REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AB AHAD RATHER Vs. IRCON INTERNATIONAL LTD	July 26, 2000
AB GANI PANDIT Vs. STATE OF J&K	November 1, 2000
AB HAMID DAR Vs. STATE OF J and K	May 22, 2000
AB MAJEED SHEIKH Vs. STATE	July 28, 2000
ABDUL AZIZ DAR Vs. STATE OF J AND K	September 19, 2000
ABDUL AZIZ LONE Vs. STATE OF JAMMU AND KASHMIR	June 2, 2000
ABDUL AZIZ SHEIKH Vs. STATE OF JAMMU AND KASHMIR	May 8, 2000
ABDUL GANI WAR Vs. STATE AND OTHERS	July 28, 2000
ABDUL HAI Vs. PRATAP DEVI	August 28, 2000
ABDUL KHALIQ MALIK Vs. STATE AND OTHERS	May 25, 2000
ABDUL KHALIQ MALIK Vs. STATE	May 24, 2000
ABDUL QAYOOM BANDAY Vs. STATE OF J AND K	August 9, 2000
ABDUL QAYOOM BANDAY Vs. STATE OF J&K AND OTHERS	September 8, 2000
ABDUL RASHID MALLA Vs. STATE	May 16, 2000
ABDUL RASHID SOGAMI Vs. STATE OF J and K	September 28, 2000
ABHINEET SAYAL Vs. STATE	May 8, 2000
ACCOUNTS OFFICER STATE LIFE INSURANCE Vs. B N DHAR	April 7, 2000
AGGARWAL STEELS Vs. STATE OF J&K	November 23, 2000
ALL KASHMIR MINI BUS PASSENGERS TRANSPORT FEDERATION Vs. STATE OF JAMMU AND KASHMIR	October 20, 2000
ALL MOHMMAD MANROO Vs. ABDUL REHMAN	August 4, 2000
AMSON TRADING Vs. KASH BEVERAGE CHHANI BIJA	September 27, 2000
ANIL DEV SINGH Vs. J&K BANK LTD	August 1, 2000
ANJUM NOORE BANO Vs. STATE OF J&K	April 21, 2000
ARVIND KUMAR Vs. UNION OF INDIA	July 10, 2000
ASHOK KUMAR Vs. SUNITA DEVI	March 30, 2000
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	July 19, 2000
ASLAM MOHIUDDIN Vs. STATE OF J & K	May 8, 2000
ASSAD SOFI Vs. STATE OF JAMMU AND KASHMIR	November 17, 2000
ASSAD ULLAH KHAN Vs. STATE OF J and K	October 3, 2000
AVTAR KRISHAN Vs. RATTAN LAL GONDI	November 10, 2000
B M BAKSHI Vs. UNION OF INDIA	October 13, 2000
BABLI KOUL Vs. STATE OF J AND K	August 9, 2000
BACHAN SINGH Vs. STATE OF J&K	February 11, 2000
BALWANT SINGH Vs. UNION OF INDIA	February 4, 2000
BANSI LAL Vs. STATE OF JAMMU AND KASHMIR	May 12, 2000
BANSI LAL GUPTA Vs. J AND K STATE FINANCIAL CORPN	September 27, 2000
BARAF SINGH Vs. STATE OF JAMMU AND KASHMIR	November 17, 2000
BASHIR AHMAD Vs. GHULAM MOHAMMAD SHEIKH	October 20, 2000
BASHIR AHMAD Vs. GHULAM MOHAMMAD SHEIKH	November 16, 2000
BASHIR AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR	March 7, 2000
BASHIR AHMAD NAIKOO Vs. STATE OF J&K	October 5, 2000
BHARAT BHUSHAN Vs. SPECIAL TRIBUNAL, J&K	April 4, 2000
BISHNO DEVI Vs. STATE OF J&K	December 12, 2000
C D GUPTA Vs. STATE	February 28, 2000
C J M DODA Vs. MEMO	May 8, 2000
CAPT MOHAN SINGH Vs. UNION OF INDIA	September 4, 2000
CAPT RAJIV RANJAN Vs. UNION OF INDIA AND OTHERS	February 1, 2000
CHAIRMAN TIGER ARMY SCHOOL Vs. VARINDERJEET KOUR	October 31, 2000
COL O S PERHAR Vs. UNION OF INDIA	October 5, 2000
