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A.S.C.O.M.S Vs. SANNA MIR
|
March 8, 2013 |
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AADIL BASHIR Vs. STATE OF J&K
|
December 30, 2013 |
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AAKASH CHUNI Vs. UNIVERSITY OF JAMMU AND ORS.
|
January 31, 2013 |
|
AAKASH INSTITUTE OF PARA MEDICAL SCIENCES GARHI UDHAMPUR Vs. STATE OF J&K & ORS.
|
January 2, 2013 |
|
AALIYA TABASUM Vs. STATE OF J. & K.
|
November 5, 2013 |
|
AAMIR HUSSAIN MALIK Vs. STATE OF J&K
|
May 20, 2013 |
|
AB. GANI THEKRY Vs. UNION OF INDIA
|
July 26, 2013 |
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AB. QAYOOM THOKER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 23, 2013 |
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AB. RAHIM MIR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
July 31, 2013 |
|
AB. RASHID MANTOO AND OTHERS Vs. STATE OF J&K AND OTHERS
|
September 13, 2013 |
|
AB. REHMAN Vs. STATE OF J&K AND OTHERS
|
September 24, 2013 |
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ABDUL AZIZ BHAT Vs. STATE OF J&K
|
September 11, 2013 |
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ABDUL GANI Vs. NAVEEN GUPTA AND ANOTHER.
|
September 4, 2013 |
|
ABDUL GANI BHAT Vs. NISSAR AHMAD KAKRU
|
July 15, 2013 |
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ABDUL GHANI Vs. UNION OF INDIA & ORS.
|
May 3, 2013 |
|
ABDUL MAJID Vs. STATE
|
February 1, 2013 |
|
ABDUL RAHIM RATHER Vs. INDIAN OIL CORP.
|
May 8, 2013 |
|
ABDUL RASHID MASOODI Vs. STATE OF J&K
|
August 30, 2013 |
|
ABDUL RASHID NAIK Vs. STATE AND OTHERS
|
July 12, 2013 |
|
ABDUL RASHID SHEIKH & ORS. Vs. STATE OF J&K & ORS.
|
April 16, 2013 |
|
ABDUL SUBHAN LONE Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
April 22, 2013 |
|
ABDUL WAHEED MALIK Vs. NAGEENA BANO
|
February 1, 2013 |
|
ABID HUSSAIN Vs. ROUNYAL
|
December 30, 2013 |
|
ABID HUSSAIN Vs. UNION OF INDIA
|
April 3, 2013 |
|
ABID HUSSAIN ANSARI Vs. STATE
|
November 22, 2013 |
|
ABID HUSSAIN KHANDAY Vs. STATE OF J&K AND OTHERS
|
July 26, 2013 |
|
ABID HUSSAIN PEERZADA Vs. STATE OF J. & K.
|
December 30, 2013 |
|
ACE ENTERPRISES (M/S) Vs. STATE OF J&K AND OTHERS
|
June 27, 2013 |
|
ADEEP SINGH Vs. STATE
|
January 2, 2013 |
|
ADMINISTRATOR, AUQAF COMMITTEE Vs. BALWANT SINGH
|
December 11, 2013 |
|
ADVOCATE AFTAB HILALI SHAH & ORS Vs. STATE OF J&K & ORS
|
October 24, 2013 |
|
AHAMED GANAI Vs. STATE OF J. & K.
|
October 10, 2013 |
|
AIJAZ AHMAD BHAT Vs. STATE OF J&K AND ANOTHER
|
September 11, 2013 |
|
AIJAZ AHMAD BHAT Vs. STATE OF JK
|
October 9, 2013 |
|
AIJAZ AHMAD MALIK Vs. STATE OF J&K
|
October 23, 2013 |
|
AIJAZ MUZAFAR RUNGA Vs. STATE
|
October 10, 2013 |
|
AJAY KUMAR TANDIA Vs. STATE
|
May 24, 2013 |
|
AKBAR ALI BANDEY AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
|
July 12, 2013 |
|
AKIB YOUSUF KHAN Vs. STATE OF J&K AND ORS.
|
October 23, 2013 |
|
AKRAM RATHER Vs. STATE OF J. & K.
|
November 11, 2013 |
|
ALI MOHD. BHAT AND ANOTHER Vs. MUKHTI (MST.) AND OTHERS
|
August 7, 2013 |
|
ALI MOHD. SHAH & ORS. Vs. STATE OF J&K & ORS.
|
January 2, 2013 |
|
ALL COLLEGE LOCAL FUND EMPLOYEES UNION Vs. STATE
|
April 24, 2013 |
|
ALL J&K WORKERS UNION Vs. STATE OF J&K
|
December 11, 2013 |
|
ALL J&K WORKERS UNION, STATE ROAD TRANSPORT CORPORATION Vs. STATE OF J&K AND OTHERS
|
July 1, 2013 |
|
ALOK SHARMA Vs. STATE
|
March 19, 2013 |
|
ALTAF AHMAD KHAN AND OTHERS Vs. ISHFAQ AHMAD TANTRAY AND OTHERS
|
May 1, 2013 |
|
AMARJEET KOUR & ANR. Vs. STATE & ORS.
|
February 20, 2013 |
|
AMIT SINGH Vs. UNION OF INDIA & ORS.
|
February 20, 2013 |
|
AMIT SINGH Vs. RAMKUMAR AND OTHERS
|
February 4, 2013 |
|
AMLOK SINGH & ANR. Vs. MADAN LAL
|
February 4, 2013 |
|
ANAND SWAROOP AND OTHERS Vs. STATE OF J. & K. AND OTHERS
|
May 7, 2013 |
|
ANIL SINGH AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR
|
April 26, 2013 |
|
ANIL VYAS Vs. UNION OF INDIA
|
September 24, 2013 |
|
ANJU BALA Vs. NIRBAL KUMAR
|
November 14, 2013 |
|
ANSHU SHARMA Vs. STATE OF J&K & ORS.
|
May 16, 2013 |
|
ARUN GANDOTRA Vs. STATE
|
September 5, 2013 |
|
ASCON CONTRACTORS PVT. LTD. Vs. STATE
|
December 30, 2013 |
|
ASHIQ HUSSAIN Vs. STATE AND OTHERS
|
July 26, 2013 |
|
ASHOK KUMAR Vs. STATE
|
February 1, 2013 |
|
ASHOK KUMAR KIKLOO Vs. STATE AND OTHERS
|
June 5, 2013 |
|
ASHOK KUMAR SHARMA Vs. STATE & ORS.
|
February 20, 2013 |
|
ASHRAF KHAN Vs. UNION OF INDIA
|
November 19, 2013 |
|
ASHRAF KHAN Vs. SHADI KHAN
|
December 3, 2013 |
|
ASMAT ARA Vs. STATE OF J. & K.
|
August 20, 2013 |
|
ASSOCIATION OF ETT STUDENTS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
August 23, 2013 |
|
ATTA MOHAMMAD Vs. STATE OF J&K
|
December 23, 2013 |
|
ATTA MOHAMMAD SHAH Vs. STATE OF J. & K.
|
November 25, 2013 |
|
AVANT RAM AND OTHERS Vs. VIDYA DEVI AND ANOTHER
|
April 26, 2013 |
|
AVINASH OJHA Vs. UNIVERSITY OF JAMMU & ORS.
|
May 14, 2013 |
|
AZAD AHMAD RATHER Vs. UNION OF INDIA
|
November 25, 2013 |
|
B. MURALI DHAR Vs. STATE & ORS.
|
February 20, 2013 |
|
B.A. MISRI Vs. STATE OF J&K AND OTHERS
|
October 30, 2013 |
|
B.V. SHARMA Vs. SKUAST & ORS.
|
April 26, 2013 |
|
BABU RAM Vs. UOI
|
November 14, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MOHAMMAD RAMZAN WAZA AND OTHERS
|
April 24, 2013 |
|
BALBINDER SINGH Vs. NEW INDIA INSURANCE CO
|
September 4, 2013 |
|
BALDEV SINGH WAZIR Vs. SKIMS & ORS.
|
February 4, 2013 |
|
BALDEV SINGH WAZIR (DR.) Vs. SHER
|
August 19, 2013 |
|
BALWAN SINGH & ANR. Vs. STATE THROUGH P/S KATRA
|
February 4, 2013 |
|
BANSI LAL CHARAGI Vs. STATE OF J & K
|
November 14, 2013 |
|
BARAT BHUSHAN SURI Vs. KASHI NATH TICKOO
|
June 27, 2013 |
|
BASEERAT TAHIR & ORS. Vs. UNIVERSITY OF KASHMIR & ORS.
|
January 3, 2013 |
|
BASHARAT MUJTABA Vs. STATE
|
November 2, 2013 |
|
BASHIR AHMAD DAR Vs. STATE AND OTHERS
|
July 26, 2013 |
|
BASHIR AHMAD MALIK Vs. CBI AND ANOTHER
|
June 3, 2013 |
|
BASHIR AHMAD SHEIKH Vs. STATE & ORS
|
August 7, 2013 |
|
BASHIR AHMAD TANTRAY Vs. STATE OF J&K & ORS.
|
February 19, 2013 |
|
BASHIR AHMAD WANI Vs. STATE OF JK
|
October 21, 2013 |
|
BASHIR AHMAD ZAROO Vs. STATE OF J&K
|
August 20, 2013 |
|
BHADUR LAL (EX.RFN.) Vs. UNION OF INDIA & ANR.
|
May 7, 2013 |
|
BHARAT BHUSHAN Vs. SAT PAL & ORS.
|
February 4, 2013 |
|
BHAT CONSTRUCTIONS Vs. STATE OF J&K
|
August 26, 2013 |
|
BHATIA SONS Vs. UJJAL SINGH
|
September 12, 2013 |
|
BINDU BALA Vs. SATVIR SINGH
|
March 8, 2013 |
|
BIPEN SINGH CHARAK Vs. STATE OF J&K & ORS.
