|
AB REHMAN MANDOO Vs. STATE
|
August 5, 2011 |
|
AB. RASHID KALOO Vs. STATE
|
November 24, 2011 |
|
AB. RASHID LONE & ORS. Vs. STATE OF J&K THROUGH SHO P/S BANDIPORA
|
September 13, 2011 |
|
ABDUL AHAD GANAI Vs. STATE OF J AND K
|
June 10, 2011 |
|
ABDUL AHAD PARRA Vs. STATE
|
May 19, 2011 |
|
ABDUL AHAD RATHER Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
ABDUL HAMID HANGA Vs. DISTRICT MAGISTRATE
|
May 19, 2011 |
|
ABDUL HAMID RATHER Vs. STATE OF J AND K
|
April 8, 2011 |
|
ABDUL LATIEF Vs. STATE OF J&K
|
August 2, 2011 |
|
ABDUL MAJEED BABA Vs. M/S M COMPANY
|
April 20, 2011 |
|
ABDUL MAJID MIR Vs. STATE
|
December 31, 2011 |
|
ABDUL MAJID SHEIKH Vs. U O I
|
October 25, 2011 |
|
ABDUL NOORANI Vs. STATE OF J&K
|
July 20, 2011 |
|
ABDUL QAYOOM SHAH Vs. NAZIR AHMAD SHAH
|
March 25, 2011 |
|
ABDUL QAYOOM SHAH Vs. STATE
|
July 22, 2011 |
|
ABDUL RASHID CHOPAN Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
ABDUL RASHID KHAN Vs. STATE
|
February 14, 2011 |
|
ABDUL RASHID LONE Vs. STATE
|
April 26, 2011 |
|
ABDUL RASHID NAIK Vs. STATE OF J&K
|
September 26, 2011 |
|
ABDUL RASHID SHAH Vs. MOHAMMAD YAQOOB SHAH
|
October 22, 2011 |
|
ABDUL REHMAN BHAT Vs. STATE
|
October 24, 2011 |
|
ABDUL REHMAN DAR Vs. SHOWKAT ALI BHAT
|
November 9, 2011 |
|
ABDUL REHMAN MIR Vs. RIFAT ARA
|
February 24, 2011 |
|
ABDUL REHMAN WANI Vs. STATE OF J AND K
|
May 19, 2011 |
|
ABID RASOOL BHAT Vs. MRS. YASMEEN RASOOL
|
December 3, 2011 |
|
ADIL AHAMAD SHAGOO Vs. MOHAMAD AMIN SHAGOO
|
May 16, 2011 |
|
ADNAN NAYEEM ASMI Vs. STATE
|
October 24, 2011 |
|
AHAD SHEIKH Vs. MURAD AHMAD SHAH & ORS.
|
August 19, 2011 |
|
AJAZ AHMAD BHAT Vs. STATE
|
November 22, 2011 |
|
AJIT SINGH YADEV Vs. UNION OF INDIA
|
November 1, 2011 |
|
AKRAM ASIF Vs. STATE OF J AND K
|
June 5, 2011 |
|
ALAM BHAT Vs. STATE AND ORS.
|
December 23, 2011 |
|
ALAM DIN Vs. SHAHNAZ AKHTER
|
July 30, 2011 |
|
ALAM DIN Vs. STATE
|
October 31, 2011 |
|
ALI MOHAMMAD DAR Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
ALI MOHD KHATU Vs. STATE OF J&K
|
October 28, 2011 |
|
ALISHA KOUR Vs. STATE OF J&K
|
February 10, 2011 |
|
ALL J&K SRTC Vs. STATE & ORS.
|
December 17, 2011 |
|
ALLAH RAKHA SHAKTI KUMAR Vs. STATE
|
July 14, 2011 |
|
ALTAF HUSSAIN MIR Vs. STATE
|
December 30, 2011 |
|
AMARJEET SINGH Vs. STATE OF J&K
|
September 26, 2011 |
|
AMREEN MAGRAY Vs. STATE
|
December 30, 2011 |
|
ANITA SHARMA Vs. STATE OF J&K
|
December 22, 2011 |
|
ANURADHA GANDRAL Vs. STATE
|
October 20, 2011 |
|
ARA Vs. STATE
|
August 2, 2011 |
|
ARSHAD AHMAD PARRAY Vs. STATE OF J&K
|
July 30, 2011 |
|
ARSHAD AHMAD PARRAY Vs. STATE
|
February 4, 2011 |
|
ARVIND KOHLI Vs. SHAM SINGH
|
September 8, 2011 |
|
ASHAQ HUSSAIN BHAT Vs. STATE
|
June 10, 2011 |
|
ASHIQ HUSSAIN Vs. STATE OF J&K
|
July 20, 2011 |
|
ASHOK KUMAR Vs. STATE
|
September 22, 2011 |
|
ASHOK KUMAR FARGOTRA Vs. STATE OF J AND K
|
April 28, 2011 |
|
ASHOK SINGH Vs. STATE OF J AND K
|
February 1, 2011 |
|
ASHOK SINGH MANHAS Vs. AJAY GANDOTRA
|
August 30, 2011 |
|
ASIF KHAN Vs. SARDAR AMANULLAH KHAN
|
July 26, 2011 |
|
ASMA NABI Vs. STATE & ORS.
|
June 10, 2011 |
|
ASTRA PRODUCTIONS Vs. PRASAR BHARTI BROAD CASTING CORPORATION OF INDIA
|
March 15, 2011 |
|
AVTAR KRISHAN Vs. STATE OF J&K
|
September 7, 2011 |
|
AZAD AHMAD SHAH Vs. STATE OF J&K AND OTHERS
|
August 11, 2011 |
|
AZHAR ALI Vs. STATE OF J&K
|
December 15, 2011 |
|
AZHAR MIRZA Vs. STATE
|
April 20, 2011 |
|
AZIZI Vs. STATE OF J&K
|
March 25, 2011 |
|
B.L. GUPTA AND ANR. Vs. NASEEM
|
December 15, 2011 |
|
BABY SAKINA RASHID Vs. STATE
|
October 24, 2011 |
|
BACHAN KOUR Vs. MEGA LOK ADALAT
|
November 14, 2011 |
|
BADRI NATH Vs. BANTI DEVI
|
September 14, 2011 |
|
BAGHA BEGUM Vs. STATE
|
March 10, 2011 |
|
BAJAJ ALLIANZ Vs. FAREEDA
|
February 4, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ANSHUL VERMA
|
March 25, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHAMIMA BANOO
|
December 9, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. ZARINA
|
April 27, 2011 |
|
BALDEV RAJ Vs. JAI SINGH
|
July 11, 2011 |
|
BALWANT RAJ Vs. STATE OF J&K
|
December 29, 2011 |
|
BANSI LAL Vs. STATE
|
November 22, 2011 |
|
BANSI LAL BHAT & ORS. Vs. STATE & ORS.
