A R TRAG Vs. PRESIDING OFFICER LABOUR COURT
|
April 28, 2003 |
A.B.C. COMPUTERS Vs. STATE & ORS.
|
December 15, 2003 |
AB AHAD AKHOON Vs. FINANCIAL COMMISSIONER
|
May 20, 2003 |
AB AHAD TANTRAY Vs. STATE OF J&K
|
November 25, 2003 |
AB GANI RATHER Vs. FAYAZ AHMAD KHAN
|
March 20, 2003 |
AB HAMID BHAT Vs. STATE
|
March 31, 2003 |
AB KHALIQ GANAI Vs. UNION OF INDIA
|
March 6, 2003 |
AB MAJID DAR Vs. STATE OF J&K
|
July 19, 2003 |
AB MAJID MIR Vs. MOHD ASHRAF MIR
|
March 31, 2003 |
AB MAJID MIR Vs. EXECUTIVE ENGINEER
|
September 18, 2003 |
AB RASHID DAR Vs. STATE
|
March 20, 2003 |
AB RASHID MIR Vs. STATE
|
September 4, 2003 |
AB RASHID RESHI Vs. STATE
|
May 20, 2003 |
ABDUL AHAD MIR Vs. STATE OF JAMMU AND KASHMIR
|
June 6, 2003 |
ABDUL KHALIQ Vs. STATE
|
April 23, 2003 |
ABDUL MAJID Vs. DODALLY
|
June 9, 2003 |
ABDUL RASHID Vs. STATE OF J & K
|
July 8, 2003 |
ABDUL RASHID BEIGH Vs. STATE
|
October 9, 2003 |
AFROZA AKTHER Vs. STATE OF J AND K
|
August 30, 2003 |
AIJAZ AHMAD WANI Vs. STATE OF J&K
|
March 4, 2003 |
AIJAZ AHMED BHAT Vs. CHAIRMAN P S C
|
May 24, 2003 |
ALAM BHAT Vs. STATE OF J & K & ORS
|
May 24, 2003 |
ALI MOHAMMAD SHAH Vs. STATE OF J AND K
|
July 11, 2003 |
ALI MOHD BHAT Vs. SYED GHULAM AHMED QUADIRI
|
May 24, 2003 |
ALI MOHD BHAT Vs. STATE OF J&K
|
May 27, 2003 |
ALI MOHD DAR Vs. NAJAM-U-SAQIB
|
April 22, 2003 |
ALI MOHD HAJAM Vs. STATE OF J&K THROUGH COMMR /SECY
|
March 19, 2003 |
ALI MOHD. NAJAR Vs. STATE OF J AND K
|
April 24, 2003 |
ALL J&K MECHNICAL ENGINEERING GRADUATES ASSOCIATION Vs. PARMOD JAIN
|
October 31, 2003 |
ALSON INDUSTRIES COMPLEX PVT LTD Vs. STATE
|
July 31, 2003 |
AMAR SINGH Vs. INDIAN TOURISM DEVELOPMENT CORP
|
October 31, 2003 |
AMARPREET SINGH Vs. MAHANT BICHITAR SINGH COLLEGE OF SCIENCE & TECHNOLOGY, JAMMU
|
October 28, 2003 |
ANIL KUMAR Vs. ANURADHA GUPTA AND ANR.
|
May 1, 2003 |
ANIL KUMAR Vs. ANURADHA GUPTA
|
January 1, 2003 |
ANOOP MIRAKHUR Vs. MOHAN LAL DHAR
|
June 10, 2003 |
ARUN KUMAR THAPA Vs. AMITABH MATTOO (PROF )
|
October 17, 2003 |
ARYA SAMAJ WAZIR BAGH Vs. MANAGING COMMITTEE
|
September 20, 2003 |
ASHIQ HUSSAIN Vs. STATE OF J&K
|
October 8, 2003 |
ASHMI Vs. GH HASSAN MIR
|
December 8, 2003 |
ASHOK KUMAR Vs. STATE OF J&K
|
October 13, 2003 |
ASHOK KUMAR GUPTA Vs. CHAMBER OF COMMERCE AND INDUSTRY
|
February 7, 2003 |
ASHOK SINGH Vs. SUJAN SINGH
|
November 15, 2003 |
ASSADULLAH SHAH Vs. STATE
|
May 8, 2003 |
AUDO VISO PRIVATE LIMITED Vs. UNION OF INDIA
|
November 4, 2003 |
AUTAR KRISHAN BABU Vs. STATE OF JAMMU AND KASHMIR
|
November 19, 2003 |
AZAZ HUSSAIN Vs. J AND K STATE
|
February 21, 2003 |
AZIZI Vs. FATA
|
July 31, 2003 |
BADRI NATH BHAT Vs. STATE OF J&K
|
May 28, 2003 |
BALBIR SINGH Vs. STATE
|
May 14, 2003 |
BALDEV SINGH, SURINDER SINGH & CO Vs. HINDUSTAN PREFEB LTD
|
February 10, 2003 |
BANSI LAL Vs. MOHAN LAL
|
October 17, 2003 |
BANSI LAL BHARTI Vs. STATE OF J&K & ORS.
