|
AB. AHAD RATHER Vs. STATE OF J&K AND ORS.
|
September 9, 2015 |
|
AB. AZIZ MIR Vs. SUHAIL NABI AND ORS.
|
March 24, 2015 |
|
AB. GANI & ORS. Vs. FINANCIAL COMMR. & ORS.
|
August 19, 2015 |
|
AB. GANI BHAT Vs. STATE OF J&K
|
November 18, 2015 |
|
AB. GANI BHAT (PROF.) Vs. ZULFIKAR MUNSHI
|
October 30, 2015 |
|
AB. MAJID GURKOO Vs. STATE & ORS.
|
September 23, 2015 |
|
AB. QAYOOM NIZAMI AND ORS. Vs. UMAR NIZAMI AND ORS.
|
May 1, 2015 |
|
AB. RAHIM SOFI Vs. STATE OF J&K AND ORS.
|
April 28, 2015 |
|
AB. RASHID (DR.) Vs. STATE AND ORS.
|
June 1, 2015 |
|
AB. RASHID BHAT Vs. STATE OF J&K & ORS.
|
September 7, 2015 |
|
AB. RASHID RATHER Vs. STATE AND ORS.
|
August 20, 2015 |
|
AB. RASHID SHAH AND ORS. Vs. STATE OF J&K AND ORS.
|
July 7, 2015 |
|
AB. SALAM BHAT AND ORS. Vs. FARIDA BEGUM AND ORS.
|
May 25, 2015 |
|
ABDUL AZIZ HAFIZ AND ORS. Vs. STATE OF JK AND ORS.
|
August 11, 2015 |
|
ABDUL QAYOOM KHAN Vs. STATE OF J&K AND ORS.
|
December 18, 2015 |
|
ABDUL ROUF Vs. UNIVERSITY OF KASHMIR AND ORS.
|
September 2, 2015 |
|
ABID NAZIR Vs. STATE OF J & K AD ORS.
|
July 27, 2015 |
|
ACCOUNTANT GENERAL (A&E) Vs. SATINDER KUMAR FOTEDAR
|
July 7, 2015 |
|
ACE ENTERPRISES Vs. R.K. ARORA AND ORS.
|
December 16, 2015 |
|
ADMINISTRATOR, AUQAF JAMMU Vs. DEVINDER KUMAR GUPTA
|
March 6, 2015 |
|
ADMINISTRATOR, NOTIFIED AREA COMMITTEE AND ORS. Vs. RAM RATTAN AND ORS.
|
April 9, 2015 |
|
AIJAZ AHMAD KHAN AND ORS. Vs. STATE OF J & K AND ORS.
|
April 29, 2015 |
|
AIJAZ AHMAD MIR Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
July 7, 2015 |
|
AIJAZ BASHIR SHAH Vs. SKIMS AND ORS.
|
May 29, 2015 |
|
AJAY KUMAR Vs. STATE OF J AND K
|
November 4, 2015 |
|
AJAZ MAQBOOL BHAT Vs. STATE OF J&K AND ORS.
|
March 6, 2015 |
|
AKBAR ALI Vs. ASHRAF SHEIKH AND ORS.
|
July 9, 2015 |
|
AKEEL AHMED AND ORS. Vs. STATE OF J&K AND ORS.
|
December 30, 2015 |
|
AKSHAY TICKOO Vs. S.M.V.D.U. AND ORS.
|
September 2, 2015 |
|
ALI MOHAMMAD KHAN Vs. STATE
|
February 4, 2015 |
|
ALI MOHAMMAD WANI Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
|
ALIA SHAFI SHAH Vs. STATE OF JANDK AND OTHERS
|
August 19, 2015 |
|
ALL INDIA NHPC DIPLOMA ENGINEERS COUNCIL & ANR. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION & ORS.
|
December 30, 2015 |
|
ALLAHUDIN GANAI Vs. STATE OF J&K AND ORS.
|
October 27, 2015 |
|
ALTAF HAQANI Vs. STATE OF J&K AND ORS.
|
July 7, 2015 |
|
ALTAF HUSSAIN MIR Vs. BANK OF INDIA AND ORS.
|
February 19, 2015 |
|
AMANULLAH KHAN Vs. STATE
|
April 2, 2015 |
|
AMARJEET SINGH Vs. STATE OF J&K & ANR.
|
November 17, 2015 |
|
AMIN DAR Vs. STATE OF J&K AND ORS.
|
March 13, 2015 |
|
AMIN SOFI Vs. STATE OF J&K AND ORS.
|
August 11, 2015 |
|
AMIT SHARMA Vs. STATE & ORS.
|
August 24, 2015 |
|
AMIT SHARMA Vs. STATE OF J&K AND ORS.
|
July 9, 2015 |
|
ANARA BEGUM AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
March 26, 2015 |
|
ANIL GUPTA AND ORS. Vs. JASWANT SINGH AND ORS.
|
June 12, 2015 |
|
ANIL JOHN Vs. STATE OF J&K AND ORS.
|
April 23, 2015 |
|
ANJANA SHARMA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
December 11, 2015 |
|
ANJEEL KUMAR AND ORS. Vs. STATE OF J&K AND ORS.
|
March 9, 2015 |
|
ANOOP SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
March 11, 2015 |
|
ARIHANT JAIN AND ORS. Vs. GUNINDER PUSHP JAIN
|
March 13, 2015 |
|
ARJUMAND HAMID Vs. JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION AND ORS.
|
September 3, 2015 |
|
ARSHAD HUSSAIM KOUL Vs. STATE OF J&K AND ORS.
|
April 8, 2015 |
|
ARSHID BASHIR AKHOON AND ORS. Vs. MANAGING DIRECTOR HDFC STANDARD LIFE INS. CO. AND ORS.
|
October 16, 2015 |
|
ARUN KUMAR Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
ARUN KUMAR Vs. STATE AND ORS.
|
May 29, 2015 |
|
ARVIND SHARMA AND OTHERS Vs. STATE AND OTHERS
|
November 27, 2015 |
|
ASGAR HASSAN SAMOON Vs. MOHAMMAD RAMZAN WANI
|
April 13, 2015 |
|
ASHAQ HUSSAIN RATHER AND ORS. Vs. STATE OF JK AND ORS.
|
July 10, 2015 |
|
ASHOK KUMAR Vs. STATE THROUGH EDUCATION DEPTT AND ORS.
|
December 28, 2015 |
|
ASHOK KUMAR AND ORS. Vs. STATE OF J&K AND ORS.
|
October 9, 2015 |
|
ASHOK KUMAR SHARMA Vs. RASHPAUL SINGH AND ORS.
|
March 11, 2015 |
|
ASHOK SHARMA Vs. STATE AND ORS.
|
September 3, 2015 |
|
ASHWANI KUMAR Vs. STATE AND ORS.
|
February 20, 2015 |
|
ASIF HAMID KHAN Vs. STATE AND ORS.
|
March 31, 2015 |
|
ASIF MAQBOOL NAJAR Vs. STATE OF J&K & ORS.
|
September 15, 2015 |
|
ASIF NAZIR MIR Vs. STATE AND ORS.
|
November 27, 2015 |
|
ASIF NAZIR MIR Vs. STATE OF J&K AND ORS.
|
June 5, 2015 |
|
ASLAM Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
ASPIRE HUMAN CAPITAL MANAGEMENT PVT. LTD. Vs. BABA GHULAM SHAH BADSHAH (BGSB) UNIVERSITY, RAJOURI & ANR.
|
November 20, 2015 |
|
ATIKA Vs. STATE OF J.K. AND ORS.
|
May 29, 2015 |
|
ATTA MOHD. KATOCH Vs. J&K SPECIAL TRIBUNAL
|
May 12, 2015 |
|
AVINASH KUMAR Vs. STATE AND ORS.
|
September 16, 2015 |
|
AZAD AHMAD MALIK Vs. STATE OF J&K & ORS.
|
September 1, 2015 |
|
BAJAJ ALLIANZ GEN. INS. CO. Vs. MOHAMMAD ASHRAF NAIK AND ORS
|
August 6, 2015 |
|
BALBIR SINGH Vs. STATE OF J&K AND ORS.
|
February 5, 2015 |
|
BALVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
April 6, 2015 |
|
BANARSI DASS Vs. STATE OF J&K AND ORS.
|
December 2, 2015 |
|
BANARSI DASS Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
October 26, 2015 |
|
BANSI LAL Vs. STATE OF J&K AND ORS.
|
March 10, 2015 |
|
BASHARAT SALIM (DR.) Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT) SRINAGAR & ORS.
