|
AB AHAD Vs. STATE
|
July 1, 2009 |
|
AB AHAD PARRA Vs. STATE
|
February 4, 2009 |
|
AB GAFFAR KUMAR Vs. STATE OF J&K
|
March 18, 2009 |
|
AB GANI BHAT Vs. AB RASHID SAHAF
|
July 27, 2009 |
|
AB GANI BHAT (PROF ) Vs. PRINCIPAL, SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
March 30, 2009 |
|
AB HAMID DAR Vs. STATE OF J&K
|
July 30, 2009 |
|
AB HAMID SHEIKH Vs. STATE OF J&K
|
March 6, 2009 |
|
AB HAMID TELI Vs. STATE
|
May 18, 2009 |
|
AB KHALIQ MIR Vs. STATE
|
March 19, 2009 |
|
AB MAJID BHAT Vs. STATE
|
August 13, 2009 |
|
AB RAHIM RATHER Vs. SPECIAL TRIBUNAL, J&K
|
April 7, 2009 |
|
AB RASHID MIR Vs. UNION OF INDIA
|
November 4, 2009 |
|
AB RASHID SOFI Vs. STATE OF J&K
|
July 28, 2009 |
|
AB REHMAN Vs. STATE
|
February 6, 2009 |
|
AB. AHAD DAR Vs. STATE AND ORS.
|
November 19, 2009 |
|
AB. HAYEE MALIK Vs. STATE AND ORS.
|
June 4, 2009 |
|
AB. QAYOOM Vs. STATE OF J AND K AND ORS.
|
September 15, 2009 |
|
AB. QAYOOM Vs. M.A. CHESTI AND ORS.
|
November 16, 2009 |
|
ABDUL HAI LONE Vs. STATE AND ORS.
|
December 21, 2009 |
|
ABDUL HAMID SHEIKH Vs. STATE OF J&K & ORS
|
June 3, 2009 |
|
ABDUL KHALIQ BHAT AND ORS. Vs. STATE OF J&K
|
November 5, 2009 |
|
ABDUL KHALIQ MIR Vs. STATE OF J&K AND ORS.
|
July 14, 2009 |
|
ABDUL MAJID SHEIKH Vs. STATE
|
March 16, 2009 |
|
ABDUL REHMAN Vs. STATE
|
March 6, 2009 |
|
ABDULLAH SHEIKH Vs. STATE
|
December 21, 2009 |
|
ABDULLAH SOFI AND ANR. Vs. STATE AND ANR.
|
October 26, 2009 |
|
ADIL AHMAD LONE Vs. STATE OF J&K
|
July 22, 2009 |
|
AFSHAN MUSHTAQ AND ORS. Vs. STATE AND ORS.
|
October 5, 2009 |
|
AHIQ HUSSAIN SHEIKH Vs. STATE OF J AND K
|
October 10, 2009 |
|
AHMAD BHAT Vs. STATE OF J AND K
|
September 16, 2009 |
|
AIJAZ AHAMD LALA Vs. STATE
|
February 19, 2009 |
|
AIJAZ AHMAD KHAN Vs. STATE OF J&K
|
July 22, 2009 |
|
AIJAZ MUZAMIL (DR.) Vs. STATE OF J. AND K. AND ORS.
|
December 31, 2009 |
|
AJAI UNIYAL Vs. STATE
|
May 15, 2009 |
|
AJAY KUMAR (MASTER) Vs. SAINIK SCHOOL SOCIETY
|
November 6, 2009 |
|
AJAY KUMAR TICKOO AND ANR. Vs. STATE AND ORS.
|
November 26, 2009 |
|
AJIT SINGH AND ANR. Vs. STATE AND ANR.
|
July 6, 2009 |
|
AJMER SINGH SINDHU Vs. MADHUR SIDHU
|
February 4, 2009 |
|
ALAM BHAT Vs. STATE
|
May 25, 2009 |
|
ALAM SHAH Vs. STATE
|
September 29, 2009 |
|
ALI MOHAMMAD HAROON Vs. J AND K BANK
|
August 17, 2009 |
|
ALI MOHD BHAT Vs. YASMEENA
|
March 20, 2009 |
|
ALI MOHD KHANDAY Vs. STATE OF J&K
|
February 4, 2009 |
|
ALI MOHD MALLA Vs. STATE
|
May 2, 2009 |
|
ALI MOHD. SHEIKH Vs. STATE OF J AND K
|
November 25, 2009 |
|
ALI NAIKU AND ORS. Vs. GUL MOHD. AND ORS.
|
December 24, 2009 |
|
ALL INDEGENIOUS MEDICINES ORGANIZATION AND ORS. Vs. STATE AND ORS.
|
August 28, 2009 |
|
ALTAF AHMAD HAKIM Vs. STATE OF J&K
|
January 21, 2009 |
|
ALTAF HUSSAIN Vs. STATE
|
March 17, 2009 |
|
ALTAF HUSSAIN Vs. STATE
|
March 5, 2009 |
|
ALTAF HUSSAIN MALI Vs. ELLAQUI DEHATI BANK
|
August 20, 2009 |
|
AMARJEET SINGH Vs. GH NABI KHAN
|
March 20, 2009 |
|
ANIL GUPTA AND ANR. Vs. STATE OF J. AND K. AND ORS.
|
May 18, 2009 |
|
ANIL JOHN Vs. STATE OF J&K
|
December 24, 2009 |
|
ANIL KUMAR DUBEY Vs. SPECIAL TRIBUNAL, J&K
|
October 30, 2009 |
|
ANIL RATTAN Vs. BHARAT PETROLEUM CORPN LTD
|
July 14, 2009 |
|
ANITA GUPTA Vs. SURINDER SINGH SETHI
|
June 4, 2009 |
|
ANJAY KUMAR ALIAS ANJAY SINGH Vs. STATE
|
February 4, 2009 |
|
ANJU BALA JAMWAL Vs. STATE OF J. AND K. AND ORS.
|
November 23, 2009 |
|
ANJU VOHRA Vs. RITIN NAGPAL
|
January 2, 2009 |
|
ANKUSH KOHLI Vs. STATE
|
July 31, 2009 |
|
ANURADHA BHARTI Vs. STATE OF JAMMU AND KASHMIR
|
March 2, 2009 |
|
ANURAG PRIYADARSHI Vs. STATE OF J&K
|
October 30, 2009 |
|
ARJUN PRADHAN Vs. STATE OF J&K
|
July 9, 2009 |
|
ARJUN SINGH AND OTHERS Vs. STATE OF J&K AND OTHERS
|
March 31, 2009 |
|
ARUN DEV SINGH Vs. STATE J. AND K. AND ORS.
|
August 28, 2009 |
|
ARVIND SINGH Vs. UNION OF INDIA AND ORS.
|
February 11, 2009 |
|
ASGAR KHAN Vs. STATE OF J&K
|
July 8, 2009 |
|
ASHFAQ AHMED Vs. STATE OF JAMMU AND KASHMIR
|
April 20, 2009 |
|
ASHIQ HUSSAIN WANI Vs. STATE AND ORS.
|
November 23, 2009 |
|
ASHMI AND ANR. Vs. ASSISTANT COMMISSIONER AND ORS.
|
September 16, 2009 |
|
ASHOK KUMAR Vs. STATE OF J&K AND ORS.
|
May 12, 2009 |
|
ASHOK KUMAR RAINA Vs. UNION OF INDIA AND ORS.
|
May 1, 2009 |
|
ASHOK KUMAR SHANGLOO Vs. STATE OF J&K
|
June 2, 2009 |
|
ASHOK KUMAR SHARMA Vs. UNION OF INDIA & ORS
|
May 15, 2009 |
|
ASHWANI KUMAR MUNSHI Vs. MEHRAJUDDIN MANDOO
|
May 15, 2009 |
|
ATAM SINGH RANA Vs. VINOD KUMAR
|
February 5, 2009 |
|
AVTAR SINGH PATHANIA Vs. ONKAR SINGH PATHANIA AND ORS.