|
October 10, 2003 |
BANSI LAL RAINA Vs. SPECIAL TRIBUNAL, J&K
|
November 14, 2003 |
BASHIR AHMAD BAWAN Vs. STATE OF J AND K
|
January 16, 2003 |
BASHIR AHMAD BAWAN Vs. STATE
|
April 9, 2003 |
BASHIR AHMAD RATHER Vs. STATE
|
December 9, 2003 |
BASHIR AHMAD RATHER Vs. STATE
|
September 15, 2003 |
BASHIR AHMED SHEIKH Vs. AHSAN MIR
|
October 9, 2003 |
BEG RAJ Vs. STATE OF JAMMU AND KASHMIR
|
October 3, 2003 |
BHARAT BHUSHAN Vs. STATE
|
October 17, 2003 |
BHUSHAN LAL BHAT Vs. STATE OF J&K
|
March 7, 2003 |
BIMLA ALIAS ASHA RANI Vs. ANITA CHADHA
|
March 4, 2003 |
BIRBAL DUTT Vs. UNION OF INDIA & ANR.
|
November 10, 2003 |
BISHAN JYOTI SHARMA Vs. GOPAL SHARMA
|
April 25, 2003 |
BODH RAJ Vs. RANO DEVI
|
September 8, 2003 |
BOOTI RAM AND ORS. Vs. MADAN SINGH
|
May 5, 2003 |
BRAHAM PARASHAR Vs. UNIVERSITY OF JAMMU
|
November 28, 2003 |
BRIJ LAL Vs. STATE
|
August 28, 2003 |
BRIJ LAL Vs. SAVITRI DEVI
|
June 11, 2003 |
BRIJ MOHAN RANA Vs. STATE OF J AND K
|
August 18, 2003 |
BUSHAN LAL OGRA Vs. CBI THROUGH SSP, JAMMU
|
October 9, 2003 |
CHAMBER OF COMMERCE Vs. ASHOK KUMAR GUPTA
|
August 13, 2003 |
CHANCHAL SINGH Vs. UNION OF INDIA
|
August 13, 2003 |
CHANCHLA DEVI Vs. FAQIR SINGH
|
March 19, 2003 |
CHANDER SHEIKHER Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 24, 2003 |
CHARAN DASS Vs. STATE
|
August 5, 2003 |
COLLECTOR LAND ACQUISITION, BARAMULLA Vs. JUGMOHAN SINGH
|
June 10, 2003 |
COMPETENT AUTHORITY, ENTRANCE EXAMINATION Vs. RAJESH PANDITA
|
April 24, 2003 |
DAMBRU DHAR NAIK Vs. UNION OF INDIA
|
July 15, 2003 |
DARSHAN SINGH Vs. GURBACHAN SINGH
|
May 14, 2003 |
DES RAJ ALIAS PARBHATU Vs. RAGHUNATH SINGH
|
September 17, 2003 |
DES RAJ BHAGAT Vs. STATE OF J&K
|
July 16, 2003 |
DEV JYOTI Vs. STATE
|
February 25, 2003 |
DEWAN SINGH Vs. SHELO DEVI
|
September 17, 2003 |
DHARAM CHAND Vs. STATE THROUGH EDUCATION DEPARTMENT
|
October 17, 2003 |
DHARAM SINGH Vs. STATE OF JAMMU and KASHMIR
|
May 14, 2003 |
DHARAMVIR SINGH Vs. STATE
|
July 15, 2003 |
DHARINTER SINGH Vs. UNION OF INDIA AND OTHERS
|
December 17, 2003 |
DHARMOO Vs. STATE OF JAMMU AND KASHMIR
|
October 31, 2003 |
DINA NATH Vs. PUSHKAR NATH & ORS.
|
March 27, 2003 |
DIWAN SINGH Vs. STATE
|
December 9, 2003 |
DR. GHANSHAYAM DEV Vs. DR. RANBIR SINGH
|
May 21, 2003 |
DR. RANJANA VAID Vs. DY. REGISTRAR (ADM. TW) UNIVTY. OF JAMMU
|
November 4, 2003 |
ENN AAY ENTERPRISES Vs. STATE OF J AND K
|
December 15, 2003 |
ESTATE OFFICER JAMMU FOREST DIVISION Vs. JITTO DEVI
|
February 6, 2003 |
EX ENGINEER Vs. NAIK ALAM PASWAL
|
July 31, 2003 |
FAHEEN Vs. UNIVERSITY OF KASHMIR
|
December 4, 2003 |
FATIMA Vs. STATE OF J&K
|
August 30, 2003 |
FAYAZ AHMAD BHAT Vs. STATE
|
July 17, 2003 |
FAYAZ AHMAD BHAT Vs. STATE & ANR.
