|
AADIL ASHRAF Vs. JAMMU AND KASHMIR BOARD OF PROFESSIONAL EXAMINATION
|
October 1, 2007 |
|
AASHIQ HASSAIN SHAH Vs. STATE
|
May 14, 2007 |
|
AB AHAD DAR Vs. RASOOL DAR
|
May 30, 2007 |
|
AB AHAD RATHER Vs. STATE
|
June 6, 2007 |
|
AB KHALIQ GUROO Vs. STATE OF J&K
|
December 27, 2007 |
|
AB MAJID DAR Vs. STATE OF J&K
|
May 30, 2007 |
|
AB MAJID SHAH Vs. UNION OF INDIA
|
September 7, 2007 |
|
AB RASHID LONE Vs. STATE OF J&K
|
February 13, 2007 |
|
AB REHMAN Vs. SYED YOUSUF SHAH
|
May 14, 2007 |
|
AB. GAFFAR BHAT Vs. STATE
|
October 11, 2007 |
|
ABBAS KHAN Vs. MOHD FAROOQ MATTA
|
February 26, 2007 |
|
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
|
May 8, 2007 |
|
ABDUL QAYOOM GANAI Vs. STATE OF JAMMU AND KASHMIR
|
April 25, 2007 |
|
ABDUL RASHID Vs. STATE
|
May 25, 2007 |
|
ACCOUNTANT GENERAL Vs. KARTAR CHAND
|
September 26, 2007 |
|
AHMAD RESHI Vs. STATE OF JAMMU AND KASHMIR
|
May 18, 2007 |
|
AIJAZ AHMED SHEIKH Vs. STATE
|
October 11, 2007 |
|
AJAY GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
July 9, 2007 |
|
AJAY KUMAR Vs. DARSHANA DEVI
|
March 22, 2007 |
|
AJAZ HUSSAIN QURESHI Vs. STATE OF J AND K
|
October 9, 2007 |
|
AKBAR KHAN Vs. STATE
|
October 1, 2007 |
|
ALI MOHAMMAD MAGLOO Vs. ABDUL HAMID MAGLOO
|
May 8, 2007 |
|
ALI MOHD PARRAY Vs. STATE
|
April 4, 2007 |
|
AMAN MAHAJAN Vs. VEENU MAHAJAN
|
June 4, 2007 |
|
AMAR NATH Vs. STATE OF JAMMU AND KASHMIR
|
April 21, 2007 |
|
AMAR NATH Vs. STATE AND OTHERS
|
May 24, 2007 |
|
AMAR SINGH Vs. BIRENDER SINGH
|
July 6, 2007 |
|
AMARJEET SINH Vs. AMARJEET SINH ALIAS HAPPY
|
August 13, 2007 |
|
ANITA PANDITA Vs. VIJAY BHAT
|
July 12, 2007 |
|
ANWAR UL HAQ Vs. UNION OF INDIA
|
August 17, 2007 |
|
ASHMI Vs. ASSISTANT COMMISSIONER
|
September 7, 2007 |
|
ASHOK KUMAR Vs. KEWAL KRISHAN
|
September 14, 2007 |
|
ATAL BIHARI Vs. UNION OF INDIA
|
November 28, 2007 |
|
AVTAR KRISHEN KOUL Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 9, 2007 |
|
BALBIR CHAND ATRI Vs. STATE OF J&K
|
May 9, 2007 |
|
BALBIR SINGH Vs. STATE OF J AND K
|
July 12, 2007 |
|
BHAVNA KOUL Vs. STATE OF J&K
|
February 13, 2007 |
|
BHOLU RAM Vs. STATE
|
October 17, 2007 |
|
BHUSHAN LAL Vs. MAKHAN LAL RAINA
|
September 14, 2007 |
|
BIHARI LAL Vs. UNION OF INDIA
|
September 14, 2007 |
|
BIKRU RAM Vs. STATE
|
December 31, 2007 |
|
BILAL AHMAD MIR Vs. STATE OF J&K
|
March 29, 2007 |
|
BILAL MUFTI Vs. V C SKUAST AND OTHERS
|
March 7, 2007 |
|
BILQEES Vs. STATE OF J AND K
|
May 16, 2007 |
|
BISHAN DASS Vs. STATE
|
February 9, 2007 |
|
BOARD OF SCHOOL EDUCATION, J&K Vs. MOHD ALTAF DAR
|
December 31, 2007 |
|
CANTONMENT BOARD Vs. JAGAT PAUL SINGH CHEEMA
|
February 7, 2007 |
|
CHAIRMAN, MANAGING COMMITTEE Vs. STATE OF J AND K
|
October 1, 2007 |
|
CHANAN LAL Vs. ROMESH KUMAR GANDOTRA
|
December 26, 2007 |
|
