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A K SONI Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1999 |
|
AB AHAD DARZI Vs. STATE
|
February 2, 1999 |
|
AB HAMID BHAT Vs. STATE OF J&K
|
October 14, 1999 |
|
AB HAMID HAJAM Vs. STATE OF J&K
|
February 22, 1999 |
|
AB HAMID MIR Vs. STATE OF J&K
|
July 28, 1999 |
|
AB QAYOOM Vs. STATE OF J&K
|
December 29, 1999 |
|
AB RAHEEM RESHI Vs. STATE OF J&K
|
August 20, 1999 |
|
AB RASHID Vs. J&K BANK LTD
|
April 2, 1999 |
|
AB RASHID LONE Vs. STATE OF J&K
|
April 6, 1999 |
|
AB RASHID WANI Vs. STATE OF J&K
|
February 12, 1999 |
|
AB SHAKOOR Vs. COLLECTOR LAND ACQUISITION
|
July 22, 1999 |
|
ABDUL AZIZ GANAI Vs. STATE OF JAMMU AND KASHMIR
|
December 14, 1999 |
|
ABDUL AZIZ SHEIKH Vs. STATE OF J & K
|
December 29, 1999 |
|
ABDUL RAHIM BHAT Vs. STATE OF JAMMU AND KASHMIR
|
June 4, 1999 |
|
ABDUL RASHID Vs. STATE
|
December 31, 1999 |
|
ABDUL RASHID MIR Vs. AHMADULLAH MIR
|
May 13, 1999 |
|
ACCOUNTANT GENERAL J AND K GOVT JAMMU Vs. J AND K STATE COMMISSIONER
|
February 5, 1999 |
|
ACCOUNTS EMPLOYEES ASSOCIATION, J&K Vs. STATE OF J&K
|
June 4, 1999 |
|
ADMINISTRATOR MUNICIPALITY Vs. SUDHIR MAHAJAN
|
June 30, 1999 |
|
AFROZA MINOR Vs. STATE OF JAMMU AND KASHMIR
|
July 30, 1999 |
|
ALI MOHD MIR Vs. AKBAR LONE
|
April 20, 1999 |
|
ALI MOHD WANI Vs. QAZI AB RASHID
|
March 1, 1999 |
|
ALL INDIA NHPC DIPLOMA ENGINEERING COUNCIL Vs. NATIONAL HYDROELECTRIC POWER CORP LTD
|
February 22, 1999 |
|
ALLIED SHABIR & CO Vs. STATE
|
February 24, 1999 |
|
AMAR NATH Vs. STATE OF J&K
|
July 26, 1999 |
|
AMAR NATH KOUL Vs. J&K BANK LTD
|
March 24, 1999 |
|
AMRIK SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
May 10, 1999 |
|
ANAND RAM Vs. A K JAIN
|
July 20, 1999 |
|
ANIL KOHLI Vs. EXECUTIVE OFFICER MUNICIPAL COUNCIL JAMMU
|
March 22, 1999 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
March 22, 1999 |
|
ATTAR SINGH Vs. SPECIAL TRIBUNAL, J&K
|
December 21, 1999 |
|
BALWINDER KOUR Vs. STATE OF J&K
|
October 18, 1999 |
|
BASHIR AHMAD SHAH Vs. UNION OF INDIA
|
April 30, 1999 |
|
BASHIR AHMAD WANI Vs. ADDL CHIEF SECRETARY HOME AND DISTRICT MAGISTRATE, SRINAGAR
|
April 2, 1999 |
|
BASHIR AHMAD, ALI MOHD. SHARIF, MOHD. SHARIF S/O SH. GULAM MOHD., R/O GATTA, TEHSIL BHADERWAH Vs. JANA BEGUM, W/O GULAM QADIR, MUSHTAK AHMED , S/O GHULAM QADIR, R/O MOH. MASJID (ADDA), SHER DIN S/O GHULAM MOHD., MST. JANE BEGUM W/O GHULAM MOHD. R/O VILLAGE GATTA BHADERWAH
|
November 4, 1999 |
|
BASHIR AHMED LONE Vs. STATE OF J&K
|
October 22, 1999 |
|
BASHIR AHMED MALIK Vs. STATE OF J&K
|
March 15, 1999 |
|
BELI RAM Vs. JAMMU DEVELOPMENT AUTHORITY
|
October 11, 1999 |
|
BELI RAM Vs. CHAIRMAN, SPECIAL TRIBUNAL
|
November 17, 1999 |
|
BHAGWAN DASS Vs. STATE OF J&K
|
February 23, 1999 |
|
