|
AB AZIZ SHAH Vs. STATE
|
April 28, 2005 |
|
AB HAMID ZARGAR Vs. STATE
|
December 9, 2005 |
|
AB MAJID Vs. STATE OF J&K
|
December 2, 2005 |
|
AB RAQIB WANI Vs. STATE
|
November 19, 2005 |
|
AB RASHID DAR Vs. STATE OF J&K
|
April 5, 2005 |
|
AB RASHID GANAIE & OTHERS Vs. STATE AND OTHERS
|
August 12, 2005 |
|
AB RASHID JOGGER Vs. STATE OF J&K
|
March 29, 2005 |
|
AB RAZAK GANAIE Vs. STATE OF J&K
|
May 26, 2005 |
|
AB REHMAN Vs. STATE OF J&K
|
March 24, 2005 |
|
AB REHMAN MIR Vs. ARSHAD RENZOO
|
July 29, 2005 |
|
AB REHMAN NATH Vs. J&K BANK LTD
|
April 16, 2005 |
|
AB REHMAN WANI Vs. STATE THROUGH P/S KARGIL
|
August 2, 2005 |
|
AB SAMAD Vs. FINANCIAL COMMISSIONER
|
November 30, 2005 |
|
AB SATTAR GANAIE Vs. FINANCIAL COMMISSIONER
|
November 19, 2005 |
|
ABDUL AZIZ PARRAY Vs. STATE
|
November 19, 2005 |
|
ABDUL GANI RASTI Vs. MUNEERA BANOO
|
September 19, 2005 |
|
ABDUL GANI RASTI Vs. MUNEERA BANOO
|
November 19, 2005 |
|
ABDUL MAJID MAKROO Vs. STATE OF J&K & ORS.
|
April 26, 2005 |
|
ABDUL REHMAN NATH Vs. JAMMU AND KASHMIR BANK
|
April 16, 2005 |
|
AGFA INDIA PVT LTD Vs. BEE PEE TRADERS
|
December 1, 2005 |
|
AIJAZ AHMAD PATHAN Vs. STATE
|
December 2, 2005 |
|
AJIT SHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
|
August 9, 2005 |
|
AKHIL KUMAR GUPTA Vs. STATE OF J&K
|
May 27, 2005 |
|
ALI NAQI Vs. STATE AND ORS.
|
May 10, 2005 |
|
ALL J&K CIVIL ENGINEERS GRADUATES Vs. STATE
|
June 10, 2005 |
|
AMAR NATH Vs. STATE OF J&K
|
December 21, 2005 |
|
AMAR SINGH Vs. STATE
|
December 14, 2005 |
|
AMINA BANOO Vs. AB MAJID GANAI
|
March 22, 2005 |
|
AMRIK SINGH Vs. ASHOK KUMAR
|
December 19, 2005 |
|
AMRIT SAGAR Vs. STATE OF J&K
|
August 3, 2005 |
|
ANDRE POTHUON Vs. ROSHAN LAL
|
March 24, 2005 |
|
ANIL KHAJURIA Vs. AVINASH CHANDER
|
March 24, 2005 |
|
ANIL KUMAR Vs. ARUN PARKASH
|
May 18, 2005 |
|
ANIL SINGH Vs. STATE
|
November 29, 2005 |
|
ANKUSH BHARGAVA Vs. STATE OF J AND K
|
June 6, 2005 |
|
ASHOK KUMAR Vs. STATE OF J&K
|
April 1, 2005 |
|
ASHOK KUMAR Vs. INCOME TAX OFFICER
|
August 31, 2005 |
|
ASHOK KUMAR JAIN Vs. STATE OF J&K & ORS.
|
August 5, 2005 |
|
ASSOCIATED COMPANY LTD. Vs. STATE OF J AND K
|
July 28, 2005 |
|
AWALEEN Vs. UNITED INDIA INSURANCE CO LTD
|
February 21, 2005 |
|
AZEEM AHMAD Vs. STATE AND ORS.