CHUNI LAL BHAT Vs. STATE OF J AND K
|
September 25, 2007 |
|
COLLECTOR LAND ACQUISITION Vs. MOHD BASHIR KHAN
|
November 8, 2007 |
|
COMMANDING OFFICER 8 JAKLI Vs. MOHD. AZAM
|
October 3, 2007 |
|
DAJODWAL AND TERPENTINES Vs. SYNTHETIC AND CHEMICALS
|
July 24, 2007 |
|
DARSHANA DEVI Vs. UNION OF INDIA
|
July 30, 2007 |
|
DEEPAK JAIN Vs. JAIN NAGAR WELFARE SOCIETY
|
August 31, 2007 |
|
DEV RAJ BHASIN Vs. PARVEEN KUMAR KANDHARI
|
June 8, 2007 |
|
DHIAN SINGH Vs. UNION OF INDIA
|
July 12, 2007 |
|
DISTRICT RURAL DEVELOPMENT AGENCY Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
September 3, 2007 |
|
DOGRA DISTILLERIES Vs. STATE OF J&K
|
December 31, 2007 |
|
DURGA DASS Vs. OM PARKASH
|
November 28, 2007 |
|
ECH EMM PHOTO COLOURS PVT LTD Vs. WAZIR ABHEY SINGH
|
August 14, 2007 |
|
EX ENGINEER Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
September 3, 2007 |
|
EXCISE COMMISSIONER Vs. AB QAYOOM
|
November 28, 2007 |
|
FAROOQ AHMAD LONE Vs. STATE OF J AND K
|
May 9, 2007 |
|
FAROOQ AHMAD SHAH Vs. GH MUSTAFA HAJINI
|
July 10, 2007 |
|
FATEH DIN Vs. NOOR HUSSAIN
|
August 31, 2007 |
|
FATEH SINGH Vs. DEVI DITTA
|
September 21, 2007 |
|
FIRDOUS AHMAD SHEIKH Vs. GOPAL SHARMA
|
August 6, 2007 |
|
GENERAL OFFICER COMMANDING Vs. CBI
|
July 10, 2007 |
|
GH AHMAD GANAIE Vs. STATE
|
June 6, 2007 |
|
GH HASSAN WANI Vs. STATE
|
November 3, 2007 |
|
GH HYDER ZARGAR Vs. STATE
|
June 6, 2007 |
|
GH MOHD DAR Vs. ASSADULLAH RESHI
|
May 18, 2007 |
|
GH MOHD MIR Vs. STATE OF J&K
|
May 16, 2007 |
|
GH NABI BHAT Vs. PRAN NATH
|
December 20, 2007 |
|
GH RASOOL PARRAY Vs. SUHAIL WAHID MALIK
|
September 5, 2007 |
|
GHARU RAM Vs. STATE OF J&K
|
September 17, 2007 |
|
GHEETIN SINGH Vs. CANARA BANK
|
October 19, 2007 |
|
GHULAM AHMAD GANAIE Vs. STATE AND OTHERS
|
January 6, 2007 |
|
GHULAM RASOOL Vs. MOHD SADIQ
|
July 3, 2007 |
|
GOHLI Vs. BAL KRISHAN
|
July 6, 2007 |
|
GOPAL DAS Vs. STATE OF JANDK
|
November 28, 2007 |
|
GULAM MOHAMMAD DAR Vs. STATE OF J AND K
|
May 18, 2007 |
|
GULSHAD AHMAD Vs. STATE OF J&K
|
December 31, 2007 |
|
GURVINDER KOUR Vs. STATE
|
October 16, 2007 |
|
HABBA KHATOON FILLING STATIONS Vs. UNION OF INDIA
|
August 6, 2007 |
|
HAJI MOHD AKRAM Vs. STATE
|
February 2, 2007 |
|
HANS RAJ Vs. RAVINDER GUPTA
|
May 9, 2007 |
|
HANS RAJ PARIHAR Vs. STATE
|
April 25, 2007 |
|
HARBANS KOUR Vs. SWARAN SINGH
|
September 14, 2007 |
|
HARSHVARDHAN ALIAS BITTU Vs. STATE OF J&K
|
September 7, 2007 |
|
HASEENA YASEEN Vs. STATE
|
February 26, 2007 |
|
HELENA G Vs. ALI MOHD PARRAY
|
December 20, 2007 |
|
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. STATE
|
September 11, 2007 |
|
HOTEL SARA Vs. ORIENTAL INSURANCE CO LTD
|
August 14, 2007 |
|
INDER PRAKASH GUPTA Vs. STATE
|
April 5, 2007 |
|
INDIRA MEMORIAL PUBLIC SCHOOL Vs. STATE OF J&K & ORS.