COMMISSIONER OF INCOME TAX Vs. INDO CARPET FACTORY SRINAGAR	November 14, 2000
COMMISSIONER OF INCOME TAX Vs. JAMMU AND KASHMIR CO OPERATIVE SUPPLY AND MARKETING	November 14, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL AHAD	October 3, 2000
COMMISSIONER OF INCOME TAX Vs. MODERN CARPET CO	October 3, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL AHAD NAJAR	November 17, 2000
COMMISSIONER OF INCOME TAX Vs. MUHAMMAD HUSSAIN	November 17, 2000
COMMISSIONER OF INCOME TAX Vs. ZIARAT MIR SYED ALI HAMDANI	November 17, 2000
COMMISSIONER OF INCOME TAX Vs. STATE AGRO DEVELOPMENT CORPORATION	November 17, 2000
COMMISSIONER OF INCOME TAX Vs. AGYA WANTI	November 17, 2000
COMMISSIONER OF INCOME TAX Vs. NEW ALPINE FORESTS	May 9, 2000
COMMISSIONER OF INCOME TAX Vs. PARIS DRY CLEANERS SRINAGAR	May 9, 2000
COMMISSIONER OF INCOME TAX Vs. PARDEEP KUMAR	May 11, 2000
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LIMITED	April 27, 2000
COMMISSIONER OF INCOME TAX Vs. HOTEL HIGHLAND PARK	July 3, 2000
COMMISSIONER OF INCOME TAX Vs. JAMMU AND KASHMIR TOURISM DEVELOPMENT CORPORATION	July 19, 2000
COMMISSIONER OF INCOME TAX Vs. NITCO ROADWAYS LTD	June 26, 2000
COMMISSIONER OF INCOME TAX Vs. ALKEENSONS AGENCIES	June 26, 2000
COMMISSIONER OF INCOME TAX Vs. BROADWAYS ENTERPRISES PRIVATE LIMITED	July 3, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI BHAT	July 3, 2000
COMMISSIONER OF INCOME TAX AMRITSAR Vs. J AND K COOPERATIVE SUPPLY and MARKETING SRINAGAR	July 14, 2000
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. TOURISM DEVELOPMENT CORP , J&K SRINAGAR	July 19, 2000
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. CO-OPERATIVE SUPPLY & MARKETING	November 14, 2000
COMMISSIONER OF WEALTH TAX Vs. JAWAHAR LAL MEHRA	July 3, 2000
COMMISSIONER OF WEALTH TAX Vs. GHULAM MOHI UD DIN MUTTO	October 3, 2000
COMPETENT AUTHORITY Vs. MIR ABIDA	February 28, 2000
DALJEET SINGH Vs. V RAMESHWAR SINGH	November 17, 2000
DARSHAN KUMAR Vs. STATE OF J&K	February 28, 2000
DARSHAN KUMAR Vs. CHALLO DEVI	February 28, 2000
DARSHANA DEVI Vs. GAJAY SINGH	February 1, 2000
DEPUTY MANAGER CIVIL TOWNSHIP COMPLEX Vs. KIRTI KUMAR	October 5, 2000
DES RAJ Vs. RAGHUNATH SINGH	August 28, 2000
DHARINDRA Vs. STATE	September 28, 2000
DHARMARTH TRUST Vs. STATE OF J&K	November 9, 2000
DHARMI DEVI Vs. CHAND	February 28, 2000
DHARMO DEVI Vs. MOORTI SHIVJI MAHARAJ	February 29, 2000
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARJINDER SINGH ANAND & ORS.	July 31, 2000
ESSAR GUJARAT LTD Vs. OIL & NATURAL GAS COMMISSION	April 22, 2000
EX SUBEDAR GURDASS SINGH Vs. UNION OF INDIA	October 16, 2000
FARAH JEELANI Vs. STATE OF J&K	May 8, 2000
FARID KHAN Vs. STATE OF JAMMU AND KASHMIR	February 22, 2000