|
February 4, 2013 |
|
BIRINDER SINGH Vs. LALMATI AND OTHERS
|
July 3, 2013 |
|
BISHAN SINGH Vs. STATE OF J&K
|
January 31, 2013 |
|
BODH RAJ KHAJURIA Vs. UNION OF INDIA
|
March 5, 2013 |
|
BRENG PUBLIC SCHOOL BINDOO Vs. STATE
|
August 27, 2013 |
|
BRIJ BHUSHAN SHARMA Vs. STATE
|
January 2, 2013 |
|
BUILDING OPERATION CONT. AUTHORITY Vs. JATINDER KUMAR MITTAL AND OTHERS
|
February 4, 2013 |
|
BUILDING OPERATION CONTROLLING AUTHORITY Vs. TARVINDER KOUR
|
May 13, 2013 |
|
C.A.E.E Vs. SALOONI GUPTA
|
February 5, 2013 |
|
CH. TALIB HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
May 1, 2013 |
|
CHAITANYA PRABHU Vs. ADARSH KUMAR
|
July 19, 2013 |
|
CHAMAN LAL Vs. UNION OF INDIA
|
December 26, 2013 |
|
CHAMAN LAL Vs. RAM LAL
|
September 3, 2013 |
|
CHANDAN MAHAJAN AND OTHERS Vs. STATE OF J&K AND OTHERS
|
July 24, 2013 |
|
CHANDIGARH POULTRY CENTRE Vs. UNION OF INDIA AND OTHERS
|
July 9, 2013 |
|
CHANNI HIMMAT RESIDENTS ASSO Vs. STATE OF J&K
|
March 8, 2013 |
|
CHANNI HIMMAT RESIDENTS ASSO Vs. STATE OF J&K
|
March 6, 2013 |
|
CHENAB CONSTRUCTION JOINT VENTURE Vs. UNION OF INDIA
|
April 21, 2013 |
|
CHIEF ACCOUNTS OFFICER Vs. GHULAM MOHD MIR AND ORS
|
November 12, 2013 |
|
CHIEF ENGINEER ELECTRIC MAINTENANCE AND RE AND ANOTHER Vs. SAFIR AHMAD KHAN AND ANOTHER
|
June 5, 2013 |
|
CHINAR STEEL INDUSTRIES Vs. IRCON INTERNATIONAL LIMITED
|
August 16, 2013 |
|
CHINTA MANI Vs. JKSRTC
|
March 4, 2013 |
|
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. EMCO WIRES
|
November 12, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. J&K COOPERATIVE HOUSING CORP. LTD
|
December 17, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. GIRISH ANIL DONGARE
|
February 4, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. POWER GRID CORP OF INDIA LTD
|
December 4, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. G.T.Z. SECURITIES LTD.
|
September 9, 2013 |
|
COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, PANAMA CHOWK, JAMMU Vs. JAMKASH VEHICLEADES PVT. LTD, B.C. ROAD, JAMMU
|
February 20, 2013 |
|
CONSERVATOR OF FORESTS AND OTHERS Vs. SAT PAL AND CO.
|
May 17, 2013 |
|
DALEEP SINGH Vs. STATE AND OTHERS
|
April 5, 2013 |
|
DARSHAN SINGH Vs. ORIENTAL INSURANCE CO LTD
|
April 1, 2013 |
|
DARSHAN SINGH Vs. VIJAY KUMAR
|
December 3, 2013 |
|
DARSHANA DEVI Vs. BODH RAJ
|
December 19, 2013 |
|
DAWA Vs. UNION OF INDIA
|
December 19, 2013 |
|
DCM PUBLIC SCHOOL Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
July 3, 2013 |
|
DEERAJ MEHRA Vs. UNION OF INDIA AND OTHERS
|
May 29, 2013 |
|
DES RAJ Vs. STATE
|
November 20, 2013 |
|
DES RAJ Vs. STATE
|
November 25, 2013 |
|
DES RAJ NAGPAL Vs. UNION OF INDIA
|
March 5, 2013 |
|
DES RAJ NAGPAL Vs. UNION OF INDIA
|
December 6, 2013 |
|
DEV RAJ Vs. NAGAR MAL AND ANOTHER
|
January 30, 2013 |
|
DEVINDER KUMAR GANDOTRA Vs. STATE AND OTHERS
|
August 8, 2013 |
|
DILAR SINGH Vs. HINDUSTAN PETROLEUM CORPN.
|
October 9, 2013 |
|
DIMPY SHAN Vs. STATE OF J AND K
|
December 20, 2013 |
|
DIN Vs. YOUSAF
|
December 31, 2013 |
|
DIN DAYAL KAPOOR AND OTHERS Vs. KUSUM KAPOOR
|
August 30, 2013 |
|
DIRECTOR ESTATES AND ANOTHER Vs. ALI MOHAMMAD LONE AND OTHERS
|
April 17, 2013 |
|
DIVYA COLLEGE OF EDUCATION Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
June 4, 2013 |
|
DUA AGRO TECK Vs. FIL INDUSTRIES LTD
|
September 24, 2013 |
|
EX. OFFICER, SRINAGAR MUNICIPALITY Vs. S.K. CLINICS & ORS.
|
February 6, 2013 |
|
EX. RFN. BHADUR LAL Vs. U. O. I
|
May 7, 2013 |
|
FAHEEN Vs. UNIVERSITY OF KASHMIR AND OTHERS
|
December 12, 2013 |
|
FARHAN HASSAN KITAB Vs. TARIQ AHMAD HAJI
|
July 11, 2013 |
|
FARIDA HOTEL Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
April 8, 2013 |
|
FAROOQ AHMAD BHAT Vs. STATE AND OTHERS
|
October 28, 2013 |
|
FAROOQ AHMAD DAR AND OTHERS Vs. MOHD. AMIN GANAI AND ANOTHER
|
May 1, 2013 |
|
FAROOQ AHMAD SHAH Vs. STATE
|
November 22, 2013 |
|
FAROOQA AND ANOTHER Vs. GH. MOHD. MALIK AND OTHERS
|
May 22, 2013 |
|
FAROZE AHMED Vs. STATE OF J&K AND OTHERS
|
September 24, 2013 |
|
FAYAZ AHMAD DAR Vs. CHIEF AGRICULTURE OFFICER BUDGAM & ANR.
|
April 16, 2013 |
|
FAYAZ AHMAD RATHER Vs. STATE
|
December 12, 2013 |
|
FAYAZ AHMAD WANI Vs. STATE OF J&K & ORS.
|
January 2, 2013 |
|
FIDA MOHD. FAROOQI AND OTHERS Vs. STATE OF J&K AND OTHERS
|
July 18, 2013 |
|
G M KHAN Vs. STATE OF J&K AND ORS
|
July 31, 2013 |
|
G. MUSTAFA SHEIKH Vs. STATE
|
December 30, 2013 |
|
G.K.S. MALIK (GURJEET MALIK) Vs. JAVED RAHI (DR.)
|
April 9, 2013 |
|
GANESH DASS Vs. STATE & ORS.
|
May 2, 2013 |
|
GARIB DASS Vs. TEHSILDAR, KATHUA
|
May 30, 2013 |
|
GAZALLA HASSAN AND OTHERS Vs. STATE AND OTHERS
|
July 26, 2013 |
|
GH MOHAMMAD Vs. RUBEENA LONE AND ANR
|
November 14, 2013 |
|
GH. AHMAD BHAT Vs. STATE OF J. & K.
|
August 28, 2013 |
|
GH. HASSAN KAMAL Vs. STATE
|
December 13, 2013 |
|
GH. HASSAN LONE Vs. STATE & ORS.
|
January 31, 2013 |
|
GH. HASSAN LONE Vs. SHAMIM AHMAD RESHI & ANR.
|
January 31, 2013 |
|
GH. JEELANI SHAH Vs. STATE OF J & K
|
December 30, 2013 |
|
GH. MOHAMMAD BHAT Vs. STATE OF J&K THROUGH SHO P.S. KHAD
|
September 12, 2013 |
|
GH. MOHD. MIR & ORS. Vs. STATE & ORS.
|
April 24, 2013 |
|
GH. MOHI Vs. STATE AND OTHERS
|
April 26, 2013 |
|
GH. MOHI Vs. ANGURANA & ORS.
|
February 19, 2013 |
|
GH. NABI SHAH Vs. STATE OF J&K AND OTHERS
|
September 6, 2013 |
|
GHJULAM RASOOL MIR Vs. GHULAM MOHD BHAT
|
December 20, 2013 |
|
GHULAM AHMAD BHAT Vs. STATE OF J & K AND OTHERS
|
August 22, 2013 |
|
GHULAM AHMAD BHAT Vs. STATE OF J & K
|
July 9, 2013 |
|
GHULAM AHMAD NAIKOO Vs. UNION OF INDIA AND ORS
|
February 18, 2013 |
|
GHULAM HASSAN WANI Vs. BASHIR AHMAD WANI & ORS.
|
March 14, 2013 |
|
GHULAM JEELANI SHAH Vs. STATE OF J&K
|
December 30, 2013 |
|
GHULAM MOHAMMAD LONE Vs. STATE OF J&K
|
August 5, 2013 |
|
GHULAM MOHI-UD-DIN WANI Vs. EXECUTIVE ENGINEER
|
August 16, 2013 |
|
GHULAM NABI SHAH Vs. STATE OF J&K
|
July 30, 2013 |
|
GHULAM RASOOL GANAI Vs. GHULAM MOHD. MATHANGI
|
May 10, 2013 |
|
GHULAM RASOOL WANI Vs. STATE
|
September 20, 2013 |
|
GIAN CHAND Vs. DHEERAJ KUMAR
|
November 14, 2013 |
|
GIRDARI LAL Vs. STATE OF J & K
|
April 1, 2013 |
|
GOUSIA FAYAZ Vs. SKIMS
|
December 2, 2013 |
|
GOWHAR HUSSAIN Vs. STATE & ORS.
