|
A.K. SADHU & ORS. Vs. STATE OF J&K & ORS.
|
July 16, 2002 |
|
A.M. SHAH, ADVOCATE Vs. STATE OF J&K & ORS.
|
March 14, 2002 |
|
AB GANI RASTI Vs. MUNEERA BANOO
|
April 26, 2002 |
|
AB MAJEED KHAN Vs. STATE OF J&K
|
January 9, 2002 |
|
AB QAYOOM KHAN Vs. STATE
|
April 9, 2002 |
|
AB RAHIM Vs. STATE
|
December 26, 2002 |
|
AB RASHID Vs. STATE
|
May 27, 2002 |
|
AB RASHID DAR Vs. STATE
|
December 28, 2002 |
|
AB RASHID LONE Vs. STATE OF J&K
|
November 7, 2002 |
|
AB RASHID LONE Vs. STATE
|
November 12, 2002 |
|
AB RASHID MIR Vs. STATE OF J&K
|
December 10, 2002 |
|
AB RASHID WANI Vs. ADDL CHIEF SECRETARY HOME SRINAGAR
|
June 11, 2002 |
|
AB REHMAN RESHI Vs. STATE OF J&K
|
October 29, 2002 |
|
ABDUL AZIZ MIR Vs. JAVAID AHMAD KHAN
|
August 29, 2002 |
|
ABDUL HAMID BEG Vs. STATE
|
June 13, 2002 |
|
ABDUL KHALIQ GANAI Vs. STATE OF J & K
|
May 21, 2002 |
|
ABDUL KHALIQ KHAN Vs. GHULAM MOHMMAD SHEIKH
|
April 18, 2002 |
|
ABDUL MAJEED KHAN Vs. STATE OF JAMMU AND KASHMIR
|
March 22, 2002 |
|
ABDUL RASHID GUROO Vs. MOHAMMAD DAR
|
June 4, 2002 |
|
ABDUL RASHID KHAN Vs. UNION OF INDIA & ORS.
|
May 21, 2002 |
|
ABDUL REHMAN NAJAR Vs. FINANCIAL COMMISSIONER
|
September 16, 2002 |
|
ABDUL SALAM TELI Vs. UNION OF INDIA
|
July 31, 2002 |
|
ABDUL SAMAD MIR Vs. STATE
|
May 3, 2002 |
|
ABDUL SAMAD MIR Vs. STATE
|
January 1, 2002 |
|
ABDULLAH BUTT Vs. STATE OF JAMMU AND KASHMIR
|
November 10, 2002 |
|
ABID BASHIR TAYUBI Vs. STATE OF J&K
|
October 9, 2002 |
|
ABIDA BEGUM Vs. ZAIRA BEGUM
|
December 19, 2002 |
|
AHMAD BHAT Vs. STATE OF J AND K
|
June 10, 2002 |
|
AIJAZ AHMAD FAZILI Vs. ARSHID AHMAD MAQDOOMI
|
July 30, 2002 |
|
AIJAZ AHMAD SHAH Vs. STATE
|
November 27, 2002 |
|
AIJAZ AHMED TAK Vs. RABYA KOUNSER
|
April 8, 2002 |
|
AIJAZ HUSSAIN ZARGAR Vs. STATE OF J&K
|
July 22, 2002 |
|
AISHA BEGUM Vs. ADMINISTRATOR SMC SRINAGAR
|
May 13, 2002 |
|
AISHA BEGUM Vs. ALI MOHD RATHER
|
December 19, 2002 |
|
ALI MOHD SHAH Vs. STATE
|
December 28, 2002 |
|
ALI MOHD TANTRY Vs. STATE
|
February 8, 2002 |
|
ALSON AUTOMOBILES PRIVATE LIMITED Vs. J and K PROJECT CONSTRUCTION CORPORATION
|
May 28, 2002 |
|
AMAR SINGH Vs. UNION OF INDIA
|
May 8, 2002 |
|
AMIN ENGINEERING EXCELLENCY Vs. STATE & ORS.
|
April 29, 2002 |
|
AMIR CHAND Vs. THORU RAM
|
December 16, 2002 |
|
AMMANULLAH KHAN Vs. STATE
|
January 9, 2002 |
|
ANAND JI RAZDAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD
|
May 2, 2002 |
|
ANIL PATHANIA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
|
March 14, 2002 |
|
ANITA NARGOTRA Vs. RAJINDER NARGOTRA S/O SH. DINA NATH
|
February 22, 2002 |
|
ANITA RAINA Vs. STATE
|
December 25, 2002 |
|
ANJALI SHARMA Vs. STATE
|
December 11, 2002 |
|
ANJU SHARMA Vs. STATE OF J&K
|
February 28, 2002 |
|
ARVIND KUMAR KOTWAL Vs. STATE OF J&K AND ANOTHER
|
May 21, 2002 |
|
ASHOK KUMAR Vs. STATE OF J&K AND OTHERS
|
July 26, 2002 |
|
ASI ABDUL RASHID Vs. STATE & ORS
|
May 17, 2002 |
|
ASSADULLAH AHANGER Vs. ABDUL AHAD AHANGER
|
March 22, 2002 |
|
ATIQA BANO Vs. COLLECTOR
|
August 26, 2002 |
|
ATTAR SINGH Vs. STATE
|
February 18, 2002 |
|
AVINASH CHANDER Vs. SATYA DEVI
|
May 16, 2002 |
|
AVTAR SINGH Vs. DALJIT SINGH
|
February 22, 2002 |
|
AZAD AHMAD Vs. NEW INDIA ASSURANCE CO LTD
|
July 26, 2002 |
|
AZI BIBI Vs. STATE OF J&K AND ORS
|
January 1, 2002 |
|
BABU RAM Vs. STATE
|
March 14, 2002 |
|
BACHAN DASS Vs. STATE
|
December 10, 2002 |
|
BALDEV SINGH SURINDER SINGH AND COMPANY Vs. HINDUSTAN PREFEB LTD ,JANGPURA
|
February 10, 2002 |
|
BALJEET KOUR Vs. STATE BANK OF INDIA & ORS.
