|
NEK RAM DOFARA Vs. CHANCHAL KUMARI
|
May 7, 2012 |
|
AAY KAY TRADING CORP. Vs. UOI & ORS.
|
June 8, 2012 |
|
AB. AHAD MIR Vs. CRIME BRANCH & ORS.
|
September 19, 2012 |
|
AB. AHAD SOFI Vs. CHAIRMAN H/U.D.SDA AND ORS.
|
July 20, 2012 |
|
AB. GANI RATHER Vs. FAYAZ AHMAD KHAN & ORS.
|
February 4, 2012 |
|
AB. QAYOOM AND ORS. Vs. STATE OF J&K AND ORS.
|
July 9, 2012 |
|
AB. RAHIM MIR & ORS. Vs. UNION OF INDIA & ORS.
|
July 9, 2012 |
|
AB. RAHIM RATHER Vs. INDIA OIL CORPORATION AND ORS.
|
July 9, 2012 |
|
AB. RASHID MIR & ORS. Vs. AHMAD ULLAH MIR & ORS.
|
February 4, 2012 |
|
AB. RASHID PARRA (DR.) & ANR. Vs. STATE & ORS.
|
May 2, 2012 |
|
AB. RASHID RESHI Vs. STATE OF J&K AND ORS.
|
July 1, 2012 |
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AB. SALAM MIR Vs. STATE & ORS.
|
September 19, 2012 |
|
ABBAS ALI Vs. ABDUL GAFAR
|
May 10, 2012 |
|
ABDUL AHAD SHAH Vs. STATE OF J&K
|
August 31, 2012 |
|
ABDUL GAFFAR Vs. STATE
|
October 18, 2012 |
|
ABDUL GANI NATH Vs. STATE OF J&K
|
July 23, 2012 |
|
ABDUL HAMID BHAT Vs. STATE AND ORS.
|
August 22, 2012 |
|
ABDUL HAMID KHAN Vs. UNION OF INDIA & ORS.
|
November 30, 2012 |
|
ABDUL HAMID WANI Vs. STATE OF J&K
|
May 25, 2012 |
|
ABDUL HAMID ZARGAR Vs. STATE OF J&K
|
April 20, 2012 |
|
ABDUL JABBAR LONE Vs. SHOWKAT AHMAD
|
July 9, 2012 |
|
ABDUL KHALIQ HANEEF Vs. M/S TATA MOTORS
|
July 18, 2012 |
|
ABDUL MAJEED BABA Vs. M. COMPANY
|
April 20, 2012 |
|
ABDUL MAJID WANI Vs. STATE ORS.
|
February 4, 2012 |
|
ABDUL QAYOOM Vs. STATE OF J&K
|
July 9, 2012 |
|
ABDUL QAYOOM SHAH Vs. STATE OF J&K
|
August 7, 2012 |
|
ABDUL RAHIM MIR Vs. UNION OF INDIA
|
July 9, 2012 |
|
ABDUL RASHID BHAT Vs. UNION OF INDIA AND ORS.
|
February 2, 2012 |
|
ABDUL RASHID DAR Vs. ABDUL MAJID MALIK
|
July 17, 2012 |
|
ABDUL SAMAD MIR Vs. ABDULLAH MIR
|
May 25, 2012 |
|
ABDUL SATTAR LONE Vs. STATE OF J&K
|
April 27, 2012 |
|
ABID HUSSAIN BHAT & ORS. Vs. AB. KHALIQ MIR
|
December 24, 2012 |
|
ABIDA BANOO Vs. STATE
|
April 17, 2012 |
|
ADARSH KURNAR SHAMA & ORS. Vs. STATE & ORS.
|
November 16, 2012 |
|
ADIL LATIEF MANTOO Vs. STATE OF J&K
|
February 24, 2012 |
|
ADMINISTRATOR AQUAF ISLAMIA WAKAF Vs. R S CONSTRUCTION ENGINEERS
|
April 9, 2012 |
|
AFAQ MIRZA Vs. STATE OF J&K
|
September 14, 2012 |
|
AGA NASIR ALI Vs. STATE OF J&K
|
October 3, 2012 |
|
AGGARWAL AND CO Vs. MAHINDRA AND MAHINDRA LTD
|
July 24, 2012 |
|
AGGARWAL AND CO. Vs. PUNJAB TRACTOR LTD.
|
July 24, 2012 |
|
AHAAR CONSUMER PRODUCTS PVT LTD Vs. UNION OF INDIA & ORS
|
March 28, 2012 |
|
AIAN AFROZ WANI Vs. MST. YASMEEN AHAD
|
September 17, 2012 |
|
AIJAZ AHMAD HANDOO Vs. STATE AND ORS.
|
July 27, 2012 |
|
AJAB SINGH WAZIR Vs. STATE
|
June 4, 2012 |
|
AJAY KUMAR Vs. STATE OF J&K
|
March 15, 2012 |
|
AJAY RAINA & ORS. Vs. STATE & ORS.
|
September 19, 2012 |
|
AKASH CHUNI Vs. UNIVERSITY OF JAMMU
|
December 27, 2012 |
|
ALI AKBAR Vs. RASHIDAN BEGHUM
|
February 22, 2012 |
|
ALI DAR & ANR. Vs. RAJAB DAR & ANR.
|
December 20, 2012 |
|
ALI MOHAMMAD MIR Vs. STATE IF J&K ORS.
|
January 31, 2012 |
|
ALI MOHD. BHAT Vs. STATE & ORS.
|
July 25, 2012 |
|
ALI MOHD. LONE Vs. STATE & ORS.
|
September 11, 2012 |
|
AMEET KAUR (DR.) Vs. STATE OF J&K
|
May 17, 2012 |
|
AMIN LONE Vs. STATE
|
February 24, 2012 |
|
AMINA Vs. RAJA
|
November 29, 2012 |
|
AMRITA PATHANIA Vs. SUNITA JAMWAL
|
May 9, 2012 |
|
ANAND SOONDAS Vs. AFROZA QADIR
|
April 20, 2012 |
|
ANAYAT ALI Vs. ZAITOON BIBI
|
January 30, 2012 |
|
ANIL KOHLI Vs. STATE OF J&K & ORS.
|
September 26, 2012 |
|
ANIL KOTWAL Vs. AMILA DEVI
|
October 6, 2012 |
|
ANIL KUMAR MAINI Vs. PANKAJ KUMAR
|
October 19, 2012 |
|
ANIL RAZDAN Vs. HIGH COURT OF J&K
|
November 17, 2012 |
|
ANJU KUMARI Vs. STATE OF J&K
|
September 10, 2012 |
|
ANKUSH PANDOH AND ORS. Vs. STATE AND ORS.
|
August 14, 2012 |
|
ANSAR ULLAH MACHLOO Vs. STATE
|
April 30, 2012 |
|
ANSHU SHARMA Vs. STATE OF J&K
|
July 10, 2012 |
|
ANSI DEVI Vs. STATE OF J&K
|
September 7, 2012 |
|
ANURADHA GANDRAL(DR.) Vs. STATE OF J&K & ORS.
|
December 6, 2012 |
|
ARSHAD ALI CHOWDHARY Vs. JAMMU AND KASHMIR SPECIAL TRIBUNAL
|
October 11, 2012 |
|
ARUN SHARMA Vs. STATE
|
December 31, 2012 |
|
ARVIND KOHLI Vs. STATE
|
August 13, 2012 |
|
ASHAQ HUSSAIN FACTOO Vs. STATE
|
November 16, 2012 |
|
ASHRAT-UL-NISA & ORS Vs. STATE & ORS
|
September 19, 2012 |
|
ASIAN CEMENT INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 24, 2012 |
|
ASIF AZIZ AND ORS. Vs. STATE OF J&K AND ORS.
|
February 27, 2012 |
|
ASMAT RASOOL Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
July 24, 2012 |
|
ATIQA BANCO Vs. STATE & ORS
|
August 31, 2012 |
|
ATTA MOHD Vs. STATE J&K
|
January 30, 2012 |
|
AUSIA GUL Vs. STATE AND ORS.
|
February 4, 2012 |
|
AVTAR KRISHAN SHANGLOO Vs. NOOR MOHD. & ANR.
|
October 6, 2012 |
|
AVTAR SINGH & ORS. Vs. CHABEEL KOUR
|
September 3, 2012 |
|
AYAZ AHMAD WAR Vs. STATE & ORS.
|
August 9, 2012 |
|
BAJAJ ALIANZ GEN INSURANCE Vs. MST SARA
|
March 28, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE Vs. ABDUL AZIZ SHIEKH
|
July 3, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOHAMAD AHSAN MIR
|
February 22, 2012 |
|
BALDEV SINGH Vs. JAGDEV SINGH
|
April 25, 2012 |
|
BALDEV SINGH Vs. STATE OF J&K
|
May 15, 2012 |
|
BANSI LAL BHAT Vs. STATE OF J&K
|
August 13, 2012 |
|
BANSI LAL RAINA & ORS. Vs. STATE OF J&K & ORS.
|
September 29, 2012 |
|
BASANT RATH Vs. CH.NAGAR SINGH
|
May 23, 2012 |
|
BASHIR Vs. KHURSHED BIBI
|
August 30, 2012 |
|
BASHIR AHMAD BATHANJI Vs. GENERAL MANAGER, INDIAN OIL CORPORATION & ORS.
|
July 9, 2012 |
|
BASHIR AHMAD BHAT Vs. UNION OF INDIA & ORS
|
March 30, 2012 |
|
BASHIR AHMAD DAR Vs. STATE
|
February 27, 2012 |
|
BASHIR AHMAD NAIKOO (DR.) Vs. STATE OF J&K & ORS.
|
August 31, 2012 |
|
BASHIR AHMAD SANIE (DR.) Vs. STATE AND ORS.
|
June 12, 2012 |
|
BASHIR AHMAD SHEIKH Vs. STATE & ORS.