|
December 9, 2003 |
FAYAZ AHMAD BHAT Vs. SRINAGAR MUNICIPALITY
|
August 25, 2003 |
FAYAZ AHMAD SOFI Vs. STATE OF J&K
|
June 12, 2003 |
FAYAZ AHMED BHAT Vs. STATE
|
March 20, 2003 |
FIRDOUSA AKTHER Vs. STATE OF J & K
|
June 7, 2003 |
GEORGE HUSSAIN SANGEEN Vs. STATE OF J&K
|
June 12, 2003 |
GH AHMAD BHAT Vs. STATE OF J&K
|
April 9, 2003 |
GH AHMAD MIR Vs. ALTAF HUSSAIN MIR
|
September 22, 2003 |
GH HASSAN MIR Vs. STATE OF J&K
|
June 10, 2003 |
GH MOHD BEIGH Vs. STATE OF J&K
|
May 24, 2003 |
GH MOHD DAR Vs. GH NABI DAR
|
June 5, 2003 |
GH MOHD DAR Vs. STATE OF J&K
|
December 2, 2003 |
GH MOHI-UD-DIN KHAN Vs. GULLA CHAK
|
May 8, 2003 |
GH NABI BHAT Vs. STATE
|
October 15, 2003 |
GH QADIR LOHAR Vs. STATE
|
September 2, 2003 |
GH RASOOL BHAT Vs. STATE OF J&K
|
August 22, 2003 |
GH. MOHI Vs. STATE OF J&K & ORS.
|
December 11, 2003 |
GHANSHAYAM DEV Vs. RANBIR SINGH
|
May 28, 2003 |
GHULAM QADIR MALIK Vs. TRIBUNAL
|
April 17, 2003 |
GHULAM QADRI MIR Vs. STATE
|
May 29, 2003 |
GHULAM RASOOL SHAH Vs. STATE
|
December 4, 2003 |
GOPAL DASS Vs. STATE
|
September 29, 2003 |
GOPI CHAND Vs. MOHD HANIEF
|
February 24, 2003 |
GULLA MIR Vs. STATE OF J&K
|
July 9, 2003 |
GULREZ QURASHI Vs. CUSTODIAN GENERAL
|
July 19, 2003 |
GULZAR AHMED ALAI Vs. STATE OF J AND K
|
April 8, 2003 |
GULZAR AHMED MIR Vs. STATE
|
March 20, 2003 |
GURMUKH SINGH DUTTA Vs. STATE
|
December 2, 2003 |
HABIB ALLAIE Vs. STATE
|
May 24, 2003 |
HABIB HISHAM PANDIT Vs. STATE
|
August 30, 2003 |
HABIB MIR Vs. ABDULLAH MIR
|
June 12, 2003 |
HAFIZA BEGUM Vs. STATE OF J AND K
|
July 8, 2003 |
HAJI GULL MOHD KUCHAI Vs. STATE
|
May 24, 2003 |
HALEEMA Vs. SHEIKH AB. AZIZ
|
August 30, 2003 |
HARBAKASH SINGH Vs. STATE OF J&K
|
February 27, 2003 |
HARBAKSH SINGH Vs. STATE OF J&K
|
May 20, 2003 |
HARBANS LAL Vs. STATE
|
May 21, 2003 |
HARBANS LAL BHAGAT Vs. STATE OF J& K
|
March 29, 2003 |
HARDEEP KOUR Vs. ATAM SINGH
|
July 16, 2003 |
HARI KRISHAN Vs. STATE OF J AND K
|
September 15, 2003 |
HINDUSTAN COCA Vs. STATE OF J&K & FOUR ORS.
|
November 28, 2003 |
HIRIA FAROOQI Vs. UNIVERSITY OF KASHMIR
|
December 17, 2003 |
HOTEL RACHINA Vs. J&K BANK LTD
|
December 8, 2003 |
IMTIIIAZ AHMAD ZARGAR Vs. STATE OF J AND K
|
February 11, 2003 |
IMTIYAZ AHMAD GANAI Vs. STATE OF J&K
|
December 11, 2003 |
INDER MOHAN DHAR Vs. STATE BANK OF INDIA
|
March 20, 2003 |
IRFAN AHMAD DAR Vs. STATE OF J&K
|
December 2, 2003 |
ISHTIYAQ AHMAD Vs. STATE OF J AND K
|
December 23, 2003 |
J & K PUBLIC SERVICE COMMISSION Vs. RATTAN SINGH MANHAS
|
April 25, 2003 |
J and K BANK Vs. MOHAMMAD SULTAN DAR
|
May 20, 2003 |
J&K BANK LTD Vs. SRINAGAR CARPET CO
|
July 21, 2003 |
J&K MINERALS LTD Vs. SAIF-UD-DIN HAKAK
|
May 29, 2003 |
J.S. MODI Vs. STATE
|
October 16, 2003 |
JAGAR NATH KAUL Vs. STATE
|
May 22, 2003 |
JAGDEV SINGH SAMYAL Vs. STATE OF J&K
|
October 10, 2003 |
JAGDISH KUMAR Vs. STATE OF J and K
|
November 18, 2003 |
JAGJIT SINGH Vs. RAVINDER KOUR
|
May 1, 2003 |
JAMMU AND KASHMIR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. BANK OF MAHARASHTRA SRINAGAR
|
May 8, 2003 |
JAMMU DEVELOPMENT AUTHORITY Vs. BHAG DIN
|
December 2, 2003 |
JAMMU DEVELOPMENT AUTHORITY Vs. BALJEET SINGH
|
April 17, 2003 |
JAMMU SANITARY/FOOD INSPECTORS (MEDICAL) Vs. STATE OF J&K
|
June 12, 2003 |
JANAK RAJ Vs. UNION OF INDIA
|
February 10, 2003 |
JAVEED AHMAD BHAT Vs. STATE
|
December 9, 2003 |
JAVID AHMED KHAN Vs. STATE OF J AND K