FARIDA BEGUM Vs. STATE OF JAMMU & KASHMIR	July 19, 2000
FIDA HUSSAIN Vs. STATE OF J&K	May 17, 2000
G H MOHAMMAD KHAN Vs. STATE OF JAMMU AND KASHMIR	February 22, 2000
G M PAMPORI Vs. STATE OF JAMMU AND KASHMIR	December 23, 2000
GH AHMAD RATHER Vs. J&K BANK LTD , BRANCH OFFICE, LANGATE	September 20, 2000
GH HASSAN Vs. STATE OF J&K	March 28, 2000
GH MOHD GANAI Vs. STATE OF J&K	February 28, 2000
GH MOHI-UD-DIN Vs. UNION OF INDIA	February 2, 2000
GH QADIR SHEIKH Vs. HIGH COURT OF J&K	December 6, 2000
GHULAM AHMAD MIR Vs. SHAMIMA	January 1, 2000
GHULAM HASSAN BHAT Vs. STATE OF J AND K	September 8, 2000
GHULAM HUSSAIN MALIK Vs. UNION OF INDIA	October 19, 2000
GHULAM UD DIN Vs. STATE OF J and K	March 7, 2000
GIAN CHAND Vs. MANGI RAM	August 24, 2000
GOPAL DUTT JOSHI Vs. UNION OF INDIA	October 12, 2000
GUL LONE Vs. STATE OF JAMMU AND KASHMIR	January 22, 2000
GUPTA PVT LOAN COMMITTEE Vs. PERFECTION HOUSE	January 24, 2000
GURCHARAN SINGH Vs. J AND K SPECIAL TRIBUNAL	July 24, 2000
GURDEEP SINGH ANAND Vs. RAKESH KUMAR (MASTER)	July 12, 2000
GURU NANAK RICE MILLS ARNIA Vs. PUNJAB NATIONAL BANK	September 6, 2000
HABIB CHANGA Vs. FAZI	October 20, 2000
HABIBULLAH SHORA Vs. JALLA BANO	April 25, 2000
HAJARA SINGH Vs. KULDEEP SINGH	November 24, 2000
HAMIDULLAH BHAT (TRALI) Vs. STATE OF J&K	December 13, 2000
HANDLOOM NON-GAZETTED EMPLOYEES Vs. STATE OF J&K	March 27, 2000
HARBANS LAL Vs. RAMESH CHANDER	December 13, 2000
HARBANS LAL Vs. CHARANJIT SINGH	November 8, 2000
HARBHAJAN KOUR Vs. STATE	October 31, 2000
HARCHARAN SINGH Vs. CHARAN SINGH	November 15, 2000
HARSH DEV SINGH, MLA Vs. STATE OF J AND K	January 29, 2000
HINDUSTAN TRANSPORT SERVICE Vs. NATIONAL INSURANCE COMPANY LIMITED	March 3, 2000
HOTEL CORPORATION OF INDIA Vs. STATE	September 13, 2000
HOTEL PRESIDENT SRINAGAR Vs. STATE OF J AND K	September 11, 2000
ICHHPAL SINGH Vs. STATE OF J&K	November 10, 2000
IDOL BHAGWATI MATA ASHAPURNI Vs. KANSHI RAM	September 14, 2000
IMITIAZ AHMAD PACHOLL Vs. STATE OF JAMMU AND KASHMIR	May 6, 2000
IMTIAZ AHAD KHAN Vs. UNION OF INDIA	September 7, 2000
INDIAN AIRLINES CORPORATION Vs. FAROOQ AHMAD JAN	September 27, 2000
INDO KASHMIR ARTS EMPORIUM Vs. ANJUM MUSHTAQ	December 12, 2000
INDROO Vs. SPECIAL TRIBUNAL, J&K	November 8, 2000
J AND K BANK LIMITED Vs. ABDUL SAMAD CHILOO	August 29, 2000
J B SINGH Vs. STATE	July 10, 2000
J&K INDUSTRIES LTD Vs. MOHD AMIN	May 3, 2000
J&K THROUGH SECRETARY TO GOVT Vs. SUNIL CHOUDHARY	August 30, 2000
JAGDISH RAJ Vs. STATE	August 24, 2000
JAI SINGH Vs. STATE OF J&K	February 11, 2000
JAIN KARYANA STORE Vs. VEETRAG FINANCE CORPORATION	February 18, 2000
JAMEED AHMAD Vs. STATE OF J&K	June 2, 2000
JAMMU RURAL BANK Vs. JAMEELA BEGUM	August 25, 2000