|
August 28, 2009 |
|
AYAZ AHMAD KHOKHAR Vs. STATE
|
June 4, 2009 |
|
AYOUB DEDAR Vs. STATE OF J AND K
|
October 14, 2009 |
|
AZHAR AHMAD TAK AND ANR. Vs. STATE AND ORS.
|
October 23, 2009 |
|
B 2 COMPUTERS KARGIL Vs. STATE
|
March 12, 2009 |
|
B R CHADGAL Vs. STATE
|
June 5, 2009 |
|
BAKSHI NONIHAL Vs. RAM LUBHAI
|
October 23, 2009 |
|
BALBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
July 24, 2009 |
|
BALBIR SINGH Vs. STATE
|
March 18, 2009 |
|
BALBIR SINGH JAMWAL Vs. RAJINDER SINGH JAMWAL
|
May 15, 2009 |
|
BALDEV RAJ Vs. STATE OF J&K AND ORS.
|
May 16, 2009 |
|
BALWAN SINGH Vs. UNION OF INDIA AND ORS.
|
February 16, 2009 |
|
BALWANT SINGH Vs. STATE
|
July 6, 2009 |
|
BASHIR AHMAD BHAT Vs. STATE OF J&K
|
April 27, 2009 |
|
BASHIR AHMAD MAGRAY Vs. INDIAN OIL CORP. LTD. AND ORS.
|
November 6, 2009 |
|
BASHIR AHMAD MIR Vs. STATE OF J & K AND OTHERS
|
September 11, 2009 |
|
BASHIR AHMAD SHEIKH Vs. STATE OF J&K AND ORS.
|
August 26, 2009 |
|
BASHIR AHMED Vs. STATE
|
August 24, 2009 |
|
BASHIR AHMED BHAT Vs. ZEBA
|
February 26, 2009 |
|
BHAGWAN SINGH Vs. NANAK SINGH AND ORS.
|
September 15, 2009 |
|
BHAT AND SONS Vs. STATE OF J AND K
|
December 7, 2009 |
|
BHAVNA ABROL Vs. STATE
|
May 15, 2009 |
|
BHUMESH SHARMA Vs. STATE OF J&K AND ORS
|
January 1, 2009 |
|
BILAL AH. WANI Vs. UNIVERSITY OF KASHMIR
|
March 17, 2009 |
|
BILAL AHAMD KHAN AND ORS. Vs. STATE AND ORS.
|
November 6, 2009 |
|
BILAL AHMAD LONE Vs. STATE OF J&K
|
April 1, 2009 |
|
BILAL AHMAD WANI Vs. UNIVERSITY OF KASHMIR
|
April 17, 2009 |
|
BILAL AHMED Vs. BASHIR AHMED BHAT
|
November 17, 2009 |
|
BILAL AHMED NAJAR Vs. STATE OF J AND K AND ORS.
|
February 27, 2009 |
|
BILAL AHMED WANI Vs. UNIVERSITY OF KASHMIR
|
March 19, 2009 |
|
BILAL KASHRU Vs. STATE OF J&K
|
July 27, 2009 |
|
BOARD OF SCHOOL EDUCATION THROUGH ITS SECRETARY, J&K Vs. KRISHAN LAL GUPTA
|
December 29, 2009 |
|
BRIJ KRISHAN BHAT Vs. HIGH COURT OF J AND K
|
April 20, 2009 |
|
CAPT. VINOD KUMAR AND ANR. Vs. STATE
|
April 2, 2009 |
|
CH SHABBIR AHMED SALARIA Vs. STATE
|
November 26, 2009 |
|
CHAMAN LAL BINDRA Vs. STATE OF J AND K
|
February 5, 2009 |
|
CHANDER BHAN AND ANR. Vs. STATE OF J. AND K.
|
August 28, 2009 |
|
CHATTAR SINGH Vs. UNION OF INDIA
|
July 31, 2009 |
|
CHIEF ENGINEER E M & R E WING Vs. SARLA CHOPRA
|
November 23, 2009 |
|
CHUNI LAL Vs. UNION OF INDIA
|
November 27, 2009 |
|
CHUNI LAL Vs. STATE
|
September 23, 2009 |
|
COL. RAJAN BAKSHI Vs. UNION OF INDIA AND ORS.
|
March 4, 2009 |
|
COLLECTOR Vs. BANSI LAL
|
December 7, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. VAID MILK PRODUCTS LTD.
|
May 18, 2009 |
|
DARBARI LAL SHARMA AND ORS. Vs. J&K STATE FOREST CORPORATION AND ORS.
|
August 25, 2009 |
|
DARSHAN SINGH Vs. ALI MOHD MAKROO
|
April 24, 2009 |
|
DES RAJ Vs. UNION OF INDIA
|
June 4, 2009 |
|
DES RAJ BHAGAR (DR.) Vs. STATE AND ORS.
|
July 30, 2009 |
|
DEVENDRA SINGH Vs. UNION OF INDIA
|
February 6, 2009 |
|
DEVINDER KOUR Vs. STATE
|
August 17, 2009 |
|
DEVINDER SINGH Vs. STATE
|
February 19, 2009 |
|
DEVINDER SINGH Vs. UNION OF INDIA
|
April 17, 2009 |
|
DHARAM PAUL SINGH Vs. JAMMU AND KASHMIR STATE
|
April 20, 2009 |
|
DHOOP SINGH Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 2009 |
|
DIG VIJAY SINGH Vs. MAHAVIR GUPTA
|
April 2, 2009 |
|
DILAWAR MAGRAY Vs. STATE OF J. AND K. AND ORS.
|
December 4, 2009 |
|
DIRECTOR SHEEP HUSBANDRY AND ANR. Vs. KASHMIRU AND ORS.
|
May 28, 2009 |
|
DIVISIONAL MANAGER J&K SFC Vs. GHULAM MOHD. BHAT AND ORS.
|
October 14, 2009 |
|
DIVISIONAL MANAGER STATE FOREST CORPORATION Vs. MOHD SULTAN
|
February 4, 2009 |
|
DURGESH KUMARI Vs. UNIVERSITY OF JAMMU
|
April 9, 2009 |
|
DWARKA NATH Vs. UNION OF INDIA
|
May 15, 2009 |
|
DY M D STATE BANK OF INDIA Vs. B L SADHU
|
December 2, 2009 |
|
ENCLAVE JEWELLERY LTD. Vs. STATE OF J&K ORS.
|
February 10, 2009 |
|
ESCORTS CONSTRUCTION EQUIPMENT LIMITED Vs. GAUTEM ENGINEERING COMPANY AND ANR.
|
March 20, 2009 |
|
EVEREST AGENCIES Vs. UNION OF INDIA
|
October 14, 2009 |
|
EX-SEP. SANJEET KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
November 17, 2009 |
|
EXECUTIVE ENGINEER Vs. ABDUL RASHID BUDOO AND ORS.
|
December 24, 2009 |
|
EXECUTIVE ENGINEER AND ORS. Vs. J&K STATE CONSUMER PROTECTION COMMISSION AND ORS.
|
September 15, 2009 |
|
EXECUTIVE ENGINEER ELEC. DIVISION PULWAMA Vs. ZAHIDA HASSAN NAJAR AND ANR.
|
December 18, 2009 |
|
FAHMEEDA Vs. STATE AND ORS.
|
August 27, 2009 |
|
FAISAL AHMED BHAT Vs. STATE
|
May 25, 2009 |
|
FAROOQ AHMAD QURESHI Vs. STATE
|
May 18, 2009 |
|
FAROOQ SHEIKH Vs. STATE AND ORS.
|
September 16, 2009 |
|
FAYAZ AHMAD BHAT Vs. STATE OF J&K
|
February 20, 2009 |
|
FAYAZ AHMAD MALIK Vs. STATE
|
December 24, 2009 |
|
FAYAZ HUSSAIN HAJAM AND ORS. Vs. STATE AND ORS.