|
April 29, 2003 |
JEHLUM EXPORTERS PVT LTD Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY
|
March 25, 2003 |
JIA KRISHAN PANDITA Vs. CHAIRMAN, J&K PUBLIC SERVICE COMMISSION, JAMMU
|
May 13, 2003 |
JK INDUSTRIES LTD Vs. ALI MOHD DAR
|
May 24, 2003 |
JOGINDER KOUR Vs. UNION OF INDIA
|
August 18, 2003 |
KAISAR MASOOD TRUMBOO Vs. STATE OF J&K
|
June 10, 2003 |
KAMAL HUSSAIN Vs. CHAIRMAN PSC
|
March 7, 2003 |
KAMAL SINGH Vs. STATE
|
October 31, 2003 |
KAMLA BAKSHI Vs. UNION OF INDIA
|
June 10, 2003 |
KANAYAL LAL Vs. UNION OF INDIA
|
February 26, 2003 |
KANTA VERMA Vs. SURINDER GUPTA
|
May 24, 2003 |
KESAR SINGH Vs. BALBIR SINGH
|
September 8, 2003 |
KEWAL KRISHAN Vs. JOGINDER SINGH ANEJA
|
August 13, 2003 |
KEWAL KRISHAN GUPTA Vs. SPECIAL TRIBUNAL, J&K
|
November 12, 2003 |
KHAN MUSHTAQ AHMAD Vs. STATE OF J&K
|
May 8, 2003 |
KHURSHEED AHMED & OTHERS Vs. STATE OF JAMMU AND KASHMIR & OTHERS
|
November 25, 2003 |
KULBHUSHAN SINGH Vs. SURAM SINGH & ORS.
|
May 5, 2003 |
KULDEEP KUMAR GUPTA Vs. CITIZEN COOPERATIVE BANK LTD.
|
June 30, 2003 |
KULDEEP MATTOO Vs. HIRDAY NATH PANDITA
|
April 25, 2003 |
LABORATORY SALES CORP Vs. STATE
|
December 4, 2003 |
LASU SHEIKH Vs. RAMZAN PARRAY
|
November 28, 2003 |
LEH ENTERPRISES Vs. STATE OF J&K
|
July 22, 2003 |
LIFE INSURANCE CORP. OF INDIA Vs. SOFI GHULAM NABI
|
April 23, 2003 |
LUBNA MEHRAJ Vs. MEHRAJ UD DIN KANTH
|
October 8, 2003 |
MADAN LAL Vs. RAVI KUMAR
|
December 9, 2003 |
MADAN MOHAN Vs. DHUNDA
|
February 26, 2003 |
MAGNOLIA EXPORTS PVT LTD Vs. GH MOHD WANI
|
May 29, 2003 |
MALA SIDIQ Vs. DILSHADA BANOO
|
May 29, 2003 |
MANGU RAM Vs. STATE OF JAMMU AND KASHMIR
|
March 7, 2003 |
MANI RAM Vs. UNION OF INDIA
|
September 8, 2003 |
MANZOOR AHMAD KHAN Vs. SAJA and THREE
|
October 9, 2003 |
MANZOOR AHMAD SHAH Vs. SAMEENA
|
November 28, 2003 |
MANZOOR AHMED Vs. STATE
|
April 17, 2003 |
MANZOOR AHMED KHAN Vs. STATE OF J&K
|
April 29, 2003 |
MASARAT ALAM BHATT Vs. STATE OF JAMMU AND KASHMIR
|
May 24, 2003 |
MIR IMRAN NAZIR Vs. STATE OF J&K
|
May 27, 2003 |
MISRA BIBI Vs. MOHD HUSSAIN
|
December 9, 2003 |
MODIT JAIN Vs. DIVYA JAIN
|
November 18, 2003 |
MOHAMAD RAFIQ RATHER Vs. STATE
|
April 10, 2003 |
MOHAMAD YOUSUF SOFI Vs. STATE OF J AND K
|
March 19, 2003 |
MOHAMMAD ISMAIL MIR Vs. STATE OF J and K
|
July 25, 2003 |
MOHAMMAD TASIN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
November 28, 2003 |
MOHAN LAL BHAT Vs. HOTEL CORP. OF INDIA & ANR.
|
December 12, 2003 |
MOHD AMIN DUGGA Vs. STATE OF J&K
|
December 15, 2003 |
MOHD ASRAF BEIGH Vs. AB RASHID MIR
|
March 31, 2003 |
MOHD ISMAIL PARRAY Vs. STATE OF J&K
|
June 13, 2003 |
MOHD JAMAL KHAN Vs. STATE OF J&K
|
August 22, 2003 |
MOHD MAQBOOL RAINA Vs. STATE OF J&K
|
March 19, 2003 |
MOHD RAJAB BEIGH Vs. STATE
|
July 11, 2003 |
MOHD SABIR BHAT Vs. STATE
|
February 25, 2003 |
MOHD SHABAN CHOPAN Vs. STATE
|
April 10, 2003 |
MOHD SHAFI AHANGER Vs. YASIR PAUL
|
December 1, 2003 |
MOHD SHAFI BHAT Vs. MOHD IQBAL MIR
|
March 31, 2003 |
MOHD SHAFI CHANGAL Vs. STATE OF J&K
|
December 24, 2003 |
MOHD SHAFI PANDIT Vs. MOHD YOUSUF MAGRAY
|
April 9, 2003 |
MOHD YOUSUF ALLAI Vs. STATE OF J&K
|
October 17, 2003 |
MOHD YOUSUF ALLAI Vs. STATE OF J&K
|
October 1, 2003 |
MOHD. ABDULLAH HAFIZ Vs. STATE
|
November 28, 2003 |
MOHD. ASHFAQ Vs. STATE OF J AND K
|
December 22, 2003 |
MOHD. AYAZ LONE Vs. STATE OF J&K & ANR.