BHAGWAN DASS ALIAS KALA Vs. STATE OF J&K
|
July 26, 1999 |
|
BHAGWAN DASS PAHWA Vs. DISTRICT JUDGE, JAMMU
|
February 5, 1999 |
|
BHAGWAN SINGH (EX NK) Vs. UNION OF INDIA
|
December 3, 1999 |
|
BHARAT BHUSHAN SINGH Vs. HIGH COURT OF J&K
|
April 9, 1999 |
|
BIALAL AHMAD NAJAR Vs. STATE OF JAMMU AND KASHMIR
|
February 9, 1999 |
|
BIHARI LAL BHAGAT Vs. CBI
|
August 10, 1999 |
|
BOARD OF SCHOOL EDUCATION, J&K Vs. JANAK SINGH
|
February 2, 1999 |
|
CHARAN DASS Vs. J AND K SPECIAL TRIBUNAL
|
October 21, 1999 |
|
COLLECTOR Vs. DHANNA
|
February 2, 1999 |
|
COLLECTOR ASSISTANT COMMISSIONER, JAMMU Vs. SHIV DUTT
|
March 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. INDO CARPET FACTORY
|
November 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
|
November 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ALKEENSONS AGENCIES
|
November 2, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TREHAN ENTERPRISES
|
August 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. YASHPAL GARG & CO
|
August 18, 1999 |
|
DARSHAN LAL Vs. STATE OF J&K
|
August 27, 1999 |
|
DAYA KRISHAN Vs. STATE OF J&K
|
August 16, 1999 |
|
DEVI DASS GOPAL KRISHEN LTD Vs. STATE OF J&K
|
February 4, 1999 |
|
DEWAN CHAND Vs. MADAN MOHAN & ORS.
|
November 28, 1999 |
|
DHANI RAM Vs. NARINDER SINGH
|
April 1, 1999 |
|
DHEERAJ SINGH Vs. UNION OF INDIA
|
December 21, 1999 |
|
DIVISIONAL MANAGER Vs. NAZIR AHMAD SHAH
|
July 23, 1999 |
|
DIVISIONAL MANAGER Vs. DEWAN CHAND
|
August 13, 1999 |
|
DUJODWALA RESINS AND TERPENES LTD Vs. BHARAT PRODUCTS
|
May 6, 1999 |
|
EX ENGINEER, ELECTRIC Vs. FAYAZ AHMAD BABA
|
December 31, 1999 |
|
EX ENGINEER, PHE DIVISION, KATHUA Vs. TARSEEM LAL
|
October 20, 1999 |
|
EXECUTIVE ENGINEER RURAL WATER SUPPLY SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
|
June 4, 1999 |
|
FARID Vs. STATE
|
February 25, 1999 |
|
FARID AHMAD Vs. LIAQAT ALI
|
May 19, 1999 |
|
FAROOQ AHMAD Vs. STATE
|
June 1, 1999 |
|
FAROOQ AHMAD BAJAD Vs. STATE OF J&K
|
March 4, 1999 |
|
FATA ALIAS BEEDA Vs. TASLEEMA
|
January 1, 1999 |
|
FAYAZ AHMAD KHAN Vs. CHIEF ENGINEER
|
December 31, 1999 |
|
FAYAZ AHMAD KHUROO Vs. STATE OF J&K
|
July 5, 1999 |
|
GANI DAR Vs. STATE OF J and K
|
June 4, 1999 |
|
GH ABBAS Vs. STATE
|
May 6, 1999 |
|
GH AHMAD BEIGH Vs. RAJ BEGUM
|
January 1, 1999 |
|
GH AHMAD KUMAR Vs. STATE
|
December 21, 1999 |
|
GH AHMAD MIR Vs. SHAMIMA
|
July 20, 1999 |
|
GH HASSAN DAR Vs. STATE
|
May 6, 1999 |
|
GH MOHD BHAT Vs. J&K INDUSTRIES LTD
|
March 8, 1999 |
|
GH MOHD DHAR Vs. STATE OF J&K
|
December 31, 1999 |
|
GH MOHD WANI Vs. STATE OF J&K
|
July 1, 1999 |
|
GH MOHI-UD-DIN DAR Vs. UNION OF INDIA
|
August 20, 1999 |
|
GH NABI SOFI Vs. STATE OF J&K
|
June 4, 1999 |
|
GH QADIR KENG Vs. STATE OF J&K
|
June 4, 1999 |
|
