REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.V. CHAUHAN Vs. UNION OF INDIA	December 31, 2001
AB AZIZ KAUL Vs. M Y QADIRI VICE CHANCELLOR	July 16, 2001
AB HAMID SHAH Vs. CHIEF SECRETARY, J&K GOVT	July 19, 2001
AB KHALIQ POSWAL Vs. STATE OF J&K	April 12, 2001
AB MAJID SHEIKH Vs. DIRECTOR YOUTH SERVICES AND SPORTS, SRINAGAR	September 17, 2001
AB RASHID Vs. STATE OF J&K	September 10, 2001
AB RASHID Vs. DISTRICT MAGISTRATE, LEH	November 6, 2001
AB RASHID NO 366/CID Vs. STATE OF J&K	August 7, 2001
AB RAZAQ BHAT Vs. AB REHMAN BHAT	September 28, 2001
AB SALAM TEELI Vs. UNION OF INDIA	April 30, 2001
ABDUL AHAD S/O LATE GHULAM MOHD Vs. STATE OF J&K THROUGH CHIEF SECRETARY, SRINAGAR	July 30, 2001
ABDUL REHMAN BAHROO Vs. STATE OF J AND K	February 9, 2001
ABHINAV SHARMA Vs. STATE	April 30, 2001
ABID ALI Vs. STATE OF JAMMU AND KASHMIR, THROUGH THE ADDITIONAL CHIEF SECRETARY	October 19, 2001
ABIDA NASEEM Vs. STATE OF J&K	December 10, 2001
AGA SYED MOHD RIZVI Vs. STATE OF J&K	August 27, 2001
AHAD DAR Vs. MAQBOOL DAR	February 20, 2001
AJAY SHARMA Vs. STATE	July 13, 2001
AJIT SINGH Vs. MATA VAISHNO DEVI SHRINE BOARD KATRA	September 21, 2001
ALI MOHD KHANDAY Vs. STATE OF J AND K	January 22, 2001
ALL J&K DIPLOMA ENGINEERS Vs. STATE OF J&K	July 6, 2001
ALTAF AHMAD KHAN Vs. STATE OF J&K	August 28, 2001
AMA DAR Vs. STATE OF J AND K	June 21, 2001
AMAR KUMAR KOTWAL Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORIENTIAL INSURANCE CO AND ORS	May 17, 2001
AMAR NATH Vs. SULEMAN & ORS.	January 19, 2001
ANGREZ SINGH, S/O SARDARI LAL, R/O VILLAGE PHINDER Vs. UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI	December 31, 2001
ANIL KUMAR Vs. STATE OF J & K	March 15, 2001
ANIL PABA Vs. STATE	May 31, 2001
ANITA KAUL Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER	July 20, 2001
ANWAR SHEIKH & ANR Vs. HIRA & ANR	May 12, 2001
ANWAR SHEIKH & ANR. Vs. HIRA & ANR.	April 25, 2001
ASHIQ HUSSAIN FAKTOO Vs. UNION OF INDIA	February 20, 2001
ASHOK KUMAR Vs. NATIONAL HYDRO ELECTRIC PROJECT CORPN. LTD. AND OTHERS	March 16, 2001
ASHOK KUMAR Vs. STATE	December 4, 2001
ASHOK KUMAR Vs. STATE	September 5, 2001
ASHOK KUMAR AND OTHERS Vs. STATE AND ORS	May 31, 2001
AVTAR KRISHAN PANDITA Vs. STATE OF J&K	July 30, 2001
AVTAR SINGH Vs. STATE	November 7, 2001
AZI BIBI Vs. STATE OF J&K	September 21, 2001
B S PANDEY Vs. UNION OF INDIA AND OTHERS	July 20, 2001
BAL KRISHAN S/O SH PRABHU DUTT Vs. STATE OF JAMMU AND KASHMIR THROUGH CHIEF SECRETARY, J&K GOVERNMENT	October 19, 2001
BALDEV SHARMA Vs. REGISTRAR CO OP SOCIETIES	December 31, 2001
BASANTI KUMARI Vs. STATE OF J&K	August 20, 2001
BASHIR AHMAD MALLA Vs. J K CEMENTS LIMITED	February 7, 2001
BASHIR AHMAD WANI Vs. STATE	April 4, 2001
BASHIR AHMED HAKAK Vs. UNION OF INDIA	May 31, 2001
BATAKRUSAN PARIDA Vs. UNION OF INDIA	March 30, 2001
BHARAT SINGH Vs. UNION OF INDIA	July 13, 2001
BHOLA NATH SHARMA, SAROJ SURI Vs. STATE OF J & K	April 23, 2001
