AB GANI BHAT Vs. STATE
|
May 14, 2010 |
AB. AZIZ DAR Vs. STATE
|
February 9, 2010 |
AB. AZIZ DHOBI Vs. STATE & ORS.
|
May 14, 2010 |
AB. HAMID MIR Vs. STATE OF J AND K
|
May 4, 2010 |
AB. QADEER KUMAR Vs. STATE
|
March 26, 2010 |
AB. RAHIM SHOJLA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
March 27, 2010 |
AB. RASHID Vs. STANZAN DORJAY MANAGER
|
March 4, 2010 |
AB. RASHID Vs. STATE OF J&K
|
September 18, 2010 |
AB. RASHID BEIGH & ANR. Vs. STATE OF J & K & ORS.
|
May 31, 2010 |
AB. RASHID RESHI (DR.) Vs. SKIMS
|
April 30, 2010 |
AB. RASHID SHEERWANI (DR.) Vs. STATE
|
February 22, 2010 |
AB. RASHID SOFI Vs. STATE
|
March 4, 2010 |
AB. REHMAN Vs. STATE OF J AND K
|
April 6, 2010 |
ABDUL AHAD BHAT Vs. TABASUM MANZOOR
|
April 8, 2010 |
ABDUL AHMAD SOFI Vs. GHULAM AHMAD SOFI
|
April 17, 2010 |
ABDUL KHALID Vs. ZARINA BEGUM AND ORS
|
April 23, 2010 |
ABDUL MAJID Vs. STATE OF J AND K
|
August 4, 2010 |
ABDUL MAJID AHANGAR Vs. STATE OF J&K
|
December 13, 2010 |
ABDUL MAJID MIR Vs. STATE
|
December 31, 2010 |
ABDUL RASHID Vs. STATE
|
October 7, 2010 |
ABDUL RASHID Vs. STATE
|
March 25, 2010 |
ABDUL RASHID RATHER Vs. GHULAM AHMAD GANAI
|
December 11, 2010 |
ABDUL RAZAK Vs. UNION OF INDIA & ORS.
|
August 19, 2010 |
ABDUL REHMAN SHIEKH Vs. STATE OF J&K & ORS.
|
June 5, 2010 |
ABDUL SALAM WANI & ORS. Vs. MOHD. SUBHAN KHAN & ORS.
|
June 5, 2010 |
ABDUL SAMAD Vs. ABDUL AZIZ AHANGAR
|
July 29, 2010 |
ABDUL SATTAR LONE Vs. STATE OF J&K & ORS.
|
December 25, 2010 |
ACHAL SETHI Vs. HIGH COURT OF JANDK
|
September 14, 2010 |
AFNAN AHMAD Vs. UNION OF INDIA
|
April 17, 2010 |
AGA SYED MUSTAFA Vs. STATE OF J AND K
|
April 6, 2010 |
AIJAZ RASOOL WANI Vs. STATE OF J&K
|
December 22, 2010 |
AJAY GUPTA Vs. STATE OF JANDK
|
September 16, 2010 |
AJAY KUMAR UTTAM Vs. STATE OF JAND K
|
May 20, 2010 |
AJAY SHANKAR PANDAY Vs. UNION OF INDIA (UOI)
|
July 7, 2010 |
AJESH GUPTA Vs. BHUPINDER SINGH
|
January 1, 2010 |
AJIT KAUR Vs. PUBLIC IN GENERAL
|
February 23, 2010 |
AKHTER HUSSAIN Vs. NANKI DEVI
|
April 23, 2010 |
ALAM DIN Vs. STATE OF J & K. & ORS.
|
May 26, 2010 |
ALBA POWER PVT. LTD. & ANR. Vs. STATE & ORS.
|
May 14, 2010 |
ALI MOHD. Vs. STATE OF J AND K
|
May 19, 2010 |
ALI MOHD. BHAT Vs. STATE
|
December 8, 2010 |
ALI MOHD. MIR Vs. STATE
|
February 22, 2010 |
ALI MOHD. NAJAR Vs. STATE
|
February 3, 2010 |
ALISHA KOUR Vs. STATE
|
March 12, 2010 |
ALL INDIA NHPC DIPLOMA ENGINEERS Vs. NHPC LTD.
|
February 18, 2010 |
ALTAF HUSSAIN MIR Vs. UNION OF INDIA & ORS.
|
May 24, 2010 |
AMA LONE Vs. MUGLI
|
May 13, 2010 |
AMRIT KUMARI & ORS. Vs. STATE OF J&K
|
July 20, 2010 |
ANANT RAM Vs. ISHER DASS
|
July 23, 2010 |
ANIL ANAND Vs. CHENAB TEXTILE MILLS
|
August 3, 2010 |
ANIL KUMAR Vs. STATE
|
October 11, 2010 |
ANJALI BHAN Vs. AJAY KUMAR BHAN
|
October 15, 2010 |
AQEELA HASSAN Vs. GHULAM MOHAMMAD
|
December 16, 2010 |
ARSHID HUSSAIN BHAT Vs. ASIA JAN
|
December 3, 2010 |
ASGAR ALI Vs. ALI MOHAMAD
|
April 8, 2010 |
ASGAR KHAN AND ANR Vs. STATE OF JAMMU & KASHMIR AND ANR
|
July 8, 2010 |
ASHA DEVI Vs. STATE
|
November 15, 2010 |
ASHA RAM Vs. STATE OF J. AND K.
|
August 11, 2010 |
ASHAQ HUSSAIN FACTOO (DR.) Vs. STATE & ORS.
|
June 5, 2010 |
ASHAQ HUSSAIN SHEIKH Vs. UNION OF INDIA (UOI)
|
June 5, 2010 |
ASHOK BAMBA Vs. STATE
|
February 10, 2010 |
ASHOK KUMAR BHAT Vs. STATE OF JANDK
|
November 4, 2010 |
AZAD AHMED WANI Vs. STATE
|
May 14, 2010 |
BABU LAL Vs. UNION OF INDIA (UOI)
|
May 18, 2010 |
BACHAN LAL CHOUDHARY Vs. STATE OF J AND K
|
February 17, 2010 |
BADER DIN Vs. STATE OF J&K
|
October 22, 2010 |
BALBIR KUMAR Vs. STATE
|
March 2, 2010 |
BALDEV RAJ Vs. J&K SPECIAL TRIBUNAL
|
July 17, 2010 |
BALKAR SINGH Vs. STATE OF J. AND K.
|
August 11, 2010 |
BALWANT SINGH Vs. MANZOOR AHMAD GANAI
|
February 17, 2010 |
BALWANT SINGH AND SONS Vs. UNION OF INDIA
|
April 23, 2010 |
BANDANA DEVI Vs. STATE OF J AND K
|
April 20, 2010 |
BANDANA THAPPA Vs. STATE
|
September 4, 2010 |
BASHIR AHMAD DAR Vs. STATE
|
April 13, 2010 |
BASHIR AHMAD NAJAR Vs. STATE
|
December 22, 2010 |
BASHIR AHMAD SHEIKH Vs. STATE OF J&K
|
November 15, 2010 |
BASHIR AHMAD WANI Vs. STATE
|
April 30, 2010 |
BASHIR AHMED Vs. STATE
|
August 31, 2010 |
BASHIR AHMED MALIK Vs. STATE
|
November 3, 2010 |
BAWA RAM Vs. CHIEF ENGINEER
|
February 10, 2010 |
BHAGWAN SINGH AND ORS Vs. STATE AND ORS
|
April 23, 2010 |
BHAGWATI PARSHAD DANGWAL Vs. UNION OF INDIA (UOI)
|
May 19, 2010 |
BHARAT SANCHAR NIGAM LTD Vs. GURMEET SINGH
|
March 4, 2010 |
BHARAT SMALL ARNS PVT. LTD Vs. ASSISTANT LABOUR COMMISSIONER, KATHUA
|
December 16, 2010 |
BHUPINDER SINGH Vs. STATE
|
July 8, 2010 |
BISHAN DASS Vs. STATE
|
July 8, 2010 |
BOARD OF DIRECTOR, CCSB LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES AND
|
August 20, 2010 |
BRIJ LAL Vs. UNION OF INDIA
|
January 1, 2010 |
BRIJ MOHINI Vs. STATE & ORS
|
November 10, 2010 |
BUDHA RAM Vs. RAJEEV SHARMA
|
April 30, 2010 |
CENTEINAL SURGICAL Vs. STATE
|
January 1, 2010 |
CH. NAGAR SINGH Vs. STATE
|
May 3, 2010 |
CHANCHAL KUMARI Vs. STATE & ORS.
