|
AB HAMID WANI Vs. STATE OF J&K
|
January 30, 2008 |
|
AB KHALIQ DAR (HAJI) Vs. STATE OF J&K
|
September 16, 2008 |
|
AB QAYOOM GANAI Vs. STATE
|
September 19, 2008 |
|
AB RAHIM DAR Vs. STATE
|
February 2, 2008 |
|
AB RAHIM YATOO Vs. CUSTODIAN GENERAL
|
March 19, 2008 |
|
AB RASHID BHAT Vs. STATE
|
May 16, 2008 |
|
AB RASHID JANDA Vs. STATE
|
March 19, 2008 |
|
AB RASHID LONE Vs. STATE OF J&K
|
December 18, 2008 |
|
AB REHMAN WANI Vs. STATE OF J&K
|
February 2, 2008 |
|
AB SATTAR LONE Vs. HAKIM BAHA-UD-DIN
|
May 3, 2008 |
|
AB. RASHID SHEIKH Vs. STATE AND ORS.
|
December 22, 2008 |
|
ABDUL GANI SOFT Vs. HAJ COMMITTEE
|
November 26, 2008 |
|
ABDUL HAMID WANI Vs. STATE OF J AND K
|
August 2, 2008 |
|
ABDUL MAJEED Vs. STATE OF J AND K
|
February 12, 2008 |
|
ABDUL MAROOF Vs. STATE
|
December 31, 2008 |
|
ABDUL REHMAN Vs. STATE
|
May 13, 2008 |
|
ABIDA BEGUM Vs. ZIANA
|
March 31, 2008 |
|
ABIDA BEGUM Vs. STATE
|
November 1, 2008 |
|
ABIRA HABIB Vs. STATE OF J&K
|
February 2, 2008 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AJIT KUMAR
|
April 3, 2008 |
|
ADIL AYOUB BHAT Vs. STATE OF J&K
|
December 2, 2008 |
|
ADMINISTRATOR AQUAF, JAMMU Vs. DEVINDER KUMAR GUPTA
|
March 5, 2008 |
|
AHALI MANHASSAN Vs. FINANCIAL COMMISSIONER
|
November 20, 2008 |
|
AJAY GUPTA Vs. STATE
|
July 17, 2008 |
|
AJAY SINGH JASROTIA Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
|
September 25, 2008 |
|
AKHTARA Vs. STATE OF J&K
|
September 30, 2008 |
|
ALAM BHAT Vs. STATE OF J&K
|
December 27, 2008 |
|
ALAM BHAT Vs. STATE
|
May 23, 2008 |
|
ALTAF HUSSAIN WANI Vs. STATE
|
September 11, 2008 |
|
AMAR SINGH CLUB Vs. UNION OF INDIA
|
April 24, 2008 |
|
AMEET SINGH Vs. UNIVERSITY OF JAMMU
|
December 4, 2008 |
|
ANCHAL SINGH (MAJOR) Vs. HIS HIGHNESS GOVT
|
September 2, 2008 |
|
ANCHAL SINGH (MAJOR) Vs. HIS HIGHNESS GOVT. THROUGH THE CHIEF SECRETARY
|
August 17, 2008 |
|
ANIL TYRE CO. LTD. Vs. STATE OF J&K
|
May 9, 2008 |
|
ANURADHA BHARTI Vs. STATE OF JAMMU NAD KASHMIR
|
March 2, 2008 |
|
ARSHAD HUSSAIN Vs. CHAIRMAN, J&K BANK
|
May 16, 2008 |
|
ARTI SAKRAL Vs. STATE
|
May 28, 2008 |
|
ASHA DEVI Vs. ASHOK KUMAR
|
October 13, 2008 |
|
ASHAQ HUSSAIN Vs. STATE OF J AND K
|
July 30, 2008 |
|
ASHOK SHARMA Vs. STATE
|
September 25, 2008 |
|
ASHU CHOPRA Vs. NEGHAT KHANAM
|
February 6, 2008 |
|
ASIF JEHAN GATTU Vs. EXECUTIVE OFFICER DODA MUNICIPAL CORPORATION
|
May 23, 2008 |
|
ASSADULLAH Vs. STATE
|
March 5, 2008 |
|
BABLI DEVI Vs. STATE & ORS
|
May 12, 2008 |
|
BADRI NATH Vs. STATE
|
November 12, 2008 |
|
BAIJ NATH Vs. STATE OF J AND K
|
May 8, 2008 |
|
BAKSHI DEV RAJ Vs. SUDHIR KUMAR
|
September 8, 2008 |
|
BALDEV RAJ Vs. STATE
|
November 3, 2008 |
|
BALDEV RAJ Vs. UNION OF INDIA AND OTHERS
|
September 1, 2008 |
|
BALKAR SINGH Vs. STATE
|
March 31, 2008 |
|
BALWANT RAI Vs. MOHAN LAL
|
November 3, 2008 |
|
BANK OF INDIA Vs. AB KHALIQ MANDOO
|
December 2, 2008 |
|
BANSI LAL GUPTA Vs. RAJ DALUJA
|
May 26, 2008 |
|
BANSI LAL GUPTA Vs. SANTHOSE DOGRA
|
May 26, 2008 |
|
BARI BRAHMANA INDUSTRIES ASSO Vs. POWER DEVELOPMENT DEPTT
|
August 12, 2008 |
|
BASHIR AHMAD GORI Vs. SHAHEENA AKHTER
|
May 7, 2008 |
|
BASHIR AHMAD LONE Vs. STATE OF J&K AND OTHERS
|
October 10, 2008 |
|
BASHIR AHMAD MIR Vs. ABDUL AHAD GANAI
|
November 5, 2008 |
|
BASHIR AHMAD WANI Vs. ALI MOHD WANI
|
December 18, 2008 |
|
BASHIR AHMED Vs. STATE OF J&K
|
November 24, 2008 |
|
BASHIR AHMED KHAN Vs. STATE OF J&K
|
May 31, 2008 |
|
BASHIR AHMED MANTOO Vs. STATE OF J&K
|
May 16, 2008 |
|
BASHIR AHMED MIR Vs. GHULAM HASSAN GANAL
|
September 3, 2008 |
|
BEGA BEGUM Vs. GH ALI
|
June 5, 2008 |
|
BHADUR SINGH Vs. MEMBER J AND K. SPL. TRIBUNAL
|
March 13, 2008 |
|
BHARAT BHUSHAN KOUL Vs. STATE OF J&K
|
April 11, 2008 |
|
BHARAT TRANSPORT CO Vs. KARTAR CHAND
|
June 3, 2008 |
|