BHOLI DEVI PETITIONER Vs. STATE OF JAMMU AND KASHMIR	March 5, 2001
BILQUEES AKHTAR Vs. STATE	September 20, 2001
BOARD OF SCHOOL EDUCATION, J&K Vs. SAMINA BANO	September 11, 2001
BRAHAM KUMAR KHAJURIA Vs. UNIVERSITY OF JAMMU	February 13, 2001
BRINDER SINGH PAWAR Vs. STATE OF JAMMU AND KASHMIR	May 15, 2001
CHAIN Vs. STATE OF J&K	November 29, 2001
COMMISSIONER OF INCOME TAX, AMRITSAR Vs. INDO CARPET FACTORY, SRINAGAR	January 1, 2001
COMMISSIONER OF INCOME TAX, AMRITSAR REVENUE Vs. AGYA WANTI AND OTHERS, SRINAGAR	January 1, 2001
COMPETENT AUTHORITY Vs. AJAY GUPTA	October 11, 2001
DARSHAN SINGH Vs. UNION OF INDIA	November 29, 2001
DEEBA HABIB Vs. STATE OF J&K	October 6, 2001
DES RAJ Vs. UNION OF INDIA	February 17, 2001
DES RAJ GUPTA Vs. STATE & ORS	April 30, 2001
DISTT MANAGER TELECOM Vs. M L RAINA	February 23, 2001
DIVISIONAL MANAGER, J&K FOREST Vs. MOHAMADOO LONE	February 13, 2001
DIVISIONAL MANAGER, J&K FOREST AND OTHERS Vs. MOHAMADOO LONE	March 2, 2001
DIVISIONAL MANAGER, J&K SFC DIVISION UDHAMPUR Vs. NAZIR AHMED	May 31, 2001
DR. MAJ. U.K. SHARMA & ANR Vs. STATE & ANR.	May 31, 2001
DWARKA DEVI Vs. DHANI RAM MAGOTRA	November 27, 2001
EX ENGINEER Vs. KHATIJA BEGUM	September 12, 2001
FAQUIR SINGH Vs. UNION OF INDIA	March 5, 2001
FAROOQ AHMAD MIR Vs. STATE	May 17, 2001
FATIMA Vs. ALI MOHD	September 12, 2001
FAYAZ AHMAD HAZAR Vs. STATE	October 6, 2001
FAYAZ AHMAD INDRABI Vs. STATE OF J&K	August 8, 2001
FAYAZ AHMAD MIR Vs. STATE OF J&K	July 30, 2001
FAYAZ AHMAD SULTANPURI S/O HABIB JOO SULTANPURI R/O MOHALLA MUMKAK, SOPORE Vs. J&K BANK LTD	September 17, 2001
FEMALE STUDENTS OF GOVT MEDICAL COLLEGE, SRINAGAR Vs. AB AHAD GANAI	October 5, 2001
FEROZ AHMED MEHAND Vs. STATE	May 22, 2001
FIYAZ AHMAD BADAM AMINA BANOO BASHIR AHMAD MIR Vs. STATE OF J&K	September 10, 2001
G H QADIR RAINA Vs. STATE	February 27, 2001
G R BHAT Vs. STATE OF J&K	December 12, 2001
GH AHMAD DAR Vs. STATE	December 27, 2001
GH AHMAD SOFI Vs. MOHD AYUB KHAN	March 13, 2001
GH HASSAN KINAH Vs. STATE OF J&K	February 15, 2001
GH HASSAN MIR Vs. STATE	September 13, 2001
GH HASSAN WANI Vs. STATE OF J&K	September 17, 2001
GH HASSAN ZAZ Vs. UNION OF INDIA	December 27, 2001
GH HYDER THOKER Vs. STATE	November 6, 2001
GH MOHAMMAD LONE Vs. ABDUL RASHID DAR	May 29, 2001
GH MUSTAFA Vs. STATE	March 27, 2001
GH NABI GUNDHA Vs. STATE OF J&K	September 3, 2001
GH QADIR HAJAM Vs. ALI KHAN	September 13, 2001
GH RASOOL MALIK Vs. STATE OF J&K	May 24, 2001
GHULAM AHMAD BHAT Vs. LIFE INSURANCE CORPORATION OF INDIA	September 27, 2001
GHULAM AHMAD BHAT Vs. STATE OF J AND K	February 12, 2001
GHULAM AHMAD BHAT Vs. STATE OF J AND K	January 12, 2001
GHULAM ALI DAR Vs. STATE OF J&K AND ANR.	March 30, 2001
GHULAM MOHAMMAD NAIKOO AND ANOTHER Vs. STATE OF J. & K. AND OTHERS	September 17, 2001
GIAN SINGH Vs. RAM KRISHAN KOHLI	December 26, 2001
GIRDNARI LAL Vs. CENTRAL COUNCIL FOR RESEARCH	April 30, 2001