|
August 26, 2010 |
CHAND KUMAR WAGUZARI Vs. UNION OF INDIA (UOI)
|
February 18, 2010 |
CHHOTI PANDITA Vs. STATE
|
November 4, 2010 |
CHIEF ENGINEER Vs. NAZIR AHMAD TANGA
|
March 4, 2010 |
CHINTPURNI DEVI Vs. CHANDER MOHAN
|
April 30, 2010 |
CHINTPURNI DEVI Vs. CHANDER MOHAN
|
April 3, 2010 |
COLLECTOR LAND ACQUISITION Vs. BASHANDGANI NIHAMA
|
February 3, 2010 |
COMPETENT AUTHORITY Vs. SUSHIL KUMAR SHARMA
|
February 19, 2010 |
CONSERVATOR OF FORESTS Vs. ABDUL AHAD MIR
|
December 20, 2010 |
DAYA KOUR Vs. UNION OF INDIA TH. MIN. OF DEFENCE
|
July 17, 2010 |
DES RAJ Vs. STATE
|
March 5, 2010 |
DES RAJ NAGPAL ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
|
April 5, 2010 |
DEV RAJ Vs. STATE
|
August 26, 2010 |
DHARAM PAL Vs. STATE
|
May 4, 2010 |
DIN MOHD Vs. SHABNAM AKHTAR
|
February 10, 2010 |
DINESH MAHAJAN Vs. COL RETD NARINDER SHARMA
|
December 16, 2010 |
DIRECTOR GENERAL OF POLICE Vs. KARANJIT SINGH
|
February 11, 2010 |
DIRECTOR SSB Vs. R.M. ATUL
|
August 4, 2010 |
DIRECTOR SSB Vs. BIR SINGH
|
August 4, 2010 |
DIVISIONAL MANAGER & ORS. Vs. STATE OF J&K & ORS.
|
June 3, 2010 |
DIVISIONAL MANAGER J AND K STATE FOREST CORPORATION Vs. ABDUL MAJID
|
April 30, 2010 |
DIVISIONAL MANAGER J&K STATE FOREST CORPORATION Vs. ABDUL MAJID
|
April 3, 2010 |
DIVISIONAL MANAGER SFC Vs. ASST. LABOUR COMMR.
|
March 4, 2010 |
DR. GHULAM NABI LONE Vs. SKIMS AND ORS.
|
May 14, 2010 |
DR. TARANJEET SINGH Vs. STATE
|
July 17, 2010 |
DURA KUMARI Vs. STATE
|
January 1, 2010 |
DURGA DASS Vs. OM PARKASH
|
July 1, 2010 |
ESCORTS CONSTRUCTION EQUIPMENT LTD. Vs. GAUTAM ENGINEERING EQUIPMENT LTD. AND ANR.
|
August 26, 2010 |
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING Vs. FAROOQ AHMAD LONE
|
March 4, 2010 |
FAQUIR CHAND Vs. TALIB HUSSAIN
|
March 5, 2010 |
FAROOQ AHMAD QURESHI Vs. STATE OF J AND K
|
December 4, 2010 |
FAROOQ AHMED SHAH Vs. STATE
|
April 6, 2010 |
FEROZ HASSAN KHAN Vs. ATHER SHAHEEN
|
March 4, 2010 |
FIAZ AHMED Vs. STATE OF J AND K
|
February 9, 2010 |
FIDA HUSSAIN & ANR. Vs. STATE & ORS.
|
June 2, 2010 |
FIRDOUS AHMAD SHAH Vs. STATE OF J&K
|
April 10, 2010 |
FIRDOUS AHMED MALIK Vs. STATE OF J AND K
|
February 22, 2010 |
FIRDOUSA AKHTER & ORS. Vs. STATE OF J&K & ORS.
|
July 21, 2010 |
G N ENGINEERS Vs. UNION OF INDIA
|
May 14, 2010 |
G.M. SHAKSAZ Vs. STATE
|
December 10, 2010 |
GANDHARAB SINGH Vs. STATE OF J AND K
|
February 10, 2010 |
GAZALA SHOWKAT Vs. NATIONAL INSURANCE CO. LTD.
|
February 3, 2010 |
GH. HASSAN BHAT Vs. GH. HASSAN GORSI
|
April 8, 2010 |
GH. HASSAN RAINA Vs. STATE OF J & K
|
April 8, 2010 |
GH. MOHI UD DIN RATHER Vs. STATE
|
July 21, 2010 |
GH. MOHI-U-DIN MALLA Vs. SARA
|
December 29, 2010 |
GH. NABI Vs. AMRIK SINGH
|
March 26, 2010 |
GH. NABI PARRAY Vs. STATE
|
June 5, 2010 |
GH. NABI SUMJI Vs. STATE
|
February 3, 2010 |
GH. NABI THOKER @ SHAHEEN Vs. STATE & ORS.
|
September 18, 2010 |
GH. QADIR KHAN Vs. STATE & ORS.
|
May 14, 2010 |
GH. QADIR WANI Vs. STATE
|
May 14, 2010 |
GHAUSIA MEMORIAL TRUST Vs. ALFLAH GOUSIA MUSLIM TRUST
|
April 7, 2010 |
GHULAM AHMED MIR Vs. STATE
|
July 23, 2010 |
GHULAM ALI SHEIKH Vs. STATE OF J&K & ORS.
|
June 5, 2010 |
GHULAM HASSAN SHAH Vs. SAIMA HASSAN
|
April 8, 2010 |
GHULAM JEELANI NAJAR Vs. STATE OF J AND K
|
November 15, 2010 |
GHULAM MOHAMMAD AKHOON Vs. MASOODUL HASSAN KHAN
|
March 4, 2010 |
GHULAM MOHAMMAD MAKROO Vs. STATE OF J AND K
|
April 1, 2010 |
GHULAM MOHD. RUNYAL Vs. STATE
|
December 29, 2010 |
GHULAM MOHI UD DIN SHAH Vs. STATE
|
August 26, 2010 |
GHULAM NABI Vs. STATE & ORS.
|
August 6, 2010 |
GHULAM NABI BHAT Vs. MOHD. ABDULLAH & ORS.
|
June 5, 2010 |
GHULAM QADIR BHAT Vs. STATE & ORS.