|
August 16, 2002 |
|
BALWAN SINGH Vs. UNION OF INDIA
|
October 11, 2002 |
|
BALWAN SINGH Vs. UNION OF INDIA
|
November 13, 2002 |
|
BASHIR AHMAD LONE Vs. STATE
|
September 16, 2002 |
|
BASHIR AHMAD WANI S/O HAJI GHULAM MOHD. WANI Vs. STATE OF JAMMU AND KASHMIR
|
June 11, 2002 |
|
BASHIR AHMED BHAT Vs. STATE
|
May 14, 2002 |
|
BASHIR AHMED MIR Vs. STATE
|
May 29, 2002 |
|
BEE ENN GENERAL HOSPITAL Vs. SUNITA KALOO & ORS.
|
July 26, 2002 |
|
BHARTIYA COAL KHAN Vs. JANDK MINERALS LTD
|
December 16, 2002 |
|
BHIKU Vs. CHAIRMAN J AND K SPECIAL TRIBUNAL JAMMU
|
June 12, 2002 |
|
BHUSHAN KUMAR Vs. UNION OF INDIA
|
May 16, 2002 |
|
BILAL AHMAD BHAT Vs. STATE
|
December 15, 2002 |
|
BISHAN DASS Vs. STATE OF J&K
|
December 31, 2002 |
|
BISMAH SAYEED Vs. PRINCIPAL SECRETARY, FOREST & POLLUTION CONTROL BOARD
|
May 13, 2002 |
|
CHAIRMAN, STATE BOARD OF SECONDARY EDUCATION Vs. BASHARAT AHMAD
|
March 2, 2002 |
|
CHAMAN LAL JALLA Vs. STATE
|
October 9, 2002 |
|
CHAUDHARY PYARA SINGH, MLA Vs. STATE OF J&K & ORS.
|
March 8, 2002 |
|
CHHETU Vs. STATE OF J&K
|
March 27, 2002 |
|
CITIZEN CO OP BANK LTD Vs. RITESH MITTAL
|
December 10, 2002 |
|
CITIZEN COOPERATIVE BANK LTD. AND ANR. Vs. SURINDER MOHAN ARORA AND ORS.
|
December 23, 2002 |
|
CITIZENS, CO Vs. REGISTRAR, CO
|
August 14, 2002 |
|
COL. R.N. SINGH Vs. EX. MAJOR C. PARSAD
|
December 13, 2002 |
|
COLLECTOR LAND ACQUISITION Vs. 3RD ADDITIONAL DISTRICT JUDGE
|
May 18, 2002 |
|
COLLECTOR LAND ACQUISITION Vs. DHANI RAM
|
September 23, 2002 |
|
DARSHAN LAL Vs. SAIN DASS
|
February 22, 2002 |
|
DEEBA FARHAT Vs. STATE OF J&K
|
May 16, 2002 |
|
DEPUTY DIRECTOR FOREST PROTECTION FORCE Vs. RAVI SINGH
|
September 4, 2002 |
|
DEWAN CHAND Vs. STATE
|
November 14, 2002 |
|
DHARMINDER SINGH Vs. BUILDING OPERATIONS CONTROLLING AUTHORITY AND ORS.
|
June 11, 2002 |
|
DIRECTOR GENERAL OF POLICE J&K PHQ, SRINAGAR AND OTHERS Vs. SAJID MIR AND OTHERS
|
April 30, 2002 |
|
DISTRICT SHARNARTHI ACTION COMMITTEE Vs. UNION OF INDIA & ORS.
|
August 2, 2002 |
|
DIVISIONAL FOREST OFFICER Vs. MOHD MAQBOOL RATHER
|
October 30, 2002 |
|
DIVISIONAL FOREST OFFICER, PP DIVISION Vs. FAYAZ AHMED KHAN
|
May 14, 2002 |
|
DIVISIONAL MANAGER Vs. BASHIR AHMED
|
September 23, 2002 |
|
DIVISIONAL MANAGER & ANR. Vs. MOHD. IQBAL BHAT
|
September 16, 2002 |
|
DUGRA NATH KOTHA Vs. DIRECTOR ACCOUNT OFFICERS, JAMMU
|
March 20, 2002 |
|
DWARKA NATH Vs. ADDL DISTRICT MAGISTRATE, KATHUA
|
May 6, 2002 |
|
DWARKA NATH Vs. UNION OF INDIA
|
March 27, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJ KUMAR
|
August 9, 2002 |
|
EX-GNR. MANGATU Vs. UNION OF INDIA
|
February 25, 2002 |
|
FAROOQ AHMED CHOPAN Vs. STATE
|
August 16, 2002 |
|
FAROOQ AHMED RATHER Vs. STATE OF J&K
|
November 21, 2002 |
|
FATIMA & ORS. Vs. STATE OF J&K & ORS.