GOVIND RAM SHARMA Vs. STATE OF J&K	February 2, 2001
GULZAR AHMAD MIR Vs. STATE OF J&K	June 25, 2001
GURCHARAN SINGH Vs. J AND K SPECIAL TRIBUNAL	July 24, 2001
GURDEEP KOUR Vs. STATE OF J&K	September 21, 2001
HABIBULLAH SHORA Vs. JALLA BANO	November 19, 2001
HAJIRA Vs. STATE	September 11, 2001
HARBANS LAL Vs. STATE BANK OF INDIA	December 3, 2001
HARMEET SINGH SOODAN Vs. STATE	May 17, 2001
HISSAM DIN QURESHI Vs. STATE OF J and K	February 9, 2001
HISSAM DIN-QURESHI Vs. STATE OF J&K THROUGH PRINCIPAL SECRETARY/ COMMISSIONER	August 9, 2001
HONEST GROUP OF HOTELS P LTD Vs. COMMISSIONER OF INCOME TAX	November 29, 2001
HOTEL CORP OF INDIA Vs. NORTHERN SANITATION	May 15, 2001
HOTEL NEHRU Vs. STATE OF J&K	November 7, 2001
INDER BAHADUR SINGH Vs. UNION OF INDIA AND ORS.	March 28, 2001
INDIAN OIL CORP CHANDIGARH Vs. MOHD ASRAF WANI	August 8, 2001
INDIAN SEED FARMS Vs. ANAND KITHARI	October 30, 2001
IQBAL BEGUM Vs. STATE OF J&K	December 27, 2001
J&K BANK LTD Vs. MOTI LAL WATTAL	January 22, 2001
JADDEV RAJ AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND OTHERS	April 30, 2001
JAGAT PAL SINGH Vs. R S CHIB	April 4, 2001
JAGDISH RAJ Vs. STATE OF J&K	October 19, 2001
JAI HARI RAM Vs. UNION OF INDIA	December 3, 2001
JAIDEEP Vs. JAMMU MUNICIPALITY	November 26, 2001
JAMMU DEVELOPMENT AUTHORITY Vs. GAURI SHANKER	November 26, 2001
JAMMU DEVELOPMENT AUTHORITY Vs. BELI RAM	December 24, 2001
JAMMU DEVELOPMENT AUTHORITY Vs. CHANDER SHEKHAR	October 11, 2001
JATINDER PAL SINGH Vs. SATWANT KOUR	December 21, 2001
JEET RAJ RAM Vs. UNION OF INDIA AND OTHERS	July 20, 2001
JEHLUM EXPORTERS PVT LTD Vs. D M ORIENTAL INSURANCE COMPANY	September 13, 2001
KAISAR AHMAD Vs. STATE	September 15, 2001
KAMAL KISHORE SHARMA Vs. NATIONAL BANK OF AGRICULTURE AND RURAL DEVELOPMENT	May 31, 2001
KAMLA DEVI Vs. UNION OF INDIA	October 8, 2001
KAMLESH DEVI Vs. JAMMU DEVELOPMENT AUTHORITY	October 19, 2001
KAMLESH KUMARI Vs. J & K SOCIAL WELFARE ADVISORY BOARD	April 30, 2001
KANTA DEVI Vs. PARKASHO DEVI	January 25, 2001
KANWAR KISHER DHAR Vs. STATE	March 30, 2001
KARPAL SINGH Vs. VICE-CHANCELLOR, JAMMU UNIVERSITY	March 16, 2001
KARTAR SINGH Vs. TRILOK SINGH	November 20, 2001
KHAN NAZIR AHMAD Vs. STATE OF J&K	January 27, 2001
KHAN NISAR AHMAD Vs. STATE	November 20, 2001
KHURSHID AHMAD MIR Vs. STATE OF J&K	September 21, 2001
KHUSHBASH SINGH Vs. UNION OF INDIA & ORS.	August 3, 2001
KIRAN KANT Vs. CHAIRMAN, JAKFED, JAMMU	March 16, 2001
KIRPAL SINGH Vs. STATE	February 22, 2001
KRISHAN DASS Vs. UNION OF INDIA	November 26, 2001
KRISHAN LAL AJIT KUMAR Vs. INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD	February 20, 2001
KULBUSHAN SINGH Vs. STATE	April 30, 2001
KULDEEP KUMAR Vs. STATE OF J&K	December 4, 2001
KULDEEP SINGH Vs. REGIONAL TRANSPORT AUTHORITY	March 30, 2001
LAL CHAND Vs. STATE OF J&K	April 18, 2001
LIFE INSURANCE CORPORATION OF INDIA ER Vs. BINDU BAL	November 29, 2001
LT. COL. B.C. CHOUDHARY Vs. UNION OF INDIA AND OTHERS	April 23, 2001