|
June 5, 2010 |
GHULAM QADIR KHANDEY Vs. STATE
|
February 10, 2010 |
GIAN CHAND & ORS. Vs. BANTI DEVI
|
October 8, 2010 |
GIAN SINGH Vs. STATE OF J AND K
|
February 26, 2010 |
GIAN SINGH Vs. STATE OF J&K
|
February 28, 2010 |
GIRDHARI LAL AND NARESH BHARTI AND ORS. Vs. UNION OF INDIA (UOI)
|
May 20, 2010 |
GIRIJA KOUL Vs. STATE
|
October 20, 2010 |
GODAWAR SINGH Vs. UNION OF INDIA (UOI)
|
January 1, 2010 |
GOPAL AND ANR Vs. STATE AND ORS
|
November 15, 2010 |
GUJJAR SINGH Vs. STATE
|
July 6, 2010 |
GUJJAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
August 3, 2010 |
GUL SAMEENA TABASUM Vs. STATE
|
June 5, 2010 |
GULZAR AHMAD DAR Vs. HAJI MOHI-UD-DIN BHAT
|
May 24, 2010 |
GURJOT KAUR Vs. HIGH COURT OF JANDK
|
September 14, 2010 |
GURPREET SINGH Vs. ABDUL GANI DAR
|
December 11, 2010 |
HAFEEZA BEGUM Vs. KHATIJA BEGUM
|
July 29, 2010 |
HAIDER LONE Vs. STATE AND ORS.
|
June 2, 2010 |
HANIFA BEGUM & ORS. Vs. STATE OF J&K & ORS.
|
July 1, 2010 |
HANS RAJ Vs. STATE OF J. AND K.
|
July 7, 2010 |
HARBANS LAL Vs. STATE OF J AND K
|
June 3, 2010 |
HARBANS LAL BHAGAT Vs. STATE
|
August 27, 2010 |
HARDEEP SINGH Vs. STATE
|
March 20, 2010 |
HARPAL SINGH & ORS. Vs. CANTONMENT BOARD & ORS.
|
August 26, 2010 |
HIMACHAL SINGH Vs. STATE
|
May 5, 2010 |
ILIM DIN Vs. STATE OF J&K
|
November 15, 2010 |
IMTIYAZ AHMAD DAR Vs. STATE
|
January 27, 2010 |
INDRA KUMAR RAI Vs. UNION OF INDIA (UOI)
|
June 3, 2010 |
IRFAN AHMAD PAMPORI Vs. STATE OF J&K
|
November 15, 2010 |
IRSHAD AHAMAD MALIK Vs. STATE
|
December 16, 2010 |
IRSHAD AHMAD DAR Vs. STATE
|
October 21, 2010 |
IRSHADA BANOO Vs. STATE
|
April 3, 2010 |
J AND K HOUSING BOARD Vs. IRSHAD HUSSAIN BABA
|
February 3, 2010 |
J AND K INSTITUTE OF MAN. PUBLIC Vs. RENU BALA
|
March 10, 2010 |
J AND K S.F.C. Vs. DHANI RAM
|
August 18, 2010 |
J AND K S.S.R.B. Vs. ANJU CHOUDHARY
|
March 18, 2010 |
J AND K SRTC Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
August 30, 2010 |
J. AND K. HIGH COURT BAR ASSOCIATION Vs. STATE OF J. AND K.
|
February 8, 2010 |
J. AND K. SRTC Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
August 27, 2010 |
J. AND K. STATE BOARD OF SCHOOL EDU. Vs. FAROOQ AHMED BHAT
|
August 27, 2010 |
JAGDISH CHANDER GUPTA Vs. MD JKPCC LTD
|
July 8, 2010 |
JAGDISH KUMAR Vs. STATE OF J AND K
|
April 9, 2010 |
JAGDISH KUMAR Vs. STATE
|
July 8, 2010 |
JAGDISH RAJ Vs. STATE OF J&K
|
November 25, 2010 |
JAHANGIR AHMAD KHAN Vs. STATE
|
April 30, 2010 |
JAMMU AND KASHMIR PROJECT CONSTRUCTION CORPORATION Vs. HANS RAJ
|
February 9, 2010 |
JAMMU CASTING PVT. LTD Vs. UOI
|
October 8, 2010 |
JAMMU MUNICIPAL CORP. Vs. KRISHAN CHAND
|
March 10, 2010 |
JANAK RAJ GUPTA Vs. J.D.A
|
July 23, 2010 |
JANAK SINGH Vs. STATE OF J AND K
|
February 5, 2010 |
JASWANT SINGH Vs. RANJIT KOUR
|
December 30, 2010 |
JAVED CHOWDHARY (DR.) Vs. ANIECE CHOWDHARY (DR.)
|
January 1, 2010 |
JAVED IQBAL Vs. STATE
|
December 29, 2010 |
JAVED IQBAL BHAT (DR.) & ORS. Vs. STATE & ORS.
|
August 26, 2010 |
JAVEED AHAMAD SHAH Vs. PARVEENA BANOO
|
March 25, 2010 |
JAY KAY ELECTRONICS PVT. LTD. Vs. SHEKHAR DUTT
|
August 31, 2010 |
JEHANGIR AHMAD MALIK Vs. STATE OF J&K & ORS.
|
July 12, 2010 |
JKPCC Vs. DESIGN FORUM
|
July 8, 2010 |
JOGINDER LAL Vs. UNION OF INDIA (UOI)
|
July 7, 2010 |
JOGINDER SINGH Vs. STATE
|
September 23, 2010 |
JOGINDER SINGH Vs. U.O.I.
|
April 17, 2010 |
JOHNSON AND JOHNSON LTD Vs. STATE OF J AND K
|
February 3, 2010 |
JYOTI GUPTA AND CONNECTED MATTERS Vs. STATE OF J AND K
|
May 18, 2010 |
KAMLESH Vs. KULDEEP KUMAR
|
October 22, 2010 |
KANAYA LAL RAINA Vs. PRINCIPAL INDIRA GANDHI DENTAL COLLEGE
|
September 29, 2010 |
KANCHAN RAZDAN Vs. STATE OF J&K & ORS
|
July 1, 2010 |
KARTAR CHAND Vs. S. JOGINDER SINGH
|
August 20, 2010 |
KARTAR CHAND Vs. ROOP LAL
|
October 8, 2010 |
KARTAR SINGH Vs. PAWAN KUMAR
|
October 20, 2010 |
KARTAR SINGH Vs. STATE OF J&K
|
December 16, 2010 |
KENDRIYA VIDYALAYA SANGATHAN Vs. VIDHYA SAGAR KHANNA
|
November 4, 2010 |
KEROSENE OIL RETAILS ASSOCIATION Vs. STATE OF J. AND K.
|
March 4, 2010 |
KHAIR UD DIN AND SON Vs. UNION OF INDIA
|
August 20, 2010 |
KHALID HAMID SOHAIL Vs. STATE OF J AND K
|
August 11, 2010 |
KHEM RAJ Vs. STATE
|
May 18, 2010 |
KHURSHEED AHMAD NATH Vs. NATIONAL INSURANCE CO LTD
|
April 19, 2010 |
KHURSHID AHMED Vs. UNION OF INDIA & ORS.
|
April 23, 2010 |
KIFAYAT HUSSAIN BABA Vs. NIGHAT PARVEEN
|
October 22, 2010 |
KIRANDEEP ELECTRONICS Vs. VIDEOCON INDUSTRIES LTD.
|
March 15, 2010 |
KRISHAN CHAND Vs. STATE OF JANDK
|
September 27, 2010 |
KRISHAN LAL Vs. STATE OF J AND K
|
July 14, 2010 |
KRISHAN LAL JANDIAL Vs. STATE OF J&K
|
April 30, 2010 |
KULDEEP SINGH Vs. VIMAL KHAJURIA
|
November 15, 2010 |
KULWANT SINGH Vs. STATE
|
February 10, 2010 |
KULWANT SINGH Vs. STATE OF J AND K
|
April 22, 2010 |
LAQUAT HUSSAIN & ORS. Vs. STATE OF J & K & ORS.