|
August 21, 2002 |
|
FAYAZ AHMED PANCHOO Vs. STATE OF J&K
|
August 5, 2002 |
|
FEDERATION CHAMDER OF INDUSTRIES Vs. STATE OF JAMMU AND KASHMIR
|
October 8, 2002 |
|
FEROZ AHMAD MALLA Vs. STATE
|
February 28, 2002 |
|
FEROZE AHMAD MALLA Vs. STATE
|
July 19, 2002 |
|
FIAT INDIA PVT LTD Vs. ZAHID HUSSAIN GILLANI
|
December 13, 2002 |
|
FIRDOUS AHMED BHAT Vs. MEHMOODA
|
January 9, 2002 |
|
FUNGICIDE INDIA LTD Vs. STATE OF JAMMU AND KASHMIR
|
April 19, 2002 |
|
G M LONE Vs. UNION OF INDIA
|
December 28, 2002 |
|
GH HASSAN MALA Vs. STATE OF J&K
|
July 29, 2002 |
|
GH HASSAN PARRAY Vs. STATE
|
November 5, 2002 |
|
GH MOHD BABA Vs. STATE OF J&K
|
July 29, 2002 |
|
GH MOHD BHAT (GH AHMAD BHAT) Vs. STATE
|
September 27, 2002 |
|
GH MOHD DAR Vs. STATE
|
April 10, 2002 |
|
GH MOHD PATIGAROO Vs. STATE OF J&K
|
May 13, 2002 |
|
GH MOHD SHAH Vs. MOHD AMIN SHAH
|
December 15, 2002 |
|
GH NABI BHAT Vs. STATE
|
October 9, 2002 |
|
GH NABI CHACHOO Vs. GH AHMAD THOKAR
|
September 9, 2002 |
|
GH NABI DAR Vs. STATE OF J&K
|
February 28, 2002 |
|
GH NABI KHAN Vs. STATE
|
June 3, 2002 |
|
GH NABI LONE Vs. STATE
|
November 22, 2002 |
|
GH NABI MAGRAY Vs. STATE OF J&K
|
June 3, 2002 |
|
GH RASOOL BHAT Vs. INDIAN RED CROSS SOCIETY
|
March 6, 2002 |
|
GH RASOOL HAJAM Vs. STATE
|
February 26, 2002 |
|
GH RASOOL MAGRAY Vs. HAJI GH HASSAN
|
May 3, 2002 |
|
GH. MOHD. SHEIKH Vs. STATE
|
March 4, 2002 |
|
GH. MOHD. SHORA Vs. MOHD. SHAFI
|
February 26, 2002 |
|
GHULAM AHMAD BHAT Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 4, 2002 |
|
GHULAM AHMED BAGH Vs. PROJECT OFFICER & ANR.
|
March 15, 2002 |
|
GHULAM HASSAN Vs. DIVISIONAL MANAGER J&K STATE FOREST CORPORATION
|
March 4, 2002 |
|
GHULAM HASSAN WANI Vs. STATE OF J&K & ORS.
|
October 31, 2002 |
|
GHULAM MOHI UD DIN BHAT Vs. FINANCIAL COMMISSIONER
|
April 29, 2002 |
|
GHULAM NABI BHAT Vs. STATE OF J&K
|
February 17, 2002 |
|
GHULAM NABI BHAT Vs. STATE OF J&K
|
July 11, 2002 |
|
GHULAM RASOOL RESHI Vs. GHULAM HASSAN RESHI
|
April 29, 2002 |
|
GIRDHARI SINGH Vs. STATE OF J&K
|
May 2, 2002 |
|
GOVERDHAN SINGH JAMWAL, S/O SH. KARTAR SINGH, R/O6 C/C GANDHI NAGAR, JAMMU Vs. B.S. MANHAS, S/O SH. GULAB RAI, R/O 25
|
February 19, 2002 |
|
GOWHAR HUSSAIN MIR Vs. STATE OF J&K
|
March 26, 2002 |
|
GULAM RASOOL DIGOO Vs. STATE OF J&K
|
March 20, 2002 |
|
GULZAR AHMED MALLA Vs. STATE
|
May 21, 2002 |
|
GURDEV SINGH Vs. DALJIT KOUR
|
March 22, 2002 |
|
HABIB ULLAH BHAT Vs. JANA
|
July 29, 2002 |
|
HAJI ABDUL KABIR SUMJI Vs. UNION OF INDIA
|
April 29, 2002 |
|
HAKIM NUSRAT JABEEN Vs. STATE OF J AND K
|
July 26, 2002 |
|
HAKIM NUSRAT JABEEN Vs. STATE OF J&K AND ORS
|
January 1, 2002 |
|
HARBANS LAL Vs. AMAR NATH
|
December 31, 2002 |
|
HARBANS LAL RAINA Vs. UNION OF INDIA
|
April 8, 2002 |
|
HARI DEV NARGOTRA Vs. SANDOZ INDIA LTD
|
May 2, 2002 |
|
HARI DEV NARGOTRA Vs. SANDOZ INDIA LIMITED
|
January 1, 2002 |
|
HARISH GUPTA & ORS. Vs. STATE & ORS.
|
June 7, 2002 |
|
HAROON RASHID LONE Vs. STATE OF J&K
|
June 5, 2002 |
|
HARPREET KOUR Vs. STATE
|
February 12, 2002 |
|
HEM RAJ SHARMA Vs. STATE OF JAMMU AND KASHMIR AND ANR
|
May 23, 2002 |
|
HIGH COURT OF J&K Vs. YASH PAL SHARMA
|
February 14, 2002 |
|
HOUSING BOARD, J&K Vs. RAVINDER SAWHNEY
|
October 11, 2002 |
|
IFTIKHAR HUSSAIN Vs. STATE OF J&K
|
May 1, 2002 |
|
IFTIKHAR HUSSAIN Vs. MUNEERA
|
September 27, 2002 |
|
IFTIKHAR HUSSAIN Vs. MUNEERA
|
October 30, 2002 |
|
IMTIYAZ AHMAD SOFI Vs. STATE
|
November 12, 2002 |
|
INSTITUTE OF MUSIC & FINE ARTS TEACHERS ASSOCIATION Vs. J&K ACADEMY OF ART, CULTURE & LANGUAGE & ANR.
|
December 20, 2002 |
|
INTIZAMIA COMMITTEE Vs. STATE AND ORS.
