI SHAIKH Vs. STATE OF J & K
|
June 3, 2019 |
|
MOHAMMAD SHAFI SHEIKH Vs. STATE OF JK
|
February 6, 2019 |
|
MOHAMMAD SHAFIQ BHAT Vs. UNION OF INDIA
|
February 5, 2019 |
|
MOHAMMAD SHAREF HAJAM Vs. STATE
|
June 7, 2019 |
|
MOHAMMAD TAHIR KHAN Vs. STATE OF J & K
|
July 30, 2019 |
|
MOHAMMAD TARIQ RESHI Vs. ASHIQ AHMAD RESHI
|
April 3, 2019 |
|
MOHAMMAD YOUSUF KHOJA Vs. STATE OF J & K
|
May 28, 2019 |
|
MOHAMMAD YOUSUF MIR Vs. MOHAMMAD ABDULLAH JAN
|
February 6, 2019 |
|
MOHAMMAD YOUSUF SOPORI Vs. STATE OF J & K
|
April 2, 2019 |
|
MOHAN LAL Vs. UNION TERRITORY OF J&K
|
December 31, 2019 |
|
MOHAN LAL Vs. DEWAN DEVI
|
January 31, 2019 |
|
MOHAN LAL RAINA Vs. INDU RAINA AND ANR
|
June 7, 2019 |
|
MOHD RAFIQ Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
|
MOHD SHAFI AND ORS Vs. MOHD IQBAL
|
March 15, 2019 |
|
MOHD TARIQ Vs. STATE OF J & K
|
May 13, 2019 |
|
MOHD YOUNIS DAR Vs. STATE OF J&K
|
December 30, 2019 |
|
MOHD. ALYAS Vs. STATE OF J & K
|
March 1, 2019 |
|
MOHD. ASGAR Vs. STATE OF J & K
|
October 23, 2019 |
|
MOHD. IQBAL WANT Vs. STATE
|
September 4, 2019 |
|
MOHD. MAQBOOL RAINA Vs. INTELLIGENCE OFFICER
|
February 22, 2019 |
|
MOHD. NASSER Vs. STATE OF J&K
|
January 9, 2019 |
|
MOHD. RASHID Vs. STATE
|
August 8, 2019 |
|
MOHD. RASHID Vs. UNION OF INDIA TH. D.G.P. CRPF
|
November 28, 2019 |
|
MOHD. RAYAZ Vs. STATE OF J & K
|
February 26, 2019 |
|
MOHD. RAZAK Vs. STATE OF J & K TH. COMM./SECY. HOME DEPTT.
|
August 9, 2019 |
|
MOHD. RIAZ Vs. ZUBIR AHMED
|
April 26, 2019 |
|
MOHD. SALEEM Vs. ASHWANI KUMAR
|
April 26, 2019 |
|
MOHD. SHARIF Vs. STATE OF J & K
|
February 11, 2019 |
|
MOHD. SIDIQ LONE Vs. STATE OF JK
|
March 20, 2019 |
|
MOHD. TOHA Vs. STATE OF J & K
|
February 5, 2019 |
|
MOHD. YOUNIS Vs. STATE OF J & K
|
July 29, 2019 |
|
MOHD. ZAFFER Vs. STATE OF J & K
|
July 12, 2019 |
|
MOHD. ZAHOOR Vs. STATE OF JAMMU & KASHMIR
|
July 10, 2019 |
|
MOHD.IQBAL Vs. STATE TH.HOME
|
May 13, 2019 |
|
MOHINI DEVI Vs. KANIYA LAL PANDIT
|
October 1, 2019 |
|
MOHMMAD SHAFI NAIKOO Vs. STATE OF J & K
|
July 4, 2019 |
|
MST. SABIKA RIZVI Vs. SYEED SUJATH RIZVI
|
February 19, 2019 |
|
MUBASHIR HUSSAIN RATHER Vs. STATE OF J & K
|
July 26, 2019 |
|
MUBASHIR ISHRAT Vs. STATE OF J & K
|
August 28, 2019 |
|
MUBEENA BANOO Vs. STATE OF J & K
|
July 24, 2019 |
|
MUDASIR AHMAD DAR Vs. STATE OF J & K
|
June 7, 2019 |
|
MUDASIR AHMAD DAR Vs. STATE AND ORS
|
March 13, 2019 |
|
MUDASIR AHMAD SHEIKH Vs. STATE OF JAMMU & KASHMIR
|
May 15, 2019 |
|
MUFIDAH AKTHAR Vs. STATE OF JK
|
June 7, 2019 |
|
MUKESH KUMAR Vs. STATE OF J & K
|
February 6, 2019 |
|
MUKESH KUMAR Vs. STATE OF J&K
|
February 22, 2019 |
|
MUKHTAR ABAS KHAN Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
|
MUKHTAR AHMAD BATOO Vs. STATE
|
February 6, 2019 |
|
MUKHTAR AHMAD BHAT Vs. STATE OF JK
|
November 2, 2019 |
|
MUMTAZ AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
|
MUNI DEVI Vs. STATE OF J & K
|
August 8, 2019 |
|
MUNISH BHATIA AND ANR Vs. STATE OF J & K& ANR.