|
November 9, 2009 |
|
FEROZ AHMAD Vs. STATE OF J&K
|
July 17, 2009 |
|
FIDA AHMED Vs. STATE
|
December 16, 2009 |
|
FIDA HUSSAIN Vs. STATE
|
March 17, 2009 |
|
FOOD CORPORATION OF INDIA Vs. BHARTIYA KHADYA NIGAM
|
April 24, 2009 |
|
G M WANI Vs. STATE OF J&K
|
May 28, 2009 |
|
GAGAN PRATAP SINGH Vs. STATE
|
February 19, 2009 |
|
GEETA DEVI Vs. UNION OF INDIA
|
April 20, 2009 |
|
GENERAL MANAGER, KAMRAZ RURAL BANK Vs. GH HASSAN TANTRAY
|
February 18, 2009 |
|
GEORGE ANTONY Vs. TELCO CONSTRUCTIONS
|
March 12, 2009 |
|
GH AHMAD SHEIKH Vs. GH MOHI-UD-DIN BHAT
|
February 1, 2009 |
|
GH ALI DAR Vs. STATE OF J&K
|
July 15, 2009 |
|
GH ALI SHEIKH Vs. STATE OF J&K
|
March 18, 2009 |
|
GH HASSAN GANAI Vs. SUDERSHAH KATIYAL
|
March 20, 2009 |
|
GH HASSAN MIR Vs. STATE
|
April 20, 2009 |
|
GH MOHD BANDAY Vs. STATE
|
July 17, 2009 |
|
GH MOHD GANAI Vs. STATE
|
November 4, 2009 |
|
GH MOHD RATHER Vs. LASOO DAR
|
May 18, 2009 |
|
GH MOHI-UD-DIN HURRA Vs. UNION OF INDIA
|
February 21, 2009 |
|
GH MUSTAFFA GEELANI Vs. STATE OF J&K
|
July 17, 2009 |
|
GH QADIR SHEIKH Vs. STATE
|
April 27, 2009 |
|
GH. HASSAN KHAN Vs. STATE AND ORS.
|
December 2, 2009 |
|
GH. NABI SHAH Vs. MOHAMMAD AMIN BHAT
|
December 18, 2009 |
|
GHULAM MOHAMMAD SHEIKH Vs. STATE AND ORS.
|
September 3, 2009 |
|
GHULAM NABI NAJAR Vs. STATE
|
March 19, 2009 |
|
GHULAM QADIR SHAH Vs. MST. MEHMOODA BANO
|
December 4, 2009 |
|
GIRDHARI LAL RAINA Vs. STATE
|
January 2, 2009 |
|
GIRJA RAINA Vs. STATE
|
February 19, 2009 |
|
GOVIND SINGH Vs. STATE
|
July 24, 2009 |
|
GULAM NABI KUMAR Vs. MOHD AKBAR TELI
|
May 22, 2009 |
|
GULLA PARRAY Vs. I O C
|
February 26, 2009 |
|
GULZAR AHMED PALLA Vs. STATE OF J&K AND ORS.
|
February 4, 2009 |
|
GULZAR HUSSAIN Vs. UNION OF INDIA
|
June 5, 2009 |
|
GURMUKH SINGH Vs. UNION OF INDIA
|
April 17, 2009 |
|
H S RAINA Vs. INCOME TAX OFFICER
|
March 3, 2009 |
|
HABIBULLAH BHAT Vs. COMMANDANT 5TH BN IRP
|
July 17, 2009 |
|
HAJI MOHAMMAD ISHAQ HAJI TAHIR HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 2009 |
|
HALEEMA BEGUM Vs. ABDUL HAMID BEIGH
|
October 26, 2009 |
|
HAMIDA Vs. STATE OF J&K
|
June 5, 2009 |
|
HAMIDULLAH CHANGAL Vs. STATE AND ANR.
|
August 31, 2009 |
|
HAMIDULLAH TRALI Vs. STATE OF J&K
|
November 4, 2009 |
|
HANS RAJ AND ANR. Vs. JEET RAM AND ANR.
|
January 3, 2009 |
|
HARBANS LAL Vs. STATE AND ORS.
|
April 2, 2009 |
|
HARBANS LAL BHAGAT Vs. STATE AND ORS.
|
July 31, 2009 |
|
HARBANS SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
July 27, 2009 |
|
HARBANS SINGH AND ANR. Vs. J.D.A. AND ORS.
|
September 15, 2009 |
|
HARDIT SINGH Vs. STATE OF J&K
|
December 9, 2009 |
|
HARJEET SINGH Vs. STATE
|
August 24, 2009 |
|
HARNAM SINGH Vs. MANGAL DASS
|
February 13, 2009 |
|
HASEENA AKHTER Vs. STATE OF J&K
|
March 20, 2009 |
|
HASINA AKTHER Vs. STATE OF J&K
|
February 9, 2009 |
|
HASSAN DIN Vs. GHAYA
|
December 7, 2009 |
|
HEM RAJ Vs. STATE OF JAMMU AND KASHMIR
|
April 27, 2009 |
|
HEM RAJ ALIAS HEMU Vs. STATE OF JAMMU AND KASHMIR
|
August 12, 2009 |
|
HIGH COURT OF J. AND K. AND ANR. Vs. VIJAY KUMAR ATRI AND ANR.
|
December 7, 2009 |
|
HILAL AHMAD CHACK Vs. STATE OF J. AND K. AND ORS.
|
November 25, 2009 |
|
HUMAYOUN YOUSUF JAN Vs. STATE OF J&K
|
September 16, 2009 |
|
I-UP BOTTLING COMPANY Vs. BANK OF INDIA
|
February 4, 2009 |
|
ILYAS ALI Vs. STATE AND ORS.
|
December 10, 2009 |
|
IMTIYAZ AHMAD MIR Vs. STATE OF J&K
|
December 30, 2009 |
|
IMTIYAZ AHMED MALIK Vs. STATE AND ORS.
|
December 7, 2009 |
|
IMTIYAZ HUSSAIN PARRAY AND ANR. Vs. STATE AND ORS.
|
February 17, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF J. AND K. AND ORS.
|
October 1, 2009 |
|
IQBAL MOHAMMED Vs. UNION OF INDIA (UOI) AND ORS.
|
October 12, 2009 |
|
IQRA FILMS Vs. UNION OF INDIA
|
December 7, 2009 |
|
IQRA HASSAN KHAN Vs. STATE OF J&K ORS.
|
February 5, 2009 |
|
ISHFAQ RASHID Vs. UNION OF INDIA
|
February 4, 2009 |
|
J AND K BANK Vs. J AND K STATE OF CONSUMER PROTECTION
|
December 9, 2009 |
|
J AND K NATIONAL PANTHERS PARTY Vs. UNION OF INDIA
|
June 2, 2009 |
|
J&K CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. HAZIR BEGUM
|
April 20, 2009 |
|
J&K HOUSING BOARD AND ANR. Vs. KANWAR SANJAY KRISHAN KOUL AND ORS.
|
May 21, 2009 |
|
J&K INDUSTRIES EMPLOYEES ASSOCIATION Vs. STATE AND ORS.
|
March 12, 2009 |
|
J&K STATE THROUGH AUTHORIZED OFFICER Vs. NAZIRA BEGUM
|
November 3, 2009 |
|
J. AND K. PUBLIC SERVICE COMMISSION Vs. JAVED AHMAD LANGOO
|
October 15, 2009 |
|
J. AND K. STATE FOREST CORPORATION Vs. SUBASH CHANDER AND ORS.
|
October 28, 2009 |
|
JAGDISH CHAND Vs. STATE
|
June 5, 2009 |
|
JAGDISH PARSHAD Vs. UNION OF INDIA (UOI) AND ORS.
|
May 20, 2009 |
|
JAGDISH SINGH Vs. STATE OF ORS.
|
October 29, 2009 |
|
JAGDISH SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
June 4, 2009 |
|
JAGJIT SINGH AND ORS. Vs. UPKAR KOUR AND ORS.
|
December 21, 2009 |
|
JAGTAR SINGH (EX HAV ) Vs. UNION OF INDIA
|
May 15, 2009 |
|
JAHANGIR AHMAD LONE Vs. STATE
|
April 10, 2009 |
|
JAHANGIR AHMED TANTRY Vs. STATE OF J&K
|
February 4, 2009 |
|
JAI KRISHAN BASOTRA Vs. SANTOSH GUPTA
|
August 24, 2009 |
|
JAINDRA MANILAL TANNA Vs. AB AZIZ LOKHANDWALA
|
July 16, 2009 |
|
JAMALI KHAN Vs. STATE AND ORS.