|
April 24, 2013 |
|
GULSHAN AKHTER. Vs. STATE OF J&K & ORS.
|
October 7, 2013 |
|
GULZAR AHMAD BHAT Vs. AB. MAJID BHAT AND ANOTHER
|
September 6, 2013 |
|
H.C. MOHABAT KHAN Vs. STATE OF J. & K.
|
November 12, 2013 |
|
HAFIZ CONSTRUCTION CO. PVT. LTD. Vs. STATE AND OTHERS
|
August 27, 2013 |
|
HAFIZULLAH MIR Vs. STATE OF J&K AND OTHERS
|
July 26, 2013 |
|
HAJI ABDUL GAFFAR SURMA Vs. CHIEF GENERAL MANAGER TELECOM
|
May 24, 2013 |
|
HAJI ALI MOHAMMAD BABA AND OTHERS Vs. ADMINISTRATOR SMC AND OTHERS
|
February 28, 2013 |
|
HALEEMA BANO & ANR. Vs. HAJIRA & ORS.
|
March 14, 2013 |
|
HANDSOME GILL Vs. STATE OF J&K AND ORS
|
December 16, 2013 |
|
HANEF Vs. UNION OF INDIA
|
December 30, 2013 |
|
HANS RAJ SHARMA Vs. UNION OF INDIA
|
March 15, 2013 |
|
HARDUTT SHARMA Vs. STATE
|
October 25, 2013 |
|
HARI OM SINGH & ORS. Vs. STATE OF J&K & ORS.
|
March 8, 2013 |
|
HARMINDER SINGH Vs. J&K SPECIAL TRIBUNAL & ORS.
|
May 15, 2013 |
|
HARNAM SINGH AND ETC Vs. SUSHEETAL ABROL AND ANOTHER
|
March 8, 2013 |
|
HASINA AKHTER Vs. STATE & ORS.
|
April 30, 2013 |
|
HASSAN KAMAL Vs. STATE OF J & K
|
December 18, 2013 |
|
HELPLINE ADVERTISING SERVICES Vs. COMMISSIONER,SMC,SRINAGAR
|
January 4, 2013 |
|
HIGH COURT OF JAMMU AND KASHMIR Vs. GH. NABI GOWHAR AND OTHERS
|
January 15, 2013 |
|
HILAL AHMAD BHAT Vs. STATE & ORS.
|
February 4, 2013 |
|
HOTEL CORPORATION OF INDIA Vs. INTERGRAL PRODUCTION AND OTHERS
|
June 6, 2013 |
|
ICHPAL SINGH AND ANOTHER Vs. STATE OF J&K AND ANOTHER
|
September 24, 2013 |
|
IMRAN NAZIR Vs. STATE
|
December 6, 2013 |
|
IMTIYAZ AHMAD AKHOON Vs. STATE OF J&K & ANR.
|
March 20, 2013 |
|
IMTIYAZ AHMAD BHAT Vs. STATE
|
November 29, 2013 |
|
IMTIYAZ AHMAD TANGA Vs. STATE OF J&K & ORS.
|
April 24, 2013 |
|
INDER KUMAR VERMA Vs. UNION OF INDIA
|
February 19, 2013 |
|
INDIAN OIL CORPORATION LIMITED Vs. VIJAY MEHTA
|
August 8, 2013 |
|
INDU BHUSHAN Vs. STATE OF J&K
|
November 13, 2013 |
|
INHABITANTS OF VILLAGE CHADWAL & ANR. Vs. STATE OF J&K & ORS.
|
May 13, 2013 |
|
INTIZAMIA COMMITTEE MASJID SHARIF Vs. MOHD. AMIN WANI AND OTHERS
|
May 22, 2013 |
|
IQBAL HUSSAIN BHAT Vs. STATE OF J&K AND ORS
|
February 7, 2013 |
|
IQBAL MOTORS TRANSPORT SERVICES Vs. FOOD CORPORATION OF INDIA & ORS.
|
May 13, 2013 |
|
IQBAL MOTORS TRANSPORT SERVICES (M/S) Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 13, 2013 |
|
IRSHAD AHMAD DAR Vs. STATE
|
November 21, 2013 |
|
IRSHAD AHMAD HAJAM Vs. STATE AND OTHERS
|
September 6, 2013 |
|
ISHRAT BASHIR Vs. STATE
|
December 30, 2013 |
|
ISHTIAQ-UL-HASSAN SHAH Vs. STATE
|
April 1, 2013 |
|
ISRAR MUNIR Vs. STATE OF J&K
|
May 22, 2013 |
|
J AND K STATE ROAD TRANSPORT CORPN Vs. SAVITRI DEVI AND ORS
|
April 17, 2013 |
|
J&K CO-OPERATIVE HOUSING CORPORATION LTD Vs. MUZAFFAR IQBAL QURESHI
|
April 1, 2013 |
|
J&K HOUSING BOARD Vs. SANJEEV KUMAR
|
December 10, 2013 |
|
J&K MINERAL DEVELOPMENT CORP. LTD Vs. PREM NATH
|
December 4, 2013 |
|
J&K PUBLIC SERVICE COMMISSION Vs. MUSHTAQ AHMAD
|
November 4, 2013 |
|
J&K PUBLIC SERVICE COMMISSION Vs. AJAY KUMAR TADIA AND ANR
|
November 12, 2013 |
|
J&K S.R.T.C. AND ORS. Vs. PARMINDER SINGH AND ORS.
|
November 21, 2013 |
|
J&K STATE BOARD OF SCHOOL EDUCATION Vs. STATE OF J&K
|
May 27, 2013 |
|
J&K SUBORDINATE JUDICIAL PROCESS SERVERS WELFARE ASSOCIATION Vs. STATE
|
September 19, 2013 |
|
JAGDEEP SINGH Vs. STATE OF J&K
|
August 8, 2013 |
|
JAGDISH ARORA AND OTHERS Vs. STATE OF J&K AND ANOTHER
|
July 3, 2013 |
|
JAGMOHAN SINGH Vs. STATE OF J. & K. AND ORS.
|
May 24, 2013 |
|
JAI DEV SINGH Vs. BALDEV SINGH AND OTHERS
|
July 9, 2013 |
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JAI GOPAL AND OTHERS Vs. STATE OF JAMMU AND KASHMIR
|
June 6, 2013 |
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JALALUDDIN Vs. NHPC LTD
|
February 19, 2013 |
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JALIL AHMAD BHAT Vs. M.D. J.K.P.C.C. LTD.
|
May 10, 2013 |
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JAMMU AND KASHMIR BANK LTD. Vs. SWARAN SINGH
|
September 27, 2013 |
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JAMMU AND KASHMIR STATE BOARD OF SCHOOL EDUCATION AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 27, 2013 |
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JAMMU DEVELOPMENT AUTHORITY Vs. BANSI LAL SHARMA
|
February 4, 2013 |
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JAMMU DEVELOPMENT AUTHORITY Vs. UNION OF INDIA AND ANR
|
November 7, 2013 |
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JANDIAL PRINTING PRESS & ORS. Vs. STATE J&K & ORS.
|
May 8, 2013 |
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JANTA DAL Vs. STATE OF J&K
|
March 11, 2013 |
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JASBIR SINGH Vs. STATE & ORS.
|
January 1, 2013 |
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JASVINDER SINGH AND OTHERS Vs. HIGH COURT OF J&K AND OTHERS
|
September 20, 2013 |
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JATINDER PAL CHANDEL Vs. STATE OF J&K
|
November 11, 2013 |
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JAVAID AHMAD DAR Vs. STATE OF J&K
|
August 22, 2013 |
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JAVAID AHMAD SHAH Vs. STATE OF J&K AND OTHERS
|
September 19, 2013 |
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JAVAID AHMAD WANI Vs. GHULAM MOHAMMAD CHAT
|
December 9, 2013 |
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JAVAID AHMAD WANI Vs. GH. MOHD. CHAT
|
December 20, 2013 |
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JAVED AHMAD BHAT Vs. STATE OF J&K & ORS
|
April 8, 2013 |
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JAVED IQBAL MUGHAL Vs. STATE
|
October 24, 2013 |
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JEEWAN KRISHAN RAINA Vs. CHANDOO DEVI
|
May 13, 2013 |
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JOOSY RAZDAN Vs. SANJAY GANGOO
|
May 13, 2013 |
|
K. V. S Vs. G. C. RAJGOTRA
|
February 19, 2013 |
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K.C. FOOD PRODUCTS (P) LTD. Vs. STATE OF J&K
|
November 29, 2013 |
|
K.N. SINGH Vs. EXECUTIVE ENGINEER, PMGSY
|
November 29, 2013 |
|
K.R. TRADERS Vs. UNION OF INDIA
|
November 21, 2013 |
|
KALA RAM Vs. STATE
|
August 29, 2013 |
|
KALI DASS Vs. STATE AND OTHERS
|
April 5, 2013 |
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KALPNA JASROTIA (DR.) Vs. STATE OF J&K AND ANOTHER
|
September 13, 2013 |
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KAMAL KISHORE VERMA Vs. STATE
|
October 3, 2013 |
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KAMAL KRISHAN CHIBBER Vs. STATE OF J&K
|
May 24, 2013 |
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KANWAR SEIN ANAND Vs. STATE OF J. & K.
|
October 6, 2013 |
|
KAPIL DEV Vs. RAGHUBIR SINGH
|
February 4, 2013 |
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KAPOOR CHAND Vs. STATE OF J. & K. AND OTHERS
|
February 5, 2013 |
|
KARAM CHAND Vs. HIGH COURT OF J&K & ANR.