|
June 8, 2007 |
|
INDUMEET SINGH Vs. STATE OF J&K
|
March 29, 2007 |
|
ISHA CH. AND MICRONUTRIENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2007 |
|
ISHER DASS Vs. STATE
|
January 26, 2007 |
|
J AND K BANK LTD Vs. AMAR POULTRY FARM
|
March 22, 2007 |
|
J K NARGOTRA Vs. STATE OF J&K
|
July 9, 2007 |
|
JAGDEV SINGH Vs. UNION OF INDIA
|
December 27, 2007 |
|
JAGDISH CHANDER SHARMA Vs. STATE JAMMU AND KASHMIR
|
June 6, 2007 |
|
JAGMOHAN SINGH Vs. STATE
|
May 8, 2007 |
|
JAI KRISHAN Vs. STATE OF J&K
|
November 19, 2007 |
|
JAI KRISHAN PANDITA Vs. NANA KUMARI
|
September 14, 2007 |
|
JAMIA AUQAF COMMITTEE KANGAN Vs. SHO, P/S KANGAN
|
December 31, 2007 |
|
JAMMU MUNICIPAL CORPORATION Vs. CHARAN DASS
|
May 9, 2007 |
|
JAVID AHMED DAR Vs. STATE OF J&K
|
February 23, 2007 |
|
JIWAN LAL Vs. STATE OF J AND K
|
December 10, 2007 |
|
JOINT DIRECTOR HANDICRAFTS Vs. GULZAR AHMAD SOFI AND ANOTHER
|
August 1, 2007 |
|
JOINT DIRECTOR HANDICRAFTS Vs. GULZAR AHMAD SOFI
|
September 3, 2007 |
|
KAKA RAM Vs. STATE
|
August 30, 2007 |
|
KAMLESH DEVI Vs. STATE OF J AND K
|
July 11, 2007 |
|
KANWAR SANJAY KISHAN KAUL Vs. STATE OF JAMMU AND KASHMIR
|
September 3, 2007 |
|
KAPIL SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 2007 |
|
KASH IND ROLLER FLOUR MILLS Vs. UOI
|
March 16, 2007 |
|
KEC INTERNATIONAL LTD Vs. MOHD HANIF
|
December 1, 2007 |
|
KESAR SINGH Vs. STATE
|
October 5, 2007 |
|
KEWAL KRISHAN Vs. STATE OF J&K
|
July 6, 2007 |
|
KHADIM HUSSAIN Vs. MAQBOOL HUSSAIN
|
November 28, 2007 |
|
KIKAR SINGH Vs. STATE OF J&K
|
August 2, 2007 |
|
KIRAN WALA Vs. STATE
|
September 17, 2007 |
|
KRISHAN LAL SUDAN Vs. RAJESH KOHLI
|
July 9, 2007 |
|
KRISHEN CHAND Vs. STATE
|
October 3, 2007 |
|
KRISHNA DEVI Vs. DARSHAN KUMAR
|
December 13, 2007 |
|
KRISHNA GUPTA Vs. D D SADHOTRA
|
November 7, 2007 |
|
KULDEEP RAJ Vs. STATE OF J&K
|
September 3, 2007 |
|
L TIRATH RAM Vs. HIS HIGHNESS GOVT , JAMMU AND KASHMIR
|
August 29, 2007 |
|
LAL BABU RAI Vs. STATE OF J&K