M G ABROL Vs. STATE BANK OF INDIA	May 31, 2001
M K JALALI Vs. STATE OF J&K	February 13, 2001
M L DARBARI Vs. STATE OF J and K	January 22, 2001
MADAN LAL Vs. DIRECTOR SCHOOL EDUCATION, JAMMU	April 4, 2001
MADAN LAL Vs. STATE	October 11, 2001
MAHESH CHAND CHOPRA Vs. POLLUTION CONTROL BOARD, J&K	November 7, 2001
MAHESH SHARMA & OTHERS Vs. STATE & OTHERS	May 21, 2001
MAJOR MOHAN MURUGAN Vs. UNION OF INDIA & ORS	May 17, 2001
MAKHAN LAL RAINA Vs. J&K SRTC AND ORS.	April 4, 2001
MAKHAN SINGH Vs. UNION OF INDIA AND ORS.	April 30, 2001
MALIK JAVED IQBAL Vs. ELLAQAI DEHATI BANK	September 19, 2001
MANDEEP SHARMA Vs. KIRAN SHARMA	December 24, 2001
MANDIR PIR BADESAR MAHADEV Vs. C PHON SOG	January 31, 2001
MANJEET SINGH Vs. MANJEET KOUR	September 13, 2001
MANJIT SINGH Vs. STATE	September 21, 2001
MANMOHAN SINGH GAURI Vs. PUNJAB & SINDH BANK LTD	September 17, 2001
MANOJ SINGH Vs. UNION OF INDIA	August 3, 2001
MANZOOR AHMAD SHEIKH Vs. STATE OF J&K	July 11, 2001
MANZOOR HUSSAIN Vs. OM PARKASH	February 20, 2001
MAROOFA BEGUM Vs. STATE OF J&K	November 6, 2001
MASOOD-UR-RAHIM Vs. STATE OF J&K	July 19, 2001
MEENAKSHI JAMWAL Vs. STATE AND OTHERS	July 13, 2001
MIRZA MAQBOOL HUSSAIN Vs. UNION OF INDIA	April 11, 2001
MISRA BANOO Vs. J&K BANK LTD	December 5, 2001
MOHAMMAD AFZAL KHAN PETITIONER Vs. STATE OF JAMMU AND KASHMIR	August 27, 2001
MOHAN LAL Vs. GOPAL SWAMI	October 31, 2001
MOHD AKBER MIR Vs. STATE	May 15, 2001
MOHD AYUB RATHER Vs. STATE	November 6, 2001
MOHD MUZAFFER JAN Vs. STATE OF J&K	September 14, 2001
MOHD RAMZAN KHANDEY Vs. STATE OF J&K THROUGH SECRETARY	August 7, 2001
MOHD RAMZAN SOFI Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY	February 22, 2001
MOHD RASHID KHAN Vs. STATE OF J&K	February 28, 2001
MOHD SHABIR Vs. STATE OF J&K	September 18, 2001
MOHD SHABIR AND ANOTHER Vs. STATE OF J&K & OTHERS	December 31, 2001
MOHD SHAFI Vs. COMMISSIONER AND OTHERS	January 1, 2001
MOHD TARIQ MIR Vs. STATE	April 30, 2001
MOHD YASEEN MIR & CO Vs. NATIONAL INSURANCE CO LTD	August 10, 2001
MOHD YOUSUF WANI Vs. SURESH SETHI	July 19, 2001
MOHINDER SINGH Vs. CHIEF JUSTICE OF J&K	August 27, 2001
MOHINDER SINGH Vs. UNION OF INDIA	May 31, 2001
MS. SHAHNAZ MUGHAL Vs. STATE	December 19, 2001
MUBARAK SHAH Vs. COLLECTOR LAND ACQUISITION	November 15, 2001
MUKHTAR AHMAD GANAI Vs. STATE OF J&K	January 23, 2001
MUKHTAR AHMAD NENGROO Vs. UNIVERSITY OF KASHMIR	May 31, 2001
MUKHTIAR AHMAD Vs. STATE	November 15, 2001
MUMTAZ KHAN Vs. SMALL SCALE INDUSTRIES, J&K	March 15, 2001
MUSHTAQ AHMAD BHAT Vs. STATE OF J&K	November 12, 2001
MUSHTAQ AHMAD RATHER Vs. STATE	July 16, 2001
MUSHTAQ AHMED MIR Vs. STATE	December 5, 2001
MUZAFFAR AHMAD KHAN Vs. STATE	March 30, 2001
N D CHEMICALS Vs. K V ASSOCIATES PVT LTD	February 28, 2001
NAFISA SHAH Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR	September 20, 2001
NAR HARI KRISHAN VAID Vs. UNION OF INDIA	November 21, 2001