|
March 1, 2019 |
|
MUNSHI KHAN Vs. STATE OF J & K
|
May 17, 2019 |
|
MUSAIB AZIZ GOJRI Vs. STATE OF J & K
|
May 30, 2019 |
|
MUSHTAQ AHMAD BHAT Vs. STATE OF J & K
|
June 3, 2019 |
|
MUSHTAQ AHMAD CHALLOO Vs. MOHAMMAD AYOUB CHALLOO
|
February 19, 2019 |
|
MUSHTAQ AHMAD MIYAN Vs. STATE OF J & K
|
July 16, 2019 |
|
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU & KASHMIR
|
October 15, 2019 |
|
MUSHTAQ AHMAD SHAH Vs. STATE OF J & K
|
April 22, 2019 |
|
MUSHTAQ AHMAD TANKI Vs. MOHAMMAD AZAM TANKI
|
August 26, 2019 |
|
MUSHTAQ AHMD CHALOO Vs. MOHAMAD AYOUB CHALOO
|
March 28, 2019 |
|
MUSKAN INDUSTRIES Vs. STATE OF J & K
|
February 12, 2019 |
|
MUSKAN SHARMA Vs. ROHIT KUMAR
|
February 22, 2019 |
|
MUZAFFAR AHMAD MALIK Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
|
MUZAFFAR AHMAD MALIK Vs. STATE
|
May 1, 2019 |
|
MUZAFFAR HUSSAIN Vs. UNION TERRITORY OF JK
|
November 25, 2019 |
|
MUZAMIL AHMAD DAR Vs. STATE OF J & K
|
April 19, 2019 |
|
NADEEM AHMAD DAR Vs. STATE OF J&K
|
February 25, 2019 |
|
NAND KISHORE SINGH Vs. B.R.SHARMA
|
November 2, 2019 |
|
NARESH KUMAR AND ANR Vs. STATE AND ORS
|
January 29, 2019 |
|
NARESH SINGH Vs. STATE OF J&K
|
September 20, 2019 |
|
NARINDER KHAJURIA Vs. STATE
|
July 17, 2019 |
|
NARINDER KOUR Vs. STATE OF JAMMU & KASHMIR
|
May 28, 2019 |
|
NARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
May 3, 2019 |
|
NARSEENA BANO Vs. STATE AND OTHERS
|
May 10, 2019 |
|
NASEEM KAR Vs. DEVELOPMENT AUTHORITY
|
March 1, 2019 |
|
NASEEMA KAR Vs. SONAMARG DEVELOPMENT AUTHORITY
|
February 25, 2019 |
|
NASEER AHMAD BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 26, 2019 |
|
NASIR AHMAD GANIE Vs. STATE OF JAMMU & KASHMIR
|
February 25, 2019 |
|
NASIR HAMID KHAN Vs. ZAFFAR ABASS DIN
|
June 20, 2019 |
|
NASREEN JAN Vs. STATE OF J & K
|
December 9, 2019 |
|
NASRULLAH KHAN Vs. STATE
|
May 21, 2019 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF J & K
|
May 27, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. RUKHSANA BEGUM
|
June 7, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. SAFIA AKHTER
|
December 19, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. MOHAN LAL
|
July 9, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. NARESH KUMAR SAWHNEY
|
July 12, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MANAV
|
July 1, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAGAN NATH
|
April 2, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MUKHTI
|
May 3, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PREM PAL
|
September 5, 2019 |
|
NAVEEN CHADHA Vs. KRISHAN LAL
|
February 1, 2019 |
|
NAVEEN JANDIAL Vs. CHILD WELFARE COMMITTEE
|
July 8, 2019 |
|
NAVEEN JANDIAL Vs. CHILD WELFARE COMMITTEE
|
July 8, 2019 |
|
NAZIMA BANO Vs. STATE OF J & K
|
January 17, 2019 |
|
NAZIR AHMAD DAR Vs. FAIYAZA SULTANA
|
April 22, 2019 |
|
NAZIR AHMAD DAR Vs. SHEENA SHAH
|
April 22, 2019 |
|
NAZIR AHMAD GADDA Vs. UNION OF INDIA
|
April 15, 2019 |
|
NAZIR AHMAD MIR Vs. STATE
|
December 13, 2019 |
|
NAZIR AHMAD RATHER Vs. STATE OF J&K
|
February 19, 2019 |
|
NAZIR AHMED Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
|
NAZIR AHMED Vs. STATE OF JAMMU AND KASHMIR
|
December 19, 2019 |
|
NAZIR HUSSAIN KHAN Vs. KHALID HUSSAIN KHAN
|
April 26, 2019 |
|
NAZIR HUSSAIN SHAH Vs. STATE
|
April 30, 2019 |
|
NAZIR MOHD. Vs. UNION OF INDIA
|
May 21, 2019 |
|
NEELAM DEVI Vs. STATE OF J&K
|
April 9, 2019 |
|
NEELAM RANI Vs. STATE OF J & K
|
July 31, 2019 |
|
NEENA DEVI Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 2019 |
|
NEERU SHARMA Vs. RAJ KUMAR SHARMA
|
May 17, 2019 |
|
NEW HIGHLAND HOTEL Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 4, 2019 |
|
NEW INDIA ASS. CO. LTD. Vs. USHA DEVI
|
April 26, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AJAY KUMAR
|
April 16, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. INDERJEET KOUR
|
March 25, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MADHU BALA.
|
March 12, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAHUL KUMAR
|
July 12, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. AKASH BHAT AND ORS.
|
April 15, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MAHESH KUMAR
|
April 16, 2019 |
|
NEW INDIA STRUCTURE PVT LTD Vs. UNION OF INDIA
|
August 21, 2019 |
|
NIRMAL SINGH AND ANOTHER Vs. STATE
|
May 30, 2019 |
|
NISAR AHMAD Vs. UNION OF INDIA AND OTHERS
|
January 18, 2019 |
|
NISAR AHMAD KHANDAY Vs. UNION OF INDIA
|
December 27, 2019 |
|
NISAR AHMAD QAZI Vs. STATE AND ORS
|
March 15, 2019 |
|
NISSAR AHMAD PARRAY Vs. UNION OF INDIA
|
October 15, 2019 |
|
NISSAR HUSSAIN RATHER Vs. STATE OF J&K
|
January 11, 2019 |
|
NITU KUMAR Vs. STATE OF J&K
|
June 3, 2019 |
|
NOOR-UL Vs. STATE TH. HOME DEPARTMENT
|
July 15, 2019 |
|
OM PARKASH Vs. STATE THROUGH INCHARGE POLICE STATION
|
December 19, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHAKEELA BEGUM AND ORS
|
July 17, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TARSEM LAL
|
June 4, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NARDEEP SINGH
|
August 9, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VIPUL JANDYAL
|
April 5, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUKREETI KUMARI
|
July 9, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERAJ CHANDAN
|
July 23, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. J&K STATE CONSUMER REDRESSAL COMMISSION AND ORS
|
May 30, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RANJEET KUMAR.
|
March 27, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. GUDDI BEGUM
|
July 19, 2019 |
|
OWAIS AFZAL MAKHDOOMI Vs. STATE OF J & K
|
July 30, 2019 |
|
PARAMJEET SINGH Vs. STATE OF J & K
|
April 24, 2019 |
|
PARDEEP KUMAR Vs. STATE
|
July 22, 2019 |
|
PARDEEP KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
November 28, 2019 |
|
PARENTS COORDINATION COMMITTEE Vs. STATE OF JK
|
February 4, 2019 |
|
PARMESH CHANDER Vs. STATE OF J&K
|
March 8, 2019 |
|
PARMESHWARI DASS Vs. U.T. OF J&K
|
December 20, 2019 |
|
PARSHOTAM KUMAR Vs. STATE TH. PHE DEPTT
|
December 4, 2019 |
|
PARSHOTAM KUMAR Vs. STATE
|
April 30, 2019 |
|
PARSHOTAM LAL Vs. STATE OF J & K
|
October 11, 2019 |
|
PARSHOTAM LAL Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
|
PARVAIZ AHMAD LONE Vs. STATE
|
April 5, 2019 |
|
PARVAIZ AHMAD PALA Vs. STATE OF JAMMU
|
December 3, 2019 |
|
PARVAIZ AHMAD PARRAY Vs. STATE OF J & K
|
April 19, 2019 |
|
PARVAIZ AHMAD RESHI Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
|
PARVAIZ AKHTER Vs. STATE OF J & K
|
July 10, 2019 |
|
PARVEEN KUMAR Vs. NEW INDIA INS. CO. LTD.