|
September 3, 2012 |
|
BAWINDER SINGH Vs. STATE OF J&K
|
December 18, 2012 |
|
BHARAT SANCHAR NIGAM LTD Vs. S. K. KOUL
|
December 4, 2012 |
|
BHARAT SINGH Vs. STATE OF J&K
|
December 18, 2012 |
|
BHOLA NATH Vs. HARCHARANTJEET SINGH & ORS.
|
May 31, 2012 |
|
BHUPINDER SINGH LAMBA Vs. STATE OF J&K AND ORS
|
December 17, 2012 |
|
BILAL AHMAD HAJAM Vs. STATE AND OTHERS
|
May 8, 2012 |
|
BILAL AHMAD MISGAR Vs. STATE OF J&K
|
May 25, 2012 |
|
BILAL AHMAD WANGOO Vs. FONSONG
|
July 18, 2012 |
|
BODH RAJ Vs. JEET SINGH
|
May 8, 2012 |
|
BOPINDER SINGH Vs. UNION OF INDIA AND ANR.
|
June 2, 2012 |
|
BOSH RAJ Vs. JEET SINGH AND ORS.
|
February 17, 2012 |
|
BRAHAM SINGH Vs. STATE
|
May 18, 2012 |
|
BRIJ LAL Vs. SHANKAR DASS GUPTA
|
June 2, 2012 |
|
C.M.SHARMA Vs. STATE OF J&K
|
December 13, 2012 |
|
CAPTAIN VINOD KUMAR AND ANR. Vs. STATE OF J&K ORS.
|
March 2, 2012 |
|
CAPTIAN VINOD KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
May 23, 2012 |
|
CHAIN SINGH Vs. MATA VAISHNO DEVI SHRINE BOARD
|
November 21, 2012 |
|
CHAIRMAN J. & K. S.S.RULESB. Vs. GHULAM HASSAN BHAT
|
November 2, 2012 |
|
CHAMAN LAL MATOO Vs. STATE AND ORS.
|
April 25, 2012 |
|
CHAND RANI Vs. COMMISSIONER/SECRETARY TO GOVT.
|
April 24, 2012 |
|
CHANDER SHEKHAR SHARMA Vs. STATE OF J & K & ORS.
|
April 4, 2012 |
|
CHARAN DASS & ORS. Vs. STATE & ANR.
|
May 9, 2012 |
|
CHENAB TEXTILE MILLS Vs. ABHIMANU AND ANR.
|
August 28, 2012 |
|
CHIEF ENGINEER EM&RE WING & ORS Vs. SARLA CHOPRA & ORS
|
July 9, 2012 |
|
CHIEF ENGINEER, PWD Vs. THAKUR DEWAKAR SINGH
|
December 19, 2012 |
|
CHOUDHARY AMAR NATH Vs. UNION OF INDIA & ORS.
|
October 17, 2012 |
|
CO ORDINATION COMMITTEE Vs. STATE
|
April 20, 2012 |
|
COLLECTOR, NORTHERN RAILWAYS Vs. SANSAR CHAND
|
December 7, 2012 |
|
COMMISSIONER OF CUSTOMS & ORS. Vs. NAROTAM SHARMA
|
November 6, 2012 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE J&K Vs. ALU BOND ENTERPRISES
|
July 19, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. JAY AMBEY CORPORATION
|
November 12, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. HARI KRIPA PERFUMES PVT. LTD
|
November 19, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. HARBHAJAN KOUR PROP
|
November 20, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. CHATTAN CEMENT INDUSTRIES
|
December 13, 2012 |
|
COURT ON ITS OWN MOTION Vs. STATE OF J&K
|
December 17, 2012 |
|
CUBE CONSTRUCTION ENGINEERING Vs. STATE OF J&K
|
April 12, 2012 |
|
CUSTODIAN GENERAL Vs. J&K SPECIAL TRIBUNAL
|
September 21, 2012 |
|
DAL SINGH Vs. STATE OF J&K
|
December 31, 2012 |
|
DARSHAN SINGH Vs. STATE OF J&K
|
December 19, 2012 |
|
DARSHNA DEVI Vs. STATE OF J&K
|
April 26, 2012 |
|
DAVINDER SINGH JASROTIA Vs. STATE OF J & K
|
December 24, 2012 |
|
DAYA RAM SHARMA Vs. U.O.I.
|
April 10, 2012 |
|
DHANWANT KOUR & ORS Vs. DALJIT SINGH
|
October 19, 2012 |
|
DHARAM VEER BATRA Vs. NASAR ULLAH KHAN
|
December 7, 2012 |
|
DHARUV SINGH Vs. STATE OF J&K & ORS.
|
May 30, 2012 |
|
DIRECTOR NIT AND ORS. Vs. SHAHBAZ ALI AHMAD AND ORS.
|
July 9, 2012 |
|
DIRECTOR RURAL DEVELOPMENT KASHMIR Vs. ABDUL QAYOOM DAR
|
July 3, 2012 |
|
DISTRICT EX Vs. STATE OF J&K & ORS.
|
September 25, 2012 |
|
DISTRICT EX Vs. STATE OF J&K & ORS.
|
September 10, 2012 |
|
DIVISIONAL COMMISSIONER KASHMIR Vs. GH NABI BHAT & ORS
|
July 17, 2012 |
|
DIVISIONAL MANAGER Vs. MOHAMMED HANIEF
|
June 6, 2012 |
|
DIVYA COLLEGE OF EDUCATION Vs. STATE
|
December 6, 2012 |
|
ELDER PHARMACEUTICAL LTD Vs. DRUG INSPECTOR
|
July 12, 2012 |
|
FAISAL HAMEED Vs. INCOME TAX APPELLATE TRIBUNAL & ANR.
|
September 13, 2012 |
|
FAIZA CHOUDHARY Vs. STATE & ANR
|
March 19, 2012 |
|
FAQIR CHAND Vs. SURAJ PARKASH
|
September 19, 2012 |
|
FAREED AHMED Vs. PARVEZ AHMED & ORS.
|
October 18, 2012 |
|
FAROOQ AHMAD NANGROO Vs. STATE
|
May 25, 2012 |
|
FAROOQ AHMAD NENGROO Vs. STATE OF J&K
|
August 23, 2012 |
|
FATIMA BIBI Vs. UNION OF INDIA
|
October 31, 2012 |
|
FAYAZ Vs. STATE
|
August 13, 2012 |
|
FAYAZ AHMAD AND ORS. Vs. FINANCIAL COMMR. AND ORS.
|
July 9, 2012 |
|
FAYAZ AHMAD BHAT (DR.) Vs. STATE AND ORS.
|
May 11, 2012 |
|
FAYAZ AHMAD MIR Vs. STATE
|
March 30, 2012 |
|
FAYAZ AHMAD SHIEKH Vs. STATE OF J&K
|
July 25, 2012 |
|
FEROZA AKHTER Vs. STATE OF J&K
|
August 23, 2012 |
|
FEROZA AKHTER Vs. STATE AND ORS.
|
July 9, 2012 |
|
FIAZ UL REHMAN Vs. STATE OF J&K
|
October 5, 2012 |
|
FIRDOUS AHMAD GANAI & ANR. Vs. STATE & ORS.
|
December 19, 2012 |
|
FIRDOUS AHMAD GAZI Vs. STATE OF J&K
|
October 16, 2012 |
|
FORUM OF RECOGNISED COLLEGES & ORS. Vs. UNIVERSITY OF JAMMU & ORS.
|
May 11, 2012 |
|
FOUJI GUN HOUSE Vs. STATE OF J&K
|
July 11, 2012 |
|
G. M. WANI Vs. UNION OF INDIA
|
September 12, 2012 |
|
GAZALA MASOODI Vs. STATE
|
December 4, 2012 |
|
GEETA DEVI Vs. STATE OF J&K & ORS.
|
November 23, 2012 |
|
GH. AHMAD AND ORS. Vs. STATE AND ORS.
|
June 12, 2012 |
|
GH. AHMAD RATHER Vs. STATE AND OTHERS
|
May 1, 2012 |
|
GH. MOHAMMAD BEIGH Vs. MST GASHI
|
August 13, 2012 |
|
GH. MOHAMMAD BHAT Vs. STATE AND ORS.
|
March 30, 2012 |
|
GH. MOHD. DAR & ANR. Vs. STATE OF J&K
|
September 28, 2012 |
|
GH. MOHD. KHAN Vs. NAZIR AHMAD BAZAZ & ORS.
|
August 31, 2012 |
|
GH. MOHD. KUCHAI & ORS. Vs. STATE OF J&K & ORS.
|
October 31, 2012 |
|
GH. NABI BHAT AND OTHERS Vs. STATE AND OTHERS
|
July 9, 2012 |
|
GH. RASOOL MALIK Vs. UNION OF INDIA & ORS.
|
August 24, 2012 |
|
GHULAM HASSAN BHAT Vs. STATE OF J&K
|
July 9, 2012 |
|
GHULAM HASSAN KINAH Vs. STATE OF J&K
|
April 30, 2012 |
|
GHULAM HASSAN MALIK Vs. STATE OF J&K
|
March 14, 2012 |
|
GHULAM HASSAN WAGAY Vs. MOHAMMAD RAFIQ BHAT
|
July 2, 2012 |
|
GHULAM MOHAMMAD WANI Vs. STATE
|
May 15, 2012 |
|
GHULAM MOHAMMAD WANI Vs. STATE OF J&K
|
May 4, 2012 |
|
GHULAM MOHI Vs. STATE AND ORS.
|
January 31, 2012 |
|
GHULAM MUSTAFA LALA Vs. SHABIR AHMAD DAR
|
May 4, 2012 |
|
GHULAM NABI BHAT Vs. STATE
|
August 31, 2012 |
|
GHULAM NABI DAR Vs. STATE
|
August 7, 2012 |
|
GHULAM NABI TANTRAY Vs. STATE OF J&K
|
October 9, 2012 |
|
GHULAM QADIR KAWA Vs. STATE
|
May 18, 2012 |
|
GHULAM RASOOL VAKIL Vs. STATE AND ORS.