NARAYAN DUTT Vs. SUBHASH CHANDER	January 27, 2001
NAROTAM SINGH Vs. STATE OF J&K	November 28, 2001
NASEEMA FIRDOUS Vs. STATE OF J&K	February 6, 2001
NASEEMA FIRDOUS Vs. STATE OF J AND K	February 5, 2001
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. KARAM CHAND THAPAR & BROS	March 30, 2001
NATIONAL INSURANCE CO LTD Vs. RIGHTWAY SHOES	July 19, 2001
NATIONAL INSURANCE CO LTD Vs. RATTAN CHAND	February 17, 2001
NATIONAL INSURANCE CO LTD Vs. ZAINA	February 20, 2001
NAWAB MANZOOR HUSSAIN Vs. STATE	July 24, 2001
NAZIR AHMAD HAJAM Vs. STATE OF J&K	December 27, 2001
NAZIR AHMAD HAMDANI Vs. STATE OF J&K	May 31, 2001
NAZIR AHMAD KHAN Vs. STATE OF J and K	January 27, 2001
NAZIR AHMED WANI Vs. UNION OF INDIA	November 20, 2001
NEENA GUPTA Vs. STATE	May 17, 2001
NEERAJ KUMAR Vs. UNION OF INDIA	July 31, 2001
NEW INDIA ASSURANCE CO LTD Vs. BALWANT KUMARI	October 6, 2001
NIRANJAN NATH KAUL Vs. STATE	November 16, 2001
NISAR AHMAD NAJAR Vs. STATE OF J&K	March 13, 2001
NISAR ALI Vs. MOHD SHAFI DAR	February 20, 2001
NISSAR AHMAD PARRAY Vs. STATE	February 22, 2001
NISSAR HUSSAIN Vs. STATE OF J&K	November 27, 2001
NIYAZ AHMED Vs. STATE AND OTHERS	March 14, 2001
NYAMAT ULLAH Vs. UNION OF INDIA THROUGH SECRETARY, HOME DEPARTMENT, NEW DELHI	May 31, 2001
OM KUMAR Vs. STATE	May 17, 2001
ORIENTAL GOODS TRANSPORT CO Vs. STATE OF J&K	August 2, 2001
ORIENTAL INSURANCE CO LTD Vs. KAKA RAM	October 17, 2001
ORIENTAL INSURANCE CO LTD Vs. SHAMA DEVI	February 16, 2001
ORIENTAL INSURANCE CO LTD Vs. GH MOHD	July 11, 2001
PALDAN PUNCHOK Vs. STATE	November 20, 2001
PARKASH SINGH Vs. NASEEB SINGH	December 18, 2001
PARMODH KUMAR Vs. J AND K PUBLIC SERVICE COMMISSION	January 23, 2001
PARVEEN KUMAR GUPTA Vs. STATE OF JAMMU AND KASHMIR	October 6, 2001
PARVEZ AHMAD LONE Vs. STATE OF J&K	August 27, 2001
PATNI TOP DEVELOPMENT AUTHORITY Vs. SPECIAL TRIBUNAL, J&K	September 6, 2001
PAWAN KUMAR Vs. NARINDER KUMAR JAIN	February 14, 2001
PERDUMAN KRISHAN KHULLAR Vs. UNION OF INDIA	November 7, 2001
POSHA BANO Vs. STATE OF JAMMU AND KASHMIR	June 25, 2001
PREM KUMAR Vs. N H P C LTD AND OTHERS	May 17, 2001
PREM SINGH Vs. UNION OF INDIA	December 3, 2001
PREM WATI Vs. ASSESSING AUTHORITY	December 28, 2001
PRITAM KUMAR Vs. STATE	October 4, 2001
PRIYADARSHANI INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF JAMMU	November 16, 2001
PUBLIC SERVICE COMMISSION J&K Vs. STATE	May 15, 2001
PUBLIC SERVICE COMMISSION J&K Vs. RIMPI OHRI	December 18, 2001
PURAN CHAND Vs. STATE OF J&K	September 10, 2001
PURI BROS INDUSTRIES LTD Vs. UNION OF INDIA	December 31, 2001
QAZI GH NABI Vs. QAZI AB HAMID	September 7, 2001
R C GUPTA Vs. POONAM GANDOTRA	July 16, 2001
R D GUPTA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY	April 19, 2001
RADHE SHAM SHARMA Vs. STATE	May 29, 2001
RAFIA DURANI Vs. UNIVERSITY OF KASHMIR	September 24, 2001
RAFIQ AHMAD DAR AND CONNECTED MATTERS Vs. STATE OF J&K	June 28, 2001
RAGHBEER SINGH Vs. UNION OF INDIA	September 17, 2001