|
December 2, 2003 |
MOHD. DIN Vs. STATE
|
March 28, 2003 |
MOHD. IQBAL Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
November 27, 2003 |
MOHD. IQBAL SHEIKH Vs. STATE OF J AND K
|
April 29, 2003 |
MOHD. RAFI MIR Vs. STATE OF J AND K
|
October 10, 2003 |
MOHD. YOUNIS KHAN Vs. STATE
|
April 10, 2003 |
MOTI RAM Vs. SHIV SARAN
|
February 28, 2003 |
MR. RAJINDER RAI & ORS. Vs. DEV RAJ & ORS.
|
February 21, 2003 |
MUFTI IMTIAZ Vs. STATE OF J&K
|
February 4, 2003 |
MUHAMMAD NAZIR FIDA Vs. HABIBULLAH SHORA
|
February 6, 2003 |
MUMTAZ AHMAD ZARGAR Vs. STATE
|
May 24, 2003 |
MUNISH ARORA Vs. MONIKA ARORA
|
May 1, 2003 |
MUSHTAQ AHMAD BHAT Vs. STATE OF J AND K
|
August 30, 2003 |
MUSHTAQ AHMAD KHAN Vs. STATE OF J & K
|
November 28, 2003 |
NABIRA ALIAS GH NABI Vs. ORIENTAL INSURANCE CO LTD , TOWN HALL BLDG, JAMMU
|
April 23, 2003 |
NAMRAH TRADING CORPN Vs. STATE OF J and K
|
July 9, 2003 |
NANCY DEVI Vs. SIRAJ-UD-DING WANI
|
October 9, 2003 |
NARESH KUMAR Vs. COMMANDANT JKAP IV BN (SECURITY)
|
August 19, 2003 |
NATIONAL INSURANCE CO Vs. ABDUL AHAD RATHER
|
August 19, 2003 |
NATIONAL INSURANCE CO LTD Vs. MUKHTA
|
May 8, 2003 |
NATIONAL INSURANCE CO LTD Vs. GH MOHD WANI
|
April 10, 2003 |
NATIONAL INSURANCE CO LTD Vs. VISHAL SHARMA ALIA BISHAL SHARMA
|
March 26, 2003 |
NATIONAL INSURANCE CO LTD Vs. GULZARA
|
March 5, 2003 |
NATIONAL INSURANCE CO. Vs. H.S. RAINAL
|
May 27, 2003 |
NATIONAL INSURANCE CO. LTD. Vs. MOHD. AKBAR THOKER
|
April 24, 2003 |
NATIONAL INSURANCE CO. LTD. Vs. MOHD. ISHAQ
|
April 10, 2003 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GH AHMED WAHI
|
August 11, 2003 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GH MOHAMMAND WANI
|
August 30, 2003 |
NAVDEEP SINGH Vs. UNION OF INDIA
|
December 24, 2003 |
NAZIR AHMAD KUMAR Vs. STATE
|
April 17, 2003 |
NAZIR AHMAD MALLA Vs. STATE
|
September 2, 2003 |
NAZIR AHMED MIR Vs. STATE OF J AND K
|
May 1, 2003 |
NAZIR HUSSAIN SHAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
July 8, 2003 |
NAZNINA AKHTER Vs. STATE OF J&K
|
April 10, 2003 |
NEERAJ KUMAR Vs. SURITA SHARMA
|
April 1, 2003 |
NEW INDIA ASSURANCE CO LIMITED Vs. GHULAM HASSAN SHEIKH
|
August 11, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. NISSA
|
March 31, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. WAHID ALI
|
April 7, 2003 |
NEW INDIA ASSURANCE CO. LTD. Vs. SATYA DEVI & ORS.
|
October 17, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARLOK SINGH
|
November 7, 2003 |
NISSAR HUSSAIN Vs. STATE OF J&K
|
May 28, 2003 |
NUSRAT JEHAN TABASUM Vs. UNIVERSITY OF KASHMIR
|
April 15, 2003 |
OM PARKASH DOBHAL Vs. VINAY MAHAJAN
|
November 4, 2003 |
OM PRAKASH Vs. RADHA DEVI
|
May 1, 2003 |
OMKAR NATH WAKHLOO Vs. BOARD OF GOVERNORS (REGIONAL ENGG COLLEGE, SGR )
|
September 17, 2003 |
ORIENTAL GOODS TRANSPORT CO. Vs. STATE OF J AND K
|
May 24, 2003 |
ORIENTAL INSURANCE CO LTD Vs. GULLA SHAH
|
June 7, 2003 |
ORIENTAL INSURANCE COMPANY Vs. BASHIR AHMED HAJI
|
June 6, 2003 |
OWAIS AHMAD Vs. RAJAN GUPTA AND JUGAL KISHORE ANAND
|
November 13, 2003 |
PADAM SINGH GULIA Vs. UNION OF INDIA
|
February 7, 2003 |
PADAMA SHUSHAN CAPT. AND M.S. KOHLI Vs. ASHOK MEHTA
|
May 8, 2003 |
PANKAJ SUDAN & ANR. Vs. UNION OF INDIA & ORS.
