|
A V GUPTA Vs. STATE OF JAMMU AND KASHMIR UNION OF INDIA
|
February 17, 2016 |
|
AAMIR ZEESHAN Vs. STATE OF J&K & ORS.
|
February 15, 2016 |
|
AB. AZIZ & ORS. Vs. STATE OF J&K & ORS.
|
February 1, 2016 |
|
AB. QAYOOM Vs. WAHIDA BEGUM & ORS.
|
February 11, 2016 |
|
AB. QAYOOM WANI Vs. STATE OF J&K AND ORS.
|
March 4, 2016 |
|
AB. QAYOOM WANI Vs. STATE OF J&K AND ORS.
|
April 5, 2016 |
|
ABDUL GANI WANI Vs. STATE OF J&K AND ORS.
|
March 28, 2016 |
|
ABDUL MAJID WANI Vs. STATE OF J&K
|
February 9, 2016 |
|
ABDUL WAHID PEDHAR Vs. STATE OF JAMMU AND KASHMIR; DIRECTOR, SCHOOL EDUCATION; CHIEF EDUCATION OFFICER; ZONAL EDUCATION OFFICER; SH REYAZ AHMED PEDHAR
|
February 16, 2016 |
|
ABDUL WANI NAIK; MANZOOR AHMAD WANI; SUNIL KUMAR Vs. STATE AND ORS
|
July 23, 2016 |
|
ADIL GAFFAR BEIGH Vs. STATE OF J&K AND ORS.
|
March 18, 2016 |
|
AFIFA SHAHEEN KAMLI Vs. SKUAST
|
April 12, 2016 |
|
AGYA KOUR AND ORS Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS
|
July 15, 2016 |
|
AJAY BHARTI Vs. JAMMU RURAL BANK
|
February 1, 2016 |
|
AJEET KUMAR Vs. STATE OF J&K & ORS.
|
June 3, 2016 |
|
AJEET KUMAR Vs. STATE AND ORS.
|
July 26, 2016 |
|
AJIT SINGH Vs. STATE OF J&K AND ANR.
|
March 22, 2016 |
|
ANIL KUMAR SHARMA Vs. UNION OF INDIA
|
May 28, 2016 |
|
ANIL SHARMA AND ORS; KRISHAN LAL AND ORS Vs. DARSHAN LAL AND ORS
|
March 4, 2016 |
|
ANKUSH GUPTA (DR.) & ORS. Vs. STATE & ORS.
|
January 27, 2016 |
|
ARJUN KATAL AND ORS. Vs. STATE OF J&K AND ORS.
|
April 20, 2016 |
|
ASHIQ HUSSAIN FARASH Vs. STATE & ORS
|
March 10, 2016 |
|
ASHIQ HUSSAIN KEEN AND ORS Vs. COMMISSIONER OF INCOME TAX & ORS
|
May 17, 2016 |
|
ASHOK KUMAR Vs. MOHD. YOUSUF MALIK
|
April 5, 2016 |
|
ASHWANI SURI Vs. STATE AND OTHERS
|
May 6, 2016 |
|
ATEEQ Vs. SANDEEP SHARMA & ORS.
|
February 10, 2016 |
|
AVTAR KRISHAN Vs. STATE OF J&K AND ORS
|
February 18, 2016 |
|
B.R. MANHAS Vs. UNION OF INDIA AND ORS
|
February 9, 2016 |
|
B.R. MANHAS Vs. UNION OF INDIA & ORS.
|
March 17, 2016 |
|
BABU RAM Vs. UOI AND ORS.
|
March 28, 2016 |
|
BACHAN LAL KALGOTRA Vs. STATE OF JAMMU AND KASHMIR
|
April 11, 2016 |
|
BAJ SINGH Vs. STATE AND ORS.
|
December 22, 2016 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. AJIT SINGH & ORS.
|
November 11, 2016 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NAZIR HUSSAIN
|
August 8, 2016 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BALWANT RAJ AND OTHERS
|
July 20, 2016 |
|
BAJAZ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SHAHIDA BEGUM
|
May 10, 2016 |
|
BALBIR SINGH Vs. STATE & ORS.
|
April 11, 2016 |
|
BALBIR SINGH & ORS. Vs. STATE OF J&K & ORS.
|
February 12, 2016 |
|
BALKRISHAN Vs. STATE OF J&K & ORS.
|
May 10, 2016 |
|
BALWANT SINGH Vs. UNION OF INDIA AND ORS.
|
April 6, 2016 |
|
BALWANT SINGH AND SONS Vs. UNION OF INDIA AND ORS.
|
May 7, 2016 |
|
BANSI LAL SON OF SHARAM CHAND Vs. STATE OF J&K; INSPECTOR GENERAL OF POLICE (ARMED); COMMANDANT IRP
|
March 1, 2016 |
|
BANU ENTERPRISES Vs. STATE OF J&K AND OTHERS
|
September 22, 2016 |
|
BHADERWAH FILMS, J&K AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 3, 2016 |
|
BHARAT BHUSHAN & ANR Vs. STATE & ORS
|
May 17, 2016 |
|
BHARAT SANCHAR NIGAM LTD. Vs. GANESHI DEVI TRUST
|
September 1, 2016 |
|
BHIM SINGH (PROF.) AND ORS. Vs. CHIEF MINISTER, J&K AND ORS.
|
February 16, 2016 |
|
BHOLA RAM SHARMA Vs. STATE & ORS.
