A CITIZEN Vs. STATE OF J&K
|
January 30, 2014 |
A CITIZEN Vs. STATE OF J&K
|
April 1, 2014 |
AARTI GUPTA Vs. STATE
|
July 10, 2014 |
AB. GANI BHAT Vs. CHIEF ELECTION COMMISSIONER AND ORS.
|
December 12, 2014 |
AB. HAMID BHAT Vs. STATE OF J&K
|
November 27, 2014 |
AB. MAJID Vs. STATE OF J&K
|
May 20, 2014 |
AB. QAYOOM Vs. STATE OF J. & K.
|
February 26, 2014 |
AB. RASHID WANI AND ORS. Vs. STATE OF J&K AND ORS.
|
September 5, 2014 |
AB. RAZAK SHAH AND ORS. Vs. MIR AKBAR KHAN AND ORS.
|
August 27, 2014 |
AB. REHMAN MANROO Vs. STATE
|
March 3, 2014 |
AB.SAMAD ZULLAH Vs. UNION OF INDIA
|
April 11, 2014 |
ABDUL MAJID BHAT Vs. M.D. HOTEL CORPORATION OF INDIA AND ORS.
|
October 31, 2014 |
ABDUL RASHID SOFI Vs. STATE
|
July 15, 2014 |
ABDULLA BABA Vs. STATE OF J&K
|
February 20, 2014 |
ABDULLAH SHAH Vs. AMIN SHAH AND ORS.
|
August 14, 2014 |
ACE ENGG. CO Vs. NATIONAL HYDROELECTRIC PROJECT CORPN. LTD
|
March 27, 2014 |
ADIL BASHIR Vs. STATE OF J&K
|
June 5, 2014 |
AFZAL KHAN Vs. NAZIR AHMAD MIR
|
April 25, 2014 |
AHMAD BHAT AND ORS. Vs. ABDULLAH DAR AND ORS.
|
June 30, 2014 |
AHMAD WANI Vs. GULZAR AHMAD GUROO
|
June 13, 2014 |
AIJAZ AHMAD AHANGAR Vs. STATE OF J&K AND ORS.
|
December 31, 2014 |
AISHA Vs. SALEEMA BANO AND ORS.
|
August 20, 2014 |
AKHTAR RASHID MIR AND ORS. Vs. STATE AND ORS.
|
October 28, 2014 |
AKSHAY TIKOO Vs. MATA VAISHNO DEVI UNIVERSITY
|
February 24, 2014 |
ALI MOHD. RAWAT Vs. STATE OF J&K AND ORS.
|
October 31, 2014 |
ALL LPG DEALERS CUM TRANSPORTERS ASSOCIATION Vs. UNION OF INDIA
|
June 13, 2014 |
AMARMEET SINGH Vs. STATE
|
February 11, 2014 |
AMIN MAKHDOOMI Vs. STATE OF J&K
|
March 27, 2014 |
AMIN MIR AND ORS. Vs. STATE OF J&K
|
May 23, 2014 |
AMIT SARAF Vs. SKUAST
|
April 4, 2014 |
AMJID CHUGTAI Vs. STATE OF J&K
|
January 29, 2014 |
ANCHAL SINGH Vs. STATE OF J & K
|
June 11, 2014 |
ANIL KUMAR PRABHAKAR Vs. STATE OF J&K
|
July 8, 2014 |
ANIL KUMAR SHARMA Vs. UNION OF INDIA
|
June 30, 2014 |
ANITA VERMA Vs. STATE OF J AND K
|
March 25, 2014 |
ANJU TULI Vs. UNION OF INDIA AND ORS.
|
November 28, 2014 |
ANTAR SINGH Vs. UNITED INDIA INSURANCE CO. LTD
|
March 13, 2014 |
ANWAR HUSSAIN WANI AND ORS. Vs. STATE AND ORS.
|
December 31, 2014 |
ANWAR KHAN Vs. STATE OF J&K AND ORS.
|
December 8, 2014 |
AQUA TRADERS Vs. UNION OF INDIA
|
July 4, 2014 |
ARJUMAND HAMID Vs. JKPSC AND ORS.
|
June 13, 2014 |
ARYAN AVIATION PVT. LTD. Vs. STATE AND ORS.
|
August 8, 2014 |
ASGAR ALI & ANR Vs. STATE OF JK AND OTHERS
|
May 20, 2014 |
ASGAR BHAT Vs. STATE AND ORS.
|
June 4, 2014 |
ASHIQ HUSSAIN WANTH Vs. STATE
|
March 19, 2014 |
ASHOK KUMAR KOUL Vs. FINANCIAL COMMISSIONER
|
March 26, 2014 |
ASHRAF MATTOO Vs. STATE OF J&K AND ORS.
|
December 4, 2014 |
ASHRAF MIR Vs. STATE AND ORS.
|
December 23, 2014 |
ASHUTOSH GUPTA Vs. STATE
|
August 6, 2014 |
ASIF BABA Vs. UNION OF INDIA
|
February 28, 2014 |
ASSOCIATED BUSINESS CORPORATION Vs. STATE OF J. AND K.
|
April 2, 2014 |
ATMAN COLLEGE OF EDUCATION Vs. UNIVERSITY OF JAMMU
|
December 4, 2014 |
ATUL KHAJURIA AND ORS. Vs. STATE AND ORS.
|
August 22, 2014 |
AVINASH KUMAR Vs. UNION OF INDIA
|
April 21, 2014 |
AVTAR KRISHAN DEWANI Vs. ANIL DHAR
|
March 28, 2014 |
AVTAR KRISHAN SHANGLOO Vs. STATE AND ORS.
|
August 29, 2014 |
AYUOB KHAN Vs. MUSHTAQ AHMAD DAR
|
May 20, 2014 |
AZHAN AZIZ Vs. STATE OF J&K AND ORS.
|
September 30, 2014 |
B.R. MANHAS Vs. STATE OF J AND K
|
August 23, 2014 |
BADRI NATH AND ORS. Vs. PARMA NAND AND ORS.
|
November 20, 2014 |
BAGH DAI Vs. STATE OF J&K AND ORS.
|
October 31, 2014 |
BAJAJ ALLIANZ GEN. INSURANCE CO Vs. MUSHTAQ AHMAD KHANDAY
|
May 20, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GHULAM NABI TAK AND ORS.
|
June 30, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MEHVISH JAN AND ORS.
|
July 10, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GHULAM NABI GANAI AND ORS.