|
October 10, 2002 |
|
IRSHAD AHMAD SHAH Vs. STATE
|
October 29, 2002 |
|
ISRAR AHMED Vs. J & K PUBLIC SERVICE COMMISSION
|
July 26, 2002 |
|
J & K PUBLIC SERVICE COMMISSION Vs. ANIL SHARMA
|
August 7, 2002 |
|
J & K SERVICE SELECTION BOARD Vs. KULBHUSHAN SINGH AND OTHERS
|
August 27, 2002 |
|
J and K BANK LIMITED Vs. MOHAMMAD FAROOQ RATHER
|
August 20, 2002 |
|
J&K HOUSING BOARD Vs. ROMESH CHANDER GUPTA
|
August 30, 2002 |
|
J&K PUBLIC GRIEVANCES FORUM THROUGH ITS SECRETARY Vs. STATE OF J&K THROUGH CHIEF SECRETARY & ORS.
|
October 3, 2002 |
|
J.C. SEHGAL Vs. D.D. ABROL
|
October 10, 2002 |
|
JAGAT RAM Vs. KHALLA BHAT
|
August 22, 2002 |
|
JAMMU AND KASHMIR SERVICES SELECTION BOARD Vs. VIJAY SHARMA AND ORS.
|
November 16, 2002 |
|
JAMMU DEVELOPMENT AUTHORITY Vs. SHANTI SAROOP TH LRS
|
September 6, 2002 |
|
JAMSHED & CO. Vs. J&K CEMENTS LTD. & ORS.
|
February 27, 2002 |
|
JAWAHAR SINGH Vs. DES RAJ
|
March 11, 2002 |
|
JEET SINGH Vs. UNION OF INDIA & ORS
|
April 26, 2002 |
|
JEHANGIR AHMAD KHAN Vs. STATE OF J&K
|
August 6, 2002 |
|
JHANDU RAM (EX SEPOY) Vs. UNION OF INDIA
|
February 28, 2002 |
|
JOGINDER KUMAR Vs. RAM KOUR
|
May 16, 2002 |
|
K C PAINT FACTORY Vs. STATE OF J&K
|
July 23, 2002 |
|
KAISAR AHMED Vs. STATE OF J&K
|
October 9, 2002 |
|
KAKA RAM Vs. RAJ KUMAR & ORS.
|
August 29, 2002 |
|
KAMAL GORIA Vs. UNION OF INDIA
|
September 6, 2002 |
|
KAMLA WATI RAFIZ & ANR. Vs. CHAMAN LAL RAFIZ & ORS.
|
August 9, 2002 |
|
KAPIL KUMAR KHATTAR Vs. UNION OF INDIA
|
May 16, 2002 |
|
KARAM CHAND Vs. SUSHIL KOUR
|
October 11, 2002 |
|
KARTAR SINGH Vs. STATE OF J&K & ORS.
|
August 5, 2002 |
|
KASHMIR LION INDUSTRIES Vs. PUNJAB NATIONAL BANK LTD
|
April 15, 2002 |
|
KIRNA DEVI Vs. TALAB SINGH
|
October 10, 2002 |
|
KOTWAL VIDYASAGAR & ANR Vs. KOTWAL HEMRAJ & ANR
|
May 11, 2002 |
|
KOTWAL VIDYASAGAR & ANR. Vs. KOTWAL HEMRAJ & ANR.
|
April 11, 2002 |
|
KRISHAN KUMAR Vs. VIKAS GANDOTRA
|
October 9, 2002 |
|
KRISHAN LAL Vs. BIMLA DEVI
|
April 12, 2002 |
|
KULBHUSHAN KOUL Vs. STATE
|
December 28, 2002 |
|
KULDEEP KUMAR GUPTA, S/O SH. RAM CHAND GUPTA, R/O PARTAP GARH, JAMMU Vs. SANAM SONI, S/O SH. RAVI KANT SONI, R/O 8/1 TRIKUTA NAGAR, JAMMU
|
February 4, 2002 |
|
KULDIP KUMAR S/O SH. MAKHULI RAM SHARMA Vs. STATE OF J&K
|
February 22, 2002 |
|
KUNAL BUILDERS Vs. UNION OF INDIA
|
September 10, 2002 |
|
LAKSHMI NARAYAN Vs. UNIVERSITY OF JAMMU
|
June 12, 2002 |
|
LAL SINGH Vs. STATE
|
November 12, 2002 |
|
LIYAQAT HUSSAIN ZARGER Vs. STATE
|
March 4, 2002 |
|
M S TULLA Vs. MOHD AMIN BANDY
|
July 25, 2002 |
|
MADAN MOHAN SHARMA Vs. STATE
|
November 7, 2002 |
|
MALKIAT SINGH TOORA Vs. UNION OF INDIA
|
October 31, 2002 |
|
MANGU RAM SHARMA Vs. S SINGH
|
April 17, 2002 |
|
MANJEET SINGH Vs. STATE
|
December 16, 2002 |
|
MANZOOR AHED DAR Vs. STATE OF J&K
|
June 4, 2002 |
|
MANZOOR AHMAD BHAT Vs. STATE
|
November 6, 2002 |
|
MARYAM BANOO WIFE OF LATE M.A. ABASS Vs. STATE
|
December 27, 2002 |
|
MASHQOOR AHMED Vs. MOHAMMAD BABBAR MALIK
|
July 30, 2002 |
|
MEENAKSHI BANDRAL Vs. STATE OF J&K
|
March 27, 2002 |
|
MEHBOOBA HAMID Vs. STATE OF J&K
|
May 13, 2002 |
|
MEHRAJ UD DIN WANI Vs. STATE OF JAMMU AND KASHMIR
|
May 4, 2002 |
|
MEHRAJ-UD-DIN KHAN Vs. STATE OF J&K
|
December 5, 2002 |
|
MOHAMMAD ASADULLAH Vs. STATE
|
September 6, 2002 |
|
MOHAMMAD IQBAL Vs. KARAMJIT SINGH & ORS.
