AB AHAD MIR Vs. SYED
|
January 1, 1998 |
AB AZIZ Vs. STATE OF J&K
|
October 20, 1998 |
AB AZIZ SHAH Vs. UNION OF INDIA
|
April 28, 1998 |
AB GANI MIR Vs. STATE ROAD TRANSPORT CORPORATION, J&K
|
July 5, 1998 |
AB GANI WAR Vs. STATE
|
August 7, 1998 |
AB HAMID Vs. STATE OF J&K
|
August 5, 1998 |
AB HAMID KACHROO Vs. GH HASSAN JAFRI
|
February 5, 1998 |
AB HAMID MIR Vs. CHIEF ENGINEER, ELECTRIC MAINT AND RUAL ELECTRIFICATION WING SGR
|
August 17, 1998 |
AB HAMID SHEIKH Vs. STATE OF J&K
|
December 7, 1998 |
AB MAJID Vs. STATE OF J&K
|
March 10, 1998 |
AB MAJID DAR Vs. DIRECTOR FIRE SERVICES
|
April 2, 1998 |
AB MAJID FAZILI Vs. STATE OF J&K
|
November 5, 1998 |
AB MAJID KHAN Vs. STATE OF J&K
|
October 16, 1998 |
AB RASHID Vs. SURAM SINGH
|
March 11, 1998 |
AB RASHID BADU Vs. EXECUTIVE OFFICER
|
September 10, 1998 |
AB RASHID DAR Vs. STATE
|
December 10, 1998 |
AB REHMAN BHAT Vs. ALI MOHD MANROO
|
July 8, 1998 |
AB REHMAN SHORA Vs. DIRECTOR ESTATES, SRINAGAR
|
August 25, 1998 |
AB SALAM Vs. GH AHMED MAGREY
|
July 3, 1998 |
ABDUL AZIZ GATOO Vs. STATE OF JAMMU AND KASHMIR
|
February 24, 1998 |
ABDUL GANI RATHER Vs. STATE OF J and K
|
November 11, 1998 |
ABDUL HAMID Vs. STATE OF JAMMU AND KASHMIR
|
June 26, 1998 |
ABDUL HAMID SHAH Vs. JAMMU AND KASHMIR KHADI
|
September 22, 1998 |
ABDUL LATIF THOKAR, S/O ALI MOHD THOKAR R/O LASJAN, BADGAM Vs. STATE OF J&K THROUGH ADDL CHIEF SECRETARY, HOME DEPARTMENT
|
March 11, 1998 |
ABDUL LATIF THOKKAR Vs. STATE OF J & K
|
January 1, 1998 |
ABDUL MAJID Vs. SUDESH KUMAR
|
January 22, 1998 |
ABDUL RASHID DAR Vs. STATE
|
December 1, 1998 |
ABDUL RASHID SOFI Vs. UNIVERSITY OF KASHMIR
|
September 9, 1998 |
ABDUL REHMAN Vs. STATE OF J&K THROUGH CHIEF SECRETARY TO GOVT
|
July 22, 1998 |
ABDUL REHMAN RESHI Vs. BASHIR BHAT
|
May 27, 1998 |
ABDULLAH BHAT Vs. STATE
|
September 25, 1998 |
ABDULLAH JHAT Vs. STATE OF JAMMU AND KASHMIR
|
September 25, 1998 |
ABID ALI Vs. ADDITIONAL CHIEF SECRETARY (HOME), J&K GOVERNMENT CIVIL SECRETARIAT, JAMMU AND OTHERS
|
November 12, 1998 |
ADARSH KOUR Vs. STATE OF J&K
|
August 4, 1998 |
ADMINISTRATION SRINAGAR MUNICIPALITY Vs. ZAMINDARAN VILLAGE LASJAN
|
May 12, 1998 |
ADMINISTRATOR JAMMU MUNICIPALITY Vs. J AND K SPECIAL TRIBUNAL
|
February 3, 1998 |
ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. KAIS GROUP
|
July 31, 1998 |
ADVANCE GOODS CARRIERS Vs. J&K STATE
|
November 26, 1998 |
AHED & ORS. Vs. KAILASH RAM & ORS.
|
July 13, 1998 |
AIJAZ HUSSAIN SHAH Vs. DIRECTOR HEALTH SERVICES, JAMMU
|
March 31, 1998 |
AJAY SINGH Vs. STATE
|
February 23, 1998 |
ALI MOHD Vs. STATE OF J&K
|
February 12, 1998 |
ALI MOHD RATHER Vs. STATE
|
September 11, 1998 |
ALI MOHMMAD BHAT Vs. ZIA BEGUM
|
December 8, 1998 |
ALLIYA MEDICATE Vs. UNION OF INDIA
|
August 27, 1998 |
AMARPALI STRUCTURAL PVT LTD Vs. STATE OF J&K
|
October 22, 1998 |
AMRIT LAL Vs. PUBLIC SERVICE COMMISSION, J&K
|
February 27, 1998 |
ANAND RAM Vs. A K JAIN
|
July 20, 1998 |
ANAYAT REHMAN Vs. STATE OF JAMMU AND KASHMIR
|
July 13, 1998 |
ANIL SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
March 25, 1998 |
ANJU RANA Vs. VICE CHANCELLOR, JAMMU UNIVERSITY
|
December 28, 1998 |
ANJUM ASGAR Vs. UNION OF INDIA
|
July 9, 1998 |
ANMOLAK SINGH Vs. STATE OF J&K & ORS
|
August 12, 1998 |
ANWAR FAROOQI Vs. UNION OF INDIA
|
July 6, 1998 |
ARJUN DEV KOHLI Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 1998 |
ARSHAD HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
May 15, 1998 |
ARSHAD HUSSAIN Vs. STATE OF J&K
|
May 13, 1998 |
ARUN PRAKASH Vs. JAMMU DEV AUTHORITY
|
December 11, 1998 |
ARVIND GOSWAMI Vs. VICE CHANCELLOR
|
November 23, 1998 |
ASGAR ALI Vs. STATE
|
August 26, 1998 |
ASHOK KUMAR Vs. STATE OF J&K
|
November 5, 1998 |
ASHOK KUMAR Vs. UNION OF INDIA
|
April 30, 1998 |
ASHOK KUMAR RAINA Vs. J&K BANK LTD
|
December 17, 1998 |
ASHRAFA JEELANI Vs. STATE OF J and K
|
April 6, 1998 |