|
July 29, 2005 |
|
B B SHARMA Vs. STATE
|
December 23, 2005 |
|
B.N. PATHAK Vs. BALDEV SHARMA
|
May 5, 2005 |
|
BABU DIN Vs. STATE OF J AND K
|
October 3, 2005 |
|
BACHU SINGH Vs. UNION OF INDIA
|
March 17, 2005 |
|
BANARSI DASS Vs. STATE OF J&K
|
December 1, 2005 |
|
BANARSI LAL Vs. BALDEV RAJ
|
August 11, 2005 |
|
BANSI LAL SHARMA Vs. STATE
|
June 10, 2005 |
|
BARKAT BIBI Vs. SPECIAL TRIBUNAL, J&K, JAMMU
|
February 8, 2005 |
|
BASHIR AHMAD DARZI Vs. STATE
|
March 23, 2005 |
|
BASHIR AHMAD MALIK Vs. STATE OF J&K
|
March 28, 2005 |
|
BAWA RAM AND CO Vs. UNION OF INDIA
|
May 6, 2005 |
|
BHADERWAH FILM Vs. UNION OF INDIA
|
February 18, 2005 |
|
BHADUR SINGH Vs. STATE OF J&K
|
December 1, 2005 |
|
BHAN SINGH (EX SUB MAJOR) Vs. UNION OF INDIA
|
November 24, 2005 |
|
BHARAT BHUSHAN Vs. GIRDHARI LAL
|
September 1, 2005 |
|
BHUPINDER SINGH Vs. HARBHAJAN SINGH
|
September 30, 2005 |
|
BINDROO Vs. BADRI NATH
|
September 19, 2005 |
|
BLOCK DEVELOPMENT OFFICER POONCH Vs. MOHD SHARIEF
|
October 15, 2005 |
|
CHANDER VIR SINGH Vs. UNION OF INDIA
|
March 11, 2005 |
|
CHARANJIT SINGH Vs. STATE OF J&K
|
April 1, 2005 |
|
CHIEF ENGINEER Vs. ZEBA
|
March 11, 2005 |
|
COLLECTOR LAND ACQUISITION Vs. MAHINDER KUMAR
|
March 24, 2005 |
|
COLLECTOR, LAND ACQUISITION Vs. MOHAN LAL
|
April 27, 2005 |
|
COLLECTOR, LAND ACQUISITION THEIN DAM PROJECT Vs. GEETO DEVI
|
July 27, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. PANKAJ JAIN
|
December 3, 2005 |
|
COMMISSIONER/SECY Vs. KHATI
|
February 7, 2005 |
|
CONSTABLE BASHIR AHMAD AND ANR. Vs. STATE OF J AND K AND ORS.
|
March 23, 2005 |
|
DAR BUILDERS Vs. CHIEF ENGINEER AND ANR
|
August 11, 2005 |
|
DARSHAN LAL Vs. STATE
|
April 7, 2005 |
|
DEFENCE ESTATE Vs. MOHD SULTAN MALIK
|
September 29, 2005 |
|
DES RAJ Vs. STATE OF J&K
|
April 7, 2005 |
|
DEVINDER SINGH Vs. UNION OF INDIA
|
October 7, 2005 |
|
DEVKINANDAN ALIAS PANDEY Vs. STATE
|
March 28, 2005 |
|
DHARAM PAUL Vs. STATE OF J AND K
|
August 12, 2005 |
|
DHARMO DEVI Vs. MOORTI SHIVJI MAHARAJ
|
January 1, 2005 |
|
DHEERAJSINGH Vs. HAJRA
|
February 7, 2005 |
|
DIVERGENT TECHNOLOGIES Vs. CENTRAL BANK OF INDIA
|
November 17, 2005 |
|
DIVISIONAL MANAGER Vs. SHABIR AHMAD HAJAM
|
December 17, 2005 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO Vs. AIJAZ AHMAD MIR
|
March 22, 2005 |
|
DR. SURINDER KUMAR BALI Vs. STATE
|
December 23, 2005 |
|
DR. TASNEEM GOWHAR Vs. STATE AND ORS.
|
May 28, 2005 |
|
EX Vs. UNION OF INDIA & OTHERS
|
June 7, 2005 |
|
EX ENGINEER Vs. AB REHMAN NAIKOO
|
December 17, 2005 |
|
EXCISE COMMISSIONER Vs. HILAL AHMED
|
August 4, 2005 |
|
EXECUTIVE ENGINEER ELECTRIC M AND RE DIVISION Vs. FAROOQ AHMAD TANTRY
|
February 21, 2005 |
|
FAHMEEDA Vs. AB RASHID ZAINDARI
|
February 10, 2005 |
|
FAROOQ AHMAD KUCHAY Vs. STATE OF J&K AND OTHERS
|
July 25, 2005 |
|
FAROOQ AHMED & ORS. Vs. STATE AND ANOTHER
|
December 13, 2005 |
|
FAROOQ KHAN Vs. STATE OF JAMMU AND KASHMIR
|
February 18, 2005 |
|
FATIMA Vs. FAYAZ AHMAD BEIGH
|
December 9, 2005 |
|
FAYAZ AHMAD HANDOO Vs. STATE AND ORS.