|
July 27, 2009 |
|
JAMMU & KASHMIR STATE ROAD TRANSPORT CORPORATION Vs. FARID HUSSAIN AND ORS.
|
February 25, 2009 |
|
JAMMU DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
|
June 5, 2009 |
|
JANG BAHADUR SINGH Vs. UNION OF INDIA
|
April 20, 2009 |
|
JANI Vs. STATE
|
December 25, 2009 |
|
JATINDER NATH BAKSHI Vs. STATE OF J&K
|
August 18, 2009 |
|
JAVAID AHMAD DAR Vs. STATE AND ORS.
|
November 23, 2009 |
|
JAVED IQBAL MATOO AND ANR. Vs. STATE
|
September 11, 2009 |
|
JAVEED AHMAD NAJAR Vs. STATE OF J&K
|
November 4, 2009 |
|
JAWAHAR LAL BHAT Vs. SUKH CHAIN SINGH
|
February 6, 2009 |
|
JDA AND ANR. Vs. ISHWAR DASS
|
May 16, 2009 |
|
JEMMY SAMBYAL Vs. STATE
|
May 15, 2009 |
|
JET AIRWAYS INDIA LTD Vs. HI TECH COMPUTERS
|
July 14, 2009 |
|
JOGINDER KUMAR SINGH Vs. STATE
|
April 20, 2009 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
February 19, 2009 |
|
JOGINDER SINGH Vs. MOHINDER KOUR
|
May 4, 2009 |
|
JOZI BASHIR ASHAWARI Vs. IRSHAD AHMAD KUCHAY
|
March 20, 2009 |
|
JUNID ASHRAF Vs. UNIVERSITY OF KASHMIR AND ORS.
|
March 19, 2009 |
|
JYOTI PVT LTD Vs. ALI SHAH
|
December 18, 2009 |
|
JYOTSNA MENGI Vs. CHAIRMAN JANDK PSC
|
March 30, 2009 |
|
KABLA SINGH Vs. PARI RAM
|
February 4, 2009 |
|
KAKA RAM Vs. STATE
|
January 2, 2009 |
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KAKI DEVI Vs. KARAN SINGH AND ORS.
|
November 16, 2009 |
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KAMALDEEP KOUR MANN Vs. UNIVERSITY OF JAMMU
|
February 4, 2009 |
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KANHAIYA GUPTA Vs. PARMANAND SHASTRI
|
February 26, 2009 |
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KARAN SINGH Vs. STATE & ORS
|
April 20, 2009 |
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KASHI NATH TIKOO Vs. STATE THROUGH HOME
|
May 11, 2009 |
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KASHMIR PULSES ROLLER FLOUR MILLS Vs. STATE OF J&K
|
July 16, 2009 |
|
KASHMIR SINGH MANHAS (DR.) Vs. STATE OF J. AND K. AND ORS.
|
October 21, 2009 |
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KASTURI LAL Vs. UNION OF INDIA AND ORS.
|
January 1, 2009 |
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KHEM RAJ Vs. STATE AND ORS.
|
October 29, 2009 |
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KHURSID AHMED BHAT Vs. HAJI BASHIR AHMED BHAT
|
October 1, 2009 |
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KISHORE KUMAR AND ANR. Vs. JOGINDER PAL AND ANR.
|
September 15, 2009 |
|
KRISHAN LAL Vs. UNION OF INDIA & ORS
|
June 5, 2009 |
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KRISHNA TRADING CO. Vs. TAWI FOOD PVT. LTD.
|
February 4, 2009 |
|
KULDEEP SINGH AND ANR. Vs. PRITHPAL SINGH AND ANR.
|
October 28, 2009 |
|
KULWANT SINGH Vs. MUNNA LAL
|
October 12, 2009 |
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L I C OF INDIA & ORS Vs. REHMAT ULLAH
|
November 19, 2009 |
|
LAL CHAND AND ORS. Vs. STATE OF J&K
|
June 5, 2009 |
|
LARSEN AND TOUBRO LTD. Vs. STATE OF J&K AND ORS.
|
September 30, 2009 |
|
LIYAQAT SULTAN LONE Vs. STATE OF J&K AND ORS.
|
February 26, 2009 |
|
LOCHAN RAM Vs. STATE
|
August 19, 2009 |
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LOK NATH SINGH Vs. UNION OF INDIA
|
December 31, 2009 |
|
M. PESHIN Vs. STATE AND ORS.
|
July 27, 2009 |
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M.A. KHAN AND ORS. Vs. STATE OF J. AND K. AND ORS.
|
October 5, 2009 |
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MADAN GOPAL Vs. J. AND K. STATE HANDLOOM DEV CORP. AND ORS.
|
October 15, 2009 |
|
MADAN LAL Vs. UNION OF INDIA
|
July 31, 2009 |
|
MADAN LAL Vs. UNION OF INDIA
|
February 6, 2009 |
|
MADAN LAL DOGRA Vs. STATE OF J&K
|
November 20, 2009 |
|
MADAN LAL SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 28, 2009 |
|
MADHU SYAL (DR.) Vs. STATE OF J. AND K. AND ORS.
|
November 26, 2009 |
|
MAGPIE HYDEL CORP LTD Vs. STATE
|
May 22, 2009 |
|
MAJID AHMAD KHAN Vs. SATPAL
|
April 4, 2009 |
|
MAJOR SINGH Vs. STATE
|
April 23, 2009 |
|
MAN DAI Vs. STATE
|
June 5, 2009 |
|
MANAGEMENT OF HINDUSTAN LEVER LTD Vs. STATE
|
September 29, 2009 |
|
MANGAT RAM Vs. STATE
|
November 9, 2009 |
|
MANGAT SINGH Vs. DIWAKAR SINGH
|
December 31, 2009 |
|
MANGU RAM Vs. STATE
|
November 16, 2009 |
|
MANJEET SINGH Vs. UNION OF INDIA
|
February 6, 2009 |
|
MANOHAR LAL Vs. STATE OF J&K
|
July 29, 2009 |
|
MANZOOR AHMAD BHAT Vs. STATE AND ORS.
|
November 5, 2009 |
|
MANZOOR AHMAD ITOO Vs. SYED SHAKEELA TASLEEM & ORS
|
December 10, 2009 |
|
MANZOOR AHMAD KHAN Vs. AB RASHID KHAN
|
May 27, 2009 |
|
MANZOOR HUSSAIN GULSHAN Vs. STATE
|
May 1, 2009 |
|
MEHMOOD AKHTAR MALIK Vs. STATE
|
April 17, 2009 |
|
MEHRAJ Vs. STATE OF J&K AND ORS.
|
October 1, 2009 |
|
MEHRAJ UD DIN KANT Vs. NANDI AKHTER
|
July 6, 2009 |
|
MEHRAJ UD DIN WANI Vs. PAROOQ AHMED MIR
|
October 26, 2009 |
|
MILLENNIUM AUTOMATION AND SYSTEM LTD. Vs. ORBIT COMPUTERS WORKS
|
April 2, 2009 |
|
MINISTRY OF DEFENCE Vs. JANAK RAJ
|
October 8, 2009 |
|
MIR ENGINEERS & BUILDERS Vs. SANJAY DIESELS
|
December 24, 2009 |
|
MIR HUSSAIN Vs. STATE OF J. AND K. AND ORS.
|
December 18, 2009 |
|
MIR NASEEM AHMAD Vs. STATE
|
April 27, 2009 |
|
MIRZA MOHD MASOOD KHAN Vs. STATE OF J&K
|
March 25, 2009 |
|
MOHAMMAD ASHRAF LONE Vs. STATE OF J&K AND ORS.
|
September 2, 2009 |
|
MOHAMMAD GULZAID KHAN Vs. STATE AND ORS.
|
October 29, 2009 |
|
MOHAMMAD HASHIM KHAN Vs. STATE OF J. AND K. AND ORS.