|
March 11, 2019 |
|
PARVEEN KUMAR GUPTA AND ORS. Vs. SARAF RAJ
|
February 1, 2019 |
|
PARVEENA BANOO Vs. STATE OF JK
|
March 20, 2019 |
|
PAWAN KUMAR Vs. STATE OF J&K
|
June 3, 2019 |
|
PAWAN KUMAR Vs. STATE
|
February 27, 2019 |
|
PAWAN KUMAR KOHLI Vs. STATE OF JAMMU & KASHMIR
|
July 1, 2019 |
|
PAYAL SHARMA Vs. STATE
|
February 22, 2019 |
|
PHOOL CHAND Vs. UNION OF INDIA
|
May 21, 2019 |
|
PIARAY LAL BHAT Vs. STATE OF J&K
|
November 15, 2019 |
|
POOJA KUMARI Vs. GULSHAN KUMAR
|
October 1, 2019 |
|
PRABHA HARJILAL COLLEGE Vs. UNION OF INDIA
|
April 30, 2019 |
|
PRABHAT TEREPENES AND SYNTHETICS LTD Vs. BANK OF BARODA
|
September 6, 2019 |
|
PRAKASH CHAND Vs. DEVANS MODERN BREWERIES
|
March 1, 2019 |
|
PREMO DEVI Vs. STATE OF J & K
|
November 15, 2019 |
|
PRINKLE MAHAJAN Vs. SHOBA SHARMA
|
August 21, 2019 |
|
PRITAM SINGH Vs. CHAIRMAN
|
April 26, 2019 |
|
PRITAM SINGH OBEROI Vs. STATE OF JK
|
November 26, 2019 |
|
PRITHVI RAJ SHARMA Vs. STATE OF J & K
|
April 22, 2019 |
|
PRIYANKA ARYA Vs. UNIVERSITY OF JAMMU AND ANOTHER
|
May 17, 2019 |
|
R. K. MUNSHI Vs. STATE OF JAMMU AND KASHMIR
|
December 19, 2019 |
|
R. K. MUNSHI Vs. STATE OF J&K
|
December 19, 2019 |
|
RABIA KHURSHID Vs. STATE OF JK
|
November 18, 2019 |
|
RABIA KOUSER Vs. MANAGING DIRECTOR, J & K PROJECTS CONSTRUCTION CORPORATION LTD., SRINAGAR
|
December 20, 2019 |
|
RABIA KOUSER Vs. MANAGING DIRECTOR, J&K PROJECTS CONSTRUCTION CORPORATION LTD.
|
December 20, 2019 |
|
RADHIKA SHARMA Vs. STATE OF J & K
|
July 31, 2019 |
|
RAGHUBIR SINGH Vs. STATE OF J&K
|
January 28, 2019 |
|
RAGHUVIR AGNIHOTRI Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
|
RAHIM SHAH Vs. J & K SPECIAL TRIBUNAL
|
May 10, 2019 |
|
RAHUL LUTHRA Vs. STATE OF J & K
|
December 26, 2019 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
August 21, 2019 |
|
RAJ KUMAR Vs. UNION OF INDIA AND ORS
|
July 10, 2019 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
December 24, 2019 |
|
RAJ KUMAR AND OTHERS Vs. NIRJALA KUMARI
|
February 1, 2019 |
|
RAJ KUMAR GUPTA Vs. CHIEF MANAGER
|
September 25, 2019 |
|
RAJ SHARMA Vs. UNION OF INDIA
|
October 15, 2019 |
|
RAJA ANIS ALI Vs. STATE OF J&K
|
February 15, 2019 |
|
RAJA ILYAS MAKROO Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
|
RAJA IRFAN AHMAD Vs. STATE OF J & K
|
July 30, 2019 |
|
RAJA MAJEED Vs. N.K. SINHA
|
November 19, 2019 |
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RAJEEV GANDOTRA Vs. STATE OF J&K
|
July 3, 2019 |
|
RAJESH KUMAR Vs. STATE OF J & K
|
August 17, 2019 |
|
RAJESH PARIHAN Vs. STATE
|
February 26, 2019 |
|
RAJESHWAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
March 19, 2019 |
|
RAJINDER KHAJURIA Vs. JAIN ENTERPRISES
|
March 29, 2019 |
|
RAJINDER SINGH Vs. STATE OF J&K
|
April 26, 2019 |
|
RAJINDER SINGH Vs. STATE OF JAMMU & KASHMIR
|
February 15, 2019 |
|
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER, J&K
|
July 25, 2019 |
|
RAJNISH BALA Vs. STATE OF J & K
|
March 1, 2019 |
|
RAKESH CHOUDHARY AND ORS Vs. VANDANA CHOUDHARY
|
June 7, 2019 |
|
RAKESH SINGH KATOCH Vs. STATE OF J&K
|
September 3, 2019 |
|
RAKHMAT JAAN Vs. STATE OF J & K
|
December 31, 2019 |
|
RAM GOPAL SHARMA Vs. JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION
|
August 7, 2019 |
|
RAM KUMAR Vs. STATE OF J & K
|
October 11, 2019 |
|
RAM LAL Vs. STATE OF J&K
|
February 1, 2019 |
|
RAM PAL Vs. STATE OF J & K
|
February 4, 2019 |
|
RAM PAL GUPTA Vs. NARESH PAL GUPTA
|
May 21, 2019 |
|
RAM SINGH Vs. STATE OF J & K
|
April 26, 2019 |
|
RAMAN KUMAR Vs. STATE OF J & K
|
April 30, 2019 |
|
RAMAN UPPAL Vs. STATE OF J & K
|
November 20, 2019 |
|
RAMEEZ AHMAD MIR Vs. STATE OF J & K
|
January 11, 2019 |
|
RAMEEZ AHMED SHAH Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
|
RAMEEZ MOHI UD DIN LONE Vs. STATE OF JAMMU & KASHMIR
|
October 16, 2019 |
|
RAMEEZ RAJA Vs. UNION OF INDIA
|
December 12, 2019 |
|
RANI DHAR Vs. ROSHAN LAL
|
December 17, 2019 |
|
RANJIT TEACHERS TRAINING AND RESEARCH INSTITUTE Vs. FAROOQ AHMAD SHAH
|
June 6, 2019 |
|
RASAL SINGH Vs. MEHBOOB IQBAL, COMMR. SECY.
|
November 25, 2019 |
|
RASHID YAHYA NAQASH Vs. UNION OF INDIA
|
February 12, 2019 |
|
RASMEET KOUR Vs. STATE OF J&K
|
November 7, 2019 |
|
RATTAN CHAND Vs. STATE OF JAMMU AND KASHMIR
|
December 26, 2019 |
|
RATTAN LAL Vs. STATE OF J&K AND ORS.
|
January 28, 2019 |
|
RATTAN LAL Vs. KRISHAN LAL
|
June 4, 2019 |
|
RATTAN LAL AND ORS Vs. EKTA KUMARI
|
March 29, 2019 |
|
RATTAN RICE AND GENERAL MILLS Vs. UNION OF INDIA
|
December 30, 2019 |
|
RAVI ABROL Vs. STATE OF J&K
|
September 17, 2019 |
|
RAVI ABROL Vs. UNION OF INDIA
|
December 9, 2019 |
|
RAYAZ AHMED Vs. STATE OF J & K
|
July 31, 2019 |
|
RAYEES AHMAD PARRAY Vs. STATE OF JAMMU & KASHMIR
|
September 5, 2019 |
|
RAYEES-UL Vs. STATE OF J & K
|
July 17, 2019 |
|
RAZIA AKHTER Vs. UNION TERRITORY OF J&K
|
December 24, 2019 |
|
RAZIA BANO Vs. STATE OF J & K
|
July 10, 2019 |
|
RAZIA BEGUM Vs. ICICI LOMBARD GEN. INS. CO. LTD.