|
August 3, 2007 |
|
MADAN SINGH Vs. ASHA DEVI
|
December 13, 2007 |
|
MAHAJAN ROLLER FLOUR MILL Vs. STATE
|
June 5, 2007 |
|
MAHANT ROMESH GIRI Vs. BHARAT BHUSHAN VYAS AND ORS
|
December 3, 2007 |
|
MALLA MAHMADOO Vs. STATE
|
January 23, 2007 |
|
MALLA MAHMADOO Vs. STATE
|
August 23, 2007 |
|
MANGAL SAIN Vs. KANCHAN SOAP AND DETERGENT
|
August 7, 2007 |
|
MANZOOR AHMAD WANGNOO Vs. STATE
|
September 7, 2007 |
|
MAROOF KHAN Vs. STATE OF J&K
|
December 13, 2007 |
|
MAYAWATI Vs. STATE
|
December 27, 2007 |
|
MEHBOOD IQBAL Vs. G M RONGA
|
July 2, 2007 |
|
MIR G R WALI Vs. STATE OF JAMMU AND KASHMIR
|
May 31, 2007 |
|
MIRZA SALEEM AHMAD BEIG Vs. STATE
|
December 24, 2007 |
|
MODERN ELECTRONICS Vs. VIDEOCON INTERNATIONAL LTD
|
October 17, 2007 |
|
MOHAMMAD HASHIM QURESHI Vs. STATE OF J AND K
|
March 29, 2007 |
|
MOHAMMAD HUSSAIN Vs. STATE OF J AND K
|
August 14, 2007 |
|
MOHAMMAD LATIEF BEIGH Vs. STATE OF J AND K
|
April 9, 2007 |
|
MOHAMMAD RUSTUM LONE Vs. STATE
|
April 4, 2007 |
|
MOHAMMAD SHAFIQ KHAN Vs. STATE
|
September 7, 2007 |
|
MOHAN LAL Vs. ORIENTAL INSURANCE CO LTD
|
April 5, 2007 |
|
MOHAN LAL Vs. STATE
|
October 1, 2007 |
|
MOHD ASHIQEEN Vs. STATE
|
August 8, 2007 |
|
MOHD ASHRAF BHAT Vs. STATE OF J&K
|
April 18, 2007 |
|
MOHD HUSSAIN Vs. STATE OF J&K
|
February 14, 2007 |
|
MOHD HUSSAIN DAR Vs. STATE
|
February 26, 2007 |
|
MOHD RAFIQ Vs. STATE
|
November 2, 2007 |
|
MOHD RAMZA KHAN Vs. KHURSHID AHMAD WANI
|
May 18, 2007 |
|
MOHD RAZAK Vs. STATE OF JAMMU AND KASHMIR
|
April 16, 2007 |
|
MOHD SALEEM WANI Vs. STATE OF J&K
|
December 31, 2007 |
|
MOHD SHAFI Vs. STATE
|
September 26, 2007 |
|
MOHD SHAFI Vs. COMMISSIONER/SECRETARY, PDD
|
September 5, 2007 |
|
MOHD SHAFT Vs. STATE
|
July 18, 2007 |
|
MOHD SHARIEF Vs. STATE OF J AND K
|
August 2, 2007 |
|
MOHD SHARIEF Vs. SPECIAL TRIBUNAL, J&K
|
May 9, 2007 |
|
MOHD YAQOOB Vs. STATE OF J&K
|
December 31, 2007 |
|
MOHD. SHAFI BABA Vs. ORIENTAL INSURANCE COMPANY LTD.