|
August 28, 2015 |
|
BASHIR AHMAD DAR Vs. STATE OF J&K
|
August 25, 2015 |
|
BASHIR AHMAD KHAN Vs. STATE OF J&K & ORS.
|
October 30, 2015 |
|
BASHIR AHMAD MIR Vs. STATE OF J&K AND ORS.
|
August 31, 2015 |
|
BASHIR AHMAD SHAH AND ORS. Vs. STATE OF J&K AND ORS.
|
August 14, 2015 |
|
BASHIR AHMED MIR Vs. STATE OF J&K AND ORS.
|
July 29, 2015 |
|
BEGUM BIBI Vs. ROHIT MISHRA AND ORS.
|
February 25, 2015 |
|
BELI RAM Vs. JAMMU DEV. AUTHORITY AND OTHERS
|
July 9, 2015 |
|
BHADUR LAL (EX. RFN.) Vs. UNION OF INDIA AND ORS.
|
December 11, 2015 |
|
BHARAT SINGH Vs. UNION OF INDIA AND ORS.
|
February 9, 2015 |
|
BHARAT SINGH & ANR. Vs. STATE & ANR.
|
July 31, 2015 |
|
BHOJ SINGH Vs. UNION OF INDIA AND ORS.
|
March 2, 2015 |
|
BHUPINDER SINGH SODHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 16, 2015 |
|
BILKEES HAMID Vs. STATE OF J&K AND ORS.
|
December 31, 2015 |
|
BOARD OF DIRECTORS, CITIZENS CO Vs. STATE AND OTHERS
|
November 17, 2015 |
|
BUDH SINGH, AGED 56 YEARS, S/O JAGEER SINGH R/O TRAL Vs. STATE OF J&K THROUGH COMMISSIONER/ SECRETARY TO GOVERNMENT LAW DEPARTMENT, CIVIL SECRETARIAT, SRINAGAR/ JAMMU
|
September 10, 2015 |
|
BUILDING OPERATION CONTROLLING AUTHORITY Vs. CHAIN SINGH AND ANOTHER
|
November 20, 2015 |
|
CATHLEEN KOUR AND OTHERS Vs. UNIVERSITY OF JAMMU AND OTHERS
|
March 31, 2015 |
|
CENTRAL BANK OF INDIA Vs. DARSHANA RANI AND ORS.
|
April 1, 2015 |
|
CHAIN SINGH Vs. SHAM LAL SHARMA AND ORS.
|
March 26, 2015 |
|
CHAIRMAN, BOARD OF SCHOOL EDUCATION AND ORS. Vs. TABASUM RIZVI AND ORS.
|
July 22, 2015 |
|
CHAIRMAN, J&K BANK, SRINAGAR AND ORS. Vs. FAROOQ AHMAD MIR
|
July 29, 2015 |
|
CHIEF ENGINEER AND ORS. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
|
May 27, 2015 |
|
COLLECTOR LAND ACQUISITION Vs. SALAL HYDRO ELECTRIC PROJECT (KARNAIL SG)
|
December 22, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. LOTUS FINANCE AND INVESTMENT (PVT.) LTD.
|
October 6, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. CITIZENS COOPERATIVE BANK LTD.
|
February 19, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SRF TRANSITIONAL HOLDINGS LTD.
|
December 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VAID MALIK PRODUCTS (PVT.) LTD.
|
December 30, 2015 |
|
COOPERATIVE AND MARKETING FEDERATION LTD. Vs. J&K SPECIAL TRIBUNAL AND ORS.
|
February 25, 2015 |
|
COSMIC COLLEGE OF EDUCATION Vs. UNIVERSITY OF JAMMU AND ORS.
|
May 6, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE OF J&K & ORS.
|
August 26, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE OF J&K AND ORS.
|
May 12, 2015 |
|
CUSTODIAN GENERAL Vs. HASSAN DIN AND ORS.
|
February 27, 2015 |
|
DALJEET SINGH Vs. STATE & ORS.
|
November 4, 2015 |
|
DALJIT SINGH Vs. MADAN LAL AND ORS.
|
February 9, 2015 |
|
DARSHAN SINGH AND ORS. Vs. STATE OF J & K
|
March 2, 2015 |
|
DAVINDER KOUR & ANR. Vs. DALJEET SINGH & ANR.
|
July 9, 2015 |
|
DES RAJ Vs. STATE OF J&K AND ORS.
|
March 9, 2015 |
|
DEV. PULWAMA Vs. BILAL AHMAD BHAT AND ORS.
|
August 19, 2015 |
|
DHARAM SINGH Vs. STATE AND ORS.
|
April 17, 2015 |
|
DHARM CHAND AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
March 18, 2015 |
|
DHEERAJMITRA MISRA Vs. UNION OF INDIA & ANR.
|
June 1, 2015 |
|
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
March 19, 2015 |
|
DINESH MAHAJAN Vs. NARINDER SHARMA
|
March 13, 2015 |
|
DIRECTOR AGRICULTURE, KASHMIR AND ORS. Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
December 7, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. ABDUL RASHID BHAT
|
May 18, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RAMEEZ AHMAD NANDA S/O JAVED AHMAD NANDA
|
June 9, 2015 |
|
DR. JYOTI HAK. AGED 42 YEARS W/O DR. SATISH KUMAR R/O 103 Vs. STATE OF J&K THROUGH PRINCIPAL SECRETARY TO GOVERNMENT. HEALTH & MEDICAL EDUCATION DEPARTMENT, CIVIL SECRETARIAT, JAMMU/SGR. & ORS.
|
March 25, 2015 |
|
DR. MUSHTAQ AHMAD LAWAY Vs. STATE OF J&K & ORS.
|
September 24, 2015 |
|
DYAL SINGH Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
FAHMEEDA AKHTER Vs. STATE OF J&K AND ORS. (GAD)
|
August 12, 2015 |
|
FAISAL AHMAD KHAN Vs. STATE & ORS.
|
May 14, 2015 |
|
FAROOQ AHMAD GANAI AND ORS. APPELLANTS Vs. STATE OF J&K AND ORS.
|
December 18, 2015 |
|
FAROOQ AHMAD ITOO Vs. STATE OF J & K
|
August 11, 2015 |
|
FAROOQ AHMAD SHALLA Vs. MUNTAHA FAROOQ
|
April 3, 2015 |
|
FAROOQ AND ORS. Vs. STATE AND ORS.
|
July 29, 2015 |
|
FATIMA & ANR. Vs. MUKHTAR AHMAD BHAT & ORS.
|
October 9, 2015 |
|
FAYAZ AHMAD KALOO Vs. ALI MOHD. RATHER
|
April 20, 2015 |
|
FAYAZ AHMAD SHEIKH Vs. STATE AND ORS.
|
July 23, 2015 |
|
FIDA HUSSAIN Vs. STATE OF J&K AND ORS.
|
April 29, 2015 |
|
FIRDOUSA AKHTAR Vs. STATE OF J&K AND ORS.
|
August 31, 2015 |
|
FOZIA BASHIR Vs. STATE
|
April 9, 2015 |
|
FOZIA QURESHI Vs. STATE AND ORS.
|
September 3, 2015 |
|
G . M . TRADING CORPORATION & ANR. Vs. STATE OF J&K & ORS.
|
September 14, 2015 |
|
G.M. TRADING CO. AND ORS. Vs. STATE OF J&K AND ORS.
|
February 25, 2015 |
|
GH . MOHI - UD - DIN GANAI Vs. STATE OF J&K & ORS.
|
November 30, 2015 |
|
GH. HASSAN GANAI Vs. STATE OF J&K AND ORS.
|
May 1, 2015 |
|
GH. HASSAN MALLA Vs. STATE & ORS.
|
May 6, 2015 |
|
GH. JEELANI GANAI Vs. STATE OF J&K
|
December 10, 2015 |
|
GH. MOHD. BHAT Vs. STATE OF J&K AND ORS.
|
February 6, 2015 |
|
GH. MOHD. MATOO Vs. GH. RASOOL SOFI & ORS.
|
December 11, 2015 |
|
GH. MOHD. MIR AND ORS. Vs. STATE OF J&K AND ORS.
|
December 28, 2015 |
|
GH. MOHI-UD-DIN GANAI Vs. J&K SRTC AND ORS.
|
June 1, 2015 |
|
GH. QADIR MIR & ANR. Vs. STATE OF J&K & ORS.
|
August 27, 2015 |
|
GH. SARWAR FAROOQI AND ANR. Vs. STATE OF J&K AND ORS.
|
December 23, 2015 |
|
GH. SARWAR FAROOQI AND ANR. Vs. STATE OF J&K AND ORS.