|
August 12, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PUSHPA DEVI
|
December 30, 2014 |
BALBIR SINGH Vs. UNION OF INDIA
|
March 19, 2014 |
BALDEV RAJ Vs. J&K SPECIAL TRIBUNAL
|
January 27, 2014 |
BALRAJ BAKSHI Vs. UNION OF INDIA
|
April 3, 2014 |
BALWANT SINGH Vs. UNION OF INDIA AND ORS.
|
December 1, 2014 |
BASHARAT SHAFI Vs. UNIVERSITY OF KASHMIR AND ORS.
|
November 19, 2014 |
BASHIR Vs. STATE
|
April 4, 2014 |
BASHIR AHMAD BAQAL AND ORS. Vs. STATE OF J&K
|
December 11, 2014 |
BASHIR AHMAD GANAI Vs. STATE BANK OF INDIA
|
June 5, 2014 |
BASHIR AHMAD SHAHDHAR Vs. SRINAGAR MUNICIPAL CORP.
|
July 10, 2014 |
BASHIR AHMED WAGAY Vs. STATE OF J&K
|
October 16, 2014 |
BBF INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 7, 2014 |
BHADUR LAL Vs. UNION OF INDIA
|
March 10, 2014 |
BHAJAN SINGH Vs. TEJINDER KOUR AND ORS.
|
November 22, 2014 |
BHARAT KUMAR GUPTA Vs. OM PARKASH
|
February 12, 2014 |
BHARAT SANCHAR NIGAM LTD. Vs. SANCHAR NIGAM EXECUTIVES ASSOCIATION
|
January 31, 2014 |
BHARDWAJ AGENCIES Vs. STATE OF J&K
|
November 11, 2014 |
BHARTIYA COLLEGE OF EDUCATION AND ANOTHER Vs. STATE AND OTHERS
|
March 11, 2014 |
BHAT AND ORS. Vs. STATE OF J&K
|
July 10, 2014 |
BHAVNEET SINGH AND ORS. Vs. STATE AND ORS.
|
March 7, 2014 |
BHOJ SING Vs. UNION OF INDIA
|
March 7, 2014 |
BHUPINDER SINGH Vs. STATE OF J&K AND ORS.
|
December 1, 2014 |
BHUSHAN LAL MAWA Vs. J&K TOURISM DEV. CORP.
|
April 30, 2014 |
BILAL AHMAD DAR Vs. STATE & ORS.
|
June 2, 2014 |
BILAL AHMAD MIR Vs. UNION OF INDIA AND ORS.
|
June 4, 2014 |
BILLO JI BHAGAT Vs. UNION OF INDIA
|
July 10, 2014 |
BILQEES RASHID Vs. STATE OF J&K
|
March 10, 2014 |
BINDU BALA Vs. STATE OF J & K AND ORS.
|
August 7, 2014 |
BIR SINGH AND ORS. Vs. STATE OF J&K
|
October 29, 2014 |
BOARD OF DIRECTORS, JCCB LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
December 17, 2014 |
BUILDING OPERATION CONTROLLING AUTHORITY Vs. SHASHI GOTAM AND ORS.
|
August 29, 2014 |
CHAMAN LAL Vs. INDIAN OIL CORPORATION LTD.
|
August 6, 2014 |
CHAMAN LAL AND ORS. Vs. STATE AND ORS.
|
November 22, 2014 |
CHAMEL SINGH Vs. STATE
|
November 15, 2014 |
CHARANJIT SINGH Vs. STATE OF J&K
|
August 29, 2014 |
CHENAB CONSTRUCTION JOINT VENTURE Vs. UNION OF INDIA
|
April 21, 2014 |
CITIZENS COOPERATIVE BANK LTD. Vs. J&K STATE CONSUMER PROT. COMM.
|
November 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. GREEN FIELDS COMMERCIAL PVT. LTD. AND ORS.
|
April 11, 2014 |
COMMISSIONER SECRETARY Vs. HAFEEZA
|
May 28, 2014 |
COURT ON ITS OWN MOTION Vs. STATE OF J&K
|
July 9, 2014 |
D.K. PRADHAN Vs. UNION OF INDIA
|
July 15, 2014 |
DEEPA SHANGLOO Vs. SUNIL SHANGLOO AND ORS.
|
September 4, 2014 |
DIRECTOR GENERAL, J&K FUNDS ORGANIZATION Vs. KULSUMA BANO AND ORS.
|
December 19, 2014 |
DIRECTOR NAVODAYA VIDYALAYA AND ANR Vs. GHULAM NABI WANI AND ORS
|
November 13, 2014 |
DIVISIONAL MANAGER, SFC Vs. SULTAN PARRAY AND ORS.
|
December 16, 2014 |
DIVISIONAL RAILWAY MANAGER Vs. SANJAY RAINA
|
March 10, 2014 |
DIYA MUNEER Vs. MUNEER AHMAD SOPORI
|
July 4, 2014 |
DORJAY GYATSO Vs. STATE OF J. AND K.
|
February 13, 2014 |
EMBERALD HEALTHCARE PVT. LTD. AND ORS. Vs. SHAHNAWAZ AHMAD BHAT
|
August 29, 2014 |
FAROOQ SALARI AND ORS. Vs. STATE OF J&K AND ORS.
|
July 15, 2014 |
FAYAZ AHMAD DAR Vs. COLLECTOR DEPUTY COMMISSIONER
|
July 3, 2014 |
FAYAZ AHMAD SHEIKH Vs. CIVIL JUDGE JR. DIV. ASHMUQAM
|
September 4, 2014 |
FAZLULLAH AND ORS. Vs. YOUSUF IRFANI
|
June 4, 2014 |
FEEDBACK INFRA PRIVATE LTD. Vs. STATE OF J.&K. AND ORS.
|
August 11, 2014 |
FEROZ AHMAD BHAT AND ORS. Vs. STATE OF J&K AND ORS.
|
September 3, 2014 |
GAGAN DEEP SINGH Vs. SPL. PUBLIC PROSECUTOR JAMMU
|
October 1, 2014 |
GH. AHMAD SHAH Vs. STATE OF J&K
|
March 17, 2014 |
GH. HAIDER Vs. STATE OF J&K
|
May 5, 2014 |
GH. HASSAN LONE Vs. CHIEF ELECTION COMMISSION AND ORS.
|
December 8, 2014 |
GH. MOHAMMAD CHANGA AND ORS. Vs. STATE AND ORS.