|
November 25, 2003 |
PARSHOTAM LAL Vs. STATE
|
September 12, 2003 |
PARVAIZ ABDULLAH Vs. STATE
|
September 12, 2003 |
PARVEENA AKHTER Vs. STATE OF J AND K
|
June 7, 2003 |
PARVEENA AKTHER Vs. STATE OF JAMMU AND KASHMIR
|
June 7, 2003 |
PEER NOOR-UL-HAQ Vs. STATE
|
April 9, 2003 |
PEOPLES ACTION AND PUBLIC ACCOUNT Vs. STATE
|
December 17, 2003 |
POONAM MAHAJAN Vs. MOHAN LAL SWARA
|
February 10, 2003 |
PRADEEP KUMAR Vs. STATE
|
March 4, 2003 |
PRAKASH AGGAEWAL Vs. ESCORT FINANCE COMPANY LIMITED
|
May 22, 2003 |
PRAN NATH GUPTA Vs. UNION OF INDIA
|
July 8, 2003 |
PREM SINGH Vs. STATE OF J&K
|
July 11, 2003 |
PRINCIPAL REGIONAL ENGINEERING COLLEGE SRINAGAR Vs. ZAMEER AND COMPANY
|
September 22, 2003 |
PRITAM LAL TREHAN Vs. PIARA LAL SARAF
|
February 21, 2003 |
PRITAM SINGH Vs. STATE OF J AND K
|
November 10, 2003 |
PT MADAN LAL SHARMA Vs. RAKESH KUMAR
|
April 25, 2003 |
PUNJAB NATIONAL BANK Vs. SEEMA GUPTA
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March 29, 2003 |
QAZI MOHD ASHRAF Vs. STATE OF J&K
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September 12, 2003 |
R K CEMENTS Vs. PUNJAB NATIONAL BANK
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November 10, 2003 |
R K GOEL & ASSOCIATES Vs. STATE OF J&K
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March 13, 2003 |
R N SHARMA Vs. NEELAM CHARAK
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August 8, 2003 |
R.B. JHODA MAL BISHAN LAL Vs. STATE OF J&K & 24 ORS.
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November 7, 2003 |
R.C. BISCUITS AND CONFECTIONERY LTD. GANGYAL Vs. UNION OF INDIA & ORS.
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December 22, 2003 |
RAFI AHMED MIR Vs. ABDUL REHMAN BHAT
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March 3, 2003 |
RAGHUBIR SINGH Vs. HON'BLE MEMBER, J AND K SPECIAL TRIBUNAL
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March 7, 2003 |
RAJ KUMAR Vs. STATE AND ORS.
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April 22, 2003 |
RAJ KUMAR Vs. STATE
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April 2, 2003 |
RAJ KUMAR Vs. STATE OF J&K
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August 29, 2003 |
RAJ KUMARI GUPTA Vs. UNION OF INDIA
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November 12, 2003 |
RAJ MOHAMMAD HUSSAIN KHAN Vs. STATE
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May 27, 2003 |
RAJAN GUPTA AND JUGAL KISHORE ANAND Vs. STATE
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September 15, 2003 |
RAJESH KUMAR Vs. STATE OF J&K THROUGH COMMISSIONER
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May 13, 2003 |
RAKESH KUMAR Vs. STATE OF JAMMU & KASHMIR
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May 13, 2003 |
RAM LAL & ORS. Vs. KANTA KUMARI & ORS.
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February 4, 2003 |
RAM MURTI Vs. DEV RAJ
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November 18, 2003 |
RAM RAKHA Vs. STATE OF J&K
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September 12, 2003 |
RAM SAROOP CHOWDHARY & ORS. Vs. JAMMU DEVELOPMENT AUTHORITY & ORS.
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November 14, 2003 |
RAMWI TISSUES Vs. R J KAOL
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August 18, 2003 |
RANDHIR SINGH Vs. STATE OF J AND K
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October 8, 2003 |
RASHMI RAINA Vs. STATE
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October 9, 2003 |
RAVI SETHI Vs. STATE OF J&K THROUGH PRINCIPAL SECTY., HOME DEPTT.