|
September 21, 2005 |
|
FAYAZ AHMAD KISHTWARI Vs. GH HASSAN BHAT
|
November 17, 2005 |
|
FAZAL Vs. STATE OF J&K AND OTHERS
|
September 30, 2005 |
|
FAZAL AHMED Vs. STATE OF J AND K
|
February 3, 2005 |
|
FOOD CORP. OF INDIA Vs. KRISHAN KUMAR
|
August 22, 2005 |
|
GEETA DEVI Vs. SUDESH KUMAR SHARMA
|
May 5, 2005 |
|
GENERAL MANAGER Vs. TIRATH SINGH
|
September 26, 2005 |
|
GH HASSAN BHAT Vs. STATE OF J&K
|
June 9, 2005 |
|
GH HASSAN DAR Vs. STATE OF J&K
|
July 25, 2005 |
|
GH HASSAN KHAN Vs. STATE OF J&K
|
May 9, 2005 |
|
GH HASSAN WANI Vs. BASHIR AHMAD WANI
|
June 7, 2005 |
|
GH HYDER Vs. STATE OF J&K
|
November 18, 2005 |
|
GH MOHD LONE Vs. STATE
|
May 9, 2005 |
|
GH MOHD MIR Vs. STATE
|
March 29, 2005 |
|
GH MOHD SHEIKH Vs. STATE THROUGH SHO, P/S SOURA
|
April 5, 2005 |
|
GH MOHIDIN RATTHER Vs. SHAMEEM AHMAD WANI
|
May 12, 2005 |
|
GH QADIR DAR Vs. STATE OF J&K
|
July 27, 2005 |
|
GH RASOOL BHAT Vs. STATE
|
December 27, 2005 |
|
GH RASOOL GANAIE Vs. STATE
|
December 2, 2005 |
|
GH RASOOL HAJAM Vs. AB RAZAK
|
May 18, 2005 |
|
GH. MOHI Vs. STATE OF J&K AND ORS.
|
September 20, 2005 |
|
GH. QADIR NAIKOO Vs. GH. HUSSAIN DRABU
|
February 7, 2005 |
|
GH. RASOOL BHAT Vs. STATE OF J AND K
|
February 21, 2005 |
|
GHULAM AHMAD MIR Vs. STATE
|
December 23, 2005 |
|
GHULAM AHMED DAR Vs. MUSTAE AHMED SHAH
|
December 8, 2005 |
|
GHULAM HUSSAIN Vs. STATE
|
February 14, 2005 |
|
GHULAM MOHD MATTA Vs. STATE
|
March 24, 2005 |
|
GHULAM MOHI-UD-DIN Vs. ACCOUNTANT GENERAL
|
November 9, 2005 |
|
GHULAM MOHIUDDIN ZARGAR Vs. STATE OF J&K & ORS.
|
July 25, 2005 |
|
GHULAM NABI GANAI Vs. GHULAM MOHD WANI
|
February 21, 2005 |
|
GHULAM RASOOL Vs. STATE
|
February 17, 2005 |
|
GHULAM RASOOL KHAN Vs. GHULAM HASSAN AND ORS.
|
August 12, 2005 |
|
GHULAM RASOOL MAGRAY Vs. STATE OF J AND K AND ORS.
|
May 26, 2005 |
|
GIAN CHAND Vs. MANGI RAM
|
March 16, 2005 |
|
GOPAL KRISHEN Vs. PRITI BALA
|
September 1, 2005 |
|
GOUTAM SINGH JASROTIA Vs. STATE
|
July 12, 2005 |
|
GULZAR AHMAD KUCHAY Vs. STATE OF J&K
|
August 12, 2005 |
|
GULZAR AHMAD WANI Vs. STATE OF J&K AND ANR.
|
September 14, 2005 |
|
GURBAX RAI AGGARWAL Vs. STATE
|
December 3, 2005 |
|
GURMEET KOUR Vs. AMRIK SINGH
|
February 10, 2005 |
|
HABIB ULLAH DAR Vs. CHAIRMAN
|
July 5, 2005 |
|
HAJI GH MOHD BHAT Vs. STATE OF J&K
|
May 9, 2005 |
|
HALIMA BEGUM Vs. BAL KRISHAN KOUL
|
February 7, 2005 |
|
HANS RAJ Vs. STATE
|
August 10, 2005 |
|
HARISH CHANDER Vs. ORIENTAL INSURANCE CO LTD
|
November 18, 2005 |
|
HASSAN BHAT Vs. AHMAD KHANDAY AND OTHERS
|
September 14, 2005 |
|
HASSAN BHAT Vs. MST. REHATI
|
June 10, 2005 |
|
HEM RAJ Vs. STATE
|
August 4, 2005 |
|
HIGH LAND FASHIONS Vs. JAMMU AND KASHMIR BANK LTD
|
March 22, 2005 |
|
INDIAN AIRLINES CORP Vs. MOHD ABDULLAH RESHI
|
April 1, 2005 |
|
IRFAN RASOOL GADDA Vs. STATE OF J&K
|
May 27, 2005 |
|
ISHRAT HABIB Vs. STATE
|
February 7, 2005 |
|
IVRCL AND SEW JV Vs. STATE OF J AND K
|
July 27, 2005 |
|
J AND K BANK Vs. MOHD SULTAN DAR