|
August 23, 2007 |
|
MOHD. SHAFI BHAT Vs. MOHD. AHSAN BHAT
|
July 10, 2007 |
|
MOHD. SULTAN Vs. STATE
|
June 4, 2007 |
|
MOHMMAD ASLAM KAKRU Vs. STATE
|
October 11, 2007 |
|
MT BARKATI Vs. STATE
|
January 16, 2007 |
|
MUHAMMAD SULTAN WAGAY Vs. M. AYUB CHOUDHARY
|
June 6, 2007 |
|
NARESH SINGH Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
April 30, 2007 |
|
NARINDER SINGH Vs. STATE OF J&K
|
April 25, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD LATIEF KALOO
|
October 1, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD SIDIQ KUCHEY
|
September 27, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. UNION OF INDIA
|
November 28, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. CHANDER JOTA
|
July 12, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. TARSEM LAL
|
November 5, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RATNO DEVI
|
December 26, 2007 |
|
NAVEEN KUMAR Vs. UNION OF INDIA
|
September 17, 2007 |
|
NAZIR AHMAD Vs. STATE
|
September 17, 2007 |
|
NAZIR AHMAD DAR Vs. STATE
|
October 11, 2007 |
|
NAZIR AHMED KABOO Vs. FEROZ IQBAL
|
December 20, 2007 |
|
NEERU KHAJURIA, Vs. STATE
|
August 10, 2007 |
|
NEW INDIA ASSOCIATION Vs. RANJIT SINGH MANHAS
|
October 16, 2007 |
|
NEW INDIA ASSURANCE Vs. SATWINDER KOUR
|
November 14, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. GULAM NABI KHAN
|
October 30, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANDEEP DHAR
|
September 3, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. GIRJA DEVI
|
March 22, 2007 |
|
NIDHI SHARMA Vs. STATE
|
August 7, 2007 |
|
NIGEEN AHMAD CHAPOO Vs. ADIL NIGEEN
|
June 7, 2007 |
|
NISCHANT SINGH Vs. UNION OF INDIA
|
December 12, 2007 |
|
NISHU Vs. STATE OF J&K
|
May 25, 2007 |
|
NIVEDATA Vs. STATE
|
December 11, 2007 |
|
NOOR HASSAN Vs. STATE
|
September 7, 2007 |
|
NOOR MOHD SHAH Vs. STATE
|
May 30, 2007 |
|
NUSRAT JAN Vs. STATE OF J&K
|
June 8, 2007 |
|
OM PARKASH BALL Vs. BALRAJ KAPOOR
|
November 28, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. DHANWANTI DEVI
|
March 22, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. NIRMAL KUMARI
|
April 3, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. S D SAHARE
|
November 14, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. NIRMALA DEVI
|
June 8, 2007 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VIJAY KACHROO
|
November 8, 2007 |
|
ORIENTALN INSURANCE COMPANY LTD Vs. ISHWAR LAL
|
August 14, 2007 |
|
PARAMJEET KOUR Vs. J AND K STATE FINANCIAL CORPORATION
|
March 22, 2007 |
|
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
|
September 10, 2007 |
|
PARVINDER KUMAR LEHRIA Vs. BOARD OF SCHOOL EDUCATION, J&K
|
April 10, 2007 |
|
PAYAL CABLE AND CONDUCTORS Vs. STATE OF J AND K
|
May 4, 2007 |
|
PEOPLE'S WELFARE SOCIETY J AND K Vs. STATE OF J AND K
|
October 30, 2007 |
|
PRABHAT TERPENES Vs. STATE
|
August 31, 2007 |
|
PRAN NATH GUPTA Vs. UNION OF INDIA
|
June 6, 2007 |
|
PRESENT LODGES IN DISTT JAIL JAMMU Vs. STATE OF J & K
|
August 3, 2007 |
|
PRITAM CHAND Vs. PREM SINGH
|
March 13, 2007 |
|
PURSHOTAM RADHEY SHAYAM KHANDELWAL Vs. HOTEL THE VAISHNO DEVI
|
August 7, 2007 |
|
QAMARUDDIN SHEIKH Vs. NAZIR AHMAD BHAT
|
July 10, 2007 |
|
R S GILL Vs. STATE
|
March 8, 2007 |
|
RAFI AHMAD MIR Vs. PUNJAB NATIONAL BANK LTD
|
November 3, 2007 |
|
RAGHBIR SINGH Vs. STATE OF J AND K
|
October 16, 2007 |
|
RAJEEV SHARMA Vs. STATE
|
November 21, 2007 |
|
RAJESHWAR SINGH Vs. S. NARINDER PAL SINGH SAINI
|
September 17, 2007 |
|
RAKESH DIGRA Vs. STATE
|
September 12, 2007 |
|
RAKESH KUMAR BHAT Vs. STATE
|
November 7, 2007 |
|
RAMEEZ HASSAN RATHER Vs. STATE OF J&K
|
September 5, 2007 |
|
RAMESH CHANDER Vs. RAKESH KUMAR
|
October 16, 2007 |
|
RAMESH KUMARI Vs. STATE
|
November 6, 2007 |
|
RAVI KUMAR Vs. STATE OF J&K
|
September 17, 2007 |
|
REHANA AZEEM Vs. STATE
|
May 18, 2007 |
|
RESIDENTS OF VILLAGE CHEY CHEY THANG Vs. STATE OF J AND K
|
December 12, 2007 |
|
RIFAT YASMEEN Vs. STATE
|
January 30, 2007 |
|
RIYAZ AHAMED BHAT AND ANR. Vs. STATE OF J&K AND ORS.