ASHUTOSH SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
July 13, 1998 |
ASSOCIATE DEAN INCHARGE ACADEMIC AND ADMINISTRATION FACULTY OF VETERINARY SCIENCE AND ANIMAL HUSBANDRY SRINAGAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCE AND TECHNOLOGY
|
June 1, 1998 |
ATYA SHAMIM Vs. DEPUTY COMMISSIONER COLLECTOR DELHI PRESCRIBED AUTHORITY UNDER CITIZENSHIP ACT
|
February 20, 1998 |
B K KULSHRESHTA (MAJOR GENERAL) Vs. UNION OF INDIA
|
April 3, 1998 |
BABU RAM Vs. STATE OF J&K
|
July 27, 1998 |
BACHAN LAL Vs. STATE OF J&K
|
August 20, 1998 |
BALBIR KOUR Vs. STATE OF J&K AND OTHERS
|
November 12, 1998 |
BALBIR SINGH Vs. STATE ROAD TRANSPORT CORPORATION, J&K
|
February 17, 1998 |
BANARSI LAL SHARMA Vs. CENTRAL BANK OF INDIA
|
July 31, 1998 |
BANK OF INDIA Vs. AJIT SINGH CHAIL & CO
|
December 14, 1998 |
BANK OF INDIA Vs. RAKESH JAIN
|
May 26, 1998 |
BANSI LAL Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 1998 |
BARKAT HUSSAIN Vs. STATE OF J&K
|
May 25, 1998 |
BASHIER AHMED DHOBI Vs. STATE OF J&K
|
May 13, 1998 |
BASHIR AHMAD SHAH Vs. STATE OF J&K
|
June 23, 1998 |
BASHIR AHMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
|
May 27, 1998 |
BASHIR AHMED Vs. STATE OF J&K
|
December 7, 1998 |
BASHIR AHMED MIR Vs. GH HASSAN WANI
|
February 6, 1998 |
BEACON SHYAM LAL & CO Vs. INDUSTRIAL TRIBUNAL/ LABOUR COURT SRINAGAR
|
September 23, 1998 |
BEHARI LAL Vs. STATE OF J&K
|
February 3, 1998 |
BERU RAM Vs. SHANKAR DASS
|
March 10, 1998 |
BHAG SINGH Vs. STATE OF JAMMU AND KASHMIR
|
July 31, 1998 |
BIMLA KUMARI Vs. UNION OF INDIA
|
November 13, 1998 |
BRIG. AVTAR SINGH Vs. UNION OF INDIA
|
May 22, 1998 |
BUA DITTA Vs. ANANTI
|
July 31, 1998 |
C N MALLA Vs. STATE OF J&K
|
December 16, 1998 |
C N MALLA Vs. STATE OF J & K
|
December 15, 1998 |
CH MOHD ABDULLAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT, JAMMU
|
October 12, 1998 |
CH MOHD ABDULLAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
December 10, 1998 |
CHAHAL DISTRIBUTORS Vs. STATE OF J&K
|
March 9, 1998 |
CHARAN DASS Vs. SHEELA DEVI
|
May 29, 1998 |
CHIEF CONSERVATOR OF FORESTS J AND K Vs. MOHAMMAD ISMAIL DAR
|
June 24, 1998 |
CHIEF ENGINEER, J&K URBAN ENVIRONMENTAL ENGINEERING Vs. RESIDENTS OF CHANPORA
|
April 28, 1998 |
CHILLOO ENTERPRISES Vs. STATE
|
July 20, 1998 |
COL M L SETHI Vs. UNION OF INDIA
|
February 10, 1998 |
COLLECTOR (ASSISTANT COMMISSIONER) LAND ACQUISITION Vs. SANSAR CHAND
|
September 18, 1998 |
COLLECTOR LAND ACQUISITION U E E D Vs. ZAMINDARANI BRARI NAMBAL
|
April 16, 1998 |
COLLECTOR W and P LAND ACQUISITION Vs. ASHMI
|
September 9, 1998 |
COMMAND, UDHAMPUR Vs. UNION OF INDIA
|
April 3, 1998 |
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS Vs. RIAZ JAN
|
May 15, 1998 |
DALJIT SINGH SAMBYAL Vs. STATE OF J&K
|
November 27, 1998 |
DAULAT RAM Vs. STATE
|
November 20, 1998 |
DAVINDER SINGH Vs. STATE OF J&K
|
February 13, 1998 |
DAVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
|
January 28, 1998 |
DES RAJ Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
|
September 3, 1998 |
DES RAJ Vs. STATE OF JAMMU AND KASHMIR
|
July 27, 1998 |
DEV DUTT Vs. STATE OF JAMMU AND KASHMIR
|
March 23, 1998 |
DHAN RAJ BARGOTRA Vs. ELECTION COMMISSION OF INDIA
|
August 10, 1998 |
DHARINTER SINGH Vs. UNION OF INDIA
|
July 9, 1998 |
DIL AFROZA Vs. STATE OF J&K
|
May 13, 1998 |
DR. JOGA SINGH Vs. STATE OF JAMMU AND KASHMIR
|
February 18, 1998 |
DR. URMAL KANTA Vs. STATE OF JAMMU AND KASHMIR
|
March 31, 1998 |
DURGA DASS Vs. REETA DEVI
|
February 12, 1998 |
ECO SANITATION WELFARE COUNCIL Vs. STATE OF J&K
|
March 10, 1998 |
EVEREADY INDUSTRIES EMPLOYEES Vs. STATE OF J&K
|
August 28, 1998 |
EXECUTIVE ENGINEER ELECTRICITY M AND RE DIVISION AWANTIPORA ANANTNAG Vs. MOHMMAD ASHRAF BHAT
|
October 8, 1998 |
EXECUTIVE ENGINEER FLOOD CONTROL DIVISION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
September 2, 1998 |