|
February 4, 2012 |
|
GIAN CHAND Vs. MANGI RAM
|
March 29, 2012 |
|
GITTAN RAM Vs. STATE OF J&K
|
August 7, 2012 |
|
GOBIND RAM SHARMA Vs. STATE OF J&K
|
December 20, 2012 |
|
GOFOOR AHMED AND ANR. Vs. UNIVERSITY OF JAMMU AND ORS.
|
July 30, 2012 |
|
GOODWILL TRADERS Vs. SHOWKAT HUSSAIN
|
April 30, 2012 |
|
GOUS Vs. STATE & ORS.
|
September 28, 2012 |
|
GULSHAD BEGUM Vs. STATE OF J&K & ORS.
|
November 29, 2012 |
|
GULSHAN DATTA & ORS. Vs. NITCO ROADWAYS PVT. LTD. & ORS.
|
December 6, 2012 |
|
GULSHAN KUMAR GUPTA Vs. STATE OF J&K
|
September 14, 2012 |
|
GULZAR AHMAD BHAT & ORS. Vs. STATE & ORS.
|
September 17, 2012 |
|
GULZAR AHMAD SHAH Vs. STATE OF J&K
|
February 15, 2012 |
|
GURDEV SINGH & ORS. Vs. UNIVERSITY OF JAMMU & ORS.
|
June 2, 2012 |
|
GURMEET KOUR Vs. STATE OF J&K
|
September 11, 2012 |
|
HABIB GANAI AND ORS. Vs. STATE AND ORS.
|
May 8, 2012 |
|
HABIBULLAH MALIK Vs. GH. NABI WANI AND ORS.
|
July 9, 2012 |
|
HABIBULLAH MIR & ORS. Vs. STATE & ORS.
|
September 11, 2012 |
|
HAFEEZA BEGUM & ORS. Vs. ALI MOHAMMAD SHEIKH
|
September 12, 2012 |
|
HAFIZ-ULLAH MIR Vs. UNION OF INDIA
|
October 5, 2012 |
|
HAJI AMA BHAT Vs. KHALIQ AHMAD
|
August 31, 2012 |
|
HAJI MOHD JAFFER & ANR Vs. STATE
|
September 19, 2012 |
|
HAJI MOHD SHABAN GANAI AND ANR. Vs. MUSHTAQ AHMAD
|
August 22, 2012 |
|
HANIFA BANO Vs. STATE OF J&K
|
December 6, 2012 |
|
HANS RAJ Vs. JEET RAM
|
March 2, 2012 |
|
HANS RAJ & ORS Vs. SHAM SINGH & ORS
|
October 19, 2012 |
|
HANS RAJ BHAGAT Vs. STATE
|
May 10, 2012 |
|
HARBANS KOUR Vs. SURJEET SINGH
|
April 11, 2012 |
|
HARBANS LAL Vs. DAWARKA NATH
|
May 7, 2012 |
|
HARI SHOOR Vs. STATE OF J&K
|
November 6, 2012 |
|
HARJEET SINGH Vs. UNION OF INDIA
|
March 29, 2012 |
|
HARNAM SINGH & ANR. Vs. STATE OF J&K & ORS.
|
May 30, 2012 |
|
HAROON RASHID BEG Vs. STATE
|
May 16, 2012 |
|
HASSAN ROAD CONSTRUCTION LTD. Vs. STATE AND ORS.
|
May 8, 2012 |
|
HDFC BANK LTD. Vs. MEENA VAID
|
May 18, 2012 |
|
HELPLINE ADVERTISING SERVICES Vs. STATE OF J&K
|
June 4, 2012 |
|
HIGH COURT OF J&K Vs. KHWAJA MOHD QASIM
|
July 27, 2012 |
|
HILAL AHMAD BHAT Vs. STATE
|
June 14, 2012 |
|
HIMACHAL PRADESH STATE FOREST C. LTD Vs. COM. WORKSMEN COMPENSATION
|
May 10, 2012 |
|
HOTEL PALACE Vs. STATE OF J&K
|
July 2, 2012 |
|
ICICI LOMBARD GEN INS. CO. Vs. MOHAMMAD ABDULLAH HAJAM AND OTHERS
|
September 19, 2012 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUMIT VERMA
|
July 11, 2012 |
|
IMTIYAZ AHMAD BHAT & ORS Vs. STATE & ORS
|
June 12, 2012 |
|
IMTIYAZ AHMED BHAT Vs. FIL INDUSTRIES LTD
|
June 2, 2012 |
|
IMTIYAZ KHALIQ BHAT Vs. STATE OF J&K
|
July 9, 2012 |
|
IN RE: BANDANA MAZUMDER @ VANDANA MAZUMDER Vs. DEBABRATA ACHARYA
|
August 1, 2012 |
|
INDERJEET SHARMA Vs. STATE OF J&K
|
August 23, 2012 |
|
INDRA NAGAR IQBAL COLONY AND ORS. Vs. STATE OF J&K AND ORS.
|
June 14, 2012 |
|
INHABITANTS OF VILLAGE DOOL Vs. STATE OF J AND K
|
December 14, 2012 |
|
INSTITUTE OF DENTAL SCIENCES SEHORA Vs. UNIVERSITY OF JAMMU
|
November 16, 2012 |
|
IQBAL DEEP SINGH Vs. STATE
|
June 15, 2012 |
|
IQBAL HUSSAIN Vs. STATE
|
May 2, 2012 |
|
IRFAN MALIK (DR.) & ORS. Vs. STATE OF J&K & ANR.
|
November 22, 2012 |
|
ISHFAQ AHMED GANAIE Vs. STATE & ORS.
|
November 22, 2012 |
|
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION Vs. FAIZA CHOUDHARY
|
July 4, 2012 |
|
J&K HOUSING BOARD Vs. GODAWARI DEVI
|
May 11, 2012 |
|
J&K K V I B Vs. STATE OF J&K AND ORS
|
August 23, 2012 |
|
J&K PUBLIC SERVICE COMMISSION Vs. KRISHAN LEELA
|
December 19, 2012 |
|
J&K S S R B & ORS Vs. ASHWANI KUMAR & ORS
|
December 19, 2012 |
|
J&K S.R.T.C. Vs. MOHAMMAD RAMZAN GABROO
|
October 16, 2012 |
|
J&K WEIGHT LIFTING ASSOCIATION Vs. STATE OF J&K
|
July 10, 2012 |
|
J&K, SERVICE SELECTION BOARD & ORS. Vs. SURJEET SINGH & ORS.
|
October 8, 2012 |
|
J&KSSRB Vs. NEELAM GUPTA
|
May 17, 2012 |
|
JAGDEV SINGH & ORS Vs. STATE & ORS
|
October 3, 2012 |
|
JAGIR SINGH Vs. JAGJIT SINGH
|
May 15, 2012 |
|
JAGMANDEEP SINGH & ORS. Vs. STATE OF J&K & ORS.
|
August 31, 2012 |
|
JAHANGIR AHMAD KHANDAY Vs. STATE & ORS.
|
August 31, 2012 |
|
JAMMU AND KASHMIR SERVICES SELECTION BOARD Vs. BANSI LAL & ORS.
|
December 27, 2012 |
|
JAMMU AND KASHMIR WEIGHT LIFTING ASSOCIATION AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
July 10, 2012 |
|
JAMMU COLLEGE OF NURSING & PARA MEDICAL SCIENCES Vs. STATE OF J&K & ORS.
|
August 29, 2012 |
|
JAVAID HASSAN KATHWARI Vs. STATE & ORS.
|
December 6, 2012 |
|
JAVED AHMAD CHACHOO (DR.) Vs. STATE OF J&K & ORS.
|
August 31, 2012 |
|
JAVED IQBAL Vs. STATE OF J&K & ORS.
|
December 21, 2012 |
|
JAVEED AHMAD KHANDAY Vs. STATE OF J&K
|
July 3, 2012 |
|
JAVID AHMAD DAR AND ORS. Vs. STATE AND ORS.
|
February 4, 2012 |
|
JAWEED AHMAD NAJAR Vs. THE J AND K PSC
|
April 3, 2012 |
|
JEEWAN LAL ALIAS TARSEM LAL Vs. ISHER DASS & ORS.
|
October 31, 2012 |
|
JOGINDER KOUR Vs. UNION OF INDIA & ORS.
|
September 25, 2012 |
|
JOOZI AKHTER Vs. STATE & ORS.
|
May 2, 2012 |
|
JUNAID AHMAD PARRAY Vs. STATE OF J&K
|
June 12, 2012 |
|
JYOTSNA MENGI Vs. STATE AND ORS.
|
August 14, 2012 |
|
K. S. PADWAL Vs. STATE OF J&K
|
November 6, 2012 |
|
K. S. PADWAL Vs. STATE OF J&K
|
October 9, 2012 |
|
KAMAL BAKSHI Vs. STATE & ORS
|
February 21, 2012 |
|
KARNAIL SINGH Vs. J&K SPECIAL TRIBUNAL
|
March 15, 2012 |
|
KASHMIR BOOK SUPPLIERS AND PUBLISHERS Vs. STATE J&K AND ORS.
|
January 31, 2012 |
|
KASHMIR DISTILLERIES PRIVATE LTD Vs. STATE OF J&K
|
November 27, 2012 |
|
KASHMIR DISTILLERS PVT. LTD Vs. STATE
|
November 16, 2012 |
|
KASHMIR WOMEN'S COLLEGE OF EDUCATION Vs. KASHMIR UNIVERSITY
|
September 11, 2012 |
|
KASHMIR WOMENS COLLEGE Vs. KASHMIR UNIVERSITY
|
January 31, 2012 |
|
KAVITA Vs. STATE OF J&K
|
February 22, 2012 |
|
KENDRIYA VIDYALAYA SANGATHAN & ORS. Vs. GURNAM SINGH & ORS.
