|
10+2 PARENTS ASSOCIATION THROUGH DILEEP SINGH Vs. CHAIRMAN, STATE BOARD OF SCHOOL EDUCATION
|
May 7, 2004 |
|
A D MANHAS Vs. STATE
|
December 15, 2004 |
|
A D MANHAS Vs. STATE
|
December 23, 2004 |
|
A R MALHOTRA (MAJOR) Vs. UNION OF INDIA
|
November 29, 2004 |
|
AB AHAD RATHER Vs. STATE OF J&K
|
December 24, 2004 |
|
AB GANI BEIGH Vs. J&K AGRO INDUSTRIES DEVELOPMENT CORP LTD
|
August 17, 2004 |
|
AB HAMID BHAT Vs. STATE
|
June 8, 2004 |
|
AB HAMID ITOO Vs. STATE OF J&K
|
May 25, 2004 |
|
AB LATIF Vs. STATE OF J&K
|
September 9, 2004 |
|
AB MAJID DAR Vs. KASHMIR MERCANTILE CO-OPERATIVE BANK LTD
|
March 26, 2004 |
|
AB RAHIM SHORU Vs. JAWAHIR LAL KOUL JALALI
|
October 28, 2004 |
|
AB RASHID Vs. BLOCK DEVELOPMENT OFFICER
|
August 6, 2004 |
|
AB RASHID KHAN Vs. STATE OF J&K
|
May 25, 2004 |
|
ABDUL AHAD KANA Vs. HABIBULLAH KALOO
|
August 17, 2004 |
|
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
|
November 25, 2004 |
|
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
|
September 6, 2004 |
|
ABDUL GANI RASTI Vs. PUBLIC AT LARGE
|
April 30, 2004 |
|
ABDUL GANI RASTI Vs. QURAT UL ALI
|
April 30, 2004 |
|
ABDUL RAHIM DAR Vs. STATE
|
April 3, 2004 |
|
ABDUL RASHID SHAH AND OTHERS Vs. STATE AND OTHERS
|
November 7, 2004 |
|
AJIT KUMAR Vs. STATE OF J&K
|
September 22, 2004 |
|
AKHIL THAKUR Vs. VICE CHANCELLOR UNIVERSITY OF JAMMU
|
February 11, 2004 |
|
AKSHIT ASHOK (MASTER) Vs. UNION OF INDIA
|
March 8, 2004 |
|
ALI MOHD GANAI Vs. NATIONAL INSURANCE CO LTD
|
June 10, 2004 |
|
ALI MOHD. WANI Vs. QAZI ABDUL RASHID
|
September 29, 2004 |
|
ALSON AUTOMOBILES PVT LTD Vs. STATE CONSUMER PROTECTION COMMISSION, J&K
|
February 20, 2004 |
|
ALTAF HUSSAIN MIR Vs. STATE OF J&K
|
September 28, 2004 |
|
AMAR NATH Vs. STATE OF J&K
|
May 14, 2004 |
|
AMAR SINGH Vs. STATE OF J&K
|
March 26, 2004 |
|
AMARJEET SINGH Vs. STATE OF J&K
|
September 24, 2004 |
|
ANDRE POTHOUN Vs. STATE THROUGH LABOUR OFFICER/LABOUR INSPECTOR, KISHTWAR
|
November 5, 2004 |
|
ANISH BHAN Vs. SONIKA BHAN
|
March 23, 2004 |
|
ANJALI KOUL Vs. SANJAY KOUL
|
December 2, 2004 |
|
ANJUM SHAHEEN MIRZA Vs. STATE
|
December 15, 2004 |
|
ANJUMAN-I-AHLI SUNNAT WAL JAMAT KARGIL Vs. STATE
|
December 7, 2004 |
|
AQUEEL AHMAD Vs. STATE
|
September 10, 2004 |
|
ARCHANA SHARMA Vs. M K SHARMA
|
March 18, 2004 |
|
ARVIND SHARMA Vs. STATE OF J AND K
|
February 16, 2004 |
|
ASHIGULLAH WANI Vs. STATE OF JAMMU AND KASHMIR
|
January 27, 2004 |
|
ASHOK KUMAR JAIN Vs. STATE
|
December 14, 2004 |
|