|
August 13, 2007 |
|
ROMA DEVI Vs. RISHI KUMAR
|
July 23, 2007 |
|
ROMESH CHANDER Vs. SPECIAL TRIBUNAL, J&K
|
December 3, 2007 |
|
ROMIT KUMAR Vs. STATE OF J&K
|
July 26, 2007 |
|
ROYAL CONSTRUCTIONS Vs. IRCON INTERNATIONAL LTD
|
September 13, 2007 |
|
RUBY AKHTAR Vs. STATE
|
July 11, 2007 |
|
S KARAN SINGH SODHI Vs. JATENDER JEET KOUR
|
April 4, 2007 |
|
S. GURMEET SINGH Vs. STATE
|
December 13, 2007 |
|
S. JANAK SINGH Vs. PRITPAL SINGH
|
March 22, 2007 |
|
SAMEER AHMAD GANAI Vs. STATE OF J AND K
|
September 1, 2007 |
|
SANTOKH CHAND Vs. SPECIAL TRIBUNAL, J&K
|
June 4, 2007 |
|
SANTOSH ARORA Vs. STATE OF JAMMU AND KASHMIR
|
February 17, 2007 |
|
SANTOSH ARORA Vs. STATE
|
January 17, 2007 |
|
SANTOSH KUMARI Vs. KARAMAT ALI
|
April 21, 2007 |
|
SARAN SINGH AND ORS. Vs. PARKASH (TARKHAN) AND ORS.
|
August 24, 2007 |
|
SATPAL SHARMA Vs. STATE OF J AND K
|
November 13, 2007 |
|
SAVITA GUPTA Vs. RAMESH CHANDER SABHAWAL
|
August 16, 2007 |
|
SHABIR AHMAD DAR Vs. STATE OF J&K
|
July 16, 2007 |
|
SHAFIQ AHMED QADIR Vs. STATE
|
May 18, 2007 |
|
SHAHAB DIN Vs. STATE
|
November 20, 2007 |
|
SHAHEENA FIRDOUS Vs. STATE
|
May 8, 2007 |
|
SHAKEEL AHMAD SHAL Vs. STATE OF J&K
|
May 25, 2007 |
|
SHAM SUNDER Vs. SHIKHA SHARMA
|
April 21, 2007 |
|
SHAMAS DIN Vs. STATE
|
December 31, 2007 |
|
SHAMEEMA AKHTER Vs. STATE
|
June 6, 2007 |
|
SHAMIM AHMAD BEIGH Vs. STATE OF J&K
|
July 18, 2007 |
|
SHANTI DEVI Vs. COLLECTOR LAND ACQUISITION
|
April 21, 2007 |
|
SHIV DEVI Vs. STATE OF J&K
|
April 5, 2007 |
|
SONAM DAWA (DR.) AND ORS. Vs. STATE OF J&K
|
December 1, 2007 |
|
SONAULLAH DAR Vs. UNION OF INDIA
|
September 10, 2007 |
|
SR SUPERINTENDENT OF POLICE VIGILANCE ORGANIZATION Vs. GH RASOOL MAGRAY
|
July 4, 2007 |
|
STATE Vs. JAGDEV SINGH
|
August 2, 2007 |
|
STATE Vs. SAJID MOHD
|
November 5, 2007 |
|
STATE Vs. NARESH KUMAR
|
August 7, 2007 |
|
STATE Vs. SURINDER MOHAN
|
December 4, 2007 |
|
STATE Vs. MOHD. RAFIQ
|
April 26, 2007 |
|
STATE Vs. NANAK RAJA RAO
|
April 26, 2007 |
|
STATE Vs. ASHOK SINGH
|
December 5, 2007 |
|
STATE FINANCIAL CORP J&K Vs. BALWANT SINGH
|
September 14, 2007 |
|
STATE OF J AND K Vs. ASHOK KUMAR
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January 31, 2007 |
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STATE OF J AND K Vs. MURSA BEGUM
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December 26, 2007 |
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STATE OF J AND K Vs. AFSHAN MAJID
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November 2, 2007 |
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STATE OF J AND K Vs. ABDUL MAJID DAR
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October 18, 2007 |
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STATE OF J AND K Vs. GHULAM NABI BHAT
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October 8, 2007 |
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STATE OF J&K Vs. REKHA SHARMA
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February 9, 2007 |
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STATE OF J&K Vs. V K PACHNANDA
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May 4, 2007 |
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STATE OF J&K Vs. MUZAFFAR AHMAD BHAT
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September 5, 2007 |
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STATE OF JAMMU AND KASMIR Vs. PRITHVI RAJ
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February 7, 2007 |
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SUBASH CHANDER Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
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December 13, 2007 |
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SUKANTA MITRA Vs. UNION OF INDIA
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May 3, 2007 |
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SUKH DEI Vs. VIDYA DEVI (MST )
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November 23, 2007 |
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SUMAN SHARMA Vs. STATE OF J&K
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December 31, 2007 |
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SUOMOTO PROCEEDINGS IN FLESH TRADE Vs. STATE
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October 8, 2007 |
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SURAJ PARKASH Vs. STATE OF J&K
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April 25, 2007 |
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SURAYA AMIN Vs. STATE
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October 11, 2007 |
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SURESH KUMAR Vs. STATE OF J&K