|
August 5, 2015 |
|
GHULAM Vs. MINISTER FOR AUQAF AFFAIRS, J & K, JAMMU AND OTHERS
|
September 3, 2015 |
|
GHULAM AHMAD MIR Vs. STATE & ORS
|
December 2, 2015 |
|
GHULAM JEELANI BHAT Vs. S.K.I.M.S. AND ORS.
|
April 29, 2015 |
|
GHULAM MOHAMMAD BANDAY Vs. STATE OF J&K AND ORS.
|
July 23, 2015 |
|
GHULAM MOHAMMAD LONE Vs. STATE OF JK AND OTHERS
|
February 18, 2015 |
|
GHULAM QADIR WANI Vs. STATE AND ORS.
|
April 8, 2015 |
|
GHULAM RASOOL NAJAR Vs. STATE OF J&K & ORS.
|
August 5, 2015 |
|
GOWHAR HUSSAIN NAJAR Vs. STATE & ORS.
|
October 1, 2015 |
|
GULSHAN AHMAD BHAT Vs. STATE OF J&K AND ORS.
|
August 19, 2015 |
|
GULSHAN AHMAD BHAT Vs. STATE OF J&K & ORS.
|
October 28, 2015 |
|
GULZAR AHMAD DHOBI Vs. STATE OF J&K & ORS.
|
May 29, 2015 |
|
GULZAR AHMAD RESHI AND ORS. Vs. STATE AND ORS.
|
December 17, 2015 |
|
GULZAR AHMAD SHEIKH & ORS. Vs. UNION OF INDIA & ORS.
|
December 11, 2015 |
|
GURBACHAN SINGH DUTTA Vs. STATE AND ORS.
|
January 3, 2015 |
|
GURDEEP SINGH Vs. STATE OF J & K
|
August 5, 2015 |
|
GURDEEP SINGH BIJRAL Vs. UNION OF INDIA AND ORS.
|
February 5, 2015 |
|
GURMEET SINGH & ANR. Vs. STATE OF J&K & ORS.
|
August 19, 2015 |
|
HAFEEZA BANO AND ORS. Vs. STATE OF J.K. AND ORS.
|
May 15, 2015 |
|
HAFIZULLAHA MIR AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
March 2, 2015 |
|
HANS RAJ Vs. J&K SRTC & ORS.
|
October 6, 2015 |
|
HASEENA AND ORS. Vs. STATE OF J&K AND ORS.
|
June 9, 2015 |
|
HONBLE HIGH COURT OF JAMMU AND KASHMIR AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
March 4, 2015 |
|
IMTIYAZ AHMAD MAGRAY Vs. MOHAMMAD ARIF LONE AND ORS.
|
October 6, 2015 |
|
IMTIYAZ AHMAD SOFI Vs. STATE OF JANDK AND OTHERS
|
September 8, 2015 |
|
INAMUL-HAQ HAJAM Vs. STATE AND ORS.
|
August 19, 2015 |
|
INHABITANTS OF VILLAGE CHINNER Vs. STATE OF J&K AND ORS.
|
February 19, 2015 |
|
IQBAL ZARGER AND ORS. Vs. STATE OF J&K AND ORS.
|
August 27, 2015 |
|
IRFAN - UL - HAQ & ANR. Vs. STATE OF J&K & ORS.
|
November 17, 2015 |
|
IRFAN-UL-HAQ AND ORS. Vs. STATE OF J&K AND ORS.
|
July 3, 2015 |
|
IRSHAD AHMAD BHAT Vs. STATE OF J&K AND ORS.
|
December 18, 2015 |
|
ISHRAT ARA Vs. STATE AND ORS.
|
May 20, 2015 |
|
J&K BANK LIMITED Vs. VINAY KUMAR AND ORS.
|
February 11, 2015 |
|
J&K BANK LTD. Vs. GIRDHARI LAL GUPTA & ORS.
|
December 21, 2015 |
|
J&K PUBLIC SERVICE COMMISSION Vs. HAKEEM ALI QANOON & ANR.
|
December 4, 2015 |
|
J&K PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. KEWAL KRISHAN S/O SH. AMIR CHAND R/O VILLAGE SUJMATNA
|
May 11, 2015 |
|
J&K SICOP LTD. Vs. MAHALAXMI FUEL PRODUCTS PVT. LTD.
|
December 16, 2015 |
|
J&K STATE ROAD CORP. LTD. Vs. IMARN ANSARI AND ANR
|
December 4, 2015 |
|
JAGDEV SINGH, AGE +62 YEARS S/O LATE SH. LACHMAN SINGH R/O HOUSE NO. 45 Vs. UNION OF INDIA THROUGH ITS SECRETARY TO GOVT. OF INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS (DEPARTMENT OF PERSONNEL AND TRAINING), NEW DELHI
|
November 16, 2015 |
|
JAGDISH CHANDER AND ORS. Vs. RAHUL SHARMA AND ORS.
|
May 18, 2015 |
|
JAHANGIR ABDULLA DAR Vs. STATE AND ORS.
|
April 30, 2015 |
|
JAHANGIR ABDULLAH DAR Vs. STATE AND ORS.
|
July 2, 2015 |
|
JAMEELA AKTHER Vs. STATE AND ORS.
|
December 14, 2015 |
|
JAMMU & KASHMIR PEOPLES FORUM Vs. STATE OF JAMMU & KASHMIR
|
October 14, 2015 |
|
JAMMU & KASHMIR PUBLIC SERVICE COMMISSION AND ORS. Vs. SHAAWAZ UMER KHAN AND ORS.
|
July 8, 2015 |
|
JAMMU AND KASHMIR INDUSTRIES LTD . Vs. GH. MOHD. SHEIKH & ORS.
|
September 22, 2015 |
|
JAMMU AND KASHMIR SERVICE SELECTION BOARD AND ORS. Vs. PRITHVI PAL SINGH AND ORS.
|
April 1, 2015 |
|
JAMMU AND KASHMIR STATE FINANCIAL CORPORATION Vs. MOHD AKBAR MIR
|
November 16, 2015 |
|
JAMMU DEVELOPMENT AUTHORITY Vs. AWTAR SINGH AND ORS.
|
April 21, 2015 |
|
JAMMU DEVELOPMENT AUTHORITY AND ORS. Vs. SHANTI SAROOP GUPTA AND ORS.
|
March 19, 2015 |
|
JAN MOHAMMAD DAR Vs. STATE OF JK AND OTHERS
|
April 13, 2015 |
|
JANKI BAI AND ORS. Vs. LEELA CHOUDHARY AND ORS.
|
April 15, 2015 |
|
JASCO CARRIERS Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
February 19, 2015 |
|
JATINDER KOUR Vs. SHARAN PAL SINGH
|
November 19, 2015 |
|
JATINDER PAL SINGH Vs. STATE OF JAMMU AND KASHMIR
|
November 17, 2015 |
|
JAVAID AHMAD NAJAR Vs. STATE AND ORS.
|
September 24, 2015 |
|
JAVID SALEEM Vs. STATE OF J&K AND ORS.
|
December 11, 2015 |
|
JEHLUM EXPORTERS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
November 4, 2015 |
|
JEHLUM EXPORTERS PVT. LTD. Vs. ORIENTAL INSURANCE CO. & ORS.
|
August 13, 2015 |
|
JITENDRA KUMAR SINGH Vs. UNION OF INDIA & ORS.
|
September 30, 2015 |
|
JOGINDER SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
April 7, 2015 |
|
JYOTI MALHOTRA Vs. STATE AND ORS.
|
February 20, 2015 |
|
K.K. VERMA Vs. STATE AND ORS.
|
September 2, 2015 |
|
KABINDRA PRASAD SINGH Vs. UNION OF INDIA AND ORS.
|
November 21, 2015 |
|
KAMLA DEVI Vs. STATE & ORS.
|
November 24, 2015 |
|
KANAV KHAJURIA AND ORS. Vs. STATE OF J&K AND ORS.
|
May 22, 2015 |
|
KANYA LAL & ORS. Vs. MOHD. ASHRAF MIR & ORS.
|
December 7, 2015 |
|
KAPIL DHAR Vs. STATE
|
December 11, 2015 |
|
KARAM CHAND Vs. BILLU & ORS.
|
December 10, 2015 |
|
KARNAIL SINGH Vs. IQBAL KHANDAY & ANR.
|
December 18, 2015 |
|
KARNAIL SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
December 30, 2015 |
|
KARTAR SINGH Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
April 9, 2015 |
|
KARTAR SINGH AND ORS. Vs. STATE AND ORS.
|
July 28, 2015 |
|
KARWANI ISLAMI Vs. STATE OF JAMMU & KASHMIR AND ORS.