BHATIA BUILDERS AND CONTRACTORS AND CONNECTED MATTER Vs. UNION OF INDIA
|
May 9, 2008 |
|
BHUPINDER SINGH Vs. GAJANDHAR SINGH
|
November 12, 2008 |
|
BIMAL INDU SHARMA Vs. STATE
|
November 10, 2008 |
|
BISHWA NATH Vs. STATE OF J&K
|
February 12, 2008 |
|
BOARD OF SCHOOL EDUCATION, J&K Vs. PERVAIZ A KOUL
|
September 24, 2008 |
|
BRIJ BALA Vs. SURINDER KUMAR
|
April 8, 2008 |
|
BRIJ NANDAN SINGH Vs. SHER-I-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES & TECHNOLOGY AND OTHERS
|
May 16, 2008 |
|
BUILDING OPERATION CONTROLLING AUTHORITY Vs. HABLA BEGUM
|
September 24, 2008 |
|
BUILDING OPERATIONS Vs. SHAMEEMA (MST )
|
April 24, 2008 |
|
BUNTY FINANCE CO Vs. AVTAR SETHI
|
October 13, 2008 |
|
CAPT PARKASH SINGH Vs. POWER GRID CORPORATION OF INDIA
|
July 21, 2008 |
|
CAPTAIN CHATNAYA S B Vs. STATE OF JAMMU AND KASHMIR
|
December 4, 2008 |
|
CHAIN LAL Vs. STATE
|
May 23, 2008 |
|
CHAMAN LAL Vs. STATE
|
May 6, 2008 |
|
CHATNAYA SB (CAPTAIN) Vs. STATE OF J&K
|
December 4, 2008 |
|
CHENAB TEXTILE MILLS Vs. ABHIMANIU
|
July 14, 2008 |
|
CHESFEEDA AKHTER Vs. IMTIYAZ AHMAD WANI
|
June 6, 2008 |
|
CHIEF SECRETARY Vs. GH NABI BHAT
|
May 7, 2008 |
|
CHUNI LAL Vs. STATE
|
July 14, 2008 |
|
COLLECTOR LAND ACQ NORTHERN RAILWAY Vs. BALAK RAM
|
November 26, 2008 |
|
COLLECTOR LAND ACQUISITION Vs. QADIR THOKER
|
June 6, 2008 |
|
COLLECTOR LAND ACQUISITION JDA Vs. THKUR KRISHAN SINGH
|
September 16, 2008 |
|
COMMISSIONER OF CUSTOMS & C E Vs. BHARAT BOX FACTORY
|
April 3, 2008 |
|
COMMISSIONER OF CUSTOMS & EXCISE, J&K JAMMU Vs. ALU BOND ENTERPRISES J&K
|
March 26, 2008 |
|
CUSTODIAN EVACUEE PROPERTY Vs. GH NABI DAR
|
March 25, 2008 |
|
DALEEP SINGH Vs. STATE AND OTHERS
|
July 30, 2008 |
|
DAVENDRE KUMAR Vs. ABDUL RAZAQ MALIK
|
January 30, 2008 |
|
DEEPANKER SINGH MANHAS Vs. P S MANHAS
|
July 21, 2008 |
|
DES RAJ Vs. SHAVINDER KUMAR
|
April 4, 2008 |
|
DES RAJ Vs. STATE OF JAMMU AND KASHMIR SRTC
|
November 20, 2008 |
|
DHARMI DEVI Vs. STATE OF JAMMU AND KASHMIR
|
October 21, 2008 |
|
DIL MOHD DAR Vs. STATE OF J&K
|
February 16, 2008 |
|
DILSHADA Vs. STATE
|
June 3, 2008 |
|
DILSHADA BEGUM Vs. STATE
|
July 4, 2008 |
|
DINA AND ORS. Vs. TIRLOK SINGH AND ORS.
|
August 19, 2008 |
|
DINESH KUMAR NAYYAR Vs. STATE OF J&K
|
July 17, 2008 |
|
DIRECTOR HORTICULTURE Vs. ASSISTANT LABOUR COMMISSIONER
|
July 4, 2008 |
|
DIVISIONAL MANAGER Vs. BASHIR AHMAD SOFI
|
May 5, 2008 |
|
DIVISIONAL MANAGER SFC BARAMULLA Vs. TAHIRA BEGUM & ORS
|
November 20, 2008 |
|
DIVISIONAL MANAGER, SFC BARAMULLA Vs. TAHIRA BEGUM
|
November 11, 2008 |
|
DR. NEERAJ MAHAJAN Vs. STATE
|
October 31, 2008 |
|
DURGA DASS Vs. GANESH DUTT
|
December 4, 2008 |
|
DWARKA NATH Vs. UNION OF INDIA
|
July 17, 2008 |
|
EAPEN CHACKO Vs. STATE OF J&K
|
September 3, 2008 |
|
ENCHANTE JEWELLERY LTD Vs. STATE
|
June 30, 2008 |
|
ESCORTS CONSTRUCTION EQUIPMENT LTD Vs. GAUTAM ENGINEERING CO
|
March 20, 2008 |
|
EX ENGINEER Vs. MOHD SULTAN GANIE
|
July 3, 2008 |
|
EX ENGINEER Vs. AB JABAR KHAN
|
December 2, 2008 |
|
EXCISE AND TAXATION OFFICER Vs. ASHOK KUMAR
|
July 21, 2008 |
|
FAIZ AFZAL KHAN Vs. STATE OF J&K
|
September 30, 2008 |
|
FAREEDA AKHTER Vs. STATE OF J&K
|
June 6, 2008 |
|
FARMEED BEGUM Vs. STATE
|
October 13, 2008 |
|
FAROOQ AHMAD LONE Vs. STATE OF J&K
|
July 29, 2008 |
|
FATIMA Vs. STATE
|
June 2, 2008 |
|
FAYAZ AHMAD MISGAR Vs. FAISAL FAYAZ
|
June 30, 2008 |
|
FEROZ AHMAD BHAT Vs. STATE OF J AND K
|
June 3, 2008 |
|
FIDA IQBAL Vs. STATE OF J&K
|
December 18, 2008 |
|
FIRDOUS AHMAD Vs. STATE
|
May 15, 2008 |
|
FURQAN AHMED RATHER Vs. MIR NASAR-UL-LAJ
|
February 27, 2008 |
|
G N GOWHAR Vs. STATE OF J&K
|
January 31, 2008 |
|
G R BISNOI Vs. A R KHADAR
|
November 20, 2008 |
|
GANDARB SINGH Vs. STATE
|
November 10, 2008 |
|
GANGI MAGHARANI Vs. STATE
|
March 5, 2008 |
|
GAROO SINGH & ORS. Vs. STATE OF J&K & ORS.