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November 14, 2003 |
RAZAK RATHER Vs. CHAIRMAN, JAMMU AND KASHMIR STATE AGRICULTURAL AND RURAL DEVELOPMENT BANK
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April 17, 2003 |
REGIONAL MANAGER Vs. ABDUL HAMID GUROO
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August 21, 2003 |
REHMAT JAN Vs. STATE
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October 15, 2003 |
REHTI Vs. AB MAJID SOFI
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December 23, 2003 |
RESHMA DEVI Vs. SPECIAL TRIBUNAL, J&K
|
March 7, 2003 |
REYAZ AHMED BHAT Vs. STATE OF J AND K
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April 8, 2003 |
REYYAN FAZIL Vs. STATE
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April 22, 2003 |
RIAZ JAN MAST Vs. ASIF JAVID
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November 28, 2003 |
RIYAZ AHMED BHAT Vs. ABDUL MAJID BHAT
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October 9, 2003 |
ROCK LAND DISTILLERIES PVT LTD Vs. STATE FINANCIAL CORPORATION, J&K
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April 25, 2003 |
ROHUL JABEEN Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
June 12, 2003 |
ROMESH CHANDER Vs. STATE
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May 20, 2003 |
SAJAD AHMAD QURESHI Vs. STATE OF J AND K
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July 11, 2003 |
SALAM KHAN AND ORS. Vs. MST. MARIM BIBI AND ANR.
|
March 12, 2003 |
SALEEM Vs. STATE OF J&K
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October 9, 2003 |
SANDEEP RAINA Vs. STATE OF J&K
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March 13, 2003 |
SANDEEP SINGH JAMWAL Vs. STATE OF JAMMU AND KASHMIR
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March 13, 2003 |
SANJAY SHARMA Vs. STATE OF JAMMU AND KASHMIR
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April 25, 2003 |
SANJEEV KHAJURIA Vs. STATE OF J&K
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December 22, 2003 |
SANJEEV KUMAR Vs. STATE OF J AND K
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August 25, 2003 |
SANJI RAM Vs. NAND KISHORE MEHTA
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April 25, 2003 |
SANSAR CHAND Vs. STATE OF J AND K
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July 19, 2003 |
SANTOSH Vs. MATA VAISHNO DEVI SHRINE BOARD
|
June 10, 2003 |
SARWA BEGUM Vs. STATE
|
August 30, 2003 |
SAT PAL SINGH Vs. UNION OF INDIA
|
October 31, 2003 |
SATNAM SINGH Vs. UNION OF INDIA
|
April 7, 2003 |
SATVIR GUPTA Vs. UNION OF INDIA
|
August 18, 2003 |
SAYED KARAR HUSSAIN & ANR Vs. SYED FEROZE ALI SHAH & ORS
|
January 6, 2003 |
SAYED KARAR HUSSAIN & ANR. Vs. SYED FEROZE ALI SHAH & ORS.
|
December 19, 2003 |
SHABIR AHMED TELI Vs. STATE
|
October 16, 2003 |
SHABNAM NAHID Vs. STATE OF J AND K
|
October 9, 2003 |
SHAFIQ AHMAD BEIGH Vs. STATE OF J&K
|
September 16, 2003 |
SHAKUNTALA DEVI Vs. STATE
|
July 30, 2003 |
SHAKUNTLA DEVI & ANR. Vs. STATE
|
October 1, 2003 |
SHAM LAL Vs. STATE
|
March 31, 2003 |
SHAM LAL Vs. SWARNA DEVI
|
September 9, 2003 |
SHAM SINGH Vs. STATE
|
March 19, 2003 |
SHAMIM AHMAD Vs. STATE OF J&K
|
September 12, 2003 |
SHAMIMA Vs. RAHIM DAR
|
December 11, 2003 |
SHAMSHER SINGH Vs. STATE OF J&K
|
December 9, 2003 |
SHANTI PARKASH Vs. UNION OF INDIA
|
August 19, 2003 |
SHEIKH MOHD ANWAR Vs. STATE OF J&K
|
July 28, 2003 |
SHIVALIK FOODS, CHANDIGARH Vs. UNION OF INDIA
|
March 31, 2003 |
SHOWKAT AHMED MALIK Vs. STATE
|
April 17, 2003 |
SHOWKAT HUSSAIN MIR Vs. STATE
|
March 26, 2003 |
SHOWKAT JAN Vs. UNIVERSITY OF KASHMIR
|
October 9, 2003 |
SOM RAJ Vs. KUNTI DEVI
|
March 26, 2003 |
STATE Vs. VIKAS MAHAJAN
|
February 10, 2003 |
STATE Vs. ABDUL SALAM BHAT
|
May 20, 2003 |
STATE Vs. GANI BHAT
|
June 6, 2003 |
STATE Vs. KRISHNA KUMAR
|
November 18, 2003 |