|
September 11, 2002 |
|
MOHAMMAD SHAH ALIAS RASOOL SHAH Vs. MOHAMMAD AMIN SHAH
|
February 15, 2002 |
|
MOHAN KISHAN RAINA Vs. STATE
|
April 8, 2002 |
|
MOHAN LAL Vs. JANKI DEVI
|
November 21, 2002 |
|
MOHAN LAL Vs. STATE
|
May 23, 2002 |
|
MOHAN MAGOTRA Vs. DIRECTOR OF INCOME TAX
|
March 13, 2002 |
|
MOHAN SINGH Vs. AJIT SINGH
|
May 16, 2002 |
|
MOHD ABDULLAH BHAT Vs. STATE OF J&K
|
October 11, 2002 |
|
MOHD AKBAR SHEIKH Vs. STATE
|
January 1, 2002 |
|
MOHD AKBAR SHEIKH Vs. STATE
|
May 21, 2002 |
|
MOHD ASHRAF KHAN Vs. STATE
|
November 5, 2002 |
|
MOHD ASHRAF MUFTI Vs. STATE OF J&K
|
September 16, 2002 |
|
MOHD FAROOQ DAR Vs. STATE OF J&K
|
May 17, 2002 |
|
MOHD IQBAL Vs. STATE
|
October 31, 2002 |
|
MOHD IQBAL LONE Vs. STATE OF J&K
|
June 11, 2002 |
|
MOHD JAMAL SHAH Vs. STATE
|
June 11, 2002 |
|
MOHD MUSHTAQ KHAN Vs. ZAREENA BANO ALIES RUBAB
|
April 8, 2002 |
|
MOHD RAMZAN TANTREY Vs. STATE OF J & K
|
December 28, 2002 |
|
MOHD RASHID Vs. JAHANGIR AHMAD
|
April 19, 2002 |
|
MOHD SHAFI Vs. STATE
|
June 11, 2002 |
|
MOHD SHAFI MATOO Vs. STATE
|
July 10, 2002 |
|
MOHD YASIN MIR Vs. STATE OF J AND K
|
September 27, 2002 |
|
MOHD YOUSUF DAR Vs. STATE
|
November 27, 2002 |
|
MOHD YOUSUF LONE Vs. AHMAD LONE
|
February 15, 2002 |
|
MOHD YOUSUF TARIGHAMI Vs. STATE OF J&K
|
December 2, 2002 |
|
MOHD. TARIQ KHAN & ORS. Vs. MEHMOONA BEGUM
|
September 6, 2002 |
|
MOHD. YASIN Vs. STATE
|
December 2, 2002 |
|
MOHINDER SINGH MALIK Vs. UNION OF INDIA
|
March 20, 2002 |
|
MUHAMMAD SIKINDAR DAR Vs. STATE OF J&K & ORS.
|
October 10, 2002 |
|
MUKHTAR AHMED Vs. MEHRAJ UD DIN
|
October 9, 2002 |
|
MUMTAZ AHMAD DAR Vs. STATE OF J AND K
|
July 30, 2002 |
|
MUNNA KHAN & ORS Vs. SULTAN RAHMAT ULLAH KHAN
|
September 5, 2002 |
|
MUNNA KHAN & ORS. Vs. SULTAN RAHMAT ULLAH KHAN
|
August 5, 2002 |
|
MUSHTAQ AHMAD GANAI Vs. STATE
|
August 20, 2002 |
|
MUSHTAQ AHMAD THOKAR Vs. STATE
|
November 26, 2002 |
|
MUSHTAQ AHMED CHACHA Vs. STATE
|
May 14, 2002 |
|
MUZAFFAR AHMAD DANPOSH Vs. STATE OF J&K
|
April 9, 2002 |
|
MUZAFFER AHMED KASHOO Vs. UNION OF INDIA
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December 28, 2002 |
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NAGAR MAL Vs. DHANI RAM
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April 9, 2002 |
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NAGAR SINGH JAGJIT SINGH AND CO Vs. STATE OF J&K
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July 17, 2002 |
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NANAK CHAND Vs. UNION OF INDIA
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February 28, 2002 |
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NARGIS MIR Vs. STATE
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December 2, 2002 |
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NARINDER SINGH JAMWAL Vs. UNION OF INDIA
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July 11, 2002 |
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NATIONAL INDUSTRIAL CORP LTD Vs. STATE OF J&K
|
February 26, 2002 |
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NATIONAL INSURANCE CO LTD Vs. AB REHMAN DENTOO
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June 3, 2002 |
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NATIONAL INSURANCE CO LTD Vs. GURDEEP SINGH
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May 30, 2002 |
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NATIONAL INSURANCE CO LTD Vs. BARKAT ALI MIR
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March 2, 2002 |
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NATIONAL INSURANCE CO LTD Vs. PARVEEZ AHMED
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May 16, 2002 |
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NATIONAL INSURANCE CO LTD Vs. KHATIJA
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October 9, 2002 |
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NATIONAL INSURANCE CO LTD Vs. MOHD SULTAN ASIM
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December 2, 2002 |
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NATIONAL INSURANCE CO LTD Vs. SHIV DUTT SHARMA
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December 31, 2002 |
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NATIONAL INSURANCE CO. LTD. Vs. LONE PHARMACEUTICALS
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November 14, 2002 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR BAROROO
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May 2, 2002 |
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NATIONAL INSURANCE COMPANY LTD Vs. R.K. ABROL
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December 16, 2002 |
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NATIONAL TEXTILE CORP LTD Vs. BHARAT BHUSHAN
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October 10, 2002 |
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NAWAB MANZOOR HUSSAIN Vs. STATE
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July 29, 2002 |
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NAZIR AHMAD BABA Vs. STATE OF J&K
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July 30, 2002 |
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NAZIR AHMAD PANDIT Vs. STATE
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April 11, 2002 |
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NAZIR AHMAD SHAH Vs. UNION OF INDIA
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March 2, 2002 |
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NAZIRA BANO Vs. STATE
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November 28, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHD RAMZAN BHAT
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May 3, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. THORU RAM
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May 16, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMARI
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December 16, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. NEELAM KUMARI
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September 30, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. SHABNAM BANO
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November 27, 2002 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. THORU RAM AND OTHER
|
January 1, 2002 |
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NIRMALA DEVI Vs. STATE
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June 12, 2002 |
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NISSAR AHMED DAR Vs. STATE
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April 29, 2002 |
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NISSAR AHMED KHANDAY Vs. STATE
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September 9, 2002 |
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NISSAR HUSSAIN Vs. STATE & ORS.