JAMMU RURAL BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	November 7, 2000
JANG BAHADUR Vs. STATE	December 26, 2000
JASPAL SINGH Vs. PARAMJEET SINGH	November 16, 2000
JATINDER KESER Vs. STATE	November 15, 2000
KAMLESH KUMARI Vs. D P KHAJURIA	February 28, 2000
KASHMIR CARBON Vs. STATE OF J&K	November 10, 2000
KEWAL KRISHAN Vs. STATE OF J&K	February 28, 2000
KEWAL KRISHAN Vs. MAST RAM ABROL	February 10, 2000
KHADIM HUSSAIN Vs. STATE OF J&K	December 8, 2000
KRISHAN LAL Vs. UNION OF INDIA	August 28, 2000
KULDEEP RAJ Vs. SERVICE SELECTION RECRUITMENT BOARD, J&K	February 28, 2000
LAL CHAND Vs. UNION OF INDIA	July 24, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. TANVIR AHMAD BHAT	August 22, 2000
LT COL J S SEKHON Vs. UNION OF INDIA	November 21, 2000
M M KHAJURIA Vs. ABDUL RASHID	August 10, 2000
MAHESH CHANDER CHOPRA Vs. CHIEF EXECUTIVE OFFICER, PRASAR BHARTI, NEW DELHI	September 22, 2000
MAKHAN LAL RAINA Vs. STATE ROAD TRANSPORT CORPORATION, J&K	April 4, 2000
MAKHAN SINGH Vs. UNION OF INDIA	February 28, 2000
MAKHAN SINGH Vs. JAN	September 11, 2000
MAN MOHAN KRISHAN Vs. STATE OF J AND K	November 17, 2000
MANAGEMENT NATIONAL PROJECTS CONSTRUCTION CO LTD Vs. MASHOOR SINGH BALI	July 12, 2000
MANAGER ELECTRIC DHP KISHTWAR Vs. OM RAJ MANHAS	February 15, 2000
MANI RAM SARAN Vs. RAM KAUR BEHARI LAL	February 10, 2000
MANOJ KUMAR Vs. STATE	April 28, 2000
MANU HANSA Vs. STATE	December 10, 2000
MEHBOOB BEG Vs. MUMTAZ AFZAL BEG	December 14, 2000
MEHRAJ-UD-DIN Vs. STATE OF J&K	June 2, 2000
METAL FIELD INDUSTRY Vs. STATE OF J&K	February 11, 2000
MOHAMMAD AHSAN DAR Vs. STATE OF J AND K	October 20, 2000
MOHAMMAD AMIN Vs. STATE OF JAMMU AND KASHMIR	November 29, 2000
MOHAMMAD HANIF Vs. STATE OF J AND K	December 15, 2000
MOHAMMAD KHAN S O ALAF DIN CATE HUJAM Vs. STATE	April 28, 2000
MOHAMMAD SHAFI SHAH Vs. STATE OF JAMMU AND KASHMIR	July 15, 2000
MOHAMMAD SHAFI SOFI Vs. NATIONAL INSURANCE COMPANY LIMITED	August 22, 2000
MOHAMMAD SULTAN MIR Vs. STATE OF JAMMU AND KASHMIR	June 27, 2000
MOHAMMAD YOUSUF DAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 3, 2000
MOHAMMAD YOUSUF RATHER Vs. STATE OF JAMMU AND KASHMIR	March 30, 2000
MOHAN LAL Vs. CUSTODIAN GENERAL	July 6, 2000
MOHAN LAL Vs. STATE OF J AND K	February 28, 2000
MOHD AKBAR MIR Vs. CHIEF ENGINEER	May 22, 2000
MOHD AKBAR TEELI Vs. STATE OF J&K	September 15, 2000
MOHD AMIN ALIA Vs. STATE OF J&K	April 18, 2000
MOHD AMIN DAR Vs. STATE	August 4, 2000
MOHD AMIN PARRA Vs. STATE OF J&K	December 23, 2000
MOHD DEEN Vs. STATE	August 11, 2000
MOHD GANAL Vs. STATE AND OTHERS	September 20, 2000
MOHD ISMAIL Vs. STATE OF J&K	December 11, 2000
MOHD KHALIL HAJAM Vs. STATE OF J&K	April 18, 2000