|
May 24, 2010 |
LEELA DEVI Vs. STATE
|
January 1, 2010 |
LT. COL. PURAN SINGH RAKWAL Vs. UNION OF INDIA (UOI)
|
May 24, 2010 |
M.A. QAYOOM Vs. STATE
|
November 9, 2010 |
MADAN LAL ALIAS MADHI Vs. STATE
|
December 3, 2010 |
MADAN LAL SAHANI Vs. VED PAUL
|
July 21, 2010 |
MAHARAJ KRISHAN DASS Vs. STATE
|
April 23, 2010 |
MALOOK KHAN Vs. STATE
|
April 30, 2010 |
MANAGING DIRECTOR CABLE CAR CORPORATION Vs. STATE & ORS.
|
July 29, 2010 |
MANAGING DIRECTOR JKPDC Vs. ABDUL RASHID NAIKOO
|
June 5, 2010 |
MANAGING DIRECTOR SFC Vs. JAGMOHAN SINGH
|
March 25, 2010 |
MANJU SHARMA Vs. STATE OF J & K
|
May 13, 2010 |
MANOHAR LAL Vs. STATE
|
December 16, 2010 |
MANSHA BEGUM Vs. STATE OF J&K
|
December 30, 2010 |
MANZOOR AHMAD BHAT Vs. UNION OF INDIA & ORS.
|
May 24, 2010 |
MANZOOR AHMAD DAR Vs. STATE OF J&K
|
July 29, 2010 |
MANZOOR AHMAD KILOO Vs. STATE OF J&K
|
November 25, 2010 |
MANZOOR AHMAD MIR Vs. STATE OF J AND K
|
November 15, 2010 |
MARIYAM AKHTER & ANR. Vs. WAZIR MOHD.
|
October 14, 2010 |
MASARAT ALAM BHAT Vs. STATE OF J AND K
|
April 8, 2010 |
MASOOD AHMAD BHAT Vs. STATE & ORS.
|
May 14, 2010 |
MASRAT ARA Vs. STATE OF J AND K
|
December 22, 2010 |
MASTERPRO ENGINEERING COLLEGE & ANR. Vs. STATE OF J & K & ORS.
|
May 19, 2010 |
MEHRAJ UD DIN MIR Vs. STATE OF J AND K
|
May 1, 2010 |
MEHRAJ-UD-DIN DAR Vs. STATE
|
February 26, 2010 |
MIAN ABDUL HAKEEM & ANR. Vs. COLLECTOR, LAND ACQUISITION
|
August 20, 2010 |
MIAN ABDUL QAYOOM Vs. STATE OF J&K &ORS.
|
August 17, 2010 |
MIAN ABDUL QAYOOM Vs. STATE OF JAMMU AND KASHMIR
|
December 31, 2010 |
MOHAMAD AFZAL BHATT Vs. STATE
|
July 12, 2010 |
MOHAMMAD AMIN DAR Vs. GAJINDER SINGH
|
May 13, 2010 |
MOHAMMAD ASRAR-UL-HAQ Vs. STATE
|
April 30, 2010 |
MOHAMMAD IDRESS BASHIR Vs. STATE
|
November 16, 2010 |
MOHAMMAD ISHAQ BHAT Vs. TARIQ AHMAD SOFI
|
March 4, 2010 |
MOHAMMAD SHAFI RATHER Vs. GHULAM MOHAMMAD RATHER
|
July 29, 2010 |
MOHAMMAD TAJ Vs. STATE OF JANDK
|
November 16, 2010 |
MOHAMMAD TARIQ RESHI Vs. STATE
|
November 26, 2010 |
MOHAMMAD YASEEN BOHRU Vs. STATE
|
April 30, 2010 |
MOHAMMAD YOUSUF BHAT Vs. MOHD MAQBOOL KUMAR
|
February 3, 2010 |
MOHAN SINGH Vs. STATE OF J AND K
|
May 13, 2010 |
MOHD IQBAL Vs. STATE
|
May 6, 2010 |
MOHD MUSA SAMI Vs. STATE
|
June 5, 2010 |
MOHD MUZAFFAR NAJAR Vs. STATE
|
April 15, 2010 |
MOHD SHAFI DAR Vs. STATE
|
February 10, 2010 |
MOHD SHAFI MALIK Vs. FIL INDUSTRIES LTD
|
March 4, 2010 |
MOHD YUNAS Vs. STATE
|
December 9, 2010 |
MOHD. AASIF KHAN Vs. STATE
|
December 22, 2010 |
MOHD. AHSAN DAR Vs. STATE OF J&K & ORS.
|
June 5, 2010 |
MOHD. AMIN Vs. STATE OF J AND K
|
March 17, 2010 |
MOHD. ASHRAF Vs. STATE & ORS.
|
May 14, 2010 |
MOHD. ASHRAF KHAN Vs. STATE
|
February 3, 2010 |
MOHD. ASHRAF MALIK Vs. STATE
|
October 18, 2010 |
MOHD. ASHRAF WANI & ANR. Vs. STATE & ORS.
|
May 24, 2010 |
MOHD. ASLAM MALIK Vs. STATE
|
June 1, 2010 |
MOHD. FAYAZ Vs. STATE OF J AND K
|
August 4, 2010 |
MOHD. HAFIZ Vs. STATE OF J&K
|
December 14, 2010 |
MOHD. IBRAHIM Vs. STATE OF J & K
|
July 31, 2010 |
MOHD. IQBAL BANDAY Vs. STATE
|
December 22, 2010 |
MOHD. IQBAL BHAT Vs. STATE
|
April 7, 2010 |
MOHD. IQBAL BHAT Vs. AZIZ BHAT & ORS.
|
June 24, 2010 |
MOHD. LATEEF DEEDAR Vs. STATE
|
May 7, 2010 |
MOHD. LATIEF BHAT Vs. STATE OF J AND K
|
May 17, 2010 |
MOHD. MAQBOOL ITOO Vs. STATE & ORS.
|
May 24, 2010 |
MOHD. NASEER Vs. STATE OF J AND K
|
March 18, 2010 |
MOHD. RAFIQ Vs. STATE OF J AND K
|
March 29, 2010 |
MOHD. SADIQ Vs. MOHD. SHARIEF
|
November 12, 2010 |
MOHD. SALEEM WANI Vs. STATE & ANR.
|
June 5, 2010 |
MOHD. SAMMANDAR MALIK Vs. STATE OF J & K & ORS.
|
May 31, 2010 |
MOHD. SAYED KHAN Vs. STATE
|
April 30, 2010 |
MOHD. SHABAN BHAT Vs. STATE
|
April 12, 2010 |
MOHD. SHAFI Vs. STATE OF J AND K
|
March 15, 2010 |
MOHD. SHAFI DAR Vs. STATE OF J&K & ORS.
|
June 5, 2010 |
MOHD. SHAFI ZAHID Vs. STATE OF J & K & ORS.
|
August 30, 2010 |
MOHD. SULTAN TELE Vs. SKIMS
|
April 6, 2010 |
MOHD. YOSUF KHAN (DR.) & ORS. Vs. SOFI GH. QADIR & ORS.