|
April 3, 2008 |
|
GEETA DEVI Vs. STATE OF J&K
|
February 12, 2008 |
|
GH AHMAD BHAT Vs. STATE
|
January 28, 2008 |
|
GH HASSAN BHAT Vs. ALI MOHD
|
August 6, 2008 |
|
GH HASSAN MARAZI Vs. STATE OF J&K
|
May 3, 2008 |
|
GH MOHD BHAT Vs. STATE OF J&K
|
January 30, 2008 |
|
GH MOHD DAR Vs. MEHRAJ-UD-DIN DAR
|
September 19, 2008 |
|
GH MOHD NAIKOO Vs. STATE OF J&K
|
July 15, 2008 |
|
GH MOHD NAJAR Vs. GH AHMAD NAJAR
|
February 2, 2008 |
|
GH MOHI-UD-DIN LONE Vs. STATE
|
May 5, 2008 |
|
GH NABI Vs. GULLA
|
June 5, 2008 |
|
GH QADIR MALLA Vs. AB REHMAN BHAT
|
September 24, 2008 |
|
GH RASOOL Vs. ALI BANGROO
|
April 23, 2008 |
|
GH RASOOL BHAT Vs. BADRINATH BHAT
|
May 7, 2008 |
|
GHULAM AHMAD WANI Vs. BANK OF INDIA
|
May 26, 2008 |
|
GHULAM MEHNDI Vs. BIHARI LAL
|
June 5, 2008 |
|
GHULAM MOHAMMAD GANAI Vs. STATE
|
July 4, 2008 |
|
GHULAM MOHD BHAT Vs. STATE
|
May 23, 2008 |
|
GHULAM MOHI-UD-DIN HURRA Vs. UNION OF INDIA & ORS
|
February 21, 2008 |
|
GHULAM QADIR MALLA Vs. AB. REHMAN BHAT AND OTHERS
|
September 24, 2008 |
|
GHULAM QADIR WAGAY Vs. STATE AND ORS.
|
July 3, 2008 |
|
GIAN CHAND Vs. MANGI RAM
|
September 15, 2008 |
|
GIRISH CHANDER RAINA Vs. SUSHMA SHARMA
|
June 5, 2008 |
|
GOVERDHAN GOPAL Vs. STATE
|
September 10, 2008 |
|
GOVERDHAN GOPAL Vs. STATE
|
November 10, 2008 |
|
GOVIND CHOUHAN Vs. RAJ DALUJA
|
May 26, 2008 |
|
GOWHER AYOOB GUNA Vs. STATE
|
December 27, 2008 |
|
GULSHAN RASHID Vs. STATE OF J&K
|
December 26, 2008 |
|
GULZAR AHMAD LONE Vs. STATE
|
October 30, 2008 |
|
GULZARI LAL Vs. KARAM CHAND
|
June 18, 2008 |
|
GURMEET SINGH Vs. STATE
|
March 25, 2008 |
|
GURMUKH SINGH Vs. JANDK SPL TRIBUNAL
|
July 14, 2008 |
|
HABIBULLAH SHEIKH Vs. STATE OF J&K
|
July 4, 2008 |
|
HAKIM BEE Vs. STATE OF JAMMU AND KASHMIR
|
December 4, 2008 |
|
HARDEV SINGH Vs. STATE
|
January 30, 2008 |
|
HARJEET SINGH Vs. UNION OF INDIA
|
March 13, 2008 |
|
HARJIT SINGH Vs. STATE
|
April 3, 2008 |
|
HARLEEN SINGH Vs. STATE
|
August 28, 2008 |
|
HASINA AKHTER Vs. STATE OF J&K
|
June 5, 2008 |
|
HIMACHAL ROAD TRANSPORT CORP Vs. BINDU
|
November 10, 2008 |
|
HOTEL ELLORA Vs. SHAMBOO NATH SOPORI
|
November 12, 2008 |
|
HOTEL JAMMU INTERNATIONAL Vs. STATE OF J&K
|
June 30, 2008 |
|
HOTEL TRAMBOO CONTINENTAL Vs. STATE OF J&K AND ORS.
|
July 30, 2008 |
|
HUSSAN AHMED FAROOQI Vs. STATE OF J AND K
|
March 25, 2008 |
|
IBRAHIM MUGLOO Vs. KULSUMA
|
May 16, 2008 |
|
ICHPAL SINGH Vs. STATE
|
October 29, 2008 |
|
INDER KUMAR VERMA Vs. UNION OF INDIA
|
March 31, 2008 |
|
IRFAN MANZOOR NENGROO Vs. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
July 4, 2008 |
|
ISHRAT MAQBOOL Vs. ASHIQ FEROZ
|
December 2, 2008 |
|
JABEEN ISHAQ Vs. DIRECTOR, SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
May 16, 2008 |
|
JAGDISH DUTT NARGOTRA Vs. STATE AND ORS
|
November 15, 2008 |
|
JAI KRISHAN BASOTRA Vs. SANTOSH GUPTA
|
October 29, 2008 |
|
JAMALI KHAN Vs. STATE
|
September 16, 2008 |
|
JAMIA AUQAF COMMITTEE KANGAN Vs. SHO, P/S KANGAN
|
July 3, 2008 |
|
JAMMU METCHEM PVT. LTD. Vs. STATE OF J AND K
|
October 10, 2008 |
|
JAMMU MUNICIPAL CORP Vs. RAM KUMAR GUPTA
|
December 26, 2008 |
|
JAMMU PROVINCE MIGRANTS COMM. Vs. STATE OF J&K
|
February 28, 2008 |
|
JANA Vs. HAJA
|
June 30, 2008 |
|
JANAK SINGH Vs. STATE OF J&K
|
December 26, 2008 |
|
JAVAID HUSSAIN BHAT Vs. STATE OF J&K
|
February 16, 2008 |
|
JAVED EQBAL Vs. STATE
|
February 28, 2008 |
|
JEET RAM CHOWDHARY Vs. GIAN CHAND
|
April 3, 2008 |
|
JET AIRWAYS LTD Vs. HI TECH COMPUTERS
|
July 3, 2008 |
|
JOGINDER KOUR Vs. UNION OF INDIA
|
September 2, 2008 |
|
JUGAL KISHORE Vs. PRINCIPAL MMHAG
|
December 2, 2008 |
|
K P PAPER Vs. STATE OF JANDK
|
October 10, 2008 |
|
KABLA SINGH Vs. KAILASH KUMARI
|
January 30, 2008 |
|
KAILASH CHANDER Vs. STATE OF J&K
|
May 30, 2008 |
|
KAKA Vs. FINANCIAL COMMISSIONER
|
September 8, 2008 |
|
KAMAL DAI Vs. RAM SARAN
|
October 13, 2008 |
|
KAMLA Vs. COLLECTOR LAND ACQUISITION, REASI
|
November 20, 2008 |
|
KARAM CHAND Vs. U O I
|
December 22, 2008 |
|
KARMAT ULLAH Vs. STATE
|
October 29, 2008 |
|
KARTAR CHAND Vs. SHEELO DEVI
|
December 4, 2008 |
|
KEWAL KRISHAN KOHLI Vs. STATE
|
November 10, 2008 |
|
KH ALI MOHD Vs. CHIEF SECRETARY TO GOVT
|
July 14, 2008 |
|
KHAWJA MOHD QASIM Vs. HIGH COURT OF J&K
|
September 8, 2008 |
|
KHAZIR MOHD TUNDA Vs. BOMBAY MERCANTILE COOPERATIVE BANK LTD