|
October 27, 2015 |
|
KASHMIR TIBIA COLLEGE Vs. UNION OF INDIA AND ORS.
|
July 1, 2015 |
|
KAUSAR JAN Vs. STATE
|
March 19, 2015 |
|
KHURSHEED AHMAD BHAT Vs. SHABNUM ARA
|
November 4, 2015 |
|
KHURSHID ANWAR SHAH Vs. STATE OF J&K & ORS.
|
September 28, 2015 |
|
KHUSHDIL AIJAZ Vs. J&K BOPEE AND ORS.
|
September 17, 2015 |
|
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. Vs. J & K STATE CONSUMER DISPUTES REDRESSAL COMMISSION, JAMMU AND ORS.
|
July 27, 2015 |
|
KRISHAN LAL Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
KRISHAN LAL & ORS. Vs. STATE OF J&K & ORS.
|
November 19, 2015 |
|
KULDIP RAJ GUPTA Vs. YOG RAJ
|
August 25, 2015 |
|
KULSOOMA QAYOOM & ANR. Vs. RIYAZ AHMED HAJAM & ORS.
|
August 5, 2015 |
|
KULWANT SINGH Vs. STATE OF J &K & ORS
|
August 5, 2015 |
|
KUSUM BALA Vs. STATE & ORS.
|
September 24, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. D.K. BUTIYAL
|
April 21, 2015 |
|
M.N. KHAN (PROF.) (DR.) AND ORS. Vs. STATE OF J&K AND ORS.
|
November 30, 2015 |
|
M/S QUARRY CONSTRUCTION ASSOCIATION Vs. STATE OF J&K & ORS.
|
September 4, 2015 |
|
MADAN GOPAL Vs. STATE & ORS.
|
November 20, 2015 |
|
MADAN LAL Vs. SUDESH SHARMA (DR.), SR. ORTHO SURGEON, ASSOCIATE PROFESSOR & HOU, GMC JAMMU
|
July 7, 2015 |
|
MADAN LAL RAHMOTRA AND ORS. Vs. STATE OF J&K AND ORS.
|
March 19, 2015 |
|
MAJID YAQOOB DAR & ORS. Vs. STATE OF J&K & ORS.
|
September 3, 2015 |
|
MAN SINGH Vs. STATE AND ORS.
|
July 21, 2015 |
|
MANAGING DIRECTOR J&K HANDICRAFTS (SALES AND EXPORT) CORPORATION/HEAD OFFICER AT SRINAGAR & ORS. Vs. PRIDEMAN KRISHAN BHAT & ORS.
|
November 18, 2015 |
|
MANZOOR AHMAD BHAT Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
MANZOOR AHMAD SAMOON Vs. STATE OF J&K AND ORS.
|
July 7, 2015 |
|
MANZOOR AHMAD SHIEKH Vs. UNION OF INDIA AND ORS.
|
June 1, 2015 |
|
MARIYA HABIB Vs. STATE AND ORS.
|
May 25, 2015 |
|
MASARAT ALAM BHAT Vs. STATE AND ORS.
|
December 29, 2015 |
|
MASRAT ALAM BHAT Vs. STATE OF J&K & ORS.
|
August 21, 2015 |
|
MASTOORI BEGUM (MST.) Vs. UNION OF INDIA & ORS.
|
September 3, 2015 |
|
MEDICARE DIAGNOSTIC IMAGING CENTRE AND ORS. Vs. STATE OF J&K AND ORS.
|
May 19, 2015 |
|
MEHAR CHAND Vs. RATTAN LAL & ANR.
|
March 9, 2015 |
|
MEHMOODA Vs. STATE
|
October 5, 2015 |
|
MEHMOODA QADIR Vs. STATE OF J&K AND ORS.
|
August 3, 2015 |
|
MEHRAJ Vs. STATE OF J&K THROUGH COMMISSIONER/ SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CIVIL SECTT., SRINAGAR/JAMMU
|
September 9, 2015 |
|
MEHRAJ-UD-DIN GANIE AND ORS. Vs. MYMOONA AND ORS.
|
July 3, 2015 |
|
MEHRAJ-UD-DIN YATOO AND ORS. Vs. STATE AND ORS.
|
March 18, 2015 |
|
MEHRAJ-UD-DIN ZARGAR AND ORS. Vs. STATE OF J & K AND ORS.
|
July 1, 2015 |
|
MIR ENGINEERS & BUILDERS Vs. SANJAY DIESELS
|
March 13, 2015 |
|
MIR MUBASHIR SHUJA & ORS. Vs. AB. SAMAD WANI & ORS.
|
November 3, 2015 |
|
MIR NASSAR Vs. J&K STATE FINANCIAL COMM. AND ORS.
|
October 13, 2015 |
|
MIR NASSAR ULLAH AND ANR. Vs. J&K SFC AND ORS.
|
December 14, 2015 |
|
MIR REHMAT Vs. STATE AND OTHERS
|
August 11, 2015 |
|
MIR SONS CONSTRUCTION Vs. STATE OF J&K AND ORS.
|
April 17, 2015 |
|
MISRA BANO Vs. STATE OF J&K AND ORS.
|
May 29, 2015 |
|
MISRA BIBI Vs. MOHD. HUSSAIN MALIK & ORS.
|
November 16, 2015 |
|
MODI RUBBER LTD. AND ORS. Vs. STATE TYRES SHOP AND ORS.
|
January 3, 2015 |
|
MOHAMAMD AMIN WANI AND ORS. Vs. STATE AND ORS.
|
June 10, 2015 |
|
MOHAMMAD AMIN PARRAY Vs. STATE AND ORS.
|
March 12, 2015 |
|
MOHAMMAD ARIF LONE Vs. STATE OF J&K AND ORS.
|
August 13, 2015 |
|
MOHAMMAD ASHRAF BUKHARI AND ANOTHER Vs. SHAFAT HUSSAIN QUADIMI AND OTHERS
|
March 17, 2015 |
|
MOHAMMAD FAHEEM NAQSHBANDI Vs. STATE AND ORS.
|
July 10, 2015 |
|
MOHAMMAD HUSSAIN AND ORS. Vs. STATE OF JK AND ORS.
|
July 3, 2015 |
|
MOHAMMAD HUSSAIN MOHAND Vs. STATE OF J&K AND ORS.
|
June 8, 2015 |
|
MOHAMMAD INAM ZAROO Vs. STATE OF J&K AND ORS.
|
July 28, 2015 |
|
MOHAMMAD IQBAL BADHAMA Vs. STATE OF J&K AND ORS.
|
November 16, 2015 |
|
MOHAMMAD IQBAL VAKIL Vs. REGISTRAR PRINCIPAL DISTRICT JUDGE
|
June 11, 2015 |
|
MOHAMMAD MAQBOOL BHAT Vs. STATE OF J&K AND ORS.
|
July 27, 2015 |
|
MOHAMMAD MAQBOOL MALLA AND ORS. Vs. STATE AND ORS.
|
May 18, 2015 |
|
MOHAMMAD NASIR LAHERWAL Vs. SAADAT MAND DURANI ORDER SHEET
|
March 4, 2015 |
|
MOHAMMAD RAFIQ LONE Vs. STATE OF J.K. AND OTHERS
|
March 5, 2015 |
|
MOHAMMAD SHAFI KHAN Vs. STATE AND ORS.
|
July 14, 2015 |
|
MOHAMMAD SHAFI KHAN Vs. STATE AND ORS.
|
November 4, 2015 |
|
MOHAMMAD SULTAN SOFI Vs. STATE OF JK AND ORS.
|
July 10, 2015 |
|
MOHD RASHID Vs. STATE OF J&K
|
November 5, 2015 |
|
MOHD. AKBAR NAJAR Vs. STATE OF J&K
|
August 25, 2015 |
|
MOHD. AMIN BHAT Vs. STATE & ORS.
|
September 10, 2015 |
|
MOHD. AROOF KHAN AND ANR. Vs. STATE AND ORS.
|
October 1, 2015 |
|
MOHD. DIN Vs. STATE OF J&K
|
December 10, 2015 |
|
MOHD. HUSSAIN Vs. STATE OF J&K &1 ORS.
|
December 18, 2015 |
|
MOHD. IQBAL Vs. STATE AND ORS.
|
December 31, 2015 |
|
MOHD. IQBAL KHAN Vs. STATE OF J&K
|
April 10, 2015 |
|
MOHD. MAQBOOL BHAT Vs. RAFIQA AND ORS.
|
November 18, 2015 |
|
MOHD. NASEEM BHAT Vs. BILQUEES AKHTER & ANR.
|
December 28, 2015 |
|
MOHD. QASIM Vs. STATE OF J&K AND ORS.
