AB AHAD BHAT Vs. STATE OF J&K
|
May 3, 2006 |
AB GANI BHAT Vs. B K KOUL
|
May 25, 2006 |
AB GANI DAR Vs. FINANCIAL COMMISSIONER
|
August 7, 2006 |
AB GANI WANI Vs. FINANCIAL COMMISSIONER
|
December 4, 2006 |
AB KHALIQ BHAT Vs. STATE
|
November 3, 2006 |
AB MAJID ZARGER Vs. STATE
|
March 7, 2006 |
AB MATIN TAK Vs. STATE
|
April 3, 2006 |
AB RASHID Vs. AB AZIZ
|
April 21, 2006 |
AB RASHID RESHI Vs. STATE OF J&K
|
July 31, 2006 |
AB REHMAN Vs. STATE OF J&K
|
April 10, 2006 |
AB REHMAN WANI Vs. STATE
|
April 17, 2006 |
ABDUL GANI DAR Vs. STATE OF J AND K
|
April 3, 2006 |
ABDUL GANI WANI Vs. STATE OF J AND K
|
December 1, 2006 |
ABDUL HAI SHAH Vs. STATE
|
March 29, 2006 |
ABDUL KARIM Vs. STATE
|
May 4, 2006 |
ABDUL REHMAN DAR Vs. STATE
|
November 27, 2006 |
ABHIRAM VERMA Vs. UNION OF INDIA
|
October 11, 2006 |
AGYA RAM Vs. UNION OF INDIA
|
May 3, 2006 |
AHMAD Vs. STATE
|
March 10, 2006 |
ALI MOHD DARZI Vs. MOHD YOUSUF BHAT
|
May 18, 2006 |
ALI MOHD SHEIKH Vs. STATE
|
April 17, 2006 |
ALL J AND K BANQUET HALL AND CATERES ASSOCIATION Vs. STATE OF J AND K
|
June 6, 2006 |
ANAYATULLAH LONE Vs. STATE
|
November 3, 2006 |
ANIL KUMAR Vs. MOHD. SHAFI HAJAM
|
February 24, 2006 |
ASGER ALI SOFI Vs. STATE OF J&K
|
April 5, 2006 |
ASHFAQ AHMAD QUARASHI Vs. STATE
|
November 3, 2006 |
AZAD ALI KHAN Vs. STATE
|
November 6, 2006 |
B V SHARMA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
|
November 29, 2006 |
BALWANT RAI Vs. MOHAN LAL
|
November 14, 2006 |
BALWANT SINGH Vs. STATE OF J AND K
|
February 8, 2006 |
BALWANT SINGH Vs. STATE OF J&K
|
July 7, 2006 |
BANSI LAL Vs. AB RASHID
|
July 3, 2006 |
BAR ASSOCIATION JAMMU Vs. STATE OF J AND K
|
March 23, 2006 |
BASHANDGANI ISHBER Vs. UMAR-UD-DIN CHOPAN
|
November 14, 2006 |
BASHARATULLAH Vs. STATE
|
November 3, 2006 |
BASHIR AHMAD MALIK Vs. STATE
|
November 3, 2006 |
BASHIR AHMAD NAJAR Vs. STATE
|
April 5, 2006 |
BASHIR AHMED RATHER Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 2006 |
BAWA SEWA NAND CHELA SHANKER GIRI MOHATAMIM MAHAVIRJI MAHARAJ TEMPLE Vs. STATE OF J AND K
|
November 14, 2006 |
BERO DEVI Vs. UNION OF INDIA
|
May 3, 2006 |
BHAGWAN SINGH Vs. JAGDEV SINGH
|
July 3, 2006 |
BHIM SINGH (PROF ) Vs. CH TALIB HUSSAIN
|
November 29, 2006 |
BHOMESH SHARMA Vs. STATE OF J AND K
|
April 17, 2006 |
BILAL AHMAD BANGROO Vs. STATE OF J&K
|
May 12, 2006 |
BILAL AMIN BHAT Vs. STATE OF J&K
|
December 18, 2006 |
BIR SINGH Vs. STATE OF J&K
|
June 6, 2006 |
BLOCK DEVELOPMENT OFFICER KHAG Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
November 3, 2006 |
BOHRA AGRIFILMS PVT LTD Vs. STATE
|
October 30, 2006 |
BRIGHT WAY CARE CLINIC Vs. CENTRAL BANK OF INDIA
|