|
December 22, 2009 |
|
MOHAMMAD JABBAR Vs. FAYAZ AHMAD KHANDAY & ORS
|
September 15, 2009 |
|
MOHAMMAD OBAID Vs. UNION OF INDIA
|
April 10, 2009 |
|
MOHAMMAD RAFIQ SOFI Vs. STATE OF J&K AND ORS.
|
October 26, 2009 |
|
MOHAMMAD RAMZAN KHAJA Vs. STATE
|
November 11, 2009 |
|
MOHAMMAD SADIQ Vs. STATE OF J. AND K. AND ORS.
|
October 30, 2009 |
|
MOHAMMAD SHABAN MALLA Vs. STATE OF J&K AND ORS.
|
August 1, 2009 |
|
MOHAMMAD SHAFI PARRA AND ANR. Vs. STATE AND ORS.
|
November 6, 2009 |
|
MOHAMMAD SIDIQ SHOSHA Vs. STATE OF J&K
|
October 5, 2009 |
|
MOHAMMAD TAYUB MALLA Vs. STATE AND ORS.
|
August 31, 2009 |
|
MOHAMMAD YASEEN SHAH Vs. STATE OF J. AND K. AND ORS.
|
December 3, 2009 |
|
MOHAMMAD YOUSUF MALIK Vs. STATE AND ORS.
|
December 24, 2009 |
|
MOHAN SINGH AND ORS. Vs. J&K SPL. TRIBUNAL AND ORS.
|
July 30, 2009 |
|
MOHAR SINGH Vs. STATE
|
February 16, 2009 |
|
MOHD AFZAL MALIK Vs. STATE
|
August 18, 2009 |
|
MOHD AFZAL SHEIKH Vs. STATE
|
November 19, 2009 |
|
MOHD AFZAL WANI Vs. STATE OF J&K
|
October 29, 2009 |
|
MOHD AKBAR DAR Vs. STATE
|
December 7, 2009 |
|
MOHD ASHRAF AKHOON Vs. STATE
|
May 25, 2009 |
|
MOHD ASHRAF KHAN Vs. STATE OF J&K
|
January 21, 2009 |
|
MOHD AYOUB HANJI Vs. STATE
|
February 5, 2009 |
|
MOHD FAROOQ Vs. STATE OF JAMMU AND KASHMIR
|
April 20, 2009 |
|
MOHD FAROOQ Vs. GULSHAN WANI
|
June 5, 2009 |
|
MOHD IMRAN DAGGA Vs. STATE
|
November 6, 2009 |
|
MOHD ISMAIL SOHIL Vs. STATE OF J&K
|
May 11, 2009 |
|
MOHD KHALIQ Vs. STATE
|
December 7, 2009 |
|
MOHD MAQBOOL BHAT Vs. STATE OF J&K
|
December 7, 2009 |
|
MOHD MAQBOOL DAR Vs. STATE OF J&K
|
May 11, 2009 |
|
MOHD QUASIM Vs. STATE
|
April 15, 2009 |
|
MOHD SHABAN Vs. NATIONAL INSURANCE CO LTD
|
March 11, 2009 |
|
MOHD SHAFI BHAT Vs. STATE
|
February 19, 2009 |
|
MOHD SHAFI SEER Vs. STATE
|
May 25, 2009 |
|
MOHD SHAFI SHEIKH Vs. STATE
|
April 24, 2009 |
|
MOHD SULTAN Vs. OSWAL WOOLEN MILLS LTD
|
November 5, 2009 |
|
MOHD SULTAN Vs. OSWAL MILLS
|
October 30, 2009 |
|
MOHD SULTAN MIR Vs. GH NABI MIR
|
March 4, 2009 |
|
MOHD YOUSUF MIR Vs. STATE
|
February 4, 2009 |
|
MOHD. AKBAR WANI Vs. STATE
|
December 1, 2009 |
|
MOHD. AKBER GANAI Vs. GH. QADIR BHAT
|
July 16, 2009 |
|
MOHD. ASHRAF HAKIM Vs. STATE AND ORS.
|
September 11, 2009 |
|
MOHD. ASHRAF KHAN Vs. STATE
|
December 4, 2009 |
|
MOHD. FAROOQ Vs. STATE OF J&K
|
March 20, 2009 |
|
MOHD. IQBAL SHAH Vs. MST. PARVEENA
|
August 13, 2009 |
|
MOHD. IQBAL WANI AND ANR. Vs. STATE AND ORS.
|
February 6, 2009 |
|
MOHD. MAQBOOL DAR Vs. STATE OF J&K & ORS.
|
October 6, 2009 |
|
MOHD. MAQBOOL MIR Vs. ALI MOHD. GANAI
|
December 14, 2009 |
|
MOHD. MUZAFFAR AHMAD SHEIKH Vs. RIFAT ARA AND ANR.
|
July 3, 2009 |
|
MOHD. SADIQ Vs. STATE AND ORS.
|
August 25, 2009 |
|
MOHD. SHAFI DAR AND ANR. Vs. STATE AND ORS.
|
December 7, 2009 |
|
MOHD. SHAKOOR KHATANA Vs. STATE OF J&K ORS.
|
February 4, 2009 |
|
MOHD. SYED PEER Vs. STATE
|
November 23, 2009 |
|
MOHINDER KUMAR AND ORS. Vs. STATE AND ORS.
|
August 4, 2009 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
January 2, 2009 |
|
MST. MUBINA AND ORS. Vs. MUSHTAQ AHMAD RAINA AND ORS.
|
October 20, 2009 |
|
MUBARIK AHMAD MIR Vs. STATE OF J&K
|
June 5, 2009 |
|
MUHAMMAD YOUSUF KALOO Vs. STATE OF J&K AND ORS.
|
August 25, 2009 |
|
MUKESH KUMAR Vs. STATE OF J&K
|
December 18, 2009 |
|
MUKHTAR AHMAD WANI AND ORS. Vs. MOHAMMAD RAMZAN WANI AND ORS.
|
October 5, 2009 |
|
MUKHTAR AHMED WANI Vs. MOHD RAMZAN WANI
|
April 24, 2009 |
|
MUMTAZ AHMAD Vs. STATE OF JAMMU AND KASHMIR
|
August 24, 2009 |
|
MUMTAZ ALI CHAKAT Vs. STATE OF J&K
|
January 3, 2009 |
|
MUNI BATOOL Vs. STATE AND ORS.
|
October 23, 2009 |
|
MUNSHI KHAN Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
|
November 26, 2009 |
|
MUSHTAQ AHMAD BHAT Vs. STATE OF J&K
|
May 2, 2009 |
|
MUSHTAQ AHMAD GANAI Vs. STATE AND ORS.
|
December 1, 2009 |
|
MUSHTAQ AHMED MIR Vs. AKASH AMIN BHAT
|
March 12, 2009 |
|
N K MEHTA Vs. STATE OF J&K
|
April 4, 2009 |
|
N.C. PRABHAKAR (DR.) Vs. STATE AND ORS.
|
February 6, 2009 |
|
NABLA BANOO Vs. STATE OF J&K
|
February 28, 2009 |
|
NABLA BANOO Vs. STATE OF J AND K AND ORS.
|
March 18, 2009 |
|
NAQASH ROYAL ARTS Vs. UNITED INDIA INSURANCE CO
|
March 11, 2009 |
|
NARESH KUMAR Vs. UNION OF INDIA
|
April 20, 2009 |
|
NARESH KUMAR Vs. STATE AND ORS.
|
February 13, 2009 |
|
NARESH SINGH Vs. STATE
|
April 2, 2009 |
|
NASEER AHMAD MALIK Vs. STATE OF JANDK
|
June 29, 2009 |
|
NASIR AHMAD SHEIKH Vs. S MOHAN SINGH
|
July 31, 2009 |
|
NATIONAL INSURANCE CO Vs. POSHKAR NATH PANDITA & SONS
|
November 12, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. PARAS RAM
|
June 30, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SHAGUFTA & ORS
|
August 21, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SARALJIT KOUR
|
April 20, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. TAHIRA BEGUM
|
June 4, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. JAWAHAR LAL
|
October 6, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. YASH PAUL
|
October 13, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. ZEBA
|
February 12, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. KARAN SINGH
|
January 3, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. ZAHIDA BEGUM
|
June 4, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. S TRILOCHAN SINGH
|
April 20, 2009 |
|
NAZIR AHMAD PARRAY Vs. UNION OF INDIA (UOI) AND ORS.