|
July 19, 2019 |
|
RAZIA BUTT Vs. STATE OF J & K
|
July 9, 2019 |
|
REENA KUMARI SHARMA Vs. STATE OF J&K &ORS
|
June 4, 2019 |
|
REGENCY AMUSEMENTS PRIVATE LTD Vs. STATE OF J&K
|
September 2, 2019 |
|
REHANA MUGHAL Vs. STATE OF
|
March 28, 2019 |
|
REHANA RASHID Vs. STATE OF JK
|
February 8, 2019 |
|
REHMOO BIBI Vs. SANDESH KUMAR
|
July 19, 2019 |
|
REITESH KOUL Vs. STATE OF J&K
|
October 18, 2019 |
|
REKHA DEVI Vs. STATE
|
March 28, 2019 |
|
RESIDENTS OF DOORU BRAGAM BUTGUND Vs. STATE OF JAMMU AND KASHMIR
|
December 16, 2019 |
|
RESIDENTS OF VILLAGE JASSORE Vs. STATE OF JAMMU & KASHMIR SPL TRIBUNAL
|
February 13, 2019 |
|
REYAZ AHMAD DAR Vs. STATE OF J & K
|
July 4, 2019 |
|
REYAZ AHMAD LONE Vs. STATE OF J&K
|
February 25, 2019 |
|
REYAZ AHMAD MIR Vs. STATE OF J&K AND ANR
|
February 4, 2019 |
|
RIAZ AHMED Vs. STATE OF J & K
|
July 12, 2019 |
|
RIFAT ARA Vs. MANAGING DIRECTOR
|
February 22, 2019 |
|
RIMPY DEVI Vs. STATE OF J & K
|
July 23, 2019 |
|
RIMPY MALA Vs. STATE
|
June 7, 2019 |
|
RISHI DUTT Vs. STATE OF J&K AND OTHERS
|
June 4, 2019 |
|
RITA GILL Vs. STATE
|
March 7, 2019 |
|
RITU DEVI Vs. STATE OF J & K
|
July 24, 2019 |
|
RIYAZ AHMED Vs. STATE OF J & K
|
July 15, 2019 |
|
ROBKAR Vs. SHALEEN KABRA
|
December 4, 2019 |
|
ROMESH CHANDER Vs. UT OF J&K
|
December 4, 2019 |
|
ROMESH GUPTA Vs. STATE THROUGH HOUSING DEPARTMENT
|
July 30, 2019 |
|
ROMESH PADHA Vs. STATE OF J & K C/W CONNECTED MATTER
|
March 29, 2019 |
|
ROSHAN LAL Vs. STATE
|
July 19, 2019 |
|
ROUF-UL Vs. STATE OF J & K
|
May 28, 2019 |
|
ROYHEELA KOUSAR Vs. STATE OF J & K
|
July 18, 2019 |
|
RUBANA NAZ AND ANR Vs. DIRECTOR GENERAL OF POLICE, J&K
|
January 11, 2019 |
|
RUBINA AKHTAR Vs. STATE OF J & K
|
November 20, 2019 |
|
RUBINA BANOO Vs. UNION TERRITORY OF J&K
|
November 6, 2019 |
|
RUBINA KOUSER Vs. STATE
|
June 7, 2019 |
|
RUKSANA BEGUM Vs. SENIOR SUPERINTENDENT OF POLICE JAMMU
|
April 2, 2019 |
|
S JAGJEET SINGH AND ANOTHER Vs. STATE OF J&K AND ANOTHER
|
February 1, 2019 |
|
S. AVTAR SINGH Vs. STATE OF J & K
|
August 30, 2019 |
|
S. BALL REDDY Vs. UNION OF INDIA
|
December 30, 2019 |
|
S. JASBIR SINGH Vs. STATE OF J & K
|
October 11, 2019 |
|
S.S. INSTITUTE OF PROFESSIONAL AND TECHNICAL EDUCATION Vs. STATE OF J & K
|
May 21, 2019 |
|
SABZAR AHMAD DAR Vs. STATE OF J & K
|
May 30, 2019 |
|
SABZAR AHMAD KHAR Vs. STATE OF J & K
|
July 4, 2019 |
|
SACHIN SHARMA Vs. PAWAN GUPTA
|
February 1, 2019 |
|
SADAF FAYAZ Vs. STATE OF J & K
|
April 2, 2019 |
|
SADDAM HUSSAIN RESHI Vs. STATE OF JAMMU & KASHMIR
|
July 1, 2019 |
|
SAFEER AHMAD PATHAN Vs. CENTRAL BOARD OF SCHOOL EDUCATION
|
September 20, 2019 |
|
SAHIBA BANO Vs. STATE OF J & K
|
March 25, 2019 |
|
SAHIL KHAJURIA Vs. SHAM LAL GUPTA
|
April 26, 2019 |
|
SAHIL ZAHOOR CHOONKA Vs. STATE OF J & K
|
February 26, 2019 |
|
SAIKA YAQOOB MALIK Vs. U.T. OF J&K
|
November 22, 2019 |
|
SAJAD AHMAD BADROO Vs. STATE OF J & K
|
July 4, 2019 |
|
SAJAD AHMAD GANAI Vs. STATE OF J&K
|
March 1, 2019 |
|
SAJAD AHMAD NAWOO Vs. STATE OF JAMMU & KASHMIR
|
October 4, 2019 |
|
SAJAD AHMAD SHAH Vs. STATE OF JAMMU
|
December 2, 2019 |
|
SAJAD AHMAD TANTRAY Vs. STATE OF J&K
|
December 6, 2019 |
|
SAJAD AHMED Vs. STATE OF JAMMU & KASHMIR
|
February 14, 2019 |
|
SAJJAD AHMAD MALLA Vs. STATE OF J & K
|
February 25, 2019 |
|
SAJJAD AHMAD SHALLA Vs. BASHIR AHMAD KHAN
|
September 13, 2019 |
|
SAJJAD MIR Vs. STATE OF J & K
|
March 20, 2019 |
|
SAJJAD TARIQ Vs. STATE OF J&K
|
April 12, 2019 |
|
SALMA BANNO Vs. STATE OF J & K
|
March 26, 2019 |
|
SAMEENA Vs. STATE OF J & K
|
January 17, 2019 |
|
SAMEER AHMAD WANI Vs. STATE OF J & K
|
April 2, 2019 |
|
SAMEERA BASHIR Vs. STATE
|
April 16, 2019 |
|
SANA Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
|
SANDEEP SHARMA Vs. J & K PUBLIC SERVICE COMMISSION
|
April 12, 2019 |
|
SANDEEP SINGH Vs. UNION TERRITORY OF J&K
|
December 27, 2019 |
|
SANGEETA SHARMA Vs. STATE OF J&K
|
April 5, 2019 |
|
SANJAY CHANDER SHARMA Vs. TAJAMUL ISLAM
|
March 20, 2019 |
|
SANJAY SINGH Vs. STATE OF J&K AND ORS
|
May 30, 2019 |
|
SANJU RAJU Vs. NATIONAL INSURANCE CO LTD
|
July 23, 2019 |
|
SANSAR SINGH Vs. STATE AND OTHERS
|
December 24, 2019 |
|
SAPCO INDIA Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
|
SARFARAZ AHMAD BHAT Vs. STATE
|
April 22, 2019 |
|
SARFARAZ AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
|
July 22, 2019 |
|
SARNANDAN KUMAR Vs. STATE OF J&K
|
July 19, 2019 |
|
SARTAJ AHMAD ALLIE Vs. STATE OF J & K
|
August 1, 2019 |
|
SARTAJ AHMAD GANIE Vs. STATE
|
February 20, 2019 |
|
SARTAJ AHMED DAR Vs. STATE OF J & K
|
July 17, 2019 |
|
SARV BANDHU Vs. STATE OF J & K
|
February 11, 2019 |
|
SARWAN SINGH Vs. STATE OF J&K AND OTHERS
|
June 7, 2019 |
|
SAT PAL Vs. SHILPA RANI AND ORS
|
May 3, 2019 |
|
SATISH ANGRAL Vs. STATES OF J&K
|
March 1, 2019 |
|
SATISH KUMAR AND ORS Vs. STATE OF J&K AND ORS
|
May 30, 2019 |
|
SATISH KUMAR BHAN Vs. STATE
|
March 19, 2019 |
|
SAYIMA JABEEN Vs. STATE OF J & K
|
July 19, 2019 |
|
SENIOR DIVISIONAL COMMERCIAL MANAGER Vs. MANOJ JI AND CO. PVT. LTD.