|
December 3, 2015 |
|
MOHD. RAJAB DAR Vs. GH. MOHAMMAD DAR
|
September 2, 2015 |
|
MOHINDER NATH Vs. STATE AND ORS.
|
February 9, 2015 |
|
MOHINDER SINGH Vs. UNION OF INDIA AND ORS.
|
December 18, 2015 |
|
MOTI LAL BHAT Vs. UNION OF INDIA AND OTHERS
|
December 7, 2015 |
|
MST SAKEENA Vs. MOHAMMAD HUSSAIN SHEIKH AND ANOTHER
|
December 11, 2015 |
|
MST. SARA Vs. STATE OF JAMMU AND KASHMIR
|
December 7, 2015 |
|
MUBARAK AHMAD SHAH Vs. STATE AND ORS.
|
April 3, 2015 |
|
MUBEENA HASSAN Vs. STATE OF J&K AND ORS.
|
August 19, 2015 |
|
MUHAMMAD FAISAL QURESHI Vs. STATE OF JAMMU AND KASHMIR
|
November 30, 2015 |
|
MUKERJEET SHARMA AND ORS. Vs. STATE AND ORS.
|
July 6, 2015 |
|
MUKHTAR AHMAD LONE Vs. STATE OF J&K AND ORS.
|
May 28, 2015 |
|
MUNAWARA SULTANA Vs. STATE OF J&K AND ORS.
|
May 6, 2015 |
|
MUNEER HUSSAIN Vs. UNION OF INDIA & ORS.
|
November 20, 2015 |
|
MUNEERA BEGUM Vs. STATE AND ORS.
|
December 30, 2015 |
|
MUNIR HUSSAIN AND ORS. Vs. STATE AND ORS.
|
March 12, 2015 |
|
MUSHTAQ AHMAD MALIK Vs. STATE AND ORS.
|
August 12, 2015 |
|
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU AND KASHMIR
|
August 20, 2015 |
|
MUSHTAQ AHMED MIR Vs. STATE OF J & K AND ORS.
|
June 2, 2015 |
|
MUZAFFAR AHMAD BHAT Vs. YOUSUF BEIGH AND ORS.
|
August 21, 2015 |
|
MUZAFFAR AHMAD SHAH AND ORS. Vs. STATE OF J&K AND ORS.
|
March 10, 2015 |
|
MUZAFFAR RASOOL MIR AND ORS. Vs. STATE AND ORS.
|
March 31, 2015 |
|
NAHIDA SHAHEEN Vs. STATE OF J&K AND ORS.
|
August 31, 2015 |
|
NAKHSHAB FAROOQ & ORS. Vs. STATE OF J&K & ORS.
|
February 19, 2015 |
|
NALAM NAGESHWARA RAO & CO. AND ORS. Vs. FUNGICIDES INDIA LTD.
|
May 6, 2015 |
|
NAND KISHORE SHARMA AND ORS. Vs. MARIA BURNADETTEE COLLINGASM
|
December 30, 2015 |
|
NARAYAN DASS Vs. RADHA SWAMI SATSANG BEAS
|
January 3, 2015 |
|
NARESH KUMAR Vs. STATE OF J&K & ORS.
|
November 17, 2015 |
|
NARESH KUMAR Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
NARINDER SINGH AND ANOTHER Vs. KARTAR CHAND AND OTHERS
|
November 26, 2015 |
|
NARINDER SINGH JAMWAL Vs. UNION OF INDIA AND ORS.
|
December 31, 2015 |
|
NASEEM AKHTAR Vs. STATE & ORS.
|
December 1, 2015 |
|
NASEER AHMAD DAR AND ANOTHER Vs. STATE OF J.K. AND OTHERS
|
February 25, 2015 |
|
NASEER AHMAD WANI AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
|
August 13, 2015 |
|
NASEER NAIK Vs. UNION OF INDIA AND ORS.
|
March 16, 2015 |
|
NASEER-UL-HAQ KHAN Vs. STATE AND ORS.
|
April 16, 2015 |
|
NASIR AHMAD RATHER Vs. NIIT AND ORS.
|
February 6, 2015 |
|
NATH RAM Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
April 17, 2015 |
|
NATIONAL COOPERATIVE DAIRY FEDERATION OF INDIA LTD. Vs. STATE OF J & K
|
April 30, 2015 |
|
NATIONAL HYDROELECTRIC POWER CORPN. LTD. Vs. SHRI KISHORE KUMAR
|
November 18, 2015 |
|
NATIONAL INSURANCE CO . LTD . Vs. DALEEP SINGH & ORS.
|
July 28, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. LAL MUNNI DEVI AND ORS.
|
March 30, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. DEVIJENDER VAID AND ORS.
|
February 9, 2015 |
|
NATIONAL INSURANCE COMPANY DIVISIONAL OFFICE SRINAGAR THROUGH ITS DIVISIONAL MANAGER Vs. MST. KHATIJI WD/O GH. NABI SOFI & ORS.
|
May 15, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAFIQ-UR-REHMAN NENGROO AND ORS.
|
May 18, 2015 |
|
NAZAR MOHAMMAD CHAMMAN Vs. COMMISSIONER/SECRETARY TO GOVERNMENT HOME DEPARTME
|
May 29, 2015 |
|
NAZIR AHMA GOJAR AND ORS. Vs. NIZAM-UD/DIN GOJAR AND ORS.
|
July 24, 2015 |
|
NAZIR AHMAD BAROO AND ORS. Vs. STATE OF J&K AND ORS.
|
May 29, 2015 |
|
NAZIR AHMAD DAR Vs. STATE AND ORS.
|
August 13, 2015 |
|
NAZIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
|
October 9, 2015 |
|
NAZIR AHMAD MIR & ORS. Vs. ASIF NAZIR MIR
|
September 30, 2015 |
|
NAZIR AHMAD YATOO AND ORS. Vs. STATE OF J&K AND ORS.
|
July 2, 2015 |
|
NAZIYA ASLAM AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
|
May 28, 2015 |
|
NEK MOHD. AND ORS. Vs. STATE OF J. & K.
|
March 13, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. VINAY KUMAR AND ORS.
|
August 26, 2015 |
|
NEW INDIA ASSURANCE COMPANY Vs. MOHD. AKRAM BHAT
|
June 1, 2015 |
|
NIGHAT ARA AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
May 7, 2015 |
|
NIMRATA KUMARI Vs. AJAY KUMAR
|
February 23, 2015 |
|
NISHA SARAF Vs. ANIL RAZDAN AND ORS.
|
April 27, 2015 |
|
NUSRAT JAN AND ORS. Vs. STATE OF J&K AND ORS.
|
September 17, 2015 |
|
NUZHAT NASREEN Vs. STATE OF J&K AND ORS.
|
June 1, 2015 |
|
OFFICER COMMANDING BEACON AND ORS Vs. KHATEEJA BEGUM & ORS
|
December 17, 2015 |
|
OM PARKASH Vs. THAKUR BHAN SINGH AND ORS.
|
July 22, 2015 |
|
OM PARKASH DHINGRA Vs. STATE THROUGH CBI
|
September 24, 2015 |
|
ORIENTAL INSURANCE CO . LTD . Vs. PARMOT KUMAR & ORS.
|
December 31, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. AMINA BEGUM AND ORS.
|
April 23, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. SAFA-UL-GANAI AND ORS.
|
July 2, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV DEVI AND ORS.
|
November 18, 2015 |
|
OWAIS MEHMOOD Vs. STATE AND ORS.
|
July 3, 2015 |
|
P.P. KAUL Vs. STATE OF J&K & ORS.
|
November 20, 2015 |
|
PANKAJ SHARMA Vs. STATE & ORS.
|
September 21, 2015 |
|
PARAS GUPTA Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
|
PARBHAT SINGH Vs. STATE AND ORS.
|
May 22, 2015 |
|
PARDEEP ELECTRICALS & BUILDERS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 29, 2015 |
|
PARENTS BODY Vs. SHALIN KABRA
|
July 30, 2015 |
|
PARENTS BODY AND ORS. Vs. STATE OF JAMMU & KASHMIR AND ORS.
|
June 1, 2015 |
|
PARIMOKSH SETH Vs. STATE OF J&K AND ORS.
|
April 21, 2015 |
|
PARIMOKSH SETH AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
October 16, 2015 |
|
PARKASH CHAND Vs. BALBIR SINGH
|
March 26, 2015 |
|
PARSHOTAM LAL & ANR. Vs. STATE OF J&K & ORS.
|
November 16, 2015 |
|
PARVAIZ AHMAD DAR Vs. STATE OF J&K AND ORS.