MOHD MAQBOOL BHAT Vs. STATE	May 24, 2000
MOHD NASIR Vs. DISTRICT JUDGE RAJOURI	February 2, 2000
MOHD RAMZAN LONE Vs. STATE OF J&K	April 18, 2000
MOHD RAYAZ Vs. STATE	February 28, 2000
MOHD SADIQ BHAT Vs. STATE OF J&K	April 4, 2000
MOHD SHAFI Vs. STATE	September 1, 2000
MOHD SHAFI Vs. COMMISSIONER	February 28, 2000
MOHD SHAFI SHAH Vs. ORIENTAL TEXTILES CORP	June 2, 2000
MOHD SIDIQ SOFI Vs. STATE OF J&K	April 24, 2000
MOHD SULTAN MUZAFFER Vs. STATE	November 27, 2000
MOHD YOUSUF LONE Vs. STATE	July 11, 2000
MOHINDER SINGH Vs. STATE OF J&K	May 24, 2000
MUBARK AHMAD KHAN Vs. STATE OF J&K	May 17, 2000
MUKESH KAPOOR Vs. STATE OF JAMMU AND KASHMIR	April 3, 2000
Mukhtar Ahmad Vs. State of J AND K	July 25, 2000
MUMTAZA AKHTER Vs. STATE	December 1, 2000
MUNSHI SINGH Vs. TEHSILDAR AGRARIAN REFORMS, SAMBA	February 28, 2000
MUSHTAQ AHMAD GANAI Vs. STATE	June 2, 2000
MUSHTAQ AHMAD LONE Vs. STATE OF J&K	February 28, 2000
NARESH KUMAR GUPTA Vs. UNION OF INDIA	August 14, 2000
NARESH KUMAR VERMA Vs. SHIV RAM	January 31, 2000
NARINDER VERMA Vs. STATE OF JAMMU AND KASHMIR	May 29, 2000
NATIONAL INSURANCE COMPANY LTD Vs. TONE PHARMACEUTICALS	November 14, 2000
NAZIR AHMAD BHAT Vs. JAWAHIRA	May 15, 2000
NAZIR AHMAD SHEIKH Vs. STATE OF J&K	November 7, 2000
NAZIR AHMED LONE Vs. SHERI KASHMIR INSTITUTE OF MEDICAL SCIENCES	August 22, 2000
NEK RAM Vs. SOLAY RAM	October 31, 2000
NEK RAM SHARMA AND CO Vs. INCOME TAX APPELLATE TRIBUNAL	December 7, 2000
NISSAR AHMAD MIR Vs. STATE OF J&K	March 7, 2000
NUSRAT SYED Vs. STATE OF J AND K	October 16, 2000
O S PERHAR (LT COL ) Vs. UNION OF INDIA	October 5, 2000
OM PARKASH Vs. ADMINISTRATOR JAMMU MUNICIPALITY	March 28, 2000
OM PARKASH Vs. KRISHAN LAL	November 10, 2000
PARKASH SINGH Vs. CHINTA DEVI	October 31, 2000
PARSHOTAM LAL Vs. STATE	May 12, 2000
PEERZADA GHULAM AHMED SHAH Vs. O K KAPOOR DY REGISTRAR RULES	October 24, 2000
PRABH DAYAL Vs. R S SACHDEVA	February 15, 2000
PRITHVI PAL SINGH Vs. J & K STATE SERVICES SELECTION BOARD, JAMMU	September 27, 2000
PT. PREM NATH BAZAZ Vs. STATE	February 1, 2000
RAFIQA AKHTAR Vs. ISHFAQ HUSSAIN	November 27, 2000
RAJESH SHARMA Vs. NEERU GOSWAMI	February 28, 2000
RAJINDER KAUL Vs. UNITED INSURANCE CO LTD	April 25, 2000
RAJINDER KHAJURIA Vs. STATE OF J&K	February 28, 2000
RAJINDER SINGH Vs. NATIONAL INSURANCE CO LTD	August 8, 2000
RAJIV RANJAN (CAPT ) Vs. UNION OF INDIA	February 28, 2000
RAM LAL SHARMA Vs. CHANDMINA (IPS)	November 16, 2000
RAM SAROOP GUPTA Vs. UNION OF INDIA	November 27, 2000
RANSON INDUSTRIES Vs. UNION OF INDIA	December 12, 2000
RATTAN LAL Vs. LOK NATH	November 10, 2000
RAVI KUMAR Vs. UNION OF INDIA	February 11, 2000
RAVINDER KAUR Vs. STATE	June 2, 2000