ASHOK KUMAR KOUL Vs. STATE OF J AND K
|
February 5, 2004 |
|
ASSADULLAH KHAN Vs. UNION OF INDIA
|
August 2, 2004 |
|
ATUL CHANDER MALHOTRA Vs. VIJAY GUPTA
|
May 18, 2004 |
|
B V SHARMA Vs. HOUSING BOARD, J&K
|
April 12, 2004 |
|
BABU RAM Vs. TEHSILDAR, BISHNAH
|
April 23, 2004 |
|
BAHADUR SINGH Vs. STATE
|
August 10, 2004 |
|
BAJ SINGH Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
|
March 19, 2004 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
September 24, 2004 |
|
BALBIR SINGH Vs. KRISHAN SINGH
|
February 26, 2004 |
|
BALJEET SINGH MANHAS Vs. JAMMU DEVELOPMENT AUTHORITY
|
March 19, 2004 |
|
BALRAM Vs. UNION OF INDIA
|
February 16, 2004 |
|
BALWAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
May 21, 2004 |
|
BASHARAT HUSSAIN Vs. STATE OF J&K
|
March 8, 2004 |
|
BASHARAT HUSSAIN Vs. STATE OF J&K
|
December 6, 2004 |
|
BASHIR AHMAD ALLAYEE Vs. STATE
|
November 29, 2004 |
|
BASHIR AHMAD BHAT Vs. STATE OF J&K
|
August 3, 2004 |
|
BASHIR AHMAD MAGRAY Vs. STATE OF J&K
|
December 23, 2004 |
|
BASHIR AHMAD PAUL Vs. STATE OF J AND K
|
October 8, 2004 |
|
BASHIR AHMED HAJAM Vs. STATE
|
April 30, 2004 |
|
BASHIR AHMED SOFI Vs. STATE
|
April 27, 2004 |
|
BHARAT BUSHAN SHARMA Vs. STATE
|
December 15, 2004 |
|
BHARAT SANCHAR NIGAM LTD Vs. BHUPINDER SINGH BHARGAVA
|
June 10, 2004 |
|
BILAL AHMEAD HAJAM Vs. STATE OF J AND K
|
October 8, 2004 |
|
BISHAN DASS Vs. STATE OF J&K
|
December 16, 2004 |
|
BODH RAJ Vs. TOURISM DEVELOPMENT CORP , J&K
|
August 3, 2004 |
|
BODH RAJ Vs. RANO DEVI
|
February 26, 2004 |
|
C L NARYANA Vs. UNION OF INDIA
|
July 21, 2004 |
|
CANARA BANK Vs. WAXOFIELD
|
January 30, 2004 |
|
CAPT BALWANTSINGH Vs. JASBIR KOUR
|
March 3, 2004 |
|
CHAMAN LAL Vs. SARDA DEVI
|
November 22, 2004 |
|
CHANDIGARH POULTRY CENTRE Vs. U O I
|
March 31, 2004 |
|
CHARAN DASS Vs. CHANDER SHEKHAR GUPTA
|
August 20, 2004 |
|
CHUNI LAL KOUL Vs. STATE
|
September 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. R.B. JODHA MAL BISHAN LAL
|
October 11, 2004 |
|
CONSERVATOR OF FOREST Vs. GURBACHAN SINGH
|
February 24, 2004 |
|
CONTROLLER WEIGHTS Vs. MAQBOOL AHMAD
|
August 19, 2004 |
|
D S AHLUWALIA Vs. UNION OF INDIA
|
May 7, 2004 |
|
DALIP SINGH JAMWAL Vs. UNIVERSITY OF JAMMU
|
March 18, 2004 |
|
DALJIT SINGH Vs. STATE
|
October 15, 2004 |
|
DALJIT SINGH AZAD Vs. TOURISM DEVELOPMENT CORP , J&K
|
October 11, 2004 |
|
DARSHAN SINGH Vs. STATE OF J&K, THROUGH CHIEF SECRETARY
|
April 8, 2004 |
|
DAVINDER PAUL Vs. THE J AND K BANK LTD.