|
March 29, 2016 |
|
BILAL AHMAD MIR Vs. STATE OF J&K AND OTHERS
|
February 4, 2016 |
|
BILAL AHMED MIR AND ORS Vs. STATE OF J&K AND ORS
|
May 7, 2016 |
|
BIOCON LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 9, 2016 |
|
BODH RAJ Vs. STATE AND ORS
|
February 16, 2016 |
|
BRIJ LAL Vs. UNION OF INDIA AND OTHERS
|
February 4, 2016 |
|
BRIJ MOHAN GUPTA Vs. STATE OF JAMMU AND KASHMIR, SRINAGAR AND ANOTHER
|
April 27, 2016 |
|
BUDHI SINGH Vs. STATE OF J&K AND ORS.
|
January 1, 2016 |
|
BUJO DEVI Vs. STATE AND ORS
|
March 9, 2016 |
|
CENTRAL BANK OF INDIA AND ORS. Vs. SUNITA GUPTA AND ORS.
|
February 29, 2016 |
|
CENTRAL INSTITUTE OF TEMPERATURE Vs. S DALEEP SINGH AND ORS
|
March 22, 2016 |
|
CHANDER PARKASH Vs. ELECTION COMMISSION OF INDIA & ORS
|
March 11, 2016 |
|
CHARAN DASS Vs. STATE AND OTHERS
|
July 16, 2016 |
|
CHARAN DASS Vs. STATE OF J&K & ORS.
|
March 10, 2016 |
|
CHENAB CONST CO LTD AND ANR Vs. NHEPC AND ORS
|
November 22, 2016 |
|
CHENAB TEXTILE MILLS KATHUA J&K Vs. SAT PAUL AND ORS.
|
April 11, 2016 |
|
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs. KARNAIL SINGH
|
February 25, 2016 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, J&K Vs. SUVI CEMENT INDUSTRIES PVT. LTD.
|
March 3, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. TAWI EDUCATIONAL TRUST
|
March 15, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. M/S TRG INDUSTRIES PVT. LTD.
|
September 27, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. BANSI LAL GUPTA
|
November 21, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. SMAA ENTERPRISES P. LTD.
|
February 2, 2016 |
|
COMMISSIONER OF INCOME TAX, PANAMA CHOWK, JAMMU Vs. JAI BEVERAGES PVT. LTD.
|
March 16, 2016 |
|
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS J&K JAMMU AND ORS. Vs. MAHESH KUMAR RAINA AND ORS.
|
April 28, 2016 |
|
CONTINENTAL HEATING & AIR CONDITIONING SYSTEMS Vs. INDUSTRIAL DEVELOPMENT CORPN. & ORS.
|
June 27, 2016 |
|
DADEECHI DHARAM PAL PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL & ORS
|
April 5, 2016 |
|
DAYA KRISHAN WALI Vs. STATE OF J&K & ORS.
|
June 1, 2016 |
|
DAYA KRISHEN WALI Vs. STATE OF JAMMU AND KASHMIR & ORS
|
November 8, 2016 |
|
DAYAWANTI AND ORS. Vs. FINANCIAL COMMISSIONER J&K & ORS.
|
May 18, 2016 |
|
DEV DUTTA Vs. STATE AND ORS
|
July 19, 2016 |
|
DHARAM PAL Vs. SECRETARY HOME DEPARTMENT & ORS.
|
October 21, 2016 |
|
DILAR SINGH AND ORS Vs. STATE OF J & K AND ORS
|
November 7, 2016 |
|
DIMPY ENTERPRISES Vs. LIC OF INDIA
|
October 5, 2016 |
|
DISABLED WELFARE ASSOCIATION Vs. STATE OF JAMMU AND KASHMIR
|
March 17, 2016 |
|
DR. RENU GUPTA Vs. STATE OF JAMMU & KASHMIR
|
July 14, 2016 |
|
FAROOQ AHMAD DAR Vs. JAMMU & KASHMIR STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
April 29, 2016 |
|
FAYAZ AHMED Vs. STATE AND ORS
|
February 4, 2016 |
|
GANESH PUNDLIK RAO WAGHMODE Vs. UNION OF INDIA AND ORS.
|
February 3, 2016 |
|
GH HASSAN SHEIKH & ORS Vs. PUNJAB NATIONAL BANK
|
March 16, 2016 |
|
GH. HASSAN TEELI Vs. STATE OF J&K AND ORS.
|
March 18, 2016 |
|
GH. MOHD. CHANGA & ANR. Vs. STATE OF J&K & ORS.
|
April 28, 2016 |
|
GULSHAN AKHTAR Vs. STATE OF J&K & ORS.
|
April 6, 2016 |
|
H.R. SHARMA (DR.) Vs. COMMISSIONER/SECRETARY HOUSING & URBAN DEVELOPMENT & ORS.
|
April 27, 2016 |
|
HAMID ROOF GANIE & ANR. Vs. J&K SSRB & ORS.
|
February 1, 2016 |
|
HAMIET ULLAH WANI & ORS Vs. STATE & ORS
|
July 2, 2016 |
|
HARI CHAND MEMORIAL ETT INSTITUTE KATHUA AND ORS. Vs. STATE OF J&K AND ORS.
|
March 16, 2016 |
|
HARI OM (PROF.) Vs. UNION OF INDIA & ORS.
|
April 29, 2016 |
|
HARJEET SINGH Vs. UNION OF INDIA
|
March 31, 2016 |
|
HARNAM KOUR AND ANR Vs. GURMEET KOUR
|
July 15, 2016 |
|
HIGH COURT OF JAMMU AND KASHMIR Vs. STATE
|
October 17, 2016 |
|
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU Vs. DMRC LTD.