GH QADIR KHAN Vs. GH MOHD GANAI
|
March 8, 1999 |
|
GH QADIR SHEIKH Vs. HIGH COURT OF J&K
|
November 9, 1999 |
|
GH RASOOL Vs. STATE OF J&K
|
May 20, 1999 |
|
GH RASOOL MIR Vs. STATE OF J&K
|
December 3, 1999 |
|
GH RASOOL SHEIKH Vs. STATE OF J&K
|
March 1, 1999 |
|
GHULAM AHMAD SHEIKH Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
|
September 27, 1999 |
|
GHULAM ALI AZAD Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
|
July 7, 1999 |
|
GHULAM MOHAMMAD MIR Vs. STATE OF JAMMU AND KASHMIR
|
December 30, 1999 |
|
GHULAM MUSTAFA WANI Vs. NATIONAL INSURANCE COMPANY
|
July 12, 1999 |
|
GHULAM NABI BHAT Vs. STATE OF J & K
|
September 23, 1999 |
|
GHULAM RASOOL SHAH Vs. STATE OF JAMMU AND KASHMIR
|
August 10, 1999 |
|
GIRDHARI LAL Vs. STATE
|
August 19, 1999 |
|
GLAXY INDUSTRIAL CORP Vs. STATE OF J&K
|
February 10, 1999 |
|
GOGA Vs. NAND GOPAL
|
March 22, 1999 |
|
GOPAL SINGH Vs. FINANCIAL COMMISSIONER
|
December 7, 1999 |
|
GUL MOHD Vs. STATE OF J&K
|
November 12, 1999 |
|
GULAM AHMAD PAUL Vs. STATE OF J and K
|
July 8, 1999 |
|
GULMARG HOTEL LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 6, 1999 |
|
GULZAR AHMAD MIR Vs. STATE OF J&K
|
May 11, 1999 |
|
GUNCHA SHARMA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
March 15, 1999 |
|
H S SAHNI Vs. STATE OF J&K
|
April 16, 1999 |
|
HABIB-ULLAH BHAT Vs. DIVISIONAL COMMISSIONER
|
January 1, 1999 |
|
HAFEEZA KHANNESHEEN Vs. NAZIR AHMAD MASOODI
|
February 22, 1999 |
|
HAFIZ NAZIR JAN Vs. STATE FOREST CORPORATION
|
September 28, 1999 |
|
HAFIZULLAH MIR Vs. STATE OF J&K
|
September 15, 1999 |
|
HAMIDULLAH DAR Vs. J&K PROJECT CONSTRUCTION CORP , SRINAGAR
|
April 20, 1999 |
|
HANS RAJ Vs. PALOO DEVI
|
March 11, 1999 |
|
HANS RAJ Vs. UNION OF INDIA
|
December 2, 1999 |
|
HARCHARAN SINGH Vs. S BHAGAT SINGH
|
March 16, 1999 |
|
HARDESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
February 19, 1999 |
|
HARNAM DASS Vs. STATE OF J&K
|
November 18, 1999 |
|
HARNAM KOUR Vs. STATE OF J&K
|
August 10, 1999 |
|
HARPREET HOSIERY REHARI Vs. NITU MAHAJAN
|
October 18, 1999 |
|
HASSAN LONE Vs. STATE OF J&K
|
April 6, 1999 |
|
HUSSAM UD DIN AHMAD Vs. UNION OF INDIA
|
May 19, 1999 |
|
IMTIYAZ AHMAD SHEIKH Vs. STATE OF J and K
|
December 21, 1999 |
|
INDIAN MUTUAL PROVIDENT FUND INSURANCE CO. LTD. Vs. LAL FAQIR CHAND
|
December 7, 1999 |
|
IRSHAD KOHLI Vs. STATE OF JAMMU AND KASHMIR
|
October 13, 1999 |
|
ISHFAQ AHMAD RATHER Vs. STATE OF J&K
|
March 15, 1999 |
|
J K PROJECTS CONSTRUCTION CORPORATION Vs. FATIMA BEGUM
|
June 4, 1999 |
|
J&K T D C THROUGH ITS SECRETARY Vs. ENN BEE STORE
|
October 6, 1999 |
|
JAGDESH RAJ Vs. STATE OF J&K
|
April 20, 1999 |
|
JAGDISH RAJ Vs. STATE OF JAMMU AND KASHMIR
|
April 10, 1999 |
|
JAMADAR MUSAHIB KHAN Vs. BAGA KHAN (SUB.)