|
August 8, 2012 |
|
KEWAL KRISHAN AND ANR. Vs. NARINDER KUMAR AND ANR.
|
June 8, 2012 |
|
KHAJA SHAHID FAROOQ Vs. STATE OF J&K
|
April 20, 2012 |
|
KHALIQ HUSSAIN Vs. STATE
|
November 8, 2012 |
|
KHAZIR MOHAMMAD DAR Vs. STATE OF J&K & ORS
|
March 14, 2012 |
|
KHEM RAJ Vs. STATE & ORS.
|
October 4, 2012 |
|
KHURSHEED AHMAD SHEIKH Vs. STATETLT
|
June 6, 2012 |
|
KHURSHEED AHMAD SHEIKH & ORS. Vs. STATE & ORS.
|
June 6, 2012 |
|
KHURSHID AHMAD Vs. STATE & ORS.
|
May 11, 2012 |
|
KHURSHID AHMAD SHAH Vs. STATE & ORS.
|
May 2, 2012 |
|
KOUNSAR ASHRAF Vs. STATE AND ORS.
|
January 31, 2012 |
|
KRISHAN CHANDER BANDRAL Vs. STATE OF J&K
|
October 5, 2012 |
|
KULDEEP SAPROO Vs. UNION OF INDIA
|
May 16, 2012 |
|
KUSHLA NAND SAMWAL Vs. UNION OF INDIA
|
August 13, 2012 |
|
KUSUM KAPOOR Vs. PROMILA KAPOOR & ORS.
|
May 9, 2012 |
|
LABBA RAM Vs. STATE
|
October 17, 2012 |
|
LABHU RAM Vs. STATE
|
March 6, 2012 |
|
LADAKH ROAD LINES Vs. STATE & ORS.
|
September 28, 2012 |
|
LADAKH ROAD LINES Vs. FOOD CORPORATION OF INDIA
|
December 19, 2012 |
|
LAL SHOOR Vs. STATE
|
April 12, 2012 |
|
LALITA DEVI Vs. STATE OF J&K
|
March 12, 2012 |
|
LALITA KUMARI Vs. STATE OF J&K
|
May 16, 2012 |
|
LALITA KUMARI Vs. STATE OF J&K
|
November 6, 2012 |
|
LATIEF AHMAD BHAT & ANR. Vs. SYED HUSSAIN & ORS.
|
November 16, 2012 |
|
LATIEF LONE Vs. STATE
|
August 13, 2012 |
|
LT COL S K SINGH Vs. UNION OF INDIA & ORS
|
November 12, 2012 |
|
LT COLONEL S K SINGH Vs. UNION OF INDIA
|
August 13, 2012 |
|
M J SAPROO Vs. NASEEMA SHORA
|
July 11, 2012 |
|
M/S. INTERNATIONAL TRACTORS LTD Vs. PAL CONSTRUCTIONS COMPANY
|
October 9, 2012 |
|
MAGNA TRADERS Vs. CHAIRMAN SMC & ORS.
|
December 28, 2012 |
|
MAHRAJ MADHAV DASS JI Vs. JAI RAM DASS CHELLA RAM KINKER DASSJI
|
March 9, 2012 |
|
MAHROOF AHMED & ORS. Vs. STATE & ORS.
|
May 11, 2012 |
|
MALLINSON GIRLS SCHOOL Vs. COMMISSIONER INCOME TAX
|
December 21, 2012 |
|
MANAGING DIRECTOR PDC & ORS. Vs. HABIBBULLAH LONE
|
July 11, 2012 |
|
MANAV MISHRA Vs. STATE OF J&K
|
December 31, 2012 |
|
MANOHAR LAL Vs. STATE OF J&K
|
November 29, 2012 |
|
MANZOOR AHMAD MIR Vs. GHULAM NABI WAR
|
September 11, 2012 |
|
MANZOOR AHMAD THOKER (DR.) Vs. STATE & ORS.
|
October 17, 2012 |
|
MARIAM BIBI & ORS. Vs. STATE & ORS.
|
December 28, 2012 |
|
MASARAT AKHTER Vs. MOHD. AKBAR MIR
|
April 30, 2012 |
|
MASARAT ALAM Vs. STATE OF J&K
|
June 2, 2012 |
|
MASARAT ALAM BHAT Vs. STATE OF J&K & ORS.
|
October 19, 2012 |
|
MASARAT GULL Vs. STATE & ORS.
|
August 31, 2012 |
|
MASOOD AHMAD & ORS. Vs. ARIF AHMAD SHAH & ORS.
|
August 6, 2012 |
|
MASOODA BASHIR Vs. STATE OF J&K
|
July 23, 2012 |
|
MASOOM BHATTACHARYA Vs. STATE OF J&K
|
September 26, 2012 |
|
MATA VAISHNO DEVI SHRINE BOARD Vs. SUMMIT AVIATION PVT LTD
|
March 14, 2012 |
|
MAULANA SYED ABDULLAH SHAH BUKHARI Vs. STATE OF J&K
|
December 3, 2012 |
|
MEDICAL COUNCIL OF INDIA Vs. SHANAZ DAR
|
February 4, 2012 |
|
MEENAKSHI PADHA Vs. STATE OF J&K
|
December 19, 2012 |
|
MEERA SHARMA & ANR. Vs. J&K SSB & ORS.
|
November 30, 2012 |
|
MEHBOOB ALI MIR & ANR. Vs. STATE & ORS.
|
December 14, 2012 |
|
MEHDA SOFI Vs. STATE
|
February 24, 2012 |
|
MEHMOODA BANO & ORS. Vs. STATE OF J&K & ORS.
|
September 19, 2012 |
|
MELA RAM Vs. UNION OF INDIA
|
December 20, 2012 |
|
MIRZA ASIF AHMAD AND ORS. Vs. COLLECTOR DEPUTY COMMISSIONER AND ANR.
|
August 3, 2012 |
|
MOHAMMAD ABBAS DAR Vs. STATE
|
May 18, 2012 |
|
MOHAMMAD AMIN BEIGH Vs. STATE
|
July 9, 2012 |
|
MOHAMMAD AMIN BHAT Vs. STATE OF J&K
|
April 27, 2012 |
|
MOHAMMAD ANWAR WANI Vs. STATE
|
March 28, 2012 |
|
MOHAMMAD ASHRAF MALLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 18, 2012 |
|
MOHAMMAD ASHRAF MIR Vs. STATE OF J&K
|
April 27, 2012 |
|
MOHAMMAD ATIQULLAH DAR Vs. UNION OF INDIA
|
April 6, 2012 |
|
MOHAMMAD AYOUB DAR Vs. STATE AND ORS.
|
May 28, 2012 |
|
MOHAMMAD ELYAS KRAIPAK Vs. STATE OF J & K
|
December 21, 2012 |
|
MOHAMMAD HUSSAIN DAR Vs. STATE & ORS.
|
October 11, 2012 |
|
MOHAMMAD IQBAL DAR Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
October 6, 2012 |
|
MOHAMMAD ISAAQ & ORS Vs. F C AND OTHERS
|
October 1, 2012 |
|
MOHAMMAD ISMAIL HAFIZ Vs. AB AZIZ HAFIZ & ORS
|
April 2, 2012 |
|
MOHAMMAD KUCHAY AND ORS. Vs. STATE AND ORS.
|
May 11, 2012 |
|
MOHAMMAD MAQBOOL KUNASH Vs. JAMMU AND KASHMIR BANK LTD
|
June 7, 2012 |
|
MOHAMMAD NASEEM BHAT Vs. BILQUEES AKHTER & ANR
|
April 30, 2012 |
|
MOHAMMAD RAFIQ KHAN Vs. DIVISIONAL MANAGER
|
July 16, 2012 |
|
MOHAMMAD RAMZAN THOKUR Vs. GH MOHAMMAD SHEIKH
|
March 5, 2012 |
|
MOHAMMAD RIFAT KHAN Vs. STATE OF J&K
|
September 6, 2012 |
|
MOHAMMAD SHAFI BHAT AND ANOTHER Vs. GHULAM MOHI
|
May 8, 2012 |
|
MOHAMMAD SHAFI SHAH Vs. STATE
|
August 13, 2012 |
|
MOHAMMAD SULTAN ASIM Vs. STATE OF J&K
|
July 11, 2012 |
|
MOHAMMAD SULTAN MIR Vs. STATE OF J&K
|
April 27, 2012 |
|
MOHAMMAD YOUNIS DAR Vs. SHAMSHER SINGH
|
July 27, 2012 |
|
MOHAMMAD YOUSUF BEIGH Vs. STATE OF J&K
|
September 11, 2012 |
|
MOHAMMAD YOUSUF GANAI Vs. STATE OF J&K
|
February 24, 2012 |
|
MOHAMMAD YOUSUF THOKER Vs. STATE OF J&K
|
March 8, 2012 |
|
MOHAMMED AYOUB DAR Vs. STATE AND ORS.
|
February 4, 2012 |
|
MOHAMMED HUSSAIN MIR Vs. STATE AND ORS.