|
December 28, 2016 |
|
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU Vs. STATE AND ORS.
|
December 8, 2016 |
|
HIMSHEE MANSOTRA Vs. STATE OF J&K
|
July 21, 2016 |
|
HIRA LAL BHAT Vs. MEENA BHAT
|
September 17, 2016 |
|
HITESH KUMAR CHOUDHARY AND ORS. Vs. STATE OF J&K AND ORS.
|
April 1, 2016 |
|
ICICI LOMBARD GENERAL INS CO LTD Vs. SAKINA BI AND OTHERS
|
October 14, 2016 |
|
IMTIAZ AHMAD & ANR Vs. STATE OF J&K & ORS
|
April 26, 2016 |
|
INDER JEET Vs. STATE OF J&K & ORS
|
August 12, 2016 |
|
INHABITANTS OF VILLAGE SINOO DALORI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
December 13, 2016 |
|
IQBAL AHMAD Vs. UNION OF INDIA & ANR.
|
March 22, 2016 |
|
ISHFAQ AHMAD CHOPAN Vs. STATE AND ORS
|
February 4, 2016 |
|
J & K BANK LTD , SRINAGAR AND ANOTHER Vs. CITY HARDWARE STORE, SRINAGAR AND OTHERS
|
May 17, 2016 |
|
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATIONS AND ORS. Vs. SOVIA ANAND AND ORS.
|
March 2, 2016 |
|
J&K HOUSING BOARD Vs. MANZOOR AHMAD
|
September 20, 2016 |
|
J&K SERVICE SELECTION BOARD Vs. BIMLA DEVI & ORS.
|
April 6, 2016 |
|
JABEEN AKHTER LONE Vs. STATE OF J&K AND OTHERS
|
February 23, 2016 |
|
JAFFAR HUSSAIN BHAT Vs. UNION OF INDIA & ORS.
|
May 16, 2016 |
|
JAGDEV SINGH Vs. UNION OF INDIA AND ORS.
|
March 31, 2016 |
|
JAGDISH CHANDER AND ORS. Vs. SERVICE SELECTION BOARD AND ORS.
|
March 30, 2016 |
|
JAHANGEER AHMAD KHAN Vs. STATE OF J&K AND ORS.
|
March 28, 2016 |
|
JAI KUMAR SHARMA Vs. CENTRAL UNIVERSITY OF JAMMU AND ANR
|
July 23, 2016 |
|
JAMMU AND KASHMIR BANK LTD., JAMMU Vs. TANIA JAMWAL AND OTHERS
|
March 16, 2016 |
|
JANAK RAJ Vs. UNION OF INDIA & ORS
|
February 23, 2016 |
|
JANKO DEVI Vs. CHIEF ELECTORAL OFFICER AND ORS
|
March 31, 2016 |
|
JASBIR SINGH Vs. STATE & ORS
|
April 25, 2016 |
|
JASBIR SINGH Vs. STATE OF J&K
|
February 26, 2016 |
|
JAVAID AHMAD WANI Vs. STATE
|
July 19, 2016 |
|
JOINT COMMITTEE OF PRIVATE SCHOOLS Vs. STATE OF JAMMU AND KASHMIR
|
September 20, 2016 |
|
JYOTI SAROOP Vs. STATE & ORS.
|
May 25, 2016 |
|
KAILASH NATH Vs. UOI
|
March 28, 2016 |
|
KAMAL BHARTI Vs. STATE AND OTHERS
|
December 2, 2016 |
|
KAMAL KISHORE SHARMA, NATIONAL BANK FOR AGRICULTURAL & RURAL DEVELOPMENT, JAMMU Vs. NATIONAL BANK FOR AGRICULTURAL & RURAL DEVELOPMENT, HEAD OFFICE: C
|
April 21, 2016 |
|
KAMLA DEVI & ORS. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
April 20, 2016 |
|
KANTA CHOUDHARY Vs. STATE OF J&K
|
April 16, 2016 |
|
KARNAIL SINGH Vs. NATIONAL INSURANCE CO LTD
|
December 13, 2016 |
|
KARTAR CHAND Vs. TARSEEM LAL
|
February 19, 2016 |
|
KARTAR CHAND & ORS. Vs. J&K SPECIAL TRIBUNAL & ANR.
|
February 11, 2016 |
|
KARTAR CHAND POTTER Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
February 17, 2016 |
|
KATRA MATA VAISHNO DEVI HOTELS, KATRA Vs. UOI
|
December 28, 2016 |
|
KEWAL KUMAR & ORS. Vs. KEWAL KUMAR
|
February 26, 2016 |
|
KHAJOOR SINGH Vs. UNION OF INDIA & ORS.
|
July 16, 2016 |
|
KHEM RAJ AND ORS Vs. STATE OF J&K AND ORS
|
October 5, 2016 |
|
KHURSHID AHMAD DAR AND ORS. Vs. J. & K. PUBLIC SERVICES COMMISSION AND ORS.
|
May 25, 2016 |
|
KRISHAN CHAND Vs. UNION OF INDIA AND ORS
|
February 10, 2016 |
|
KRISHAN CHAND AND OTHERS Vs. STATE AND OTHERS
|
July 21, 2016 |
|
KRISHAN LAL AND ORS Vs. SOM RAJ AND ORS
|
August 11, 2016 |
|
KULDEEP KUMAR SHARMA Vs. NIDHI SHARMA
|
March 2, 2016 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
August 10, 2016 |
|
KULDEEP SINGH AND ORS Vs. STATE OF J&K AND ORS.