|
June 5, 2010 |
MOHD. YOUSUF BHAT Vs. MOHD. MAQBOOL KUMAR
|
March 4, 2010 |
MOHD. YOUSUF BHAT Vs. STATE OF J&K
|
December 11, 2010 |
MOHD. YOUSUF MIR Vs. STATE
|
March 4, 2010 |
MOHD. YOUSUF MIR Vs. UNION OF INDIA (UOI)
|
February 3, 2010 |
MOOL RAJ Vs. STATE
|
September 4, 2010 |
MST. RUBEENA Vs. AB. QAYOOM MALIK
|
March 4, 2010 |
MST. ZAINA BANOO Vs. STATE OF J AND K
|
February 25, 2010 |
MTR. JAWAHIRA BANO Vs. STATE
|
May 14, 2010 |
MUBEENA BANO Vs. STATE
|
May 14, 2010 |
MUKHTAR AHMED Vs. STATE OF J&K
|
December 21, 2010 |
MUNSHEED MANZOOR SHAH Vs. STATE OF J AND K
|
June 5, 2010 |
MUSHTAQ AHMAD Vs. STATE
|
May 5, 2010 |
MUSHTAQ AHMAD BHAT Vs. PARVAIZA AKHTER & ORS.
|
July 12, 2010 |
MUSHTAQ AHMAD GANAI Vs. STATE
|
January 1, 2010 |
MUSHTAQ AHMAD RAFIQUEE Vs. GH. MOHD. DAR
|
March 25, 2010 |
MUSHTAQ AHMED Vs. STATE
|
December 11, 2010 |
NADEEM SHEPHERD Vs. COMMISSIONER SMC
|
December 6, 2010 |
NAHIDA BHAT Vs. UNIVERSITY OF KASHMIR
|
December 14, 2010 |
NARESH CHOWDHARY Vs. STATE
|
August 17, 2010 |
NARESH KUMAR Vs. STATE OF J AND K
|
March 25, 2010 |
NARINDER KOUR Vs. IMRAN KHAN
|
December 16, 2010 |
NARINDER PAUL CHOUDHARY Vs. STATE
|
June 3, 2010 |
NASEEMA BANO Vs. STATE OF J&K & ORS.
|
June 5, 2010 |
NASEER AHMAD MIR Vs. STATE OF J&K
|
December 31, 2010 |
NATIONAL INSURANCE CO LTD Vs. NASIB CHAND
|
October 5, 2010 |
NATIONAL INSURANCE CO LTD Vs. GHULAM MUSTAFA BEG
|
March 8, 2010 |
NATIONAL INSURANCE CO LTD Vs. MEHBOOBA SHABNAM
|
February 18, 2010 |
NATIONAL INSURANCE CO LTD Vs. NAGINA BEGUM & ORS
|
August 27, 2010 |
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI & ORS
|
August 27, 2010 |
NATIONAL INSURANCE CO. Vs. GH. NABI SHALLA
|
February 3, 2010 |
NATIONAL INSURANCE CO. Vs. STATE BANK OF INDIA
|
February 3, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. FAYAZ AHMED SHAH
|
February 10, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. QAZI HILAL AHMAD
|
March 4, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. MST. SAJA BEGUM
|
March 4, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. BASHIR AHMAD MALLA & ORS.
|
July 29, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJA BEGUM
|
May 13, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. SHAIRIFA BEGAM
|
December 30, 2010 |
NAYEEM AHMAD KHAN Vs. STATE
|
May 24, 2010 |
NAZIMA AMIN Vs. STATE
|
May 4, 2010 |
NAZIR AHAMAD WANI Vs. STATE & ORS.
|
July 29, 2010 |
NAZIR AHMAD Vs. STATE
|
April 30, 2010 |
NAZIR AHMAD DAR Vs. MST. NABZA
|
March 4, 2010 |
NAZIR AHMAD GANAI Vs. STATE OF J AND K
|
February 1, 2010 |
NAZIR AHMAD LONE Vs. STATE OF J AND K
|
May 6, 2010 |
NAZIR AHMAD WANI Vs. STATE
|
January 1, 2010 |
NAZIR AHMAN SHEIKH Vs. REYAZ AH LONE
|
May 13, 2010 |
NAZIR AHMED Vs. STATE
|
November 25, 2010 |
NEELAM KIRANJEET KOUR Vs. STATE
|
June 5, 2010 |
NEERU SHARMA Vs. RAJ KUMAR SHARMA
|
April 30, 2010 |
NEW INDIA ASSURANCE CO. Vs. BACHNO DEVI
|
April 23, 2010 |
NISSAR AHMAD KEEN Vs. STATE & ORS.
|
June 5, 2010 |
NITIN DABUR Vs. STATE
|
December 8, 2010 |
NIZAM-UD-DIN Vs. STATE OF J. AND K.
|
August 11, 2010 |
NOOR DIN RATHER Vs. SULLA RATHER
|
April 19, 2010 |
OM PARKASH Vs. STATE
|
September 24, 2010 |
OM PARKASH Vs. MOHAN LAL SHARMA
|
September 18, 2010 |
ORIENTAL INSURANCE CO Vs. RAJINDER KUMAR
|
March 17, 2010 |
ORIENTAL INSURANCE CO LTD Vs. NAZIR AHMAD CHOWDHARY
|
May 3, 2010 |
ORIENTAL INSURANCE CO. Vs. BHUSHAN LAL PANDITA
|
February 10, 2010 |
ORIENTAL INSURANCE CO. LTD Vs. MOHAMMAD AKBAR GANAI
|
December 31, 2010 |
ORIENTAL INSURANCE CO. LTD. Vs. AB. RASHID WANI
|
May 14, 2010 |
ORIENTAL INSURANCE CO. LTD. Vs. MANOHAR NATH PANDITA
|
October 6, 2010 |
ORIENTAL INSURANCE COMPANY Vs. ISHRI DEVI
|
April 23, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. SURINDER SINGH
|
August 18, 2010 |
PANKAJ DUTTA Vs. INCOME TAX OFFICER
|
June 1, 2010 |
PARDEEP ETT COLLEGE OF EDUCATION Vs. STATE OF J&K
|
December 27, 2010 |
PARKASHO DEVI Vs. BUILDING OPERATION CONTROLLING AUTHORITY & ANR
|
March 31, 2010 |
PARSHOTTAM SINGH Vs. STATE
|
April 8, 2010 |
PARVEEN AKHTER Vs. STATE OF J AND K
|
April 21, 2010 |
PARVEEN AKHTER Vs. STATE
|
December 16, 2010 |
PARVEEN GUPTA Vs. RAVAIL SINGH
|
April 23, 2010 |
PARVEENA BEGUM Vs. STATE OF JAMMU AND KASHMIR
|
February 5, 2010 |
PARVEZ AHMAD SHAH Vs. STATE OF J&K
|
June 5, 2010 |
PAWAN KUMAR GUPTA Vs. UNION OF INDIA (UOI)
|
April 5, 2010 |
POWER GRID CORPORATION OF INDIA Vs. PARDEEP ABROL
|
March 3, 2010 |
PRAN NATH & ANR. Vs. VED PAUL & ORS.
|
July 21, 2010 |
PREETI SIDHU Vs. UNION OF INDIA (UOI)
|
February 5, 2010 |
PRIKSHIT PATHANIA Vs. ANURADHA DADWAL
|
December 8, 2010 |
PRINCIPAL, SAINIK SCHOOL, NAGROTA, JAMMU Vs. A. JEYARAMAN
|
November 4, 2010 |
PRITA MASIH Vs. STATE OF J&K
|
August 11, 2010 |
PRITAM SINGH Vs. SECRETARY TO GOVT. OF INDIAN UNION
|
September 18, 2010 |
PRIVATE SCHOOLS COORDINATION COMMITTEE Vs. STATE & ORS
|
May 24, 2010 |
PUSHPA DEVI Vs. STATE
|
September 28, 2010 |
PUSPA DEVI Vs. STATE OF JANDK
|
September 16, 2010 |
QADRI NAZIR AHMAD & ANR. Vs. STATE & ORS.
|
May 14, 2010 |
R.K. ZALPURI Vs. STATE & ORS.