March 22, 2006 |
BRIGUNANDAN Vs. DIRECTOR OF DISTANCE EDUCATION
|
May 25, 2006 |
BUILDING OPERATION Vs. JYOTI SINGH
|
April 22, 2006 |
BUTA RAM Vs. MAYA DEVI
|
May 22, 2006 |
CH. LIAQAT ALI Vs. PURAN SINGH
|
April 3, 2006 |
CHAIN SINGH Vs. STATE
|
February 27, 2006 |
CHAMAN LAL Vs. KENDRIYA VIDALAYA SANGATHAN
|
March 22, 2006 |
CHIEF ENGINEER Vs. AB MAJID MIR
|
May 4, 2006 |
COLLECTOR Vs. FRENA BOGA
|
July 25, 2006 |
COLLECTOR LAND ACQUISITION Vs. SALAH MOHD
|
May 5, 2006 |
COLLECTOR LAND ACQUISITION Vs. SAJIDA BEGUM
|
November 2, 2006 |
COLLECTOR LAND ACQUISITION THEIN DAM PROJECT, BASOLI Vs. SUNIT SHARMA
|
April 26, 2006 |
DEV RAJ Vs. SAVITA DEVI
|
June 2, 2006 |
DEVINDER SINGH [EX SEPOY NO 3385765] Vs. UNION OF INDIA
|
July 7, 2006 |
DHANI RAM Vs. NARINDER SINGH
|
May 5, 2006 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. NAIZ AHMAD
|
July 12, 2006 |
DR. BHARTI KOSHAL BHAT Vs. STATE OF J AND K
|
February 15, 2006 |
EX-ENGINEER IRRIGATION DIVISION Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
November 3, 2006 |
EX. HAV. GOVIND RAM Vs. UNION OF INDIA
|
September 19, 2006 |
EX. SEPOY DEVINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 7, 2006 |
FAROOQ AHMAD Vs. STATE
|
March 31, 2006 |
FAROOQ AHMAD GANAI Vs. STATE
|
April 24, 2006 |
FAROOQ AHMAD SHAH Vs. STATE OF J&K
|
July 31, 2006 |
FAROOQ AHMED DAR Vs. STATE
|
May 1, 2006 |
FATA Vs. STATE OF J&K
|
December 6, 2006 |
FIDA IQBAL Vs. STATE OF J&K
|
December 7, 2006 |
FIRDOUS AHMAD TANKI Vs. J&K BANK LTD AND STATE OF J&K
|
April 3, 2006 |
FOOD CORPORATION OF INDIA Vs. SUBHAN PADHIAR
|
November 10, 2006 |
FUTURA SURGICARE PVT LTD Vs. STATE OF J&K
|
November 2, 2006 |
G A GUJRI Vs. STATE
|
April 25, 2006 |
GANA KOUL AND SON Vs. STATE
|
September 8, 2006 |
GANI WAR Vs. STATE OF J AND K
|
December 8, 2006 |
GEETA DEVI Vs. SUDESH KUMAR SHARMA
|
May 5, 2006 |
GH AHMAD MALIK WITH 21 CONNECTED APPEALS Vs. STATE OF J&K
|
March 22, 2006 |
GH HASSAN KADOO Vs. STATE
|
May 1, 2006 |
GH HASSAN KOKA Vs. STATE
|
November 3, 2006 |
GH HASSAN RATHER Vs. STATE
|
May 26, 2006 |
GH HASSAN SOFI Vs. STATE
|
March 8, 2006 |
GH HASSAN TANTRY Vs. MANZOOR AHMAD WANI
|
November 14, 2006 |
GH MOHD DAR Vs. STATE
|
April 5, 2006 |
GH MOHD KHAN Vs. ALI MOHD LORIHANJI
|
September 12, 2006 |
GH MOHD TANTRAY Vs. SHAHIDA AKTHER
|
March 7, 2006 |
GH NABI DAR Vs. STATE OF J&K
|
April 18, 2006 |
GH QADIR DAR Vs. COLLECTOR LAND ACQUISITION
|
November 6, 2006 |
GH RASOOL KHUROO Vs. SYED GH AHMAD QADIRI
|
July 25, 2006 |
GH. MOHAMMAD MIR Vs. MOHAMMAD YAQOOB MIR
|
November 6, 2006 |
GHANSHYAM DEV Vs. RANBIR SINGH
|
February 10, 2006 |
GHULAM MOHAMMAD SHEIKH Vs. STATE OF J AND K
|