|
November 25, 2016 |
|
KULDEEP SINGH AND ORS Vs. STATE OF J&K AND ORS.
|
October 25, 2016 |
|
KULDIP KUMAR Vs. STATE AND ORS.
|
November 24, 2016 |
|
LADIES COOPERATIVE HOUSE BUILDING SOCIETY Vs. STATE AND ORS.
|
October 24, 2016 |
|
LATIEF HUSSAIN KHAN AND FOUR OTHERS Vs. STATE OF J & K AND OTHERS
|
October 4, 2016 |
|
LIAQAT ALI DAR AND ANR. Vs. MUNIR AHMED
|
March 11, 2016 |
|
M. KATHIRESAN (MAJOR) Vs. GOVT. OF INDIA & ORS.
|
March 11, 2016 |
|
M/S. BRAWN LABORATORIES LTD. Vs. STATE AND OTHERS
|
May 12, 2016 |
|
M/S. REEN CORPORATION Vs. M/S. LEIGHTON WELSPUN CONTRACTORS PVT. LTD.
|
March 29, 2016 |
|
M/S. SAVVY FASHION PVT. LTD., JAMMU Vs. HYUNDAI MOTOR LTD., DELHI AND ANOTHER
|
March 3, 2016 |
|
M/S. SGF INFRA PRIVATE LTD. Vs. UNION OF INDIA AND ORS.
|
October 6, 2016 |
|
M/S. SHASHI TRANSPORT COMPANY Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD. AND OTHERS
|
May 17, 2016 |
|
MADAN LAL & ORS Vs. KAMLA DEVI & ANR
|
October 5, 2016 |
|
MADAN LAL AGGARWAL AND ORS. Vs. ADMINISTRATOR, JAMMU MUNICIPALITY AND ANR.
|
March 16, 2016 |
|
MADAN LAL GOEL Vs. FOOD CORPORATION OF INDIA & ORS
|
February 11, 2016 |
|
MAHESH KUMAR RAINA Vs. STATE AND ORS
|
April 21, 2016 |
|
MANAGING DIRECTOR JKPCC AND ORS. Vs. J&K INDUSTRIAL TRIBUNAL AND ANR.
|
February 16, 2016 |
|
MANISH SURI Vs. STATE & ORS
|
April 15, 2016 |
|
MANOJ KUMAR Vs. UOI AND ORS.
|
April 26, 2016 |
|
MANOJ KUMAR Vs. UNION OF INDIA AND ORS
|
March 28, 2016 |
|
MANZOOR AHMAD BHAT Vs. STATE OF J &K AND OTHERS
|
April 20, 2016 |
|
MANZOOR HUSSAIN & ORS. Vs. STATE OF J&K & ORS.
|
April 25, 2016 |
|
MASARAT JAN Vs. STATE AND ORS.
|
February 17, 2016 |
|
MAYSOOMA AKHTER Vs. STATE OF J&K AND OTHERS
|
July 11, 2016 |
|
MEDIANS Vs. UNION OF INDIA & ORS.
|
May 20, 2016 |
|
MEENA DEVI Vs. MANVINDER SINGH
|
August 11, 2016 |
|
MEENAKSHI SALATHIA Vs. STATE OF J&K & ORS.
|
April 28, 2016 |
|
MEENAKSHI VIJAY Vs. STATE OF J&K AND ORS
|
July 20, 2016 |
|
MEHARBAN SINGH Vs. STATE OF J&K & ANR.
|
February 23, 2016 |
|
MOHAMMAD AKBAR Vs. STATE OF J. & K. AND OTHERS
|
April 25, 2016 |
|
MOHAMMAD AKBAR SHAH Vs. STATE
|
May 31, 2016 |
|
MOHAN LAL Vs. ORIENTAL INSURANCE CO. LTD.
|
August 10, 2016 |
|
MOHAN LAL AND ORS Vs. STATE AND ORS
|
October 21, 2016 |
|
MOHAN LAL WANGOO AND OTHERS Vs. STATE AND OTHERS
|
July 21, 2016 |
|
MOHD AROOF KHAN Vs. STATE AND ORS
|
April 5, 2016 |
|
MOHD MAHIBUR RAHAMN Vs. UNION OF INDIA AND ORS.
|
November 29, 2016 |
|
MOHD RIAZ Vs. STATE OF JAMMU AND KASHMIR AND ORS ; PRINCIPAL GOVERNMENT MEDICAL COLLEGE JAMMU; ZAHUR HUSSAIN, ASSISTANT PROFESSOR CARE OF PRINCIPAL GOVERNMENT MEDICAL COLLEGE
|
April 12, 2016 |
|
MOHD. AZHAR SUHARWARDI & ORS. Vs. STATE OF J&K & ORS.
|
April 6, 2016 |
|
MOHD. ISHAAQ BHAT Vs. STATE OF J&K & ORS.
|
March 28, 2016 |
|
MOHD. MAQBOOL RATHER AND ANR. Vs. HAMID RAUF GANAI AND ANR.
|
March 31, 2016 |
|
MOHD. RIAZ Vs. STATE OF J&K AND ORS.