|
September 1, 1999 |
|
JAMMU AND KASHMIR WOMENS DEVELOPMENT Vs. KAWKAB JABEEN
|
April 20, 1999 |
|
JATINDER KUMAR Vs. CHANNI SINGH
|
April 19, 1999 |
|
JAVED IQBAL BALWAN Vs. STATE OF J&K
|
June 2, 1999 |
|
JAWAHAR LAL KOUL Vs. STATE OF JAMMU AND KASHMIR
|
October 20, 1999 |
|
JAWAHAR SINGH Vs. COLLECTOR JAMMU
|
November 14, 1999 |
|
JOGESHWAR Vs. SUNDER
|
August 27, 1999 |
|
KAKA RAM Vs. PRABHA SHANKER
|
March 22, 1999 |
|
KARNAIL SINGH Vs. SHYAM LAL
|
February 9, 1999 |
|
KARTAR SINGH Vs. STATE OF J&K
|
September 27, 1999 |
|
KASHMIR SPICES Vs. STATE OF J&K
|
August 23, 1999 |
|
KEWAL KRISHAN Vs. KRISHNA DEVI
|
March 22, 1999 |
|
KHURSHID AHMAD DAR S/O ABDUL REHMAN DAR Vs. STATE OF J&K THROUGH COMMISSIONER-SECRETARY TO GOVT
|
February 3, 1999 |
|
KHURSHID AHMAD LOLO Vs. GOVT OF INDIA
|
August 12, 1999 |
|
KRISHAN LAL Vs. DHANI RAM
|
August 10, 1999 |
|
KRISHNA KAUL & ANR. Vs. SHARDA NANDAN
|
September 15, 1999 |
|
KULDEEP SINGH CHOUDHRY Vs. UNIVERSITY OF JAMMU
|
October 11, 1999 |
|
KUMARI SUNITA CHARAK Vs. AJAY KUMAR SHARMA
|
August 17, 1999 |
|
LEKH RAJ Vs. STATE OF J & K
|
December 31, 1999 |
|
M K RAINA Vs. UNIVERSITY OF KASHMIR
|
March 8, 1999 |
|
M SURDA CORP Vs. VIJAY KUMAR MAHAJAN
|
February 9, 1999 |
|
MALIK JAVID IQBAL Vs. ELLAQAUI DEHATI BANK
|
December 31, 1999 |
|
MANAGING DIRECTOR, J&K COOP. HOUSING FEDERATION LIMITED Vs. TILAK RAJ GUPTA
|
July 19, 1999 |
|
MANSHA SINGH Vs. STATE OF J&K
|
May 14, 1999 |
|
MANZOOR AHMED BAQAL Vs. SRINAGAR MUNICIPALITY
|
August 5, 1999 |
|
MASOODA HASSAN Vs. STATE OF J&K
|
September 7, 1999 |
|
MEHRAJ-UD-DIN SHEIKH Vs. STATE OF J&K
|
March 15, 1999 |
|
MEHTA FOOD PVT LTD Vs. STATE OF JAMMU AND KASHMIR
|
August 23, 1999 |
|
MODERN HOTEL, JAMMU Vs. STATE OF J&K
|
November 11, 1999 |
|
MOHAMMAD AKBAR BHAT Vs. ABDUL AHAD ADVOCATE
|
May 27, 1999 |
|
MOHAMMAD AMIN DAR Vs. STATE OF J and K
|
June 1, 1999 |
|
MOHAMMAD AMIN LONE Vs. STATE
|
February 22, 1999 |
|
MOHAMMAD AMIN NAJAR Vs. UNION OF INDIA
|
December 29, 1999 |
|
MOHAMMAD ASHRAF GILKAR Vs. STATE OF JAMMU AND KASHMIR
|
June 4, 1999 |
|
MOHAMMAD FROOQ MIR Vs. STATE
|
November 1, 1999 |
|
MOHAMMAD MAQBOOL HAKIM Vs. STATE OF JAMMU AND KASHMIR
|
July 20, 1999 |
|
MOHAMMAD SULTAN KHAN Vs. STATE AND OTHERS
|
July 20, 1999 |
|
MOHAMMAD YOUSUF PALLA Vs. DISTRICT JUDGE ANANTNAG
|
June 1, 1999 |
|
MOHAN LAL Vs. BHOLI DEVI
|
February 17, 1999 |
|
MOHAN PYARI Vs. UNITED INDIA INSURANCE COMPANY
|
July 12, 1999 |
|
MOHD AKRAM YATOO Vs. STATE OF J&K
|
April 26, 1999 |
|
MOHD AMIN ANDARBI Vs. STATE OF J & K
|
April 28, 1999 |
|
MOHD AMIN MIR Vs. UNION OF INDIA
|
April 13, 1999 |
|
MOHD ASHRAF BHAT Vs. STATE OF J&K
|
August 20, 1999 |
|
MOHD ASLAM LAIGAROO Vs. STATE OF J&K
|
August 24, 1999 |
|
MOHD AYAZ CLERK Vs. HIGH COURT OF J&K
|
March 22, 1999 |
|
MOHD AYAZ CLERK Vs. J & K HIGH COURT
|
March 22, 1999 |
|
MOHD BASHIR Vs. SAIF ALI
|
July 15, 1999 |
|
MOHD HUSSAIN Vs. STATE OF J & K
|
December 2, 1999 |
|
MOHD ISHAQ BHAT Vs. STATE OF J&K
|
March 12, 1999 |
|
MOHD JAFFAR MIR Vs. STATE OF J&K
|
February 25, 1999 |
|
MOHD SHAFI DAR Vs. STATE OF J&K
|
April 29, 1999 |
|
MOHD YOUSUF Vs. STATE OF J & K
|
February 15, 1999 |
|
MOHD YOUSUF MIR Vs. STATE
|
December 20, 1999 |
|
MOHINDER KOUR Vs. UNION OF INDIA
|
January 1, 1999 |
|
MohiudDin Sheikh Vs. State of J AND K
|
April 6, 1999 |
|
Mohmmad Maqbool Hakim Vs. STATE OF JAMMU AND KASHMIR
|
June 3, 1999 |
|
MUNICIPAL COUNCIL, JAMMU Vs. SADIQ MOHD
|
January 28, 1999 |
|
MUNSHI RAM THAPPA Vs. RATTAN SINGH
|
August 13, 1999 |
|
MUSHTAQ AHMED WANI Vs. STATE AND OTHERS
|
March 16, 1999 |
|
MUSTAQ AHMED Vs. MOHD RAFIQ
|
July 29, 1999 |
|
NAGAR MAL Vs. STATE OF J&K
|
May 12, 1999 |
|
NANA RAINA Vs. CHAIRMAN, GENERAL INSURANCE CORP , OF INDIA
|
March 15, 1999 |
|
NARINDER SINGH BILLAWRIA Vs. STATE OF JAMMU AND KASHMIR
|
September 23, 1999 |
|
NASEEM AMIR SHAH Vs. STATE
|
March 16, 1999 |
|
NASEER AHMAD SHEIKH Vs. ADDL CHIEF SECRETARY HOME
|
April 2, 1999 |
|
NASIR AHMAD DAR Vs. STATE OF J&K
|
May 13, 1999 |
|
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. JASWANT SINGH
|
April 26, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. PREM MEHTA