|
September 16, 2005 |
|
J P INDUSTRIES LTD , KISHTWAR Vs. MOHAN LAL
|
May 31, 2005 |
|
J S MODI Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 2005 |
|
J&K BANK LTD Vs. ATTAR POULTRY FARM
|
December 1, 2005 |
|
JAGAN NATH Vs. STATE OF J&K
|
December 14, 2005 |
|
JAGDISH SINGH ALIAS KINNA Vs. STATE
|
February 28, 2005 |
|
JAGIR SINGH Vs. UNION OF INDIA
|
December 6, 2005 |
|
JAGJIT SINGH Vs. VINOD KUMAR
|
November 17, 2005 |
|
JAHAN ARA Vs. STATE OF J&K
|
April 27, 2005 |
|
JAI PARKASH INDUSTRIES LTD Vs. LIYAQAT ALI TANTRI
|
November 17, 2005 |
|
JAIDEV SETHI Vs. MAHARAJ KRISHAN SETHI
|
April 16, 2005 |
|
JALAL UD DIN Vs. GHULAM MOHAMMAD MIR
|
June 9, 2005 |
|
JALAL-UD-DIN MIR Vs. GHULAM MOHAMMAD MIR
|
April 5, 2005 |
|
JAMMU AND KASHMIR BANK LTD Vs. CHOUDHRY PARKASH CHAND
|
May 19, 2005 |
|
JAMMU TEC CO OP MARKETING SOCIETY Vs. NATIONAL AGRICULTURAL CO OP MARKETING FEDN
|
July 19, 2005 |
|
JANA BEGUM Vs. PRITHVI NATH RAZDAN
|
October 18, 2005 |
|
JARNAIL SINGH Vs. STATE OF J. & K. & ORS.
|
August 4, 2005 |
|
JAVED AHMAD LANGOO Vs. STATE OF J&K
|
March 30, 2005 |
|
JAVED AHMED LANGOO Vs. STATE OF J.& K. AND OTHERS
|
March 28, 2005 |
|
JAVID MASHOOD FAZLI Vs. STATE
|
May 20, 2005 |
|
JYOTSANA LAMBA Vs. STATE OF J&K
|
May 27, 2005 |
|
KAISAR AHMAD Vs. STATE
|
November 19, 2005 |
|
KALI DASS Vs. STATE THROUGH POLICE STATION, RAMNAGAR
|
December 21, 2005 |
|
KAMLESHA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
August 4, 2005 |
|
KANTA VERMA Vs. SURINDER GUPTA
|
September 26, 2005 |
|
KARTAR CHAND Vs. UNION OF INDIA AND FOUR OTHERS
|
October 24, 2005 |
|
KEHAR SINGH Vs. CBI
|
August 11, 2005 |
|
KEWAL KRISHAN Vs. STATE OF J&K
|
December 21, 2005 |
|
KHEM RAJ Vs. STATE OF J AND K
|
September 30, 2005 |
|
KRIPAL SINGH Vs. BALVINDER SINGH
|
June 6, 2005 |
|
KRISHAN KUMAR Vs. STATE AND ORS.
|
May 18, 2005 |
|
KULDEEP KUMAR AND ORS. Vs. STATE AND ORS.
|
May 18, 2005 |
|
KULDIP RAJ SHARMA Vs. CITIZEN CO-OPE BANK LTD
|
November 29, 2005 |
|
KULWANT KOUR Vs. RADHEY SHYAM
|
November 23, 2005 |
|
KUMAR VERMA Vs. STATE & ORS.
|
August 12, 2005 |
|
KUNJ LAL Vs. UNION OF INDIA
|
July 20, 2005 |
|
M A WANI (PROF ) Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
May 3, 2005 |
|
M I E R Vs. COMMISSIONER OF SALES TAX,
|
February 18, 2005 |
|
M.P. GUPTA Vs. STATE AND ORS.
|
July 19, 2005 |
|
MADAN MOHAN SHARMA Vs. COLLECTOR
|
July 19, 2005 |
|
MAHMOODA NAZKI Vs. STATE OF J&K
|
May 20, 2005 |
|
MANAGING DIRECTOR, J AND K HOUSING BOARD Vs. BALWANT KOUR
|
March 16, 2005 |
|
MANAGING DIRECTOR, J&K SFC Vs. SURINDER SINGH JAMWAL
|
November 18, 2005 |
|
MANAGING DIRECTORE Vs. SALEEMA
|
March 22, 2005 |
|
MANMOHAN SINGH GOURI Vs. RAMAN RAI
|
February 21, 2005 |
|
MANOHAR LAL Vs. STATE
|
July 19, 2005 |
|
MANZOOR AHMAD DAR Vs. STATE
|
May 16, 2005 |
|
MEHJABEEN SIMON Vs. FAYAZ AHMAD SIMON
|
May 9, 2005 |
|
MISS HARLEEN SINGH Vs. STATE OF J AND K
|
August 8, 2005 |
|
MOHAMMAD ISHAQ MALIK Vs. STATE OF J&K AND ORS.