|
March 28, 2016 |
|
MOHD. SHAFI ATTU Vs. STATE OF J&K
|
March 28, 2016 |
|
MST ZAHIDA & ORS Vs. UNION OF INDIA AND ORS
|
March 16, 2016 |
|
MUDASIR BASHIR AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 7, 2016 |
|
MUHAMMAD YOUSUF BHAT Vs. STATE OF J AND K
|
November 11, 2016 |
|
MUKESH GUPTA & ORS. Vs. STATE OF J&K & ORS.
|
March 17, 2016 |
|
MUNEER HUSSAIN Vs. UNION OF INDIA & ORS.
|
June 6, 2016 |
|
MUNSHI RAM AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
April 12, 2016 |
|
MUSHTAQ AHMAD RESHI & ORS Vs. STATE OF J&K AND ORS
|
March 30, 2016 |
|
MUSHTAQ AHMED Vs. FAROOQ AHMED & ANR.
|
February 25, 2016 |
|
N.D. RADHA KISHEN & CO. Vs. MANOJ JI & CO. PVT. LTD. & ORS.
|
February 11, 2016 |
|
NARESH KUMAR JAIN Vs. STATE OF JAMMU AND KASHMIR
|
January 1, 2016 |
|
NARESH KUMARI & ORS Vs. RAJ KUMAR & ORS
|
September 29, 2016 |
|
NARGIS BEGUM Vs. J.&K. S.R.T.C. AND OTHERS
|
March 23, 2016 |
|
NARINDER KUMAR AND ORS. Vs. RAVINDER KUMAR MATHUR AND ORS.
|
May 2, 2016 |
|
NASEEMA BEGUM AND ANR Vs. STATE AND OTHERS
|
July 2, 2016 |
|
NASEER AHMAD PANDIT Vs. STATE OF J&K AND ORS.
|
April 25, 2016 |
|
NATIONAL INDIA CONSTRUCTION CO. Vs. STATE OF J&K & ORS.
|
April 18, 2016 |
|
NATIONAL INS CO LTD Vs. MOHD MISRI & ORS
|
June 30, 2016 |
|
NATIONAL INSURANCE CO Vs. WAHEED-UN-NISA AND ORS
|
October 6, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. HARBAJAN SINGH AND ORS
|
October 6, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. NISSARA AND ORS
|
October 5, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. BABU RAM AND ORS
|
September 29, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. SATYA DEVI & ORS
|
July 15, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. PINKI & ORS ; PUPINDER KUMAR & ORS
|
May 25, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. MEENU JAIN AND ORS.
|
March 28, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. LAJO DEVI AND ORS.
|
April 28, 2016 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KANTH RAM AND OTHERS
|
August 5, 2016 |
|
NAZIA KHAN Vs. STATE AND ORS
|
July 23, 2016 |
|
NAZIR AHMAD DALAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 27, 2016 |
|
NAZIR HUSSAIN & ORS Vs. UNION OF INDIA & ORS
|
April 22, 2016 |
|
NEK RAK GUPTA Vs. J. & K. STATE FOREST CORPORATION, SRINAGAR & ORS.
|
March 29, 2016 |
|
NEK RAM Vs. STATE AND ORS
|
July 2, 2016 |
|
NEW INDIA ASS CO LTD Vs. GAURAV & ORS
|
October 21, 2016 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHASHI DEVI & ORS
|
December 15, 2016 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAJESHWAR SHARMA & ORS.
|
July 28, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. REHANA BEGUM AND OTHERS
|
October 14, 2016 |
|
NUSRAT JAN Vs. STATE OF J&K & ORS.
|
February 2, 2016 |
|
OM PRAKASH & OTHERS Vs. STATE OF J & K AND OTHERS
|
October 5, 2016 |
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ORIENTAL INS CO LTD Vs. KULDEEP GUPTA & ORS
|
December 8, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. MASTER KRISHAN DINKAR & ORS
|
December 7, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. PARKASH CHAND AND ORS
|
October 6, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. PYAR SINGH AND OTHERS
|
November 21, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. CHANCHAL SHARMA & ORS.
|
April 18, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAKESH KUMAR AND ORS.
|
December 9, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. CHAND RANI
|
March 9, 2016 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. CHANDER KANT SHARMA AND ANR
|
August 11, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJNI DEVI AND ORS
|
July 15, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. BALJI RAINA (DEAD) AND ORS
|
February 8, 2016 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KIRAN JAMWAL AND OTHERS
|
August 11, 2016 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. FAQUIR CHAND & ORS.
|
May 12, 2016 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SHARIFAN AND OTHERS
|
July 22, 2016 |
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P.K. ABROL (DR.) & ORS. Vs. STATE & ORS.
|
February 19, 2016 |
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PANKAJ DAYAL Vs. VIJAY K. SONDHI
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February 12, 2016 |
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PARDEEP KUMAR SHARMA AND ANR. Vs. STATE & ORS.
|
July 26, 2016 |
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PARMEET SINGH AND ORS Vs. FIRST ADDITIONAL MUNSIFF, FOREST MAGISTRATE AND ORS
|
June 6, 2016 |
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PARSHOTAM LAL Vs. STATE AND ORS.
|
March 28, 2016 |
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PARTEEP SINGH Vs. STATE OF J &K & ORS
|
November 7, 2016 |
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PARVAIZ AHMAD KHAN Vs. STATE & ORS.
|
March 28, 2016 |
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PARVESH KUMARI Vs. STATE OF J&K AND ORS
|
July 20, 2016 |
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PAWAN KUMAR DUBEY & ORS. Vs. STATE OF J&K & ORS.
|
March 31, 2016 |
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PHUNTSOG ANGCHOK (DR.) Vs. STATE OF J&K & ORS.