|
December 23, 2011 |
|
BARKAT ALI Vs. STATE OF J AND K
|
April 29, 2011 |
|
BASHIR AHMAD DAR Vs. STATE OF J&K
|
November 5, 2011 |
|
BASHIR AHMAD MIR Vs. RUBEENA AKHTER
|
February 24, 2011 |
|
BASHIR AHMAD SHOORU Vs. JAWAHAR LAL KOUL
|
September 2, 2011 |
|
BASHIR AHMAD TEELI Vs. STATE OF J&K
|
September 29, 2011 |
|
BASHIR AHMED MIR Vs. STATE
|
August 23, 2011 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF J&K
|
October 24, 2011 |
|
BHATIA BUILDERS AND CONTRACTORS Vs. STATE OF J&K
|
August 30, 2011 |
|
BHAWANI PRASAD Vs. RAJESH KUMAR
|
August 30, 2011 |
|
BHIM SINGH Vs. RETURNING OFFICER
|
April 24, 2011 |
|
BHOLI DEVI Vs. STATE J & K AND OTHERS
|
October 10, 2011 |
|
BILAL AHMAD HAJAM Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
BILAL AHMAD KALOO Vs. STATE OF J&K
|
February 28, 2011 |
|
BILAL AHMAD MARAZI Vs. STATE OF J&K
|
August 2, 2011 |
|
BILAL AHMAD MIR Vs. STATE OF J&K
|
August 9, 2011 |
|
BILAL AHMAD PARRA Vs. STATE
|
October 22, 2011 |
|
BILAL AHMAD PARRAY Vs. STATE OF J&K
|
March 3, 2011 |
|
BILAL AHMAD SHEIKH Vs. STATE OF J&K
|
September 15, 2011 |
|
BIZAL SINGH Vs. STATE OF J&K
|
April 27, 2011 |
|
BODH RAJ KHAJURIA Vs. UNION OF INDIA & ORS.
|
November 25, 2011 |
|
BUTI RAM Vs. KIRPAL SINGH
|
June 8, 2011 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. DAVINDER SINGH
|
February 15, 2011 |
|
CHAMAN LAL Vs. SANJAY KUMAR
|
October 28, 2011 |
|
CHAMAN LAL Vs. DEWAN CHAND
|
March 14, 2011 |
|
CHAMAN LAL GANJOO Vs. STATE
|
July 8, 2011 |
|
CHATTAR SINGH Vs. MOHAN LAL
|
July 6, 2011 |
|
CHIEF ENGINEER Vs. STATE CONSUMER DISPUTES REDRESSAL COMM.
|
November 9, 2011 |
|
CHOUDHARY BEERU GUJJAR Vs. STATE
|
February 15, 2011 |
|
CHUNI LAL Vs. UNION OF INDIA
|
February 15, 2011 |
|
CONST. MEHRAJ-UD-DIN Vs. STATE
|
April 22, 2011 |
|
CRIME BRANCH KASHMIR Vs. AIJAZ AHMAD BHAT SHAH
|
June 10, 2011 |
|
CUSTODIAN EVACUEES PROPERTY, JAMMU Vs. HARI KRISHAN
|
February 15, 2011 |
|
D M UNITED INDIA INSURANCE CO LTD Vs. AMARJEET SING
|
April 5, 2011 |
|
DALJINDER SINGH Vs. UNION OF INDIA
|
February 9, 2011 |
|
DARBARI LAL Vs. MADAN LAL
|
March 15, 2011 |
|
DARD SHIN SCHEDULE TRIBE WELFARE COMM Vs. STATE OF JAMMU AND KASMIR
|
July 27, 2011 |
|
DARSHAN SINGH Vs. STATE OF J&K
|
February 22, 2011 |
|
DECCAN CHARTERS LTD. Vs. CEO, SMVDSB
|
April 27, 2011 |
|
DEEKSHA TICKOO Vs. NATIONAL INSURANCE CO. LTD.
|
July 30, 2011 |
|
DEEP CHAND DAGUR Vs. UNION OF INDIA
|
May 12, 2011 |
|
DEEPIKA SINGH Vs. K C HOTELS PVT LTD
|
May 19, 2011 |
|
DEV KRISHAN SHARMA Vs. UNION OF INDIA
|
August 24, 2011 |
|
DEVENDER KUMAR AGGARWAL Vs. STATE J&K AND ANR
|
October 11, 2011 |
|
DEVINDER KUMAR Vs. STATE
|
October 31, 2011 |
|
DEWAN JEWAN NATH MADAN Vs. RASUL GADOO
|
January 1, 2011 |
|
DHARAMSALA SUTHRA SHAHIYAN Vs. GOBIND DAS MAHANT & ORS
|
January 1, 2011 |
|
DIG BSF RAJOURI Vs. BANSI LAL
|
May 19, 2011 |
|
DILSHADA PARVEEN Vs. UNIVERSITY OF KASHMIR
|
March 31, 2011 |
|
DIRECTOR AGRICULTURE KASHMIR & ANR Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
May 13, 2011 |
|
DIRECTOR AGRICULTURE KASHMIR AND ANOTHER Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
December 25, 2011 |
|
DIRECTOR, DEPTT. OF ENVIRONMENT & REMOTE SENSING Vs. SONAULLAH BHAT
|
September 2, 2011 |
|
DIVISIONAL MANAGER Vs. NOOR DIN
|
August 9, 2011 |
|
DURGA DASS Vs. ANJU DEVI
|
December 15, 2011 |
|
EHTISHAM KHAN Vs. STATE OF J&K
|
March 1, 2011 |
|
FAIZAN RAFIQ HAKEEM Vs. STATE OF J&K
|
July 19, 2011 |
|
FAREEDA JAN Vs. STATE OF J&K
|
September 29, 2011 |
|
FARID AHMED NAIK Vs. STATE
|
May 31, 2011 |
|
FARIDA BANOO Vs. STATE OF J&K
|
September 28, 2011 |
|
FAROOQ AHMAD Vs. STATE OF J AND K
|
May 19, 2011 |
|
FAROOQ AHMAD BHAT Vs. STATE
|
February 4, 2011 |
|
FAROOQ AHMAD DAR Vs. STATE OF J&K
|
February 11, 2011 |
|
FAROOQ AHMAD GORSI Vs. STATE AND ANR.
|
December 3, 2011 |
|
FAROOQ AHMAD KHAN Vs. STATE AND ORS.
|
November 19, 2011 |
|
FAROOQ AHMAD LONE Vs. STATE
|
February 8, 2011 |
|
FAROOQ AHMAD RATHER Vs. STATE OF J&K AND OTHERS
|
August 11, 2011 |
|
FAYAZ AHMAD PEER Vs. STATE OF J&K
|
October 24, 2011 |
|
FEROZ AHMAD KHAN Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
FEROZ AHMAD NAJAR Vs. STATE OF J AND K
|
February 9, 2011 |
|
FEROZ RAM Vs. STATE
|
June 3, 2011 |
|
FEROZE AHMAD WANDROO Vs. STATE OF J&K AND OTHERS
|
August 24, 2011 |
|
FIDA AHMAD DAR Vs. STATE OF J&K AND ORS
|
May 10, 2011 |
|
FIRDOUSA AKHTER Vs. STATE
|
October 18, 2011 |
|
GARA RAM LOACH Vs. STATE
|
September 20, 2011 |
|
GAZANFAR AHMAD HAJAM Vs. STATE OF J&K
|
September 29, 2011 |
|
GH MOHAMMAD GANAI Vs. STATE OF J&K
|
September 29, 2011 |
|
GH NABI BHAT Vs. STATE
|
March 10, 2011 |
|
GH. MOHAMMAD RATHER Vs. STATE OF J&K
|
June 6, 2011 |
|
GH. MOHI-UD-DIN MALIK Vs. STATE
|
August 29, 2011 |
|
GHULAM ABASS Vs. STATE OF J&K
|
November 1, 2011 |
|
GHULAM AHMAD MIR Vs. STATE
|
May 12, 2011 |
|
GHULAM HASSAN BANGI Vs. HAMIDA
|
June 3, 2011 |
|
GHULAM HASSAN BHAT Vs. STATE
|
April 28, 2011 |
|
GHULAM HASSAN KHAN Vs. STATE
|
September 29, 2011 |
|
GHULAM HASSAN KHAN (DR.) Vs. STATE OF J&K AND OTHERS
|
June 10, 2011 |
|
GHULAM HASSAN MUTOO Vs. TEHSILDAR
|
November 9, 2011 |
|
GHULAM HUSSAIN Vs. STATE
|
April 26, 2011 |
|
GHULAM MOHAMMAD BANGI Vs. STATE OF J&K
|
September 29, 2011 |
|
GHULAM MOHAMMAD BHAT Vs. ABDUL RAHIM SHEIKH
|
December 17, 2011 |
|
GHULAM MOHAMMAD GANAI Vs. J&K BANK LTD.