|
February 4, 2013 |
|
KASHMIR BOMBAY CARRIER Vs. FOOD CORPORATION OF INDIA
|
September 13, 2013 |
|
KEWAL KRISHAN GUPTA Vs. STATE OF J AND K
|
May 29, 2013 |
|
KEWAL KRISHAN GUPTA Vs. STATE
|
July 25, 2013 |
|
KHALDA PARVEEN Vs. STATE AND OTHERS
|
February 4, 2013 |
|
KHALID JAHANGIR Vs. SURJIT KUMAR
|
July 9, 2013 |
|
KHEVNA PLASTICS (M/S) & ORS. Vs. NILKAMAL LTD. (M/S) & ANR.
|
February 4, 2013 |
|
KHURSHID AHMED Vs. STATE OF J&K
|
August 8, 2013 |
|
KISHANDER SINGH AND OTHERS Vs. STATE AND OTHERS
|
July 26, 2013 |
|
KISHORE KUMAR SHAN Vs. STATE AND OTHERS
|
July 12, 2013 |
|
KRISHAN CHAND Vs. STATE OF J & K
|
May 22, 2013 |
|
KRISHAN DUTT Vs. UNION OF INDIA
|
September 13, 2013 |
|
KRISHAN LAL Vs. STATE OF J&K & ORS.
|
May 2, 2013 |
|
KRISHAN LAL Vs. STATE AND OTHERS
|
April 3, 2013 |
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KRISHAN LAL Vs. STATE OF J. & K.
|
September 11, 2013 |
|
KRISHNA COLOUR LAB Vs. DY COMMISSIONER, COMMERCIAL TAXES
|
December 23, 2013 |
|
KULBHUSGAN NAHAR Vs. CBI
|
September 4, 2013 |
|
KULDEEP SINGH Vs. STATE OF J&K & ORS.
|
February 4, 2013 |
|
KULDIP SINGH Vs. KRISHNA DEVI
|
April 16, 2013 |
|
KULDIP SINGH & ORS Vs. KRISHNA DEVI & ORS
|
February 20, 2013 |
|
KULDIP SINGH & ORS. Vs. CHAMIL SINGH & ORS.
|
April 15, 2013 |
|
KULJEET SINGH Vs. STATE OF J&K
|
December 24, 2013 |
|
KUMAR SHIV SATYA NARAYAN Vs. STATE OF J&K
|
February 8, 2013 |
|
LABADH RAM Vs. STATE
|
August 5, 2013 |
|
LABHU RAM SEHGAL Vs. STATE OF J&K
|
August 26, 2013 |
|
LATIEF AHMAD Vs. STATE
|
July 16, 2013 |
|
LAWLEX EDUCATION AND RESEARCH TRUST Vs. STATE OF J&K AND OTHERS
|
September 24, 2013 |
|
LOKESH SHARMA Vs. STATE
|
May 14, 2013 |
|
M D, J&K S R T C & ANR Vs. RATTAN LAL SHARMA & ORS
|
November 21, 2013 |
|
M/S K.K. ENTERPRISES Vs. UNION OF INDIA
|
December 6, 2013 |
|
M/S KEC INTERNATIONAL LTD Vs. CHIEF ENGINEER, SYSTEM & OPERATION WING
|
November 14, 2013 |
|
M/S LIBRA BUS SERVICE PVT. LTD Vs. STATE
|
November 14, 2013 |
|
M/S NAYAK INFRASTRUCTURE PVT. LTD Vs. STATE OF J&K
|
December 24, 2013 |
|
M/S S.D. S. ELECTRONICS PVT. LTD. Vs. UNION OF INDIA
|
July 8, 2013 |
|
MADAN LAL Vs. STATE & ORS.
|
February 13, 2013 |
|
MADAN LAL AGGARWAL Vs. STATE THROUGH DRUG INSPECTOR
|
March 18, 2013 |
|
MAHI GEERAN AND SINGARA KASHAN ASSOCIATION AND ANOTHER Vs. STATE OF J&K AND OTHERS
|
August 20, 2013 |
|
MAJID CHOUDHARY Vs. STATE OF J&K & ORS.
|
May 7, 2013 |
|
MANDEEP KOUR Vs. JAGIR SINGH
|
February 1, 2013 |
|
MANOHAR LAL (DR.) Vs. STATE AND ANOTHER
|
September 3, 2013 |
|
MANZOOR AHMAD Vs. STATE OF JAMMU AND KASHMIR
|
June 28, 2013 |
|
MANZOOR AHMAD BHAT Vs. STATE & ORS.
|
April 23, 2013 |
|
MANZOOR AHMAD BHAT Vs. STATE AND OTHERS
|
September 17, 2013 |
|
MANZOOR AHMAD KHAN Vs. STATE
|
October 8, 2013 |
|
MAROOFA AKHTER Vs. STATE AND OTHERS
|
April 16, 2013 |
|
MASJID NOOR Vs. STATE OF J. & K.
|
December 30, 2013 |
|
MASROOR JABAR GANAI Vs. STATE OF J. & K.
|
November 12, 2013 |
|
MAST RAM Vs. STATE OF J&K
|
March 4, 2013 |
|
MEERA SHARMA Vs. STATE
|
May 24, 2013 |
|
MEHBOOB ALI KHAN Vs. STATE OF J. & K.
|
September 4, 2013 |
|
MEHBOOB ALI MIR AND ANOTHER Vs. STATE OF J&K AND OTHERS
|
January 1, 2013 |
|
MEHRAJ-UD-DIN KHAN Vs. STATE OF J. & K. AND OTHERS
|
July 26, 2013 |
|
MEHRAJ-UD-DIN YATOO & ORS. Vs. STATE OF J&K AND ORS.
|
September 17, 2013 |
|
MET TRADE INDIA LTD. Vs. COMM. CENTRAL EXCISE & CUSTOM OFFICE
|
March 7, 2013 |
|
MIR JEHANGIR Vs. STATE OF J&K
|
August 5, 2013 |
|
MOHAMMAD AKRAM KHAN Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 22, 2013 |
|
MOHAMMAD AMIN BEIGH Vs. STATE OF J&K
|
February 1, 2013 |
|
MOHAMMAD AMIN BEIGH Vs. STATE OF J&K
|
January 31, 2013 |
|
MOHAMMAD ASLAM BAZAZ Vs. STATE OF J&K
|
August 5, 2013 |
|
MOHAMMAD ISMAIL NAJAR Vs. STATE OF J&K
|
July 31, 2013 |
|
MOHAMMAD ISSAQ Vs. FINANCIAL COMMISSIONER
|
June 3, 2013 |
|
MOHAMMAD RAFIQ Vs. STATE OF J&K
|
September 27, 2013 |
|
MOHAMMAD RAFIQ BABA Vs. STATE AND OTHERS
|
July 26, 2013 |
|
MOHAMMAD SHAFI BHAT Vs. HALEEMA BEGUM
|
May 2, 2013 |
|
MOHAMMAD SHAFI HAJAM Vs. STATE OF J&K
|
May 7, 2013 |
|
MOHAMMAD SHAFI ZAHID Vs. STATE OF J&K
|
May 22, 2013 |
|
MOHAN LAL Vs. JOGINDER LAL AND OTHERS
|
April 17, 2013 |
|
MOHD ARIF Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 17, 2013 |
|
MOHD ASHRAF SOFI Vs. STATE OF J&K
|
December 9, 2013 |
|
MOHD ISHTIAQ AND OTHERS Vs. STATE THR. P/S BANI
|
April 16, 2013 |
|
MOHD YOUSUF SHAH Vs. STATE OF J & K
|
August 1, 2013 |
|
MOHD. AFZAL LONE AND OTHERS Vs. STATE OF J&K AND OTHERS
|
July 26, 2013 |
|
MOHD. AKRAM KHAN Vs. STATE AND OTHERS
|
August 7, 2013 |
|
MOHD. AMIN SEH Vs. STATE AND OTHERS
|
September 24, 2013 |
|
MOHD. AMIN SHAH Vs. STATE
|
June 6, 2013 |
|
MOHD. BIN QASIM Vs. UNION OF INDIA AND OTHERS
|
June 3, 2013 |
|
MOHD. HAYAT Vs. STATE OF J&K
|
November 14, 2013 |
|
MOHD. MAQBOOL Vs. STATE OF J&K
|
August 1, 2013 |
|
MOHD. MUKHTAR Vs. STATE THROUGH PUBLIC PROSECUTOR
|
February 20, 2013 |
|
MOHD. SHAFI BANDAY Vs. HONBLE HIGH COURT OF J&K
|
January 31, 2013 |
|
MOHD. SHAFI BHAT Vs. DHAN RAJ SEHGAL & ANR.
|
January 1, 2013 |
|
MOHD. SHAFI ZAHID Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 22, 2013 |
|
MOHD. YAQOOB BANDAY Vs. AB. HAMID BANDAY AND OTHERS
|
August 7, 2013 |
|
MOHD. YONUS MIR Vs. STATE OF J&K
|
August 22, 2013 |
|
MOHI-UD-DIN WANI Vs. STATE OF J. & K.