|
March 30, 2012 |
|
MOHAMMED RAJAB BHAT Vs. CHAIRMA J AND K BANK
|
April 18, 2012 |
|
MOHAMMED SYED MAKHDOOMI Vs. STATE
|
February 9, 2012 |
|
MOHAN LAL & ORS. Vs. BALAK RAM
|
May 31, 2012 |
|
MOHAN SINGH Vs. STATE OF J&K
|
September 5, 2012 |
|
MOHD AMIN BEIGH Vs. STATE
|
November 2, 2012 |
|
MOHD ARIF Vs. STATE
|
August 14, 2012 |
|
MOHD AYOUB KHAN Vs. AIJAZ AHMAD
|
June 2, 2012 |
|
MOHD IQBAL Vs. STATE & ORS
|
February 8, 2012 |
|
MOHD IQBAL SHAN Vs. STATE OF J&K & ORS
|
December 13, 2012 |
|
MOHD NASIR-UD-DIN Vs. AFTAB AHMAD KHAN & ANR
|
June 12, 2012 |
|
MOHD RAFIQ Vs. GHULAM MOHI-UD-DIN
|
March 2, 2012 |
|
MOHD SALEEM Vs. STATE & ORS
|
February 21, 2012 |
|
MOHD SHAQIR HUSSAIN Vs. STATE OF J&K
|
November 19, 2012 |
|
MOHD. AMIN DAR Vs. STATE & ORS.
|
July 26, 2012 |
|
MOHD. AMIN MASSODI & ANR. Vs. STATE OF J&K & ORS.
|
September 20, 2012 |
|
MOHD. ANWAR CHOUDHARY Vs. STATE AND ORS.
|
August 24, 2012 |
|
MOHD. ASHRAF BHAT (DR.) Vs. STATE OF J&K & ORS.
|
November 16, 2012 |
|
MOHD. ASHRAF DAR Vs. STATE OF J&K
|
December 31, 2012 |
|
MOHD. ASHRAF MIR Vs. CHAIRMAN EXECUTIVE COMMITTEE & ORS.
|
November 26, 2012 |
|
MOHD. ASHRAF WANI & ANR. Vs. STATE
|
October 15, 2012 |
|
MOHD. AYUOB MATOO (DR.) Vs. STATE OF J&K & ORS.
|
November 22, 2012 |
|
MOHD. IQBAL MALLA Vs. STATE & ORS.
|
April 5, 2012 |
|
MOHD. IQBAL SHAPOO Vs. STATE OF JAMMU AND KASHMIR THROUGH ITS CHIEF SECRETARY, JAMMU AND KASHMIR GOVT. & OTHERS
|
September 13, 2012 |
|
MOHD. ISAAQ & ORS. Vs. FINANCIAL COMMR. & ORS.
|
September 28, 2012 |
|
MOHD. KHAN Vs. SALEEMA BIBI
|
December 13, 2012 |
|
MOHD. MAQBOOL DAR & ANR. Vs. STATE & ORS.
|
September 5, 2012 |
|
MOHD. SAYEED & ORS. Vs. J&K P.S.C. & ANR.
|
March 29, 2012 |
|
MOHD. SHAFI SUMBLI (DR.) Vs. UNIVERSITY OF KASHMIR AND OTHERS
|
July 9, 2012 |
|
MOHD. YOUNIS & ORS. Vs. J&K SPECIAL TRIBUNAL & ORS.
|
November 8, 2012 |
|
MOHINDER PAUL SINGH Vs. STATE OF J&K
|
July 17, 2012 |
|
MOHINDRA BROS Vs. UNION OF INDIA
|
December 31, 2012 |
|
MOHSIN RAZA Vs. STATE OF J&K & ORS.
|
December 19, 2012 |
|
MST. JALLA BANOO Vs. HABIB
|
July 4, 2012 |
|
MST. NAZRUT Vs. SONAMARG DEVELOPMENT AUTHORITY & ORS.
|
August 31, 2012 |
|
MUDASIR AHMAD RATHER Vs. STATE & ORS.
|
August 6, 2012 |
|
MUKHTAR AHMAD MIR Vs. STATE AND ORS.
|
May 11, 2012 |
|
MUNAWAR HUSSAIN SHAH Vs. STATE OF J&K
|
December 28, 2012 |
|
MUSHTAQ AHMAD ANWARI Vs. STATE OF J&K & ORS.
|
November 2, 2012 |
|
MUSHTAQ AHMAD RAFUQUEE Vs. MUMTAZ HUSSAIN
|
November 19, 2012 |
|
MUSHTAQ AHMAD SHEIKH Vs. UNION OF INDIA & ORS.
|
August 22, 2012 |
|
MUSHTAQ AHMAD SHERWANI & ORS Vs. STATE & ORS
|
February 14, 2012 |
|
MUSHTAQ AHMAD SOFI Vs. STATE OF J&K
|
July 10, 2012 |
|
MUZAFFAR AHMAD RANGREZ Vs. STATE
|
May 25, 2012 |
|
MUZAFFAR AHMAD RESHI Vs. DEPUTY COMMISSIONER & ORS.
|
September 28, 2012 |
|
MUZAFFAR AHMAD THOKUR & ORS. Vs. STATE OF J&K
|
April 5, 2012 |
|
MUZAFFAR HUSSAIN WAR & ANR. Vs. STATE & ORS.
|
June 7, 2012 |
|
MUZAFFAR RASOOL LONE Vs. STATE
|
July 20, 2012 |
|
MUZAFFAR ZAMAN SHAH Vs. STATE & ORS
|
June 6, 2012 |
|
NABLA BEGUM Vs. UNION OF INDIA & ORS.
|
April 3, 2012 |
|
NABLA BEGUM Vs. UNION OF INDIA & ORS.
|
July 27, 2012 |
|
NAHIDA AMIN Vs. STATE OF J&K
|
April 30, 2012 |
|
NARANJAN SINGH Vs. STATE & ORS.
|
December 27, 2012 |
|
NARAYANI SHARMA Vs. STATE OF J&K & ORS
|
December 19, 2012 |
|
NARESH SABHARWAL & ORS. Vs. STATE
|
October 4, 2012 |
|
NARINDER SINGH Vs. STATE OF J&K AND ORS.
|
August 1, 2012 |
|
NARINDER SINGH (DR.) Vs. STATE & ORS.
|
November 16, 2012 |
|
NASEEMA BANOO Vs. STATE & ORS.
|
December 13, 2012 |
|
NASEEMA BASHIR Vs. STATE OF J&K
|
August 23, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. BASHIR AHMAD CHOPAN
|
March 28, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
|
July 10, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. AZI & ORS
|
April 30, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. NAGINA BANOO AND OTHERS
|
December 10, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. RITA KUMARI AND OTHERS
|
December 14, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. NISHA MANGOTRA
|
March 14, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. REHMAT BEGUM & ORS
|
October 19, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. HARJIT RICE MILLS
|
August 28, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. BAKHTA
|
July 9, 2012 |
|
NATIONAL INSURANCE CO LTD - Vs. ZAHOORA BEGUM AND OTHERS
|
October 4, 2012 |
|
NATIONAL INSURANCE CO. LTD Vs. JEET RAJ
|
May 9, 2012 |
|
NATIONAL INSURANCE CO. LTD Vs. MUNNA AHIRBAR
|
December 6, 2012 |
|
NATIONAL INSURANCE CO. LTD Vs. FAYAZ AHMAD KHAN
|
May 3, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. MASOOD AHMAD DRABOO
|
February 4, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. FAYAZ AHMED RATHER & ORS.
|
June 12, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SAJAD AHMAD RATHER & ORS.
|
May 8, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. NITAN SINGH & ORS.
|
May 16, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUKHDEV SHARMA AND OTHERS.
|
May 17, 2012 |
|
NATIONAL INSURANCE CO.LTD Vs. YOG RAJ
|
May 9, 2012 |
|
NATIONAL INSURANCE COMPANY Vs. ABDUL HAMID WANI
|
July 10, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. J&K STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
August 13, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. AB. HAMID WANI AND OTHERS
|
July 10, 2012 |
|
NATIONAL PROJECTS CONSTRUCTION CORP. Vs. INDUSTRIAL TRIBUNAL
|
September 11, 2012 |
|
NATIONAL STEEL TRADING CORPORATION Vs. STATE OF J&K
|
March 8, 2012 |
|
NAWAB DIN Vs. STATE OF J&K & ORS.
|
June 4, 2012 |
|
NAZIR AHMAD (CONSTABLE) Vs. STATE & ORS.
|
September 19, 2012 |
|
NAZIR AHMAD PATHAN Vs. STATE OF J&K
|
May 18, 2012 |
|
NAZIR AHMAD TRUMBOO Vs. COMMISSIONER UNDER WORKMENS COMPENSATION & ANR.
|
August 6, 2012 |
|
NAZIR AHMED SHAH Vs. STATE OF J&K AND ORS
|
October 17, 2012 |
|
NAZIRA BEGUM Vs. STATE J&K
|
May 29, 2012 |
|
NEEL KIRAN AGENCIES Vs. PUNJAB TRACTORS LIMITED
|
May 23, 2012 |
|
NEELAM GUPTA Vs. JAGDEEP KOUR
|
May 17, 2012 |
|
NEENA DEVI Vs. SUMAN LATA
|
December 24, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KOSHALYA DEVI
|
March 14, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUSHEEL KUMAR & ORS
|
May 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD AND ANOTHER Vs. PHOLI DEVI AND OTHERS
|
October 18, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. FAQIR CHAND
|
September 13, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ZAHOOR AHMAD DAR & OTHERS
|
July 19, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. REETA DEVI AND OTHERS
|
May 17, 2012 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. KASHMIR KOHINOOR MARBLE INDUSTRIES
|
July 19, 2012 |
|
NIDHI SHARMA Vs. STATE OF J&K & ORS.
|
May 30, 2012 |
|
NISAR AHMAD BHAT Vs. STATE & ORS.
|
September 28, 2012 |
|
NISAR AHMAD KHUROO Vs. STATE
|
February 17, 2012 |
|
NISSAR AHMAD KHANDAY Vs. STATE & ANR.
|
July 16, 2012 |
|
NISSAR AHMAD WANI Vs. STATE & ORS.
|
September 11, 2012 |
|
NIYAZ AHMAD BHAT Vs. SHAMEEMA
|
November 20, 2012 |
|
NLM ENTERPRISES & OTHERS. Vs. SMT. SUSHILA SHARMA & OTHERS.