|
June 3, 2011 |
|
GHULAM MOHAMMAD RATHER Vs. STATE OF J AND K
|
March 18, 2011 |
|
GHULAM MOHD. BHAT Vs. STATE OF J&K
|
June 2, 2011 |
|
GHULAM MOHI-UD-DIN GANAI Vs. STATE OF J&K AND OTHERS
|
September 29, 2011 |
|
GHULAM MUSTAFA SHEIKH Vs. STATE OF J. AND K. AND ORS.
|
July 19, 2011 |
|
GHULAM NABI MALIK Vs. STATE OF J&K
|
August 2, 2011 |
|
GHULAM NABI MIR Vs. STATE OF J AND K
|
April 7, 2011 |
|
GHULAM NABI SHAH Vs. STATE OF J&K
|
August 9, 2011 |
|
GHULAM QADIR Vs. STATE OF J. AND K.
|
April 28, 2011 |
|
GHULAM QADIR GANIE Vs. STATE OF J AND K
|
March 28, 2011 |
|
GHULAM QADIR WANI Vs. SHAH MALI
|
May 4, 2011 |
|
GHULAM RASOOL Vs. STATE
|
November 5, 2011 |
|
GHULAM RASOOL MALIK Vs. UNION OF INDIA
|
June 10, 2011 |
|
GITANJALI RAJPUT (SMT.) ALIAS HITU Vs. VIKRAM JAMWAL
|
August 12, 2011 |
|
GOPAL SINGH Vs. STATE
|
April 26, 2011 |
|
GOURAB GUPTA Vs. STATE
|
November 9, 2011 |
|
GOURI-D-BAJJU Vs. DEPUTY COMMISSIONER, JAMMU
|
August 24, 2011 |
|
GOURI-D-BAJJU Vs. DY. COMMISSIONER
|
October 22, 2011 |
|
GULSHAN AKHTAR Vs. STATE & ORS.
|
December 3, 2011 |
|
GULSHAN BANDAY Vs. STATE
|
October 22, 2011 |
|
GULSHAN KUMAR SHARMA Vs. UNION OF INDIA
|
March 11, 2011 |
|
GULZAR AHMAD AHANGAR Vs. STATE AND ORS.
|
December 9, 2011 |
|
GURPREET SINGH KOHLI Vs. STATE OF J&K
|
December 30, 2011 |
|
HABIBULLAH KHAN Vs. STATE OF J&K
|
March 23, 2011 |
|
HADAYAT Vs. STATE & ORS.
|
August 30, 2011 |
|
HAJI ANAYATULLAH Vs. STATE
|
November 9, 2011 |
|
HAJI GH. MOHAMMAD DANGROO Vs. WAHEEDA SULTAN & ANR.
|
December 30, 2011 |
|
HAJI MOHAMMAD SHABAN GANAI Vs. NOOR-UD-DIN MATTOO
|
April 11, 2011 |
|
HAMID LONE Vs. STATE OF J AND K
|
April 11, 2011 |
|
HAMIDULLAH BHAT Vs. STATE OF J AND K
|
February 1, 2011 |
|
HARBANS LAL Vs. STATE
|
April 29, 2011 |
|
HARI KRISHAN Vs. VIKAS MALHOTRA
|
March 3, 2011 |
|
HIGH COURT OF J&K Vs. V.K. ATTRI
|
May 24, 2011 |
|
IMTIAZ HUSSAIN Vs. STATE
|
May 12, 2011 |
|
IMTIYAZ AHMAD DAR Vs. RIAZ AHMAD BHAT
|
November 9, 2011 |
|
INDER BHADUR CHETTRI Vs. UNION OF INDIA
|
August 12, 2011 |
|
INDER SINGH SOODAN Vs. STATE OF J&K
|
February 15, 2011 |
|
INZAR AHMAD Vs. STATE OF J&K
|
February 1, 2011 |
|
IRSHAD AHMAD DAR Vs. STATE OF J&K
|
December 29, 2011 |
|
IRSHAD AHMAD MALIK Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
IRSHAD AHMED Vs. STATE OF J AND K
|
December 15, 2011 |
|
J & K HOUSING BOARD Vs. GODAWARI DEVI
|
May 11, 2011 |
|
J AND K PUBLIC SERVICE COMMISSION Vs. STATE OF J AND K
|
October 29, 2011 |
|
J&K TRIBAL UNITED FORUM Vs. STATE
|
December 22, 2011 |
|
JABAR LONE Vs. J&K SPECIAL TRIBUNAL
|
September 2, 2011 |
|
JAGDISH DUTT SHARMA Vs. PUNJAB NATIONAL BANK & ORS
|
May 31, 2011 |
|
JAGDISH KUMAR Vs. STATE & ORS
|
November 18, 2011 |
|
JAGROOP SINGH Vs. STATE
|
April 28, 2011 |
|
JAHANGEER AHMAD DAR Vs. STATE OF J&K
|
February 28, 2011 |
|
JAHANGIR AHMAD MALLA Vs. STATE OF J&K AND OTHERS
|
August 24, 2011 |
|
JAI GOPAL Vs. STATE
|
March 25, 2011 |
|
JAKAR RAM Vs. STATE
|
August 10, 2011 |
|
JAKFED Vs. UNION OF INDIA
|
May 20, 2011 |
|
JAKFED Vs. U O I
|
December 17, 2011 |
|
JAMEEL AHMAD Vs. STATE OF J&K
|
October 29, 2011 |
|
JAMMU & KASHMIR CEMENTS LTD. Vs. CONTROLLING AUTHORITY
|
September 2, 2011 |
|
JAMMU AND KASHMIR SSRB Vs. NARINDER PAUL CHAUDHARY
|
July 12, 2011 |
|
JAMMU CENTRAL CO-OPERATIVE BANK LTD. Vs. STATE OF J&K
|
December 26, 2011 |
|
JAMMU MUNICIPAL CORPORATION Vs. S DARSHAN SINGH
|
February 22, 2011 |
|
JAN MOHD. WANI Vs. FAROOQ AHMAD WANI
|
April 1, 2011 |
|
JANKI DEVI Vs. UOI
|
December 22, 2011 |
|
JANTA DAL Vs. STATE
|
November 25, 2011 |
|
JAVAID AHMAD ZARGAR Vs. STATE OF J&K AND OTHERS
|
August 24, 2011 |
|
JAVAID AHMAD ZARGAR Vs. STATE OF J&K
|
August 9, 2011 |
|
JAVED AHMAD MALIK Vs. CHAIRMAN, J AND K BOSE
|
March 8, 2011 |
|
JAVID AHMAD KUNDOO Vs. STATE OF J&K
|
February 28, 2011 |
|
JAVIDA AKHTER Vs. STATE
|
October 24, 2011 |
|
JEE ENN ENGINEERS Vs. STATE
|
August 2, 2011 |
|
JMC TH. JOINT COMMISSIONER Vs. ASHOK AGGARWAL
|
July 6, 2011 |
|
JOGINDER SINGH Vs. STATE OF J&K