RAINA Vs. STATE OF JAMMU & KASHMIR	September 10, 2001
RAJ SINGH Vs. NATIONAL INSURANCE CO LTD	December 3, 2001
RAJESH UPPAL Vs. RAJESH JAIN	March 29, 2001
RAJNI RANI Vs. UNION OF INDIA	November 8, 2001
RAKESH SINGH Vs. STATE OF J&K	July 13, 2001
RAM RAKHA Vs. STATE OF J&K	December 13, 2001
RAM RAKHA Vs. KARNAIL SINGH	February 2, 2001
RAM SAROOP Vs. RETURNING OFFICER	September 5, 2001
RAM SINGH Vs. AMAR SINGH	December 31, 2001
RANGE OFFICER KALAKOT RANGE DISTRICT RAJOURI Vs. BAL KRISHAN	May 31, 2001
RANJANA VAISHISHTHA Vs. UNION OF INDIA	November 28, 2001
RANJODH SINGH Vs. STATE OF J&K	November 23, 2001
RASOOL Vs. HAJI USMAN	January 23, 2001
RASULAN Vs. NOOR HUSSAIN	November 16, 2001
RATTAN LAL Vs. SAINIK SCHOOL SOCIETY AND OTHERS	March 16, 2001
RAVI KAPAHI Vs. STATE	November 20, 2001
RESHI CONSTRUCTION CO Vs. STATE OF J&K	November 6, 2001
RESHMA DEVI Vs. SPL TRIBUNAL	September 10, 2001
REVA PARGAL Vs. NARESH KUMAR	February 1, 2001
REVA PARGAL Vs. NARESH KUMAR AND OTHERS	January 2, 2001
RIAZ AHMAD Vs. STATE	December 27, 2001
RITESH PURI Vs. STATE OF J&K	November 26, 2001
ROBKAR ADALAT Vs. ASEEM KUMAR SAWHNEY	March 30, 2001
ROMESH CHANDER Vs. HANS RAJ	February 9, 2001
ROMESH CHANDER Vs. UNION OF INDIA	March 16, 2001
ROMESH CHANDER SHARMA Vs. CHAIRMAN, J&K SPL TRIBUNAL, JAMMU	July 13, 2001
ROMESH LAL MOTTAN Vs. STATE	December 31, 2001
RUSTUM WANI Vs. STATE	February 15, 2001
RUSTUM WANI Vs. STATE OF J&K	August 20, 2001
S GURBIR SINGH Vs. REGISTRAR CO OPERATIVE SOCIETY J and K	April 30, 2001
S K ENTERPRISES AND DAYA CHAND JAIN AND SONS SHREE MAHAVIR OIL MILLS Vs. STATE OF J&K	November 26, 2001
S RANGEEL SINGH Vs. STATE OF J AND K	May 11, 2001
S SARAN SINGH Vs. STATE OF J&K	February 27, 2001
S TARLOK SINGH Vs. STATE OF J & K	May 15, 2001
S. GOBIND SINGH Vs. GAURI SHANKER & ANR.	January 17, 2001
SAFIYA FARHAT Vs. BOARD OF SCHOOL EDUCATION	September 15, 2001
SAIF UD DIN BARBHUIYA Vs. UNION OF INDIA	May 31, 2001
SALEEM MOHD Vs. STATE OF J&K	July 13, 2001
SANJAY KUMAR KOUL Vs. UNION OF INDIA AND OTHERS	May 21, 2001
SANJEEV GUPTA Vs. STATE OF J&K AND ORS	April 30, 2001
SARDAR SARDOOL SINGH Vs. TEJA SINGH	May 16, 2001
SARDAR SHABIR AHMAD KHAN Vs. STATE OF JAMMU AND KASHMIR	June 27, 2001
SARWAN SINGH REEN Vs. UNION OF INDIA	February 9, 2001
SAT PAL Vs. STATE OF J&K	April 30, 2001
SAT PAL PARIHAR Vs. NATIONAL HYDROELECTRIC POWER CORP LTD	December 31, 2001
SATISH KHOSLA Vs. PURAN CHAND	November 29, 2001
SATISH KUMAR Vs. JAMMU UNIVERSITY	February 13, 2001
SATISH KUMAR Vs. RESERVE BANK OF INDIA AND ORS	May 31, 2001
SATISH KUMAR RAINA Vs. ANJU RAINA	March 5, 2001
SENIOR DIVISIONAL MANAGER Vs. DHARAM SINGH	November 7, 2001
SH. R.P.SHASTRI, S/O SH. BARI RAM, R/O 192 GANDHI NAGAR Vs. BUILDING OPERATION CONTROLLING AUTHORITY (PATNI TOP DEVELOPMENT AUTHORITY AREA) KUD, THROUGH IT CHAIRMAN	October 24, 2001
SHAFI Vs. COMMISSIONER	January 29, 2001