|
July 26, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. SHOWKAT AHMAD
|
October 21, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. ROOPA RANI KOUL
|
February 9, 1999 |
|
NATIONAL INSURANCE COMPANY Vs. SH VESH NATH JAD
|
March 12, 1999 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL RASHID KICHLOO
|
September 8, 1999 |
|
NEW INDIA ASSURANCE CO Vs. ROOPAWATI BHAT
|
March 12, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. URI CIVIL CONTRACTORS
|
January 28, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. URI CIVIL CONSTRUCTIONS
|
April 15, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. NABLA ASHRAF ZEHGIR
|
February 25, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
|
March 22, 1999 |
|
NISAR AHMAD CHOWDERY Vs. INSTITUTE OF MEDICAL SCIENCES
|
August 4, 1999 |
|
NISSAR AHMAD BHAT Vs. STATE OF J and K
|
May 11, 1999 |
|
NITCO ROADWAYS LTD Vs. STATE OF J&K AND ORS
|
July 16, 1999 |
|
NOOR ALI Vs. STATE
|
April 28, 1999 |
|
NOORA BEGUM Vs. TEHSILDAR BANDIPORA DIST BARAMULLA
|
December 1, 1999 |
|
OM PARKASH Vs. RAJINDER KUMAR
|
April 15, 1999 |
|
OM PRAKASH BAMBA Vs. VALUATION OFFICER
|
August 20, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. GUDDIL
|
February 22, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. SUBASH CHANDER GUPTA
|
July 1, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. GH MOHD SIRAJ
|
May 13, 1999 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAM LAL BHAT
|
March 12, 1999 |
|
PANKAJ SAMNOTRA Vs. DESIGNATED AUTHORITY
|
November 15, 1999 |
|
PARKASH SINGH JAMWAL Vs. SHIV DEV SINGH
|
January 8, 1999 |
|
PARMANAND Vs. STATE OF J&K
|
January 29, 1999 |
|
PARSHOTAM DUTT Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 12, 1999 |
|
PARTAP SINGH Vs. KARTAR KOUR
|
April 9, 1999 |
|
PARVEZ AHMAD SHAH Vs. STATE OF J & K
|
September 28, 1999 |
|
PAWAN KUMAR Vs. STATE
|
August 19, 1999 |
|
PAWAN KUMARI Vs. STATE OF J&K
|
August 13, 1999 |
|
PREM CHAND Vs. STATE OF JAMMU AND KASHMIR
|
February 25, 1999 |
|
PREM SAGAR Vs. STATE OF JAMMU AND KASHMIR
|
February 8, 1999 |
|
PRESIDENT NARI JAGARN MANCH Vs. STATE OF J&K
|
January 1, 1999 |
|
PRIYA Vs. S GURCHARAN SINGH
|
March 4, 1999 |
|
PUBLIC SERVICE COMMISSION J&K Vs. SANJAY DHAR
|
April 15, 1999 |
|
QAISAR AHMAD TAK Vs. STATE OF J. AND K. AND OTHERS
|
August 20, 1999 |
|
R N SHARMA Vs. STATE OF J&K
|
October 13, 1999 |
|
RAJA BIBI Vs. SABOOR WANI
|
December 30, 1999 |
|
RAJESH DHAR Vs. CHIEF ENGINEER R AND B PUBLIC WORKS SRINAGAR
|
June 4, 1999 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
December 1, 1999 |
|
RAJINDER KUMAR Vs. CHUNI LAL
|
February 22, 1999 |
|
RAJINDER PARKASH Vs. KRISHAN LAL
|
May 25, 1999 |
|
RAM RATTAN SHARMA Vs. STATION COMMANDER MILITARY ESTATES OFFICER, S H O NAGROTA
|
May 24, 1999 |
|
RAMESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
March 22, 1999 |
|
RAMESH KUMAR PATWARI Vs. UNION OF INDIA
|
December 21, 1999 |
|
RAMESH LAL Vs. STATE OF J&K
|
October 4, 1999 |
|
RATTAN LAL & ANR. Vs. SURINDER SINGH
|
July 3, 1999 |
|
REGIONAL MANAGER Vs. BASHIR AHMAD RANGREZ & BROTHERS
|
May 24, 1999 |
|
REHMATULLAH KHAN Vs. STATE OF J&K
|
March 8, 1999 |
|
REWA KHAJURIA Vs. STATE OF J&K
|
August 3, 1999 |
|
RIAZ AHMED Vs. STATE OF JAMMU AND KASHMIR
|
December 17, 1999 |
|
RITA GUPTA Vs. STATE OF J&K
|
June 3, 1999 |
|
ROBKAR Vs. AB RAZAQ BHAT
|
August 6, 1999 |
|
ROOP CHAND Vs. STATE OF JAMMU AND KASHMIR
|
April 28, 1999 |
|
S MANMOHAN SINGH Vs. STATE
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February 17, 1999 |
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SABIR HAJAM Vs. STATE
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October 21, 1999 |
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SADOTRA JOINERY WORKS, UDHAMPUR Vs. PARKASH & CO
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September 7, 1999 |
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SAGAR CHAND Vs. STATE OF JAMMU AND KASHMIR
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February 26, 1999 |
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SAIFUDDIN Vs. STATE OF J & K