FAROOQ AHMAD MATOO Vs. STATE
|
July 29, 1998 |
FAROOQ AHMAD WANI Vs. STATE OF J&K
|
June 24, 1998 |
FAROOQ AHMED BHAT Vs. STATE OF JAMMU AND KASHMIR
|
August 6, 1998 |
FAROOQ AHMED BHAT Vs. SHEIKH NOORUDDIN
|
May 4, 1998 |
FATA Vs. STATE
|
May 27, 1998 |
FATA BIBI Vs. INDIAN RED CROSS SOCIETY
|
June 23, 1998 |
FOZIA TURK Vs. STATE OF JAMMU AND KASHMIR
|
May 20, 1998 |
G H HASSAN MIR Vs. REGISTRAR HIGH COURT OF J AND K SRINAGAR
|
April 6, 1998 |
G H VAIDA Vs. STATE OF J&K
|
September 1, 1998 |
GAYAS-UD-DIN Vs. MANAGING DIRECTOR
|
September 17, 1998 |
GENERAL OFFICER COMMANDING Vs. STATE OF J&K
|
December 24, 1998 |
GH AHMAD NAGOO Vs. MANAGING DIRECTOR, J&K STATE FOREST
|
September 25, 1998 |
GH AHMAD RATHER Vs. STATE OF J&K
|
September 3, 1998 |
GH HASSAN SHEIKH Vs. REGISTRAR OF REGISTRATION
|
June 29, 1998 |
GH HUSSAIN BHAT Vs. STATE OF J&K
|
August 31, 1998 |
GH MOHD Vs. STATE OF J&K
|
October 21, 1998 |
GH MOHD DARZI Vs. STATE OF J&K
|
May 27, 1998 |
GH MOHD LONE Vs. STATE OF J&K
|
October 16, 1998 |
GH MOHD LONE Vs. STATE OF J&K
|
February 28, 1998 |
GH MOHD RESHI Vs. STATE OF J&K
|
May 1, 1998 |
GH MOHI-UD-DIN BHAT Vs. STATE OF J&K
|
August 18, 1998 |
GH MOHI-UD-DIN SHEIKH Vs. SENIOR SUPERINTENDENT OF P&T
|
July 3, 1998 |
GH MUZAFFAR SHAH Vs. KAMRAZ RURAL BANK, SOPORE, KASHMIR
|
April 7, 1998 |
GH QADIR BHAT Vs. UNION OF INDIA
|
October 16, 1998 |
GH RASOOL Vs. STATE OF J&K
|
September 18, 1998 |
GH RASOOL (MASTER) Vs. STATE OF J&K
|
June 23, 1998 |
GH RASOOL DAR Vs. STATE
|
September 8, 1998 |
GHANSHAM Vs. CHIEF CONSERVATOR OF FORESTS
|
July 31, 1998 |
GHARU RAM Vs. UNION OF INDIA
|
February 27, 1998 |
GHULAM MOHAMMAD MALLA Vs. HALIMA
|
August 17, 1998 |
GHULAM MOHAMMAD WANI Vs. STATE OF JAMMU AND KASHMIR
|
November 30, 1998 |
GHULAM MOHI UD DIN NAJAR Vs. ADDL CHIEF SECRETARY HOMES SRINAGAR JAMMU
|
September 29, 1998 |
GHULAM NABI BHAT Vs. GH NABI MIR
|
June 1, 1998 |
GHULAM NABI SHEIKH Vs. STATE OF J&K THROUGH MANAGING DIRECTOR GOVT SEMINA WOOLEN MILLS, SRINAGAR
|
June 29, 1998 |
GHULAM QADIR MALIK Vs. STATE THROUGH SECRETARY
|
March 31, 1998 |
GIAN CHAND Vs. KAMLESH DEVI
|
December 3, 1998 |
GIAN SINGH Vs. STATE OF JAMMU & KASHMIR
|
February 27, 1998 |
GIRDHARI LAL RAINA Vs. VED MANDIR
|
February 19, 1998 |
GIRDHARI SINGH Vs. STATE OF J&K
|
November 2, 1998 |
GIRDHARI SINGH, ABDUL KARIM Vs. CHAIRMAN, NATIONAL HYDROELECTRIC POWER CORPORATION LTD
|
September 11, 1998 |
GOTAM RAJ Vs. STATE OF JAMMU AND KASHMIR
|
February 10, 1998 |
GOVIND RAM Vs. RAM SAROOP
|
September 25, 1998 |
GULAM MOHAMMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
|
June 1, 1998 |
GULZAR AHMAD Vs. STATE
|
September 21, 1998 |
GURBAKHASH SINGH Vs. UNION OF INDIA
|
September 29, 1998 |
H S SAHNI Vs. STATE
|
December 18, 1998 |
H S VAID Vs. STATE OF J&K
|
March 9, 1998 |
HAFIZA BEGUM Vs. STATE OF J&K
|
April 3, 1998 |
HAIDER ALI Vs. UNION OF INDIA
|
March 25, 1998 |
HAJI GHULAM MUHAMMAD SHAH Vs. DISTRICT MAGISTRATE SRINAGAR
|
March 17, 1998 |
HAMIDA BANOO Vs. MOHD MUZAFFAR YATOO
|
September 22, 1998 |
HANS RAJ MASTER Vs. NARAIN SINGH
|
December 3, 1998 |
HARBANS SINGH RAINAL Vs. STATE OF J&K
|
March 30, 1998 |
HARI LAL KOTWAL Vs. UNION OF INDIA
|
March 25, 1998 |
HARJIT SINGH Vs. UNION OF INDIA
|
May 18, 1998 |
HARSHDEV SINGH MLA Vs. ELECTION COMMISSION OF INDIA
|
January 27, 1998 |
HEALTH WAYS CHEMISTS, PULWAMA Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE PULWAMA
|
September 11, 1998 |
HEENA MASRAT Vs. STATE OF J&K
|
March 25, 1998 |
HEM RAJ Vs. STATE OF J&K
|
February 18, 1998 |
HEM RAJ Vs. STATE OF JAMMU AND KASHMIR
|
March 19, 1998 |
HEM RAJ Vs. STATE OF J&K
|
March 31, 1998 |
HILAL AHMAD BHAT Vs. ADDL CHIEF SECRETARY HOME SRINAGAR JAMMU
|
June 23, 1998 |
HIMALAYA CONSTRUCTION Vs. EXECUTIVE ENGINEER
|
December 30, 1998 |
HUSSAIN ALAM Vs. STATE
|
February 12, 1998 |
ILLAM DIN Vs. MOHD HAFIZ
|
May 11, 1998 |