|
August 31, 2012 |
|
NUSRAT BASHIR Vs. STATE & ORS.
|
October 17, 2012 |
|
NUZHAT-UL-GANI Vs. STATE OF J&K
|
July 4, 2012 |
|
OM PARKASH Vs. UNION OF INDIA
|
November 6, 2012 |
|
OMKAR MEHRA Vs. HIRA LAL & ORS.
|
August 6, 2012 |
|
OPTREX INDIA LIMITED Vs. STATE
|
February 4, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MUNIR AHMAD AND OTHERS
|
December 29, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. KHURSHID ALAM & ORS
|
October 19, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. SARASWATI
|
May 9, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. TILAK RAJ
|
November 21, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. SUDESH SHARMA
|
July 10, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SOMNATH & ANR.
|
September 14, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VIJAY KUMAR GUPTA AND ANR.
|
August 13, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MANJU & ANR.
|
October 10, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANTOSH DEVI
|
May 10, 2012 |
|
ORIENTAL INSURANCE CO.LTD. Vs. SARISHTA KUMARI
|
December 29, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ABDUL REHMAN LONE AND OTHERS
|
March 15, 2012 |
|
P B KOHLI Vs. STATE OF J&K
|
March 15, 2012 |
|
P. V. TRADERS Vs. UNION OF INDIA
|
November 7, 2012 |
|
P.V. TRADERS Vs. UNION OF INDIA & ORS.
|
September 28, 2012 |
|
PAHALGAM PEOPLES WELFARE Vs. STATE OF J AND K
|
August 22, 2012 |
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PARBHAT SINGH Vs. UNION OF INDIA & ORS.
|
May 10, 2012 |
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PARDEEP SINGH WAZIR Vs. UNION & ORS.
|
August 6, 2012 |
|
PARMA SHIVAN Vs. UNION OF INDIA
|
July 2, 2012 |
|
PARMANAND Vs. GEETA DEVI
|
April 25, 2012 |
|
PARMANAND Vs. GEETA DEVI
|
March 25, 2012 |
|
PARVAIZ AHMED Vs. STATE OF J & K
|
December 21, 2012 |
|
PARVEEZ KHAN Vs. STATE
|
August 31, 2012 |
|
PARVEZ AHMAD ZARGAR (DR.) Vs. STATE & ORS.
|
September 19, 2012 |
|
PAWAN KUMAR Vs. STATE OF J&K
|
August 22, 2012 |
|
PAWAN KUMAR Vs. STATE OF J&K
|
August 7, 2012 |
|
PERVAIZ AHMAD Vs. UNIVERSITY OF KASHMIR
|
July 16, 2012 |
|
PINKI DEVI Vs. STATE OF J&K
|
December 18, 2012 |
|
PINKY DEVI Vs. STATE OF J&K & ORS.
|
December 21, 2012 |
|
PINKY RAINA Vs. STATE & ORS.
|
September 28, 2012 |
|
POOJA NAYYAR Vs. SANDEEP KUMAR SAWHNEY
|
November 23, 2012 |
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POOJA RANI Vs. STATE OF J&K & ORS.
|
October 18, 2012 |
|
PRABHA BAKSHI Vs. ROHNI DEVI AND ORS.
|
July 9, 2012 |
|
PRABHU SINGH Vs. STATE & ANR.
|
May 4, 2012 |
|
PRASAR BHARTI Vs. MOHAMMAD TULHA RAHMANI
|
December 12, 2012 |
|
PRITPAL SINGH(DR.) & ORS. Vs. STATE OF J&K & ORS.
|
October 18, 2012 |
|
QASIM DAR Vs. STATE & ORS.
|
November 30, 2012 |
|
QURAT Vs. STATE & ORS.
|
October 10, 2012 |
|
RABIA KHATOON Vs. STATE OF J&K
|
December 17, 2012 |
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RAFIQ AHMAD KHAN Vs. SHAHZADA BEGUM
|
March 8, 2012 |
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RAHUL KOHLI Vs. UTTAM DEEP SHARMA
|
December 7, 2012 |
|
RAHUL SHARMA Vs. STATE OF J&K
|
December 27, 2012 |
|
RAJ KUMAR CHADHA Vs. STATE OF J&K & ORS
|
February 1, 2012 |
|
RAJ KUMAR MEHRA Vs. MALKIAT SINGH
|
June 14, 2012 |
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RAJINDER PRASAD & ANR. Vs. STATE & ANR.
|
October 18, 2012 |
|
RAJIV SAWHNEY Vs. STATE & ORS.
|
May 25, 2012 |
|
RAKESH KUMAR Vs. STATE & ORS.
|
October 4, 2012 |
|
RAKESH SINGH Vs. STATE OF J&K & ORS.
|
July 2, 2012 |
|
RAKH PAL Vs. STATE OF J&K
|
December 11, 2012 |
|
RAKSH PAL RANA Vs. UNION OF INDIA
|
December 28, 2012 |
|
RAM KOUR BEHARI LAL Vs. STATE OF J&K
|
March 8, 2012 |
|
RAM PARKASH SAWHNEY Vs. MOHAN LAL
|
May 8, 2012 |
|
RAMEEZ AFZAL GANIE Vs. STATE OF J&K AND ORS.
|
March 27, 2012 |
|
RAMESH CHANDER Vs. SONIKA GUPTA
|
February 22, 2012 |
|
RAMESH KUMAR SADHOO Vs. STATE OF J&K
|
January 30, 2012 |
|
RAMNI GUPTA Vs. ORIENTAL INSURANCE CO LTD & ANR
|
February 3, 2012 |
|
RANDHIR SINGH Vs. STATE OF J&K & ORS.
|
October 6, 2012 |
|
RANJIT SINGH Vs. STATE AND ORS.
|
February 14, 2012 |
|
RAUSHID MUNIM & ORS Vs. REGISTRAR J&K HIGH COURT SRINAGAR & ORS
|
February 4, 2012 |
|
RAVI KUMAR Vs. STATE OF J AND K
|
March 29, 2012 |
|
RAVI KUMAR Vs. STATE OF J&K & ORS.
|
December 28, 2012 |
|
RAVINDER RAINA Vs. STATE OF J&K
|
November 27, 2012 |
|
REHTI Vs. ABDUL GANI
|
February 13, 2012 |
|
REYAZ AHMAD KUMAR Vs. STATE & ORS.
|
October 17, 2012 |
|
RIFAT Vs. ABDUL SATTAR
|
March 5, 2012 |
|
RIFAT JABEEN Vs. UNION
|
July 27, 2012 |
|
RINKOO SHARMA Vs. UNION OF INDIA
|
July 10, 2012 |
|
RISHI KUMAR Vs. SHAM LAL & ORS.
|
September 6, 2012 |
|
RIVERA KNITS AND ORS. Vs. CHENAB TEXTILA MILLS KATHUA
|
June 6, 2012 |
|
RIYAZ AHMAD Vs. STATE OF J&K
|
May 8, 2012 |
|
RIYAZ AHMAD BHAT Vs. MOHAMAD AMIN SHEIKH.
|
August 22, 2012 |
|
ROBKAR Vs. SUDHANSHU PANDEY
|
September 28, 2012 |
|
RUKHSANA AKHTAR Vs. STATE OF JAMMU AND KASHMIR & OTHERS.
|
February 2, 2012 |
|
RUKSANA BEGUM ALIAS HALIMA BEGUM Vs. STATE OF J&K & ORS.
|
October 17, 2012 |
|
S HAZARA SINGH Vs. AJIT SINGH
|
July 18, 2012 |
|
S. MOHAN SINGH SOHAL Vs. UNION OF INDIA AND ORS.
|
July 20, 2012 |
|
S.D. ROHMETRA Vs. SALEEM
|
April 3, 2012 |
|
S.K. SINGH (LT. COLONEL) Vs. UNION OF INDIA AND ORS.
|
August 13, 2012 |
|
S.K.SINGH Vs. UNION OF INDIA
|
November 12, 2012 |
|
SAAD PARVEZ & ANR Vs. STATE OF J&K & ORS
|
June 7, 2012 |
|
SABZAR ABDULLAH GANAI (DR.) Vs. J&K BOPEE AND ORS.
|
August 22, 2012 |
|
SACHIN KUMAR & ORS. Vs. STATE & ORS.
|
October 5, 2012 |
|
SAGAR CHAND Vs. STATE OF JAMMU AND KASHMIR
|
March 29, 2012 |
|
SAGAR CHAND & ORS. Vs. STATE & ORS.
|
December 7, 2012 |
|
SAGAR CHAND AND ORS. Vs. STATE OF J&K & ORS.
|
March 15, 2012 |
|
SAIDA BEGUM & ORS. Vs. STATE & ORS.
|
August 7, 2012 |
|
SAJAD AHMAD KUMAR Vs. STATE AND ORS.
|
June 12, 2012 |
|
SAMEER AHMAD WANI Vs. STATE OF J&K
|
May 9, 2012 |
|
SAMIA SHIJAH Vs. SARMAD HAFIZ & ORS.
|
December 13, 2012 |
|
SAMIULLAH SHEIKH Vs. STATE
|
July 9, 2012 |
|
SAMIULLAH SHEIKH AND ANR. Vs. STATE AND ORS.
|
February 4, 2012 |
|
SANDEEP SINGH Vs. UNION OF INDIA & ORS
|
June 8, 2012 |
|
SANDYA DEVI Vs. ANIL GUPTA
|
November 12, 2012 |
|
SANJEEV GUPTA Vs. STATE
|
September 24, 2012 |
|
SANSAR CHAND Vs. CHIEF SECRETARY
|
September 21, 2012 |
|
SARDAR CHAND ANTHAL Vs. AJIT SINGH
|
May 17, 2012 |
|
SARDAR CHAND ANTHAL Vs. AJIT SINGH
|
May 16, 2012 |
|
SARITA RAINA Vs. UNION OF INDIA
|
December 24, 2012 |
|
SATISH CHANDER Vs. CHANDER KANTA
|
December 21, 2012 |
|
SATYA DEVI & ANR. Vs. STATE OF J&K & ORS.