|
February 22, 2016 |
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PIARA LAL CHOUDHARY Vs. U.O.I
|
April 26, 2016 |
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PIPLESHWAR SHIV MANDIR MANAGEMENT COMMITTEE Vs. STATE AND OTHERS
|
October 5, 2016 |
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POSHKER NATH RAZDAN Vs. HIGH COURT OF JAMMU AND KASHMIR; STATE OF J&K
|
February 16, 2016 |
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PRINCIPAL, SAINIK SCHOOL, NAGROTA & ANR. Vs. MAHENDRA KUMAR SHUKLA & ORS.
|
February 3, 2016 |
|
PRITAM SINGH AND OTHERS Vs. STATE OF J &K AND OTHERS
|
March 11, 2016 |
|
PT. MANGAT RAM SHARMA Vs. SAJJAD MAJEED AND ORS.
|
February 9, 2016 |
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R.K. RANA (SQN. LDR.) Vs. UNION OF INDIA & ORS.
|
February 15, 2016 |
|
RADHEY SHAM Vs. STATE OF JAMMU & KASHMIR AND ORS.
|
March 16, 2016 |
|
RADIANT CASH MANAGEMENT SERVICE PVT LTD Vs. STATE & ORS
|
May 20, 2016 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
March 28, 2016 |
|
RAJ KUMAR SHARMA Vs. UNION OF INDIA & ORS
|
May 2, 2016 |
|
RAJANI KUMARI Vs. STATE
|
July 14, 2016 |
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RAJINDER KUMAR Vs. STATE OF J&K & ORS.
|
April 29, 2016 |
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RAJINDER SINGH Vs. HIGH COURT OF JAMMU AND KASHMIR
|
February 15, 2016 |
|
RAJINDER SINGH Vs. HONBLE HIGH COURT OF JAMMU AND KASHMIR AND ORS
|
February 9, 2016 |
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RAJNI JAMWAL Vs. STATE OF J&K & ORS.
|
March 17, 2016 |
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RAKESH CONSTRUCTIONS & ORS. Vs. UNIVERSITY OF JAMMU & ORS.
|
March 11, 2016 |
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RAKESH DUBEY Vs. STATE OF J & K AND OTHERS
|
December 15, 2016 |
|
RAKESH RAZDAN Vs. UNION OF INDIA AND ORS.
|
March 18, 2016 |
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RAKESH SHARMA Vs. STATE OF J&K
|
August 11, 2016 |
|
RAM NIWAS PANDEY Vs. STATE OF J&K AND ORS
|
February 23, 2016 |
|
RAM PAYARI & ANR Vs. UNION OF INDIA & ORS
|
April 28, 2016 |
|
RAMAN MALHOTRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 23, 2016 |
|
RAMESH CHANDER Vs. UNITED INDIA INSURANCE CO. LTD.
|
September 22, 2016 |
|
RAMESHWAR KUMAR AND ORS Vs. STATE OF J&K AND ORS
|
July 14, 2016 |
|
RANDEEP SINGH Vs. NATIONAL INSURANCE CO AND ANR
|
February 24, 2016 |
|
RANJIT SINGH Vs. STATE AND ORS
|
April 22, 2016 |
|
RAVAIL CHAND Vs. STATE JAMMU AND KASHMIR AND ORS.
|
March 17, 2016 |
|
RAVI KUMAR Vs. SHASHI KUMAR
|
March 29, 2016 |
|
RAVI KUMAR TICKOO Vs. STATE OF J&K AND ANR
|
April 28, 2016 |
|
RAVINDER KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
March 17, 2016 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. PARVEZ QURESHI
|
December 15, 2016 |
|
RENUKA DEVI Vs. STATE
|
July 27, 2016 |
|
RIAZ AHMED Vs. SURIYA BEGUM
|
December 2, 2016 |
|
RIFAT QADIR Vs. STATE OF JAMMU AND KASHMIR & ORS
|
February 12, 2016 |
|
RINKU DEVI Vs. STATE AND OTHERS
|
June 7, 2016 |
|
ROHIT MATTOO Vs. ASHOK KUMAR RAINA
|
August 23, 2016 |
|
ROOP LAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 5, 2016 |
|
RUPDI DEVI ANARA DEVI Vs. DISTRICT LEGAL AUTHORITY (LOK ADALAT), DISTRICT COURT, KISHTWAR AND OTHERS
|
December 1, 2016 |
|
S.H. THAKUR Vs. STATE
|
December 6, 2016 |
|
S.K. PURI & ANR. Vs. VINOD BHALLA
|
June 4, 2016 |
|
SAGAR CHAND & ANR. Vs. STATE OF J&K & ORS.
|
April 18, 2016 |
|
SAIEN Vs. UNION OF INDIA
|
June 6, 2016 |
|
SAMRAT SURGICALS PVT. LTD. Vs. STATE AND ORS.
|
April 5, 2016 |
|
SANDEEP KUMAR Vs. S.M.V.D. UNIVERSITY, KATRA
|
October 5, 2016 |
|
SANDEEP SINGH KATOCH Vs. STATE AND OTHERS
|
July 21, 2016 |
|
SANJAY DEVI Vs. UNION OF INDIA & OTHERS
|
November 22, 2016 |
|
SANJAY SINGH Vs. STATE OF J&K AND ORS
|
June 1, 2016 |
|
SANJEEV MANGOTRA Vs. STATE AND ORS
|
July 11, 2016 |
|
SANTOSH AND ORS. Vs. THE STATE OF JAMMU & KASHMIR AND ORS.