|
March 24, 2011 |
|
JOHN MOHD. BHAT Vs. SKIMS
|
April 8, 2011 |
|
JYOTI SAKRAL Vs. STATE OF J AND K
|
May 20, 2011 |
|
K.K. GUPTA AND CONSTRUCTION ENGINEERS (JV) AND UNION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS. AND M/S. K.K. GUPTA & CONSTRUCTIONS ENGINEERS
|
November 9, 2011 |
|
KANCHAN DEVI Vs. SS KAPUR
|
September 21, 2011 |
|
KANTA DEVI Vs. UNION OF INDIA
|
May 30, 2011 |
|
KANTA DEVI Vs. KAKI DEVI
|
November 9, 2011 |
|
KANTA DEVI Vs. STATE OF J&K
|
November 4, 2011 |
|
KANWARJEET SINGH Vs. STATE OF J&K
|
April 5, 2011 |
|
KANYA LAL DASSI Vs. STATE OF J&K
|
March 15, 2011 |
|
KAPIL DEV SINGH Vs. RAJ KUMARI
|
August 29, 2011 |
|
KARNAIL CHAND Vs. UNION OF INDIA
|
February 11, 2011 |
|
KARTAR NATH Vs. STATE OF J&K
|
May 31, 2011 |
|
KASHMIR MOTOR BOAT ASSOCIATION Vs. STATE OF J&K
|
July 21, 2011 |
|
KASTURI LAL Vs. JAGDISH PARIHAR
|
October 28, 2011 |
|
KHALIQ PARRAY Vs. STATE OF J AND K
|
May 19, 2011 |
|
KHAN AZIZ MANTOO Vs. SHIV JI & ORS
|
January 1, 2011 |
|
KHURSHEED AHMED ZAZ Vs. UNION OF INDIA
|
March 31, 2011 |
|
KHURSHID AHMAD FAZILI Vs. STATE
|
November 17, 2011 |
|
KHURSHID AHMAD MIR Vs. STATE OF J&K
|
December 28, 2011 |
|
KOUSHAL KUMAR KHAJURIA Vs. STATE
|
July 29, 2011 |
|
KRISHAN LAL THAKUR Vs. ANIL SINGH WAZIR & ORS.
|
November 9, 2011 |
|
KULDEEP KUMAR Vs. STATE
|
February 9, 2011 |
|
KULDEEP NARAIN AND ORS. Vs. STATE OF J&K AND ORS.
|
July 19, 2011 |
|
KULDEEP RAJ Vs. STATE OF J AND K
|
May 9, 2011 |
|
KULSOOM BANO Vs. UNION OF INDIA & ORS.
|
May 12, 2011 |
|
KUNJ LAL Vs. STATE OF J&K
|
December 15, 2011 |
|
LACHMAN DASS OM PARKASH Vs. KULDEEP SHARMA
|
August 29, 2011 |
|
LAKE VIEW CO-OPERATIVE BUILDING AND ORS., Vs. STATE AND ORS.
|
August 29, 2011 |
|
LALIT SHARMA Vs. SKUAST
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February 11, 2011 |
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LIYAQAT GORSI Vs. STATE AND ORS.
|
June 5, 2011 |
|
M.S. INDUSTRIES Vs. STATE OF J AND K AND ORS.
|
July 6, 2011 |
|
M/S. KRANTI HOTEL PVT. LTD. Vs. BSNL LTD. & ORS.
|
November 25, 2011 |
|
MAJID WANI Vs. STATE OF J AND K
|
March 11, 2011 |
|
MANGAT RAM KOHLI Vs. ARUN ARYA
|
September 27, 2011 |
|
MANJEET KOUR Vs. ASMA NABI & ORS.
|
August 8, 2011 |
|
MANJIT SINGH Vs. UNION OF INDIA
|
May 11, 2011 |
|
MANOHAR LAL Vs. ROMESH CHANDER
|
December 22, 2011 |
|
MANOHAR NATH Vs. STATE
|
March 10, 2011 |
|
MANSOOR MUBARAK & ANR. Vs. STATE & ORS.
|
December 23, 2011 |
|
MANSOOR MUBARAK AND ANR. Vs. STATE AND ORS.
|
December 30, 2011 |
|
MANZOOR AHMAD BHAT Vs. DISTRICT JUDGE, SRINAGAR
|
August 2, 2011 |
|
MANZOOR AHMAD LONE Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MANZOOR AHMAD WAGAY Vs. STATE OF J&K
|
September 29, 2011 |
|
MANZOOR AHMED SOFI Vs. STATE OF J&K & ORS
|
September 15, 2011 |
|
MANZOOR QADIR KENG Vs. STATE OF J AND K
|
February 11, 2011 |
|
MAQBOOL HUSSAIN Vs. STATE OF J&K & ORS.
|
September 26, 2011 |
|
MAQSOOD AHMAD MIR Vs. STATE OF J AND K
|
May 2, 2011 |
|
MASARAT ALAM BHAT Vs. STATE & ORS.
|
December 23, 2011 |
|
MASHOOK AHMAD WAR Vs. STATE OF J&K
|
October 24, 2011 |
|
MASOOD AHMAD HAKEEM Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MASOOD ALAMGIR SHAH Vs. STATE OF J AND K
|
March 30, 2011 |
|
MEDISPHERE MARKETING LTD Vs. ALL J & K HOSPITAL & INSTITUTIONAL CONTRACTORS
|
December 17, 2011 |
|
MEHAR CHAND Vs. CENTRAL BANK OF INDIA
|
April 20, 2011 |
|
MEHMOODA BEGUM Vs. UNION OF INDIA & ORS.
|
April 18, 2011 |
|
MEHRAJ Vs. STATE AND ORS.
|
December 30, 2011 |
|
MEHRAJ AHMAD BHAT Vs. STATE AND OTHERS
|
August 11, 2011 |
|
MEHRAJ-UD-DIN KALWAL Vs. STATE & ORS.
|
December 23, 2011 |
|
MIR FAIZ HUSSAIN Vs. STATE
|
October 17, 2011 |
|
MIRZA MOHD. IQBAL BEG Vs. U.O.I
|
October 28, 2011 |
|
MOHAMAD LATEEF MATTOO Vs. STATE OF J&K
|
October 29, 2011 |
|
MOHAMAD QASIM DAR Vs. STATE
|
December 9, 2011 |
|
MOHAMAD TARIQ MIR Vs. GHULAM QADIR BHAT
|
July 6, 2011 |
|
MOHAMAD YASIN SABRI Vs. STATE AND ORS.
|
December 9, 2011 |
|
MOHAMMAD ABBAS WANI Vs. STATE & ORS.