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July 11, 2007 |
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SURJEET SINGH Vs. PRINCIPAL, WOODLAND
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July 12, 2007 |
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SURJEET SINGH BALI Vs. STATE OF J&K
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March 14, 2007 |
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SURJIT SINGH Vs. DEWKAR SINGH
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November 28, 2007 |
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SYED IMRAN HUSSAIN Vs. STATE
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October 11, 2007 |
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SYED MANZOOR AHMAD Vs. SPECIAL TRIBUNAL, J&K
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August 14, 2007 |
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TAHIRA SHAFI Vs. STATE
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June 4, 2007 |
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TANZEN LOBZANG Vs. STATE
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May 17, 2007 |
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TARIQ AHMAD MIR Vs. STATE OF J&K
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February 14, 2007 |
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TOUSEEF AHMED Vs. STATE OF J. K
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April 25, 2007 |
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TSERING DORJAY Vs. STATE OF J&K
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August 14, 2007 |
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UNION OF INDIA Vs. BIRO DEVI
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March 6, 2007 |
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UNION OF INDIA Vs. SURJEET KUMAR
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February 7, 2007 |
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UNION OF INDIA Vs. AB AZIZ MALIK
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September 26, 2007 |
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UNION OF INDIA Vs. TEKNO TRADING CO
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May 9, 2007 |
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UNION OF INDIA Vs. GHANSHAM
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August 7, 2007 |
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UNION OF INDIA Vs. AISHA
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December 12, 2007 |
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UNION OF INDIA Vs. JOGINDER LAL, EX-SEPOY NO 9081152
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February 23, 2007 |
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UNION OF INDIA Vs. ABDUL RASHID
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October 5, 2007 |
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UNION OF INDIA Vs. FATIMA BIBI
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November 5, 2007 |
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UNION OF INDIA Vs. SANDHYA DEVI
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September 14, 2007 |
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UNION OF INDIA Vs. WAZIR CHAND BHATIA
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November 19, 2007 |
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UNION OF INDIA Vs. ANGREZ SINGH
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December 31, 2007 |
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UNION OF INDIA Vs. RAVINDER KUMAR
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December 31, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ANTAR SINGH
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October 30, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. HARDEEP KOUR
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November 16, 2007 |
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VEERENDRA MOHAN (LT COL ) Vs. UNION OF INDIA
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April 27, 2007 |
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VIJAY KUMARI & ORS. Vs. STATE OF J&K & ORS.
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December 14, 2007 |
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WAJAHAT HASSAN Vs. HUMA ZAFFAR
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April 4, 2007 |
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WESTERN BUS SERVICE Vs. STATE
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April 16, 2007 |
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ZAMINDARAN LORROW Vs. STATE
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October 17, 2007 |
LOGIN