|
February 5, 2004 |
|
DAWN COTTAGE EMPORIUM Vs. CENTRAL BUREAU INVESTIGATION
|
July 16, 2004 |
|
DEEPAK KUMAR Vs. RATTAN LAL KOUL
|
March 9, 2004 |
|
DEEPIKA K THUSOO Vs. STATE
|
April 8, 2004 |
|
DES RAJ Vs. STATE OF J AND K
|
March 26, 2004 |
|
DES RAJ Vs. STATE J AND K
|
April 5, 2004 |
|
DEV RAJ Vs. STATE
|
May 7, 2004 |
|
DEV RAJ Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE
|
May 10, 2004 |
|
DHARMA PAL Vs. J and K STATE
|
February 23, 2004 |
|
DHARMEJ SINGH Vs. STATE
|
May 28, 2004 |
|
DHIAN SINGH Vs. STATE
|
March 5, 2004 |
|
DIVISIONAL MANAGER, SFC Vs. QADIR BAKSH
|
May 13, 2004 |
|
DR. ASHWANI KUMAR SHARMA Vs. STATE
|
June 7, 2004 |
|
DUJODWALA RESINS AND TERPENES LTD Vs. STATE OF J&K
|
September 30, 2004 |
|
DURGA DAL and BASIN MILLS Vs. STATE OF J AND K
|
May 1, 2004 |
|
DWARIKA NATH MISHRA Vs. UNION OF INDIA
|
November 2, 2004 |
|
EXECUTIVE ENGINEER Vs. MIR ZAMAN KHAN
|
February 26, 2004 |
|
FAHMEEDA Vs. ZAREEFA
|
November 1, 2004 |
|
FALAIL SINGH Vs. STATE
|
September 30, 2004 |
|
FAROOQ AHMAD MALIK Vs. STATE
|
May 11, 2004 |
|
FAROOQ AHMAD MIR Vs. STATE OF J&K
|
November 9, 2004 |
|
FAROOQ AHMED Vs. SHER-I-KASHMIR INTERNATIONAL CONFERENCE CENTRE
|
November 30, 2004 |
|
FAROOQ AHMED DAR S O WALI MOHAMMAD DAR R O DANA MAZAR SAFAKADAL SRINAGAR Vs. STATE OF J and K
|
April 3, 2004 |
|
FAYAZ AHMAD Vs. SHABIR AHMAD
|
April 30, 2004 |
|
FIRDOUS AHMED FARASH Vs. STATE
|
April 27, 2004 |
|
FOJA SINGH Vs. STATE
|
May 11, 2004 |
|
GAFFAR DAR Vs. STATE
|
July 20, 2004 |
|
GANESH DASS Vs. KULDEEP RAJ
|
July 27, 2004 |
|
GANESH OIL MILLS LTD Vs. STATE OF J&K
|
July 22, 2004 |
|
GEETIKA GUPTA AND ORS. Vs. STATE AND ORS.
|
December 23, 2004 |
|
GH HASSAN BHAT Vs. GULSHAN AKHTER
|
February 6, 2004 |
|
GH MOHD MATOO Vs. GH RASOOL SOFI
|
November 1, 2004 |
|
GH MOHD NUMBERDAR Vs. MOHD BHAT
|
October 26, 2004 |
|
GH MOHD SHAH FAREED Vs. KHURSHID AHMAD GANAI
|
March 4, 2004 |
|
GH NABI DAR Vs. STATE OF J&K
|
November 2, 2004 |
|
GH NABI GOWHAR Vs. STATE OF J and K
|
February 23, 2004 |
|
GH RASOOL Vs. HUSSAINA
|
April 8, 2004 |
|
GH RASOOL ANCHARI Vs. STATE
|
July 6, 2004 |
|
GH RASOOL DAR Vs. STATE
|
March 6, 2004 |
|
GH RASOOL SHAH Vs. MUMTAZ AHMAD SHAH
|
August 18, 2004 |
|
GHULAM HASSAN AND OTHERS Vs. J & K STATE FOREST CORPORATION AND OTHERS
|
January 31, 2004 |
|
GHULAM MOHD DAR Vs. STATE
|
April 3, 2004 |
|
GHULAM MOHD. SHAH Vs. MOHD. SHAFI
|
November 10, 2004 |
|
GHULAM MOHIUDDIN AND OTHERS Vs. STATE AND OTHERS
|
April 30, 2004 |
|
GHULAM NABI SHAH Vs. STATE OF JAMMU AND KASHMIR
|
June 1, 2004 |
|
GIAN CHAND KHAJURIA Vs. STATE OF J AND K
|
March 19, 2004 |
|
GIRDHARI LAL Vs. VEENA SHARMA
|
April 5, 2004 |
|
GORAKH NATH Vs. STATE OF J and K
|
April 19, 2004 |
|
GORI SHANKER Vs. MANGOO RAM
|
May 1, 2004 |
|
GOURI RAINA Vs. KH. HABIB-ULLAH NAJAR
|
August 5, 2004 |
|
GOVIND SINGH Vs. UNION OF INDIA
|
April 22, 2004 |
|
GULLA DAR Vs. AB RASHID DAR
|
April 23, 2004 |
|
GURVINDER KOUR Vs. UNION OF INDIA
|
March 19, 2004 |
|
HAMIDULLAH BHAT Vs. STATE
|
February 26, 2004 |
|
HARJIT RAI Vs. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
May 12, 2004 |
|
HARMINDER SINGH Vs. STATE OF J AND K
|
April 5, 2004 |
|
HAROON MAJID DHOBI Vs. STATE OF J and K
|
April 27, 2004 |
|
HARPAL SINGH Vs. STATE
|
March 19, 2004 |
|
HEM RAJ Vs. STATE
|
March 19, 2004 |
|
HILAL AHMED LONE Vs. STATE
|
April 27, 2004 |
|
IFTIKHAR HUSSAIN Vs. STATE OF J and K
|
May 18, 2004 |
|
IMRAN NABI BHAT Vs. STATE
|
April 3, 2004 |
|
IMTIYAZ AHMAD Vs. MOHD KHALIL WAGAY
|
May 26, 2004 |
|
INTIZAMIA COMMITTEE Vs. STATE
|
October 10, 2004 |
|
J AND K DHARAMARTH TRUST COUNCIL Vs. STATE
|
May 24, 2004 |
|
J&K BANK LTD Vs. S SURJIT SINGH
|
February 26, 2004 |
|
JAGDEV SINGH Vs. LOKESH JHA
|
June 10, 2004 |
|
JAGDISH RAJ Vs. BHAN KOUR
|
June 10, 2004 |
|
JAI BEVERAGES PVT LTD Vs. STATE OF J&K
|
July 30, 2004 |