|
December 3, 2011 |
|
MOHAMMAD ABDULLAH GUJRI Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MOHAMMAD AHSAN ANTOO Vs. STATE
|
April 18, 2011 |
|
MOHAMMAD AHSAN LONE Vs. STATE OF J&K
|
September 29, 2011 |
|
MOHAMMAD AHSAN WANI Vs. STATE
|
May 19, 2011 |
|
MOHAMMAD ASHRAF JAN Vs. STATE OF J&K & ORS
|
December 9, 2011 |
|
MOHAMMAD AYOUB GOJRI Vs. STATE
|
March 9, 2011 |
|
MOHAMMAD FAROOQ DEEDED Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MOHAMMAD HIMAYUN GANI Vs. STATE
|
May 9, 2011 |
|
MOHAMMAD HUSSAIN BALTI Vs. STATE OF J AND K
|
March 10, 2011 |
|
MOHAMMAD HUSSAIN PULLO Vs. STATE OF J AND K
|
March 9, 2011 |
|
MOHAMMAD ISMAIL NAJAR Vs. STATE
|
May 4, 2011 |
|
MOHAMMAD LATIEF BHAT ALIAS NAIK Vs. SHAMIMA
|
May 4, 2011 |
|
MOHAMMAD MAQBOOL BHAT Vs. STATE OF J&K
|
February 11, 2011 |
|
MOHAMMAD MAQSOOD RATHER Vs. STATE
|
April 26, 2011 |
|
MOHAMMAD MUZAFFAR MIR Vs. STATE
|
December 28, 2011 |
|
MOHAMMAD SHAFI ZAHID Vs. STATE
|
December 30, 2011 |
|
MOHAMMAD SHEIKH Vs. STATE OF JK & ORS.
|
December 23, 2011 |
|
MOHAMMAD SULTAN LONE Vs. STATE OF J&K
|
November 9, 2011 |
|
MOHAMMAD YOUSUF KHAN Vs. STATE
|
February 14, 2011 |
|
MOHAMMAD YOUSUF MIR Vs. STATE
|
June 8, 2011 |
|
MOHAMMD ASHRAF RAINA Vs. STATE OF J&K
|
February 28, 2011 |
|
MOHAMMED AMIN DAR Vs. STATE OF J&K
|
October 16, 2011 |
|
MOHAN SINGH SETHI Vs. UOI
|
July 27, 2011 |
|
MOHD AMIN DAR Vs. STATE OF J&K
|
March 25, 2011 |
|
MOHD DIN Vs. CHIEF ENGINEER PWD
|
March 15, 2011 |
|
MOHD. ALTAF BHAT Vs. STATE
|
April 12, 2011 |
|
MOHD. AYOUB MIR Vs. STATE OF J AND K
|
March 30, 2011 |
|
MOHD. KHALIL AHANGER Vs. STATE
|
August 29, 2011 |
|
MOHD. MAQBOOL PATU Vs. MISRA BEGUM & ORS.
|
July 30, 2011 |
|
MOHD. PAYER Vs. STATE
|
February 8, 2011 |
|
MOHD. RAMZAN BHAT Vs. STATE
|
September 2, 2011 |
|
MOHD. SHARIF SHAH Vs. STATE
|
July 30, 2011 |
|
MOHD. SULTAN PANDITHPORI Vs. ELECTION COMMISSION OF INDIA
|
July 30, 2011 |
|
MOHD. TARIQ AND NEW INDIA ASSURANCE CO. LTD Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 9, 2011 |
|
MOHD. TARIQ RAYAZ Vs. CHAIRMAN, SSB
|
August 9, 2011 |
|
MOHD. YOUNIS & ORS. Vs. J&K SPECIAL TRIBUNAL & ORS.
|
November 9, 2011 |
|
MOHD. YOUSUF Vs. CHAIRMAN STATE BOARD OF SCHOOL EDUCATION
|
May 6, 2011 |
|
MOHD. YOUSUF RATHER Vs. STATE OF J AND K
|
March 11, 2011 |
|
MOHINDER KOUR Vs. STATE
|
June 3, 2011 |
|
MOHINDER SINGH Vs. ASHOK KUMAR
|
July 28, 2011 |
|
MOHNI DEVI Vs. SARABJIT SINGH
|
December 22, 2011 |
|
MOTI LAL WATTAL Vs. J AND K BANK LTD.
|
June 9, 2011 |
|
MST. QASIM JAN Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MUBARAK AHMAD BHAT Vs. STATE
|
May 19, 2011 |
|
MUDASIR HAMID Vs. STATE OF J&K
|
October 28, 2011 |
|
MUJEEB UR REHMAN Vs. MEDICAL COUNCIL OF INDIA
|
September 26, 2011 |
|
MUKHTAR AHMAD BHAT Vs. STATE OF J AND K
|
April 1, 2011 |
|
MUKHTAR AHMAD GANIE Vs. STATE OF J&K & ORS
|
September 8, 2011 |
|
MUKHTAR AHMED MALIK Vs. STATE OF J&K AND OTHERS
|
June 8, 2011 |
|
MURTAZA AHMAD BABA Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
MURTI DEVI Vs. UNION OF INDIA
|
February 11, 2011 |
|
MUSHTAQ AHMAD Vs. STATE
|
June 3, 2011 |
|
MUSHTAQ AHMAD BHAT Vs. PAWAN KUMAR ABROL
|
January 31, 2011 |
|
MUSHTAQ AHMAD DHAR Vs. NAZIR AHMAD DHAR
|
December 12, 2011 |
|
MUSHTAQ AHMAD MALIK Vs. STATE OF J&K
|
May 11, 2011 |
|
MUSHTAQ AHMAD NALABAND Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
MUSHTAQ AHMAD RATHER Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
MUSHTAQ HUSSAIN Vs. MOHD. QASIM
|
May 31, 2011 |
|
MUSTAFA ALI MAKROO Vs. STATE OF J&K
|
February 28, 2011 |
|
MUZAFFAR AHMAD KHAN Vs. STATE
|
March 10, 2011 |
|
MUZAFFAR AHMAD MALIK Vs. STATE OF J&K
|
February 28, 2011 |
|
N.I. ASSURANCE CO. LTD. Vs. HAJI MUKHTIAR AHMED
|
October 27, 2011 |
|
NALAM NAGESHWAR & CO. Vs. FUNGICIDES (INDIA) LTD.
|
December 17, 2011 |
|
NARBOO TSERING Vs. PRESIDENT CHEMIST ASSOCIATION
|
November 5, 2011 |
|
NARESH KUMAR Vs. STATE OF J AND K
|
June 3, 2011 |
|
NARINDER KUMAR SHARMA Vs. STATE
|
October 24, 2011 |
|
NARINDER SINGH Vs. STATE OF J&K
|
February 1, 2011 |
|
NASEER AHMAD Vs. STATE & ORS.
|
April 1, 2011 |
|
NASEER AHMAD KHAN Vs. STATE
|
February 8, 2011 |
|
NASIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
NATIONAL INDIA CONSTRUCTION COMPANY Vs. STATE OF J. AND K.
|
July 6, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. RAJNI DEVI
|
June 3, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. GEETA NAGPAL
|
July 21, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. FATIMA
|
June 10, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. KULWANT SINGH
|
September 9, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. AKHTER JAN
|
November 2, 2011 |
|
NATIONAL INSURANCE CO. Vs. SITARA
|
May 11, 2011 |
|
NATIONAL INSURANCE CO. LTD. Vs. KULWANT SINGH
|
November 9, 2011 |
|
NATIONAL INSURANCE CO. LTD. Vs. KARAM SINGH
|
September 14, 2011 |
|
NATIONAL INSURANCE COMPANY Vs. KRISHNA KOUR
|
July 30, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PAWAN KUMAR
|
April 26, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. HARDEEP SINGH
|
September 9, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. FAZAL DIN
|
September 9, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GH. RASOOL BABA
|
February 8, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NEELOFER
|
April 20, 2011 |
|
NAVEEN KUMAR Vs. HIGH COURT OF J AND K
|
February 1, 2011 |
|
NAYEEM AHMAD WANI Vs. STATE OF J&K AND OTHERS
|
August 11, 2011 |
|
NAZA BANOO Vs. STATE OF J AND K
|
February 11, 2011 |
|
NAZIA KULSOOM Vs. STATE OF J AND K AND ORS.