|
May 16, 2008 |
|
KHURSHID AHMAD DIN Vs. STATE OF J&K
|
February 20, 2008 |
|
KISHORE KUMAR AND OTHERS Vs. STATE AND OTHERS
|
September 1, 2008 |
|
KNIGHTS SECURITY SERVICES Vs. UNION OF INDIA
|
June 30, 2008 |
|
KOHINOOR INTERNATIONAL Vs. SHUKLA (PROPRIETOR)
|
March 19, 2008 |
|
KOUSHAL KUMAR SHARMA Vs. STATE
|
November 20, 2008 |
|
KULDEEP KUMAR Vs. VINOD SHARMA
|
July 14, 2008 |
|
KULDEEP SINGH Vs. PRITHPAL SINGH
|
September 24, 2008 |
|
KULDEEP SINGH Vs. JAGBIR SINGH
|
December 22, 2008 |
|
LALITA KARKI Vs. VIJAY SINGH
|
December 4, 2008 |
|
M C FILLS ENTERPRISES Vs. NAVSHESH MAHAJAN
|
March 27, 2008 |
|
MADAN LAL SAWHNEY Vs. SATPAL GUPTA
|
November 3, 2008 |
|
MAHA LAKSHMI TIKOO Vs. STATE BANK OF INDIA
|
May 6, 2008 |
|
MAHARAJ KRISHEN RAINA Vs. MUNI DEVI SHARMA
|
May 14, 2008 |
|
MAKHAN LAL BHAT Vs. STATE
|
December 4, 2008 |
|
MANGA RAM CHOUDHARY Vs. MANSA RAM
|
November 27, 2008 |
|
MANMOHAN CHOUDHARY Vs. KRISHAN KUMAR
|
March 25, 2008 |
|
MANMOHAN SINGH Vs. S TAJINDER SINGH
|
December 4, 2008 |
|
MANSOOR AHMAD QADRI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 30, 2008 |
|
MANSOOR AHMED Vs. SPECIAL TRIBUNAL, J&K
|
June 30, 2008 |
|
MANZOOR AHMAD BHAT Vs. ORIENTAL INSURANCE CO LTD
|
March 15, 2008 |
|
MANZOOR AHMAD DAR Vs. STATE
|
December 2, 2008 |
|
MANZOOR AHMAD SHAH Vs. UNION OF INDIA
|
November 20, 2008 |
|
MANZOOR AHMED Vs. STATE OF JAMMU AND KASHMIR
|
April 24, 2008 |
|
MANZOOR AHMED WANI Vs. STATE OF J&K
|
July 24, 2008 |
|
MAQSOOD AHMAD Vs. STATE OF J&K
|
November 19, 2008 |
|
MASSARAT MAQBOOL Vs. STATE OF JAMMU AND KASHMIR
|
December 26, 2008 |
|
MEENAKSHI SHARMA Vs. STATE
|
May 13, 2008 |
|
MEHRAJ-UD-DIN-GANAI Vs. MIR YOUSUF
|
November 12, 2008 |
|
MEHTABA Vs. STATE
|
December 19, 2008 |
|
MIRZA MASOOD Vs. SPECIAL TRIBUNAL, J&K
|
February 2, 2008 |
|
MOHAMAD SHAFI Vs. AB. AHAD WANI
|
June 3, 2008 |
|
MOHAMMAD AFZAL BHAT Vs. STATE OF J AND K
|
June 3, 2008 |
|
MOHAMMAD AFZAL BHAT Vs. STATE OF J AND K
|
July 3, 2008 |
|
MOHAMMAD ALTAF MIR Vs. BILAL AHMAD MIR AND OTHERS
|
December 18, 2008 |
|
MOHAMMAD AYUB BHAT Vs. STATE
|
September 24, 2008 |
|
MOHAMMAD HAYAT GANIE Vs. RAJA
|
February 5, 2008 |
|
MOHAMMAD JAVED NAIK Vs. STATE
|
November 3, 2008 |
|
MOHAMMAD KALAM Vs. STATE
|
October 29, 2008 |
|
MOHAMMAD RAFIQ Vs. STATE
|
November 3, 2008 |
|
MOHAMMAD SHAFI DAR Vs. STATE OF J AND K
|
July 30, 2008 |
|
MOHAMMAD TAJ Vs. STATE & ORS
|
December 30, 2008 |
|
MOHD AKBAR MIR Vs. GH MUSTAFA MIR
|
April 11, 2008 |
|
MOHD AKRAM SIAH Vs. STATE
|
December 2, 2008 |
|
MOHD ALAM & CONNECTED MATTERS Vs. STATE OF J&K
|
December 26, 2008 |
|
MOHD ALTAF MIR Vs. BILAL AHMAD MIR
|
December 18, 2008 |
|
MOHD AMIN WANI Vs. STATE
|
June 6, 2008 |
|
MOHD BASHARAT Vs. STATE
|
April 3, 2008 |
|
MOHD HAFEEZ Vs. INZAR AHMED
|
February 15, 2008 |
|
MOHD KHALIQ Vs. STATE OF J&K
|
February 7, 2008 |
|
MOHD MAQBOOL SOFI Vs. CHAIRMAN INDIAN OIL CORPORATION
|
December 4, 2008 |
|
MOHD QADEER Vs. STATE
|
October 29, 2008 |
|
MOHD RAFIQ Vs. MOHAN LAL
|
June 30, 2008 |
|
MOHD RAFIQ Vs. STATE
|
April 24, 2008 |
|
MOHD SADIQ Vs. STATE
|
December 8, 2008 |
|
MOHD SHAFI BHAT Vs. STATE
|
May 23, 2008 |
|
MOHD SHAFI KHAN Vs. STATE OF J&K
|
November 5, 2008 |
|
MOHD TELI Vs. STATE
|
June 6, 2008 |
|
MOHD YOUSAF ALLAI Vs. STATE
|
June 6, 2008 |
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MOHD YOUSUF MIR Vs. STATE OF J&K
|
January 30, 2008 |
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MOHD ZULAF Vs. STATE
|
October 29, 2008 |
|
MOHD. AKHTER NAIK Vs. STATE
|
November 18, 2008 |
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MOTI LAL PANDITA Vs. STATE
|
January 29, 2008 |
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MUDASIR YOUSUF BHAT Vs. STATE
|
November 12, 2008 |
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MUHAMMAD ALI & ORS Vs. STATE OF J&K & ORS
|
October 18, 2008 |
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MUHAMMAD ASHRAF BHAT Vs. STATE OF J AND K
|
September 24, 2008 |
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MUKHTAR AHMAD RATHER Vs. STATE OF J&K
|
June 3, 2008 |
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MUKHTAR AHMED BHAT Vs. NIGHAT PARVEEN
|
September 3, 2008 |
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MUNICIPAL COMMITTEE Vs. UNION OF INDIA
|
December 4, 2008 |