June 7, 2006 |
GHULAM NABI NAIKOO Vs. ABDUL REHMAN BHAT
|
July 12, 2006 |
GHULAM NABI SHAIDA Vs. CHANDAN MITRA
|
November 10, 2006 |
GRIEVANCES OF AGED AND DISABLED PERSON Vs. STATE OF J AND K
|
March 29, 2006 |
GULZAR AHMAD MATKOO Vs. STATE
|
May 25, 2006 |
GULZI BHAI Vs. STATE OF J&K
|
March 3, 2006 |
GURDEV SINGH Vs. PRITHPAL KOUR
|
March 31, 2006 |
HAMID-ULLAHN HAJAM Vs. STATE
|
October 19, 2006 |
HARDESH KUMAR SINGH Vs. KAMAL AUTO BODY INDUSTRIES
|
October 19, 2006 |
HEMKUND TRANSPORT SERVICE Vs. UNION OF INDIA
|
September 29, 2006 |
HILAL RASHID WAGAY Vs. STATE OF J&K
|
July 31, 2006 |
HOSHNAK Vs. SPECIAL TRIBUNAL, J&K
|
September 18, 2006 |
INDU BHUSHAN BALI Vs. UNION OF INDIA
|
September 19, 2006 |
INHABITANTS OF NOWPORA Vs. CHIEF EXECUTIVE OFFICER
|
October 10, 2006 |
J AND K ALL INDIA TAXI SUMO Vs. STATE OF J AND K
|
March 20, 2006 |
J AND K BANK LIMITED Vs. ABDUL SAMAD CHALOO
|
December 6, 2006 |
JAGAN NATH Vs. TILAK RAJ PANDOH
|
September 18, 2006 |
JAGAR NATH BHAN Vs. STATE OF J&K
|
April 3, 2006 |
JAGAT PAL CHEEMA Vs. CANTONMENT BOARD
|
February 15, 2006 |
JAGDISH SINGH Vs. UNION OF INDIA
|
May 3, 2006 |
JAGJIT KHORANA Vs. RAJ KUMAR
|
April 7, 2006 |
JAHANGIR AHMAD MALIK Vs. STATE
|
December 18, 2006 |
JAHANGIR AHMAD MIR Vs. J&K BOARD
|
March 29, 2006 |
JAMSHEED AND CO Vs. EVEREADY INDUSTRIES
|
October 10, 2006 |
JAN MOHD. Vs. STATE
|
May 23, 2006 |
JANAK RAJ Vs. RACHHPAL CHAND
|
March 9, 2006 |
JAVAID IQBAL BALWAN Vs. STATE
|
September 21, 2006 |
JAVED AHMED SHAH Vs. PARVEENA BANOO
|
November 16, 2006 |
JEEVAN LAL Vs. STATE
|
June 1, 2006 |
JETINDER SINGH SIROHI Vs. STATE
|
November 6, 2006 |
JOTI SHARMA Vs. RAJINDER KUMAR
|
October 30, 2006 |
JYOTSNA MENGI Vs. CHAIRMAN, PUBLIC SERVICE COMMISSION
|
July 11, 2006 |
K C SHARMA Vs. STATE OF J&K
|
October 12, 2006 |
K C SHARMA Vs. STATE OF J&K AND OTHERS
|
October 1, 2006 |
K L DHAR Vs. MUZAFFAR AHMAD
|
May 5, 2006 |
KALA KHAN Vs. MOHD YOUSUF
|
June 6, 2006 |
KAMALJEET SINGH Vs. STATE OF J AND K
|
November 14, 2006 |
KARIM BHAT Vs. STATE OF J AND K
|
October 10, 2006 |
KARMA CHAND SARAF Vs. STATE OF JAMMU AND KASHMIR
|
May 16, 2006 |
KHALIL RATHER Vs. FINANCIAL COMMISSIONER
|
March 3, 2006 |
KHURSHID AHMAD BHAT Vs. STATE OF J&K
|
June 2, 2006 |
KISHORI LAL Vs. CHAMAN LAL
|
November 17, 2006 |
KOSHLYA DEVI Vs. STATE OF J&K
|
April 3, 2006 |
KRISHAN KUMAR Vs. DEVINDER MOHAN SHARMA
|
February 27, 2006 |
KRISHAN LAL Vs. KULDEEP SINGH
|
February 27, 2006 |
KRISHAN PAL Vs. STATE OF J&K
|
December 22, 2006 |
KULDEEP KUMAR Vs. STATE OF J&K
|
November 10, 2006 |
M L DHAR Vs. COLLECTOR LAND
|
July 25, 2006 |
MALI Vs. STATE OF J&K
|
November 2, 2006 |