|
March 2, 2016 |
|
SANTOSH KUMARI Vs. STATE OF J&K & ORS.
|
March 31, 2016 |
|
SANTOSH KUMARI Vs. J&K SSB & ANR.
|
May 2, 2016 |
|
SAQIB SALEEM AND ORS. Vs. STATE AND ORS.
|
December 6, 2016 |
|
SARWAR HUSSAIN Vs. STATE AND ORS.
|
February 1, 2016 |
|
SAT PAUL SHARMA & ORS Vs. STATE OF J&K & ORS
|
July 16, 2016 |
|
SATISH SINGH Vs. STATE OF JAMMU AND KASHMIR
|
April 28, 2016 |
|
SAVE (SAVE ANIMAL VALUE ENVIRONMENT) AN NGO WORKING FOR WELFARE OF ANIMALS THROUGH ITS CHAIRPERSON Vs. STATE OF J&K AND ORS.
|
April 4, 2016 |
|
SHABIR AHMED Vs. STATE OF JAMMU AND KASHMIR
|
February 26, 2016 |
|
SHAH MOHD CHOWDHARY Vs. STATE OF J&K & ORS
|
July 18, 2016 |
|
SHAH MURTAZA MUSHTAQ Vs. SKUAST AND ORS.
|
February 9, 2016 |
|
SHAHEEN AKHTAR & ANR. Vs. STATE OF J&K & ORS.
|
February 18, 2016 |
|
SHAHEENA RASOOL Vs. STATE OF J&K AND ORS
|
April 5, 2016 |
|
SHAHSI FRABHA & ORS. Vs. STATE OF J&K ORS.
|
May 12, 2016 |
|
SHAM LAL Vs. UNITED INDIA INSURANCE COMPANY
|
August 11, 2016 |
|
SHAM LAL VAID Vs. STATE OF J&K AND ORS.
|
April 26, 2016 |
|
SHAMEEM AHMAD SHAMEEM Vs. STATE & ORS.
|
April 4, 2016 |
|
SHAMIM AHMED Vs. ASHIYA BEGUM
|
April 30, 2016 |
|
SHEHZAD AKHTER & ORS. Vs. STATE OF J&K & ORS.
|
May 19, 2016 |
|
SHEIKH MUDHSAR AHMED Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
February 18, 2016 |
|
SHIVANGI SHARMA Vs. STATE OF J&K AND OTHERS
|
September 1, 2016 |
|
SHUBEENA RAHIM Vs. STATE OF J&K AND ORS
|
June 3, 2016 |
|
SMT. SANTOSH, AGE 60 YEARS W/O LATE SAIN DASS R/O 287, SECTOR Vs. THE STATE OF JAMMU & KASHMIR, THROUGH CHIEF SECRETARY, GOVERNMENT OF JAMMU & KASHMIR, CIVIL SECTT., JAMMU
|
March 2, 2016 |
|
SOM DUTT Vs. SANSAR CHAND
|
September 22, 2016 |
|
SONALI SINGH Vs. STATE TH EDU DEPTT & ORS
|
July 14, 2016 |
|
SOS INTERNATIONAL AND ORS. Vs. STATE OF J&K AND ORS.
|
April 11, 2016 |
|
SPARROW SECURITY SERVICES Vs. DEPUTY GEN MANAGER, SBI
|
February 16, 2016 |
|
STATE Vs. SARWAR BEGUM & OTHERS
|
February 26, 2016 |
|
STATE Vs. MOHD HAFIZ WANI
|
March 31, 2016 |
|
STATE Vs. MOHINDER PAL AND ORS.
|
March 29, 2016 |
|
STATE AND ANR. Vs. ANOOP KUMAR
|
March 29, 2016 |
|
STATE AND ANR. Vs. TANVEER IQBAL & ORS.
|
April 18, 2016 |
|
STATE OF J&K Vs. ABDUL REHMAN MIR
|
August 4, 2016 |
|
STATE OF J&K & ORS. Vs. MOHD. TAJ & ANR.
|
April 26, 2016 |
|
STATE OF J&K & ORS. Vs. RAKESH KUMAR
|
April 28, 2016 |
|
STATE OF J&K & ORS. Vs. J.S. MODI
|
March 15, 2016 |
|
STATE OF J&K AND ORS. Vs. GOVT. HANDLOOM SILK WEAVING FACTORY AND ORS
|
March 29, 2016 |
|
STATE OF J&K AND ORS. Vs. LALIT KUMAR SHARMA AND ORS.
|
March 30, 2016 |
|
STATE OF JAMMU & KASHMIR AND OTHERS Vs. ABDUL KARIM
|
February 1, 2016 |
|
STATE OF JAMMU AND KASHMIR Vs. BALBIR LACHMAN SINGH
|
April 26, 2016 |
|
STATE OF JAMMU AND KASHMIR Vs. M/S R.B.JODHA MAL & CO.(PVT) LTD.
|
March 17, 2016 |
|
SUBASH CHANDER Vs. UNION OF INDIA & ANR.
|
June 6, 2016 |
|
SUDESH KUMARI AND OTHERS Vs. NATIONAL INSURANCE CO. AND OTHERS
|
August 10, 2016 |
|
SUDESH SINGH Vs. STATE OF J&K & ORS.
|
July 12, 2016 |
|
SULTAN MIR Vs. STATE OF J&K
|
May 24, 2016 |
|
SUMAN LATA BHAGAT Vs. STATE AND ORS.