|
MUSHTAQ AHMAD Vs. NATIONAL INSURANCE CO LTD
|
December 26, 2008 |
|
MUSHTAQ AHMAD Vs. STATE
|
December 4, 2008 |
|
MUSHTAQ AHMAD DAR Vs. STATE OF J&K
|
February 16, 2008 |
|
MUSHTAQ AHMAD DHAR Vs. STATE
|
December 1, 2008 |
|
MUSHTAQ AHMAD WANI Vs. STATE OF J&K
|
April 10, 2008 |
|
MUSHTAQ AHMED Vs. STATE OF JANDK
|
October 10, 2008 |
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MUSHTAQ AHMED MIR Vs. AKASH AMIN BHAT
|
March 12, 2008 |
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MUZAFFAR AHMAD KHAN Vs. AB GANI BHAT
|
September 3, 2008 |
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MYAMOONA Vs. STATE OF J&K
|
July 3, 2008 |
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N RAM Vs. ZIA UL REHMAN KHAN
|
October 13, 2008 |
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NABLA BANOO Vs. GH ALI
|
February 2, 2008 |
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NAIK GULSHAN SINGH Vs. UNION OF INDIA AND ORS
|
December 2, 2008 |
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NAIRA Vs. ASIF AKBAR SOFI
|
December 22, 2008 |
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NASEER AHMAD KHAN Vs. STATE OF J AND K
|
May 3, 2008 |
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NATIONAL INSURANCE Vs. NIZAM UD DIN
|
July 4, 2008 |
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NATIONAL INSURANCE CO LTD Vs. GHULAM NABI ZARGAR
|
May 7, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MUSHTAQ AHMAD SHAH
|
June 3, 2008 |
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NATIONAL INSURANCE CO LTD Vs. AMINA
|
April 24, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ZAINAB
|
September 3, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. MOHAMMAD SHABAN DAR
|
December 18, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD ZAKIR & ORS
|
December 30, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KARTARO DEVI
|
April 11, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. AB MAJID BHAT
|
September 3, 2008 |
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NATIONAL INSURANCE CO LTD Vs. TAJINDER KOUR
|
December 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. NISSAR AHMAD SHEIKH
|
June 3, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ZEBA
|
December 18, 2008 |
|
NATIONAL INSURANCE CO LTD WITH CONNECTED APPEALS Vs. TASHI DORJETY
|
February 16, 2008 |
|
NATIONAL INSURANCE CO. Vs. SATYA DEVI
|
April 10, 2008 |
|
NATIONAL INSURANCE CO. LTD Vs. MST. SAJA
|
June 3, 2008 |
|
NATIONAL INSURANCE CO. LTD. Vs. MANZOOR AHMAD BHAT
|
April 24, 2008 |
|
NATIONAL INSURANCE CO.LTD Vs. MUNA RAM
|
April 11, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. HASEERA BEGUM
|
June 3, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BASHIR AHAMD WANI
|
June 6, 2008 |
|
NAVKIRAN KAPOOR Vs. STATE OF J&K
|
February 12, 2008 |
|
NAZIR AHMAD GANAI Vs. STATE OF J&K
|
November 5, 2008 |
|
NAZIR AHMED RESHI Vs. ROSHAN ARA
|
April 11, 2008 |
|
NAZIRA BEGUM Vs. NATIONAL INSURANCE CO LTD
|
May 6, 2008 |
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NEELAM DIGRA Vs. STATE OF JANDK
|
July 18, 2008 |
|
NEK RAM Vs. B B BHUSHAN
|
March 4, 2008 |
|
NETAR SINGH Vs. STATE OF J&K
|
May 23, 2008 |
|
NETAR SINGH Vs. STATE AND OTHERS
|
May 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JASWINDER SINGH
|
December 26, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGJIT SINGH
|
May 14, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARBANS LAL
|
April 30, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. JEETO DEVI
|
March 25, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. BANSI LAL
|
May 23, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMAL KISHORE
|
December 12, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. FAYAZ AHMAD
|
April 24, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SANEH DEEP SINGH
|
April 11, 2008 |
|
NGOS COORDINATION FED Vs. STATE
|
April 11, 2008 |
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NISAR HUSSAIN Vs. STATE
|
May 13, 2008 |
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NOOR MOHD SHEIKH Vs. IGP CRIME BRANCH JAMMU AND KASHMIR
|
September 3, 2008 |
|
OM PRAKASH Vs. ORIENTAL INSURANCE CO LTD
|
April 29, 2008 |
|
OMKAR SINGH Vs. SAIN SINGH
|
July 31, 2008 |
|
ONKAR NATH @ OM PARKASH Vs. STATE OF J & K.