MANEKA GANDHI Vs. STATE OF J AND K
|
March 30, 2006 |
MANZOOR AHMAD BAKSHI Vs. PRAN NATH MAHALDAR
|
December 6, 2006 |
MANZOOR AHMAD BANDH Vs. STATE
|
April 19, 2006 |
MANZOOR AHMED Vs. ASSAD ULLAH
|
November 14, 2006 |
MANZOOR AHMED BEIGH Vs. STATE
|
October 19, 2006 |
MANZOOR AHMED WANI Vs. STATE OF JAMMU AND KASHMIR
|
March 22, 2006 |
MAQBOOL HUSSAIN Vs. STATE OF J&K
|
April 5, 2006 |
MASOODA AKHTAR Vs. STATE
|
March 22, 2006 |
MEHRAJ-UD-DIN RATHER Vs. STATE
|
November 6, 2006 |
MELA RAM Vs. MOHINDER LAL
|
February 27, 2006 |
MELA RAM Vs. SHAMSHER SINGH
|
March 22, 2006 |
MOHAMAD MIR Vs. GHULAM MOHI-UDDIN AND OTHERS
|
July 23, 2006 |
MOHAMMAD MAQBOOL GANIE Vs. STATE
|
November 14, 2006 |
MOHAMMAD MUSHTAQ Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
November 3, 2006 |
MOHAMMAD NASIR KHAN Vs. STATE
|
October 19, 2006 |
MOHAMMAD SHAFI CHAMAN Vs. ABDUL RASHID NAJAR
|
November 14, 2006 |
MOHAMMAD SYED SHAH Vs. SAMA SAYEED
|
February 25, 2006 |
MOHAMMAD YOUNIS KHAN Vs. STATE
|
December 6, 2006 |
MOHANI DEVI Vs. PREM LATA
|
November 10, 2006 |
MOHD ABBAS LONE Vs. STATE OF J&K
|
August 4, 2006 |
MOHD AKRAM BHAT Vs. STATE
|
March 8, 2006 |
MOHD AMIN WANI Vs. STATE
|
May 9, 2006 |
MOHD ASHRAF GOJRI Vs. STATE OF J&K
|
June 6, 2006 |
MOHD BASHIR Vs. STATE OF J&K
|
May 31, 2006 |
MOHD MAQBOOL BEIGH Vs. STATE OF J&K
|
August 4, 2006 |
MOHD MAQBOOL WAGAY Vs. STATE OF J&K
|
December 8, 2006 |
MOHD RAFI Vs. STATE
|
April 21, 2006 |
MOHD RASHID QURESHI Vs. ELECTION COMMISSION OF INDIA
|
March 13, 2006 |
MOHD SHAFI DAR Vs. STATE
|
October 19, 2006 |
MOHD SUBHAN Vs. STATE OF J&K
|
October 11, 2006 |
MOHD TAYOOB LAHERWAL Vs. STATE OF JAMMU AND KASHMIR
|
May 4, 2006 |
MOHD YAQOOB Vs. STATE OF J&K
|
June 9, 2006 |
MOHD YOUNIS DAR Vs. STATE OF J&K
|
July 31, 2006 |
MOHD YOUSUF RAYOO Vs. GH RASOOL BHAT
|
May 11, 2006 |
MOHD YOUSUF WANI Vs. STATE
|
March 14, 2006 |
MOHD. HUSSAIN Vs. STATE OF J AND K
|
December 22, 2006 |
MOHINI DEVI Vs. SURESH KUMAR
|
October 7, 2006 |
MUBARIK AHMAD Vs. STATE OF J&K
|
January 1, 2006 |
MUHAMMAD SYED SHAH Vs. SAMA SAYEED
|
May 25, 2006 |
MUNSHI ZULFIKAR Vs. STATE
|
November 3, 2006 |
MURASSA SHAMSHAD Vs. STATE OF J&K
|
November 2, 2006 |
MUSHTAQ AHMAD HAMDANI Vs. STATE
|
February 8, 2006 |
NASIR AHMAD MALIK Vs. STATE OF J&K
|
May 18, 2006 |
NATIONAL INSURANCE CO LTD Vs. AB REHMAN DANTOO
|
May 12, 2006 |
NATIONAL INSURANCE CO LTD Vs. ABDUL KARIM
|
July 3, 2006 |
NATIONAL INSURANCE CO LTD Vs. MANGAT RAM
|
May 23, 2006 |
NATIONAL INSURANCE CO LTD Vs. BALDEV SINGH
|
January 27, 2006 |
NATIONAL INSURANCE CO LTD Vs. OMKAR SINGH
|
July 3, 2006 |
NATIONAL INSURANCE CO. LTD. Vs. BUA DITTA AND ORS.