|
July 9, 2019 |
|
SEWA RAM Vs. STATE
|
August 27, 2019 |
|
SEWA RAM Vs. GAZNAFAR HUSSAIN
|
March 18, 2019 |
|
SH. DEWAN CHAND SHARMA Vs. SH. PARAMJEET SINGH
|
May 17, 2019 |
|
SHABINA BEGUM Vs. UT OF JAMMU AND KASHMIR
|
December 31, 2019 |
|
SHABIR AHMAD BHAT Vs. STATE OF J & K
|
July 30, 2019 |
|
SHABIR AHMAD KHANDAY Vs. STATE OF J & K
|
July 2, 2019 |
|
SHABIR AHMAD KHANDAY Vs. STATE OF J & K
|
June 7, 2019 |
|
SHABIR AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
November 5, 2019 |
|
SHABIR AHMAD RATHER Vs. STATE OF J & K
|
July 16, 2019 |
|
SHABIR AHMED Vs. STATE OF J & K
|
March 1, 2019 |
|
SHABIR AHMED Vs. STATE OF JAMMU & KASHMIR
|
September 2, 2019 |
|
SHABIR HUSSAIN Vs. STATE OF J & K
|
December 23, 2019 |
|
SHABIR HUSSAIN BAHAR Vs. JAVAID AHMAD BATOO
|
February 15, 2019 |
|
SHABNUM KOUSER Vs. STATE OF J & K
|
April 5, 2019 |
|
SHADI LAL Vs. KANTA DEVI
|
March 1, 2019 |
|
SHAFI AHMAD Vs. DANISH RENZU
|
April 5, 2019 |
|
SHAGUFTA JAN Vs. NASEEMA AKHTER
|
April 5, 2019 |
|
SHAGUFTA MAQBOOL Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
|
SHAH MOHAMMAD TANTRAY Vs. STATE OF J & K
|
July 17, 2019 |
|
SHAHEEDU Vs. UNION OF INDIA
|
December 31, 2019 |
|
SHAHEENA BANO Vs. UNION TERRITORY OF J&K
|
December 31, 2019 |
|
SHAHID AHMAD TANTRAY Vs. STATE OF J & K
|
May 8, 2019 |
|
SHAHID AHMED Vs. SKUAST
|
September 23, 2019 |
|
SHAHID MOHAMMAD LONE Vs. STATE OF J&K
|
February 5, 2019 |
|
SHAHIDA PARVEEN Vs. STATE OF J & K
|
October 25, 2019 |
|
SHAHIDIA BEGUM Vs. STATE OF J&K
|
November 19, 2019 |
|
SHAHMALA BEGUM Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
|
SHAHNAZ KOUSER Vs. STATE OF J & K
|
February 26, 2019 |
|
SHAKEEL AHMAD BHAT Vs. UNION OF INDIA
|
November 4, 2019 |
|
SHAKEEL AHMAD KHAN & ORS Vs. STATE OF J & K
|
April 2, 2019 |
|
SHAKEEL AHMAD PANDITH Vs. STATE OF J & K
|
April 22, 2019 |
|
SHAKEEL AHMAD SHEIKH Vs. STATE OF J&K
|
December 12, 2019 |
|
SHAKEEL AHMAD THOKER Vs. STATE OF J&K AND ANR
|
February 4, 2019 |
|
SHAKEEL AHMAD YATOO Vs. STATE
|
December 16, 2019 |
|
SHAKEEL HUSSAIN Vs. STATE OF JAMMU & KASHMIR
|
September 2, 2019 |
|
SHAKEELA AKHTAR Vs. B.R. SHARMA
|
November 13, 2019 |
|
SHAKEELA ANDRABI Vs. UNION OF INDIA
|
July 29, 2019 |
|
SHALIMAR ENGINEER (P) LTD Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
|
SHALINDER GULHATI Vs. STATE OF J&K
|
July 26, 2019 |
|
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
|
December 19, 2019 |
|
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
|
December 4, 2019 |
|
SHALINI JANGIRA Vs. ANIL BHAN
|
February 25, 2019 |
|
SHAM LAL AND ANOTHER Vs. STATE OF J&K AND OTHERS
|
May 17, 2019 |
|
SHAMAS-UD Vs. STATE OF J & K
|
May 20, 2019 |
|
SHAMEEM AHMAD BHAT Vs. DIVISIONAL COMMISSIONER SGR
|
November 20, 2019 |
|
SHAMEEM AHMAD MIR Vs. STATE OF J&K
|
January 10, 2019 |
|
SHAMIM AKHTER Vs. STATE OF J & K
|
March 25, 2019 |
|
SHAMIM AKHTER Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
|
SHAMSHADA AKHTAR Vs. STATE OF JK & ORS
|
February 4, 2019 |
|
SHANG DIN Vs. STATE OF J & K
|
March 1, 2019 |
|
SHANTI DEVI Vs. STATE OF J&K
|
February 22, 2019 |
|
SHARIFA BIBI Vs. UNION TERRITORY OF J&K
|
November 26, 2019 |
|
SHASHI THAKUR Vs. STATE OF J & K
|
April 12, 2019 |
|
SHAZIA RASOOL Vs. STATE OF J & K
|
May 28, 2019 |
|
SHIRAZ DAR Vs. MOHAMMAD ASHRAF BHAT
|
May 10, 2019 |
|
SHIV DEV CHAND Vs. STATE OF JAMMU AND KASHMIR TH. SECRETARY EDUCATION DEPTT.
|
November 20, 2019 |
|
SHIV KUMAR Vs. STATE OF J & K
|
July 19, 2019 |
|
SHIV RAJ SINGH Vs. STATE OF J & K
|
July 9, 2019 |
|
SHIV RAM Vs. STATE OF J & K
|
October 23, 2019 |
|
SHOIB RAMZAN TANTRAY Vs. STATE OF J & K
|
February 7, 2019 |
|
SHOWKAT AHMAD KHAN Vs. STATE OF JK
|
February 4, 2019 |
|
SHOWKAT AHMAD KUNDOO Vs. STATE
|
September 26, 2019 |
|
SHOWKAT AHMAD SHEIKH Vs. STATE OF J & K
|
November 16, 2019 |
|
SHOWKAT HUSSAIN Vs. NAZIA JEELANI
|
November 7, 2019 |
|
SHUBAM THAPA Vs. STATE OF J&K
|
October 4, 2019 |
|
SIMRAN CHOUDHARY AND ANR Vs. STATE OF J&K AND OTHERS
|
May 1, 2019 |
|
SIND KUMAR Vs. STATE TH. AGRICULTURE DEPTT..