|
August 14, 2014 |
GH. MOHD. GOJRI Vs. HILAL AHMAD BHAT
|
April 10, 2014 |
GH. MURTAZA Vs. STATE OF J. & K.
|
April 10, 2014 |
GH. NABI RESHI Vs. STATE OF J&K AND ORS.
|
October 31, 2014 |
GH.NABI SHAH Vs. UNITED INDIA INSURANCE CO. LTD
|
May 20, 2014 |
GHULAM FATIMA Vs. STATE OF J.&K.
|
June 30, 2014 |
GHULAM MOHAMMAD DAR Vs. STATE
|
July 10, 2014 |
GHULAM MOHAMMAD KHAN AND ANOTHER Vs. S K I M S AND OTHERS
|
May 9, 2014 |
GHULAM NABI MIR Vs. STATE
|
July 9, 2014 |
GHULAM NABI YATOO Vs. STATE OF J&K AND ORS.
|
August 8, 2014 |
GHULAM RASOOL AKHOON Vs. AYAT RASOOL
|
July 22, 2014 |
GIAN SINGH Vs. STATE OF J. & K.
|
June 13, 2014 |
GULAB CHAND Vs. STATE OF J&K
|
August 6, 2014 |
GULZAR AHMAD KHANKASHI Vs. SHAHAMA
|
June 30, 2014 |
GURDEEP SINGH Vs. STATE OF J&K
|
January 28, 2014 |
GURMEET SINGH Vs. UNION OF INDIA AND ORS.
|
October 31, 2014 |
HAJA Vs. ROZI
|
June 11, 2014 |
HAJI ABDUL KHALIQ DAR AND ORS. Vs. STATE OF J&K AND ORS.
|
October 29, 2014 |
HAJI GHULAM QADIR BHAT Vs. HAJI ABDUL GANI BHAT
|
March 11, 2014 |
HAJI MOHD. JAFFER Vs. STATE OF J. & K
|
February 17, 2014 |
HALEEMA SADIA Vs. STATE OF J&K AND ORS.
|
November 19, 2014 |
HAMEEDA AKHTER Vs. STATE
|
June 11, 2014 |
HAMID ULLAH DAR AND ORS. Vs. STATE OF J&K AND ORS.
|
August 8, 2014 |
HAMID ULLAH DAR AND ORS. Vs. STATE OF J&K AND ORS.
|
December 31, 2014 |
HARVINDER SINGH Vs. STATE OF J&K
|
March 4, 2014 |
HELPLINE ADVERTISING SERVICES Vs. STATE OF J&K
|
February 17, 2014 |
HILAL AHMAD BHAT Vs. AB. AZIZ BHAT AND ORS.
|
August 8, 2014 |
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. ASSISTANT LABOUR COMMISSIONER
|
June 13, 2014 |
IMTIYAZA AKHTER Vs. UNIVERSITY OF KASHMIR
|
June 3, 2014 |
ISHFAQ AHMAD BEIGH Vs. STATE
|
February 21, 2014 |
ISHFAQ AHMAD SOFI Vs. STATE AND ORS.
|
December 15, 2014 |
ISHPAL SINGH Vs. LOK ADALAT
|
April 1, 2014 |
ISMAIL MIR Vs. STATE AND ORS.
|
November 29, 2014 |
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION AND ORS. Vs. QAZI BASRA AND ORS.
|
March 6, 2014 |
J&K BOPEE Vs. SUNANDANI SHARMA
|
April 4, 2014 |
J. & K. SSRB Vs. SANJAY KUMAR
|
February 13, 2014 |
J.L. TIKOO Vs. STATE AND ORS.
|
January 30, 2014 |
JAGAN NATH Vs. UNION OF INDIA
|
April 2, 2014 |
JAGDISH SINGH Vs. UNION OF INDIA
|
February 6, 2014 |
JAGJEET SINGH Vs. UNITED INSURANCE CO. AND ORS.
|
December 4, 2014 |
JAMAL DIN Vs. CPO KISHTWAR
|
February 3, 2014 |
JAMMU & KASHMIR SERVICE SELECTION BOARD Vs. MOHAMMAD NASEER
|
June 11, 2014 |
JAMMU DEVELOPMENT AUTHORITY Vs. RAM SINGH
|
July 10, 2014 |
JAMMU DEVELOPMENT AUTHORITY Vs. MIRDULA SHARMA
|
March 24, 2014 |
JANDIAL PRINTING PRESS Vs. STATE OF J&K
|
February 3, 2014 |
JASPREET SINGH Vs. STATE OF J. & K.
|
January 10, 2014 |
JAVAID AHMAD DAR Vs. STATE OF J&K
|
June 13, 2014 |
JAVID AHMAD DAR Vs. STATE OF J. & K.
|
April 24, 2014 |
JAVID IQBAL Vs. STATE OF J. AND K.
|
March 28, 2014 |
JEHLUM EXPORTS Vs. SURJIT KUMAR BAGHAT
|
February 13, 2014 |
JK STATE BOARD OF SCHOOL EDUCATION Vs. RAFIQ AHMAD GUJAR TANWOLI
|
July 21, 2014 |
JOGINDER KOUR Vs. STATE OF J&K
|
April 11, 2014 |
JOGINDER PAL Vs. STATE OF J&K
|
March 24, 2014 |
JUNAID AHMAD BHAT Vs. CHAIRMAN BOCA AND ORS.
|
August 8, 2014 |
JYOTI DEVI Vs. LD. MUNSIFF
|
September 4, 2014 |
K.S. PADWAL Vs. STATE OF J&K
|
June 11, 2014 |
KALAM DIN Vs. UNION OF INDIA
|
May 12, 2014 |
KANTA DEVI Vs. MOHINDER PAUL AND ORS.
|
August 29, 2014 |
KANTA DEVI Vs. SANSAR CHAND
|
February 3, 2014 |
KANTA GUPTA Vs. STATE OF J&K
|
June 6, 2014 |
KARAN SINGH Vs. RANJIT SINGH
|
February 4, 2014 |
KARAN SINGH Vs. STATE OF J. AND K.
|
April 26, 2014 |
KASTURI LAL BHAGAT Vs. UNION OF INDIA
|
May 8, 2014 |
KHALIDA AKHTER Vs. STATE OF J&K AND ORS.
|
August 1, 2014 |
KHATI AND ORS. Vs. ALI MOHAMMAD SOFI AND ORS.