SHAKIR HUSSAIN Vs. STATE	May 16, 2001
SHAKTI TRADERS Vs. STATE OF J and K	March 14, 2001
SHAM KUMAR Vs. KULDIP RAJ	July 31, 2001
SHAM LAL Vs. STATE	December 19, 2001
SHAM SUNDER Vs. MEHTA RAJ PARKASH	October 4, 2001
SHARIEF-UL-HASSAN Vs. STATE OF J&K	December 3, 2001
SHER-I-KASHMIR UNIVERSITY OF AGRICULTURE, SCIENCE AND TECHNOLOGY Vs. NARINDER SINGH	November 9, 2001
SHIEKH RIYAZUL HAQ Vs. UNION OF INDIA	July 26, 2001
SHIV NATH Vs. ASSTT LABOUR COMMISSIONER	March 1, 2001
SHUBANA ASHRAF Vs. STATE OF J&K	August 17, 2001
SIAN DASS Vs. COLLECTOR LAND ACQUISITION	January 24, 2001
SIMI DUTTA Vs. STATE	February 12, 2001
SKUAST Vs. ANIL PATHANIA	October 6, 2001
SMT.JASPREET KOUR BEHL, W/O S. MANJEET SINGH, R/O PADORA KARIAH, (PATNITOP) Vs. CHIEF EXECUTIVE OFFICER, PATNITOP DEVELOPMENT AUTHORITY KUD (BUILDING OPERATION CONTROLLING AUTHORITY)	July 5, 2001
SOBHI DEVI Vs. UNION OF INDIA	January 31, 2001
SOHAN LAL Vs. STATE OF J&K	June 16, 2001
SOHAN LAL KOTWAL Vs. ASSISTANT REGISTRAR CO OPERATIVE	March 1, 2001
SOHAN SINGH Vs. UNION OF INDIA	December 7, 2001
SONAM GANBO Vs. STATE OF J&K	March 29, 2001
SONAM YONJOUR Vs. STATE	April 3, 2001
STATE Vs. GIAN CHAND	November 9, 2001
STATE Vs. SYED NISSAR GILANI	July 19, 2001
STATE Vs. SETHI RAM	November 5, 2001
STATE Vs. RANKA BROTHERS	December 19, 2001
STATE Vs. A K JAIN	November 13, 2001
STATE Vs. ABDUL RASHID	April 16, 2001
STATE Vs. S SHEETAL SINGH	October 19, 2001
STATE Vs. AMMA DAGGA	July 21, 2001
STATE Vs. PREM SAGAR	November 7, 2001
STATE BANK OF INDIA Vs. TRANS ASIA TUBES & INDUSTRIES	July 6, 2001
STATE FOREST CORP , J&K Vs. MOHD AKHTAR NIZAMI	December 24, 2001
STATE OF J AND K Vs. ABDUL MAJID BHAT	February 20, 2001
STATE OF J&K Vs. MOHD AFZAL LONE	October 6, 2001
STATE OF J&K Vs. KULDEEP RAJ	October 6, 2001
STATE OF J&K Vs. T R ATRI	December 4, 2001
STATE OF J&K Vs. MIR	December 24, 2001
STATE OF J&K Vs. FAROOQ AHMAD	September 3, 2001
STATE OF J&K Vs. GH MOHD KHURU	July 30, 2001
STATE OF J&K Vs. JOGINDER LAL	December 24, 2001
STATE OF J&K Vs. MOHAN LAL SHARMA	December 5, 2001
STATE OF J&K Vs. JANKI DEVI	November 8, 2001
STATE OF J&K Vs. AB RASHID SARAF	July 19, 2001
STATE OF J&K Vs. RAVI CHAND	March 29, 2001
STATE OF J&K Vs. SYEDA BEGUM	February 9, 2001
STATE OF JAMMU AND KASHMIR Vs. SAFDAR ALI	April 16, 2001
STATE OF JAMMU AND KASHMIR Vs. GH MOHI UD DIN MIR	July 19, 2001
SUBASH CHANDER GUPTA & ORS Vs. STATE BANK OF PATIALA & ORS	May 31, 2001
SUDERSHAN KUMAR GUPTA Vs. STATE	November 12, 2001
SUNIL KUMAR SINGH Vs. UNION OF INDIA	July 6, 2001
SURAJ PARKASH Vs. RETURNING OFFICER	September 21, 2001
SURESH KUMAR Vs. COMPETENT AUTHORITY ENTRANCE EXAMINATION	November 28, 2001
SURINDER SINGH JAMWAL Vs. STATE	April 18, 2001
SURIYA KHAN Vs. STATE OF J&K	February 4, 2001
SURIYA KHAN Vs. STATE OF J & K	December 4, 2001
SURJEET SINGH Vs. STATE	November 6, 2001
SUSHEEL VERMA Vs. STATE OF J & K	April 4, 2001
SUSHIL KUMAR SHARMA Vs. STATE OF J&K	February 12, 2001