|
May 26, 2005 |
|
MOHAN LAL KAITH Vs. STATE OF J&K
|
February 17, 2005 |
|
MOHD AKBAR RATHER Vs. STATE
|
June 9, 2005 |
|
MOHD ARAF QAZI Vs. STATE OF J&K
|
August 12, 2005 |
|
MOHD ASHRAF Vs. STATE
|
October 13, 2005 |
|
MOHD ASLAM Vs. STATE OF J&K
|
October 15, 2005 |
|
MOHD BAQIR Vs. STATE OF J&K
|
July 25, 2005 |
|
MOHD BHAT Vs. STATE OF J&K
|
July 25, 2005 |
|
MOHD BILAL ALIAS BILOO Vs. STATE
|
April 7, 2005 |
|
MOHD HAROON BHAT Vs. STATE OF J&K
|
April 15, 2005 |
|
MOHD HUSSAIN AVAN Vs. STATE OF J&K
|
March 29, 2005 |
|
MOHD ISMAIL MIR Vs. UNION OF INDIA
|
August 5, 2005 |
|
MOHD MAJNOON MIR Vs. STATE
|
March 23, 2005 |
|
MOHD MAQBOOL MIR Vs. STATE
|
August 12, 2005 |
|
MOHD MEHRAJ-UD-DIN KHAN Vs. STATE OF J&K
|
December 27, 2005 |
|
MOHD RAMZAN BHAT Vs. STATE
|
September 16, 2005 |
|
MOHD RASHID-UD-DIN Vs. STATE OF J&K
|
August 2, 2005 |
|
MOHD YOUSAF Vs. STATE OF JAMMU AND KASHMIR
|
March 14, 2005 |
|
MOHD. MAQBOOL MIR Vs. ALI MOHD. GANAI
|
February 7, 2005 |
|
MOHD. SHARIEF AND ORS. Vs. STATE OF J&K
|
February 10, 2005 |
|
MOHD. SULTAN Vs. OSWAL WOOLEN MILLS LTD.
|
February 7, 2005 |
|
MOHD.YOUSUF MALLA Vs. STATE OF J AND K
|
December 21, 2005 |
|
MOOL RAJ Vs. STATE
|
November 18, 2005 |
|
MURTAZA NASIR Vs. NASIR AHMED WANI
|
September 16, 2005 |
|
MUSHTAQ AHMAD KHATEEB Vs. SUMAN LATA BAGHAT
|
August 3, 2005 |
|
MUZAFFER AHMAD RATHER Vs. STATE OF J&K
|
August 12, 2005 |
|
NARESH BHATIA Vs. SURINDER KUMAR
|
December 1, 2005 |
|
NASEER AHMAD DAR Vs. STATE OF J&K
|
February 9, 2005 |
|
NASEER AHMAD KOTY Vs. STATE
|
August 26, 2005 |
|
NASIR MOHD Vs. STATE
|
April 8, 2005 |
|
NATIONAL INSURANCE Vs. JAVAID AHMAD KHAN
|
December 2, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. TSERING DOMA
|
March 22, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MOHAMMED RAFIQ BHAT
|
March 22, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. PHONTOSOG DELDAN
|
March 22, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. HALEEMA BEGUM
|
September 1, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH
|
October 25, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. PARSINO DEVI
|
October 25, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. AB AHAD
|
April 27, 2005 |
|
NATIONAL INSURANCE CO. Vs. NISSAR AHMAD WANI
|
February 21, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. ABDUL QAYOOM DAR
|
April 28, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. SUNDER SINGH KHURANA
|
October 28, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. BHAGIRATH SINGH
|
December 13, 2005 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ABDUL AHAT
|
April 27, 2005 |
|
NAWAB KHAN, SUB [NO 870021695] Vs. UNION OF INDIA
|
October 3, 2005 |
|
NAZIR AHMAD DAR Vs. STATE OF J&K
|
April 8, 2005 |
|
NAZIR AHMAD KHAN Vs. STATE AND ORS.
|
August 5, 2005 |
|
NAZIR AHMAD MAGRAY Vs. STATE
|
April 4, 2005 |
|
NEK SINGH Vs. RAM PRAKASH
|
November 17, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUGHRA BIBI
|
November 30, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. GH MOHI-UD-DIN
|
December 5, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. IMTIAZ BANO
|
December 20, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. FARIDA BEGUM
|
November 30, 2005 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MST. NEELAM GOYAL AND ANR.