|
September 28, 2015 |
|
PAWAN NEHRU & ORS. Vs. STATE & ORS.
|
December 1, 2015 |
|
PAYAR SINGH Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
PIR PANCHAL TRADERS AND ORS. Vs. STATE OF J&K AND ORS.
|
March 30, 2015 |
|
PREM SINGH Vs. STATE OF J&K AND ORS.
|
June 11, 2015 |
|
PRITI GUPTA AND ORS. Vs. STATE AND ORS.
|
February 5, 2015 |
|
PROF. ARCHANA KESAR Vs. UNIVERSITY OF JAMMU
|
July 31, 2015 |
|
PUNEET SHARMA Vs. STATE
|
December 30, 2015 |
|
PURAN CHAND Vs. DISTRICT ELECTION OFFICER AND ORS.
|
April 9, 2015 |
|
R.B. JODHAMAL AND CO. LTD. AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
December 29, 2015 |
|
RAFIQ AHMAD MIR Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
RAHID REHMAN Vs. STATE OF J&K & ANR.
|
December 31, 2015 |
|
RAHIM AND ORS. Vs. STATE OF J&K
|
April 23, 2015 |
|
RAIZ AHMED Vs. STATE
|
July 9, 2015 |
|
RAJ KUMAR DUBEY Vs. ANIL KUMAR DUBEY AND ORS.
|
February 24, 2015 |
|
RAJ KUMAR SANGRA Vs. STATE OF J&K AND ORS.
|
February 13, 2015 |
|
RAJESH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 4, 2015 |
|
RAJESH KUMAR Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
RAJESH KUMAR ABROL AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
March 4, 2015 |
|
RAJESH MAGOTRA Vs. NALINI SHARMA AND ORS.
|
April 9, 2015 |
|
RAJESHWAR SHARMA & ORS. Vs. NEW INSURANCE CO. LTD. & ORS.
|
March 31, 2015 |
|
RAJINDER KUMAR Vs. STATE
|
May 8, 2015 |
|
RAKESH KUMAR Vs. STATE AND ORS.
|
January 3, 2015 |
|
RAKESH KUMAR AND CO. Vs. U.O.I. AND ORS.
|
June 1, 2015 |
|
RAM LAKHAN Vs. FOOD CORPORATION OF INDIA AND ORS.
|
December 11, 2015 |
|
RAMESH CHAND KATHURIA AND ORS. Vs. TRIKUTA CHEMICALS PRIVATE LTD. AND ORS.
|
March 31, 2015 |
|
RAMESH TIWARI Vs. UNION OF INDIA & ANR.
|
March 24, 2015 |
|
RAMZAN Vs. STATE OF J&K AND ORS.
|
May 1, 2015 |
|
RANJIT SINGH Vs. STATE OF J&K & ORS.
|
September 4, 2015 |
|
RASHMI METALIKS LIMITED Vs. STATE OF J&K AND ORS.
|
April 7, 2015 |
|
RAVINDER KOUR AND ORS. Vs. STATE OF J&K AND ORS.
|
April 28, 2015 |
|
RAVINDER KOUR AND ORS. Vs. STATE AND ORS.
|
September 1, 2015 |
|
REEHANA ASHAI Vs. STATE AND ORS.
|
July 27, 2015 |
|
REGIONAL PASSPORT OFFICER Vs. GULAB JANI
|
December 7, 2015 |
|
REHIL SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
December 22, 2015 |
|
REHMAN DAR Vs. DISTRICT MAGISTRATE AND ORS.
|
February 19, 2015 |
|
REYAZ AHMAD KHAN Vs. STATE OF J&K & ORS.
|
September 29, 2015 |
|
REYAZ AHMAD UNTOO Vs. STATE AND ORS.
|
January 1, 2015 |
|
RIFAT JABEEN Vs. UNION OF INDIA & ORS.
|
September 8, 2015 |
|
RINKASH SINGH RAKWAL Vs. ADD. DISTT. JUDGE, MATRIMONIAL CASES, JAMMU & ANR.
|
November 23, 2015 |
|
RIYAZ AHMAD GANAIE Vs. TABASSUM SAYEED
|
March 10, 2015 |
|
RIYAZ AHMAD NAJAR Vs. J&K BOARD FOR MUSLIM AND ORS.
|
March 26, 2015 |
|
RIYAZ AHMAD THOKAR Vs. STATE OF J&K AND ORS.
|
July 7, 2015 |
|
ROHIT GUPTA AND ORS. Vs. AJAY KUMAR AND ORS.
|
December 31, 2015 |
|
ROHIT KUMAR SHARMA Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
ROMAL SINGH Vs. STATE OF J&K
|
September 4, 2015 |
|
ROTARY BHAWAN SOCIETY, JAMMU Vs. SUNIL GUPTA AND ORS.
|
November 26, 2015 |
|
ROUF AHMED AND ORS. Vs. STATE OF J&K AND ORS.
|
February 9, 2015 |
|
ROZY AKHTER Vs. STATE OF J&K & ORS.
|
September 8, 2015 |
|
S. SWARN SINGH Vs. STATE OF J&K AND ORS.
|
October 16, 2015 |
|
S.K. BHALLA (PROF.) Vs. STATE & ORS.
|
November 20, 2015 |
|
S.K.I.M.S Vs. SYED AMIN TABISH (DR.) AND ORS.
|
February 26, 2015 |
|
SABHA FAROOQ PANDIT AND ORS. Vs. STATE OF J&K AND ORS.
|
December 18, 2015 |
|
SABZAR AHMAD Vs. STATE OF J&K AND ORS.
|
October 5, 2015 |
|
SABZAR AHMAD WANI Vs. STATE AND ORS.
|
April 2, 2015 |
|
SADAT NAZIR Vs. STATE OF J & K AND ORS.
|
June 10, 2015 |
|
SAIF-DU-DIN SHANGLOO AND ORS. Vs. IQBAL KHANDAY AND ORS.
|
February 20, 2015 |
|
SAJA BEGUM Vs. STATE OF J&K AND ORS.
|
August 25, 2015 |
|
SALEEMA (MST.) AND ORS. Vs. MOHD. AMIN AND ORS.
|
November 30, 2015 |
|
SAMAIRA CHOUDHARY Vs. JAVED IQBAL AND ORS.
|
September 24, 2015 |
|
SANDEED SHARMA AND ORS. Vs. STATE OF J&K AND ORS.
|
December 14, 2015 |
|
SANDEEP ROHMETRA Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
SANJAY DIESELS Vs. MIR ENGINEER & BUILDERS
|
February 25, 2015 |
|
SANJAY KUMAR GUPTA Vs. STATE OF J & K
|
April 23, 2015 |
|
SANJAY TICKOO AND ORS. Vs. ANIL GOSWAMI
|
May 12, 2015 |
|
SANJEEV KHAJURIA Vs. RAVINDER SINGH PATHANIA
|
July 28, 2015 |
|
SANJEEV KUMAR GUPTA Vs. BRIJ MOHAN SAWHNEY
|
July 6, 2015 |
|
SANJIB KUMAR AND ORS. Vs. STATE AND ORS.
|
February 6, 2015 |
|
SARA (MST) & ORS. Vs. ALI MOHAMMAD BHAT & ORS.
|
July 7, 2015 |
|
SARTAJ AHMAD DAR AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
|
August 11, 2015 |
|
SATESH CHANDER KUTHIALA AND ORS. Vs. STATE OF JK AND ORS.
|
August 7, 2015 |
|
SATPAL SETHI & ORS. Vs. STATE OF J&K & ORS.
|
November 30, 2015 |
|
SATYA DEVI Vs. STATE OF J&K AND ORS.
|
December 7, 2015 |
|
SATYA PAUL SHARMA AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED (A GOVERNMENT OF INDIA ENTERPRISE) AND ORS.
|
March 13, 2015 |
|
SAVITA GUPTA & ANR. Vs. SARITA CHOUHAN, COMMISSIONER/SECRETARY & ANR.
|
September 28, 2015 |
|
SHABANA KHAN (DR.) Vs. STATE OF J&K AND ORS.
|
September 14, 2015 |
|
SHABER AYAZ AND ORS. Vs. STATE AND ORS.
|
August 13, 2015 |
|
SHABIR AHMAD DAR (DR.) Vs. STATE OF J&K AND ORS.
|
December 11, 2015 |
|
SHABIR AHMAD KANT Vs. RIFAT JABEEN
|
April 3, 2015 |
|
SHABIR AHMAD KHAN & ORS. Vs. STATE OF J&K AND ORS.
|
October 6, 2015 |
|
SHABIR TEELI Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
July 2, 2015 |
|
SHAFAT AHMAD KHAN & ORS. Vs. STATE & ORS.