|
September 11, 2013 |
|
MOHINDER PAL Vs. STATE OF J&K
|
August 8, 2013 |
|
MOHINDER SINGH Vs. STATE AND OTHERS
|
July 25, 2013 |
|
MOHINDER SINGH Vs. STATE TH. ACCOUNTABILITY COMMISSION
|
January 4, 2013 |
|
MOHINDRA BROS Vs. UNION OF INDIA
|
November 29, 2013 |
|
MONIKA RAJPUT Vs. STATE AND OTHERS
|
July 12, 2013 |
|
MOTI SINGH Vs. STATE
|
August 7, 2013 |
|
MST. HALEEMA BEGUM Vs. ALTAF HUSSAIN MIR
|
September 13, 2013 |
|
MST. ROMANA Vs. MANZOOR AHMAD BHAT
|
December 11, 2013 |
|
MUBEEN ARA Vs. STATE OF J&K & ORS
|
January 2, 2013 |
|
MUDASIRA SALAM Vs. STATE OF J&K AND OTHERS
|
September 6, 2013 |
|
MUJEEB ANDRABI Vs. STATE OF J&K
|
July 2, 2013 |
|
MUJEEB INDRABI Vs. STATE OF J&K
|
December 24, 2013 |
|
MUKHTAR AHMAD DAR Vs. STATE
|
November 21, 2013 |
|
MUKHTAR AHMAD LONE Vs. UNION OF INDIA
|
November 12, 2013 |
|
MUKHTAR AHMAD MIR & ORS. Vs. STATE AND ORS.
|
October 8, 2013 |
|
MUKHTAR AHMED DHARVS Vs. STATE AND OTHERS
|
May 3, 2013 |
|
MULKH RAJ Vs. STATE AND OTHERS
|
September 4, 2013 |
|
MUMTAZ ALI Vs. STATE
|
April 10, 2013 |
|
MUMTAZA & ORS. Vs. STATE & ORS.
|
January 2, 2013 |
|
MUNEER AHMAD TANTREY Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
April 9, 2013 |
|
MUSHTAQ AHMAD BHAT Vs. STATE OF J. & K.
|
December 26, 2013 |
|
MUSHTAQ AHMAD GANAI Vs. STATE
|
November 29, 2013 |
|
MUSHTAQ AHMAD SHAH Vs. STATE OF J&K
|
October 8, 2013 |
|
MUSHTAQ AHMAD SHEIKH Vs. STATE
|
December 27, 2013 |
|
MUSHTAQ AHMAD THOKER Vs. STATE & ORS.
|
January 2, 2013 |
|
MUSHTAQ AHMED Vs. STATE
|
December 30, 2013 |
|
MUSKAAN GUPTA Vs. RELIANCE GENERAL INSURANCE CO
|
January 1, 2013 |
|
MUZAFFAR ABDUL NASIR Vs. J&K KHADI AND VILLAGE AND OTHERS
|
September 24, 2013 |
|
MUZAFFAR AHMAD BHAT Vs. STATE OF J&K
|
July 2, 2013 |
|
MUZAFFAR AHMAD WANI Vs. STATE AND ANOTHER
|
November 21, 2013 |
|
MUZAMIL AFZAL RESHI Vs. STATE OF J AND K AND OTHERS
|
March 29, 2013 |
|
NABIR BHAT Vs. GULLA DAR
|
April 19, 2013 |
|
NAGAR SINGH Vs. STATE OF J&K
|
August 8, 2013 |
|
NAHIDA BEGUM Vs. SHABIR AHMED
|
December 13, 2013 |
|
NAILA KHANDAY Vs. ISLAMIC UNIVERSITY
|
April 16, 2013 |
|
NAJEEB AHMAD BHAT Vs. STATE
|
November 21, 2013 |
|
NARINDER KOUR Vs. SHOBA SINGH
|
February 1, 2013 |
|
NARJEES NAWAB Vs. STATE AND OTHERS
|
September 24, 2013 |
|
NASEER AHMAD DAR Vs. STATE AND OTHERS
|
July 26, 2013 |
|
NASEER AHMAD LONE AND OTHERS Vs. STATE OF J&K AND OTHERS
|
July 30, 2013 |
|
NASEER AHMAD MIR Vs. STATE
|
April 10, 2013 |
|
NATIONAL FEDERATION OF BLIND Vs. STATE OF J. AND K.
|
November 11, 2013 |
|
NATIONAL INSU. CO. LTD. Vs. TALIB HUSSAIN
|
April 23, 2013 |
|
NATIONAL INSURANCE CO Vs. KHARAK SINGH & ORS
|
January 4, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. SUSHMA JASROTIA AND ORS
|
February 4, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. GULZAR AHMAD SHAH AND OTHERS
|
April 25, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. RAJIT KUMAR
|
May 1, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. DINA NATH
|
February 20, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD MAQBOOL KHATANA
|
July 26, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. MOHINDER SINGH AND ANR
|
March 1, 2013 |
|
NATIONAL INSURANCE CO LTD Vs. RISHU DEVI; MUNA RAM AND ORS
|
December 4, 2013 |
|
NATIONAL INSURANCE CO. LTD Vs. MOHAMMAD SHAFI BHAT
|
November 12, 2013 |
|
NATIONAL INSURANCE CO. LTD Vs. KIRTAN SINGH
|
May 20, 2013 |
|
NATIONAL INSURANCE CO. LTD Vs. TSERING NORBU
|
November 4, 2013 |
|
NATIONAL INSURANCE CO. LTD Vs. PARAMJIT SINGH
|
September 4, 2013 |
|
NATIONAL INSURANCE CO. LTD Vs. KHATEE
|
November 6, 2013 |
|
NATIONAL INSURANCE CO. LTD. Vs. RANO DEVI AND OTHERS
|
September 6, 2013 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAMAL MASALA CO. AND ANOTHER
|
April 15, 2013 |
|
NATIONAL INSURANCE CO. LTD. Vs. KIRAN SHARMA
|
August 8, 2013 |
|
NATIONAL INSURANCE CO. LTD. Vs. RENU SHARMA
|
July 29, 2013 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUDESH SHARMA
|
September 19, 2013 |
|
NATIONAL INSURANCE CO.LTD Vs. DARSHANA DEVI
|
August 8, 2013 |
|
NAVNEET KUMAR Vs. STATE OF J&K & ANR
|
November 14, 2013 |
|
NAYAK INFRASTRUCTURE PVT LTD Vs. STATE
|
July 15, 2013 |
|
NAYAK INFRASTRUCTURE PVT. LTD Vs. STATE OF J&K
|
June 1, 2013 |
|
NAYAK INFRASTRUCTURE PVT. LTD Vs. STATE
|
December 13, 2013 |
|
NAZIR AHMAD DAR Vs. STATE
|
May 27, 2013 |
|
NAZIR AHMAD LONE Vs. STATE OF J&K
|
May 22, 2013 |
|
NAZIR AHMAD LONE Vs. QASDIR LONE
|
November 12, 2013 |
|
NAZIR AHMAD SHAH Vs. STATE & ORS
|
July 25, 2013 |
|
NAZIR AHMAD SOFI Vs. STATE
|
September 24, 2013 |
|
NELOFER JAN Vs. STATE OF J&K & ORS.
|
April 25, 2013 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAL DEI
|
May 13, 2013 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VISHWA MITTER SOODAN
|
March 13, 2013 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. SHANTI BOPANNA
|
March 8, 2013 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAMAS-UD-DIN KATOCH
|
June 26, 2013 |
|
NEW INDIA ASSURANCE VS ZAREENA BEGUM CO LTD Vs. ZAREENA BEGUM; RASHIDABEGUM; KHURSHID JANJUA; NAZIR HUSSAIN JANGOO & ORS
|
January 31, 2013 |
|
NISHAT AHMED Vs. STATE OF J&K
|
February 20, 2013 |
|
NISSAR AHMAD BHAT Vs. STATE
|
September 11, 2013 |
|
NISSAR AHMAD DAR Vs. STATE OF J AND K
|
August 13, 2013 |
|
O N KOUL Vs. MEHBOOB IQBAL AND OTHERS
|
February 4, 2013 |
|
O.P. KOTWAL Vs. UNION OF INDIA AND OTHERS
|
July 9, 2013 |
|
OAKLAND BOTTLERS PVT. LTD. Vs. STATE OF J&K & ORS.
|
April 9, 2013 |
|
OM RAJ GORKA Vs. STATE OF J&K
|
February 1, 2013 |
|
ORIENTAL INSURANCE CO. LTD Vs. MALIK CONSTRUCTION CO. LTD
|
February 14, 2013 |
|
ORIENTAL INSURANCE CO. LTD Vs. SOMA DEVI
|
December 2, 2013 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHANCHLA DEVI & ORS.
|
July 26, 2013 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MEHRAN
|
July 9, 2013 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MUMTAZA BANO
|
November 13, 2013 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GULNAZ BEGUM
|
July 19, 2013 |
|
P.B. KOHLI Vs. STATE OF J. & K.
|
December 30, 2013 |
|
PALLVI TICKOO Vs. DINESH DHAR
|
February 1, 2013 |
|
PARDEEP SINGH Vs. STATE
|
September 10, 2013 |
|
PARENTS CO Vs. STATE OF J&K & ORS.
|
May 16, 2013 |
|
PARSHOTAM SINGH MANHAS Vs. STATE OF J&K AND OTHERS
|
September 24, 2013 |
|
PARVAIZ AHMAD BHAT AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
June 6, 2013 |
|
PARVAIZ AHMAD SHEIKH Vs. STATE AND OTHERS
|
September 10, 2013 |
|
PARVAIZ AHMED PARRAY Vs. STATE OF J&K & ORS.