SWADESH MITTER BAKSHI Vs. STATE	September 6, 2001
SYED FAHEEM ALI BUKHARI Vs. STATE OF J&K	August 30, 2001
SYED HAFIZULLAH Vs. STATE OF J&K	December 31, 2001
T R GUPTA CONTRACTORS Vs. NATIONAL HYDROELECTRIC POWER CORP LTD	December 12, 2001
TAQDEER SINGH Vs. J&K BANK LTD	November 28, 2001
TARIQ AHMAD BATLOO Vs. STATE OF J&K	January 23, 2001
TARIQ AHMAD GANAI Vs. STATE OF J&K	September 18, 2001
TARLOK CHAND MAHAJAN Vs. STATE	October 16, 2001
TEJ KRISHAN KOUL Vs. STATE AND ORS.	July 25, 2001
TILAK RAJ Vs. STATE OF J & K	April 30, 2001
TULSI RAM Vs. UNION OF INDIA	April 4, 2001
UNION BANK OF INDIA Vs. BHADUR SINGH	January 22, 2001
UNION OF INDIA Vs. FRENI BOGA	November 26, 2001
UNION OF INDIA Vs. ASEEM SHARMA	November 23, 2001
UNION OF INDIA Vs. BACHAN SINGH	October 6, 2001
UNION OF INDIA Vs. KARNAIL SINGH (EX-SPR)	October 6, 2001
UNION OF INDIA Vs. BHADHUR SINGH	January 1, 2001
UNION OF INDIA Vs. KAMAL KANT GUPTA	November 16, 2001
UNION OF INDIA Vs. MOHAMMAD SULTAN MALIK	May 15, 2001
UNITED INDIA ASSURANCE CO LTD Vs. PREDING OFFICER MOTOR ACCIDENT CLAIMS	August 13, 2001
UNITED INDIA INSURANCE CO LTD Vs. DEPUTY LABOUR COMMISSIONER	September 27, 2001
UNITED INDIA INSURANCE CO LTD Vs. GH ALI	September 12, 2001
UNITED INDIA INSURANCE CO LTD Vs. CAPITAL ELECTRONICS NOWHATA	July 19, 2001
UNITED INDIA INSURANCE CO LTD Vs. SHEETAL SANI	October 6, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAFIQA BEGUM	October 6, 2001
V B BHAMBHANI Vs. UNION OF INDIA THROUGH SECRETARY, TO GOVT OF INDIA, MINISTRY OF HOME AFFAIRS	May 17, 2001
V K RAM PAUL (LT COL ) Vs. UNION OF INDIA	March 5, 2001
VARINDER SUDAN Vs. STATE OF J. & K.	September 15, 2001
VED SINGH Vs. STATE	April 30, 2001
VIDYA RATTAN SHARMA Vs. STATE OF J&K	November 29, 2001
VIJAY GUPTA Vs. STATE OF J&K	July 6, 2001
VIJAY KUMAR Vs. STATE AND OTHERS	July 31, 2001
VIJAY KUMAR CHOPRA Vs. PREM NATH MANGOTRA	October 3, 2001
VIKRANT PARIHAR Vs. STATE OF J&K	August 2, 2001
VINAY KUMAR MAHAJAN Vs. STATE OF J&K	February 9, 2001
VINAY KUMAR MAHAJAN Vs. STATE OF J&K AND ANOTHER	September 2, 2001
VINEET SHARMA Vs. STATE OF J&K AND OTHERS	January 1, 2001
VINEET SHARMA Vs. STATE OF J&K	January 24, 2001
VINOD KOUL Vs. STATE OF J & K	March 30, 2001
VINOD KUMAR RAINA Vs. STATE	April 4, 2001
YASH PAUL Vs. STATE OF J&K	November 5, 2001
YASHPAL SHARMA Vs. HIGH COURT OF J&K	August 20, 2001
YOG RAJ Vs. KULDEEP RAJ GUPTA	July 30, 2001
YOG RAJ Vs. GIRDHARI LAL	October 4, 2001
YOG RAJ Vs. KULDEEP RAJ GUPTA	March 30, 2001
YOG RAJ ANAND Vs. STATE OF J&K	February 12, 2001
Z M SAMNANI Vs. STATE OF J&K	February 8, 2001
ZAHOOR AHMED KHAN Vs. CHAIRMAN, KAMRAZ RURAL BANK	November 29, 2001
ZAINA BANO Vs. STATE OF J&K	August 14, 2001
ZAMINDARS OF VILLAGE KUNZAR Vs. STATE OF J AND K	April 25, 2001
ZOONA BIBI Vs. STATE	July 26, 2001

Year 2001 of HIGH COURT OF JAMMU AND KASHMIR

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