|
April 24, 2012 |
|
SEEMA DEVI Vs. STATE OF J&K
|
August 22, 2012 |
|
SEEMA DEVI Vs. STATE OF J&K
|
November 7, 2012 |
|
SHABIR AHMAD DAR Vs. STATE OF J&K & ORS
|
December 21, 2012 |
|
SHABIR AHMAD MIR Vs. STATE & ORS
|
July 16, 2012 |
|
SHABIR AHMAD MIR Vs. STATE
|
April 17, 2012 |
|
SHABIR AHMED Vs. STATE
|
March 8, 2012 |
|
SHABIR HUSSAIN BANDAY Vs. UNIVERSITY OF KASHMIR
|
July 10, 2012 |
|
SHAFAT HUSSAIN QUADIMI Vs. STATE
|
April 23, 2012 |
|
SHAFIQ ALIAS SHAKU Vs. STATE OF J&K
|
June 4, 2012 |
|
SHAHNAZ PARVEEN Vs. STATE OF J&K
|
September 6, 2012 |
|
SHAISTA AMIN Vs. PUBLIC SERVICE COMMISSION (J&K) & ORS
|
February 4, 2012 |
|
SHAKEEL AHMAD BHAT Vs. STATE
|
February 21, 2012 |
|
SHAKEEL AHMAD BHAT Vs. STATE OF J&K
|
October 10, 2012 |
|
SHAMAS DIN Vs. STATE & ORS.
|
October 18, 2012 |
|
SHAMEEMA AND ANOTHER Vs. NIYAZ AHMAD BHAT
|
November 20, 2012 |
|
SHAMUS Vs. STATE AND ORS.
|
March 28, 2012 |
|
SHANKAR DASS Vs. STATE
|
April 23, 2012 |
|
SHANTA SHARMA Vs. UNION OF INDIA
|
December 18, 2012 |
|
SHANTA SHARMA & SONS. Vs. UNION OF INDIA & ORS.
|
September 28, 2012 |
|
SHASHI PRABHA Vs. STATE OF J&K
|
April 24, 2012 |
|
SHAZIA SHAW Vs. KHAWAR BUTT
|
April 20, 2012 |
|
SHEELA DEVI Vs. ROMESH CHAND
|
November 16, 2012 |
|
SHEERAZ AHMAD MAKROO Vs. STATE OF J&K
|
July 2, 2012 |
|
SHEERAZA DILSHADA Vs. STATE & ORS.
|
December 14, 2012 |
|
SHERAZ AHMAD ITTOO Vs. STATE & ORS.
|
July 26, 2012 |
|
SHIEKH RIYAZ MOHAMMAD Vs. STATE OF J&K
|
July 2, 2012 |
|
SHOUKAT NOOR Vs. STATE OF JAMMU AND KASHMIR
|
May 3, 2012 |
|
SHOWKAT AHMAD DAR & ORS. Vs. STATE & ANR.
|
September 11, 2012 |
|
SHREE KRISHNA MOTORS Vs. STATE BANK OF INDIA
|
January 31, 2012 |
|
SHUJAT HUSSAIN SHAH Vs. STATE
|
May 16, 2012 |
|
SIRJAN AHMAD DAR Vs. STATE & ORS.
|
October 17, 2012 |
|
SOCIAL YOUTH CLUB OF J&K Vs. STATE OF J&K & ORS.
|
September 11, 2012 |
|
SOCIETY FOR HEMOPHILIA CARE Vs. STATE OF J&K
|
December 17, 2012 |
|
SONAULLAH NAIK Vs. STATE
|
December 10, 2012 |
|
SONAULLAH NAIK Vs. STATE
|
December 25, 2012 |
|
SPECIAL DIRECTOR GENERAL CRPF Vs. STATE OF J&K
|
July 4, 2012 |
|
STATE Vs. ALI MOHD DAR
|
July 9, 2012 |
|
STATE Vs. SHOWKAT ALI
|
October 15, 2012 |
|
STATE Vs. ABDUL RASHID LONE
|
April 11, 2012 |
|
STATE Vs. MOHD. ASHRAF
|
February 4, 2012 |
|
STATE & ANR. Vs. SANJEEV KUMAR SHARMA & ORS.
|
May 10, 2012 |
|
STATE & ORS Vs. AJAY KHAJURIA
|
August 28, 2012 |
|
STATE & ORS. Vs. BIMAL INDU SHARMA & ORS.
|
December 7, 2012 |
|
STATE OF J & K Vs. AB. RASHID
|
December 26, 2012 |
|
STATE OF J & K Vs. JASBIR SINGH
|
December 18, 2012 |
|
STATE OF J & K Vs. MUSHTAQ AHMAD SOHAIL
|
December 20, 2012 |
|
STATE OF J & K AND ANOTHER Vs. DARSHANA DEVI AND OTHERS
|
May 17, 2012 |
|
STATE OF J AND K Vs. BALBIR SINGH
|
December 13, 2012 |
|
STATE OF J AND K Vs. MOHAMMAD SIDIQ FAFOO
|
April 20, 2012 |
|
STATE OF J&K Vs. MOHD. IQBAL
|
March 2, 2012 |
|
STATE OF J&K Vs. LAL BEGUM
|
March 2, 2012 |
|
STATE OF J&K Vs. YASH PAL
|
January 30, 2012 |
|
STATE OF J&K Vs. MOHAMMAD YOUSUF RATHE
|
July 3, 2012 |
|
STATE OF J&K Vs. MOHAMMAD YOUSUF SHAH
|
May 25, 2012 |
|
STATE OF J&K Vs. SHARIEF UD DIN SHAH
|
August 8, 2012 |
|
STATE OF J&K Vs. RESIDENTS OF GULAB BAGH
|
August 6, 2012 |
|
STATE OF J&K Vs. ZAKIR HUSSAIN
|
July 20, 2012 |
|
STATE OF J&K Vs. MOHAMMAD AKRAM LONE
|
July 19, 2012 |
|
STATE OF J&K Vs. ASHIQ HUSSAIN KHAN
|
July 4, 2012 |
|
STATE OF J&K Vs. PRINCE AHMAD KHAN
|
July 9, 2012 |
|
STATE OF J&K Vs. MOHAMMAD SYED MAKHDOOMI
|
July 4, 2012 |
|
STATE OF J&K Vs. JEHANGIR AHMAD KHANDAY
|
July 11, 2012 |
|
STATE OF J&K Vs. CONSTABLE SANJEET KUMAR
|
July 16, 2012 |
|
STATE OF J&K Vs. RAJESH KHAJURIA
|
July 4, 2012 |
|
STATE OF J&K Vs. DEVINDER SINGH
|
October 16, 2012 |
|
STATE OF J&K Vs. I. A. ENTERPRISES
|
October 10, 2012 |
|
STATE OF J&K Vs. SANDOOR SINGH
|
October 9, 2012 |
|
STATE OF J&K Vs. S. TEJPAUL SINGH
|
November 17, 2012 |
|
STATE OF J&K Vs. GH. HASSAN MIR AND ORS.
|
June 25, 2012 |
|
STATE OF J&K Vs. FAROOQ AHMED GANAI
|
December 27, 2012 |
|
STATE OF J&K Vs. RAJEN WARIKOO & ORS.
|
December 13, 2012 |
|
STATE OF J&K Vs. BHARAT BHUSHAN
|
December 13, 2012 |
|
STATE OF J&K Vs. ABDUL SAMAD TANTRAY
|
October 11, 2012 |
|
STATE OF J&K Vs. LATIF AHMAD GANAI
|
September 25, 2012 |
|
STATE OF J&K Vs. TARIQ AHMAD WANI
|
May 9, 2012 |
|
STATE OF J&K & ANR. Vs. JAVAID AHMAD BHAT
|
October 3, 2012 |
|
STATE OF J&K & ORS Vs. MOHD SULTAN RESHI
|
June 13, 2012 |
|
STATE OF J&K & ORS. Vs. TEHZEEMA BANO
|
November 27, 2012 |
|
STATE OF J&K & ORS. Vs. SOHAN SINGH & ANR.
|
October 3, 2012 |
|
STATE OF J&K & ORS. Vs. MOHD. SYED KHAN
|
July 17, 2012 |
|
STATE OF J&K & ORS. Vs. NAZIR AHMAD BHAT
|
December 13, 2012 |
|
STATE OF J&K & ORS. Vs. ALL J&K STATE ROAD TRANSPORT CORPORATION & ORS.
|
July 27, 2012 |
|
STATE OF J&K AND ANR Vs. ABDUL RASHID ITOO AND ORS
|
August 23, 2012 |
|
STATE OF J&K AND ANR. Vs. SYED IFTIKHAR HUSSAIN
|
July 12, 2012 |
|
STATE OF J&K AND ANR. Vs. ALI MOHD. BHAT
|
July 18, 2012 |
|
STATE OF J&K AND ORS Vs. KULDEEP KUMAR SHARMA
|
December 6, 2012 |
|
STATE OF J&K AND ORS. Vs. ASGER KHAN (CONSTABLE)
|
July 12, 2012 |
|
STATE OF J&K AND ORS. Vs. ABDUL KHALIQ SHEIKH
|
January 31, 2012 |
|
STATE OF J. & K. ORS Vs. TARA CHAND AND ANR
|
October 16, 2012 |
|
STATE OF JAMMU & KASHMIR Vs. RAMESHWAR CHANDER
|
January 30, 2012 |
|
STATE OF JAMMU AND KASHMIR Vs. YASH PAL
|
January 1, 2012 |
|
STATE THROUGH CBI Vs. RAVINDER SHARMA
|
July 30, 2012 |
|
SUKH DAI AND ORS. Vs. VIDYA DEVI AND ORS.