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August 13, 2002 |
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NIYAZ AHMAD BHAT Vs. UNION OF INDIA
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October 30, 2002 |
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NOVY GUPTE Vs. STATE OF J&K
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February 26, 2002 |
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OFFICER COMMANDING Vs. STATE BANK OF INDIA
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December 31, 2002 |
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OM METALS & MINERALS Vs. UNION OF INDIA
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December 31, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. GHULAM MOHD
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July 26, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. VIKAS DRUG PHARMA
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May 2, 2002 |
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ORIENTAL INSURANCE CO. LTD Vs. RAKESH KUMAR
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December 31, 2002 |
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ORIENTAL INSURANCE CO. LTD. Vs. RACHPAL SINGH
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August 9, 2002 |
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ORIENTAL INSURANCE CO. LTD. Vs. NATIONAL BOARD & PAPER MILL
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May 30, 2002 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHAMSHER SINGH
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December 16, 2002 |
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PANKAJ KHANNA Vs. BISMILLAH GOLD AND SILVER ORNAMENTS
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June 4, 2002 |
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PARKASH SINGH Vs. STATE
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December 27, 2002 |
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PARVEEZ AHMAD LABROO Vs. STATE
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June 11, 2002 |
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PARVESH WIDOW OF RANDHIR SINGH Vs. J&K BANK LTD
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September 6, 2002 |
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PARVEZ RASHID Vs. UNIVERSITY OF KASHMIR
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April 8, 2002 |
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PEER NOOR-UI-HAQ Vs. STATE OF J AND K
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March 16, 2002 |
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PIAREY LAL KANDRU Vs. STATE
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November 16, 2002 |
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POONAM PARIHAR Vs. SHER-E-KASHMIR UNIVERSITY OF TECHNOLOGY
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October 7, 2002 |
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POST MASTER GENERAL, P & T Vs. KAUSHALYA DEVI
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February 22, 2002 |
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POWER DEVELOPMENT DEPARTMENT Vs. PUSHPINDER SINGH
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December 23, 2002 |
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PRAKASH CHAND Vs. STATE OF J & K
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May 21, 2002 |
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PREM NATH Vs. MATA VAISHNU DEVI SHRINE BOARD
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March 13, 2002 |
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PREM NATH Vs. MATA VAISHNO DEVI SHRINE BOARD KATRA
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March 1, 2002 |
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PRITAM SINGH Vs. UNION OF INDIA
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July 20, 2002 |
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PUNJAB NATIONAL BANK Vs. J AND K SPECIAL TRIBUNAL
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April 12, 2002 |
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QAZI GHULAM NABI Vs. QAZI ABDUL HAMID
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May 14, 2002 |
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QUOSER RIYAZ KOUL Vs. STATE OF J&K
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May 27, 2002 |
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R K SALHOTRA Vs. INCOME TAX OFFICER
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August 30, 2002 |
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R.K. LAKRA Vs. STATE OF J&K & ORS.
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December 5, 2002 |
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RAGHU NATH KAUL Vs. UNION OF INDIA
|
February 4, 2002 |
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RAHRNATULLAH WANI Vs. STATE OF J AND K
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April 29, 2002 |
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RAJA Vs. STATE
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April 29, 2002 |
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RAJESH SURI Vs. TARA CHAND
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May 25, 2002 |
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RAJINDER NARGOTRA, S/O DINA NATH Vs. ANITA NARGOTRA, W/O RAJINDER NARGOTRA
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February 22, 2002 |
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RAJINDER PARSAD Vs. STATE OF J&K
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May 16, 2002 |
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RAJIV KHAJURIA Vs. VINOD KUMAR
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December 10, 2002 |
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RAM KRISHNA Vs. PAWAN KUMAR
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May 16, 2002 |
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RAM KUMAR GUPTA Vs. SHANTI DEVI
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April 5, 2002 |
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RAM LAL KOHLI Vs. RAJAN KOHLI
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March 4, 2002 |
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RAM SARAN Vs. CHAIRMAN JAMMU RURAL BANK
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July 19, 2002 |
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RAMAN KUMAR Vs. STATE OF J&K
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April 7, 2002 |
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RAMESH MOHAN (LT COL ) Vs. UNION OF INDIA
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September 2, 2002 |
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RAMESH SINGH Vs. STATE OF JAMMU and KASHMIR
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December 30, 2002 |
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RANGE OFFICER Vs. HANS RAJ
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August 9, 2002 |
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RANJIT SINGH BROCA Vs. STATE OF J&K
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April 11, 2002 |
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RATTAN SINGH Vs. UNION OF INDIA