|
May 14, 2010 |
RADHEY SHAM & ORS. Vs. STATE & ORS.
|
August 26, 2010 |
RAJ KUMAR MAHAJAN AND OTHERS Vs. STATE AND OTHERS
|
May 3, 2010 |
RAJAN WARIKOO Vs. STATE OF JANDK
|
October 8, 2010 |
RAJEEV VERMA Vs. STATE
|
March 4, 2010 |
RAJESH KUMAR Vs. HIGH COURT OF J AND K
|
April 22, 2010 |
RAJINDER KUMAR SEHGAL Vs. SWARNA DEVI
|
August 18, 2010 |
RAJNI GUPTA Vs. STATE & ORS.
|
August 26, 2010 |
RAJNI GUPTA Vs. STATE & ORS.
|
July 23, 2010 |
RAKESH KUMAR Vs. STATE
|
December 11, 2010 |
RAKESH KUMARI Vs. BALWAN SINGH
|
March 8, 2010 |
RAKESH WARIKOO Vs. STATE OF J AND K
|
August 18, 2010 |
RAM DASS Vs. UNION OF INDIA & ORS.
|
July 31, 2010 |
RAM DASS Vs. STATE
|
September 24, 2010 |
RAM LAL Vs. UNION OF INDIA (UOI)
|
January 1, 2010 |
RAM NATH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 31, 2010 |
RAMAN SETHI Vs. STATE
|
May 14, 2010 |
RAMESH CHANDER GUPTA Vs. STATE
|
January 1, 2010 |
RAMESH KUMAR Vs. STATE OF J AND K
|
March 5, 2010 |
RAMESH PANDEY Vs. CHENAB TEXTILES MILLS
|
November 15, 2010 |
RANI KOUR Vs. STATE
|
October 22, 2010 |
RANJEET SINGH Vs. J&K LECTURERS
|
September 18, 2010 |
RASH BUILDERS INDIA PVT. LTD. Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
December 29, 2010 |
RASHID BHAT Vs. STATE OF J & K
|
July 27, 2010 |
RASHID SHIEKH Vs. STATE & ORS.
|
May 14, 2010 |
RATTAN SINGH Vs. STATE & ORS.
|
July 7, 2010 |
RAVI KANT SHARMA Vs. G.D. WADHWA, CHAIRMAN, J&K SSRB
|
October 21, 2010 |
RAVISH TREHAN Vs. STATE
|
November 4, 2010 |
RECKITT BENCKISER Vs. UNION OF INDIA
|
December 23, 2010 |
REFEX REFRIGERANTS LTD. Vs. KOLANE REFRIGERANTS
|
April 8, 2010 |
REGISTRAR, COOPERATIVE SOCIETIES, J & K, JAMMU Vs. J & K SPECIAL TRIBUNAL
|
July 8, 2010 |
REKHA RANI Vs. STATE OF J AND K
|
April 20, 2010 |
RESIDENTS OF AREAS AROUND CIVIL AIRPORT Vs. UNION OF INDIA (UOI)
|
April 30, 2010 |
RIAZ AHMED Vs. STATE OF J. AND K.
|
August 16, 2010 |
RISHI KR. BARBWA RENU DEVI Vs. STATE
|
November 4, 2010 |
RIYAZ AHMED TEEDWA Vs. STATE OF J AND K
|
February 25, 2010 |
ROHIT MOTORS Vs. PUNJAB TRACTORS LTD.
|
March 25, 2010 |
ROMESH KUMAR Vs. UNION OF INDIA (UOI)
|
April 19, 2010 |
ROMESH KUMAR Vs. SHAMIM AKHTER
|
March 17, 2010 |
ROSHAN DIN Vs. STATE OF J&K
|
November 15, 2010 |
ROUF AHMAD Vs. STATE
|
December 1, 2010 |
RUKHSANA MANZOOR Vs. STATE
|
April 1, 2010 |
S PREM SINGH Vs. STATE OF J NAD K
|
July 1, 2010 |
S. BALBIR SINGH Vs. ISHAR DASS
|
April 30, 2010 |
S. CHANCHAL SINGH Vs. STATE BANK OF INDIA
|
March 17, 2010 |
S. JAIPAL SINGH & ORS. Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS.
|
May 1, 2010 |
S. MOHAN SINGH SETHI Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
|
January 1, 2010 |
S.S. KANAUJIA (CAPT.) Vs. UNION OF INDIA (UOI)
|
March 8, 2010 |
SADIQ KHANDAY & ORS. Vs. STATE & ORS.
|
July 29, 2010 |
SAFYA HAIDER LONE Vs. STATE OF J&K
|
July 1, 2010 |
SAINIK COOP. HOUSE BUILDING SOCIETY LTD Vs. STATE
|
November 4, 2010 |
SAJA Vs. AHAD SHEIKH & ORS
|
January 1, 2010 |
SAJAD AHMAD KHAN Vs. STATE
|
February 9, 2010 |
SAJDA BEGUM Vs. STATE OF J. AND K.
|
November 30, 2010 |
SALEEM-UR-REHMAN Vs. STATE
|
December 31, 2010 |
SAMRAT FERRO ALLEYS (P) LTD Vs. UNION OF INDIA
|
November 10, 2010 |
SANDHOOR SINGH Vs. JAMMU AND KASHMIR SPECIAL TRIBUNAL
|
July 29, 2010 |
SANJAY AGGARWAL Vs. UNION OF INDIA
|
August 30, 2010 |
SANJAY KUMAR Vs. STATE
|
February 10, 2010 |
SANJEEV KUMAR SHARMA Vs. STATE
|
December 31, 2010 |
SANSAR CHAND Vs. CHANDER MOHAN
|
April 30, 2010 |
SANT SINGH Vs. LAXMAN CHOUDHARY
|
December 8, 2010 |
SANTOKH SINGH Vs. UNION OF INDIA (UOI)
|
August 20, 2010 |
SARFARAZ AHMAD RAINA Vs. STATE OF J&K & ANR.
|
June 5, 2010 |
SARITA DEVI Vs. RAMESH KUMAR
|
October 6, 2010 |
SARVJEET SINGH Vs. STATE
|
October 20, 2010 |
SARWAT BEGUM Vs. STATE
|
October 21, 2010 |
SATBIR Vs. UNION OF INDIA (UOI)
|
August 31, 2010 |
SATPAUL SHAMOTRA Vs. STATE
|
November 24, 2010 |
SATYA DEVI Vs. STATE OF J&K & ORS.
|
July 16, 2010 |
SAWALKOTE PROSJEKTUTVIKLING AS Vs. STATE
|
February 1, 2010 |
SC/ST WELFARE ASSOCIATION Vs. UNION OF INDIA (UOI)
|
May 20, 2010 |
SECRETARY J AND K ACADEMY OF ART Vs. RAJINDER NATH
|
June 1, 2010 |
SHABIR AHMAD DAR Vs. STATE & ORS.
|
May 14, 2010 |
SHABIR AHMAD MALIK Vs. STATE OF J&K
|
November 15, 2010 |
SHABIR AHMAD NAJAR Vs. MST. ZOONI & ANR.
|
June 5, 2010 |
SHABIR AHMAD SHAH Vs. STATE
|
April 23, 2010 |
SHABIR AHMAD SHAH Vs. STATE
|
February 26, 2010 |
SHABIR AHMAD WANI Vs. STATE OF J&K & ANR.