STATE Vs. MEHBOOB KHAN
|
September 12, 2003 |
STATE Vs. MANGLA KUMAR (HAV ) AND A M SANGMA
|
December 9, 2003 |
STATE Vs. RAJIV SAHNI
|
November 10, 2003 |
STATE Vs. SUMAN MALA
|
May 27, 2003 |
STATE Vs. MUHAMMAD ISMAIL MIR
|
April 24, 2003 |
STATE Vs. AB RAHIM YATOO
|
May 22, 2003 |
STATE Vs. AMJAD HUSSAIN
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May 29, 2003 |
STATE JAMMU AND KASHMIR Vs. ASHOK KUMAR
|
August 21, 2003 |
STATE OF J AND K Vs. SHABIR AHMAD DAR
|
April 24, 2003 |
STATE OF J AND K Vs. PREM PARKASH TEHSILDAR
|
March 13, 2003 |
STATE OF J&K Vs. JAGU RAM
|
September 20, 2003 |
STATE OF J&K Vs. VED SINGH
|
August 25, 2003 |
STATE OF J&K Vs. KULWANT SINGH
|
September 10, 2003 |
STATE OF J&K Vs. LAL SINGH
|
November 19, 2003 |
STATE OF J&K Vs. FIRDOUS AHMAD SHEIKH
|
June 6, 2003 |
STATE OF J&K Vs. AB MAJID MIR
|
May 20, 2003 |
STATE OF J&K Vs. GH NABI BHAT
|
March 19, 2003 |
STATE OF J&K Vs. RANA SAJJAD
|
March 7, 2003 |
STATE OF J&K Vs. FAROOQ AHMAD AHANGER
|
May 22, 2003 |
STATE OF J&K Vs. QASIM ALI
|
May 8, 2003 |
STATE OF J&K Vs. VINOD KOUL
|
March 13, 2003 |
STATE OF J&K Vs. BASHIR AHMAD SHEIKH
|
February 4, 2003 |
STATE OF J&K Vs. MOHD AKBAR MIR
|
May 22, 2003 |
STATE OF J&K Vs. SUNIL GUPTA
|
May 27, 2003 |
STATE OF J&K Vs. BASHIR AHMAD SHEIKH
|
March 4, 2003 |
STATE OF J&K AND ANOTHER Vs. TRILOKI NATH BHAT AND OTHERS
|
November 10, 2003 |
STATE OF JAMMU AND KASHMIR Vs. ZARDA BEGUM
|
February 10, 2003 |
STATE OF JANDK MOHD MUZAFFAR BANHALI GAZANFAR ALI ABDUL REHMAN MALIK Vs. MOHAMMAD SHAFI BHAT KISHENDER SINGH NAZIR AHMAD MAKHDOOMI MOHAMMAD SHAFI GANAI AHMADULLAH ZARGAR MOHD SHABAN PADRO SONAULLAH AHANGAR STATE OF J AND K
|
September 5, 2003 |
SUMI AGA Vs. J AND K BANK LTD
|
March 31, 2003 |
SURIAN SINGH Vs. S. MAKHAN SINGH
|
March 20, 2003 |
SURUNDER PAUL SINGH Vs. STATE OF J AND K
|
November 12, 2003 |
SYAL INDUSTRIES Vs. EXECUTIVE ENGINEER
|
October 9, 2003 |
SYED MAQBOOL SHAH Vs. STATE
|
May 30, 2003 |
SYED MOHAMMAD YOUSUF Vs. STATE
|
July 31, 2003 |
SYED SHABIR SHAFI Vs. STATE OF J AND K
|
April 22, 2003 |
SYEDAH MEHVISH Vs. STATE OF J&K
|
October 16, 2003 |
T. BENJWAL Vs. UNION OF INDIA
|
September 29, 2003 |
T.R. KALRA Vs. STATE
|
August 29, 2003 |
TAHIRA (SGR ) Vs. STATE
|
August 5, 2003 |
TAQADUS GULZAR ALI Vs. STATE
|
August 30, 2003 |
TARIQ SALEEM KHAN Vs. UNIVERSITY OF JAMMU
|
February 26, 2003 |
TILAK RAJ SHARMA Vs. STATE
|
May 19, 2003 |
TOSH RAM Vs. SUKHDEV SINGH & ORS.
|
October 1, 2003 |
UMESH SHARMA Vs. STATE OF J&K
|
August 26, 2003 |
UNION OF INDIA Vs. DES RAJ NAGPAL
|
October 10, 2003 |
UNION OF INDIA Vs. ROSHNI DEVI
|
August 21, 2003 |
UNION OF INDIA Vs. JASWANT RAJ KOTWAL
|
October 31, 2003 |
UNION OF INDIA Vs. GHULAM QADIR MIR
|
July 31, 2003 |
UNION OF INDIA Vs. NEK RAM SHARMA
|
September 8, 2003 |
UNION OF INDIA Vs. SHAMSHER SINGH
|
May 6, 2003 |
UNION OF INDIA (UOI) Vs. NAZIR AHMED AND ANR.
|
August 11, 2003 |
UNITED INDIA INSURANCE Vs. ASSISTANT COMMISSIONER LABOUR
|
February 21, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. VEENA KUMARI BAKSHI
|
February 26, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. HAJRA
|
May 22, 2003 |
UNITED INDIA INSURANCE CO. LTD Vs. NARAYAN DUTT SHARMA
|
March 17, 2003 |
UNITED INDIA INSURANCE CO. LTD. Vs. SONAULLAH DAR AND ORS.
|
May 24, 2003 |
VIDYA DEVI Vs. SHAM DASS
|
February 10, 2003 |
VIKASH T CHUDIWALA Vs. J&K BANK LTD
|
March 26, 2003 |
VIKRAM MAIHOTRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 29, 2003 |
VINOD KUMAR Vs. THE HON'BLE HIGH COURT OF J AND K
|
November 15, 2003 |
VIPAN KUMARI Vs. GARISH KUMAR SHARMA
|
November 28, 2003 |
WALIA CONSTRUCTION CO. Vs. STATE OF J&K & ORS.
|
December 24, 2003 |
ZAHIDA BANO Vs. MOHD RAJAB PARRA
|
May 8, 2003 |
ZAMINDARAN COMMITTEE Vs. STATE OF J & K
|
December 22, 2003 |
ZULFIKAR MAJID SHAH Vs. STATE
|
July 31, 2003 |