|
September 18, 2008 |
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ORIENTAL INSURANCE Vs. GIRIJA BHAT ALIAS SHASHOO
|
April 7, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. PARAMJEET KOUR
|
April 7, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MOHD ASHRAF
|
March 31, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MATMA DEVI
|
March 13, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. INDU PURI
|
February 28, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. JAN MOHD
|
January 30, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. MUKHTESHWAR CHIB
|
July 14, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. AMARJIT SINGH
|
December 22, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. RUKMA & ORS
|
December 26, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. JYOTI DEVI & ORS
|
December 26, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. KESRI SINGH
|
December 12, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. ZOHRA BEGUM
|
February 7, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MOHD AMIN
|
November 26, 2008 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BACHAN SINGH
|
June 5, 2008 |
|
ORIENTAL INSURANCE COMPANY Vs. MAMTA DEVI
|
March 31, 2008 |
|
P N DOGRA Vs. C B I JAMMU
|
July 21, 2008 |
|
P S JAMWAL Vs. STATE OF J&K
|
March 26, 2008 |
|
PARAMJEET SINGH Vs. STATE
|
February 27, 2008 |
|
PARDEEP KUMAR Vs. PRABHA BAKSHI
|
February 28, 2008 |
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PARKASH SINGH (CAPT ) Vs. POWER GRID CORP OF INDIA
|
July 21, 2008 |
|
PARKASHO DEVI Vs. STATE OF J AND K
|
December 4, 2008 |
|
PARUL Vs. RAJESH KUMAR
|
October 29, 2008 |
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PARVAIZ AHMAD BHAT Vs. STATE OF J&K AND ORS.
|
June 5, 2008 |
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PARVEZ KOUL Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
July 14, 2008 |
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POONAM MANSHANI Vs. J&K BANK LTD
|
February 1, 2008 |
|
PRABHA GUPTA Vs. STATE
|
October 31, 2008 |
|
PREM LATA GANDOTRA Vs. STATE
|
October 29, 2008 |
|
PRIKSHAT SINGH MANHAS Vs. STATE
|
September 15, 2008 |
|
PRITAM SHOOR Vs. STATE OF J&K OTHERS
|
February 12, 2008 |
|
PRITI Vs. STATE
|
May 13, 2008 |
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PUNEET CHOPRA Vs. STATE
|
April 25, 2008 |
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PUNJAB NATIONAL BANK Vs. DILSHAD SHEIKH
|
July 30, 2008 |
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PURAN CHAND Vs. RAM KRISHAN
|
September 15, 2008 |
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PUSHKAR NATH KOUL Vs. STATE OF JANDK
|
October 29, 2008 |
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QASIM NABI MIR Vs. STATE OF J AND K
|
July 4, 2008 |
|
R K KAPOOR Vs. STATE
|
August 11, 2008 |
|
RAHUL MANHAS Vs. VIRINDER KUMAR SRIWASTVA
|
October 29, 2008 |
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RAJ KUMAR Vs. UNION OF INDIA
|
September 23, 2008 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
November 26, 2008 |
|
RAJ KUMAR SINGH Vs. STATE
|
April 30, 2008 |
|
RAJA Vs. SPECIAL TRIBUNAL, J&K
|
June 4, 2008 |
|
RAJA BANO Vs. STATE
|
December 2, 2008 |
|
RAJESH GUPTA Vs. STATE OF J AND K
|
January 29, 2008 |
|
RAJINDER KUMAR Vs. VIJAY KUMAR
|
February 12, 2008 |
|
RAJNEESH SHARMA Vs. INDER SINGH
|
June 5, 2008 |
|
RAJU Vs. VIJAY KUMAR
|
June 5, 2008 |
|
RAKESH PAL RANA Vs. UNION OF INDIA (UOI) AND ANR.
|
April 9, 2008 |
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RAKESH PAUL SHARMA Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2008 |
|
RAM DASS Vs. STATE THROUGH RAILWAY PROTECTION FORCE
|
February 13, 2008 |
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RAM JI Vs. NEW INDIA ASSURANCE CO LTD
|
January 30, 2008 |
|
RAM KRISHAN BHANDARI Vs. STATE AND OTHERS
|
September 1, 2008 |
|
RAM NARESH SINGH Vs. STATE
|
December 31, 2008 |
|
RAM PYARI SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 11, 2008 |
|
RAMA VISION LTD Vs. TRILOK SINGH AND SONS
|
December 29, 2008 |
|
RANBIR SINGH Vs. UOI AND OTHERS
|
May 5, 2008 |
|
RANDEZYOUS SILK INDUSTRIES Vs. JANNU AND KASHMIR BANK LTD
|
May 26, 2008 |
|
RANDHIR SINGH Vs. GIAN CHAND
|
December 12, 2008 |
|
RANJEET KOUR Vs. UNION OF INDIA
|
December 18, 2008 |
|
RASUL DAR AND ANOTHER Vs. JANI
|
July 25, 2008 |
|
RAVINDER KUMAR JAIN Vs. STATE OF J AND K
|
November 27, 2008 |
|
REPUJEET BAKSHI Vs. STATE OF J AND K
|
March 25, 2008 |
|
RESHAM SINGH Vs. STATE OF JAMMU AND KASHMIR
|
December 4, 2008 |
|
REYAZ AHMAD MIR Vs. STATE OF J&K AND ORS.
|
November 11, 2008 |
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ROMESH C CHANDHOKE Vs. PRINCIPAL, CH CONSERVATOR OF FORESTS
|
September 8, 2008 |
|
ROMOLA KAPOOR Vs. STATE
|
February 28, 2008 |
|
RUBINA AKTHER Vs. STATE
|
May 3, 2008 |
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S ARVINDER SINGH Vs. RAJINDER SINGH
|
October 13, 2008 |
|
S JALAL (PROF ) Vs. STATE OF J&K
|
May 28, 2008 |
|
S K U A S T Vs. B V SHARMA
|
April 3, 2008 |
|
S MOHINDER SINGH Vs. SH. CHANDER SHEKHAR
|
April 7, 2008 |
|
S SUNDER SINGH Vs. VIDEOCON INDUSTRIES LTD
|
December 11, 2008 |
|
S SURJEET SINGH Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 2008 |
|
S.S. TRADING CO. Vs. STATE
|
May 9, 2008 |
|
SALEEMA Vs. FAROOQ AHMAD SHEIKH
|
February 27, 2008 |
|
SALEEMA BANO Vs. BAKSHI ANWAR AFTAB
|
September 24, 2008 |
|
SANJEEV KUMAR SHARMA Vs. STATE
|
August 13, 2008 |
|
SAROTI DEVI Vs. ORIENTAL INSURANCE CO LTD
|
December 11, 2008 |
|
SAT BHAMA THAKUR Vs. STATE
|
October 13, 2008 |
|
SATISH KUMAR RAINA Vs. STATE OF J&K AND ORS.