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August 20, 1999 |
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SAINIK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF JAMMU AND KASHMIR
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April 20, 1999 |
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SAJAD HUSSAIN NAQIB Vs. STATE OF J AND K
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December 21, 1999 |
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SAKHI MOHD Vs. STATE OF J&K
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September 23, 1999 |
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SARASWATI HIRE PURCHASE CO JAMMU Vs. VIPAN GUPTA
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February 3, 1999 |
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SAT PAL Vs. STATE OF JAMMU AND KASHMIR
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March 22, 1999 |
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SAT PAUL SHARMA Vs. MANAGING DIRECTOR, J&K HANDICRAFTS
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March 10, 1999 |
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SATYA DEVI Vs. STATE OF J&K
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February 10, 1999 |
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SATYA DEVI Vs. RAKESH KUMAR SAWHNEY
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July 26, 1999 |
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SECRETARY TO HONBLE THE CHIEF JUSTICE, J&K HIGH COURT, JAMMU Vs. CHANCHAL SINGH
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April 15, 1999 |
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SHABNAM AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR
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February 22, 1999 |
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Shahnawaz Baba Vs. State of J AND K
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April 28, 1999 |
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SHAKUNTLA KUMARI Vs. STATE OF J&K
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July 1, 1999 |
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SHAMIMA AKHTER Vs. STATE OF J&K
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April 5, 1999 |
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SHAMSHADA AKHTER Vs. STATE OF JAMMU AND KASHMIR
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June 4, 1999 |
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SHANKAR Vs. STATE OF J&K
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August 5, 1999 |
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SHEIKH ABDUL HAFIZ Vs. STATE
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April 6, 1999 |
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SHOWKAT HUSSAIN MIR Vs. STATE
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February 8, 1999 |
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SOHAN LAL KHORANA Vs. S SAMPURAN SINGH
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June 4, 1999 |
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SOHAN LAL KHORANA Vs. S SAMPURAN SINGH & ORS
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June 1, 1999 |
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SONAULLAH DAR Vs. STATE OF J&K
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December 1, 1999 |
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STATE Vs. AJIT SINGH ALIAS CHATI
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October 7, 1999 |
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STATE Vs. VED PARKASH
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April 29, 1999 |
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STATE Vs. KAMAL NAIN
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November 17, 1999 |
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STATE Vs. AB MAJID DAR
|
September 10, 1999 |
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STATE Vs. JOGINDER LAL JAIN
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June 28, 1999 |
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STATE AGRO INDUSTRIES DEVELOPMENT CORP J&K Vs. STATE