|
June 2, 2006 |
NAWAB KHAN, SUB [NO 870021695] Vs. UNION OF INDIA
|
February 24, 2006 |
NAZIR AHMAD BHAT Vs. STATE
|
March 6, 2006 |
NAZIR AHMAD GANAI Vs. STATE
|
May 26, 2006 |
NAZIR AHMAD RATHER Vs. GH MOHD DAR
|
October 10, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. VAISHNO DEVI
|
May 5, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. AB RASHID RATHER
|
April 5, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. KARAM SINGH
|
May 23, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. HARDEEP SINGH
|
August 30, 2006 |
NEW JAMMU FLOUR MILLS PVT LTD Vs. UNION OF INDIA
|
September 29, 2006 |
NIRMAL SHARMA Vs. SHAM LAL
|
September 29, 2006 |
NISAR AHMAD NENGROO Vs. KHALIDA
|
April 25, 2006 |
NISSAR AH GANAI Vs. STATE
|
March 31, 2006 |
NOOR MOHD Vs. STATE OF J&K
|
December 22, 2006 |
OM PARKASH BAMBA Vs. UNION OF INDIA
|
February 24, 2006 |
ORIENTAL INSURANCE CO LTD Vs. RAMESH KUMAR
|
June 9, 2006 |
ORIENTAL INSURANCE CO LTD Vs. OMKAR SINGH
|
April 4, 2006 |
ORIENTAL INSURANCE CO LTD Vs. MOHAN LAL
|
March 22, 2006 |
ORIENTAL INSURANCE CO LTD Vs. STATE
|
June 9, 2006 |
ORIENTAL INSURANCE CO. LTD. Vs. GUDDI DEVI
|
May 31, 2006 |
ORIENTAL INSURANCE CO. LTD. Vs. ALLAHDIN
|
May 31, 2006 |
P. PARSHOTAM Vs. STATE OF J AND K
|
December 27, 2006 |
PALDAN CHEWANG Vs. STATE
|
October 19, 2006 |
PARVEEN MANHAS Vs. STATE
|
September 18, 2006 |
PARVEIZ AHMAD Vs. STATE
|
March 24, 2006 |
PARVEZ AHMAD BHAT Vs. STATE OF J&K
|
June 6, 2006 |
PEER ASIF IQBAL SHAH Vs. STATE
|
November 10, 2006 |
POONAM RANA Vs. STATE
|
November 9, 2006 |
PRADEEP KUMAR GROVER Vs. J AND K BANK LIMITED
|
July 25, 2006 |
PRADEEP KUMAR SINGH Vs. UNION OF INDIA
|
May 17, 2006 |
PRAN NATH Vs. VED PAUL
|
October 19, 2006 |
PRAN NATH KOUL Vs. STATE OF J AND K
|
November 10, 2006 |
PRINCIPAL DISTRICT AND SESSIONS JUDGE, SYED JAVID AHMAD Vs. MUNEER-UD-DIN SHAWL
|
December 18, 2006 |
PUNJAB NATIONAL BANK Vs. FAROOQ AHMED MALIK
|
June 6, 2006 |
PURI SONS ENGINEERS PVT LTD Vs. STATE
|
October 7, 2006 |
QADIR BHAT Vs. JK SPECIAL TRIBUNAL
|
April 20, 2006 |
RAFIQA Vs. HABIBULLAH BHAT
|
December 14, 2006 |
RAGHBIR LAL KOHLI Vs. STATE OF J&K
|
March 17, 2006 |
RAJ KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
September 12, 2006 |
RAJ KUMAR KAUL Vs. STATE OF J&K
|
April 21, 2006 |
RAJA Vs. STATE
|
November 14, 2006 |
RAJESH GUPTA Vs. STATE OF J AND K
|
December 13, 2006 |
RAJVIR SINGH Vs. UNION OF INDIA
|
April 25, 2006 |
RAKESH KUMARI Vs. STATE OF J&K
|
November 14, 2006 |
RAMA ARORA Vs. STATE OF J&K
|
September 7, 2006 |
RATTAN SINGH Vs. INDIAN OVERSEAS BANK
|
November 1, 2006 |
RAVINDER SHARMA Vs. J AND K BANK LTD
|
July 25, 2006 |
RISHI RAJ CHOPRA Vs. STATE
|
March 17, 2006 |
ROSHAN LAL ASRANI Vs. KASHMIR COMMERCIAL AGENCY
|
February 27, 2006 |
RUKHSAR AHMAD WANI Vs. STATE OF J&K
|
December 22, 2006 |
RUQAYA JABEEN Vs. STATE OF J AND K