INDERJEET KOUR Vs. GANDOTRA TRADING AND LEASING CORPN JAMMU
|
March 2, 1998 |
INDERJEET SINGH Vs. JAMMU DEVELOPMENT AUTHORITY
|
July 20, 1998 |
INDIAN STEEL AND METAL INDUSTRIES SANAT NAGAR, BARZULLA THROUGH ITS PROPRIETOR MOHAMMAD ASHRAF MIR Vs. POWER DEVELOPMENT CORPORATION, SRINAGAR
|
August 17, 1998 |
INSPECTOR CUSTOMS AND CENTRAL EXCISE AMRITSAR Vs. JAGDEV SINGH ALIAS JABA
|
August 10, 1998 |
ISHFAQ HUSSAIN BEIGH Vs. STATE OF JAMMU AND KASHMIR
|
December 8, 1998 |
J K SHARMA Vs. UNION OF INDIA
|
July 27, 1998 |
J.C. BALI, SENIOR SUPERINTENDENT OF POLICE Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1998 |
JAGAN NATN BHAN AND ANOTHERS Vs. STATE OF J & K
|
December 4, 1998 |
JAGDISH CHANDER GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
March 31, 1998 |
JAGIR SINGH Vs. UNION OF INDIA
|
October 22, 1998 |
JALAL-UD-DIN Vs. STATE OF J&K
|
September 21, 1998 |
JAMEEL AHMAD MIRZA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 5, 1998 |
JAMEET SINGH Vs. STATE OF J&K
|
November 27, 1998 |
JAMMU BOTTLING COMPANY PVT LTD Vs. UNION OF INDIA
|
March 19, 1998 |
JAMMU CENTRAL CO-OPERATIVE BANK Vs. RAJINDER RAJ SHARMA
|
November 19, 1998 |
JAN MOHD AND MOHD ISMAIL BHAT Vs. STATE
|
June 23, 1998 |
JANGI RAM Vs. STATE OF JAMMU AND KASHMIR
|
February 18, 1998 |
JASWANT SINGH Vs. UNION OF INDIA
|
May 20, 1998 |
JASWANT SINGH & ORS. Vs. STATE
|
December 22, 1998 |
JAVED ANWAR Vs. STATE OF JAMMU AND KASHMIR
|
November 3, 1998 |
JAVED IQBAL Vs. STATE OF J&K
|
November 9, 1998 |
JIA LAL Vs. UNION OF INDIA
|
January 31, 1998 |
JOGINDER LAL KUTHIALA Vs. ADMINISTRATOR JAMMU MUNICIPALITY
|
August 13, 1998 |
JOGINDER SINGH Vs. STATE THROUGH COMMISSIONER-CUM-SECRETARY
|
February 10, 1998 |
JOGINDER SINGH Vs. STATE OF J&K
|
February 27, 1998 |
JOHAN MASSIH Vs. STATE OF J&K
|
August 10, 1998 |
JUGAL RAJ GANDOTRA Vs. YASHPAL SAHNI
|
January 21, 1998 |
K BAHADUR SINGH Vs. STATE OF J&K
|
November 27, 1998 |
K S JAMWAL (LT COL ) Vs. RAJNI SEHGAL
|
February 4, 1998 |
KAILASH KUMARI Vs. STATE OF J&K
|
February 27, 1998 |
KAMAL SAINI Vs. CHANDAN KUMAR
|
July 22, 1998 |
KANCHAN KUMARI Vs. UNIVERSITY OF JAMMU
|
February 26, 1998 |
KANSHI RAM Vs. MORNI
|
June 1, 1998 |
KANSHI RAM Vs. BANSO DEVI
|
December 22, 1998 |
KANTA DEVI Vs. PRABH DAYAL
|
March 2, 1998 |
KANTA DEVI Vs. MAAN SINGH
|
August 12, 1998 |
KAPOOR SINGH Vs. UNION OF INDIA
|
July 27, 1998 |
KARAN KUMAR Vs. RAJINDER KUMAR GUPTA
|
February 24, 1998 |
KARNAIK SINGH Vs. STATE OF J&K
|
November 24, 1998 |
KARTAR CHAND Vs. SHANKAR FINANCE CO
|
February 24, 1998 |
KASHMIR PASHMINA EMBROIDERY Vs. STATE OF J&K
|
October 9, 1998 |
KASHMIR TRAVEL Vs. STATE
|
August 31, 1998 |
KEWAL KRISHAN Vs. TIRATH SINGH
|
December 31, 1998 |
KEWAL KRISHAN GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
November 20, 1998 |
KHAJOOR SINGH Vs. D R SHARMA
|
March 5, 1998 |
KHAR SINGH Vs. UNION OF INDIA
|
February 19, 1998 |
KHURSHID AHMAD SHEIKH Vs. STATE OF J&K
|
March 31, 1998 |
KIRPAL SINGH Vs. HARBAJAN SINGH
|
December 8, 1998 |
KIRPAL SINGH Vs. STATE OF JAMMU AND KASHMIR
|
February 27, 1998 |
KOHLI TRANSPORT CARRIERS PVT LTD Vs. SANTOSH KUMARI
|
December 29, 1998 |
KRANTI GHOSH Vs. JAMMU DEVELOPMENT AUTHORITY
|
May 22, 1998 |
KRISHAN CHAND Vs. STATE OF J&K
|
September 24, 1998 |
KRISHAN CHAND GANESH DASS GIRDARI LAL AND CO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
December 11, 1998 |
KRISHAN KUMAR Vs. STATE OF J&K
|
March 19, 1998 |
KRISHAN LAL Vs. STATE OF J&K
|
July 27, 1998 |
KRISHEN LEELA Vs. STATE OF J&K
|
September 11, 1998 |
KULDEEP KUMAR Vs. UNION OF INDIA
|
November 12, 1998 |
KULDEEP SINGH Vs. S PRITHPAUL SINGH
|
July 2, 1998 |
KULDIP BOOK CENTRE Vs. STATE OF J&K
|
February 28, 1998 |
KULWANT SINGH Vs. STATE
|
February 19, 1998 |
KUMAR KANT Vs. STATE OF J&K
|
April 1, 1998 |
LACHMAN SINGH Vs. SOHAN LAL
|
August 24, 1998 |
LAL CHAND Vs. COLLECTOR LAND ACQUISITION
|