REGIONAL MANAGER Vs. MUSTAQ HUSSAIN MIR	February 28, 2000
RIAZ CONSTRUCTION CO Vs. UNION OF INDIA	July 26, 2000
RIYAZ AHMAD BEIGH Vs. STATE OF J&K	May 8, 2000
RIYAZ AHMAD BHAT Vs. STATE	May 22, 2000
RIYAZ JAN MAST Vs. ASIF JAVID	July 18, 2000
ROM INDUSTRIES Vs. STATE OF J AND K	December 7, 2000
ROMESH BHAI Vs. UNION OF INDIA	August 30, 2000
ROOP KRISHAN DHAR Vs. STATE OF J&K	November 7, 2000
ROSHAN SINGH Vs. STATE	February 28, 2000
S BASHIR AHMAD Vs. STATE OF J&K	July 7, 2000
S KIRPAL SINGH Vs. S SUCHET SINGH	May 24, 2000
S MOHD Vs. MEMBER, SPECIAL TRIBUNAL (J&K)	November 3, 2000
S SHABIR AHMAD KHAN Vs. STATE OF J&K	June 27, 2000
SAJAD AHMAD MIR Vs. STATE	February 29, 2000
SAJAD AHMED MIR Vs. STATE	July 15, 2000
SALAM BHAT Vs. STATE OF J&K	July 28, 2000
SANJAY KUMAR Vs. STATE OF J and K	October 11, 2000
SANJEET KUMAR SHARMA Vs. HIGH COURT OF J&K	January 27, 2000
SANJOGTA JAIN Vs. KEEMTI LAL JAIN	September 4, 2000
SANSAR CHAND Vs. STATE OF J&K	February 28, 2000
SARDAR BALDEV SINGH Vs. SARDAR MOTI SINGH	September 19, 2000
SAVITA RANI Vs. STATE OF J AND K	November 10, 2000
SECRETARY DEPTT OF TELECOM Vs. CHAMAN LAL	November 11, 2000
SECURITY STAFF (EX-SERVICEMEN) ASSOCIATION Vs. STATE OF J & K	May 25, 2000
SEEMA KUMARI Vs. STATE OF J AND K	September 21, 2000
SHAKEEL AHMAD Vs. STATE OF OTHERS	October 17, 2000
SHAKEEL AHMAD MIR Vs. STATE OF JAMMU AND KASHMIR	June 2, 2000
SHAM DEVI Vs. STATE OF J&K	September 5, 2000
SHAM GROVER Vs. MUNICIPAL COMMITTEE	November 10, 2000
SHAMSHER SINGH Vs. UNION OF INDIA	August 16, 2000
SHEIKH MOHD SALEEM Vs. SHER-I-KASHMIR INSTITUTE OF MEDICAL SCIENCES	May 2, 2000
SHER KHAN Vs. ABDUL MUHAMMAD KHAN	May 6, 2000
SHIV NATH Vs. ASSISTANT LABOUR COMMISSIONER	February 28, 2000
SHOWKET AHMAD BAKSHI Vs. STATE	September 5, 2000
SK CLINICS Vs. STATE	November 20, 2000
SOBA RAM Vs. STATE OF J&K	September 11, 2000
SOBA RAM Vs. STATE OF JAMMU AND KASHMIR	November 9, 2000
SONULLAH Vs. PARVEEN DAVEEN	October 13, 2000
STATE Vs. MOHAMMAD AKBAR SHAH	September 1, 2000
STATE Vs. RAMA NAND	November 23, 2000
STATE BANK OF INDIA Vs. UPJIT SINGH	August 31, 2000
STATE OF J & K, THROUGH SECY TO GOVT , FOOD AND SUPPLIES DEPTT Vs. DIRECTOR, J&K STATE MOTOR GARAGES	August 30, 2000
State of J AND K Vs. Niyaz Ahmad Soft	September 1, 2000
STATE OF J&K Vs. B L CHOUDHARY	February 28, 2000
STATE OF J&K Vs. GH HASSAN DAR	May 30, 2000
STATE OF J&K Vs. SONAULLAH AHANGER	November 17, 2000
STATE OF J&K Vs. ANIECE CHOUDHARY	April 3, 2000
STATE OF J&K Vs. MOHINDER SINGH	August 30, 2000
STATE OF J&K Vs. HABA GANAI	December 20, 2000
STATE OF J&K THROUGH CHIEF SECRETARY, J&K GOVT AT SRINAGAR Vs. NAZIR AHMED DAR	August 22, 2000
STATE OF JAMMU AND KASHMIR Vs. GHULAM RASOOL RATHER	May 10, 2000