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February 6, 2002 |
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RAVI KAPAHI & ORS Vs. STATE
|
January 1, 2002 |
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RAVINDER KUMAR Vs. ELECTION COMMISSIONER OF INDIA
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March 19, 2002 |
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RIAZ JAN MAST Vs. ASIF JAVEED
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January 9, 2002 |
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ROHIT DRUGS Vs. STATE
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March 4, 2002 |
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ROHIT KHANNA Vs. PUNJAB NATIONAL BANK LTD
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May 2, 2002 |
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ROMESH CHANDER MAGOTRA Vs. M M KHAJURIA
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August 9, 2002 |
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ROMESH SINGH Vs. STATE OF JANDK
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December 30, 2002 |
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ROMESH SINGH Vs. AMRIK SINGH
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May 29, 2002 |
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ROSHA Vs. STATE
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July 23, 2002 |
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S B I Vs. STANDARD ENGINEERING AND TRADING CORPN
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September 5, 2002 |
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S L SAILOVA Vs. PRITAM DASS
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November 27, 2002 |
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S NARINDER SINGH Vs. R D SOOD
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May 16, 2002 |
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S S PURI Vs. STATE
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May 2, 2002 |
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S S RATHORE Vs. UNION OF INDIA & ORS
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December 28, 2002 |
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S. HAKUMAT SINGH Vs. STATE OF J&K
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December 31, 2002 |
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SADIQ MOHD Vs. STATE
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April 4, 2002 |
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SAHIB SINGH Vs. STATE
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December 31, 2002 |
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SAKINA BEGUM Vs. AKBAR SHAH
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November 10, 2002 |
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SALAMANT MAISH Vs. NEENA
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February 19, 2002 |
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SALIMA BHATTI Vs. KHURSHEEDA BEGUM
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February 22, 2002 |
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SANGEETA CHAUDHARY Vs. STATE OF J&K
|
May 2, 2002 |
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SARFO DEVI Vs. STATE OF J&K
|
May 2, 2002 |
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SARIKA BHATTI Vs. UNIVERSITY OF JAMMU & ORS.
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October 11, 2002 |
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SATYA ATRI Vs. SHASHI SHARMA
|
June 14, 2002 |
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SAYED JALAL-UD-DIN Vs. STATE
|
April 2, 2002 |
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SECRETARY TO GOVT SOCIAL WELFARE DEPARTMENT Vs. GUPTA TRADERS
|
May 2, 2002 |
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SEEMA MALIK Vs. UNION OF INDIA
|
November 27, 2002 |
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SERVICE SELECTION BOARD, J&K Vs. MOHINDER PAUL
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April 2, 2002 |
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SHAFIQ AHMAD WAFAI Vs. STATE OF J & K
|
March 2, 2002 |
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SHAM RANI Vs. STATE OF J&K
|
October 29, 2002 |
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SHAMSHER SINGH Vs. SUNITA DEVI
|
August 16, 2002 |
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SHASHI KUMAR Vs. UNION OF INDIA
|
April 8, 2002 |
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SHEIKH FAYAZ AHMAD Vs. STATE OF J&K
|
June 7, 2002 |
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SHIV NATH GUPTA Vs. ASSISTANT SETTLEMENT OFFICER
|
November 12, 2002 |
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SHOUKAT HUSSAIN Vs. UNION OF INDIA
|
July 26, 2002 |
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SHOWKAT AHMAD MIR & ORS. Vs. STATE OF J&K & ORS.
|
October 10, 2002 |
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SHRI MATA VAISHNO DEVI SHRINE BOARD Vs. SANTOSH & ORS.
|
July 30, 2002 |
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SIDHARTH BATTA Vs. MAJ.GEN.M.L.MAGOTRA
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July 16, 2002 |
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SIRAJ DIN Vs. STATE
|
July 16, 2002 |
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SOM NATH RANA Vs. UNION OF INDIA
|
November 12, 2002 |
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SONIKA GUPTA Vs. STATE OF J&K
|
February 26, 2002 |
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STATE Vs. KHAN GH RASOOL BABA
|
April 4, 2002 |
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STATE Vs. ALI RATHER
|
July 26, 2002 |
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STATE Vs. PRITHVI RAJ (MAJOR)
|
May 2, 2002 |
|
STATE Vs. GURJEET SINGH
|
May 2, 2002 |
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STATE Vs. BASHIR KHAN
|
December 2, 2002 |
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STATE Vs. ALTAF AHMAD GANAI
|
December 31, 2002 |
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STATE Vs. MAHARAJ KRISHAN BHAT
|
October 11, 2002 |
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STATE Vs. ALI MOHD WANI
|
July 26, 2002 |
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STATE Vs. MOHD RASHID
|
March 27, 2002 |
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STATE Vs. MAKHAN SINGH
|
May 23, 2002 |
|
STATE Vs. ISMAIL
|
May 30, 2002 |
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STATE & ORS Vs. MAHARAJ KRISHAN BHAT & ORS
|
November 10, 2002 |
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STATE BANK OF INDIA Vs. HARI DATT SHARMA
|
August 2, 2002 |
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STATE OF J & K Vs. SHEEP WORKERS
|
September 16, 2002 |
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STATE OF J & K Vs. ALTAF HUSSAIN
|
August 19, 2002 |
|
STATE OF J AND K Vs. GHULAM NABI DAR
|
February 21, 2002 |
|
STATE OF J&K Vs. RAJANI SEHGAL
|
October 10, 2002 |
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STATE OF J&K Vs. SIRAJ-UD-DIN
|
December 4, 2002 |
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STATE OF J&K Vs. VIJAY KUMAR
|
March 16, 2002 |
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STATE OF J&K Vs. JAWAHAR LAL KHER & ORS.