|
May 23, 2014 |
KHAZIR GANAI Vs. MOHAMMAD RAFIQ GANAI AND ORS.
|
May 12, 2014 |
KHURSHEED AHMAD WAZA Vs. STATE
|
March 20, 2014 |
KHURSHID AHMAD TARZAN Vs. UNIVERSITY OF KASHMIR AND ORS.
|
September 4, 2014 |
KIRPAL SINGH AND ORS. Vs. STATE AND ORS.
|
August 29, 2014 |
KOUSER MIR Vs. STATE
|
March 17, 2014 |
KOUSHAL KUMAR KHAJURIA Vs. STATE OF J&K
|
February 17, 2014 |
KRISHAN LAL KAPAI Vs. FINANCIAL COMMR.
|
January 27, 2014 |
KRISHNA GUPTA Vs. D D SADHOTRA
|
April 24, 2014 |
KULDEEP SINGH Vs. STATE OF J&K
|
May 28, 2014 |
LAL CHAND AND ORS. Vs. COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH AND ORS.
|
December 17, 2014 |
LAL SINGH Vs. STATE OF J&K
|
January 31, 2014 |
LATEEF Vs. RAVINDER SINGH AND ORS.
|
July 15, 2014 |
LATIEF MIR Vs. CHAIRMAN-CUM-MD, UNITED INDIA INSURANCE CO. AND ORS.
|
August 14, 2014 |
LONE Vs. STATE OF J&K AND ORS.
|
August 20, 2014 |
M/S K.K.ENTERPRISES Vs. UNION OF INDIA
|
March 7, 2014 |
MADAN LAL Vs. UNION OF INDIA AND ORS.
|
December 4, 2014 |
MADAN LAL GOEL Vs. FOOD CORPORATION OF INDIA
|
December 30, 2014 |
MAHANT VIDAYA PURI Vs. STATE OF J&K
|
October 31, 2014 |
MAHOORA BANU Vs. MOHAMMAD SHAFI CHANNA
|
June 11, 2014 |
MAJID ALI AND ORS. Vs. STATE OF J&K AND ORS.
|
December 31, 2014 |
MAKHAN SINGH Vs. AMAR NATH
|
July 10, 2014 |
MALI Vs. AKRAM GANAI AND ORS.
|
June 10, 2014 |
MANGLA KUMAR Vs. STATE
|
April 11, 2014 |
MANZOOR AHMAD DAR Vs. TASLEEMA AKHTER (MST.) & ANR.
|
June 1, 2014 |
MANZOOR AHMAD KHAN Vs. STATE
|
January 1, 2014 |
MANZOOR AHMAD MALIK Vs. STATE
|
November 28, 2014 |
MANZOOR HUSSAIN AND ORS. Vs. STATE OF J&K AND ORS.
|
September 19, 2014 |
MARKAZI TAHAF-U-ZE QABRISTAN COMMITTEE Vs. STATE AND ORS.
|
August 12, 2014 |
MASJID NOOR Vs. STATE OF J&K AND ORS.
|
October 29, 2014 |
MASRAT BEGUM Vs. ABDUL RASHID KHAN
|
March 3, 2014 |
MEHRAJ-UD-DIN ASHAI Vs. STATE OF J&K
|
April 25, 2014 |
MEHTA HARSHWARDHAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
October 14, 2014 |
MIR HUSSAIN Vs. STATE AND ORS.
|
July 10, 2014 |
MIR MANZOOR GAZANFAR Vs. STATE AND ORS.
|
December 16, 2014 |
MIRZ INFRASTRUCTURE BUILDERS Vs. STATE OF J&K AND ORS.
|
July 15, 2014 |
MODEL INSTITUTE OF ENGG. AND TECH Vs. STATE OF J. AND K.
|
April 24, 2014 |
MOHAMMAD ASHRAF SHAH Vs. STATE
|
May 16, 2014 |
MOHAMMAD IQBAL WANI Vs. STATE OF J&K
|
June 11, 2014 |
MOHAMMAD IQBAL WANI Vs. STATE OF J&K
|
June 3, 2014 |
MOHAMMAD JAMAL BHAT Vs. J&K BANK LTD
|
July 15, 2014 |
MOHAMMAD RAFIQ Vs. STATE OF J&K
|
February 18, 2014 |
MOHAN SINGH JAMWAL Vs. STATE OF J. AND K.
|
April 9, 2014 |
MOHD ANWAR BHAT Vs. STATE AND ORS.
|
December 17, 2014 |
MOHD BAKSH Vs. STATE
|
March 24, 2014 |
MOHD SULTAN KHAN Vs. STATE OF J&K
|
January 29, 2014 |
MOHD. SHARIEF MIR Vs. RAMESH KUMAR VASANDANI THANWARDAS
|
March 18, 2014 |
MOHD. UMAR NIZAMI Vs. AB. QAYOOM NIZAMI
|
February 6, 2014 |
MOHI-UD-DIN PEER AND ORS. Vs. FIRDOUS IQBAL AND ORS.
|
July 4, 2014 |
MOTI LAL Vs. UNION OF INDIA
|
April 3, 2014 |
MST JANA Vs. J&K SPECIAL TRIBUNAL & ORS
|
June 4, 2014 |
MUBASHIR MEHRAJ Vs. STATE OF J&K AND ORS
|
November 12, 2014 |
MUDASIR RASOOL PUNZOO Vs. MUNICIPAL COMMITTEE, HANDWARA AND ORS.
|
October 31, 2014 |
MUHAMMAD MAQBOOL KHOSA AND ORS. Vs. STATE OF J&K AND ORS.
|
December 3, 2014 |
MUHAMMAD SHAFI BADOO Vs. STATE OF J&K
|
May 7, 2014 |
MUKHTAR AHMAD MIR Vs. GHULAM RASOOL MIR
|
December 15, 2014 |
MUNEER AHMAD SHIGAN Vs. STATE OF J. & K. AND ORS.
|
November 29, 2014 |
MURTI DEVI Vs. UNION OF INDIA AND ORS.
|
November 27, 2014 |
MUSHTAQ AHMAD Vs. STATE OF J&K
|
April 1, 2014 |
MUSHTAQ AHMAD BHAT Vs. STATE OF J&K AND ORS.
|
December 16, 2014 |
MUSHTAQ AHMAD BHAT Vs. UNION OF INDIA
|
February 13, 2014 |
MUSHTAQ AHMED KHAN Vs. STATE OF J. & K.