|
December 1, 2005 |
|
NIRMAL SINGH Vs. STATE OF J AND K
|
April 16, 2005 |
|
NISHAT ROADWAYS Vs. STATE OF J AND K
|
May 5, 2005 |
|
NUSRAT BEGUM Vs. COLLECTOR ASSISTANT COMMISSIONER, JAMMU
|
September 28, 2005 |
|
OMKAR SHARMA Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
|
May 20, 2005 |
|
OMKAR SINGH AND ANR. Vs. STATE OF JAMMU AND KASHMIR
|
April 7, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SAKINA BEGUM
|
December 20, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SODAGER SHOW ROOM
|
December 27, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. STATE CONSUMER PROTECTION COMMISSION, J&K
|
December 19, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. MISRA (MST )
|
February 14, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAM LAL MATOO
|
December 20, 2005 |
|
ORIENTAL INSURANCE CO. LTD Vs. MUSHTAQ AHMAD
|
December 22, 2005 |
|
PARTAP SINGH Vs. SWARAN SINGH
|
November 18, 2005 |
|
PARVEEN RAWAT(CAPT ) Vs. STATE OF J&K
|
December 3, 2005 |
|
PARVEZ S KOUL Vs. PRESIDING OFFICER
|
November 19, 2005 |
|
POWER GRID CORP OF INDIA Vs. LASSI
|
August 12, 2005 |
|
PRAMOD KUMAR Vs. STATE OF J&K
|
November 18, 2005 |
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PRATEEK GOEL Vs. BPEE
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December 23, 2005 |
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PREMU Vs. STATE
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April 27, 2005 |
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PUNJABI BROTHERS Vs. PUNJAB NATIONAL BANK LTD
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February 21, 2005 |
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QAZI GH NABI Vs. QAZI JALAL-UD-DIN
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February 14, 2005 |
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R B JODHAMAL Vs. STATE
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August 6, 2005 |
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RACHPAL SINGH ALIAS NIKA Vs. STATE
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March 16, 2005 |
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RAJ KUMAR SHARMA Vs. STATE OF J&K
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November 29, 2005 |
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RAJ KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
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November 20, 2005 |
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RAJEEV KUMAR KOUL Vs. JYOTSANA KOUL
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September 26, 2005 |
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RAJINDER KUMAR Vs. STATE
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November 10, 2005 |
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RAJINDER KUMAR GUPTA Vs. STATE OF J&K
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June 8, 2005 |
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RAJINDER SINGH Vs. UNION OF INDIA
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October 7, 2005 |
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RAJINDER SINGH HUNDAI Vs. UNION OF INDIA
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June 4, 2005 |
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RAJIV LUTHRA Vs. NEENA LUTHRA
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February 10, 2005 |
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RAKESH KUMAR Vs. PURAN SINGH
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March 16, 2005 |
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RAM LAL Vs. STATE
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August 4, 2005 |
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RAM PAL BATHONIA, ADVOCATE Vs. STATE OF J&K, THROUGH ITS CHIEF SECRETARY, CIVIL SECT , SRINAGAR
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April 15, 2005 |
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RAMAN DEV Vs. STATE
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December 23, 2005 |
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RAMESHWAR SINGH Vs. STATE OF J&K
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November 18, 2005 |
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RANBIR DATT BHANOT AND NATHU RAM Vs. STATE OF J&K
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March 4, 2005 |
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RASHEEDA AKTHAR Vs. STATE
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October 7, 2005 |
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RATTAN LAL Vs. STATE
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March 14, 2005 |
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RATTAN LAL Vs. STATE OF JAMMU AND KASHMIR
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October 28, 2005 |
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REGISTRAR OF COMPANIES Vs. ELABORATE LEASING PVT. LTD.
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October 25, 2005 |
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RIYAZ Vs. STATE OF J&K AND ORS.