|
June 5, 2010 |
SHABIR AHMAD ZARGAR Vs. STATE
|
March 25, 2010 |
SHABNAM AKHTAR Vs. STATE OF J&K
|
December 4, 2010 |
SHAFEEQ AHMED Vs. STATE
|
December 3, 2010 |
SHAFEEQA AKHTER Vs. STATE OF J AND K
|
May 4, 2010 |
SHAFIQA BANU Vs. STATE OF J AND K
|
June 3, 2010 |
SHAHEED MUSTAFA Vs. STATE OF J AND K
|
March 22, 2010 |
SHAHEEN (MRS.) Vs. UNION OF INDIA (UOI)
|
February 18, 2010 |
SHAHEENA MASARAT (MS.) Vs. STATE
|
April 13, 2010 |
SHAIR MOHAMMAD KHAN Vs. STATE OF J&K & ORS
|
May 5, 2010 |
SHAKEEL AHMAD Vs. FIDA HUSSAIN
|
January 1, 2010 |
SHAKEEL AHMAD ANDRABI Vs. STATE & ORS.
|
July 25, 2010 |
SHAMEEMA AKHTER Vs. AB. JABBAR LONE
|
May 13, 2010 |
SHAMMA BHAT Vs. PARVINDER KUMAR LEHARIA
|
October 11, 2010 |
SHAMS DIN Vs. STATE
|
October 22, 2010 |
SHARDA DEVI Vs. STATE
|
January 1, 2010 |
SHASHI PAL Vs. KAMLOO
|
August 18, 2010 |
SHASTRI MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF J & K
|
July 8, 2010 |
SHEERAZ AHMAD ITOO Vs. STATE OF J AND K
|
December 2, 2010 |
SHEIKH MOHD. MAQBOOL & ORS. Vs. STATE OF J & K & ORS.
|
May 31, 2010 |
SHEIKH MOHD. SHARIEF Vs. STATE
|
December 16, 2010 |
SHEIKH NASSIR HUSSAIN ALIAS IMRAN Vs. STATE
|
September 4, 2010 |
SHIV RAM Vs. RADHA SWAMI SATSANG GHAR & ORS
|
March 9, 2010 |
SHIVAM ENTERPRISES Vs. RES. OF VILLAGE GOVINDSAR, KATHUA
|
August 18, 2010 |
SHIVAM ENTERPRISES Vs. FOOD CORP OF INDIA
|
December 10, 2010 |
SHOWKAT ALI BIJRAN Vs. STATE OF J AND K
|
June 1, 2010 |
SHREE MAT DEVI SHRINE BOARD Vs. GANDARB SINGH
|
March 25, 2010 |
SHYAM SINGH Vs. J&K PUBLIC SERVICE COMMISSION
|
November 10, 2010 |
SOHAN LAL Vs. MALI RAM
|
December 9, 2010 |
SOHAN LAL Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD
|
April 30, 2010 |
SOMA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
November 10, 2010 |
SONAULLAH MIR Vs. STATE OF J & K & ORS.
|
May 14, 2010 |
SOOD AND SOOD Vs. UNION OF INDIA
|
April 23, 2010 |
STANDARD ELECTRIC CORPORATION Vs. STATE SALES TAX APPELLATE TRIBUNAL
|
April 23, 2010 |
STATE Vs. AJAY SINGH JASROTIA
|
January 1, 2010 |
STATE Vs. JANAK RAJ
|
January 1, 2010 |
STATE Vs. COMMISSIONER UNDER WORKMEN&APOSS COMPENSATION ACT
|
March 25, 2010 |
STATE Vs. TALIB HUSSAIN
|
April 5, 2010 |
STATE Vs. NILOFAR
|
November 24, 2010 |
STATE Vs. VINOD KUMAR VERMA
|
December 8, 2010 |
STATE Vs. SAT BHAMA THAKUR
|
July 30, 2010 |
STATE Vs. PREM NATH
|
June 5, 2010 |
STATE Vs. KAUSHALYA DEVI
|
December 16, 2010 |
STATE BANK OF INDIA Vs. UNION OF INDIA
|
September 18, 2010 |
STATE OF J & K Vs. SAT PAUL
|
August 20, 2010 |
STATE OF J & K Vs. BASHIR AHMAD LONE
|
December 22, 2010 |
STATE OF J & K & ORS. Vs. SHOWKAT ALI MUFTI (DR.) & ORS.
|
June 2, 2010 |
STATE OF J & K AND OTHERS - Vs. ROSHAN LAL BHAT
|
October 11, 2010 |
STATE OF J AND K Vs. GH MOHAMMAD ALLIE
|
March 25, 2010 |
STATE OF J AND K Vs. DEWAN SINGH
|
February 10, 2010 |
STATE OF J AND K Vs. YASH PAUL SINGH
|
February 19, 2010 |
STATE OF J AND K Vs. SHABIR AHMAD SHAH
|
March 12, 2010 |
STATE OF J AND K Vs. RAZAK AHMED
|
March 10, 2010 |
STATE OF J AND K Vs. N.C. PRABHAKAR (DR.)
|
April 19, 2010 |
STATE OF J AND K Vs. SWAPNA RAINA
|
March 15, 2010 |
STATE OF J&K Vs. SAFIA BEGUM
|
November 26, 2010 |
STATE OF J&K Vs. RAJ SINGH
|
December 31, 2010 |
STATE OF J&K Vs. MAHARAJ KRISHAN BHAT
|
October 13, 2010 |
STATE OF J&K Vs. DAVINDER KUMAR
|
November 4, 2010 |
STATE OF J&K Vs. SHASHI BALA SHARMA
|
October 12, 2010 |
STATE OF J&K & ANR. Vs. VIJAY KUMAR & ORS.
|
August 25, 2010 |
STATE OF J&K & ORS. Vs. ARJUMAND SHAFI
|
June 5, 2010 |
STATE OF J. AND K. Vs. MOHD. BASHIR
|
August 12, 2010 |
STATE OF JAMMU AND KASHMIR Vs. BALKAR SINGH
|
April 30, 2010 |
STATE OF JANDK Vs. JANAK SINGH
|
October 22, 2010 |
SUBASH CHANDER GUPTA Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD
|
October 8, 2010 |
SUBASH SINGH Vs. STATE OF J&K
|
October 20, 2010 |
SUDESH KUMAR Vs. STATE
|
January 1, 2010 |
SUJATA RANI Vs. STATE OF J&K & ORS.
|
July 31, 2010 |
SUMAN KHAJURIA Vs. STATE OF J&K
|
May 6, 2010 |
SUMEER KHAJURIA Vs. STATE
|
March 8, 2010 |
SUMEET SHARMA Vs. S.S. KAPOOR
|
May 19, 2010 |
SUN PHARMACUTICAL INDS Vs. CHIEF COMMISSIONER OF INCOME TAX
|
October 6, 2010 |
SUNANDAN KUMAR Vs. STATE
|
February 19, 2010 |
SUNIL KUMAR GUPTA Vs. MOHD. SHAFI PANDIT
|
August 17, 2010 |
SUNIL SHARMA Vs. STATE
|
October 15, 2010 |
SUPERINTENDING ENGINEER ELECTRIC DIVISION Vs. REYAZ AHMAD SOFI
|
April 16, 2010 |
SURAM CHAND Vs. STATE & ORS
|
June 1, 2010 |
SURENDER KUMAR SHARMA Vs. UNION OF INDIA
|
May 3, 2010 |
SURESH KUMAR Vs. UNION OF INDIA (UOI)
|
February 18, 2010 |
SURESH KUMAR Vs. STATE
|
October 22, 2010 |
SURINDER KUMAR Vs. STATE OF J&K
|
November 22, 2010 |
SURINDER KUMAR Vs. STATE OF J AND K
|
March 12, 2010 |
SURINDER KUMAR SHARMA Vs. UNION OF INDIA
|
September 16, 2010 |
SURINDER SINGH Vs. STATE OF J & K
|
May 13, 2010 |
SUSHEEL KUMAR AIMA Vs. STATE OF J & K
|
September 18, 2010 |
SUSHIL KUMAR Vs. STATE
|
July 8, 2010 |
SUSHIL SINGH Vs. STATE OF J&K
|
December 22, 2010 |
SUTLEJ INDUSTRIES LTD. Vs. SHIRDHIYA SYNTHETICS PVT. LTD.