|
February 26, 2014 |
NAHAMI AND CO Vs. UNION OF INDIA
|
July 22, 2014 |
NARESH KUMAR Vs. UNION OF INDIA AND ORS.
|
December 18, 2014 |
NASEEMA BEGUM Vs. MEHRAJ-UD-DIN KANROO
|
June 30, 2014 |
NASEER Vs. STATE
|
July 18, 2014 |
NASEER AHMAD HAKEEM AND ORS. Vs. STATE OF J&K AND ORS.
|
November 29, 2014 |
NASREENA BEGUM Vs. STATE OF J&K AND ORS
|
January 29, 2014 |
NATHA SINGH Vs. UNION OF INDIA
|
April 21, 2014 |
NATIONAL INSURANCE CO. LTD Vs. HARPREET SINGH
|
February 3, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. AFROZA
|
May 20, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. GURMEET KOUR AND ORS.
|
October 30, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. MAKHAN LAL ZIJOO
|
December 18, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJA BEGUM
|
February 28, 2014 |
NAVNEET MAHAJAN Vs. MUNICIPAL CORPORATION
|
June 13, 2014 |
NAZIR AHMAD MATOO Vs. STATE OF J. AND K.
|
March 11, 2014 |
NAZMA KOUSER Vs. STATE OF J. AND K.
|
June 3, 2014 |
NEENA MAHENDRU Vs. PAL INFRASTRUCTURE SOLUTIONS
|
November 11, 2014 |
NEETU GANDOTRA Vs. STATE OF J&K AND ORS.
|
January 31, 2014 |
NEW INDIA ASSURANCE CO. Vs. FAROOQ AHMAD AND ORS.
|
June 10, 2014 |
NEW INDIA ASSURANCE CO. LTD Vs. MANZOOR AHMAD
|
January 31, 2014 |
NEW INDIA ASSURANCE CO. LTD Vs. PUSHPA DEVI
|
February 3, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANCHO DEVI AND ORS.
|
June 6, 2014 |
NIGHAT ARA QAURESHI Vs. STATE OF J&K
|
May 9, 2014 |
NIGHAT HAMDANI Vs. STATE OF J&K
|
March 27, 2014 |
NIMRAT Vs. STATE OF J&K AND OTHERS
|
September 30, 2014 |
NIRVAIR SINGH AND ORS. Vs. STATE AND ORS.
|
November 28, 2014 |
NISHA KUMARI Vs. POOJA RANI AND ORS
|
February 7, 2014 |
NITIKA SHARMA Vs. UNION OF INDIA
|
April 2, 2014 |
NOKIA INDIA PVT. LTD. Vs. EMM ARR COMPUTERS
|
September 26, 2014 |
NOOR JAHAN BEGUM Vs. UNION OF INDIA
|
May 2, 2014 |
NUZHAT JAN Vs. STATE OF J&K
|
April 29, 2014 |
O.P.ABROL Vs. STATE
|
February 18, 2014 |
OMA DEVI Vs. STATE OF J AND K
|
January 31, 2014 |
OMER BASHIR ITOO Vs. STATE
|
September 16, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. PRABHAWATI RAINA
|
April 30, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. CHANCHALA DEVI
|
May 6, 2014 |
OWAIS MEHMOOD Vs. STATE
|
November 22, 2014 |
OWAIS MEHMOOD Vs. STATE AND ORS.
|
November 20, 2014 |
PARKASH CHANDER CHOWDHARY Vs. STATE OF J & K AND ORS.
|
January 28, 2014 |
PARMVEER SINGH Vs. ASHWANI SHARMA AND ORS.
|
June 6, 2014 |
PARVEENA AKHTER AND ORS. Vs. S.K.I.M.S. AND ORS.
|
December 31, 2014 |
PINKY RAINA Vs. STATE AND ORS.
|
October 28, 2014 |
PIR PANCHAL COMPANY PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 28, 2014 |
PITAMBER SINGH LANGEH Vs. RAVINDER
|
July 3, 2014 |
PRABHAT MOHANTY Vs. AMRIKA AND ORS.
|
October 31, 2014 |
PREETO DEVI Vs. UNION OF INDIA
|
July 9, 2014 |
PRITHVI PAL SINGH Vs. UNION OF INDIA
|
February 13, 2014 |
QADIR WANI Vs. AB. GANI MIR
|
October 13, 2014 |
QAMAR RAYEES KHAN Vs. STATE OF J&K AND ORS.
|
August 23, 2014 |
RAFIQ Vs. STATE OF J&K
|
February 18, 2014 |
RAFIQ BABA Vs. STATE OF J&K
|
June 9, 2014 |
RAGHU SINGH JANDLA Vs. STATE OF J. & K.
|
February 21, 2014 |
RAJ KUMAR DUBEY Vs. ANIL KUMAR DUBEY
|
March 7, 2014 |
RAJ RANI Vs. STATE
|
February 18, 2014 |
RAJA RAM Vs. UNION OF INDIA
|
February 17, 2014 |
RAJEEV GUPTA Vs. J&K STATE INFORMATION COMMISSION
|
December 30, 2014 |
RAJEEV SINGH KOTWAL Vs. STATE
|
October 14, 2014 |
RAJENDER KUMAR YADAV Vs. STATE OF J&K AND ORS.
|
November 24, 2014 |
RAJESHWARI KATOCH Vs. UNION OF INDIA
|
February 21, 2014 |
RAJINDER SINGH Vs. HOME SECY. TO GOVT. OF INDIA
|
January 31, 2014 |
RAJINDER SINGH Vs. UNION OF INDIA
|
April 1, 2014 |
RAJINDER SINGH Vs. INDU RATTAN
|
March 14, 2014 |
RAJINDER SINGH JAMWAL Vs. KIRAN
|
October 16, 2014 |
RAKESH DHAR Vs. STATE OF J. & K.
|
March 20, 2014 |
RAKESH KHAJURIA AND ORS. Vs. STATE AND ORS.
|
December 11, 2014 |
RAKESH KUMAR Vs. STATE & ORS.
|
August 27, 2014 |
RAKESH KUMAR Vs. J & K TRANSPORT WELFARE ASSOCIATION
|
March 26, 2014 |
RAKESH KUMAR BHAT Vs. STATE OF J. & K
|
February 21, 2014 |
RAKESH MANHAS Vs. ARUNA MANHAS
|
October 21, 2014 |
RAMZAN DHOBI Vs. STATE
|
October 16, 2014 |
RATTAN SINGH Vs. INDIAN OVERSEAS BANK
|
February 21, 2014 |
RAVI CHAND Vs. RAKESH KUMAR
|
March 6, 2014 |
RAVI KUMAR Vs. U.O.I.