|
December 24, 2019 |
|
SITA RAM Vs. J & K SPECIAL TRIBUNAL
|
February 4, 2019 |
|
SKIMS Vs. TUFAIL MUZAFFAR
|
July 19, 2019 |
|
SMILEY SHARMA Vs. J&K PUBLIC SERVICE COMMISSION
|
October 18, 2019 |
|
SOFI OMER RASHID Vs. STATE OF JAMMU AND KASHMIR
|
November 26, 2019 |
|
SOFIA KOUSER Vs. STATE
|
February 6, 2019 |
|
SOHAIL SHEIKH Vs. STATE OF J & K
|
July 23, 2019 |
|
SOHAN LAL Vs. STATE OF J & K
|
August 2, 2019 |
|
SONAULLAH DAR Vs. ROHIT KANSAL
|
February 11, 2019 |
|
SONIA RANI & ANR Vs. STATE & ORS
|
May 21, 2019 |
|
STATE Vs. VIJAY KUMAR AND ANR
|
June 4, 2019 |
|
STATE Vs. VIJAY SINGH
|
May 22, 2019 |
|
STATE Vs. SANJAY KUMAR
|
May 30, 2019 |
|
STATE Vs. RAJINDER PAUL SINGH AND ANR
|
January 30, 2019 |
|
STATE Vs. MOHD SULTAN
|
March 29, 2019 |
|
STATE Vs. NARESH KUMAR PARWAKAR
|
March 1, 2019 |
|
STATE Vs. IKHLAQ AHMED
|
March 29, 2019 |
|
STATE BANK OF INDIA Vs. JAMMU & KASHMIR STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 19, 2019 |
|
STATE OF J & K Vs. KULSOOMA ARA
|
November 1, 2019 |
|
STATE OF J & K Vs. SUBASH SINGH
|
January 31, 2019 |
|
STATE OF J & K Vs. BASHIR AHMAD MIR
|
June 4, 2019 |
|
STATE OF J &K Vs. SHEELO DEVI
|
March 1, 2019 |
|
STATE OF J&K Vs. RAM BAHADUR
|
April 5, 2019 |
|
STATE OF J&K Vs. PARDEEP CHOUHAN
|
September 13, 2019 |
|
STATE OF J&K Vs. PIDU RAM
|
March 12, 2019 |
|
STATE OF J&K Vs. SHUBAM SANGRA
|
October 11, 2019 |
|
STATE OF J&K Vs. A.N. SETH
|
February 27, 2019 |
|
STATE OF J&K Vs. KRISHAN KUMAR
|
May 28, 2019 |
|
STATE OF J&K Vs. RAJINDER KUMAR
|
March 27, 2019 |
|
STATE OF J&K Vs. DEEWAN SINGH AND ORS
|
February 1, 2019 |
|
STATE OF J&K Vs. BHAG KOUR
|
February 1, 2019 |
|
STATE OF J&K Vs. 92.7 FM
|
October 21, 2019 |
|
STATE OF J&K Vs. AJAY KUMAR RAJU
|
August 21, 2019 |
|
STATE OF J&K Vs. CHARAN DASS
|
August 1, 2019 |
|
STATE OF J&K Vs. VINOD SINGH
|
November 22, 2019 |
|
STATE OF J&K Vs. AFTAF AHMAD KHAN
|
July 4, 2019 |
|
STATE OF J&K Vs. REYAZ AHMAD SHEIKH
|
July 3, 2019 |
|
STATE OF J&K Vs. GHULAM HASSAN DAR
|
May 28, 2019 |
|
STATE OF J&K Vs. NAZIR AHMAD MAGREY
|
April 16, 2019 |
|
STATE OF J&K Vs. IMTIYAZ AHMAD LARA
|
May 1, 2019 |
|
STATE OF J&K Vs. MOHAMMAD OBIED HAQAQ
|
April 30, 2019 |
|
STATE OF J&K Vs. ARJUN SINGH
|
February 11, 2019 |
|
STATE OF J&K Vs. ASGAR ALI
|
March 1, 2019 |
|
STATE OF J&K Vs. MOHAMMAD ASHRAF RESHI
|
March 28, 2019 |
|
STATE OF J&K Vs. GUL MOHAMMAD BHAT & ORS.
|
January 18, 2019 |
|
STATE OF J&K Vs. SHAMSHEER HUSSAIN
|
June 7, 2019 |
|
STATE OF J&K Vs. 92.7 FM AND ANOTHER
|
October 21, 2019 |
|
STATE OF J&K Vs. ZAKIR HUSSAIN AND OTHERS
|
June 7, 2019 |
|
STATE OF J&K Vs. ABRAR HUSSAIN SHAH & ANR
|
May 24, 2019 |
|
STATE OF J&K AND OTHERS Vs. ANGRAZ-UL-DIN AND OTHERS
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January 28, 2019 |
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STATE OF JAMMU & KASHMIR Vs. KULDEEP KUMAR
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September 11, 2019 |
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STATE OF JAMMU & KASHMIR Vs. SHEIKH RASHID AHMAD
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February 14, 2019 |
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STATE OF JAMMU & KASHMIR Vs. ZAFFAR IQBAL
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May 24, 2019 |
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STATE OF JAMMU & KASHMIR Vs. RAVI KUMAR
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January 31, 2019 |
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STATE OF JK Vs. ABDUL REHMAN
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April 15, 2019 |
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STATE OF JK & ORS Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS
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May 21, 2019 |
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STATE OF JK & ORS Vs. KULSUMA BANO & ORS
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May 21, 2019 |
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STATE TH. CBI Vs. FAYAZ AHMED GANAI
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April 12, 2019 |
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STATUS PROJECTS PVT LTD Vs. CECIL PHARMACEUTICALS PVT LTD AND ANOTHER
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May 20, 2019 |
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STORE KEEPERS ASSOCIATION OF CA &PD LADAKH DIVISION Vs. STATE OF JAMMU & KASHMIR
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September 30, 2019 |
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SUBASH CHANDER Vs. STATE
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August 7, 2019 |
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SUBASH SINGH Vs. STATE OF J & K
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April 12, 2019 |
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SUDESH KUMAR Vs. GURWANT SINGH
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April 23, 2019 |
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SUDESH KUMAR Vs. STATE OF J & K
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March 6, 2019 |
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SUDESH KUMAR Vs. AJIT RAJ
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November 7, 2019 |
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SUHAIL AHMAD Vs. STATE OF J & K
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June 3, 2019 |
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SUHAIL AHMAD DAR Vs. STATE OF J & K
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February 26, 2019 |
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SUHAIL AHMAD WAGAY Vs. STATE OF J & K
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May 28, 2019 |
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SUHAIL RASHID BHAT Vs. STATE OF JAMMU & KASHMIR
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October 25, 2019 |
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SULTAN MAHMOOD Vs. STATE OF J & K
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March 1, 2019 |
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SUMAIR ALTAF Vs. STATE OF JAMMU & KASHMIR
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May 15, 2019 |
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SUMAN LATA Vs. UNION OF INDIA
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April 25, 2019 |
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SUMAN SHARMA AND OTHERS Vs. STATE OF J&K AND OTHER
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May 30, 2019 |
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SUMEGHA SEHGAL Vs. STATE OF J&K
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October 17, 2019 |
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SUMINDER SINGH Vs. UNION OF INDIA
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October 14, 2019 |
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SUMINDER SINGH Vs. KARANDEEP SINGH
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March 15, 2019 |
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SUMIT KAKKAR Vs. STATE OF J&K
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February 22, 2019 |
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SUMITRA DEVI Vs. STATE
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October 3, 2019 |
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SUNAKSHI SHARMA Vs. STATE OF J & K
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July 16, 2019 |
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SUNIL KUMAR Vs. UNION OF INDIA
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November 2, 2019 |
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SUNIL KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
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January 11, 2019 |
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SUNIL KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
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February 1, 2019 |
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SUNIL MISRI Vs. STATE OF J&K
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December 17, 2019 |
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SUNITA Vs. JAMMU PIGMENTS PVT. LTD.