|
July 6, 2011 |
|
NAZIR AHMAD GUJRI Vs. STATE OF J AND K
|
April 22, 2011 |
|
NAZIR AHMAD KATHOO Vs. STATE OF J&K
|
December 9, 2011 |
|
NAZIR AHMAD KHAN Vs. STATE OF J AND K
|
March 31, 2011 |
|
NAZIRA BEGUM & ANR. Vs. STATE OF J&K & ORS.
|
May 29, 2011 |
|
NEELAM RAJ BAIGRA Vs. STATE
|
February 1, 2011 |
|
NEERJA GOSWAMI Vs. HARBANS LAL
|
February 15, 2011 |
|
NEK RAM Vs. BHARAT BHUSHAN
|
February 22, 2011 |
|
NEW INDIA ASSURANCE COMPANY Vs. COMMR. UNDER WORKMENS COMPENSATION ACT
|
April 26, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. GHULAM HASSAN MIR
|
April 20, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. GURDEEP SINGH
|
March 10, 2011 |
|
NIRMAL SINGH BALI Vs. MOHD YOUSIF
|
July 7, 2011 |
|
NISAR AHMAD BHAT Vs. STATE OF J AND K
|
May 19, 2011 |
|
NISAR AHMAD MALIK Vs. STATE OF J AND K
|
March 9, 2011 |
|
NISHA SHARMA Vs. STATE
|
April 26, 2011 |
|
NISHAN SINGH Vs. STATE OF J&K
|
August 9, 2011 |
|
NISSAR AHMAD KHAN Vs. STATE OF J AND K
|
April 7, 2011 |
|
NOORDIN BADANA Vs. STATE OF J&K
|
September 29, 2011 |
|
OM PARKASH Vs. MANOHAR SINGH & ORS.
|
February 1, 2011 |
|
ONKAR SINGH Vs. STATE
|
March 25, 2011 |
|
ONKAR SINGH & ORS. Vs. STATE OF J&K & ORS.
|
February 10, 2011 |
|
ORIENTAL CARPET FACTORY Vs. STATE OF J&K
|
September 15, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. SUNITA DEVI
|
July 27, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. KAMLESH DEVI
|
September 9, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. MALTI SINGH
|
December 8, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SURESHA KUMARI
|
August 30, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BABLI DEVI
|
August 9, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. AB. GANI MATOO
|
March 25, 2011 |
|
ORIENTAL INSURANCE COMPANY Vs. KARAMJEET SINGH
|
September 9, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULDEEP KUMAR & ORS.
|
November 25, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PRITHPAL KAUR
|
August 11, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GHULAM NABI SHAH
|
March 11, 2011 |
|
P.P. MENGI Vs. J AND K STATE PROJECT CONSTRUCTION CORP.
|
May 12, 2011 |
|
PARAMDEEP SINGH Vs. STATE
|
November 9, 2011 |
|
PARKASH CHANDER CHOWDHARY Vs. STATE
|
August 30, 2011 |
|
PARLAD KOHLI Vs. KESHAV VERMA
|
May 12, 2011 |
|
PARTAP SINGH Vs. J&K SPECIAL TRIBUNAL & ORS.
|
November 5, 2011 |
|
PARVAIZ AHMAD DAR & ORS. Vs. STATE & ORS.
|
April 29, 2011 |
|
PARVEEN AKHTER LONE Vs. STATE OF J&K
|
November 9, 2011 |
|
PARVEZ AHMED Vs. STATE
|
March 25, 2011 |
|
PARWEEZA BEGUM Vs. UNION OF INDIA
|
October 22, 2011 |
|
PAWAN KUMAR Vs. STATE
|
October 20, 2011 |
|
PEER GAYAS UD DIN Vs. UNION OF INDIA
|
August 6, 2011 |
|
PREM NATH Vs. STATE OF J AND K
|
May 20, 2011 |
|
PRINCIPAL SAINIK SCHOOL, NAGROTA Vs. JEYARAMAN
|
February 11, 2011 |
|
PROJECT OFFICER/CEO, DESERT DEV. AGENCY, KARGIL Vs. GHULAM AHMAD BAGH
|
June 2, 2011 |
|
QADIR DAR Vs. PUNJAB NATIONAL BANK
|
November 9, 2011 |
|
QAZI YASIR AHMAD Vs. STATE
|
April 22, 2011 |
|
QAZI YASIR AHMAD Vs. STATE & ORS.
|
July 6, 2011 |
|
QURESH AHMAD Vs. STATE OF J&K
|
July 20, 2011 |
|
R.C. GUPTA Vs. UNION OF INDIA
|
November 24, 2011 |
|
RAFIQA Vs. GHULAM MOHAMMAD MATOO
|
March 11, 2011 |
|
RAHUL DOGRA Vs. STATE
|
February 15, 2011 |
|
RAJ DULARI Vs. STATE
|
May 25, 2011 |
|
RAJ KUMAR Vs. STATE OF J&K
|
March 28, 2011 |
|
RAJAT ENTERPRISES Vs. VIDEOCON INDUSTRIES LTD.
|
May 19, 2011 |
|
RAJNI BHAT Vs. HIGH COURT OF J AND K
|
April 28, 2011 |
|
RAM LAL & ORS. Vs. BRAHAM DUTT & ORS.
|
November 4, 2011 |
|
RAM MURTI SHARMA Vs. STATE OF J&K
|
October 27, 2011 |
|
RANJODH SINGH Vs. STATE
|
December 2, 2011 |
|
RAVINDER KOUR Vs. STATE
|
May 9, 2011 |
|
RAVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
April 22, 2011 |
|
RAVINDER KUMAR KAPOOR Vs. STATE OF J&K
|
December 15, 2011 |
|
RAVINDER KUMAR KAPOOR & ORS Vs. STATE & ORS
|
June 3, 2011 |
|
RENU BALA Vs. STATE OF J AND K
|
March 24, 2011 |
|
REPUJEET BAKSHI Vs. STATE
|
February 11, 2011 |
|
RESIDENTS OF NAIK MOHALLA Vs. COMMR./SECY. SOCIAL WELFARE
|
November 9, 2011 |
|
REYAZ AHMAD KHAN Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
REYAZ AHMAD TRUMKROO Vs. STATE OF J&K AND OTHERS
|
August 24, 2011 |
|
REYAZ AHMAD WANI Vs. RUBEENA
|
March 23, 2011 |
|
RISHI KUMAR BARBWA Vs. STATE OF J&K
|
March 29, 2011 |
|
RISHI RAM Vs. STATE
|
May 6, 2011 |
|
ROMESH KUMAR Vs. STATE OF J&K
|
August 3, 2011 |
|
ROSHAN DIN Vs. DISTRICT MAGISTRATE, KATHUA & ORS.
|
December 1, 2011 |
|
ROUF AHMAD ALIAS EELYA Vs. STATE
|
October 29, 2011 |
|
ROUF AHMAD ALIAS EELYA Vs. STATE
|
October 24, 2011 |
|
ROUF AHMAD SOFI Vs. STATE
|
December 30, 2011 |
|
S K SHARMA Vs. UNION OF INDIA
|
September 28, 2011 |
|
S P SINGH Vs. STATE
|
October 18, 2011 |
|
SABOOR AHMAD KHAN Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
SAFINA JAVEED Vs. STATE
|
February 1, 2011 |
|
SAI ADVERTISERS Vs. JAMMU MUNICIPAL CORPN.