|
February 3, 2014 |
RAVINDER KOUR Vs. UOI
|
August 6, 2014 |
RAVINDER SINGH JAMWAL Vs. BHARAT SACHAR NIGAM LTD.
|
November 22, 2014 |
RAYEES MANZOOR BHAT Vs. STATE AND ORS.
|
July 4, 2014 |
RELIANCE GEN. INSURANCE CO. LTD Vs. MOHD. SHARIEF NAIK
|
April 3, 2014 |
RESIDENTS OF BEGUMBAGH KAKAPORA Vs. STATE OF J&K
|
June 2, 2014 |
REYAZ AHMAD Vs. STATE OF J&K
|
September 26, 2014 |
RINKASH SINGH RAKWAL Vs. SHIVANI RAKWAL AND ORS.
|
October 30, 2014 |
ROAD MASTER Vs. UNION OF INDIA AND ORS.
|
December 1, 2014 |
ROAD MASTER ASPHALTIC AND GRANULAR Vs. UNION OF INDIA AND ORS.
|
August 20, 2014 |
ROHIT KHAJURIA Vs. STATE OF J. & K
|
February 13, 2014 |
ROMAL SINGH Vs. STATE OF J&K AND ORS.
|
October 17, 2014 |
ROMESH CHANDER AND ORS. Vs. GH. MEHDI
|
April 24, 2014 |
ROUF AHMAD ZAROO Vs. R. BAZAZ
|
July 21, 2014 |
ROUF AHMAD ZAROO Vs. SHAFEEQA
|
October 28, 2014 |
RUBEENA AKHTAR Vs. STATE OF J&K AND ORS.
|
November 24, 2014 |
RUQAYA AKBER Vs. STATE OF J&K
|
March 27, 2014 |
S. GAJINDER SINGH Vs. S. BHUPINDER SINGH
|
April 4, 2014 |
SAJAD AHMAD DAR Vs. STATE AND ORS.
|
December 3, 2014 |
SAJAD HUSSAIN MIR Vs. STATE
|
March 17, 2014 |
SALAL POWER STATION Vs. KARNAIL SINGH AND ORS.
|
July 10, 2014 |
SALEEM BEIGH Vs. STATE OF J&K & ORS.
|
February 13, 2014 |
SAMEER NAZIR Vs. STATE
|
March 18, 2014 |
SAMITRI DEVI Vs. STATE
|
April 2, 2014 |
SANDEEP SHARMA Vs. STATE OF J&K
|
July 15, 2014 |
SANJAY GUPTA Vs. SIDHARTH MANHAS
|
November 21, 2014 |
SANJAY GUPTA Vs. KANTA DEVI AND ORS.
|
November 15, 2014 |
SANJAY GUPTA Vs. S.C. SAWHNEY
|
February 26, 2014 |
SANJAY KUMAR Vs. STATE
|
August 6, 2014 |
SANJEEV PARGAL Vs. MADHU PARAM HANS
|
November 24, 2014 |
SANSAR CHAND Vs. SOM DUTT
|
November 20, 2014 |
SANSAR CHAND Vs. SOM DUTT
|
July 4, 2014 |
SANT MEMORIAL INSTITUTE OF ETT AND ORS. Vs. STATE OF JAMMU & KASHMIR AND ORS.
|
July 31, 2014 |
SARAFRAZ AHMED AND ANR Vs. STATE OF J&K AND ORS
|
January 28, 2014 |
SARAIN SINGH AND ORS. Vs. STATE
|
September 30, 2014 |
SARFARAZ COLLEGE OF EDUCATION Vs. UNION OF INDIA AND ORS.
|
August 26, 2014 |
SARTAJ KHALID Vs. STATE AND ORS.
|
July 11, 2014 |
SAT PAUL Vs. UNION OF INDIA
|
January 27, 2014 |
SATPAL SINGH Vs. STATE
|
October 21, 2014 |
SHABANA KHAN Vs. STATE OF J&K AND ORS.
|
August 8, 2014 |
SHABIR CODE GAZI Vs. STATE OF J. AND K.
|
February 24, 2014 |
SHABIR HUSSAIN Vs. JKEDI AND ORS.
|
December 29, 2014 |
SHABROOZ AHMAD RATHER Vs. STATE OF J&K AND ORS.
|
August 14, 2014 |
SHAFI AND ORS. Vs. STATE OF J&K AND ORS.
|
December 4, 2014 |
SHAGUN MAHAJAN Vs. OMER BASHIR ITOO
|
September 26, 2014 |
SHAM KUMAR GANDOTRA Vs. UNION OF INDIA
|
April 9, 2014 |
SHAM SUNDAR DUTTA Vs. SUNIL KUMAR JAIN
|
April 1, 2014 |
SHAMSHER SINGH SANDHU Vs. UNION OF INDIA AND ORS.
|
October 29, 2014 |
SHAMSHER SINGH SANDHU Vs. UNION OF INDIA
|
January 29, 2014 |
SHANKAR DASS Vs. SHIVU
|
October 16, 2014 |
SHANKAR TIMBER PRODUCTS Vs. STATE
|
August 6, 2014 |
SHAZIA AZIZ Vs. STATE OF J&K AND ORS.
|
August 13, 2014 |
SHEIKH MOHD. SHAFI Vs. UNION OF INDIA
|
July 8, 2014 |
SHEIKH MOHD. SHAFI AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 11, 2014 |
SHEIKH MUZAFFAR AHMAD Vs. STATE OF J&K
|
May 9, 2014 |
SHEIKH-UL-ALAM HOUSING COLONY Vs. STATE OF J&K AND ORS.
|
October 31, 2014 |
SHER SINGH Vs. STATE OF J. & K.
|
April 9, 2014 |
SHIVALYA CONSTRUCTION CO. PVT. LTD. Vs. STATE OF J&K
|
March 7, 2014 |
SHOWKAT AHMAD RATHER Vs. STATE
|
March 11, 2014 |
SHRAVANI SAREEN Vs. UNIVERSITY OF JAMMU
|
November 29, 2014 |
SHREE TRANSPORT ASSOCIATES Vs. UNION OF INDIA & ORS.