|
December 7, 2015 |
|
SHAFAYAT AKHTER Vs. STATE AND OTHERS
|
December 31, 2015 |
|
SHAFQAT AHMAD BEIGH AND ORS. Vs. STATE OF J&K AND ORS.
|
May 6, 2015 |
|
SHAHEENA BASHIR Vs. J & K SERVICE SELECTION BOARD AND ORS.
|
June 8, 2015 |
|
SHAKEEL AHMAD DAR Vs. STATE OF J&K & ORS.
|
October 16, 2015 |
|
SHAKUNTLA SINGH Vs. U.O.I. AND ORS.
|
March 18, 2015 |
|
SHALIMAR ENGINEERING PVT. LTD. & ORS. Vs. STATE OF J&K & ORS.
|
September 8, 2015 |
|
SHAMIM AHMAD GANAI Vs. STATE AND ORS.
|
February 4, 2015 |
|
SHAMIMA Vs. STATE AND ORS.
|
March 11, 2015 |
|
SHAMSHER SINGH & ORS. Vs. STATE & ORS.
|
December 31, 2015 |
|
SHAZIYA YOUSUF Vs. STATE OF J&K AND ORS.
|
May 28, 2015 |
|
SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES SOURA AND ORS. Vs. MUSHTAQ AHMAD LAWAY AND ORS.
|
October 15, 2015 |
|
SHIV SHANKER SHARMA Vs. STATE OF J&K AND ORS.
|
April 7, 2015 |
|
SHIVALLY SHARMA AND ORS. Vs. STATE OF J&K AND ORS.
|
April 28, 2015 |
|
SHRAVANI SAREEN Vs. UNIVERSITY OF JAMMU AND ORS.
|
February 6, 2015 |
|
SOHAN LAL Vs. STATE OF J&K & ORS.
|
November 27, 2015 |
|
SOPORE TRANSPORT WORKERS Vs. STATE OF J&K AND ORS.
|
March 13, 2015 |
|
SOVIA ANAND Vs. STATE & ORS.
|
October 29, 2015 |
|
SRINAGAR MUNICIPAL CORPORATION Vs. BASHIR AHMAD THOKAR AND ORS.
|
September 28, 2015 |
|
STATE Vs. RATTAN SINGH & ANR.
|
October 30, 2015 |
|
STATE Vs. RAJA REHBAR
|
October 28, 2015 |
|
STATE Vs. SEWA RAM
|
November 4, 2015 |
|
STATE Vs. ASHOK KUMAR
|
November 4, 2015 |
|
STATE Vs. SUBASH SINGH
|
April 23, 2015 |
|
STATE Vs. ASGER KABIR
|
February 24, 2015 |
|
STATE & ORS. Vs. NARESH KUMAR
|
December 15, 2015 |
|
STATE AND ORS. Vs. VEENA DEVI AND ANR.
|
October 27, 2015 |
|
STATE BANK OF INDIA Vs. DIN SHEIKH
|
February 9, 2015 |
|
STATE OF J & K Vs. MUZAFFAR AHMAD KHAN
|
August 17, 2015 |
|
STATE OF J & K Vs. T. GYALPO
|
August 24, 2015 |
|
STATE OF J & K AND ORS. Vs. AKBAR WANI AND ORS.
|
July 27, 2015 |
|
STATE OF J & K AND ORS. Vs. PARKASHO DEVI AND ORS.
|
March 26, 2015 |
|
STATE OF J AND K Vs. NARAYAN DASS AND ORS.
|
February 12, 2015 |
|
STATE OF J AND K Vs. SUBASH CHANDER
|
March 2, 2015 |
|
STATE OF J AND K Vs. NISHA MAGOTRA
|
September 3, 2015 |
|
STATE OF J&K Vs. ZULFAKAR AHMAD
|
March 11, 2015 |
|
STATE OF J&K Vs. GURMEET SINGH
|
December 10, 2015 |
|
STATE OF J&K Vs. MOHAMMAD MAQBOOL WANI
|
October 8, 2015 |
|
STATE OF J&K Vs. SURAM SINGH AND ORS.
|
February 27, 2015 |
|
STATE OF J&K Vs. ALI MOHAMMAD BAIGH AND ORS.
|
May 15, 2015 |
|
STATE OF J&K Vs. NAZIR AHMAD GANAI AND ORS.
|
May 29, 2015 |
|
STATE OF J&K Vs. AIJAZ AHAMAD BHAT AND ORS.
|
May 29, 2015 |
|
STATE OF J&K Vs. ADIL CONSTRUCTION CO.
|
December 9, 2015 |
|
STATE OF J&K Vs. JANAK SINGH AND ORS.
|
December 22, 2015 |
|
STATE OF J&K Vs. MOHINDER SINGH
|
December 22, 2015 |
|
STATE OF J&K & ORS. Vs. NIAZ AHMED & ORS.
|
February 25, 2015 |
|
STATE OF J&K & ORS. Vs. GH. AHMAD RESHI & ORS.
|
August 6, 2015 |
|
STATE OF J&K & ORS. Vs. PEER BASHIR AHMAD
|
October 28, 2015 |
|
STATE OF J&K & ORS. Vs. FAROOQ AHMED MIR & ORS.
|
December 22, 2015 |
|
STATE OF J&K AND ORS. Vs. SONAULLAH DAR AND ORS.
|
September 1, 2015 |
|
STATE OF J&K AND ORS. Vs. IFTIKHAR AHMAD HAKEEM AND ORS.
|
March 10, 2015 |
|
STATE OF J&K AND ORS. Vs. PURAN CHAND
|
May 11, 2015 |
|
STATE OF J&K AND ORS. Vs. MOHAMMAD RAMZAN
|
July 27, 2015 |
|
STATE OF J&K AND ORS. Vs. BIMLA DEVI
|
November 18, 2015 |
|
STATE OF J&K AND ORS. Vs. KAISAR AHMAD GANAI AND ORS.
|
June 1, 2015 |
|
STATE OF J&K AND ORS. Vs. RAMESH LAL
|
August 13, 2015 |
|
STATE OF J&K AND ORS. Vs. POPINDER SINGH
|
August 13, 2015 |
|
STATE OF J&K THROUGH COMMISSIONER/SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT & ORS. Vs. WALI MOHAMMAD MIR
|
August 5, 2015 |
|
STATE OF J&K. Vs. KHURSHEED AHMED
|
March 11, 2015 |
|
STATE OF J. & K. AND ORS. Vs. ABDUL HAMEED MALIK AND ORS.
|
September 11, 2015 |
|
STATE OF J.& K. Vs. IMTIYAZ AHMAD
|
December 11, 2015 |
|
STATE OF JAMMU & KASHMIR AND ORS. Vs. JASPREET KOUR
|
April 6, 2015 |
|
STATE OF JAMMU & KASHMIR AND ORS. Vs. TAJA BEGUM AND ORS.
|
August 19, 2015 |
|
STATE OF JAMMU AND KASHMIR Vs. M/S BESTOFER FOREST CO.
|
October 15, 2015 |
|
STATE OF JAMMU AND KASHMIR AND ORS. Vs. VISHNO DEVI AND ORS.
|
April 16, 2015 |
|
STATE OF JAMMU AND KASHMIR AND ORS. Vs. ZAFEER AHMAD
|
February 24, 2015 |
|
STATE OF JAMMU AND KASHMIR AND ORS. Vs. SUDERSHAN KUMAR KHAJURIA
|
April 8, 2015 |
|
STATE OF JAMMU AND KASHMIR AND ORS. Vs. TARSEM KUMAR ARORA AND ORS.
|
December 17, 2015 |
|
STATE OF JAMMU AND KASHMIR AND ORS. Vs. SAJAD AHMAD DAR
|
July 30, 2015 |
|
STATE OF JANDK AND OTHERS Vs. BRAHAM DEV
|
August 12, 2015 |
|
SUBASH CHAND & ORS. Vs. STATE OF J&K & ORS.
|
May 14, 2015 |
|
SUBASH CHANDER HEER Vs. STATE OF J&K AND ORS.
|
February 26, 2015 |
|
SUBASH CHANDER SHARMA & ORS. Vs. SHILPI MAHAJAN & ORS.
|
December 30, 2015 |
|
SUDERSHAN KUMAR GUPTA Vs. STATE OF J&K
|
August 19, 2015 |
|
SUDERSHAN SINGH JAMWAL Vs. STATE AND ORS.
|
September 1, 2015 |
|
SUDESH KUMAR Vs. AJIT RAJ
|
March 31, 2015 |
|
SUDESH SINGH Vs. STATE OF J&K & ORS.