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May 28, 1999 |
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STATE BOARD OF SCHOOL EDUCATION Vs. KHURSHID RASOOL
|
May 13, 1999 |
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STATE FINANCIAL CORP J&K Vs. BOARD FOR INDUSTRIES
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November 12, 1999 |
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STATE OF J&K Vs. MOHINDER LAL
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September 8, 1999 |
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STATE OF J&K Vs. ROMESH SINGH
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February 9, 1999 |
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STATE OF J&K Vs. MOHINDER NATH GUPTA
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March 22, 1999 |
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STATE OF J&K Vs. GH JEELANI BHAT
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May 28, 1999 |
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STATE OF J&K Vs. AB KARIM LONE
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July 7, 1999 |
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STATE OF J&K Vs. SPECIAL TRIBUNAL, J&K
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May 26, 1999 |
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STATE OF J&K Vs. BINDO RAM
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September 27, 1999 |
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STATE OF J&K Vs. B L CHOUDHARY
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August 23, 1999 |
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STATE OF J&K Vs. HASSAN RATHER
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October 21, 1999 |
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STATE OF J&K Vs. BASHIR AHMED SHEIKH
|
July 1, 1999 |
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STATE OF J&K Vs. BIKRAM SINGH
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May 25, 1999 |
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STATE OF J&K Vs. VIMAL DEVI
|
August 23, 1999 |
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STATE OF J&K Vs. JAMMU AGROIL PVT LTD
|
March 17, 1999 |
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STATE OF J&K Vs. BASHIR AHMED BHAT
|
May 20, 1999 |
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STATE OF J&K Vs. AB KHALIQ DAR
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December 8, 1999 |
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STATE OF J&K Vs. AHAD SHEIKH
|
December 23, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. G H MOHI UD DIN
|
April 2, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. RATTAN LAL
|
April 19, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. SHEELA DEVI
|
March 22, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. HIRDAY NATH RAINA
|
March 9, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. KHALIQ AHANGER
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February 22, 1999 |
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STATE OF JAMMU AND KASHMIR Vs. QAZI NAZIR AHMAD
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October 6, 1999 |
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SUBASH CHANDER Vs. STATE OF J&K
|
July 29, 1999 |
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SUBASH CHANDER Vs. STATE OF J&K
|
March 23, 1999 |
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SUMAN BALA SHARMA Vs. UNIVERSITY OF JAMMU
|
February 26, 1999 |
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SUNIL BHARTI SHARMA Vs. STATE OF J&K
|
March 22, 1999 |
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SURAKHA BHAN Vs. UNION OF INDIA
|
June 4, 1999 |
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SURAM CHAND Vs. STATE OF JAMMU AND KASHMIR
|
October 1, 1999 |
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SURESH LAL KOUL Vs. UNION OF INDIA
|
December 14, 1999 |
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SUSHIL KUMAR KHAJURIA Vs. STATE
|
March 22, 1999 |