|
December 18, 2009 |
|
NAZIR AHMAD SHAH Vs. STATE AND ANR.
|
September 1, 2009 |
|
NAZIR AHMED SHAH Vs. HALIMA
|
February 4, 2009 |
|
NEERU SHARMA Vs. STATE
|
November 17, 2009 |
|
NEW CENTURY COMMUNICATIONS AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 20, 2009 |
|
NEW GAYZAL PHARMACEUTICALS Vs. STATE OF J. AND K.
|
April 9, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. JASVEER KOUR
|
September 15, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMAR
|
May 6, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. GH QADIR
|
April 24, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. GHULAM QADIR
|
April 20, 2009 |
|
NEW INDIA ASSURANCE CO. Vs. GH.RASOOL
|
May 15, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JASMEET KOUR AND ORS.
|
February 27, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. VIRENDER MOHAN KAPOOR AND ORS.
|
August 20, 2009 |
|
NIC Vs. HAMNAWAZ
|
July 31, 2009 |
|
NIGHAT MAJID Vs. FINANCIAL COMMISSIONER
|
August 20, 2009 |
|
NISAR HUSSAIN HAKIM AND ORS. Vs. UNION OF INIA (UOI) AND ORS.
|
November 26, 2009 |
|
NISHTER AB RUB Vs. STATE OF J&K
|
May 30, 2009 |
|
NISSAR AHMED Vs. STATE OF J&K
|
December 8, 2009 |
|
NITCO ROADWAYS LTD Vs. COMMISSIONER OF INCOME TAX
|
November 12, 2009 |
|
NOOR MOHD BHAT Vs. STATE
|
July 28, 2009 |
|
OM PARKASH Vs. DARSHAN KUMAR MAHAJAN
|
July 31, 2009 |
|
OM PARKASH Vs. STATE
|
August 28, 2009 |
|
OM PARKASH Vs. STATE
|
December 15, 2009 |
|
OM PRAKASH Vs. MATA VAISHNO DEVI SHRINE BOARD
|
April 20, 2009 |
|
OM PRAKASH Vs. LAL DIN KHATANA
|
February 5, 2009 |
|
OM PRAKASH VERMA Vs. SONU SINGH
|
June 5, 2009 |
|
OM SHARMA Vs. STATE AND ORS.
|
August 27, 2009 |
|
OMNI PROTECH DRUGS (PVT.) LTD. Vs. STATE AND ORS.
|
July 24, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. DARSHAN DEVI
|
October 8, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. GULZAR BEGUM
|
December 8, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. DAR BRICK KILN
|
February 21, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. RAKESH GUPTA
|
April 20, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. SURINDER KUMAR
|
May 15, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. BANSI LAL
|
June 29, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. SOM RAJ
|
April 4, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. VEENA DEVI
|
February 25, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. SOM RAJ
|
March 4, 2009 |
|
ORIENTAL INSURANCE CO. LTD Vs. RITA KOUL & ORS
|
May 18, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RUKMA AND OTHERS
|
December 26, 2009 |
|
OWAIS AHMED SHAH AND ORS. Vs. UNIVERSITY OF KASHMIR AND ORS.
|
March 19, 2009 |
|
PANCH DASHNAAM ZOONAA AKHARA Vs. ASHOM GUPTA
|
May 22, 2009 |
|
PANKAJ KUMAR Vs. UNION OF INDIA
|
February 19, 2009 |
|
PARLHAD SINGH Vs. COLLECTOR ASSISTANT COMMISSIONER
|
June 5, 2009 |
|
PARVEEZA AKTHER Vs. STATE AND ORS.
|
October 26, 2009 |
|
PAWAN GUPTA Vs. JOINT FINANCIAL COMMISSIONER
|
April 9, 2009 |
|
PAWAN KUMAR Vs. STATE
|
June 2, 2009 |
|
PERSIAN LEATHER GARMENTS Vs. COMMISSIONER, INDUSTRIES & COMMERCE AND ORS.
|
May 16, 2009 |
|
PEYARI LAL TICKOO Vs. STATE
|
February 6, 2009 |
|
PINTOO KUMAR PAHALWAN Vs. STATE THROUGH DISTRICT MAGISTRATE GANDERBAL
|
May 11, 2009 |
|
PRABHAT SINGH JAMWAL Vs. IQBAL SINGH
|
December 7, 2009 |
|
PRAKASH CHAND Vs. STATE OF J&K
|
April 27, 2009 |
|
PRASHANT DINGRA Vs. CHENAB TEXTILES MILLS
|
May 15, 2009 |
|
PREM NATH Vs. CHUNI LAL
|
March 20, 2009 |
|
PRITAM SINGH Vs. STATE
|
August 24, 2009 |
|
PRITAM SINGH Vs. STATE AND ORS
|
January 3, 2009 |
|
PRITHVI RAJ Vs. RAM DITTA
|
May 7, 2009 |
|
PRIYANKA OVERSEAS PVT LTD Vs. J AND K BANK LTD
|
June 16, 2009 |
|
PUSHPJEET SINGH AND ORS. Vs. STATE OF J. AND K. AND ORS.
|
October 12, 2009 |
|
QAZI SHABIR AHMED Vs. INCOME TAX OFFICER
|
February 11, 2009 |
|
RAGHUBIR SINGH BAL Vs. UNION OF INDIA
|
December 31, 2009 |
|
RAHUL PANT Vs. STATE
|
June 1, 2009 |
|
RAJ KAMAL SUDAN Vs. UNION OF INDIA
|
April 17, 2009 |
|
RAJ KUMARI Vs. SITA DEVI AND ORS.
|
April 1, 2009 |
|
RAJA Vs. KHATIJA
|
July 10, 2009 |
|
RAJA Vs. SPECIAL TRIBUNAL, J&K
|
October 21, 2009 |
|
RAJA ANEES ALI AND ORS. Vs. STATE OF J. AND K. AND ORS.
|
November 26, 2009 |
|
RAJA BEGUM Vs. MEHRAJ
|
November 3, 2009 |
|
RAJESH KUMAR AND ORS. Vs. STATE AND ORS.
|
April 2, 2009 |
|
RAJINDER KUMAR SHARMA Vs. JYOTI SHARMA
|
March 30, 2009 |
|
RAJNI SHARMA Vs. STATE
|
April 18, 2009 |
|
RAKESH KUMAR Vs. STATE
|
April 17, 2009 |
|
RAKESH KUMAR Vs. STATE
|
November 16, 2009 |
|
RAM KRISHAN Vs. STATE AND ORS.
|
August 26, 2009 |
|
RAM PAUL Vs. STATE OF JAMMU AND KASHMIR
|
February 16, 2009 |
|
RAM SAROOP Vs. BASANT RAM
|
June 29, 2009 |
|
RAMAN MATTOO Vs. PARVEZ SHERA
|
August 17, 2009 |
|
RAMESH CHANDRA Vs. ARA TRADERS
|
April 23, 2009 |
|
RAMESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
May 7, 2009 |
|
RANGE OFFICER Vs. NASIB RAJ
|
April 9, 2009 |
|
RANI KOUR Vs. STATE AND ORS.
|
July 17, 2009 |
|
RASOOL FATIMA Vs. STATE OF J&K
|
December 31, 2009 |
|
RATNO DEVI Vs. BHARAT SINGH
|
February 4, 2009 |
|
RATTAN MANI Vs. MOHINDER KUMAR
|
January 2, 2009 |
|
RAVI KANT SHARMA Vs. STATE OF J&K
|
December 18, 2009 |
|
RAVINDER KUMAR JAIN Vs. STATE OF J&K AND ORS.