STATE OF JANDK Vs. SADAQAT HUSSAIN	December 12, 2000
Sultan Hajam Vs. Mukhta Mailk	May 25, 2000
SUNDRI Vs. STATE OF J and K	September 1, 2000
SUREKHA CHARAK Vs. AJAY KUMAR	September 6, 2000
SURINDER KUMAR SHARMA Vs. STATE OF J&K	November 9, 2000
SURINDER PAUL Vs. STATE OF JAMMU & KASHMIR	April 7, 2000
SURKHI RAM Vs. RAJ DULARI	October 16, 2000
SURWA Vs. STATE OF J&K	April 4, 2000
SYED FAROOQ AHMAD BUKHARI Vs. STATE	July 11, 2000
SYED LUTFULLAH SHAH Vs. A.W. KRIPAK, SUPTD. ENGINEER	February 10, 2000
SYED MEHDI SHAH Vs. STATE	July 7, 2000
SYED MOHD SHAFI Vs. UNION OF INDIA	September 20, 2000
TABASUM RASHID Vs. STATE OF J&K	October 11, 2000
TARA SINGH Vs. STATE AND OTHERS	September 19, 2000
TARO DEVI Vs. NANAK CHAND	October 11, 2000
TAWHEEDA BANO Vs. STATE	December 14, 2000
TEJ KOUR Vs. AHMAD SHEIKH	December 4, 2000
TEKNO TRADING CO Vs. UNION OF INDIA	August 24, 2000
TIRATH RAM Vs. STATE	February 28, 2000
TRIPAT SINGH (BRIG ) Vs. MANZOOR BRICK KILLIN	May 26, 2000
TSERING DOLKAR Vs. SONAM YOUNGJOR	December 23, 2000
UNION OF INDIA Vs. VISHNU KUMAR GUPTA	October 5, 2000
UNION OF INDIA Vs. GURDIAL SINGH	August 11, 2000
UNION OF INDIA Vs. JIBAN CHANDRA SAHA (COL )	September 12, 2000
UNION OF INDIA Vs. VIRENDER SINGH GILL	May 24, 2000
UNION OF INDIA Vs. RAKESH SINGH	November 9, 2000
UNION OF INDIA Vs. NEK RAM SHARMA	September 23, 2000
UNION OF INDIA Vs. ALI MOHD MALIK	February 2, 2000
UNION OF INDIA Vs. MOTI LAL	July 26, 2000
UNION OF INDIA Vs. BHARAT FLOUR MILLS	December 29, 2000
UNION OF INDIA Vs. D KHOSLA	February 29, 2000
UNION OF INDIA Vs. JIBAN CHANDRA SAHA	January 12, 2000
UNION OF INDIA Vs. SMT. RAHANI DEVI AND OTHERS	May 25, 2000
UNITED INDIA INSURANCE CO LTD Vs. GH HASSAN WAZA	February 28, 2000
UNITED INDIA INSURANCE CO LTD Vs. SHOWKAT AHMAD BANDAY	September 27, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHULAM AHMAD SANOO	March 30, 2000
UPKAR GOODS TRANSPORT CO Vs. STATE OF J&K	February 11, 2000
VIJAY SINGH Vs. STATE OF J&K	April 6, 2000
VILLAGERS OF FRISLUNA TAH PAHALGAM Vs. STATE OF JAMMU AND KASHMIR	May 8, 2000
VINAY KUMAR RAO Vs. UNION OF INDIA	September 19, 2000
VINOD KUMAR Vs. STATE OF J&K	October 3, 2000
WAQAR AHMAD MIR Vs. STATE OF J&K	October 31, 2000
WELFARE COMMITTEE OF PARENTS OF SAINIK SCHOOL NAGROTA Vs. UNION OF INDIA	March 8, 2000
WILDLIFE PROTECTION SOCIETY OF INDIA Vs. STATE OF J & K	May 1, 2000
WILDLIFE PROTECTION SOCIETY OF INDIA Vs. STATE OF J&K	May 11, 2000
YASMEEN QADRI Vs. UNIVERSITY OF JAMMU	July 19, 2000
YOGINDER SINGH JAMWAL Vs. STATE OF J & K	August 25, 2000
ZOONA BIBI Vs. STATE OF J&K	September 28, 2000

Year 2000 of HIGH COURT OF JAMMU AND KASHMIR

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