|
October 28, 2014 |
SIMON Vs. STATE
|
January 27, 2014 |
SOM MASIH Vs. UNION OF INDIA & ORS
|
January 27, 2014 |
SOURAV GOEL Vs. J&K BOPEE AND ORS
|
December 30, 2014 |
SOURAV GOEL Vs. J&K BOPEE
|
September 2, 2014 |
STATE Vs. ABDUL RAHIM BHAT AND ORS.
|
October 29, 2014 |
STATE Vs. RAJU
|
August 13, 2014 |
STATE Vs. SOBAT ALI
|
August 13, 2014 |
STATE Vs. ASLAM AND ORS.
|
September 4, 2014 |
STATE Vs. SAJAD ALI BHAT
|
December 11, 2014 |
STATE OF J & K Vs. SURINDER SINGH
|
October 30, 2014 |
STATE OF J & K Vs. RAJ KUMAR
|
October 30, 2014 |
STATE OF J & K Vs. KUNDAN LAL AND ORS.
|
November 20, 2014 |
STATE OF J & K Vs. SYED AMJAD ALI
|
March 27, 2014 |
STATE OF J & K Vs. KHURSHID AHMED
|
September 16, 2014 |
STATE OF J AND K & ORS Vs. KULSUM AND ORS
|
November 20, 2014 |
STATE OF J&K Vs. ABDUL HAMID KHAN
|
March 17, 2014 |
STATE OF J&K Vs. PARSHOTAM LAL KHAJURIA
|
February 4, 2014 |
STATE OF J&K Vs. SAIJ SINGH
|
July 8, 2014 |
STATE OF J&K Vs. RADHA KRISHAN
|
January 27, 2014 |
STATE OF J&K Vs. S.M.SHARMA
|
February 6, 2014 |
STATE OF J&K Vs. SWARAN KANTA
|
April 30, 2014 |
STATE OF J&K Vs. KAMAL SINGH
|
November 28, 2014 |
STATE OF J&K Vs. AMRESH KUMAR AND ORS.
|
December 12, 2014 |
STATE OF J&K Vs. MANZOOR AHMED CODE FARMAN
|
September 25, 2014 |
STATE OF J&K Vs. ALOK SHARMA
|
November 19, 2014 |
STATE OF J&K Vs. DEV SINGH AND ORS.
|
October 30, 2014 |
STATE OF J&K Vs. MANZOOR AHMED AND ORS.
|
October 29, 2014 |
STATE OF J&K Vs. MANZOOR AND ORS.
|
October 30, 2014 |
STATE OF J&K Vs. SUBASH CHANDER AND ORS.
|
October 30, 2014 |
STATE OF J&K Vs. BUPINDER SINGH
|
September 15, 2014 |
STATE OF J&K Vs. FIRDOUS AHMAD CHOPAN
|
August 1, 2014 |
STATE OF J&K Vs. AB. QAYOOM AND ORS.
|
May 29, 2014 |
STATE OF J&K Vs. MOHAMMAD HASSAN
|
June 4, 2014 |
STATE OF J&K Vs. MOHAMMAD IQBAL MALLAH
|
June 5, 2014 |
STATE OF J&K Vs. KAMAL SINGH
|
October 30, 2014 |
STATE OF J&K Vs. SUKHVINDER SINGH AND ORS.
|
October 29, 2014 |
STATE OF J&K Vs. RANDEEP SINGH
|
October 16, 2014 |
STATE OF J&K Vs. PARAS RAM AND ORS.
|
December 2, 2014 |
STATE OF J&K Vs. RAJINDER KUMAR
|
October 1, 2014 |
STATE OF J&K Vs. MAHAVIR PASWAN
|
October 30, 2014 |
STATE OF J&K Vs. RAJ & CO. AND ORS.
|
August 20, 2014 |
STATE OF J&K Vs. MOHAMMAD SHAFI RATHER
|
July 11, 2014 |
STATE OF J&K Vs. GHULAM NABI DAR
|
May 7, 2014 |
STATE OF J&K Vs. SANJAY KUMAR
|
August 4, 2014 |
STATE OF J&K AND ORS. Vs. BEHARI LAL DHAR
|
December 3, 2014 |
STATE OF J&K AND ORS. Vs. AIJAZ MUZAFFAR RUNGA AND ORS.
|
April 23, 2014 |
STATE OF J&K AND ORS. Vs. MUKHTAR-UL-AZIZ AND ORS.
|
June 9, 2014 |
STATE OF J&K AND ORS. Vs. SURINDER SINGH AND ORS.
|
October 29, 2014 |
STATE OF J&K AND ORS. Vs. GEETA SHARMA AND ORS.
|
December 11, 2014 |
STATE OF JAMMU AND KASHMIR Vs. ABDUL HAMID KHAN
|
August 19, 2014 |
SUBASH CHANDER MAHAJAN Vs. RAKESH KUMAR MAHAJAN
|
February 26, 2014 |
SUBESHA DEVI AND ORS. Vs. STATE OF J&K AND ORS.
|
December 29, 2014 |
SUBHAN KHANDAY Vs. AB. WAHID MIR
|
February 13, 2014 |
SUDARSHAN KUMAR KHAJURIA Vs. STATE OF J. & K.
|
January 31, 2014 |
SUDESH KUMAR SHARMA Vs. STATE OF J & K
|
April 9, 2014 |
SUHEEL AHMAD KHAN AND ORS. Vs. STATE OF J&K AND ORS.
|
September 1, 2014 |
SUNAINA MATOO AND ORS. Vs. STATE AND ORS.
|
November 29, 2014 |
SUNIL KUMAR Vs. STATE OF J&K AND ORS.
|
November 29, 2014 |
SUNIL KUMAR Vs. STATE OF J&K
|
February 19, 2014 |
SUNIL KUMAR GUPTA Vs. STATE AND ORS.
|
December 30, 2014 |
SURAJ SINGH Vs. STATE OF J&K
|
March 27, 2014 |
SURINDER MOHAN AND ORS. Vs. STATE AND ORS.
|
August 7, 2014 |
SURINDER MOHAN SHARMA Vs. STATE OF J&K
|
June 5, 2014 |
SUSHIL KUMAR Vs. STATE OF J&K
|
February 3, 2014 |
SYED AMIN TABISH Vs. STATE AND ORS.
|
October 20, 2014 |
SYED ANWAR SHAH Vs. STATE OF J. & K.
|
March 6, 2014 |
SYED ARIFA AND ORS. Vs. STATE OF J&K AND ORS.