|
May 13, 2013 |
|
PARVAIZ MAJID BABA Vs. COMMISSIONER, SMC, SRINAGAR AND OTHERS
|
September 24, 2013 |
|
PARVEEN SINGH SUMBRIA Vs. STATE AND OTHERS
|
October 3, 2013 |
|
PARVEENA AHAD BHAT Vs. STATE OF J&K AND OTHERS
|
September 9, 2013 |
|
PARVEZ AHMAD BHAT Vs. GAZALA MASSODI
|
May 14, 2013 |
|
PAWAN KUMAR Vs. STATE
|
August 5, 2013 |
|
PAWAN KUMAR Vs. V. C. UNIVERSITY OF JAMMU
|
August 30, 2013 |
|
PAWANJEET SINGH Vs. STATE OF J&K
|
February 20, 2013 |
|
PEER MOHAMMAD ASHRAF Vs. STATE
|
March 14, 2013 |
|
PEER NISSAR HUSSAIN Vs. STATE
|
December 6, 2013 |
|
POPINDER SINGH Vs. STATE AND OTHERS
|
July 12, 2013 |
|
POSHA BEGUM Vs. STATE AND OTHERS
|
October 9, 2013 |
|
POWER GRID CORPORATION OF INDIA LTD. & ORS. Vs. RAHUL DOGRA
|
March 6, 2013 |
|
PREETI SHARMA Vs. STATE OF J. & K.
|
August 27, 2013 |
|
PRINCIPAL SECY. TO GOVT. & ORS. Vs. REHANA & ANR.
|
April 5, 2013 |
|
PRITHVI RAJ BHAGAT Vs. STATE & ORS.
|
March 14, 2013 |
|
PRITPAL SINGH Vs. UNION OF INDIA & ORS.
|
April 1, 2013 |
|
PURAN CHAND Vs. U.O.I
|
May 2, 2013 |
|
PUSHPA DEVI Vs. STATE OF J&K
|
January 29, 2013 |
|
PUSHPA DEVI Vs. DHARAM CHAND
|
February 1, 2013 |
|
PUSHPJEET SINGH Vs. STATE OF J&K
|
January 30, 2013 |
|
QAZI BASRA Vs. J. & K. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
November 29, 2013 |
|
R. D. VISHWAKARMA Vs. U.O.I.
|
March 14, 2013 |
|
R. K. RAINA Vs. UNION OF INDIA
|
March 14, 2013 |
|
R.L. SALGOTRA Vs. STATE OF J&K
|
July 19, 2013 |
|
RAHUL KANWAL Vs. BRIG. P.K.TIKOO
|
February 8, 2013 |
|
RAHUL RAINA Vs. STATE
|
September 17, 2013 |
|
RAJAN NAGPAL Vs. ABDUL GAFAR BHAT
|
May 31, 2013 |
|
RAJAT FLOUR MILLS Vs. UNION OF INDIA AND OTHERS
|
June 3, 2013 |
|
RAJEEV AGARWAL Vs. MANZOOR AHMAD NAIK AND OTHERS
|
July 25, 2013 |
|
RAJESH PANDOH & ORS Vs. STATE OF J&K
|
December 13, 2013 |
|
RAJINDER SHARMA Vs. NEW INDIA ASSURANCE CO. LTD
|
April 15, 2013 |
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RAJINDER SINGH Vs. UNION OF INDIA & ORS
|
December 10, 2013 |
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RAJINDER SINGH Vs. STATE OF J&K AND ORS
|
April 2, 2013 |
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RAJINDER SINGH Vs. STATE AND OTHERS
|
September 27, 2013 |
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RAJINDER SINGH Vs. MADAN LAL
|
December 4, 2013 |
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RAJIV GUPTA Vs. STATE
|
May 7, 2013 |
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RAJNI DEVI Vs. SHAM LAL
|
November 8, 2013 |
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RAJNI KANT TIWARI Vs. STATE
|
September 27, 2013 |
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RAJNI KUMARI Vs. STATE OF J. & K.
|
September 25, 2013 |
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RAKESH CHANDER Vs. STATE OF J&K
|
February 7, 2013 |
|
RAKESH KUMAR Vs. STATE
|
May 7, 2013 |
|
RAM KUMAR Vs. UNION OF INDIA
|
November 20, 2013 |
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RAM NATH SHARMA AND OTHERS Vs. BALJEET SHARMA AND OTHERS
|
July 9, 2013 |
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RAQEEBA SULTAN Vs. STATE AND ORS.
|
October 9, 2013 |
|
RASIF MAJEED BHAT Vs. STATE AND OTHERS
|
May 13, 2013 |
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RATNO DEVI Vs. UNION OF INDIA
|
November 11, 2013 |
|
RATNO DEVI Vs. UOI
|
May 24, 2013 |
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RATTAN LAL Vs. RAMAN SHARMA
|
July 18, 2013 |
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RAVI FISHERIES COOP. SOCIETY LTD Vs. STATE
|
November 27, 2013 |
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RAVI KUMAR MAHAJAN & ORS. Vs. STATE & ORS.
|
March 8, 2013 |
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REHANA HASSAN AND OTHERS Vs. GAZALA MASSODI AND OTHERS
|
May 14, 2013 |
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REKHA ARORA Vs. SATISH KUMAR
|
December 30, 2013 |
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RENU BALA Vs. STATE 0F J&K
|
August 26, 2013 |
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RENU GUPTA Vs. PUNJAB NATIONAL BANK
|
August 30, 2013 |
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RENU RAINA Vs. STATE
|
April 9, 2013 |
|
RESHI CONSTRUCTION CO. Vs. UNION OF INDIA
|
September 13, 2013 |
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RESIDENTS OF DONIPAWA Vs. PRESIDENT MUNICIPAL COUNCIL
|
April 2, 2013 |
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RESIDENTS OF MOHALLA MALWARCH, KATHUA Vs. UNION OF INDIA & ORS.
|
May 28, 2013 |
|
RIDWANA PARVEEN Vs. STATE OF J&K
|
February 18, 2013 |
|
ROHINI MEHRA Vs. STATE AND OTHERS
|
May 24, 2013 |
|
ROMANA Vs. MANZOOR AHMAD BHAT
|
December 20, 2013 |
|
ROMI SHARMA Vs. VIMAL JYOTI SHARMA
|
November 14, 2013 |
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RUBIA AKHTER (MST.) Vs. STATE OF J&K AND OTHER
|
July 26, 2013 |
|
RUBINA MOHI-UD-DIN Vs. STATE OF J&K
|
July 25, 2013 |
|
S. KANMUTH Vs. STATE OF J & K
|
May 2, 2013 |
|
S. SURAT SINGH Vs. UNION OF INDIA
|
January 4, 2013 |
|
S. VIKRAM SINGH Vs. STATE OF J&K & ORS.
|
April 16, 2013 |
|
SADUR UL DIN KOHLI Vs. STATE
|
December 19, 2013 |
|
SAFAYA AKHTAR Vs. STATE AND OTHERS
|
September 17, 2013 |
|
SAI SHYAM EDUCATION SOCIETY Vs. INCOME TAX OFFICER
|
November 7, 2013 |
|
SAIFCO CEMENTS PVT. LIMITED Vs. EASTERN COALFIELDS LIMITED
|
September 13, 2013 |
|
SAJAD AHMAD SINGH Vs. STATE OF J&K
|
June 26, 2013 |
|
SAMEENA Vs. STATE OF J&K
|
December 11, 2013 |
|
SAMEENA AKHTER Vs. STATE
|
December 30, 2013 |
|
SANDEEP KUMAR & ORS. Vs. MADAN KUMAR DUBEY & ORS.
|
March 15, 2013 |
|
SANJAY GUPTA Vs. AMIT SINGH
|
January 1, 2013 |
|
SANJAY KUMAR GUPTA Vs. STATE OF J&K
|
August 26, 2013 |
|
SANJAY TICKOO Vs. STATE
|
October 9, 2013 |
|
SANJEEV CHOWDHARY Vs. INDERJEET KAPOOR
|
July 19, 2013 |
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SAPNA KHULLAR Vs. IFFAT MAQBOOL
|
March 8, 2013 |
|
SARDAR KIRTI SINGH Vs. PRINCIPAL MEDICAL COLLEGE AND OTHERS
|
May 9, 2013 |
|
SARDAR MOHD Vs. SALAMAT ALI
|
July 9, 2013 |
|
SARFARAZ MAQBOOL BHAT Vs. STATE AND ORS.
|
October 1, 2013 |
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SAROJ BALA Vs. KULDEEP SINGH AND OTHERS
|
September 20, 2013 |
|
SAT PAUL Vs. STATE
|
May 13, 2013 |
|
SATISH KUMAR LANGER Vs. STATE OF J&K AND OTHERS
|
September 24, 2013 |
|
SATISH KUMAR WALI Vs. STATE & ORS
|
January 4, 2013 |
|
SAYED AHMED WANI Vs. AKHTER SAJJAD SHEIKH AND OTHERS
|
July 15, 2013 |
|
SEWA RAM Vs. STATE
|
December 3, 2013 |
|
SHABIR AHMAD DIGOO Vs. STATE
|
December 23, 2013 |
|
SHABIR AHMAD SHAH AND ANOTHER Vs. ABDUL GANI AND OTHERS
|
August 7, 2013 |
|
SHABIR AHMAD SHEIKH AND ANR. Vs. STATE OF J&K AND ORS.
|
September 17, 2013 |
|
SHABIR AHMED LONE Vs. SALEEMA BEGUM AND OTHERS
|
May 24, 2013 |
|
SHABIR AHMED SHEIKH AND ANOTHER Vs. STATE AND OTHERS
|
August 7, 2013 |
|
SHABIR HUSSAIN BHAT Vs. STATE AND OTHERS
|
August 30, 2013 |
|
SHAFAQAT ALI WATALI Vs. GHULAM ALI
|
July 23, 2013 |
|
SHAFI CHOWDHARY Vs. STATE OF J. & K.
|
December 30, 2013 |
|
SHAFI GANAI Vs. STATE
|
October 10, 2013 |
|
SHAHID AHMAD WANI Vs. STATE
|
August 13, 2013 |
|
SHAHNAWAZ RASHID Vs. UNION OF INDIA
|
November 12, 2013 |
|
SHAHNAZ AKHTER Vs. STATE OF J&K & ORS.