November 10, 1998 |
LAL HUSSAIN Vs. BLOCK EDUCATION OFFICER (POONCH)
|
March 31, 1998 |
LALIT GOEL Vs. STATE OF JAMMU AND KASHMIR
|
February 26, 1998 |
LATIF AHMAD WANI Vs. STATE OF JAMMU AND KASHMIR
|
April 21, 1998 |
LIFE INSURANCE CORP OF INDIA Vs. ANURADHA
|
November 20, 1998 |
LIFE INSURANCE CORP OF INDIA Vs. AB AZIZ BHAT
|
September 23, 1998 |
MAAN SINGH Vs. EXECUTIVE ENGINEER HOUSING BOARD DIVISION NO 1 JAMMU
|
March 11, 1998 |
MADAN LAL Vs. JAGDISH CHANDER
|
March 23, 1998 |
MAJRA SINGH Vs. INDIAN OIL CORPORATION
|
August 12, 1998 |
MANAGEMENT OF CENTAUR LAKE VIEW HOTEL Vs. STATE OF J&K THROUGH COMMR /SECY
|
June 23, 1998 |
MANAGING DIRECTOR, J&K INDUSTRIES LTD Vs. GHULAM AHMAD SOFI
|
January 1, 1998 |
MANMOHAN SINGH Vs. STATE OF J&K
|
August 12, 1998 |
MANOHAR LAL Vs. STATE OF JAMMU AND KASHMIR
|
December 25, 1998 |
MANOHAR LAL Vs. STATE OF JAMMU AND KASHMIR
|
September 7, 1998 |
MANZOOR AHMAD BAQAL Vs. SRINAGAR MUNICIPALITY
|
April 29, 1998 |
MAQBOOL AHMAD Vs. HAJI GH HASSAN
|
July 2, 1998 |
MARYAM BANO Vs. STATE OF J & K
|
July 29, 1998 |
MEHBOOB AHMED BHAT Vs. STATE OF J&K
|
February 13, 1998 |
MEHTA FOODS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
July 2, 1998 |
MILKHI RAM BHAGAT Vs. STATE OF J&K
|
March 19, 1998 |
MIR ABDULLAH Vs. STATE
|
May 18, 1998 |
MIR NAJIB ULLAH Vs. AB AHAD BHAT
|
February 26, 1998 |
MISS LAL MIRJAN Vs. STATE AND OTHERS
|
November 20, 1998 |
MOHAMMAD FAROOQ AHANGER Vs. STATE OF JAMMU AND KASHMIR
|
March 20, 1998 |
MOHAMMAD FEROZ Vs. STATE OF JAMMU AND KASHMIR
|
December 7, 1998 |
MOHAMMAD IRFAN KHAN Vs. ADDL CHIEF SECRETARY HOME
|
May 4, 1998 |
MOHAMMAD SHAFFI Vs. STATE OF JAMMU AND KASHMIR
|
April 7, 1998 |
MOHAMMAD SIDEEQ NATH Vs. NEW INDIA ASSURANCE CO LTD
|
August 24, 1998 |
MOHAMMAD YOUSUF MAGRAY Vs. HAJI GHULAM HASSAN
|
April 22, 1998 |
MOHAMMAD YUNIS SHAH Vs. STATE OF JAMMU AND KASHMIR
|
July 30, 1998 |
MOHAMMADA Vs. ALI MOHD
|
November 16, 1998 |
MOHAN SINGH S Vs. STATE OF J AND K
|
October 14, 1998 |
MOHD ABDULLAH LONE Vs. STATE OF J&K
|
December 7, 1998 |
MOHD AMIN KHAN Vs. SRINAGAR MUNICIPALITY
|
August 20, 1998 |
MOHD AMIN SHAH Vs. UNION OF INDIA
|
November 27, 1998 |
MOHD ASLAM LAIGAROO Vs. STATE
|
July 8, 1998 |
MOHD ASLAM WANI Vs. STATE OF J&K
|
February 27, 1998 |
MOHD BASHIR Vs. MADHU LAL, COMMR./SECY. TO GOVT.
|
October 22, 1998 |
MOHD BASHIR KHAN Vs. STATE OF J&K
|
March 5, 1998 |
MOHD HAYAT Vs. STATE OF JAMMU AND KASHMIR
|
July 31, 1998 |
MOHD HUSSAIN KHAN Vs. JABEEN
|
May 27, 1998 |
MOHD MANSOOR WANI Vs. STATE OF J&K
|
July 14, 1998 |
MOHD MAQBOOL Vs. J K INDUSTRIES, SRINAGAR
|
June 23, 1998 |
MOHD RAMZAN BHAT Vs. STATE OF J&K
|
July 20, 1998 |
MOHD SADIQ KANT Vs. STATE OF J&K
|
March 12, 1998 |
MOHD SALEEM CHAK Vs. STATE OF J&K
|
August 28, 1998 |
MOHD SHER Vs. STATE OF J&K
|
March 6, 1998 |
MOHD SULTAN SHAH Vs. STATE OF J&K
|
July 20, 1998 |
MOHD YUSUF DAR Vs. STATE OF J&K
|
February 27, 1998 |
MOHD. RAMZAN Vs. STATE OF J&K
|
March 31, 1998 |
MOHINDER KOUR Vs. UNION OF INDIA
|
December 11, 1998 |
MOHINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
|
March 19, 1998 |
MOHMMAD MUZAFFAR SHAH Vs. KAMRAZ RURAL BANK
|
July 4, 1998 |
MOOL CHAND Vs. UNION OF INDIA
|
July 13, 1998 |
MRS. SHASHI PRABHA Vs. UNIVERSITY OF JAMMU
|
July 31, 1998 |
MUKHTAR AHMAD MALIK Vs. STATE AND ORS
|
September 9, 1998 |
MULKH RAJ Vs. RAM KUMAR
|
March 19, 1998 |
MUNSHI RAM DOGRA Vs. STATE OF J&K
|
February 3, 1998 |
MUSHTAQ AHMAD DAR Vs. MOHMMAD ISHAQ ZAROO
|
September 3, 1998 |
MUSHTAQ AHMAD SHEIKH Vs. STATE OF J&K
|
April 6, 1998 |
MUSHTAQ AHMAD WAGAY Vs. STATE OF JAMMU AND KASHMIR
|
April 6, 1998 |
MUZAFFAR AHMAD MIR Vs. STATE OF JAMMU AND KASHMIR
|
February 10, 1998 |
N D RADHA KRISHEN AND CO Vs. STATE OF JAMMU AND KASHMIR
|
March 11, 1998 |
NAIK BALWANT SINGH Vs. DY INSPECTOR GENERAL, NORTHERN ZONE
|
November 8, 1998 |
NARESH KUMAR GUPTA Vs. S.F.C.