|
February 27, 2009 |
|
RAVINDER RAINA Vs. CHAIRMAN, SSRB
|
April 24, 2009 |
|
RAWAIL DASS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 28, 2009 |
|
RENU SHARMA Vs. STATE
|
December 31, 2009 |
|
RESIDENTS OF CHANNI HIMMAT Vs. STATE OF JANDK
|
April 1, 2009 |
|
RESIDENTS OF MANDIR BAGH Vs. STATE OF J&K
|
May 2, 2009 |
|
REYAZ AHMAD RAH Vs. DIVISIONAL FOREST OFFICER
|
November 16, 2009 |
|
RIFAT ARA Vs. S KARAN SINGH RAINA
|
June 5, 2009 |
|
RITA KUMARI Vs. UNION OF INDIA
|
March 7, 2009 |
|
RIYAZ AHMAD BHAT Vs. STATE OF J&K
|
December 11, 2009 |
|
RIYAZ AHMAD GADA Vs. STATE OF J&K AND ORS.
|
September 29, 2009 |
|
RIYAZ AHMED BHAT Vs. STATE OF J AND K
|
October 15, 2009 |
|
S JASPAL SINGH Vs. STATE
|
April 20, 2009 |
|
S KANWARJEET SINGH Vs. STATE
|
February 11, 2009 |
|
S P GUPTA Vs. N I C
|
June 5, 2009 |
|
S SUNDER SINGH Vs. VEDIOCON INDUSTRIES LTD
|
December 11, 2009 |
|
S VIKRAM SINGH Vs. STATE OF J&K
|
July 28, 2009 |
|
SAFIA BEGUM Vs. STATE AND ORS.
|
September 29, 2009 |
|
SAFINA BI Vs. PARVEZ AHMED
|
October 14, 2009 |
|
SALAAM DAR Vs. MAHADA DAR
|
April 10, 2009 |
|
SAMEENA MAQBOOL Vs. STATE
|
March 20, 2009 |
|
SAMEER AHMAD BHAT Vs. STATE OF J AND K
|
November 9, 2009 |
|
SANDEEP KOUR Vs. BAJINDER SINGH
|
December 18, 2009 |
|
SANJAY DIESELS Vs. MIR ENGINEERS & BUILDERS
|
May 25, 2009 |
|
SANJAY GUPTA Vs. NISSAR AHMAD BHAT
|
February 12, 2009 |
|
SANJEET KUMAR (EX-SEP) Vs. UNION OF INDIA
|
November 17, 2009 |
|
SANTOSH SHARMA Vs. STATE OF J&K AND ORS.
|
September 15, 2009 |
|
SARDAR SINGH Vs. STATE
|
May 16, 2009 |
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SAT PAL Vs. STATE
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April 15, 2009 |
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SATISH CHANDER Vs. STATE
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November 16, 2009 |
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SATLUJ INDUSTRIES LTD Vs. RGBJ SILK MILLS
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May 16, 2009 |
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SAWHNEY ROADWAYS Vs. UNITED INDIA INSURANCE CO. AND ANR.
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October 12, 2009 |
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SEWA SINGH AND ORS. Vs. STATE AND ORS.
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October 20, 2009 |
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SHABIR AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
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March 12, 2009 |
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SHABIR AHMAD KHAN Vs. STATE
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December 24, 2009 |
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SHABIR AHMED Vs. STATE
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July 31, 2009 |
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SHAFAT AHMAD ZAROO Vs. SHARAN PAUL SINGH
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December 24, 2009 |
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SHAFKETH RASOOL BABA Vs. STATE AND OTHERS
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February 4, 2009 |
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SHAHMALI Vs. STATE AND ORS.
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December 30, 2009 |
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SHAHNAZ DAR (DR.) Vs. MEDICAL COUNCIL OF INDIA AND ORS.
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September 16, 2009 |
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SHAHZADA BASHIR QARI Vs. L SHEIKH
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May 2, 2009 |
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SHAHZADA BASHIR QARI AND ORS Vs. LALA SHEIKH AND ORS
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December 24, 2009 |
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SHAHZADA PARVEEN Vs. STATE OF J&K
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February 4, 2009 |
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SHAISTA NAAZ Vs. STATE OF J&K
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July 6, 2009 |
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SHAKEEL Vs. COLLECTOR LAND ACQUISITION AND ORS.
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December 24, 2009 |
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SHAKEELA AKHTER Vs. STATE OF J&K
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April 8, 2009 |
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SHALINDER KUMATR Vs. STATE OF JAMMU AND KASHMIR
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January 2, 2009 |
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SHAM KUMAR Vs. STATE OF J&K
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May 25, 2009 |
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SHAMEMA SOFI Vs. GH RASOOL BABA
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April 24, 2009 |
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SHAMIM AHMED Vs. STATE
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May 22, 2009 |
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SHAMSHER ALAM Vs. STATE
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October 21, 2009 |
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SHAMSHER SINGH Vs. UNION OF INDIA
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March 20, 2009 |
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SHANKUTLA DEVI & ORS Vs. MADAN LAL
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December 18, 2009 |
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SHAZIA MASOODI Vs. STATE OF J&K
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April 16, 2009 |
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SHEELA KUMARI Vs. STATE
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February 6, 2009 |
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SHEELAWANTI Vs. SPECIAL TRIBUNAL, J&K
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May 14, 2009 |
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SHEIKH MOHD AMIN Vs. RIFAT FAROOQ RESHI
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December 7, 2009 |
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SHEIKH MUZAFFAR RASHID Vs. HIGH COURT OF J. AND K. AND ORS.
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November 6, 2009 |
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SHER SINGH Vs. STATE
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April 20, 2009 |
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SHIV NARAYAN AND ANR. Vs. SHARDA DOGRA AND ANR.
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February 6, 2009 |
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SHOWKAT AHMAD KHAN Vs. STATE
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December 11, 2009 |
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SHOWKAT AHMAD LONE Vs. MUMTAZA
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April 24, 2009 |
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SHOWKAT AHMAD MIR AND ORS. Vs. STATE OF J. AND K. AND ORS.
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December 2, 2009 |
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SHOWKAT AHMAD PARRAY (DR.) Vs. STATE OF J. AND K. AND ORS.
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December 18, 2009 |
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SHOWKAT AHMAD ZADOO AND ANR. Vs. STATE OF J&K AND ORS.
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August 31, 2009 |
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SHOWKAT ALI MUFTI (DR.) Vs. STATE AND ORS.
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August 27, 2009 |
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SHRISH DUTT Vs. STATE
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November 20, 2009 |
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SHYAM SINGH Vs. PUBLIC SERVICE COMMISSION, J&K
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April 27, 2009 |
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SIMBO DEVI Vs. STATE OF JAMMU AND KASHMIR
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April 2, 2009 |
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SIRAJ Vs. STATE AND ORS.
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September 15, 2009 |
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SKUAST & ANR Vs. COLLECTOR & ORS
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October 26, 2009 |
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SONAM JOLDAN Vs. ACADEMY OF ART, CULTURE & LANGUAGES
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April 17, 2009 |
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SOURAV GUPTA Vs. STATE
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February 4, 2009 |
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STATE Vs. A.K. SADHU AND ORS.