|
February 4, 2013 |
|
SHAHZADA AKHTER Vs. AAMIR HUSSAIN MALIK
|
July 9, 2013 |
|
SHAKEEL AHMAD KHASANA Vs. STATE OF J&K AND OTHERS
|
April 30, 2013 |
|
SHAKUNTALA Vs. SOHAN SINGH
|
September 19, 2013 |
|
SHAMIM AKHTER Vs. STATE
|
July 12, 2013 |
|
SHASHI PAL SHARMA Vs. TILAK RAJ
|
September 12, 2013 |
|
SHEELO DEVI Vs. STATE OF J&K
|
April 16, 2013 |
|
SHEIKH ALI Vs. STATE
|
September 23, 2013 |
|
SHEIKH ASHIQ AHMAD & ORS. Vs. RAJWANT SINGH & ORS.
|
April 9, 2013 |
|
SHEIKH IMRAN Vs. STATE OF J&K
|
October 3, 2013 |
|
SHEIKH MOHD. SHAFI Vs. UNION OF INDIA
|
April 25, 2013 |
|
SHIV KRISHAN SHARMA Vs. STATE
|
July 19, 2013 |
|
SHIV KUMAR SHARMA Vs. STATE
|
July 19, 2013 |
|
SHIV SATYA NARAYAN (KUMAR) Vs. STATE OF J&K & ORS.
|
February 8, 2013 |
|
SHOWKAT AHMAD ITOO Vs. STATE
|
November 29, 2013 |
|
SHOWKAT AHMAD TELI Vs. STATE
|
January 4, 2013 |
|
SHOWKAT M. CHOUDHARY (DR.) Vs. STATE AND OTHERS
|
May 10, 2013 |
|
SHWITI GUPTA Vs. STATE OF J. & K.
|
September 2, 2013 |
|
SHWITI GUPTA Vs. STATE OF J&K
|
May 7, 2013 |
|
SIDHARTHA SECURITY SERVICES Vs. CHIEF GENERAL MANAGER, BSNL
|
December 30, 2013 |
|
SKAUST & ORS. Vs. SYED ZAFFAR IQBAL
|
March 4, 2013 |
|
SOFI AND COMPANY Vs. INDIA TOURISM
|
August 16, 2013 |
|
SOM & ORS Vs. STATE OF J&K & ANR
|
April 22, 2013 |
|
SONAULLAH LONE Vs. STATE
|
December 23, 2013 |
|
SOS INTERNATIONAL Vs. STATE OF J&K
|
December 11, 2013 |
|
STATE Vs. SINGH GUN HOUSE
|
June 26, 2013 |
|
STATE Vs. MOHD. SUBHAN NAIKOO AND ANOTHER
|
May 15, 2013 |
|
STATE AND ANOTHER Vs. GULL (MASARAT)
|
May 16, 2013 |
|
STATE AND OTHERS Vs. SHAKTI BALA (DR.)
|
September 24, 2013 |
|
STATE BANK OF INDIA Vs. MAHA LAXMI TIKOO
|
November 21, 2013 |
|
STATE OF J & K Vs. SUSHEELA
|
March 18, 2013 |
|
STATE OF J & K Vs. KAMAL SINGH
|
September 20, 2013 |
|
STATE OF J & K Vs. MADAN GOPAL
|
April 16, 2013 |
|
STATE OF J & K Vs. MOHD AKRAM SULEMANI
|
September 4, 2013 |
|
STATE OF J & K TH. P/S CITY JAMMU Vs. ELPRESS MATTOO
|
September 27, 2013 |
|
STATE OF J AND K Vs. JAGDISH GUPTA
|
November 4, 2013 |
|
STATE OF J AND K Vs. CHAMAN DEV SINGH
|
December 2, 2013 |
|
STATE OF J&K Vs. SYED MOHAMMAD YOUSUF RIZVI
|
August 27, 2013 |
|
STATE OF J&K Vs. NAZIR AHMAD GOJRI
|
March 4, 2013 |
|
STATE OF J&K Vs. SHISHENDRA SHOKEEN
|
February 4, 2013 |
|
STATE OF J&K Vs. RAVINDER SINGH
|
February 4, 2013 |
|
STATE OF J&K Vs. RAHAT HUSSAIN
|
February 27, 2013 |
|
STATE OF J&K Vs. ZUBIDA BEGUM
|
February 14, 2013 |
|
STATE OF J&K Vs. SITAN DEVI
|
February 1, 2013 |
|
STATE OF J&K Vs. ASHFAQ SOFI
|
April 26, 2013 |
|
STATE OF J&K Vs. RAJ NATH KOUL
|
December 18, 2013 |
|
STATE OF J&K Vs. DES RAJ & ORS
|
April 23, 2013 |
|
STATE OF J&K Vs. RAJESH KUMAR & ANR.
|
March 13, 2013 |
|
STATE OF J&K Vs. RAVI KANT SHARMA
|
May 22, 2013 |
|
STATE OF J&K Vs. MOHINDER SINGH
|
September 11, 2013 |
|
STATE OF J&K Vs. BILAL AHMAD PARRAY
|
September 17, 2013 |
|
STATE OF J&K Vs. MASOODA MARYAM FAZILI
|
September 19, 2013 |
|
STATE OF J&K Vs. SHABIR AHMAD KHAN & ORS.
|
April 23, 2013 |
|
STATE OF J&K Vs. SHAHEED IQBAL
|
August 8, 2013 |
|
STATE OF J&K Vs. GHULAM HASSAN BHAT
|
July 30, 2013 |
|
STATE OF J&K Vs. KULBIR SINGH
|
March 13, 2013 |
|
STATE OF J&K Vs. LAL CHAND & ANR
|
March 13, 2013 |
|
STATE OF J&K Vs. SAHIB DAYAL
|
March 13, 2013 |
|
STATE OF J&K Vs. VISHAL SHARMA
|
March 4, 2013 |
|
STATE OF J&K Vs. BHARAT JI BHAT
|
April 1, 2013 |
|
STATE OF J&K Vs. GH. QADIR SHEIKH
|
May 7, 2013 |
|
STATE OF J&K Vs. WASEEM AHMED QURESHI
|
May 22, 2013 |
|
STATE OF J&K & ORS Vs. NARAYAN PRASAD SHARMA
|
March 5, 2013 |
|
STATE OF J&K & ORS. Vs. ZERIFA BEGUM & ORS.
|
April 15, 2013 |
|
STATE OF J&K & ORS. Vs. SHAMSHER SINGH & ORS.
|
February 20, 2013 |
|
STATE OF J&K & ORS. Vs. ANOOP SINGH JAMWAL & ORS.
|
March 12, 2013 |
|
STATE OF J&K & ORS. Vs. BHARAT BHUSHAN SURI
|
March 20, 2013 |
|
STATE OF J&K & ORS. Vs. SANJEEV KUMAR & ORS.
|
February 11, 2013 |
|
STATE OF J&K & ORS. Vs. RAMESH KUMAR TICKOO & ORS.
|
May 10, 2013 |
|
STATE OF J&K AND ORS. Vs. FAIZULLAH KRIPAK AND ORS.
|
August 7, 2013 |
|
STATE OF J&K AND OTHERS Vs. R.K. ZALPURI
|
August 29, 2013 |
|
STATE OF J. & K. Vs. ALTAF HUSSAIN
|
September 24, 2013 |
|
STATE OF J. & K. Vs. KARMO DEVI
|
December 26, 2013 |
|
STATE OF J. & K. Vs. NABI LONE
|
May 15, 2013 |
|
STATE OF J. & K. Vs. RAKESH WARIKOO
|
December 2, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. MANOJ KUMAR AND ANOTHER
|
April 25, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. DEEPAK KUMAR
|
April 22, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. SHAHNAZ KHAN AND OTHERS
|
March 11, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. MOHD. RAMZAN DAR
|
April 26, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. TARIQ MEHMOOD AND ANOTHER
|
April 3, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. AKBAR ALI
|
April 22, 2013 |
|
STATE OF JAMMU AND KASHMIR Vs. GULTAZ BEGUM AND OTHERS
|
April 2, 2013 |
|
STATE OF JAMMU AND KASHMIR AND ANOTHER Vs. K. B. AND CO.
|
May 30, 2013 |
|
STATE OF JAMMU AND KASHMIR AND ANOTHER Vs. AB. MAJID WANI AND OTHERS
|
June 5, 2013 |
|
STATE OF JAMMU AND KASHMIR AND OTHERS Vs. ASHRAT
|
June 6, 2013 |
|
STATE OF JAMMU AND KASHMIR THROUGH SSP SRINAGAR Vs. HAJRAH OTHERS
|
March 18, 2013 |
|
STATE OF JAMMU AND KASHMIR. Vs. JOGINDER PAL SHARMA
|
April 9, 2013 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. MOHD MUKHTAR
|
February 20, 2013 |
|
SUBASH CHANDER Vs. UOI
|
February 19, 2013 |
|
SUBASH CHANDER SHARMA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
July 3, 2013 |
|
SUDERSHANA GUPTA Vs. GIRDHARI LAL
|
June 6, 2013 |
|
SUDESH KUMARI Vs. STATE & ORS.
|
April 23, 2013 |
|
SUJATA RAJPUT Vs. RAJESH BARU
|
December 30, 2013 |
|
SUMITRA DEVI AND OTHERS Vs. ORIENTAL INSURANCE COMPANY AND ANR
|
January 3, 2013 |
|
SUNANDANI SHARMA Vs. STATE
|
December 30, 2013 |
|
SUNITA BALI Vs. RAKESHBHAT
|
May 31, 2013 |
|
SUNITA RAJPUT Vs. STATE & ORS.