|
JAMMU AND KASHMIR STATE FOREST CORP Vs. ABDUL HAMID THOKER
|
April 30, 2004 |
|
JAMMU DEV AUTHORITY Vs. CHANDER SHEKHAR
|
October 11, 2004 |
|
JAMMU FRUIT ASSOCIATION Vs. J D A
|
April 2, 2004 |
|
JANAK RAJ Vs. STATE
|
November 5, 2004 |
|
JANSHRUTI MEHTA Vs. UNIVERSITY OF JAMMU
|
September 30, 2004 |
|
JASBIR KOUR Vs. STATE OF J AND K
|
February 12, 2004 |
|
JAVED IQBAL Vs. STATE
|
March 5, 2004 |
|
JEET LAL GUPTA Vs. STATE OF J&K
|
February 23, 2004 |
|
JEET SINGH Vs. STATE OF J AND K
|
March 4, 2004 |
|
JOGINDER KOUR Vs. STATE
|
March 19, 2004 |
|
JOGINDER NATH Vs. SUDERSHAN KUMAR
|
January 30, 2004 |
|
KALI DASS Vs. EXECUTIVE OFFICER, MUNICIPALITY
|
March 11, 2004 |
|
KALU RAM Vs. SPECIAL TRIBUNAL, J&K, JAMMU
|
June 10, 2004 |
|
KANCHAN RANI Vs. STATE
|
March 5, 2004 |
|
KAPOOR CHAND BHAGAT Vs. STATE
|
December 7, 2004 |
|
KARAM CHAND THAPPAR Vs. MANZOOR AHMAD
|
November 29, 2004 |
|
KARANJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
|
May 26, 2004 |
|
KASHMIRA SINGH Vs. S DARSHAN SINGH
|
June 10, 2004 |
|
KASHMIRI LAL KAPOOR Vs. KAILASH CHANDER KAPOOR
|
November 23, 2004 |
|
KAUSHALYA DEVI Vs. UNION OF INDIA
|
February 16, 2004 |
|
KEWAL KRISHAN Vs. STATE OF J&K
|
April 15, 2004 |
|
KHALID TANVEER Vs. STATE
|
October 15, 2004 |
|
KHAN MUSHTAQ AHMAD Vs. STATE OF J&K
|
June 9, 2004 |
|
KHATOON MAGRAY Vs. SUBHAN MAGRAY
|
November 23, 2004 |
|
KRISHAN JI BRAROO Vs. STATE OF J&K
|
December 23, 2004 |
|
KRISHAN LAL Vs. STATE
|
May 1, 2004 |
|
KULDEEP SINGH Vs. STATE OF J&K
|
February 5, 2004 |
|
KULDIP SINGH Vs. STATE OF J&K
|
February 11, 2004 |
|
LAKSHMI RANI BALORIA Vs. STATE
|
September 29, 2004 |
|
LAXMAN DASS Vs. UNION OF INDIA
|
November 3, 2004 |
|
M S PANDIT Vs. S K KOUL
|
April 22, 2004 |
|
MADAN LAL Vs. STATE OF J&K
|
September 30, 2004 |
|
MADAN LAL SAHANI Vs. SATPAL SAHANI
|
July 30, 2004 |
|
MANI RAM Vs. NATIONAL INSURANCE CO LTD
|
February 26, 2004 |
|
MANOHAR SINGH Vs. STATE
|
April 5, 2004 |
|
MANZOOR AHMAD MIR Vs. STATE OF J&K
|
April 1, 2004 |
|
MEHRAJ UD DIN SHIGAN Vs. STATE
|
June 1, 2004 |
|
MIR KHALID YASEEN Vs. STATE
|
July 6, 2004 |
|
MIR MOHD CHOUDHARY Vs. STATE OF J&K THROUGH HOME DEPARTMENT
|
February 9, 2004 |
|
MOHAMMAD YASEEN RATHER ALIAS TAHIR Vs. STATE
|
April 3, 2004 |
|
MOHAN LAL BHAT Vs. HOTEL CORP OF INDIA
|
March 26, 2004 |
|
MOHD ABDULLAH MIR Vs. STATE AND OTHERS
|
April 29, 2004 |
|
MOHD AKBAR KICHLOO Vs. UNION OF INDIA
|
July 15, 2004 |
|
MOHD AKBER BHAT Vs. STATE
|
July 6, 2004 |
|
MOHD ASHRAF SHANTHU Vs. STATE OF J&K
|
December 1, 2004 |
|
MOHD ASLAM Vs. STATE
|
May 18, 2004 |
|
MOHD AYOOB GUJRI Vs. STATE OF J&K
|
November 2, 2004 |
|
MOHD FAROOQ Vs. STATE OF J&K
|
September 23, 2004 |
|
MOHD FAYAZ QAZI Vs. STATE OF J&K
|
April 16, 2004 |
|
MOHD HUSSAIN WANI Vs. STATE OF J&K
|
November 30, 2004 |
|
MOHD IQBAL Vs. STATE OF J&K
|
April 2, 2004 |
|
MOHD MAQBOOL DAR Vs. STATE OF J and K
|
June 4, 2004 |
|
MOHD RAMZAN Vs. STATE
|
April 6, 2004 |
|
MOHD RASHID SHAHEEN Vs. STATE OF J&K
|
July 27, 2004 |
|
MOHD SAJJAD BHAT Vs. STATE OF J&K
|
July 24, 2004 |
|
MOHD UMMAR NIZAMI Vs. STATE
|
May 19, 2004 |
|
MOHD. AFZAL SHAH Vs. GHULAM AHMAD SHAH
|
April 9, 2004 |
|
MOHD. AYOUB, SURJEET KUMAR Vs. STATE OF J AND K
|
February 16, 2004 |
|
MOHMD YAQOOB SHAH Vs. GHULAM RASOOL WANI
|
May 24, 2004 |
|
MUGLI Vs. STATE
|
February 9, 2004 |
|
MUKHTAR AHMAD HANROO Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 2004 |
|
MUKHTAR UL AZIZ Vs. STATE OF J and K
|
June 7, 2004 |
|
MULKH RAJ Vs. SUSHIL KUMAR
|
July 12, 2004 |
|
MUNSHI RAM Vs. STATE OF J and K
|
September 6, 2004 |
|
MUSHTAQ AHMAD DAR Vs. ALI MOHD RATHER
|
November 16, 2004 |
|
MUSHTAQ AHMAD DHAR Vs. NAZIR AHMAD DHAR
|
April 30, 2004 |
|
MUSHTAQ AHMED MIR Vs. STATE
|
April 3, 2004 |
|
MUSHTAQ AHMED SUMJI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY
|
May 15, 2004 |