|
December 8, 1998 |
NAROTAM DASS Vs. SAT PAUL
|
May 21, 1998 |
NASEEM FIRDOUS Vs. STATE OF J&K
|
August 17, 1998 |
NASEEMA FIRDOUS Vs. STATE OF J&K
|
August 12, 1998 |
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. GH RASOOL HAMAL
|
May 25, 1998 |
NATIONAL INSURANCE CO LTD Vs. FARIDAH
|
September 20, 1998 |
NATIONAL INSURANCE CO LTD Vs. DINESH SINGH
|
December 11, 1998 |
NATIONAL INSURANCE CO LTD Vs. NARRINDER KUMAR
|
December 1, 1998 |
NATIONAL INSURANCE CO LTD Vs. KANTA RAINA
|
September 24, 1998 |
NATIONAL INSURANCE CO LTD Vs. AB RAZAK MIR & SONS
|
October 6, 1998 |
NATIONAL INSURANCE CO LTD Vs. BASHIR AHMAD GOJRI
|
May 11, 1998 |
NATIONAL INSURANCE COMPANY LTD Vs. FARIDAH
|
September 2, 1998 |
NAWAZ UL HAQ Vs. STATE OF JAMMU AND KASHMIR
|
August 27, 1998 |
NAZIR AHMAD LONE Vs. STATE
|
October 23, 1998 |
NAZIR AHMAD PIR Vs. STATE OF JAMMU AND KASHMIR
|
September 21, 1998 |
NAZIR AHMAD SHEIKH Vs. STATE
|
November 12, 1998 |
NAZIR AHMED SHEIKH Vs. UNIVERSITY OF KASHMIR
|
September 17, 1998 |
NAZIR AHMED WANI Vs. STATE OF JAMMU AND KASHMIR
|
February 6, 1998 |
NEEL KANTH Vs. DEWAN CHAND
|
February 26, 1998 |
NEELAM KUMARI Vs. STATE OF JAMMU AND KASHMIR
|
December 25, 1998 |
NETAR PARKASH Vs. STATE
|
May 14, 1998 |
NEW INDIA ASSURANCE CO LTD Vs. MUSHTAQ AHMAD DALAL
|
July 2, 1998 |
NEW INDIA ASSURANCE CO LTD Vs. BASHIR AHMAD WANI
|
March 19, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL AHAD KANNA
|
February 18, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NATIONAL RUBBER
|
February 5, 1998 |
NIRMAL KUMAR SINGH Vs. UNIVERSITY OF JAMMU
|
August 26, 1998 |
NISHA JAIN Vs. UNIVERSITY OF JAMMU
|
September 9, 1998 |
NISSAR AHMAD SHAH Vs. STATE OF J&K
|
December 24, 1998 |
NONI RIGZIN Vs. RENU DYSON RIGZIN
|
May 19, 1998 |
NOOR-UL-DIN Vs. ADMINISTRATIVE OFFICER
|
September 8, 1998 |
NOTIFIED AREA COMMITTEE Vs. BHARAT BHUSHAN
|
October 6, 1998 |
O P SHARMA Vs. UNION OF INDIA
|
October 22, 1998 |
OMKAR NATH KOUL Vs. HONBLE HIGH COURT OF J&K
|
September 28, 1998 |
ORIENTAL INSURANCE CO LTD Vs. KRISHAN CHAND SHARMA
|
November 10, 1998 |
ORIENTAL INSURANCE CO LTD Vs. PYARE LAL KOUL
|
November 13, 1998 |
ORIENTAL INSURANCE CO LTD Vs. SURAN DASS
|
September 24, 1998 |
ORIENTAL INSURANCE CO LTD Vs. SUDESH KUMARI
|
March 17, 1998 |
PARAMJIT SINGH Vs. AJIT SINGH
|
February 20, 1998 |
PARMOD BARU Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
|
November 27, 1998 |
PARSHOTAM LAL Vs. STATE OF J&K
|
February 9, 1998 |
PARVEENA AKHTAR Vs. STATE OF J&K
|
November 18, 1998 |
PARVEZ AHMED NAIK Vs. UNIVERSITY OF JAMMU
|
December 8, 1998 |
PERMANAND Vs. SPECIAL TRIBUNAL, J&K, JAMMU
|
November 12, 1998 |
PRITHVIRAJ BAKSHI Vs. UNION OF INDIA
|
June 30, 1998 |
PROVINCIAL POWER EMPLOYEES UNION Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1998 |
PURAN CHAND Vs. BISHAN DASS
|
October 21, 1998 |
PURAN CHAND Vs. STATE OF JAMMU AND KASHMIR
|
March 10, 1998 |
PURAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
January 28, 1998 |
PURAN SINGH Vs. STATE OF J&K
|
December 9, 1998 |
PUSHKAR NATH ZUTSHI Vs. STATE OF J&K
|
March 31, 1998 |
R C PARMAR Vs. UNION OF INDIA AND OTHERS
|
June 30, 1998 |
R K RAINA , PRINCIPAL GOVT MEDICAL COLLEGE Vs. STATE OF J&K
|
August 20, 1998 |
RACHPAL SINGH Vs. UNION OF INDIA
|
December 31, 1998 |
RAGHBIR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
February 2, 1998 |
RAJ PAUL Vs. SUMITRA DEVI
|
February 20, 1998 |
RAJ SINGH Vs. STATE OF J&K
|
November 5, 1998 |
RAJA BASHIR AHMAD KHAN Vs. STATE
|
February 28, 1998 |
RAJEEV KUMAR Vs. UNION OF INDIA
|
November 12, 1998 |
RAJESH KOHLI Vs. MADAN KISHORE PHULL
|
December 3, 1998 |
RAJINDER KUMAR Vs. STATE