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May 20, 2005 |
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ROHIT DHAWAN Vs. STATE
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July 25, 2005 |
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ROSHAN LAL BHAGAT Vs. STATE
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December 7, 2005 |
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ROSHAN LAL GUPTA Vs. STATE OF J&K
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February 18, 2005 |
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S AMARJIT SINGH Vs. PARKASH KOUR
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February 10, 2005 |
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S.B.I. Vs. PRITAM SINGH
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February 1, 2005 |
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SAIDA MOHD Vs. STATE
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September 14, 2005 |
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SAIDA MOHD Vs. STATE OF J AND K
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February 14, 2005 |
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SAIF-UD-DIN (KH ) Vs. STATE OF J&K
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March 22, 2005 |
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SAJAD AHMAD BHAT Vs. STATE
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December 9, 2005 |
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SAJAD MEHMOOD Vs. STATE AND OTHERS
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September 29, 2005 |
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SALEEMA Vs. COLLECTOR LAND ACQUISITION, RAMBAN
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October 25, 2005 |
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SANGEETA KANWAL Vs. BHARAT SANCHAR NIGAM LTD , NEW DELHI
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May 20, 2005 |
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SANJAY ARORA Vs. STATE
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May 2, 2005 |
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SANJAY GUPTA Vs. SHIVALIK INVESTMENTS
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November 24, 2005 |
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SANJAY KUMAR SHARMA Vs. UNION OF INDIA
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March 24, 2005 |
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SANJEEV SHARMA Vs. STATE
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June 6, 2005 |
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SANSAR CHAND Vs. STATE OF JAMMU AND KASHMIR
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December 21, 2005 |
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SANTOSH RAJ Vs. STATE
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March 24, 2005 |
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SARANG BANI Vs. RAJINDER SINGH
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March 16, 2005 |
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SAROOP NATH Vs. STATE OF J&K
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March 24, 2005 |
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SARVANT KOCHAK Vs. NATIONAL INSURANCE CO LTD
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February 14, 2005 |
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SATINDER KOUR Vs. S D SINGH
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March 30, 2005 |
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SHABAN GURU AND ABDULLAH GURU Vs. STATE
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February 4, 2005 |
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SHABIR AHMED NATH Vs. STATE
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June 10, 2005 |
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SHAH LATIF Vs. STATE OF J&K
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December 20, 2005 |
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SHAKEEL AHMAD BHAT Vs. STATE OF J&K
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December 17, 2005 |
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SHAM DASS Vs. VIDYA DEVI
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September 19, 2005 |
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SHAM LAL SHARMA Vs. STATE OF J AND K
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November 29, 2005 |
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SHAMEEMA Vs. REHMAN BEIGH
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December 7, 2005 |
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SHATRU JEET SINGH JAMWAL Vs. OM PARKASH SHUKLA
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February 5, 2005 |
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SHEIKH IFTIKHAR AHMAD Vs. REHANA MAJID
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March 22, 2005 |
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SHER-E-KASHMIR NATIONAL MEDICAL INSTITUTE TRUST Vs. STATE OF J&K
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June 7, 2005 |
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SHOWKAT ALI ZARGAR Vs. STATE
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June 10, 2005 |
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SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA Vs. GH MOHD
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September 30, 2005 |
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SI MOHD AMIN BEIGH Vs. STATE OF J&K
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May 26, 2005 |
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SOM NATH Vs. STATE OF J&K
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December 9, 2005 |
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SONAM SINGH Vs. SK UNIVERSITY OF AGRICULTURAL SCIENCES AND TECHNOLOGY
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December 22, 2005 |
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SONIA KUMARI Vs. KARAN CHAND
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September 28, 2005 |
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STATE Vs. ROSHAN LAL
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September 28, 2005 |
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STATE Vs. ROMESH SINGH & OTHERS
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September 28, 2005 |
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STATE Vs. SANJEEV PANDITA
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September 28, 2005 |
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STATE Vs. MOHD ANWAR
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April 27, 2005 |
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STATE Vs. MOHD LATEEF DAR
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October 17, 2005 |
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STATE Vs. RAM RATTAN
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September 28, 2005 |
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STATE Vs. MOHD. ASLAM
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March 24, 2005 |
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STATE Vs. RAJU
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September 28, 2005 |
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STATE Vs. AJIT KUMAR
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July 15, 2005 |
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STATE Vs. K V BILAL SHAMUS
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August 2, 2005 |
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STATE BANK OF INDIA Vs. SHEIKH MOHD AMIN AND CO
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February 21, 2005 |
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STATE OF J AND K Vs. DEV RAJ
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August 4, 2005 |