|
August 22, 2012 |
|
SUKHDEV SHARMA Vs. STATE OF J&K
|
April 12, 2012 |
|
SUNIL KUMAR RAINA Vs. STATE OF J&K
|
May 17, 2012 |
|
SUNITA KAPOOR & ANR. Vs. STATE & ORS.
|
October 4, 2012 |
|
SURAT SINGH Vs. U O I
|
May 15, 2012 |
|
SURESH CHANDER MUDGIL Vs. MATA VAISHNO DEVI BOARD AND ORS
|
December 6, 2012 |
|
SURESH KUMAR Vs. U.O.I
|
October 5, 2012 |
|
SURESH THAPA Vs. STATE OF J&K & ORS.
|
December 31, 2012 |
|
SUROOP SINGH Vs. STATE OF J&K AND OTHERS
|
July 19, 2012 |
|
SWEETY SHARMA Vs. STATE OF J&K
|
November 5, 2012 |
|
SYED ALI SHAH GEELANI Vs. STATE
|
May 2, 2012 |
|
SYED IMTIYAZ HYDER Vs. STATE OF J&K
|
May 25, 2012 |
|
SYED MOHAD. YOUSUF RAZAVI Vs. STATE OF J&K AND ORS.
|
January 31, 2012 |
|
SYED TAHIR IQBAL GEELANI Vs. STATE OF J&K & ORS.
|
September 18, 2012 |
|
SYED YASER ARAFAT Vs. STATE AND ORS.
|
March 19, 2012 |
|
T.K.SAPRU Vs. SHIBAN KRISHAN BHAT
|
December 21, 2012 |
|
TAHIR NAZIR Vs. STATE OF J&K & ORS.
|
November 12, 2012 |
|
TALAB HUSSAIN & ORS. Vs. STATE OF J&K & ORS.
|
November 23, 2012 |
|
TANVEER AHMAD Vs. STATE OF J&K
|
February 6, 2012 |
|
TANVEER AHMAD WANI Vs. STATE
|
April 5, 2012 |
|
TANVEER AHSAN DAR Vs. STATE & ORS.
|
August 6, 2012 |
|
TANVEER HADAYAT KHAN (DR.) Vs. STATE OF J&K & ORS.
|
November 7, 2012 |
|
TANVIR AHMAD MIR & ORS. Vs. STATE & ORS.
|
November 1, 2012 |
|
TARIQ AHMED BADROO Vs. STATE
|
May 17, 2012 |
|
TARIQ-UL AMIN Vs. STATE OF J&K
|
February 24, 2012 |
|
TARSEEM PAL Vs. RATTAN WAZIR
|
March 6, 2012 |
|
TAVINDER KOUR Vs. UNION OF INDIA AND ORS.
|
July 25, 2012 |
|
TIRATH RAM Vs. TRILOKI NATH RAZDAN
|
June 13, 2012 |
|
UCO BANK Vs. KAMLESH GANDOTRA
|
May 15, 2012 |
|
UDAY S. KILACHAND AND ORS. Vs. DUJODWALA RESINS AND TARPENES LTD.
|
June 8, 2012 |
|
UMAR RASOOL RESHI Vs. STATE OF J&K
|
July 11, 2012 |
|
UNION OF INDIA Vs. MUKESH KUMAR
|
July 25, 2012 |
|
UNION OF INDIA Vs. SOHAN SINGH
|
July 25, 2012 |
|
UNION OF INDIA Vs. STATE OF J&K
|
July 4, 2012 |
|
UNION OF INDIA Vs. RAJNI GILL
|
April 26, 2012 |
|
UNION OF INDIA Vs. KAULAN DEVI & ORS
|
July 1, 2012 |
|
UNION OF INDIA Vs. MST. REHTI & ORS.
|
May 31, 2012 |
|
UNION OF INDIA Vs. VISHNU KUMAR GUPTA BUILDERS AND ENGINEERS
|
December 29, 2012 |
|
UNION OF INDIA & ANR Vs. KHALIQ DAR & ANR
|
April 5, 2012 |
|
UNION OF INDIA & ANR Vs. GULZAR AHMED & ANR
|
October 30, 2012 |
|
UNION OF INDIA & ANR. Vs. BALWINDER SINGH & ANR.
|
October 31, 2012 |
|
UNION OF INDIA & ORS Vs. PREETI SIDHU
|
November 5, 2012 |
|
UNION OF INDIA & ORS Vs. HABANS SINGH
|
January 30, 2012 |
|
UNION OF INDIA & ORS. Vs. CHUNI LAL
|
December 21, 2012 |
|
UNION OF INDIA AND ANOTHER Vs. BISHAMBAR LAL
|
October 12, 2012 |
|
UNION OF INDIA AND ORS. Vs. GODAWAR SINGH
|
July 27, 2012 |
|
UNION OF INDIA AND ORS. Vs. KARAN SINGH CHARAK
|
August 1, 2012 |
|
UNION OF INDIA AND ORS. Vs. MADAN LAL
|
July 4, 2012 |
|
UNION OF INDIA AND OTHERS Vs. WAHEEDA MIR AND OTHERS
|
October 17, 2012 |
|
UNITED INDIA INSURANCE CO Vs. GULZAR AHMAD
|
July 18, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. ASHA RANI
|
March 2, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. ABDUL RASHID BHAT
|
July 27, 2012 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAM PAYARI
|
December 7, 2012 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MST. RAJA AND ORS.
|
May 31, 2012 |
|
UNIVERSITY OF JAMMU Vs. DANISH WANI
|
August 1, 2012 |
|
UPASANA VIADYA Vs. JATINDER KRISHAN KAPOOR & ORS.
|
April 23, 2012 |
|
VAISHNO DEVI Vs. CANTONMENT BOARD JAMMU AND ANR.
|
July 23, 2012 |
|
VANEET GUPTA Vs. STATE
|
December 6, 2012 |
|
VARINDER GUPTA Vs. STATE OF J&K
|
October 8, 2012 |
|
VEENA KUMARI Vs. STATE OF J&K
|
June 14, 2012 |
|
VETHESTA CONSTRUCTION Vs. STATE
|
July 10, 2012 |
|
VIJAY KUMAR Vs. STATE OF J&K
|
July 12, 2012 |
|
VIJAY KUMAR SHARMA Vs. UNION OF INDIA
|
December 6, 2012 |
|
VILLAGERS OF ANZWALLA Vs. STATE OF J&K AND ORS.
|
June 12, 2012 |
|
VILLAGERS OF BEEHAMA GANDERBAL & ORS. Vs. STATE & ORS.
|
August 6, 2012 |
|
VINEY KUMAR GUPTA Vs. PANKAJ KUMAR
|
December 14, 2012 |
|
VIOM NETWORKS LIMITED Vs. STATE OF J&K
|
February 6, 2012 |
|
VIQAR AHMAD GANAIE Vs. STATE
|
February 24, 2012 |
|
VISHAL BAR AND RESTAURANT Vs. STATE OF J&K & ORS
|
September 1, 2012 |
|
VISHAL BAR AND RESTAURANT Vs. STATE OF J&K
|
September 14, 2012 |
|
VISHAL BHARTI Vs. UNION OF INDIA & ORS.
|
December 19, 2012 |
|
WAHEEDA REHMAN Vs. STATE OF J&K & ORS.
|
August 13, 2012 |
|
WALI MOHD YATOO Vs. GH RASOOL MIR
|
July 19, 2012 |
|
WASEEM ABROW NAQASH Vs. J&K STATE BOARD OF SCHOOL EDUCATION & ORS.
|
October 17, 2012 |
|
WAZIR GIAN SINGH Vs. WAZIR OMKAR SINGH
|
June 8, 2012 |
|
WAZIR SINGH Vs. UNION OF INDIA
|
March 29, 2012 |
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WAZIRA AKHTAR Vs. STATE OF J&K
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July 16, 2012 |
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YAQUAB ALI (DR ) Vs. STATE OF J&K & ORS
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August 27, 2012 |
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YAR MOHAMMAD KHAN Vs. UNION OF INDIA
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July 2, 2012 |
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YASH BHASHIN Vs. STATE
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September 10, 2012 |
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YASH PAL Vs. SANJEEV KUMAR
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July 17, 2012 |
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YASH PAL Vs. STATE OF J AND K
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March 29, 2012 |
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YASIR HUSSAIN Vs. J&K PSC
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September 10, 2012 |
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YASMEEN KOUSAR (DR.) Vs. STATE OF J&K
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December 31, 2012 |
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YASMEENA AKHTER Vs. STATE & ORS.
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September 19, 2012 |
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YASMEENA AZIZ Vs. STATE & ORS.
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October 17, 2012 |
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YOGESHWAR SINGH Vs. STATE
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April 11, 2012 |
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ZAFFAR AHMAD WANI Vs. STATE & ORS.
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September 11, 2012 |
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ZAHEER Vs. UNION OF INDIA & ORS.
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December 21, 2012 |
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ZAHID SAFDER(DR.) Vs. STATE AND ORS.
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May 28, 2012 |
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ZAHOOR AHMAD BABA Vs. UNION OF INDIA & ORS
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June 2, 2012 |
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ZAHOOR AHMAD JOO Vs. H P C L
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July 23, 2012 |
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ZAINEB BEGUM Vs. ABDUL AZIZ MIR
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September 14, 2012 |
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ZAREEFA Vs. STATE OF J&K
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July 3, 2012 |
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ZEENAT ZEHRA Vs. STATE OF J AND K
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March 29, 2012 |
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ZULFAKAR AHMED Vs. STATE & ORS.
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October 4, 2012 |
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ZULFIKAR AHMAD WANI Vs. STATE OF J&K & ORS
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January 31, 2012 |