|
October 30, 2015 |
|
SUMITRA DEVI Vs. RAJINDER SINGH AND ORS.
|
May 29, 2015 |
|
SUMMIA GUL Vs. STATE AND ORS.
|
July 30, 2015 |
|
SUMREEN AMIN SHEIKH Vs. STATE
|
May 25, 2015 |
|
SUNAYANA Vs. J&K SSB AND ORS.
|
July 28, 2015 |
|
SUNIL KUMAR Vs. UNION OF INDIA AND ORS.
|
April 1, 2015 |
|
SUNIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
SUNIT SINGH AND ORS. Vs. STATE OF J&K
|
April 22, 2015 |
|
SUNNY GUPTA AND ORS. Vs. STATE
|
February 23, 2015 |
|
SURAJ PRAKASH Vs. UNION OF INDIA & ORS.
|
October 15, 2015 |
|
SURAM CHAND Vs. STATE OF J&K AND ORS.
|
December 11, 2015 |
|
SURESH KUMAR Vs. STATE OF J & K
|
August 12, 2015 |
|
SURESH MITLA Vs. STATE OF J&K & ORS.
|
December 18, 2015 |
|
SURIYA JABEEN Vs. STATE AND ORS.
|
July 16, 2015 |
|
SUSHIL RISHI Vs. VINOD RISHI AND ORS.
|
February 25, 2015 |
|
SYED GH. NABI KAMILI Vs. J.K.P.C.C. LTD. AND ANR.
|
June 12, 2015 |
|
SYED HILAL AHAMD AND ORS. Vs. STATE OF J & K AND ORS.
|
August 31, 2015 |
|
SYED IQBAL TAHIR GEELANI Vs. STATE OF J&K AND ORS.
|
August 18, 2015 |
|
SYED MUBASHIR AFAQ Vs. STATE OF J & K
|
August 25, 2015 |
|
SYED NAZIA JAN & ANR. Vs. STATE OF J&K & ORS.
|
May 29, 2015 |
|
SYED OWAIS MEHRAJ Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 11, 2015 |
|
SYED SHABIR AHMAD AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
July 22, 2015 |
|
SYED TAHIR GEELANI Vs. STATE OF J&K AND ORS
|
October 14, 2015 |
|
SYED TAHIR IQBAL GEELANI Vs. STATE OF J&K AND ORS.
|
December 28, 2015 |
|
SYEDA BEGUM Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
October 29, 2015 |
|
TAJDAR KHAN Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
TAJDAR KHAN Vs. UNION OF INDIA & ORS.
|
June 1, 2015 |
|
TANVEER AHMAD AND ORS. Vs. J&K STATE DISPUTES AND ORS.
|
August 19, 2015 |
|
TANVEER AHMAD LONE Vs. INDIAN OIL CORP. LTD. AND ORS.
|
August 10, 2015 |
|
TARA CHAND Vs. DEEPAK AND ORS.
|
February 27, 2015 |
|
TARIQ AHMED KAKROO Vs. STATE AND ORS.
|
July 22, 2015 |
|
TARSEM LAL Vs. STATE
|
February 5, 2015 |
|
TARSEM SINGH & ORS. Vs. STATE THROUGH P/S. KATHUA
|
December 9, 2015 |
|
UNION OF INDIA Vs. PRITHVI SINGH
|
December 15, 2015 |
|
UNION OF INDIA Vs. KISHORI LAL
|
November 18, 2015 |
|
UNION OF INDIA Vs. AB. AZEEZ & ORS.
|
December 1, 2015 |
|
UNION OF INDIA Vs. JIA LAL
|
April 9, 2015 |
|
UNION OF INDIA Vs. SHAMMI KUMAR AND ORS.
|
April 8, 2015 |
|
UNION OF INDIA Vs. VIRPAL SINGH
|
August 12, 2015 |
|
UNION OF INDIA Vs. SATYA PAL SINGH
|
August 25, 2015 |
|
UNION OF INDIA Vs. MANJIT SINGH
|
August 12, 2015 |
|
UNION OF INDIA Vs. ZAKIR HUSSAIN AND ORS.
|
February 6, 2015 |
|
UNION OF INDIA Vs. ANURADHA
|
December 7, 2015 |
|
UNION OF INDIA Vs. CHANO DEVI
|
April 8, 2015 |
|
UNION OF INDIA & ORS. Vs. S. JASWANT SINGH
|
September 8, 2015 |
|
UNION OF INDIA & ORS. Vs. ANIL VYAS
|
December 7, 2015 |
|
UNION OF INDIA AND ANR. Vs. KH. SHAZIA
|
September 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. GODREJ AGROVET LIMITED
|
February 13, 2015 |
|
UNION OF INDIA AND ORS. Vs. BANSI LAL
|
September 9, 2015 |
|
UNION OF INDIA AND ORS. Vs. ABDUL RASHID NENGROO
|
May 20, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAM PYARI
|
March 31, 2015 |
|
UNION OF INDIA AND ORS. Vs. SABIR ALI AND ORS.
|
August 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. AMRIK SINGH
|
March 16, 2015 |
|
UNION OF INDIA AND ORS. Vs. DALEEP KUMAR
|
September 3, 2015 |
|
UNION OF INDIA AND ORS. Vs. CHAIN LAL
|
August 28, 2015 |
|
UNION OF INDIA AND ORS. Vs. FAYAZ AHMAD MIR AND ORS.
|
October 28, 2015 |
|
UNION OF INDIA AND ORS. Vs. CHHAJU RAM
|
March 4, 2015 |
|
UNION OF INDIA AND ORS. Vs. YASH PAL
|
March 12, 2015 |
|
UNION OF INDIA, THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS DEPARTMENT, CGO COMPLEX, LODHI ROAD, NEW DELHI & ORS. Vs. FAROOQ AHMAD MALIK S/O ABDUL GANI MALIK R/O TANJIMULLA CHATTERGUL TEHSIL SHANGUS, DISTRICT ANANTNAG, KASHMIR
|
June 2, 2015 |
|
UNITED INDIA INSURANCE CO . LTD . Vs. SURESH KUMAR & ANR.
|
October 26, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AB. GANI BHAT & ORS.
|
September 30, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ABHA MAHAJAN AND ORS.
|
February 19, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMMAD YOUSUF WANI
|
September 30, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. KARTAR MOTORS AND ORS.
|
March 9, 2015 |
|
UNIVERSITY OF KASHMIR THROUGH REGISTRAR, ACADEMICS Vs. ASHFAQ HUSSAIN S/O BASHIR AHMAD R/O KHREW, PULWAMA
|
May 5, 2015 |
|
USMA JABEEN AND ORS. Vs. STATE AND ORS.
|
June 1, 2015 |
|
V K .SALES & CONSTRUCTION CO. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION & ANR.
|
December 1, 2015 |
|
VAISHNO DEVI AND ORS. Vs. DHARAM PAUL
|
December 28, 2015 |
|
VIJAY SHARMA Vs. STATE OF J&K AND ORS.
|
April 16, 2015 |
|
VIKAS DHAWAN Vs. STATE OF J&K AND ORS.
|
January 3, 2015 |
|
VINOD CHATTER AND ORS. Vs. STATE OF J&K AND ORS.
|
March 25, 2015 |
|
WALI MOHAMMAD BHAT Vs. GH. NABI GANAIE AND ORS.
|
June 12, 2015 |
|
WAQAR AHMAD WANI Vs. UNION OF INDIA AND ORS.
|
May 13, 2015 |
|
Y.V. SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 1, 2015 |
|
YAR MOHD. KHAN Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
|
YASEEN TELI Vs. SAJAD AHMAD AND ORS.
|
February 19, 2015 |
|
YASH PAUL Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
YASHPAL SINGH Vs. STATE AND ORS.
|
July 24, 2015 |
|
YASMEEN KHAN Vs. STATE OF J&K AND ORS
|
November 18, 2015 |
|
YASMEENA YOUSUF Vs. STATE & ORS
|
April 21, 2015 |
|
YESHJEET SINGH Vs. STATE OF J&K
|
November 20, 2015 |
|
YOGDI SINGH Vs. STATE OF J.&K. AND ORS.
|
March 26, 2015 |
|
YOUSUF WANI Vs. STATE OF J&K AND ORS.
|
March 11, 2015 |
|
ZAHIDA PARVEEN Vs. STATE OF J & K AND ORS.
|
October 5, 2015 |
|
ZAHOOR AHMAD SHAH WATALI & ORS. Vs. STATE & ORS.
|
November 4, 2015 |
|
ZAMINDARS OF VILLAGE HABLISH Vs. FINANCIAL COMMISSIONER AND ORS.
|
November 4, 2015 |