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STATE OF J AND K Vs. JALAL UD DIN GANAI
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June 9, 2005 |
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STATE OF J&K Vs. SUNDER DAS
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September 16, 2005 |
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STATE OF J&K Vs. MANZOOR AHMAD WAGAY
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November 15, 2005 |
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STATE OF J&K Vs. DUNI CHAND
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November 17, 2005 |
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STATE OF J&K Vs. SHAFIQ AHMAD PANDIT
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November 10, 2005 |
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STATE OF J&K Vs. ZAFARULLAH AND OTHERS
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February 14, 2005 |
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STATE OF J&K AND OTHERS Vs. RASOOL RATHER
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May 10, 2005 |
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STATE OF J&K THROUGH COLLECTOR LAND ACQUISITION Vs. MUSTAQ AHMAD
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May 25, 2005 |
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STATE OF JAMMU & KASHMIR & ORS. Vs. MUNISH NARAYAN PRADHAN
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October 29, 2005 |
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STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD RAFI PASWAL
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March 22, 2005 |
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STATE THROUGH SSP VIGILANCE ORGANISATION, JAMMU Vs. ROMESH CHANDERA
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March 24, 2005 |
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SUBASH CHANDER GUPTA AND SONS Vs. UNION OF INDIA
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February 18, 2005 |
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SUDERSHAN KUMAR KHAJURIA Vs. HARI KRISHAN GANDOTRA
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October 25, 2005 |
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SUDERSHAN SINGH Vs. STATE OF J&K
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December 20, 2005 |
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SUDHIR SINGH Vs. STATE OF J&K
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March 24, 2005 |
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SUHAIL AHMAD BHAT Vs. STATE
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November 9, 2005 |
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SUHAIL AHMAD KATARIA Vs. STATE THROUGH SUPDT, CENTRAL JAIL, SRINAGAR
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October 24, 2005 |
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SUMAN SHARMA Vs. BHUPINDER SINGH
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May 12, 2005 |
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SUNIL KUMAR MISRA Vs. UNION OF INDIA
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May 27, 2005 |
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SUPERINTENDING ENGINEER Vs. MOHAMMAD SHAFI MAGRAY
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March 22, 2005 |
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SURESH KUMAR Vs. UNION OF INDIA
|
February 18, 2005 |
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SURESH KUMAR Vs. STATE
|
November 18, 2005 |
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SURINDER MOHAN AGGARWAL Vs. STATE OF J AND K
|
May 5, 2005 |
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SWARAN DEVI Vs. SITA DEVI
|
August 3, 2005 |
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SWARN SINGH Vs. RAJ KOUR
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December 1, 2005 |
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SYED MOHD ASHRAF Vs. STATE OF J&K
|
February 17, 2005 |
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SYED MUSHTAQ AHMED Vs. STATE AND OTHERS
|
November 19, 2005 |
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TARIQ HAMEED KARA Vs. GH MOHI-UD-DIN WANI
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February 7, 2005 |
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TARSEEM LAL Vs. STATE OF J&K
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March 16, 2005 |
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TASLEEMA Vs. AIJAZ AHMAD SHEIKH
|
November 17, 2005 |
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TAWSEEF AHMAD PARRA Vs. STATE OF J&K
|
June 9, 2005 |
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TH. ASHWANI SINGH Vs. JEET LAL GUPTA
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July 21, 2005 |
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TILAK RAJ Vs. VIDHYA DEVI
|
June 7, 2005 |
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TSEWANG NARBOO Vs. TSERING ANGEHOK
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September 14, 2005 |
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UCO BANK Vs. JAWAHAR RICE AND GENERAL MILLS
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July 19, 2005 |
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UNION OF INDIA Vs. ABDUL JABAR
|
May 4, 2005 |
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UNION OF INDIA Vs. ABDUL JABAR
|
March 4, 2005 |
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UNION OF INDIA Vs. SHAHA (MST )
|
April 16, 2005 |
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UNION OF INDIA Vs. SHAHNAZ
|
December 8, 2005 |
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UNION OF INDIA THROUGH DEFENCE ESTATES OFFICER, KASHMIR CIRCLE (SRINAGAR) Vs. ZAMINDARAN SONWAR
|
April 16, 2005 |
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UNITED INDIA INSURANCE Vs. NIRMAL KAUR
|
August 23, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. NOORA
|
February 21, 2005 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BALBIR SINGH
|
October 28, 2005 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SEEMA GUPTA
|
May 1, 2005 |
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UNIVERSITY OF JAMMU Vs. JANSHRUTI MEHTA
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April 11, 2005 |
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V.N. KOHLI Vs. STATE OF JAMMU & KASHMIR & ORS.
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February 18, 2005 |
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VAISHNO FLOUR MILLS Vs. UNION OF INDIA
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August 10, 2005 |
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VED PARKASH Vs. PUNCHI RAM
|
April 15, 2005 |
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VIJAY BHUSHAN CHOUDHARY Vs. SHIV CHARAN DASS SHARMA
|
October 18, 2005 |
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VIJAY SHARMA Vs. STATE OF J AND K
|
December 5, 2005 |
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VINOD GUPTA Vs. STATE
|
June 6, 2005 |
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VISHWAJEET SOOD Vs. HOTEL SIM SAM PROJECT KATRA
|
September 23, 2005 |
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WAHEED HUSSAIN Vs. MOHD FAROOQ RANGREZ
|
May 9, 2005 |
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YASH PAUL Vs. NEELAM KUMARI
|
October 21, 2005 |
|
YASHPAL KAPOOR Vs. GANDOTRA FINANCE CORPORATION
|
December 1, 2005 |
|
YASHPAL KAPOOR Vs. GANDOTRA FINANCE CORPORATION
|
January 12, 2005 |
|
YOG RAJ SUDAN AND KULDEEP SINGH JASROTIA Vs. STATE OF J&K
|
March 24, 2005 |
|
ZAFARULLAH BHAT Vs. STATE OF J&K
|
August 11, 2005 |
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ZAHOOR AHMAD BANDAY Vs. YASMEEN JAN
|
May 9, 2005 |
|
ZAKIR HUSSAIN WANI Vs. STATE OF J&K
|
May 26, 2005 |
|
ZILA DOA MIGRANTS COMMITTEE Vs. STATE AND OTHERS
|
November 29, 2005 |
|
ZULFKAR ALI SHAH Vs. ALAM SHAH
|
December 1, 2005 |