|
MUSKEEN ALI Vs. STATE JAMMU AND KASHMIR AND ORS.
|
December 6, 2004 |
|
NANAK CHAND Vs. UNION OF INDIA
|
September 30, 2004 |
|
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. STATE OF J&K
|
October 4, 2004 |
|
NATIONAL INSURANCE CO Vs. SUSHILA DEVI MANTOO
|
August 20, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. TSERING DORJEY
|
August 26, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SHAH MALI
|
June 10, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. IRFAN SIDIQ BHAT AND MOHD ASLAM KHAN
|
September 14, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. AB GAFFAR PANDITH
|
August 11, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. DAIZY HANDOO
|
December 23, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. DEEP RAJ
|
July 22, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. AB RASHID MALIK
|
December 23, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SAKINA
|
June 10, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD SULTAN ASIM
|
August 25, 2004 |
|
NATIONAL INSURANCE COMPANY Vs. SHAH MALI AND OTHER CONNECTED PETITIONS
|
October 6, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HABIBULLAH HAJAM
|
March 17, 2004 |
|
NAVEED ANJUM Vs. UNIVERSITY OF JAMMU
|
May 7, 2004 |
|
NAWAB DIN Vs. STATE OF J&K
|
September 9, 2004 |
|
NAZIR AHMAD BHAT Vs. STATE
|
June 1, 2004 |
|
NAZIR AHMAD WANI AND MUSHTAQ AHMAD KHATEEB Vs. STATE
|
July 6, 2004 |
|
NAZIR AHMED DAR Vs. STATE OF JAMMU AND KASHMIR
|
March 23, 2004 |
|
NAZIR AHMED WANI Vs. STATE OF J&K THROUGH AGRICULTURE PRODUCTION DEPARTMENT
|
April 23, 2004 |
|
NAZIRAN BI Vs. STATE
|
May 28, 2004 |
|
NIGHAT QURESHI Vs. STATE OF J&K
|
February 5, 2004 |
|
NIRANJAN PAUL SINGH CHOUHAN Vs. UNION OF INDIA
|
December 17, 2004 |
|
NISHA MANGOTRA Vs. REGISTRAR, HIGH COURT OF J&K
|
February 23, 2004 |
|
NORTHERN SANITATION Vs. HOTEL CORP OF INDIA
|
July 27, 2004 |
|
OM PARKASH NARGOTRA Vs. UNION OF INDIA
|
May 20, 2004 |
|
ORIENTAL INSURANCE CO LTD THROUGH ITS SR DIVISIONAL MANAGER, DR S P MADAN Vs. S GURDEEP SINGH
|
May 28, 2004 |
|
PARAMJIT SINGH Vs. HARMINDER KOUR
|
July 22, 2004 |
|
PARAS RAM Vs. KASTURI LAL
|
February 11, 2004 |
|
PARDEEP KUMAR SHARMA Vs. STATE
|
September 24, 2004 |
|
PARVAIZ KHAN Vs. STATE
|
April 3, 2004 |
|
PARVEENA BEGUM Vs. STATE
|
November 10, 2004 |
|
PARVESH KUMARI Vs. UNION OF INDIA
|
February 10, 2004 |
|
PARVEZ AHMED Vs. SAFEENA BI
|
July 22, 2004 |
|
PAWAN KUMAR Vs. S HARCHARAN SINGH
|
July 27, 2004 |
|
PAWAN KUMAR GUPTA Vs. STATE OF J&K
|
September 6, 2004 |
|
PAWAN KUMAR SHARMA Vs. ROMESH KUMAR SAMOTRA
|
October 15, 2004 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF J&K
|
December 6, 2004 |
|
PREM NATH MALHOTRA Vs. LOKESH MALHOTRA
|
December 6, 2004 |
|
PRITAM SINGH Vs. TAWI EDUCATION TRUST
|
April 19, 2004 |
|
PROF. ABDUL RASHID KHAN Vs. STATE OF J AND K
|
March 18, 2004 |
|
PUROLATOR LTD Vs. STATE OF JAMMU and KASHMIR
|
April 12, 2004 |
|
R D SHARMA Vs. UNIVERSITY OF JAMMU AND OTHERS
|
March 5, 2004 |
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R K GUPTA Vs. STATE OF J&K
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December 10, 2004 |
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RAJ KUMAR Vs. UNION OF INDIA
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March 18, 2004 |
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RAJ KUMAR Vs. STATE
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April 5, 2004 |
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RAJ KUMAR RAMAN DEV SINGH Vs. UNION OF INDIA
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June 10, 2004 |
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RAJ KUMAR SHARMA Vs. STATE
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April 16, 2004 |
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RAJA Vs. STATE OF J&K
|