|
February 1, 2016 |
|
SUNIL KUMAR RAINA Vs. STATE OF J&K & ORS.
|
May 4, 2016 |
|
SURINDER SINGH AND ORS. Vs. STATE OF JAMMU & KASHMIR AND ORS.
|
March 9, 2016 |
|
SUSHMA DEVI Vs. STATE OF J&K & ORS.
|
April 22, 2016 |
|
SWARAN SINGH Vs. STATE OF J&K AND ORS
|
May 19, 2016 |
|
SYED SHOWKAT HUSSAIN Vs. STATE AND ORS
|
June 8, 2016 |
|
T R CHAUDHARY Vs. UNION OF INDIA & ORS
|
July 16, 2016 |
|
TAJA BEGUM Vs. UNION OF INDIA AND ORS
|
May 12, 2016 |
|
TALIB HUSSAIN Vs. STATE OF J&K AND ORS.
|
November 8, 2016 |
|
TARA SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
February 1, 2016 |
|
TARIQ AHMAD RATHER Vs. STATE OF J&K AND ORS
|
May 25, 2016 |
|
TARLOCHAN SINGH Vs. STATE OF J&K
|
January 1, 2016 |
|
TBA INFRASTRUCTURE (P) LTD Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
November 30, 2016 |
|
TBA INFRASTRUCTURE PVT. LTD Vs. STATE OF J&K AND ORS.
|
October 18, 2016 |
|
TECHNO TRADING CO. Vs. UNION OF INDIA
|
April 12, 2016 |
|
TEJ KRISHAN SAZAWAL AND OTHERS Vs. STATE OF JAMMU & KASHMIR AND OTHERS
|
May 17, 2016 |
|
TILAK RAJ AND OTHERS Vs. ROMESH CHANDER AND OTHERS
|
February 3, 2016 |
|
UNION OF INDIA Vs. RAJU SINGH
|
February 8, 2016 |
|
UNION OF INDIA Vs. PUSHAP RAJ SHARMA
|
August 17, 2016 |
|
UNION OF INDIA Vs. DEVI DASS
|
December 9, 2016 |
|
UNION OF INDIA Vs. ZAHIDA AND ANOTHER
|
August 4, 2016 |
|
UNION OF INDIA Vs. D. KHOSLA & ORS.
|
June 4, 2016 |
|
UNION OF INDIA & ORS. Vs. SUDERSHAN KUMAR (EX. NK)
|
February 29, 2016 |
|
UNION OF INDIA & ORS. Vs. AMRIK SINGH & ORS.
|
February 29, 2016 |
|
UNION OF INDIA & ORS. Vs. A.V. CHAUHAN
|
February 3, 2016 |
|
UNION OF INDIA AND ORS Vs. BHAJAN SHARMA AND ORS
|
October 6, 2016 |
|
UNION OF INDIA AND ORS. Vs. RANJIT SINGH
|
March 16, 2016 |
|
UNION OF INDIA AND ORS. Vs. RAVINDER SINGH TEWATIA AND ORS.
|
April 18, 2016 |
|
UNION OF INDIA AND OTHERS Vs. M/S. K.K. ENTERPRISES AND ANOTHER
|
April 16, 2016 |
|
UNION OF INDIA AND OTHERS Vs. MANJIT KOUR
|
February 10, 2016 |
|
UNION OF INDIA; SECRETARY MINISTRY OF PERSONNEL P G AND PENSION, DEPARTMENT OF PERSONNEL AND TRAINING; CONTROLLER GENERAL OF DEFENCE ACCOUNTS; CDA (PD) MERRUT CANTT Vs. JOGINDER SINGH
|
March 9, 2016 |
|
UNITED INDIA INS CO LTD Vs. PUSHPA DEVI & ORS
|
April 25, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PAWAN SUMBLY AND ORS.
|
July 19, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. S. AVTAR SINGH
|
October 3, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MEERA DEVI AND ORS.
|
September 29, 2016 |
|
VARINDER PAUL Vs. UNION OF INDIA AND ORS
|
December 15, 2016 |
|
VERSHA PARIHAR Vs. STATE OF J&K AND ORS.
|
February 18, 2016 |
|
VIDIT MAHAJAN AND OTHERS Vs. SUNALI MAHAJAN
|
June 29, 2016 |
|
VIJAY KUMAR Vs. STATE & ORS.
|
March 3, 2016 |
|
VIJAY KUMAR SHARMA AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
|
May 6, 2016 |
|
VIKAS GUPTA & ANR Vs. STATE OF J&K & ORS
|
July 19, 2016 |
|
VINIAK SHARMA Vs. UNITED INSURANCE CO. AND ORS.
|
December 6, 2016 |
|
VIVEK KHAJURIA & ANR. Vs. WACHASPATI
|
April 18, 2016 |
|
YOG RAJ Vs. STATE AND ORS
|
March 2, 2016 |
|
YOGRAJ SINGH CHARAK Vs. UNION OF INDIA AND ORS
|
September 28, 2016 |
|
ZAFFAR-UL-ISLAM PARRAY Vs. STATE OF J &K & ORS
|
March 22, 2016 |
|
ZAHOOR HUSSAIN AND ORS. Vs. UNIVERSITY OF KASHMIR AND ORS.
|
April 25, 2016 |
|
ZAINA AKHTER Vs. STATE
|
February 19, 2016 |
|
ZEENAT MASIH & ANR Vs. STATE OF J&K
|
April 26, 2016 |
|
ZOHRA BANOO Vs. STATE
|
March 25, 2016 |
LOGIN