|
February 28, 2011 |
|
SAJAD BHAT BHAT Vs. STATE OF J&K
|
August 2, 2011 |
|
SAKEENA AKTHER Vs. STATE AND ORS.
|
December 3, 2011 |
|
SALEEMA Vs. STATE OF J AND K
|
May 19, 2011 |
|
SAMEER AHMAD WANI Vs. STATE OF J&K ORS.
|
December 3, 2011 |
|
SAMIULLAH DAR Vs. STATE OF J&K
|
July 25, 2011 |
|
SANDHYA DEVI Vs. STATE
|
September 9, 2011 |
|
SANJAY KUMAR RATHORE Vs. STATE AND ORS.
|
July 14, 2011 |
|
SANSAR CHAND Vs. STATE & ORS
|
June 10, 2011 |
|
SANT SINGH Vs. STATE
|
May 26, 2011 |
|
SARABJIT SINGH Vs. STATE OF J & K
|
November 17, 2011 |
|
SARAFRAZ AHMED Vs. STATE OF J&K & ANR.
|
May 12, 2011 |
|
SAT BHAMA THAKUR Vs. STATE OF J&K
|
March 14, 2011 |
|
SATISH KUMAR Vs. STATE
|
August 10, 2011 |
|
SATYA PARKASH RAI & ANR. Vs. UNION OF INDIA
|
September 26, 2011 |
|
SAVITRI DEVI Vs. GODAVARI DEVI
|
February 22, 2011 |
|
SAYEDA BEGUM Vs. QAYOOM BHAT
|
December 30, 2011 |
|
SHABIR AHMAD BHAT Vs. STATE
|
March 23, 2011 |
|
SHABIR AHMAD DAR Vs. STATE & ORS
|
November 5, 2011 |
|
SHABIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
|
August 11, 2011 |
|
SHABIR AHMAD MIR Vs. UNION OF INDIA
|
October 24, 2011 |
|
SHABIR AHMAD WANI Vs. STATE OF J&K AND OTHERS
|
April 22, 2011 |
|
SHABIR AHMAD WANI Vs. STATE & ORS
|
October 24, 2011 |
|
SHABIR AHMED Vs. STATE OF J AND K
|
April 7, 2011 |
|
SHABNAM KOUSER Vs. STATE OF J & K
|
November 9, 2011 |
|
SHABNUM NAZ Vs. STATE
|
March 15, 2011 |
|
SHAGUFTA PARVEEN Vs. STATE
|
March 16, 2011 |
|
SHAHNAZ BEGUM Vs. STATE & ORS
|
May 31, 2011 |
|
SHAKUNTLA DEVI Vs. STATE OF J&K AND ORS
|
August 24, 2011 |
|
SHAM LAL Vs. UNION OF INDIA
|
August 10, 2011 |
|
SHAM SINGH Vs. STATE OF J&K
|
August 24, 2011 |
|
SHAMEEM AHMAD SOFI Vs. STATE AND ANR.
|
December 3, 2011 |
|
SHAMEEMA BEGUM Vs. ZOONA
|
December 12, 2011 |
|
SHAMIMA Vs. ZAINA
|
June 3, 2011 |
|
SHEIKH ALTAF REHMAN Vs. STATE OF J&K AND OTHERS
|
August 25, 2011 |
|
SHIRAZ AHMAD LONE Vs. STATE
|
October 24, 2011 |
|
SHIV KUMAR Vs. STATE
|
June 10, 2011 |
|
SHIV LAL Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
|
April 27, 2011 |
|
SHIV PAL SINGH Vs. STATE OF J&K
|
January 31, 2011 |
|
SHORA AND CO. Vs. MANAGING DIRECTOR J&K HANDICARFTS
|
December 9, 2011 |
|
SHOWKAT AHMAD MALIK Vs. STATE OF J&K
|
February 28, 2011 |
|
SHOWKAT DAR Vs. NEW INDIA ASSURANCE CO LTD
|
March 10, 2011 |
|
SHREE BALAJI ALLOYS Vs. COMMISSIONER OF INCOME TAX
|
January 31, 2011 |
|
SIEMENS LTD. Vs. STATE
|
September 2, 2011 |
|
SIEMENS LTD. Vs. STATE OF J AND K
|
August 11, 2011 |
|
SIKANDER LAL Vs. STATE
|
October 31, 2011 |
|
SOBHA RAM Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 4, 2011 |
|
SOM NATH Vs. UNION OF INDIA
|
June 10, 2011 |
|
SOMA DEVI Vs. UNION OF INDIA AND ORS
|
August 24, 2011 |
|
SONA WANI Vs. FINANCIAL COMMR.
|
September 2, 2011 |
|
SONAULLAH RATHER Vs. JK SPL TRIBUNAL
|
October 10, 2011 |
|
SRIKANT JADHAV Vs. PUNJAB TRACTORS LTD
|
February 14, 2011 |
|
STATE Vs. P P POULOSE
|
May 19, 2011 |
|
STATE Vs. KHURSHID ALAM
|
December 22, 2011 |
|
STATE Vs. GHULAM MOHMAD WANI
|
November 28, 2011 |
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STATE Vs. ABDUL MAJEED BHAT
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August 28, 2011 |
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STATE Vs. SHAMAS DIN
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May 11, 2011 |
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STATE Vs. ANURADHA
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February 11, 2011 |
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STATE & ORS. Vs. MOHD. MAQBOOL DAR & ORS.
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July 7, 2011 |
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STATE OF J &K Vs. CHUNI LAL
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May 31, 2011 |
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STATE OF J &K Vs. FAROOQ AHMED SHEIKH
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May 12, 2011 |
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STATE OF J AND K Vs. LAKHWINDER KUMAR
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October 21, 2011 |
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STATE OF J AND K Vs. M/S THAKUR MOTORS
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December 8, 2011 |
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STATE OF J AND K Vs. B.L. KOUL
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March 9, 2011 |
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STATE OF J AND K Vs. ESTATES DEPARTMENT CASUAL LABOURERS
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June 6, 2011 |
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STATE OF J AND K Vs. JAMAT ALI
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April 26, 2011 |
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STATE OF J AND K Vs. SEEMA JAMWAL
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May 20, 2011 |
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STATE OF J AND K AND ORS. Vs. SHAEED IQBAL AND ORS.
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August 8, 2011 |
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STATE OF J&K Vs. GHULAM QADIR SOFI
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July 29, 2011 |
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STATE OF J&K Vs. MUSHTAQ AHMAD GANAI
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September 22, 2011 |
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STATE OF J&K Vs. CHAIRMAN/M.D. NATIONAL INSURANCE CO & ORS.
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September 29, 2011 |
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STATE OF J&K Vs. ABDUL MAJID DAR
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October 20, 2011 |
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STATE OF J&K Vs. ASHIQ HUSSAIN FACTOO
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September 8, 2011 |
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STATE OF J&K Vs. GURMIT SINGH
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September 16, 2011 |
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STATE OF J&K Vs. PAWAN KUMAR
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May 30, 2011 |
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STATE OF J&K Vs. ZARDA BEGUM
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February 22, 2011 |
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STATE OF J&K Vs. MUKHTAR AHMAD NATHKHAN
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February 4, 2011 |
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STATE OF J. & K. Vs. MOHAMMAD SIDIQ FAFOO.