|
January 1, 2010 |
SYED AMJAD ALI & ORS. Vs. STATE OF J&K
|
June 3, 2010 |
SYED NISAR HUSSAIN Vs. STATE
|
April 22, 2010 |
SYED NISSAR HUSSAIN Vs. NASEEMA
|
March 4, 2010 |
SYED SHABIR AHAMAD Vs. STATE
|
May 28, 2010 |
TABASUM MANZOOR Vs. ABDUL AHAD BHAT
|
July 28, 2010 |
TALIB HUSSAIN Vs. STATE
|
July 8, 2010 |
TALIB HUSSAIN Vs. STATE
|
May 7, 2010 |
TARA CHAND Vs. STATE
|
July 8, 2010 |
TARIQ ABDULLAH Vs. HAJRA BANOO
|
April 7, 2010 |
TARIQ AHMED SHAH Vs. STATE
|
February 1, 2010 |
TARIQ MEHMOOD Vs. STATE OF J AND K
|
May 18, 2010 |
TARLOK RAJ Vs. UOI
|
October 8, 2010 |
TARO DEVI & ANR. Vs. GIANO DEVI & ORS.
|
December 10, 2010 |
TARSEEM LAL Vs. KUNTI DEVI
|
November 11, 2010 |
TARSEEM SINGH CHIB Vs. STATE OF J. AND K.
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January 1, 2010 |
TEJ KRISHAN BHAT Vs. STATE OF J AND K
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November 4, 2010 |
TILAK RAJ Vs. UNION OF INDIA
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November 4, 2010 |
TILAK RAJ Vs. UNION OF INDIA & ORS.
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August 13, 2010 |
UDHAY RANI Vs. CHAIRMAN, J&K SSRB
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July 31, 2010 |
UJAGAR SINGH Vs. STATE
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October 21, 2010 |
ULFAT JAN Vs. STATE OF J&K & ORS.
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June 5, 2010 |
UMAR HAYAT KHAN Vs. TALAT SARVER KHAN
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December 9, 2010 |
UNION OF INDIA Vs. PREM MASIH
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November 26, 2010 |
UNION OF INDIA Vs. MANOJ SINGH
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November 10, 2010 |
UNION OF INDIA Vs. HARISH CHANDER
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November 10, 2010 |
UNION OF INDIA Vs. SUNNY BUILDERS
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October 8, 2010 |
UNION OF INDIA Vs. MOUSAMI SHARMA
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October 8, 2010 |
UNION OF INDIA Vs. MOHINDER SINGH
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April 23, 2010 |
UNION OF INDIA Vs. S TARLOK SINGH
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March 8, 2010 |
UNION OF INDIA Vs. NAIK GULSHAN SINGH
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December 13, 2010 |
UNION OF INDIA Vs. BAL KRISHAN
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October 22, 2010 |
UNION OF INDIA Vs. ENGINEER BUILDERS & ASSOCIATES
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March 30, 2010 |
UNION OF INDIA Vs. VISHNU DUTT SHARMA
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August 19, 2010 |
UNION OF INDIA Vs. SANTOKH SINGH
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May 26, 2010 |
UNION OF INDIA Vs. MOHAN BROTHERS
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May 3, 2010 |
UNION OF INDIA Vs. PAWAN KUMAR GUPTA
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April 30, 2010 |
UNION OF INDIA Vs. SHAILENDRA KUMAR
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July 17, 2010 |
UNION OF INDIA Vs. MOHAN BROTHERS
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March 5, 2010 |
UNION OF INDIA (UOI) Vs. NARINDER PAL SINGH
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June 1, 2010 |
UNION OF INDIA (UOI) Vs. BARRINDER KUMAR SHARMA
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April 23, 2010 |
UNION OF INDIA (UOI) Vs. RAJAN BAKSHI (COL.)
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June 2, 2010 |
UNION OF INDIA (UOI) Vs. GH. QADIR
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March 9, 2010 |
UNION OF INDIA (UOI) Vs. AMAR NATH,
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August 19, 2010 |
UNION OF INDIA (UOI) Vs. RAM KUMAR THAKUR
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August 16, 2010 |
UNION OF INDIA (UOI) AND ORS Vs. SUKHDEV KUMAR AND ORS
|
February 4, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. RADHIKA
|
March 17, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. DEVI DASS
|
August 27, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. SUSHMA DEVI
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December 8, 2010 |
UNITED INDIA INSURANCE CO. LTD Vs. KHURAM PARVEIZ
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December 31, 2010 |
UNITED INDIA INSURANCE COMPANY Vs. PARMESHWARI SAWHNEY
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July 12, 2010 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA DEVI
|
December 30, 2010 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. AMIT KUMAR
|
August 12, 2010 |
UNIVERSITY OF JAMMU Vs. GURCHARAN SINGH
|
February 11, 2010 |
URGAIN LONDUP Vs. STATE OF J AND K
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July 7, 2010 |
USHA DEVI Vs. C. PHUNSOG
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August 31, 2010 |
UTTAM SINGH Vs. STATE
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July 23, 2010 |
V.N. GUPTA & ORS. Vs. STATE & ANR.
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July 29, 2010 |
VED PARKASH RATHORE AND CO Vs. STATE
|
October 15, 2010 |
VETHESTA CONSTRUCTIONS - GOOD LUCK CONSTRUCTIONS Vs. STATE OF J&K
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December 16, 2010 |
VIJAY KUMAR Vs. DARSHANA DEVI
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November 11, 2010 |
VIJAY KUMAR Vs. STATE
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July 8, 2010 |
VIJAY KUMAR Vs. J & K SRTC
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May 15, 2010 |
VIJAY KUMAR ABROL Vs. STATE OF J. AND K.
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January 1, 2010 |
VIJAY RATTAN Vs. STATE & ORS.
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August 26, 2010 |
VIKRAM JAMWAL Vs. GEETANJALI RAJPUT
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February 10, 2010 |
VIKRANT SHARMA Vs. STATE
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February 10, 2010 |
VILLAGER OF RANGIL Vs. DEAN FACULTY OF FISHERIES
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February 26, 2010 |
VILLAGERS OF JAWBERA Vs. STATE
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April 6, 2010 |
VINEET GANDOTRA Vs. VINOD KUMAR GANDOTRA (DR.)
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May 3, 2010 |
VINOD KUMAR Vs. LALIT KUMAR
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December 16, 2010 |
VINOD KUMAR KOUL Vs. STATE OF J&K & ORS.
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August 20, 2010 |
VISHAVJEET VERMA Vs. UNIVERSITY OF JAMMU & ORS.
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August 16, 2010 |
VISHNO DEVI Vs. UNION OF INDIA & ORS.
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July 31, 2010 |
VIVEK KUMAR DHALLAM Vs. NISHA PURI
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December 13, 2010 |
WAJAHAT AHMAD MIR Vs. STATE
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September 28, 2010 |
WALI MOHAMMAD MIR Vs. STATE OF J AND K
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May 1, 2010 |
YOG RAJ Vs. STATE
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June 5, 2010 |
ZABIR AHMED Vs. STATE
|
March 26, 2010 |
ZAHOOR AHMAD Vs. STATE
|
March 18, 2010 |
ZAHOOR HUSSAIN ZARGAR Vs. STATE
|
November 24, 2010 |