|
February 28, 2019 |
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SUNITA DEVI Vs. STATE
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June 17, 2019 |
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SUNITA KUMARI Vs. STATE OF J & K
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June 3, 2019 |
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SUNNY KHAJURIA Vs. STATE OF J & K
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March 25, 2019 |
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SURAJ MANZOOR MALIK Vs. STATE OF JAMMU & KASHMIR
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September 6, 2019 |
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SURAM SINGH Vs. RAM KUMAR
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March 7, 2019 |
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SURESH KUMAR SHARMA Vs. STATE
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June 4, 2019 |
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SURESH SHARMA Vs. STATE OF J&K
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September 24, 2019 |
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SURINDER DOGRA Vs. STATE
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April 12, 2019 |
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SURINDER KOUR Vs. STATE OF J & K
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November 22, 2019 |
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SURINDER KUMAR Vs. UNION OF INDIA
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February 6, 2019 |
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SURIYA BEGUM Vs. STATE
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May 10, 2019 |
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SURJEET SINGH Vs. STATE OF J & K
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December 27, 2019 |
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SURJEET SINGH Vs. STATE OF JAMMU & KASHMIR
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May 28, 2019 |
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SURJIT SINGH Vs. RANJU JASROTIA
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November 25, 2019 |
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SURJIT SINGH Vs. RANJU JASROTIA
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November 25, 2019 |
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SUSHIL KUMAR Vs. STATE
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June 7, 2019 |
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SUSHMA CHOUDHARY Vs. STATE OF J & K
|
March 25, 2019 |
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SWAMI RAJ CONTRACTORS Vs. UNION OF INDIA
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September 12, 2019 |
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SWARAN SINGH Vs. U.T. OF J&K
|
December 20, 2019 |
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SWARAN SINGH. Vs. STATE OF J & K
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August 16, 2019 |
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SYED ASHIQ HUSSAIN Vs. STATE OF JK
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April 9, 2019 |
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SYED BARJAS AKHTAR Vs. STATE OF JK
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April 9, 2019 |
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SYED IMTIYAZ HYDER Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
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SYED IQBAL TAHIR GEELANI Vs. STATE OF JAMMU AND KASHMIR
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December 11, 2019 |
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SYED IQBAL TAHIR GEELANI Vs. STATE OF JK
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February 14, 2019 |
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SYED KHURSHEED AHMAD Vs. UNION TERRITORY OF J&K
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November 28, 2019 |
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SYED MOHAMMAD HAFIZ Vs. STATE OF J&K
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February 27, 2019 |
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SYED NISAR AHMAD Vs. STATE OF J & K
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April 16, 2019 |
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SYED SHOWKAT AHMAD QALANDER Vs. STATE OF JK
|
January 28, 2019 |
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SYED TOWHEED AHMAD SHAH Vs. MOHAMMAD AKBAR MALLA
|
February 7, 2019 |
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TAANISHA MANHAS AND ANR Vs. STATE OF J&K AND ORS
|
January 28, 2019 |
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TAHIR MUFTI Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
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TAHIRA SHAHEEN Vs. SHALIN KABRA & ORS.
|
February 15, 2019 |
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TAMANDEEP SINGH Vs. STATE OF J&K
|
October 25, 2019 |
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TANVEER AHMAD GANIE Vs. STATE OF J & K
|
July 26, 2019 |
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TANVEER AHMAD PARRA Vs. MANOJ JI AND CO. PVT. LTD
|
February 5, 2019 |
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TANVEER AYUB MANDOO & ANR Vs. STATE OF J&K & ORS
|
May 23, 2019 |
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TANVIR BEGUM Vs. STATE
|
January 21, 2019 |
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TANYA KHAN AFRIDI Vs. JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
September 5, 2019 |
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TARIQ AHMAD BHAT Vs. STATE OF J & K
|
May 29, 2019 |
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TARIQ AHMAD BHAT Vs. IQBALA AKHTER
|
July 2, 2019 |
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TARIQ AHMAD BHAT Vs. STATE OF J&K
|
February 14, 2019 |
|
TARIQ AHMAD DAR Vs. STATE OF J&K
|
February 13, 2019 |
|
TARIQ AHMAD DAR Vs. STATE
|
March 20, 2019 |
|
TARIQ AHMAD MIR Vs. UNION OF INDIA
|
December 4, 2019 |
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TARIQ AHMAD PARRAY Vs. STATE OF J & K
|
December 27, 2019 |
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TARIQ PARVEZ KRAIPAK Vs. RAJINDER SINGH JAMWAL
|
September 6, 2019 |
|
TARSEM KUMAR Vs. UNION OF INDIA
|
November 26, 2019 |
|
TASHI TSERING Vs. STATE OF J & K
|
March 6, 2019 |
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TASKEEN AHMED Vs. STATE OF J & K
|
July 12, 2019 |
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TASLIMA BEGUM Vs. STATE OF JAMMU & KASHMIR
|
July 23, 2019 |
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TAWSEEF AHMAD LONE Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
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THAKUR RANDHIR SINGH Vs. STATE OF J&K
|
September 13, 2019 |
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TILAK RAJ Vs. STATE OF J&K AND ORS
|
February 1, 2019 |
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TOSH CHANDER Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
|
TOWSEEF AHMAD SHAH Vs. STATE OF JAMMU & KASHMIR
|
February 14, 2019 |
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TOWSEEF RASHID DAR Vs. STATE OF J & K
|
May 10, 2019 |
|
TRIPTA DEVI Vs. SANJI RAM
|
January 31, 2019 |
|
TSERING DORJAY Vs. STATE
|
September 25, 2019 |
|
TUFAIL AHMAD LONE Vs. JAMMU AND KASHMIR SERVICE SELECTION BOARD
|
December 16, 2019 |
|
UMAR BASHIR Vs. STATE OF J & K
|
July 12, 2019 |
|
UMAR JAN DAR Vs. STATE OF J&K
|
February 6, 2019 |
|
UMER NAWAZ KHAN Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
|
UNION OF INDIA Vs. NEETU KUMARI
|
July 12, 2019 |
|
UNION OF INDIA Vs. POOJA.