|
July 14, 2008 |
|
SELVEL MEDIA SERVICES PVT LTD Vs. STATE OF J K
|
October 14, 2008 |
|
SHABANA ALI Vs. STATE
|
November 25, 2008 |
|
SHABEENA AKHTER Vs. STATE OF J&K
|
November 20, 2008 |
|
SHABEER AHMAD Vs. STATE OF J AND K
|
September 3, 2008 |
|
SHABIR AHMAD PARRAY Vs. STATE
|
April 7, 2008 |
|
SHAHMALI BEGUM & ANR Vs. STATE OF J&K & ORS
|
October 18, 2008 |
|
SHAKEEL AIJAZ FAZILI Vs. STATE
|
July 25, 2008 |
|
SHAKEELA BEGUM Vs. GURDEEP SINGH
|
April 11, 2008 |
|
SHAKOOR AHMED MIR Vs. STATE
|
May 13, 2008 |
|
SHAKUNTLA DEVI Vs. SUNNY GUPTA
|
July 11, 2008 |
|
SHAM LAL Vs. S KAMAL DEEP SINGH
|
July 21, 2008 |
|
SHAM LAL Vs. UNION OF INDIA AND OTHERS
|
September 1, 2008 |
|
SHAM LAL SHARMA Vs. STATE OF J K
|
April 24, 2008 |
|
SHAM PAUL RANDHAWA Vs. STATE
|
November 21, 2008 |
|
SHAM SUNDER Vs. STATE
|
October 29, 2008 |
|
SHAMEEMA SHABNAM Vs. STATE
|
November 27, 2008 |
|
SHAMIMA AKHTER Vs. RASHIDA AKHTER
|
December 2, 2008 |
|
SHAMSER SINGH Vs. STATE
|
December 31, 2008 |
|
SHAMSHER SINGH Vs. UNION OF INDIA
|
April 1, 2008 |
|
SHANKAR TIMBER PRODUCTS Vs. STATE OF JANDK
|
July 14, 2008 |
|
SHARIEF AHMED Vs. SHABNAM BEGUM
|
October 13, 2008 |
|
SHARIEFA GUL Vs. GH NABI KHAN
|
July 24, 2008 |
|
SHASHI BALA SHARMA Vs. STATE
|
April 9, 2008 |
|
SHASHI DEVI Vs. RAJU SINGH
|
February 28, 2008 |
|
SHAVADA PARVEEN AND OTHERS Vs. STATE AND OTHERS
|
March 25, 2008 |
|
SHEIKH MUSHTAQ AHMED Vs. STATE OF J&K
|
May 9, 2008 |
|
SHEIKH TALAT MUSTAFA Vs. UNIVERSITY OF JAMMU
|
November 26, 2008 |
|
SHIV DEI Vs. GIRDHARI LAL
|
September 8, 2008 |
|
SHOWKAT AHMAD PUCHLOO Vs. STATE
|
July 4, 2008 |
|
SHOWKAT AHMED LONE Vs. STATE
|
March 19, 2008 |
|
SIKANDER HUSSAIN Vs. SHAHEEN KOUSER
|
November 3, 2008 |
|
SIKENDER E AZAM Vs. STATE OF JANDK
|
February 15, 2008 |
|
SOHAN LAL Vs. UNION OF INDIA
|
December 12, 2008 |
|
SOMA DEVI Vs. CHAIRMAN JAMMU AND KASHMIR SPL TRIBUNAL
|
October 21, 2008 |
|
STATE Vs. VYAS CHANDER
|
April 7, 2008 |
|
STATE Vs. AB REHMAN DAR
|
April 11, 2008 |
|
STATE Vs. BAL KRISHAN
|
April 7, 2008 |
|
STATE BANK OF INDIA Vs. TRISHUI PICKLE INDUS
|
April 8, 2008 |
|
STATE FOREST CORP , J&K Vs. NAZIR AHMAD BABA
|
December 2, 2008 |
|
STATE OF J & K Vs. ABDUL RASHID ZARGAR
|
December 22, 2008 |
|
STATE OF J AND K Vs. RAJ AND COMPANY
|
May 3, 2008 |
|
STATE OF J&K Vs. C N MALLA
|
March 26, 2008 |
|
STATE OF J&K Vs. SUNITA ANAND
|
February 12, 2008 |
|
STATE OF J&K Vs. KRISHAN PAL
|
April 9, 2008 |
|
STATE OF J&K Vs. MANJEET SINGH
|
March 26, 2008 |
|
STATE OF J&K Vs. ZOONI
|
April 11, 2008 |
|
STATE OF J&K Vs. AMJID HUSSAIN ANSARI
|
June 6, 2008 |
|
STATE OF J&K Vs. DWARIKA NATH KICHLOO
|
March 26, 2008 |
|
STATE OF J&K Vs. BASHIR AHMAD (PROB CONSTABLE)
|
May 15, 2008 |
|
STATE OF J&K Vs. ZAMINDARAN OF VILLAGES KHANPORA, ZOORI GUND, OMPORA
|
June 6, 2008 |
|
STATE OF J&K Vs. AB MAJID BHAT
|
August 6, 2008 |
|
STATE OF JAMMU & KASHMIR Vs. ABDUL QAYOOM MIR
|
January 30, 2008 |
|
STATE OF JANDK Vs. JANARTHAN
|
May 22, 2008 |
|
STATE OF JANDK Vs. MUSHTAQ AHMAD WANT
|
November 5, 2008 |
|
SUDESH SINGH Vs. STATE & ORS
|
December 30, 2008 |
|
SUKHCHAIN SINGH Vs. STATE
|
November 14, 2008 |
|
SUMEET ARORA Vs. STATE
|
March 31, 2008 |
|
SUNDER LAL BHATIA Vs. CHARAN LAL BHATIA
|
April 2, 2008 |
|
SURAJ PARKASH Vs. STATE OF JAMMU & KASHMIR
|
January 31, 2008 |
|
SURAM CHAND Vs. STATE
|
June 30, 2008 |
|
SURESH SHARMA SADOTRA Vs. STATE AND OTHERS
|
April 9, 2008 |
|
SURINDER SINGH MANHAS Vs. STATE OF J&K
|
June 30, 2008 |
|
SUSHEEL DHAR Vs. STATE OF JAMMU AND KASHMIR
|
November 20, 2008 |
|
SUSHMA GUPTA Vs. STATE OF J&K
|
May 16, 2008 |
|
SWAMI HARI BAKET CHAITNAYA Vs. UNION OF INDIA
|
September 8, 2008 |
|
SWAMI SARAN KHAJURIA Vs. SAHIB SARAN KHAJURIA
|
May 26, 2008 |
|
SYED AASIYA INDRABI Vs. STATE OF J&K
|
December 8, 2008 |
|
SYED JALAL AGA Vs. STATE OF J&K
|
July 4, 2008 |
|
SYED MANZOOR AHMAD & ANR Vs. J & K SPECIAL TRIBUNAL & ORS
|
January 1, 2008 |
|
SYED MOHD SHARIEF Vs. SHAFEEQ-UL-REHMAN HAJAM
|
December 26, 2008 |
|
SYED MUSADIQ SHAH Vs. BOARD OF DIRECTORS
|
December 27, 2008 |
|
SYED RIYAZ QADIRI Vs. STATE
|
May 16, 2008 |
|
SYED ZULFIKAR ALI Vs. AMINA
|
February 27, 2008 |
|
TAAWISH ELEMENTARY TEACHER TRAINING Vs. STATE
|
October 20, 2008 |
|
TAHIRA BEGUM Vs. GURDEEP SINGH
|
April 11, 2008 |
|