|
December 6, 2006 |
S MOHINDER SINGH Vs. CHANDER SHEIKHER
|
November 30, 2006 |
S SEVA SINGH Vs. S SURJEET SINGH
|
December 4, 2006 |
SABIR HUSSAIN Vs. STATE OF J&K
|
September 18, 2006 |
SALEEMA Vs. STATE OF J&K
|
July 31, 2006 |
SANJEEV KUMAR MENGI Vs. BIRDS AND BIRDS HOTEL PVT LTD
|
May 5, 2006 |
SANJEEV PURI Vs. STATE
|
November 10, 2006 |
SANTOSH KUMARI Vs. NATIONAL INSURANCE CO LTD
|
September 7, 2006 |
SARSWATI DEVI Vs. STATE OF J&K
|
May 3, 2006 |
SAT PAUL SAHANI Vs. VED PAUL
|
August 31, 2006 |
SERVICE SELECTION BOARD, J&K Vs. ULFAT JAN
|
October 10, 2006 |
SHABIR AHMAD MIR Vs. STATE OF J&K
|
July 31, 2006 |
SHAFIQA BEGUM Vs. STATE OF J&K
|
November 7, 2006 |
SHAHEENA HASSAN Vs. STATE
|
July 26, 2006 |
SHAKTI DEVI Vs. UNION OF INDIA
|
January 24, 2006 |
SHAMIM AHMAD BEIGH Vs. STATE OF J&K
|
May 18, 2006 |
SHEKHAR SUMAN Vs. SHIV SHANKER ASSOCIATES
|
October 10, 2006 |
SHER SINGH Vs. STATE OF JAMMU AND KASHMIR
|
July 20, 2006 |
SHIVALIK FOODS Vs. UNION OF INDIA
|
April 3, 2006 |
SHOPIAN OIL AGENCY Vs. STATE OF J&K
|
July 31, 2006 |
SHOWKAT AHMAD BHAT Vs. CENTRE OF ELECTRONICS
|
April 5, 2006 |
SHRIKANT CHAVAN Vs. HOTEL THE VAISHNO DEVI
|
May 5, 2006 |
SINGER INDIA LTD Vs. HANS RAJ BHAGAT
|
September 18, 2006 |
SIROHIYA SYNTHETICS PVT. LTD. Vs. CHENAB TEXTILE MILLS
|
March 3, 2006 |
SITAN DEVI Vs. STATE
|
October 12, 2006 |
SSRB, J&K Vs. ALI ASGHAR
|
March 22, 2006 |
STATE Vs. SURAIN SINGH LANGEH
|
March 7, 2006 |
STATE Vs. RAGHBIR LAL KOHLI
|
December 5, 2006 |
STATE Vs. PARDEEP KUMAR
|
March 7, 2006 |
STATE Vs. NAZIR AHMAD BHAT
|
April 5, 2006 |
STATE INDUSTRIAL DEVELOPMENT CORP LTD , J&K Vs. BANK OF MAHARASHTRA, BRANCH SRINAGAR
|
October 19, 2006 |
STATE OF J AND K Vs. SURAJ PARKASH
|
March 22, 2006 |
STATE OF J AND K Vs. AB. REHMAN RATHER
|
March 3, 2006 |
STATE OF J AND K Vs. SOHAN LAL KOUL
|
June 2, 2006 |
STATE OF J&K Vs. PAWAN KUMAR GUPTA
|
April 25, 2006 |
STATE OF J&K Vs. ALI MOHD PATLOO
|
March 22, 2006 |
STATE OF J&K Vs. JALI
|
October 10, 2006 |
STATE OF J&K Vs. GH NABI KASHKARI
|
December 27, 2006 |
STATE OF J&K Vs. SHABIR AHMED BHAT
|
June 9, 2006 |
STATE OF J&K Vs. SHABNAM CHOUDHARY
|
February 24, 2006 |
STATE OF J&K Vs. JUDGE, SMALL CAUSES COURT
|
February 28, 2006 |
STATE OF J&K Vs. KHURSHID AHMAD BHAT
|
September 15, 2006 |
STATE OF JAMMU AND KASHMIR Vs. JEEVAN LAL
|
June 1, 2006 |
STATE OF JAMMU AND KASHMIR Vs. MST KHAZRI
|
June 9, 2006 |
STATE OF JAMMU AND KASHMIR Vs. MOHD IQBAL
|
February 27, 2006 |
SUBASH CHANDER Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
|
December 1, 2006 |
SUBASH CHANDER Vs. STATE OF J&K
|
July 7, 2006 |
SUKHDEV KUMAR Vs. HARJINDER SINGH
|
April 26, 2006 |
SUNIL SOMNATH GHUMARE Vs. FIL INDUSTRIES
|
July 12, 2006 |
SURESH KUMAR Vs. STATE OF J AND K
|
March 7, 2006 |
SURINDER SINGH Vs. TRILOK SINGH
|
March 22, 2006 |
SUSHIL KOUR Vs. S CHARAN SINGH