|
March 12, 2019 |
|
UNION OF INDIA Vs. RAJ KUMAR
|
October 24, 2019 |
|
UNION OF INDIA Vs. GODREJ AGROVET LIMITED
|
August 7, 2019 |
|
UNION OF INDIA Vs. MANZOOR AHMAD WANI
|
September 11, 2019 |
|
UNION OF INDIA Vs. RAJ KUMAR
|
October 23, 2019 |
|
UNION OF INDIA Vs. SYED ASHIQ HUSSAIN
|
February 25, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR & ANR
|
May 21, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. AMINA BEGUM AND OTHERS
|
May 10, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SUSHMA SOOD
|
December 27, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAFIQA
|
December 10, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. HUSSAN JAN
|
May 6, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MOHAMAD RAMZAN MIR
|
June 4, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. HANEEFA
|
July 9, 2019 |
|
UPASNA CHOUDARY & ANR. Vs. THE DIRECTOR GENERAL OF POLICE POLICE HEADQUARTERS AND ORS.
|
April 10, 2019 |
|
VAISHNO METAL AND ALLIED INDUSTRIES Vs. UNION OF INDIA
|
April 3, 2019 |
|
VANDANA Vs. STATE OF J&K
|
August 17, 2019 |
|
VARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
May 30, 2019 |
|
VARINDER SHARMA Vs. STATE
|
March 28, 2019 |
|
VARUN DOGRA Vs. STATE OF J & K
|
July 1, 2019 |
|
VARUN SLATHIA AND OTHERS Vs. DIVYA GUPTA
|
May 24, 2019 |
|
VASUNDHARA SHARMA Vs. STATE OF JAMMU & KASHMIR
|
July 25, 2019 |
|
VEER JI PANDITA Vs. MOHD. MUZAFFAR KHAN
|
December 17, 2019 |
|
VIDYA DHAR Vs. STATE OF J & K
|
January 15, 2019 |
|
VIDYA LAL AND ANOTHER Vs. KULBHUSHAN KUMAR AND OTHERS
|
May 28, 2019 |
|
VIJAY KUMAR Vs. STATE OF J & K.
|
July 15, 2019 |
|
VIJAY SHARMA Vs. STATE OF J&K
|
October 16, 2019 |
|
VIJAY SHARMA Vs. STATE OF J & K
|
July 25, 2019 |
|
VIKAS GUPTA Vs. STATE OF J&K
|
July 4, 2019 |
|
VIKAS NISSAR GANAI Vs. STATE OF J & K
|
May 29, 2019 |
|
VIKAS SAWHNEY Vs. STATE
|
April 10, 2019 |
|
VIKAS SETHI Vs. RAJEEV SINGH
|
May 30, 2019 |
|
VIKRAM SABHARWAL Vs. STATE OF J & K
|
December 23, 2019 |
|
VIKRAM SINGH Vs. STATE OF J & K
|
March 1, 2019 |
|
VILAYAT ALI Vs. STATE OF JK
|
July 16, 2019 |
|
VIMAL KUMAR DHAR Vs. STATE OF J & K
|
April 15, 2019 |
|
VINOD KUMAR Vs. STATE OF J & K
|
May 8, 2019 |
|
VINOD KUMAR Vs. STATE OF J & K
|
April 5, 2019 |
|
VINOD KUMAR BHAT Vs. ABDUL MAJEED LONE
|
December 13, 2019 |
|
VIPAN BANGROO Vs. STATE OF J & K
|
August 23, 2019 |
|
VIPAN KUMAR Vs. STATE
|
April 10, 2019 |
|
VISHAL BHAGAT Vs. STATE OF J&K
|
September 13, 2019 |
|
VISHAL SINGH Vs. SURESHTA RANI
|
February 11, 2019 |
|
VISHAL VERMA ALIAS BILLU Vs. PRIYANKA
|
May 22, 2019 |
|
VISHNO DEVI Vs. STATE OF J&K
|
November 25, 2019 |
|
VISHWA MITTER & ORS Vs. KULBHUSHAN SINGH & OTHERS
|
January 30, 2019 |
|
VITASTA VISION Vs. UNION OF INDIA
|
May 17, 2019 |
|
VITASTA VISION Vs. UNION OF INDIA
|
July 29, 2019 |
|
VIVEK BASSAN Vs. STATE OF J&K
|
February 22, 2019 |
|
VIVEK BASSAN Vs. STATE OF J&K
|
February 22, 2019 |
|
WAJAHAT HUSSAIN Vs. MOHD. AKBAR KICHLOO
|
August 9, 2019 |
|
WAJAHAT WASEEM RATHER Vs. STATE OF JK
|
July 22, 2019 |
|
WAJID HASEEB Vs. MIR SUHAIL
|
March 1, 2019 |
|
WALI MOHAMMAD BHAT Vs. STATE
|
July 24, 2019 |
|
WALI MOHAMMAD MAGRAY Vs. SANDEEP NAIK
|
November 13, 2019 |
|
WAQAR AHMAD MOHARKHAN Vs. STATE OF J&K
|
February 19, 2019 |
|
WASEEM AHMAD HAJAM Vs. STATE OF J & K
|
January 17, 2019 |
|
WASEEM RAJA Vs. STATE OF JAMMU & KASHMIR
|
July 22, 2019 |
|
YASH PAL Vs. PINKI SHARMA
|
April 24, 2019 |
|
YASH PAUL Vs. STATE
|
May 8, 2019 |
|
YASH PAUL Vs. STATE OF J & K
|
July 15, 2019 |
|
YASH PAUL Vs. STATE
|
October 30, 2019 |
|
YOG RAJ SUDAN Vs. CHIEF SECRETARY, J&K
|
May 6, 2019 |
|
YOUNIS AHMAD BHAT Vs. STATE OF J & K
|
June 3, 2019 |
|
YOUNIS NABI NAIK Vs. STATE OF JK
|
September 27, 2019 |
|
YUDHVIR SINGH Vs. STATE
|
September 5, 2019 |
|
YUDHVIR SINGH MANHAS Vs. MUSHTAQ AHMED
|
March 29, 2019 |
|
Z. A. SHAH Vs. SHAH AMIR
|
January 30, 2019 |
|
ZABEDHA AKHTER Vs. STATE OF J & K
|
August 8, 2019 |
|
ZABEER HUSSAIN SHAH Vs. STATE OF JAMMU & KASHMIR
|
May 17, 2019 |
|
ZAHID FAROOQ Vs. UNION TERRITORY OF J&K
|
November 25, 2019 |
|
ZAHIDA JAMAL Vs. STATE OF J & K
|
July 12, 2019 |
|
ZAHOOR AHMAD BADOO Vs. STATE OF JK
|
April 5, 2019 |
|
ZAHOOR AHMAD BHAT Vs. SHAISTA AKHTER
|
April 8, 2019 |
|
ZAHOOR AHMAD DAR Vs. STATE OF J & K
|
May 30, 2019 |
|
ZAHOOR AHMAD DAR Vs. STATE OF J&K
|
March 1, 2019 |
|
ZAHOOR AHMAD KHAN Vs. STATE OF J & K
|
March 20, 2019 |
|
ZAHOORA BANO Vs. FAYAZ AHMAD KHAN
|
July 12, 2019 |
|
ZAKIR HUSSAIN Vs. STATE OF J&K
|
December 6, 2019 |
|
ZAKIR HUSSAIN MIR Vs. STATE
|
April 22, 2019 |
|
ZOONI BANO Vs. STATE OF J & K
|
April 12, 2019 |
|
ZUBAIR ALAM ALIAS SAMEER Vs. STATE
|
February 13, 2019 |
|
ZULFIQAR ALI Vs. TAWKEER YOUSUF KHAN
|
February 22, 2019 |
LOGIN