|
December 15, 1998 |
RAKA DOGRA Vs. STATE
|
February 13, 1998 |
RAKESH KHAJURIA Vs. STATE OF JAMMU AND KASHMIR
|
December 8, 1998 |
RAKESH KUMAR MISRI Vs. CHAIRMAN J&K SERVICE SELECTION RECRUITMENT BOARD
|
December 2, 1998 |
RAKESH SINGH Vs. HINDUSTAN PETROLEUM CORP
|
May 15, 1998 |
RAKHA SINGH Vs. EXECUTIVE ENGINEER
|
October 8, 1998 |
RAM Vs. STATE OF JAMMU AND KASHMIR
|
February 13, 1998 |
RAM KRISHAN RAINA Vs. REGIONAL MANAGER, PUNJAB NATIONAL BANK
|
February 23, 1998 |
RAM PANJWANI AND COMPANY JAMMU Vs. STATE OF JAMMU AND KASHMIR
|
April 3, 1998 |
RAM PAUL KHAJURIA Vs. THE STATE OF JAMMU AND KASHMIR
|
November 5, 1998 |
RAM RATTAN KHAJURIA Vs. JAMMU DEVELOPMENT AUTHORITY
|
March 25, 1998 |
RAM RATTAN VERMA Vs. STATE OF J&K
|
November 19, 1998 |
RAM SAROOP Vs. ELECTION COMMISSIONER
|
August 27, 1998 |
RAM SWAROOP CHOWDHARY Vs. JAMMU DEVELOPMENT AUTHORITY
|
February 13, 1998 |
RAMESH LAL MULLAH Vs. UNION OF INDIA
|
December 25, 1998 |
RAMESH SINGH JASROTIA Vs. MANAGING DIRECTOR
|
February 5, 1998 |
RAMZAN BHAT Vs. STATE OF J&K
|
September 21, 1998 |
RATTAN LAL Vs. MAHESHWAR SINGH
|
February 12, 1998 |
RAVI KANT ABROL Vs. PUNJAB NATIONAL BANK LTD
|
July 24, 1998 |
RAVI KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
February 17, 1998 |
REEKA DEVI Vs. STATE OF J&K
|
February 4, 1998 |
REENA KUMARI Vs. KENDRIYA VIDYALAYA SANGATHAN
|
November 30, 1998 |
RENU BHAGAT Vs. STATE OF J&K
|
August 28, 1998 |
RESIDENTS OF HELMATPORA Vs. STATE
|
February 2, 1998 |
REVA SHARMA AND SAVITA BHAU Vs. UNIVERSITY OF JAMMU
|
September 2, 1998 |
RITA SHARMA Vs. STATE OF J&K
|
June 1, 1998 |
RIYAZ AHMAD Vs. STATE OF J&K
|
October 22, 1998 |
ROMESH LAL Vs. STATE
|
November 23, 1998 |
ROOP KRISHEN ZAROO Vs. UNION OF INDIA
|
May 19, 1998 |
ROSHAN LAL BHAT Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1998 |
S AJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
|
November 26, 1998 |
S ATTAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
May 5, 1998 |
S ATTAR SINGH Vs. STATE OF J&K
|
May 15, 1998 |
S AYA SINGH Vs. STATE OF J&K
|
June 1, 1998 |
S GURCHARAN SINGH Vs. S KULDIP SINGH
|
October 23, 1998 |
S HAKEEKAT SINGH Vs. STATE OF J&K
|
February 13, 1998 |
SAJA Vs. GH -UD-DIN TELI
|
July 21, 1998 |
SALAL WORKERS UNION Vs. UNION OF INDIA
|
March 25, 1998 |
SALAL WORKERS UNION (REGD ) Vs. UNION OF INDIA
|
April 30, 1998 |
SALIMA JABEEN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 14, 1998 |
SAMEER KUMAR RAINA Vs. STATE OF J&K
|
March 31, 1998 |
SANJAY DUTTA Vs. STATE OF J&K
|
April 30, 1998 |
SANJAY RAINA Vs. STATE OF J & K
|
March 27, 1998 |
SANJEEV KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
May 6, 1998 |
SANJEEV SHARMA Vs. STATE OF J&K
|
September 16, 1998 |
SARAJ SINGH Vs. STATE OF J&K
|
August 4, 1998 |
SARDAR SINGH SARDARI Vs. STATE OF JAMMU AND KASHMIR
|
March 3, 1998 |
SARFRAZ AHMED CHOUDHARY Vs. UNION OF INDIA
|
September 21, 1998 |
SAROJ SHARMA Vs. CHANCHAL SHARMA
|
May 29, 1998 |
SAT PAL Vs. SPECIAL TRIBUNAL, J&K
|
December 24, 1998 |
SATISH KUMAR Vs. RESERVE BANK OF INDIA
|
March 5, 1998 |
SATISH KUMAR TIKKO Vs. STATE
|
June 30, 1998 |
SATYA PAL Vs. STATE OF JAMMU AND KASHMIR
|
March 6, 1998 |
SHABIR AHMAD BABA Vs. STATE OF J&K
|
May 20, 1998 |
SHABNAM ARA Vs. STATE OF J&K
|
March 30, 1998 |
SHADI LAL Vs. STATE OF J&K
|
April 30, 1998 |
SHAFIQ YOUSUF BHAT Vs. STATE OF J&K
|
December 22, 1998 |
SHAH PASANDEEDA Vs. BASHIR AHMED MIR
|
December 24, 1998 |
SHAHID IFTIKHAR Vs. STATE
|
October 12, 1998 |
SHAHID SHEIKH Vs. STATE OF JAMMU AND KASHMIR
|
December 28, 1998 |
SHAKEEL AHMED Vs. STATE OF J & K
|
November 19, 1998 |
SHAKUNTALA DEVI Vs. JAGDISH CHANDER