|
April 16, 2013 |
|
SUNITA RANI Vs. STATE AND ANTHER
|
June 6, 2013 |
|
SURESH CHAND Vs. ISHAN INDUSTRIES (M/S)
|
November 6, 2013 |
|
SURINDER SINGH Vs. GURDEV RAM AND OTHERS
|
January 31, 2013 |
|
SURIYA KABIR Vs. STATE OF J&K & ORS.
|
April 5, 2013 |
|
SURJEET KUMAR Vs. STATE OF J AND K
|
December 13, 2013 |
|
SUSHIL KUMAR Vs. STATE & ORS.
|
May 10, 2013 |
|
SUSHIL SHARMA AND ORS. Vs. STATE OF J&K AND ORS.
|
December 30, 2013 |
|
SUSHIL SINGH Vs. STATE
|
August 30, 2013 |
|
SYED ASHAQ HUSSAIN BUKHARI Vs. UNION OF INDIA & ORS.
|
January 4, 2013 |
|
SYED AYAZ HUSSAIN Vs. BIBI SAIMA AND ANR
|
February 1, 2013 |
|
SYED MUSADIQ QADRI Vs. STATE AND OTHERS
|
October 21, 2013 |
|
SYED TASSAWUR JALLALI Vs. ZAMROODA
|
April 2, 2013 |
|
T. GYALPO Vs. STATE
|
January 22, 2013 |
|
T. R. KALRA Vs. STATE AND OTHERS
|
August 1, 2013 |
|
TABASUM RIZVI Vs. STATE
|
September 16, 2013 |
|
TANVEER IQBAL AND OTHERS Vs. STATE AND OTHERS
|
November 8, 2013 |
|
TANVEER MAJEED CHOWDHARY Vs. STATE OF J&K
|
July 29, 2013 |
|
TARIQ AHMAD RATHER & ORS. Vs. STATE & ORS.
|
January 2, 2013 |
|
TARIQ AHMAD SHAWL Vs. STATE
|
December 19, 2013 |
|
TARIQ HUSSAIN Vs. STATE OF J&K AND ORS.
|
December 11, 2013 |
|
TAWI COOPERATIVE HOUSING BUILDING SOCIETY Vs. STATE OF J&K
|
November 7, 2013 |
|
TEHSEEN MASOOD Vs. STATE & ORS.
|
May 2, 2013 |
|
TINA SANJEEV VERMA & ORS. Vs. ADDL COMMISSIONER & ORS.
|
January 31, 2013 |
|
TOTA AND ORS. Vs. STATE OF J&K AND ORS.
|
July 11, 2013 |
|
TRAMBOO JOINERY MILL PVT. LTD. Vs. COMMISSIONER/SECRETARY TO GOVT. AND OTHERS
|
July 24, 2013 |
|
TRAMBOO JOINERY MILLS PVT. LTD Vs. J&K STATE FOREST CORPORATION
|
August 5, 2013 |
|
TRAMBOO TRADING COMPANY Vs. UOI AND OTHERS
|
September 13, 2013 |
|
TREHAN ENTERPRISES Vs. STATE OF J&K
|
December 6, 2013 |
|
TRIPTA DEVI & ANR. Vs. DEEPAK KUMAR & ANR.
|
January 29, 2013 |
|
TUFAIL Vs. STATE OF J. AND K.
|
April 4, 2013 |
|
UBAID TARIQ ANTOO Vs. STATE OF J&K
|
August 22, 2013 |
|
UMA DEVI Vs. STATE OF J&K
|
December 23, 2013 |
|
UNION OF INDIA Vs. KAULAN DEVI & ORS.
|
March 8, 2013 |
|
UNION OF INDIA Vs. ABDUL AHAD KUTTOO & ORS.
|
March 1, 2013 |
|
UNION OF INDIA Vs. AMIT SINGH
|
July 12, 2013 |
|
UNION OF INDIA Vs. RAGHUBIR SINGH AND OTHERS
|
November 4, 2013 |
|
UNION OF INDIA Vs. GORAKH NATH
|
December 26, 2013 |
|
UNION OF INDIA Vs. PRITAM SINGH
|
September 10, 2013 |
|
UNION OF INDIA Vs. GEETA DEVI
|
March 6, 2013 |
|
UNION OF INDIA Vs. SURESH KUMAR
|
December 11, 2013 |
|
UNION OF INDIA Vs. JAMMU DEVELOPMENT AUTHORITY
|
February 1, 2013 |
|
UNION OF INDIA Vs. KAUSHALAYA DEVI
|
November 11, 2013 |
|
UNION OF INDIA Vs. SARLA KOUL
|
March 5, 2013 |
|
UNION OF INDIA Vs. MATH RAIN AND ANR
|
April 16, 2013 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS
|
December 11, 2013 |
|
UNION OF INDIA Vs. HAFIZULLAH MIR
|
May 8, 2013 |
|
UNION OF INDIA & ANR. Vs. M/S BAWA RAM & CO.
|
March 5, 2013 |
|
UNION OF INDIA & ANR. Vs. BABU RAM (DR.) & ANR.
|
March 20, 2013 |
|
UNION OF INDIA & ORS. Vs. MOHINDER SINGH
|
March 8, 2013 |
|
UNION OF INDIA & ORS. Vs. JAY KAY ELECTRONICS PVT. LTD.
|
April 25, 2013 |
|
UNION OF INDIA AND ORS Vs. GULAB DIN
|
January 4, 2013 |
|
UNION OF INDIA AND ORS. Vs. KARAN SINGH AND ORS.
|
November 20, 2013 |
|
UNION OF INDIA AND OTHERS Vs. ASHOK KUMAR SHARMA
|
November 4, 2013 |
|
UNION OF INDIA AND OTHERS Vs. BABU SINGH
|
May 30, 2013 |
|
UNITED INDIA INSURANCE Vs. RENU DEVI
|
November 5, 2013 |
|
UNITED INDIA INSURANCE Vs. NOWSHAD HUSSAIN
|
November 4, 2013 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANITA KUMARI AND OTHERS
|
February 4, 2013 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MADAN LAL
|
September 27, 2013 |
|
UNITED INSURANCE CO LTD Vs. SEEMA DEVI AND OTHERS
|
May 2, 2013 |
|
UNIVERSITY OF JAMMU AND ORS Vs. RAJIV GANDHI COLLEGE OF NURSING
|
February 1, 2013 |
|
UNIVERSITY OF KASHMIR Vs. FAHEEM NISSAR
|
May 28, 2013 |
|
UOI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 16, 2013 |
|
UTTAM CHAND Vs. STATE OF J & K
|
December 3, 2013 |
|
UZMA QURESHI Vs. CHIEF SECRETARY
|
May 14, 2013 |
|
VAISHNO ENERGY FOOD JAAMMU Vs. REGIONAL DIRECTOR
|
February 14, 2013 |
|
VANEET GANDOTRA Vs. VINOD GANDOTRA
|
December 30, 2013 |
|
VARINDER GUPTA Vs. STATE OF J&K
|
April 16, 2013 |
|
VBEENA DEVI Vs. STATE AND OTHERS
|
August 26, 2013 |
|
VICE CHAIRMAN, S D A & ORS Vs. NEW DRIVERS & CLEANERS UNION
|
February 28, 2013 |
|
VIJ CONSTRUCTION LTD. Vs. MATA VAISHNO DEVI SHRINE
|
December 13, 2013 |
|
VIJAY KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 1, 2013 |
|
VIJAY KUMAR Vs. J&K SRTC
|
August 30, 2013 |
|
VIJAY KUMAR KHAJURIA Vs. STATE OF J&K
|
February 18, 2013 |
|
VIKAS GUPTA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 23, 2013 |
|
VIKAS KANT Vs. STATE
|
May 7, 2013 |
|
VIKRAM SINGH Vs. CHAIN CHAND
|
July 9, 2013 |
|
VIKRANT SHARMA Vs. STATE OF J&K & ORS.
|
April 10, 2013 |
|
VIMLA CHOUDHARY AND OTHERS Vs. UNIVERSITY OF JAMMU AND OTHERS
|
May 24, 2013 |
|
VINOD KUMAR Vs. BRIJ MOHAN
|
October 23, 2013 |
|
VIVEK SINGH JASROTIA AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
|
April 16, 2013 |
|
WANI AND COMPANY Vs. UNION OF INDIA AND OTHERS
|
July 9, 2013 |
|
WAZIR GIAN SINGH Vs. WAZIR NEELAM SINGH
|
January 2, 2013 |
|
WAZIR SINGH Vs. UNION OF INDIA & ORS.
|
January 30, 2013 |
|
YOGESHWAR SINGH AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 30, 2013 |
|
YOUNIS BHAT Vs. STATE OF J&K & ORS.
|
February 28, 2013 |
|
YOUNIS QADIR MIR Vs. STATE OF J & K
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December 30, 2013 |
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YOUSUF LONE Vs. STATE OF J&K
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April 9, 2013 |
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YOUSUF LONE Vs. STATE OF J & K
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December 11, 2013 |
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ZAFFAR IQBAL AND ANOTHER Vs. STATE OF J&K AND OTHERS
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November 13, 2013 |
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ZAHARA BANOO Vs. STATE
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December 30, 2013 |
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ZAHID LATIEF Vs. STATE
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April 4, 2013 |
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ZAHOOR AHMAD AND OTHERS Vs. STATE OF J&K AND OTHERS
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July 26, 2013 |
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ZAINA Vs. STATE OF J&K
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January 3, 2013 |
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ZAITOONI & ANR. Vs. STATE OF J&K & ORS.
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February 19, 2013 |
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ZAMROODA AKHTAR Vs. FAROOQ AHMAD
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July 12, 2013 |
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ZAREEFA Vs. MOHAMMAD SIDIQ BHAT
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December 11, 2013 |
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ZOONA Vs. BASHIR AHMAD
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September 11, 2013 |
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ZUBAIR AHMAD MALIK Vs. STATE OF J&K
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September 23, 2013 |
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