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SYED JAVED AHMAD BIHAQI Vs. STATE OF JAMMU AND KASHMIR
|
November 5, 1999 |
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SYED MEMORIAL EDUCATIONAL SOCIETY PARRAYPORA BAGHAT Vs. MOHMMAD USMAN WANI
|
August 6, 1999 |
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SYED RIYAZ AHMAD RUFAI Vs. UNIVERSITY OF KASHMIR
|
May 14, 1999 |
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SYED-UL-QAWNAIN Vs. DIRECTOR SHER-I-KASHMIR INSTITUE OF MEDICAL SCIENCES
|
April 26, 1999 |
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T R GUPTA CONTRACTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1999 |
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TAJINDER SINGH Vs. STATE OF J&K
|
July 19, 1999 |
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TARIQ AHMAD GANAI Vs. STATE OF J & K
|
March 11, 1999 |
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TARLOCHAN SINGH Vs. STATE
|
May 25, 1999 |
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TEHMINA AKHTAR Vs. SYED SHAMIM AHMAD
|
March 1, 1999 |
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TEJ BAHADUR SINGH Vs. STATE
|
May 6, 1999 |
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UN-AIDED PRIVATE SCHOOLS Vs. STATE OF J&K
|
February 16, 1999 |
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UN-AIDED PRIVATE SCHOOLS FEDERATION Vs. STATE OF J&K
|
July 26, 1999 |
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UNION OF INDIA Vs. BIMLA DEVI
|
May 31, 1999 |
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UNION OF INDIA Vs. LALIT KUMAR RAINA
|
May 28, 1999 |
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UNION OF INDIA Vs. D P BOSE (EX LT )
|
September 6, 1999 |
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UNION OF INDIA Vs. PUSHPANDADAN NAIK
|
October 18, 1999 |
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UNION OF INDIA Vs. MOHD ASHRAF THAKUR
|
October 14, 1999 |
|
UNION OF INDIA Vs. OM PRAKASH BALDEV KRISHAN
|
March 22, 1999 |
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UNION OF INDIA Vs. DILAIR KOUR
|
August 6, 1999 |
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UNION OF INDIA Vs. ZAMINDARAN COMMITTEE KARWAH BUDGAM
|
August 31, 1999 |
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UNIQUE MOTOR TRANSPORT Vs. MANAGING DIRECTOR
|
May 18, 1999 |
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UNITED INDIA INSURANCE Vs. JAWAHAR LAL GOJA
|
March 12, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. RAFIQA
|
April 28, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. BALBIR SINGH
|
December 3, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDER KRISHAN MATTOO
|
July 7, 1999 |
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UNIVERSITY OF JAMMU Vs. JYOTIKA BHASIN
|
August 9, 1999 |
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UNIVERSITY OF JAMMU Vs. BRINDER NATH
|
May 20, 1999 |
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UNIVERSITY OF JAMMU Vs. MOHAMMAD AKRAM
|
February 11, 1999 |
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UNIVERSITY OF KASHMIR THROUGH REGISTRAR Vs. AB MAJID BABA
|
February 3, 1999 |
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VED PAUL SHARMA Vs. CITIZEN CO-OPERATIVE BANK LTD
|
April 30, 1999 |
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VISHAL GUPTA Vs. JAMMU UNIVERSITY
|
January 1, 1999 |
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VISHNU KUMAR GUPTA, BUILDERS AND ENGINEERS Vs. UNION OF INDIA
|
February 1, 1999 |
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VISHNU KUMAR GUPTA, BUILDERS AND ENGINEERS Vs. UNION OF INDIA
|
July 13, 1999 |
|
WAJID ALI Vs. STATE OF J&K
|
June 4, 1999 |
|
WILLIAM RIBERIO Vs. UNION OF INDIA
|
January 28, 1999 |
|
Y S NAGAR (MAJOR) Vs. UNION OF INDIA
|
May 20, 1999 |
|
Y S NAGAR, (MAJOR) IC-39976A 9 MTN DIVISION I&F S COY Vs. UNION OF INDIA
|
October 6, 1999 |
|
Y S NAGAR, MAJOR Vs. UNION OF INDIA AND ORS
|
May 2, 1999 |
|
YAQOOB KHAN Vs. FAZAL KHAN
|
April 26, 1999 |
|
ZAHIDA PARVEEN Vs. STATE OF J&K
|
April 15, 1999 |
|
ZAHOOR WATALI Vs. STATE OF J&K
|
March 11, 1999 |
LOGIN