|
September 6, 2002 |
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STATE OF J&K Vs. MOHD KHALIL HAJAM
|
October 30, 2002 |
|
STATE OF J&K Vs. MOHAN LAL
|
April 12, 2002 |
|
STATE OF J&K Vs. AIJAZ HUSSAIN ZARGER
|
February 28, 2002 |
|
STATE OF J&K Vs. ZAHIDA BANOO
|
February 28, 2002 |
|
STATE OF J&K Vs. GANGI MAGHARANI
|
November 27, 2002 |
|
STATE OF J&K Vs. GIAN CHAND
|
December 12, 2002 |
|
STATE OF J&K Vs. AB REHMAN WANI
|
March 14, 2002 |
|
STATE OF J&K Vs. BUDHI SINGH
|
September 13, 2002 |
|
STATE OF JAMMU & KASHMIR Vs. MOHD BASHIR MUGHAL
|
May 29, 2002 |
|
STATE OF JAMMU AND KASHMIR Vs. JAGDEV SINGH
|
February 20, 2002 |
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STATE OF JAMMU AND KASHMIR Vs. SUSHEELA SAWHNEYFB
|
October 7, 2002 |
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STATE OF JAMMU AND KASHMIR Vs. ZARINA BEGUM
|
December 31, 2002 |
|
STATE THROUGH COLLECTOR LAND ACQUISITION Vs. PROBODH CHANDER
|
March 1, 2002 |
|
SUBHASH CHANDER Vs. PRITAM SINGH MACHINEWALA
|
September 6, 2002 |
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SUBLI HAJAM Vs. STATE
|
April 29, 2002 |
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SUBODH BHASIN Vs. VINOD KUMAR GUPTA
|
September 4, 2002 |
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SUPERINTENDENT ENGINEER Vs. GH QADIR HAZAR
|
April 29, 2002 |
|
SURAM CHAND SHARMA Vs. RIMPI OHRI
|
January 1, 2002 |
|
SURESH KUMARI Vs. STATE
|
May 14, 2002 |
|
SURJIT SINGH RANA Vs. STATE OF J&K
|
May 16, 2002 |
|
SUSHEELA AZIZ Vs. STATE OF J&K
|
October 30, 2002 |
|
SWATANTER KUMAR ARORA & ORS. Vs. STATE OF J&K & ORS.
|
December 31, 2002 |
|
SYED RAFIQ AHMAD Vs. STATE OF J&K
|
May 13, 2002 |
|
T R GUPTA CONTRACTOR LTD Vs. UNION OF INDIA
|
June 14, 2002 |
|
TARA SINGH Vs. UNION OF INDIA & ORS
|
October 16, 2002 |
|
TARIQ HAMEED Vs. CUSTODIAN EVACUEE PROPERTY
|
September 27, 2002 |
|
TARIQ MAJEED CHOWDARY Vs. STATE OF J&K
|
December 28, 2002 |
|
TASNEEM KOUNSAR Vs. STATE
|
December 2, 2002 |
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TAWI EDUCATIONAL TRUST Vs. UNIVERSITY OF JAMMU
|
August 23, 2002 |
|
TILAK RAJ Vs. HOUSING BOARD, J&K
|
October 10, 2002 |
|
TORI IMPEX Vs. UNION OF INDIA
|
July 29, 2002 |
|
TYNDALE BISCOE SCHOOL Vs. NEELAM KOUL
|
March 2, 2002 |
|
UNION OF INDIA Vs. KAMAL KRISHEN
|
May 2, 2002 |
|
UNION OF INDIA Vs. KHURMI GUN WORKS
|
October 30, 2002 |
|
UNION OF INDIA Vs. SARLA KOUL
|
November 30, 2002 |
|
UNION OF INDIA Vs. JAWAHAR LAL KOUL
|
May 31, 2002 |
|
UNION OF INDIA Vs. BRIG. VIJAY PRAKASH MALHOTRA
|
March 6, 2002 |
|
UNION OF INDIA & ORS. Vs. RAM NATH
|
August 23, 2002 |
|
UNITED INDIA INSURANCE CO LTD Vs. AB RASHID TECHOO (GOLDEN) TRANSPORT
|
June 4, 2002 |
|
UNITED INDIA INSURANCE COMPANY Vs. MOHAN LAL AND OTHERS
|
December 31, 2002 |
|
UNITED INDIA INSURANCE COMPANY LIMIED Vs. MADAN LAL MANTOO
|
May 16, 2002 |
|
VAKIL CHAND & ORS Vs. DEEN DAYAL & ORS
|
May 11, 2002 |
|
VAKIL CHAND & ORS. Vs. DEEN DAYAL & ORS.
|
April 11, 2002 |
|
VIKAS MALHOTRA Vs. HARI KRISHAN SHARMA
|
March 4, 2002 |
|
VILLAGERS OF PANOO Vs. STATE OF J&K
|
June 3, 2002 |
|
VILLAYATI RAM MITTAL Vs. STATE OF J&K
|
July 29, 2002 |
|
VIRENDER KUMAR BAKSHI Vs. UNION OF INDIA
|
May 24, 2002 |
|
VISHNU DUTT SHARMA Vs. UNION OF INDIA
|
February 6, 2002 |
|
WORLD HUMAN RIGHTS PROTECTION Vs. UNION OF INDIA
|
August 2, 2002 |
|
YASH RANI ROHMETRA Vs. UNION OF INDIA
|
August 23, 2002 |
|
YOG RAJ Vs. KEWAL KRISHAN
|
December 20, 2002 |
|
ZAHOOR AHMAD BHAT Vs. DIRECTOR GENERAL OF POLICE
|
June 7, 2002 |
|
ZAHOOR AHMAD PAMPORI Vs. NADIA
|
July 22, 2002 |
|
ZAMEER AHMAD SHEIKH Vs. STATE
|
November 12, 2002 |
|
ZARINA AKHTAR Vs. STATE
|
August 23, 2002 |
|
ZEENAT FAROOQ KHAN Vs. STATE OF J&K
|
April 8, 2002 |