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January 31, 2011 |
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STATE OF J. AND K. AND ANR. Vs. TEJ KRISHAN KACHROO AND ANR.
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June 8, 2011 |
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STATE TH. EDUCATION DEPTT Vs. MOHD. IQBAL NAIK
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March 24, 2011 |
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STATE THROUGH CBI Vs. AJAY MAHAJAN
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September 9, 2011 |
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SUBY JAN Vs. STATE
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October 22, 2011 |
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SUDARSHAN KUMAR MISHRA AND SURESH SETHI Vs. STATE
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September 22, 2011 |
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SUDERSHAN KUMARI Vs. PRESIDING OFFICER, MACT AND ANR.
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August 11, 2011 |
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SUHAIL AHMAD BHAT Vs. STATE OF J&K
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October 21, 2011 |
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SUHAIL AHMAD DAR Vs. STATE OF J&K
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September 29, 2011 |
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SUHAIL AHMAD RESHI Vs. JOHN MOHAMMAD BHAT & ORS.
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June 6, 2011 |
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SUMANT SINGH JAMWAL Vs. STATE OF J. AND K.
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July 28, 2011 |
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SUMIT SINGH Vs. STATE OF J AND K
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June 8, 2011 |
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SUNIL KUMAR SHARMA Vs. STATE
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April 28, 2011 |
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SURAYA AKHTER Vs. STATE AND ORS.
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December 23, 2011 |
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SURESH KUMAR Vs. STATE OF J&K
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July 28, 2011 |
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SURINDER KUMAR Vs. STATE OF J. AND K.
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July 28, 2011 |
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SURINDER KUMAR SHARMA Vs. VINOD KUMAR SHARMA
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November 9, 2011 |
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SURYA PHARMACEUTICALS LTD Vs. GTB PROJECT FABRICATORS PVT LTD
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March 31, 2011 |
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SUSHANT BAKSHI Vs. MANJU GHOSH
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March 30, 2011 |
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SUSHIL KUMAR PANDEY Vs. UNION OF INDIA
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June 3, 2011 |
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SUSHMA GUPTA Vs. STATE OF J AND K
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May 20, 2011 |
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SYED ALI SHAH GEELANI Vs. STATE
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June 10, 2011 |
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SYED ASIA ANDRABI Vs. STATE
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May 19, 2011 |
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SYED ASIYA ANDRABI Vs. STATE
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August 25, 2011 |
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SYED BILAL AHMED RAZVI Vs. UNION OF INDIA
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November 24, 2011 |
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SYED IMITIAZ RIZVI Vs. STATE
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July 28, 2011 |
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SYED SEHRISH ASGAR Vs. J & K PUBLIC SERVICE COMMISSION
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September 27, 2011 |
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SYED ZAFFAR IQBAL Vs. SKUAST
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March 3, 2011 |
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T.S.S.A ASSOCIATES Vs. U.O.I
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November 9, 2011 |
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TAHIRA AKHTER Vs. STATE
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March 28, 2011 |
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TAHIRA AKHTER Vs. STATE & ORS.
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March 1, 2011 |
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TAHIRA BANO Vs. STATE
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September 2, 2011 |
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TAHZEEMA BANOO Vs. STATE
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August 8, 2011 |
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TARIQ AHMAD GANAI Vs. STATE OF J&K AND OTHERS
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August 11, 2011 |
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TARIQ AHMED WANI Vs. STATE
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February 28, 2011 |
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TAWSEEF AHMAD WANI Vs. STATE OF J&K AND OTHERS
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August 25, 2011 |
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TEJ SWAROOP ABROL Vs. VISHWA NATH KUNDAL
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September 9, 2011 |
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TRAMBOO CEMENT INDUSTRIES Vs. CONCILIATION OFFICER
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August 25, 2011 |
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TRUMBOO TRADING CO Vs. UOI
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September 19, 2011 |
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TULSI DASS Vs. STATE OF J. AND K. AND ORS.
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July 28, 2011 |
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UDHAM SINGH Vs. STATE
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April 28, 2011 |
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UMAR AZIZ SHAH Vs. COMMISSIONER SMC SRINAGAR
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February 23, 2011 |
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UNION OF INDIA Vs. SIKANDER SINGH
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February 11, 2011 |
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UNION OF INDIA Vs. YAKUB
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April 8, 2011 |
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UNION OF INDIA Vs. JEET SINGH
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March 29, 2011 |
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UNION OF INDIA Vs. MOHAMMAD ASHRAF KHAN
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September 23, 2011 |
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UNION OF INDIA Vs. TARLOK CHAND
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November 4, 2011 |
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UNION OF INDIA Vs. YATISH CHANDRA MISHRA
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April 29, 2011 |
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UNION OF INDIA & ORS Vs. SHAKUNTLA SINGH
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November 22, 2011 |
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UNION OF INDIA AND ORS Vs. KASTURI LAL
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March 23, 2011 |
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UNITED COAL WORKERS UNION ,BAKARO Vs. UNION OD INDIA
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July 21, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. RAM DEVI
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December 22, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. KARAM CHAND
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September 27, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD LATIF MANGRAL
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February 9, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. NASEEMA BEGUM
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September 9, 2011 |
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UNITED INDIA INSURANCE CO. Vs. AMINA BEGUM
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December 15, 2011 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ALI MOHD. SHAH
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March 25, 2011 |
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UNIVERSITY OF JAMMU Vs. GURCHARAN SINGH
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February 10, 2011 |
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UOI Vs. AMAR SINGH
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February 9, 2011 |
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V. SREENIVASHULU Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
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May 12, 2011 |
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VAISHNO DEVI AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
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May 30, 2011 |
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VED MAHAJAN Vs. JANKI NATH BUDKI
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September 26, 2011 |
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VICKY KUMAR Vs. STATE OF J AND K
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May 30, 2011 |
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VIKRAMJEET SINGH Vs. STATE OF J AND K
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February 28, 2011 |
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VINOD KUMAR CHIRVI Vs. STATE
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April 12, 2011 |
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VINOD KUMAR SHARMA Vs. KAMAL SINGH
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September 9, 2011 |
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VISHAVJEET VERMA Vs. UNIVERSITY OF JAMMU
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August 20, 2011 |
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WALI MOHAMMAD MIR Vs. STATE
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November 18, 2011 |
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YASMEEN RAJA Vs. STATE OF J AND K
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February 28, 2011 |
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ZAFFAR ULLAH RATHER Vs. STATE OF J. AND K.
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July 19, 2011 |
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ZAIF BEGUM Vs. STATE OF J AND K AND ORS.
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July 6, 2011 |
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ZAKIR HUSSAIN Vs. STATE OF J AND K AND ORS.
|
August 29, 2011 |
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ZAKIR HUSSAIN Vs. STATE J & K
|
October 28, 2011 |
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ZAKIR MAQBOOL KHAN Vs. STATE OF J AND K
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April 20, 2011 |
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ZAMEER AHMAD THAKUR Vs. STATE AND ORS.
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December 12, 2011 |
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ZAMEER AHMAD WAGAY Vs. STATE
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October 21, 2011 |
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ZAMINDARAN OF VILLAGE CHAK BALOTRIAN Vs. STATE OF J&K
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May 31, 2011 |
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ZEAL CONSTRUCTION Vs. UNION OF INDIA
|
August 3, 2011 |
|
ZEBA Vs. STATE
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May 19, 2011 |
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ZUBEDA AKHTER Vs. STATE
|
July 30, 2011 |