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February 26, 2009 |
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STATE Vs. GH. NABI GADDA
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December 18, 2009 |
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STATE Vs. RAVINDER SINGH
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April 2, 2009 |
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STATE Vs. M AYOUB BHAT
|
March 19, 2009 |
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STATE AND ORS. Vs. MUHAMMAD AMIN SHEIKH
|
December 22, 2009 |
|
STATE FOREST CORP , J&K Vs. COMMISSIONER, PROVIDENT FUND
|
June 2, 2009 |
|
STATE OF J&K Vs. CHAMAN LAL GANJOO
|
May 5, 2009 |
|
STATE OF J&K Vs. TAWI EDUCATIONAL TRUST
|
November 16, 2009 |
|
STATE OF J&K Vs. SUNIL KHANNA
|
December 2, 2009 |
|
STATE OF J&K Vs. FAROOQ AHMAD RENZO
|
December 11, 2009 |
|
STATE OF J&K Vs. GH RASOOL BHAT
|
December 24, 2009 |
|
STATE OF J&K Vs. MOHINDER NATH JALALI
|
November 17, 2009 |
|
STATE OF J&K Vs. MUSHTAQ AHMAD WANI
|
December 7, 2009 |
|
STATE OF J&K AND ANR. Vs. AIJAZ AHMED SHAH
|
August 27, 2009 |
|
STATE OF J. AND K. AND ANR. Vs. AMIR-UD-DIN BABA
|
December 18, 2009 |
|
STATE OF J. AND K. AND ORS. Vs. IFTHKAR HUSSAIN AND ORS.
|
December 23, 2009 |
|
STATE OF JANDK Vs. WAZIRA KOUNSAR
|
August 10, 2009 |
|
SUBHASH CHANDER Vs. STATE OF J AND K
|
December 18, 2009 |
|
SUBHASH SINGH Vs. STATE
|
April 2, 2009 |
|
SUDARSHAN BAKAYA Vs. STATE
|
February 21, 2009 |
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SUDERSHAN KHULLAR AND ANR. Vs. JOGINDER NATH
|
April 2, 2009 |
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SUDERSHAN KUMAR KHAJURIA Vs. HARI KRISHAN GANDOTRA
|
February 21, 2009 |
|
SULTAN GANAI Vs. STATE
|
May 11, 2009 |
|
SUNDEEP KUMAR Vs. STATE OF J&K
|
December 31, 2009 |
|
SUNIL CHOUDHARY Vs. ALISHA ENTERPRISES
|
May 22, 2009 |
|
SUNIL KUMAR DUBEY Vs. STATE AND ORS.
|
September 11, 2009 |
|
SUNIL VERMA Vs. VARINDER SHARMA
|
June 5, 2009 |
|
SUNIL WALI Vs. MAHARAJ KRISHAN RAINA
|
February 6, 2009 |
|
SUNITA KUMARI Vs. STATE
|
April 20, 2009 |
|
SURABI INSTITUTE OF ETT KATHUA Vs. STATE AND ORS.
|
October 30, 2009 |
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SURAJ PARKASH Vs. SHO, P/S REASI
|
May 4, 2009 |
|
SURAJ SINGH Vs. UNION OF INDIA & ORS
|
August 20, 2009 |
|
SURAYA JABEEN Vs. STATE OF J&K AND ORS.
|
August 28, 2009 |
|
SURINDER SINGH Vs. STATE
|
May 15, 2009 |
|
SURINDER SINGH JAMWAL Vs. STATE
|
July 31, 2009 |
|
SURINDER SINGH JAMWAL Vs. STATE
|
December 7, 2009 |
|
SUSHEELA DEVI Vs. MUNISH KAPOOR
|
September 4, 2009 |
|
SUSHILA SHARMA Vs. NLM ENTERPRISES
|
December 31, 2009 |
|
SYED ALAM Vs. STATE OF J&K
|
February 18, 2009 |
|
SYED ASIYA ANDRABI Vs. STATE AND ORS.
|
August 26, 2009 |
|
SYED MOHAMMAD LIYLAS Vs. JAWAHIRA AND ORS.
|
August 10, 2009 |
|
SYED SHAMIM RIZVI AND ORS. Vs. STATE OF J&K AND ORS.
|
November 20, 2009 |
|
SYED WASEEM YAQOOB Vs. STATE
|
April 7, 2009 |
|
T K SINGHAL Vs. UNION OF INDIA
|
December 23, 2009 |
|
TAHIR FARHAT SHAH Vs. STATE
|
July 27, 2009 |
|
TALIB HUSSAIN LONE Vs. STATE OF J&K
|
February 4, 2009 |
|
TARA CHAND Vs. STATE
|
October 15, 2009 |
|
TASHI LARGIAL AND ANOTHER Vs. SONAM TSOMO
|
April 2, 2009 |
|
TASHI RIGZIN Vs. STANZIN JIGMED
|
November 23, 2009 |
|
TAWI EDUCATIONAL TRUST Vs. STATE
|
June 5, 2009 |
|
TEJ RAM Vs. RAJINDER SINGH
|
July 1, 2009 |
|
THAKUR ASHWANI SINGH Vs. FAROOQ AHMED ZARGER
|
August 17, 2009 |
|
TILAK RAJ (EX RIFLEMAN) Vs. UNION OF INDIA
|
May 15, 2009 |
|
TILAK RAJ AND ANR. Vs. ROMESH CHANDER
|
August 21, 2009 |
|
TIRATH SINGH Vs. STATE
|
November 16, 2009 |
|
TIRLOKI NATH SHARMA Vs. OM PARKASH AND ANR.
|
February 26, 2009 |
|
TSERING ANGCHUK Vs. STATE JAMU AND KASHMIR
|
July 23, 2009 |
|
TURNER HOANE AND CO. Vs. S. GULAB SINGH AND J.W. BELL
|
December 25, 2009 |
|
UMRA JAN MIR Vs. STATE OF J. AND K. AND ORS.
|
October 15, 2009 |
|
UNION OF INDIA Vs. ENGINEERS BUILDERS & ASSO
|
December 7, 2009 |
|
UNION OF INDIA Vs. DARSHAN KUMAR SHARMA
|
December 31, 2009 |
|
UNION OF INDIA Vs. ZAREENA BEGUM
|
December 9, 2009 |
|
UNION OF INDIA Vs. ABDUL HAMID BHAT
|
December 24, 2009 |
|
UNION OF INDIA Vs. AYODHYA NATH
|
April 4, 2009 |
|
UNION OF INDIA Vs. FATIMA
|
January 1, 2009 |
|
UNION OF INDIA & ORS Vs. SHOWKAT ALI CHECHI
|
August 25, 2009 |
|
UNION OF INDIA (UOI) AND ORS. Vs. STATE AND ANR.
|
December 4, 2009 |
|
UNION OF INDIA (UOI) AND ORS. Vs. RANJEET KOUR AND ORS.
|
October 5, 2009 |
|
UNION OF INDIA (UOI) AND ORS. Vs. STATE OF J AND K AND ORS.
|
March 7, 2009 |
|
UNION OF INDIA AND ORS. Vs. BEANT SINGH AND SONS
|
October 20, 2009 |
|
UNION OF INDIA AND ORS. Vs. MOHINDER SINGH AND ORS.
|
September 3, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. OM PRAKASH
|
July 17, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. RIAZ
|
February 28, 2009 |
|
UNIVERSITY OF JAMMU Vs. DANISH WANI
|
March 20, 2009 |
|
VIJAY CHOWDHARY Vs. STATE
|
April 23, 2009 |
|
VIJAY KUMAR ATRI Vs. STATE OF J&K
|
June 2, 2009 |
|
VIJAY KUMARI Vs. STATE OF J&K
|
May 15, 2009 |
|
VINAY PASRICHA Vs. BASHIR AHMAD KHAN
|
July 8, 2009 |
|
VINOD KUMAR Vs. STATE
|
April 17, 2009 |
|
VIPIN PAUL SHARMA Vs. JOGINDER SINGH
|
July 1, 2009 |
|
VISHAL BHATI Vs. STATE
|
December 7, 2009 |
|
VIVEK SHARMA Vs. SOM DUTT
|
February 21, 2009 |
|
VYAS SHARMA Vs. STATE OF J. AND K.
|
August 28, 2009 |
|
WALI MUHAMMAD KAR Vs. HABIB ULLAH KAR
|
April 23, 2009 |
|
YASH PAUL Vs. STATE AND ORS.
|
November 26, 2009 |
|
YATISH CHANDRA MISHRA (COL ) Vs. UNION OF INDIA
|
November 16, 2009 |
|
YOGESH BAMBA Vs. STATE
|
April 23, 2009 |
|
ZAHOOR HUSSAIN ZARGER Vs. STATE
|
December 3, 2009 |
|
ZAKIR HUSSAIN GANAI Vs. STATE OF J&K
|
February 4, 2009 |
|
ZOONA AND ORS. Vs. GH. HASSAN KHANDAY AND ORS.
|
December 18, 2009 |
|
ZULFKAR ALI Vs. STATE AND ORS.
|
August 28, 2009 |
LOGIN