December 24, 2004 |
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RAJEEV SOI Vs. STATE
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September 6, 2004 |
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RAJESHWAR SINGH Vs. STATE OF J AND K
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March 8, 2004 |
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RAJIV PURI Vs. NARANIAN MOHALLA WELFARE ASSOCIATION
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March 15, 2004 |
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RAKESH CONSTRUCTIONS THROUGH SH C L KOUL Vs. UNIVERSITY OF JAMMU THROUGH ITS REGISTRAR
|
March 19, 2004 |
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RAKESH KUMAR Vs. DINESH SHARMA
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June 10, 2004 |
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RAKESH KUMAR Vs. STATE
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April 15, 2004 |
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RAM PAL SHARMA Vs. STATE OF J&K
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July 30, 2004 |
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RANJAT SHARMA Vs. STATE
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September 6, 2004 |
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RANVIJAY CHAND Vs. STATE OF J&K
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December 16, 2004 |
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RATTAN SINGH Vs. UNION OF INDIA
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June 10, 2004 |
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RAVI KANT SHARMA Vs. MR M S PANDIT
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September 6, 2004 |
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RICHIKA Vs. UNIVERSITY OF JAMMU
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October 14, 2004 |
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ROM INDUSTRIES LTD Vs. STATE OF J&K
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January 30, 2004 |
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ROMESH CHANDER Vs. OM PARKASH
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August 20, 2004 |
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ROMESH KR SAMOTRA Vs. STATE OF J&K
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September 22, 2004 |
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ROMESH KUMAR Vs. COLLECTOR
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March 26, 2004 |
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ROZY KUKREJA Vs. FINANCE ASSOCIATES
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February 24, 2004 |
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S B I Vs. PRITAM SINGH
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December 21, 2004 |
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S K KHAJURIA Vs. STATE OF J&K
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December 1, 2004 |
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S K PURI Vs. STATE
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February 26, 2004 |
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S M IQBAL Vs. FIRDOUS AHMAD SHAH
|
October 6, 2004 |
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S R GUPTA Vs. STATE OF J AND K
|
February 11, 2004 |
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S. NASEEB SINGH Vs. STATE
|
September 17, 2004 |
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SAGRA SINGH Vs. STATE OF J&K
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October 15, 2004 |
|
SAIFULLAH Vs. STATE OF J&K
|
September 9, 2004 |
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SAJAD MUZAFFER BHAT Vs. STATE
|
June 10, 2004 |
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SAJID ALI Vs. STATE OF J&K AND ORS.