|
December 11, 2014 |
SYED JAVAID HUSSAIN Vs. STATE OF J&K AND ORS.
|
August 14, 2014 |
SYED NAZIR AHMED Vs. VIJAY KUMAR BHAT
|
April 9, 2014 |
SYED SHABIR AHMAD AND ORS. Vs. STATE OF J&K AND ORS.
|
November 27, 2014 |
SYED SHAH AND ORS. Vs. STATE OF J&K AND ORS.
|
July 11, 2014 |
TAHIR ABDUL WAHID Vs. STATE OF J&K AND ORS.
|
August 8, 2014 |
TAHIR BASHIR AND ANR Vs. STATE & ORS
|
December 10, 2014 |
TAHIR MOHIUDDIN Vs. U O I
|
February 28, 2014 |
TAJ MOHD. Vs. UNION OF INDIA
|
May 12, 2014 |
TAJA BEGUM Vs. AB. GANI KHANDAY
|
October 20, 2014 |
TAJINDER INSTITUTE OF ETT Vs. STATE OF J&K
|
April 3, 2014 |
TALIB HUSSAIN DAR Vs. STATE
|
April 3, 2014 |
TANVEER SALEEM DAR Vs. STATE AND ORS.
|
December 12, 2014 |
TARA CHAND Vs. STATE OF J&K
|
May 16, 2014 |
TARA MANI AND ORS. Vs. VIDYA DEVI AND ORS.
|
July 10, 2014 |
TARIQ AHMAD SOFI Vs. STATE OF J&K AND ORS.
|
December 31, 2014 |
TARMAC Vs. UNION OF INDIA
|
June 12, 2014 |
TARSEM KUMAR ARORA AND ORS. Vs. STATE OF J&K AND ORS.
|
December 29, 2014 |
TARSEM LAL Vs. UNION OF INDIA AND ORS.
|
December 10, 2014 |
TEJ SWAROOP ABROL Vs. VISHWA NATH KUNDAL
|
January 28, 2014 |
TERSAM PAL Vs. STATE AND ORS.
|
October 31, 2014 |
TRAMBOO JOINERY MILL PVT. LTD. Vs. COMMISSIONER/SECRETARY TO GOVT.
|
May 9, 2014 |
TRIVENI GLASS LTD. Vs. RUCHI SALES CORPORATION
|
August 29, 2014 |
UMAR ALI Vs. STATE OF J&K
|
January 29, 2014 |
UNION OF INDIA Vs. JAGDEV SINGH LANGHE
|
April 22, 2014 |
UNION OF INDIA Vs. DEEP KUMAR
|
May 8, 2014 |
UNION OF INDIA Vs. HARDEEP SINGH
|
July 9, 2014 |
UNION OF INDIA Vs. DES RAJ NAGPAL
|
May 12, 2014 |
UNION OF INDIA Vs. IMTIYAZ AHMAD RATHER
|
March 13, 2014 |
UNION OF INDIA Vs. SULTAN MALIK
|
March 28, 2014 |
UNION OF INDIA Vs. GURDEEP SINGH
|
December 4, 2014 |
UNION OF INDIA Vs. SURINDER KUMAR
|
April 9, 2014 |
UNION OF INDIA Vs. O.P.KOTWAL
|
March 25, 2014 |
UNION OF INDIA Vs. PREM SINGH
|
March 24, 2014 |
UNION OF INDIA Vs. DHARAM CHAND SHARMA
|
November 18, 2014 |
UNION OF INDIA Vs. RAVINDER KAPOOR
|
September 26, 2014 |
UNION OF INDIA Vs. JIA LAL
|
March 25, 2014 |
UNION OF INDIA Vs. JAGDISH SINGH KATOCH
|
March 12, 2014 |
UNION OF INDIA Vs. SUNIL KUMAR SINGH
|
December 29, 2014 |
UNION OF INDIA Vs. BHARAT SINGH
|
July 10, 2014 |
UNION OF INDIA Vs. GURDASS SINGH
|
July 10, 2014 |
UNION OF INDIA AND ORS. Vs. SUKHDEV SINGH
|
November 20, 2014 |
UNION OF INDIA AND ORS. Vs. GH. QADIR GOJREE AND ORS.
|
June 11, 2014 |
UNION OF INDIA AND ORS. Vs. SEEMA DEVI AND ORS.
|
August 29, 2014 |
UNITED BUILDERS Vs. UNION OF INDIA
|
March 13, 2014 |
UNITED INDIA INS. CO. LTD. Vs. PREETI SHARMA
|
May 16, 2014 |
UNITED INDIA INSURANCE CO. LIMITED Vs. SHASHI KUMAR
|
February 26, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. AJAY KUMAR SHARMA
|
December 11, 2014 |
URJA BHUTYAL Vs. STATE OF J&K
|
March 28, 2014 |
UTTAM CHAND Vs. STATE AND ORS.
|
August 21, 2014 |
VASU NISCHAL Vs. STATE OF J&K
|
March 26, 2014 |
VED PARKASH RATHORE AND CO Vs. STATE OF J & K
|
February 17, 2014 |
VIJAY KUMAR Vs. STATE
|
March 6, 2014 |
VIJAY KUMAR SHARMA Vs. SINGH TRADERS
|
April 2, 2014 |
VILLAGE WELFARE COMMITTEE Vs. STATE OF J&K
|
April 29, 2014 |
VINAY SHARMA AND ORS. Vs. SHWETA SHARMA AND ORS.
|
July 11, 2014 |
VINOD BHALLA Vs. J&K HOUSING BOARD AND ORS.
|
November 22, 2014 |
VINOD KUMAR BHAT K. Vs. STATE
|
July 18, 2014 |
WAQAR AHMAD WANI Vs. UNION OF INDIA AND ORS.
|
October 31, 2014 |
WASEEM AHMAD AKHOON Vs. J K SERVICE SELECTION BOARD AND ORS
|
November 15, 2014 |
WASIQ RASOOL MALIK Vs. STATE OF J&K
|
February 7, 2014 |
YASEEN LONE Vs. UNION OF INDIA
|
April 2, 2014 |
YASIR ARAFAT AND ORS. Vs. STATE AND ORS.
|
June 4, 2014 |
ZAHOOR AHAMD BHAT Vs. STATE OF J
|
July 9, 2014 |
ZAHOOR AHMAD TANTRAY (DR.) Vs. STATE AND OTHERS
|
May 1, 2014 |
ZUBAIR Vs. STATE OF J. & K
|
February 21, 2014 |