|
December 1, 2006 |
SYED BEGUM Vs. ZULAFKAR AHMED
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November 10, 2006 |
SYED MANZOOR AHMAD Vs. STATE OF J&K
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November 3, 2006 |
SYED MOHD IQBAL Vs. DEPTT OF HORTICULTURE
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July 12, 2006 |
TARSEM KUMAR Vs. STATE
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November 23, 2006 |
TASNEEM FIRDOUS Vs. STATE
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April 19, 2006 |
TIRATH RAM Vs. STATE OF J AND K
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March 24, 2006 |
TREHAN INDUSTRIES PVT LTD Vs. STATE THROUGH POWER DEVELOPMENT DEPARTMENT
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April 7, 2006 |
TRILOK SINGH Vs. STATE
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June 28, 2006 |
UNION OF INDIA Vs. MOHAMMAD YOUSUF BHAT
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December 27, 2006 |
UNION OF INDIA Vs. BIPAN LAL
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February 10, 2006 |
UNION OF INDIA Vs. SAT PAL
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May 23, 2006 |
UNION OF INDIA Vs. KASHMIR FINANACE LTD
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March 22, 2006 |
UNION OF INDIA Vs. FARMAN ALI
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September 18, 2006 |
UNITED INDIA INSURANCE CO Vs. MOHD AFZAL LONE
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March 22, 2006 |
UNITED INDIA INSURANCE CO LTD Vs. BISHNO DEVI
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May 23, 2006 |
UNITED INDIA INSURANCE CO LTD Vs. JAGJIT SINGH
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May 5, 2006 |
UNITED INDIA INSURANCE CO. LTD. Vs. MST. RIAZ
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April 15, 2006 |
V K PACHNANDA Vs. STATE
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May 10, 2006 |
VAISHOO FLOUR MILLS Vs. UNION OF INDIA
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October 30, 2006 |
VED PAUL GANDOTRA Vs. PRAN NATH
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October 19, 2006 |
VIKRANT KATHURIA Vs. KANTA DEVI
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May 31, 2006 |
VIVEK GUPTA Vs. STATE OF J&K
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February 16, 2006 |
VIVEK SHARMA Vs. EARLY TIMES
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June 2, 2006 |
VIVEK SHARMA Vs. SOM DUTT
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June 2, 2006 |
ZAKIR HUSSAIN Vs. STATE
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March 7, 2006 |
ZARINA BANOO Vs. STATE OF J AND K
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December 4, 2006 |
ZEBA Vs. STATE OF J&K
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December 8, 2006 |