|
December 6, 2004 |
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SALEEMA Vs. HABIBULLAH
|
June 10, 2004 |
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SANDEEP SINGH Vs. UNIVERSITY OF JAMMU
|
September 24, 2004 |
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SANJAY KUMAR Vs. STATE OF J&K
|
August 6, 2004 |
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SANJEEV KUMAR Vs. STATE
|
May 18, 2004 |
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SARDAR SINGH Vs. KARAM SINGH
|
September 6, 2004 |
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SARFARAZ HAMID Vs. HIGH COURT OF J AND K
|
March 19, 2004 |
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SARSA Vs. SPECIAL TRIBUNAL, J&K
|
March 19, 2004 |
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SATISH KUMAR RAINA Vs. STATE OF J&K THROUGH COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, HEALTH AND MEDICAL EDUCATION DEPTT
|
April 23, 2004 |
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SATYA PAUL SHARMA Vs. STATE OF J&K
|
March 11, 2004 |
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SAYEDA Vs. MOHAMMAD SIDIQ MIR
|
April 3, 2004 |
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SEEMA CHOUDHARY Vs. UNIVERSITY OF JAMMU
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March 19, 2004 |
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SHAFAIT AU Vs. STATE OF JAMMU AND KASHNMIR
|
September 9, 2004 |
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SHAFIQ-UL-ISLAM MIR Vs. STATE
|
June 4, 2004 |
|
SHAH LATIF Vs. STATE AND OTHERS
|
November 1, 2004 |
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SHAH MOHD CHOWDHARY Vs. UNION OF INDIA
|
April 29, 2004 |
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SHAKTI KUMAR PATHAK Vs. RATTAN LAL SHARMA
|
November 25, 2004 |
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SHAM LAL Vs. STATE OF J&K
|
December 8, 2004 |
|
SHAM LAL Vs. STATE OF J&K
|
October 15, 2004 |
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SHAMUS UD DIN GOJAR Vs. ABDUL RASHID MALIK
|
March 3, 2004 |
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SHARIKA PEETH SANASTHA Vs. BANSILAL RAINA
|
April 5, 2004 |
|
SHASHI MANHAS [DR ] Vs. UNIVERSITY OF JAMMU
|
September 17, 2004 |
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SHEIKH ABDUL RASHID Vs. STATE OF J AND K
|
November 29, 2004 |
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SHER I KASHMIR NATIONAL MEDICAL INSTITUTE TRUST Vs. STATE OF J AND K
|
May 26, 2004 |
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SHER SINGH ALIAS SHERA Vs. STATE OF J&K
|
October 8, 2004 |
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SIRAT UL NISA Vs. STATE
|
May 14, 2004 |
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SNEH LATA JAIN Vs. COMMISSIONER OF INCOME TAX AND ANR.
|
April 2, 2004 |
|
SOBA RAM Vs. SANJEEV SHARMA
|
June 10, 2004 |
|
STATE Vs. ALI MOHD
|
December 24, 2004 |
|
STATE Vs. R C PURI
|
May 28, 2004 |
|
STATE Vs. TARIQ AHMED SHEIKH
|
November 1, 2004 |
|
STATE Vs. YASIN MALIK
|
April 5, 2004 |
|
STATE FOREST CORP , J&K Vs. MOHD RASHID
|
July 8, 2004 |
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STATE OF J and K Vs. TREHAN INDUSTRIES PVT LTD
|
May 31, 2004 |
|
STATE OF J&K Vs. VIKAS JANDIAL
|
December 21, 2004 |
|
STATE OF J&K Vs. GULZAR AHMAD BHAT
|
December 6, 2004 |
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STATE OF J&K Vs. JOGINDER PARKASH
|