TANVEER AHMAD Vs. STATE OF J&K
|
April 11, 2008 |
|
TARIQ AHMAD DAR Vs. STATE
|
March 12, 2008 |
|
TARSEM LAL SHARMA Vs. YASH PAUL SHARMA
|
December 12, 2008 |
|
TECHNO INDIA Vs. UNION OF INDIA
|
July 23, 2008 |
|
THORU RAM Vs. RATTAN LAL
|
November 20, 2008 |
|
THREE STAR ENTERPRISES Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 2008 |
|
TSERING NARBOO Vs. TASHI PHUNCHOK
|
May 26, 2008 |
|
UNION OF INDIA Vs. MOTI SINGH
|
December 4, 2008 |
|
UNION OF INDIA Vs. SUDESH KUMAR
|
February 12, 2008 |
|
UNION OF INDIA Vs. BACHAN SINGH
|
April 23, 2008 |
|
UNION OF INDIA Vs. BAWA RAM & CO
|
April 3, 2008 |
|
UNION OF INDIA Vs. NAR SINGH DEV SINGH
|
November 25, 2008 |
|
UNION OF INDIA Vs. RASMUNI DEVI
|
April 11, 2008 |
|
UNION OF INDIA Vs. ALI HASSAN
|
May 3, 2008 |
|
UNION OF INDIA Vs. ISHFAQ AHMAD AHANGAR
|
April 24, 2008 |
|
UNION OF INDIA Vs. ALI MOHD GANAI
|
April 24, 2008 |
|
UNION OF INDIA Vs. SUJAN SINGH
|
December 22, 2008 |
|
UNION OF INDIA Vs. RAM NATH
|
December 22, 2008 |
|
UNION OF INDIA Vs. GOPU RAM
|
December 22, 2008 |
|
UNION OF INDIA Vs. MANGAL DEI
|
December 22, 2008 |
|
UNION OF INDIA Vs. SUNIL GUPTA
|
November 26, 2008 |
|
UNION OF INDIA Vs. GHULAM NABI DAR
|
June 3, 2008 |
|
UNION OF INDIA Vs. NAUSRAT KHAN
|
July 4, 2008 |
|
UNION OF INDIA Vs. ARJANA KUMARI
|
September 23, 2008 |
|
UNION OF INDIA Vs. SEPOY SURAM SINGH
|
October 11, 2008 |
|
UNION OF INDIA Vs. D S AHLUWALIA
|
October 14, 2008 |
|
UNION OF INDIA & ORS. Vs. ASHOK KUMAR SHARMA
|
September 20, 2008 |
|
UNITED INDIA INSURANCE CO Vs. SURINDER SHARMA AND ORS
|
December 15, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. TASLEEMA BEGUM
|
June 30, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. BARKET BIBI
|
April 11, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. DEDRI
|
April 24, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. JALA BANOO
|
April 24, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. HARJINDER KOUR
|
December 4, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. BASHIR AHMED
|
December 12, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. SYED NIZAM-UD-DIN
|
December 18, 2008 |
|
UNITED INDIA INSURANCE CO. LTD Vs. HMT GOODS CARRIER & ANR
|
March 31, 2008 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KARAM SINGH AND ORS.
|
April 7, 2008 |
|
VAKIL SINGH Vs. ASSISTANT COMMISSIONER COLLECTOR AGRARIAN REFORMS
|
October 21, 2008 |
|
VED PRAKASH Vs. UNION OF INDIA
|
March 18, 2008 |
|
VIDYA DEVI Vs. SHAM DASS
|
June 5, 2008 |
|
VIJAY KUMAR Vs. KAKI
|
April 3, 2008 |
|
VIJAY LAXMI Vs. AMARJEET SINGH
|
November 20, 2008 |
|
VIJENDER BHAGOTRA Vs. NEW INDIA ASSURANCE CO LTD
|
March 12, 2008 |
|
VILLAGERS OF ATTINA Vs. STATE
|
July 29, 2008 |
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VINOD KUMAR GUPTA Vs. JAI PAU
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November 10, 2008 |
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VISHAL ATREY Vs. STATE
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May 13, 2008 |
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VISHWA MITTER Vs. BALBADHAR SINGH
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May 23, 2008 |
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WAJID ALI Vs. STATE OF J&K
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May 3, 2008 |
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YASMEEN HAKIM Vs. STATE
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May 23, 2008 |
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ZAHIDA Vs. STATE OF J AND K
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February 5, 2008 |
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ZAHOOR AH SHAH Vs. ASCENT HOUSING DEVELOPERS
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November 12, 2008 |
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ZAREENA BANO AND CONNECTED MATTERS Vs. STATE
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June 6, 2008 |
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ZARINA BEGUM Vs. STATE
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April 8, 2008 |
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ZULFKAR ALI Vs. STATE
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November 26, 2008 |
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