August 12, 2004 |
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STATE OF J&K Vs. PHANGI
|
June 10, 2004 |
|
STATE OF J&K Vs. GH MOHD KHUROO
|
May 19, 2004 |
|
STATE OF J&K Vs. KARAN SINGH
|
April 26, 2004 |
|
STATE OF J&K Vs. D N KOTWAL
|
June 5, 2004 |
|
STATE OF J&K Vs. SAKHI WILLAYAT
|
August 23, 2004 |
|
STATE OF J&K Vs. ZAMINDARAN OF VILLAGES KHANPORA
|
November 1, 2004 |
|
STATE OF JAMMU AND KASHMIR Vs. ZAHID IQBAL
|
May 20, 2004 |
|
STATE OF JANDK Vs. MAHARAJ KRISHAN BHAT
|
April 22, 2004 |
|
STATE OF JANDK Vs. MOHAMMAD YASIN MALIK
|
March 26, 2004 |
|
STATE OF JANDK Vs. PARVINDER KOUR
|
March 10, 2004 |
|
STATE OF JANDK Vs. ATTAR SINGH
|
March 8, 2004 |
|
SUBASH CHAND Vs. NATIONAL BANK FOR AGRICULTURE
|
November 24, 2004 |
|
SUBASH CHANDER Vs. R K JERATH (DR ), PRINCIPAL SECRETARY, WORKS DEPARTMENT J&K GOVERNMENT
|
November 25, 2004 |
|
SUBHASH BHASIN Vs. VINOD GUPTA
|
April 12, 2004 |
|
SUDESH KUMAR Vs. ROOP CHAND
|
October 14, 2004 |
|
SUDESH TIKOO Vs. RAJ VANSHI
|
May 20, 2004 |
|
SUDHARSHANA Vs. RAKESH KUMAR
|
July 22, 2004 |
|
SUKHDEV Vs. FINANCIAL COMMISSIONER
|
October 15, 2004 |
|
SUKHDEV SINGH Vs. STATE OF J AND K
|
March 8, 2004 |
|
SUMEET MAHAJAN Vs. STATE
|
September 29, 2004 |
|
SUNDER SINGH Vs. STATE
|
April 19, 2004 |
|
SUNIL KUMAR GUPTA Vs. STATE OF J&K THROUGH DIRECTOR OF LITIGATION, LAW DEPARTMENT, JAMMU
|
April 19, 2004 |
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SURINDER KUMAR Vs. HOTEL CORPORATION OF INDIA
|
April 30, 2004 |
|
SURJEET KOUR Vs. BACHHITAR SINGH
|
May 13, 2004 |
|
SURJIT SINGH Vs. UNION OF INDIA
|
April 5, 2004 |
|
SUSHIL DHAR Vs. STATE
|
October 4, 2004 |
|
SYED KHALID GEELANI Vs. STATE
|
August 10, 2004 |
|
TARLOK CHAND MAHAJAN Vs. STATE
|
October 15, 2004 |
|
TAWHEED AHMAD NAJAR AND OTHERS Vs. STATE OF J&K AND ANOTHERS
|
April 30, 2004 |
|
THOMAS MASIH Vs. STATE OF JAMMU AND KASHMIR
|
April 5, 2004 |
|
TILAK RAJ PANDOH Vs. JAGAN NATH
|
August 2, 2004 |
|
TILAK RAJ THAKUR Vs. STATE OF J AND K
|
December 23, 2004 |
|
TREHAN INDUSTRIES PVT LTD Vs. STATE OF J&K
|
February 26, 2004 |
|
TRILOCHAN NATH Vs. STATE OF J&K
|
July 14, 2004 |
|
UNION OF INDIA Vs. MANZOOR AHMED RESHI
|
March 26, 2004 |
|
UNION OF INDIA Vs. STATE OF J&K
|
May 7, 2004 |
|
UNION OF INDIA Vs. AMIT MAHAJAN
|
October 11, 2004 |
|
UNION OF INDIA Vs. BHARAT BHUSHAN
|
September 30, 2004 |
|
UNION OF INDIA AND DG, BSF THROUGH DIG BSF Vs. D S SANDHU
|
February 20, 2004 |
|
UNION OF INDIA THROUGH DEFENCE ESTATES OFFICER, SRINAGAR Vs. FREENI BOGA
|
November 29, 2004 |
|
UNION OF INDIA THROUGH G M TELECOM Vs. V K CHOPRA, ADVOCATE, DISTRICT COURT, JAMMU
|
April 29, 2004 |
|
UPKAR TRANSPORT COMPANY AND ANR Vs. BIRLA TYPRES GANDHI NAGAR, JAMMU
|
September 30, 2004 |
|
USHA KHER Vs. STATE OF J&K
|
March 19, 2004 |
|
VIJAY KUMAR GUPTA Vs. R S TRADERS
|
August 16, 2004 |
|
VIKAS JANDIAL Vs. STATE OF J AND K
|
June 10, 2004 |
|
VIKAS KANT Vs. STATE OF J&K
|
April 21, 2004 |
|
VIKRAM SINGH JAMWAL Vs. STATE
|
June 10, 2004 |
|
WASEEM ABDULLAH Vs. ACADEMY OF ART, CULTURE & LANGUAGES
|
April 23, 2004 |
|
YAQOOB LAWAY Vs. GULLA
|
November 29, 2004 |
|
YASEEN Vs. STATE
|
April 5, 2004 |
|
YASH PAUL Vs. UNION OF INDIA
|
March 5, 2004 |
|
YOG RAJ Vs. KULDIP RAJ GUPTA
|
July 27, 2004 |
|
ZAFAR IQBAL Vs. STATE OF JAMMU AND KASHMIR AND ORS.
|
December 6, 2004 |
|
ZAHOOR AHMED SHAH Vs. STATE
|
September 17, 2004 |
|
ZAREEFA Vs. STATE
|
June 3, 2004 |
|
ZUBAIR AHMAD BHAT Vs. STATE
|
July 13, 2004 |
LOGIN