|
May 26, 1998 |
SHALINI SHARMA Vs. STATE
|
July 6, 1998 |
SHAMEEMA Vs. GH AHMAD MIR
|
March 9, 1998 |
SHANKER Vs. DY COMMISSIONER
|
June 26, 1998 |
SHARIEF UD-DIN Vs. HARBANS SINGH
|
April 22, 1998 |
SHEEP WORKERS ASSOCIATION Vs. STATE OF J&K
|
July 8, 1998 |
SHEER AHMAD KHAN Vs. STATE
|
July 6, 1998 |
SHEIKH ARIF NAZIR Vs. STATE OF JAMMU AND KASHMIR
|
November 24, 1998 |
SHEIKH MOHD MUSHARAF Vs. STATE OF J&K
|
July 16, 1998 |
SHIV KUMAR SHARMA Vs. WAZIR AJAY VIR CHAND
|
March 26, 1998 |
SHIV PAUL ALIAS PALOO Vs. STATE
|
January 28, 1998 |
SHIV RAM SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
February 19, 1998 |
SHIV SINGH SAMBYAL Vs. UNION OF INDIA
|
December 24, 1998 |
SHYAMA KUMARI Vs. STATE OF J&K
|
July 6, 1998 |
SIKANDER LAL BANGOTRA Vs. STATE OF JAMMU AND KASHMIR
|
November 30, 1998 |
SIMLA KUMARI Vs. UNION OF INDIA AND ORS
|
December 3, 1998 |
SITA RAM Vs. STATE OF J & K
|
November 23, 1998 |
SOBA RAM Vs. STATE OF J&K
|
July 3, 1998 |
SOHAN LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
|
March 25, 1998 |
SOHANLAL Vs. UNION OF INDIA UOI
|
April 30, 1998 |
SOM NATH Vs. STATE OF J&K
|
December 31, 1998 |
SOM PARKASH Vs. BANSI LAL
|
December 24, 1998 |
STATE Vs. SUNIL KUMAR BHASIN
|
May 4, 1998 |
STATE Vs. SUBASH SINGH
|
April 20, 1998 |
STATE Vs. MOHAMMAD AKBAR
|
August 27, 1998 |
STATE Vs. JAGIR SINGH
|
June 29, 1998 |
STATE Vs. KHALIQ DAR
|
June 29, 1998 |
STATE BANK OF INDIA Vs. SHARMA PROVISION STORE
|
May 29, 1998 |
STATE BANK OF INDIA Vs. GHULAM NABI
|
January 20, 1998 |
STATE OF J & K Vs. KRISHAN LAL
|
December 10, 1998 |
STATE OF J & K Vs. TILAK RAJ
|
December 2, 1998 |
STATE OF J&K Vs. VIRENDERAJIT SINGH
|
May 29, 1998 |
STATE OF J&K Vs. RAM SAROOP SHARMA
|
March 31, 1998 |
STATE OF J&K Vs. SANITARY INSPECTORS ASSOCIATION, SRINAGAR
|
May 5, 1998 |
STATE OF J&K Vs. NAZIR AHMAD BHAT
|
February 16, 1998 |
STATE OF J&K Vs. PREM NATH PATWARI HALQA CHOGAL
|
April 20, 1998 |
STATE OF J&K Vs. DORJAI TSERING
|
May 29, 1998 |
STATE OF J&K Vs. TIRATH RAM
|
November 24, 1998 |
STATE OF J&K Vs. GH RASOOL BHAT
|
March 19, 1998 |
STATE OF J&K Vs. MOHD ASHRAF RATHER
|
October 13, 1998 |
STATE OF J&K Vs. SYED & CO
|
May 4, 1998 |
STATE OF J&K Vs. S KEHAR SINGH
|
December 9, 1998 |
STATE OF J&K Vs. M ANAWAR HUSSAIN
|
December 9, 1998 |
STATE OF J&K Vs. AB GAFFAR SURMA
|
June 25, 1998 |
STATE OF J&K Vs. GH NABI
|
February 17, 1998 |
STATE OF JAMMU & KASHMIR Vs. HARBANS LAL SHARMA
|
May 15, 1998 |
STATE OF JAMMU AND KASHMIR Vs. JASVINDER SINGH
|
May 28, 1998 |
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD AMIN
|
February 20, 1998 |
STATE OF JAMMU AND KASHMIR Vs. ABDUL REHMAN
|
March 31, 1998 |
STATE OF JAMMU AND KASHMIR Vs. DARSHAN SINGH
|
June 29, 1998 |
SUBASH SINGH Vs. STATE ROAD TRANSPORT CORPORATION, J&K
|
July 20, 1998 |
SUDERSHAN SETHI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
December 24, 1998 |
SUDERSHAN SETHI Vs. STATE OF J & K
|
February 20, 1998 |
SUDESH KUMARI Vs. OM PARKASH
|
February 2, 1998 |
SUDESH PANDITA Vs. STATE OF J&K
|
April 7, 1998 |
SUKH DEV SINGH Vs. STATE OF J&K
|
October 13, 1998 |
SURAJ PRAKASH SHARMA Vs. STATE OF J&K
|
July 29, 1998 |
SUREKSHA RANI Vs. STATE OF J&K
|
July 6, 1998 |
SURESH CHANDER Vs. STATE OF J&K
|
March 23, 1998 |
SURESH CHANDER SHARMA Vs. STATE OF J&K
|
October 14, 1998 |
SURINDER SINGH Vs. STATE OF J&K
|
March 23, 1998 |
SURINDER SINGH Vs. UNION OF INDIA
|
November 10, 1998 |
SYED AIJAZ FARIDE Vs. STATE
|
July 29, 1998 |
SYED ASGAR ALI Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 1998 |
SYED MEHDI SHAH Vs. STATE
|
February 28, 1998 |
SYED MOHD SHAFI Vs. STATE
|
September 1, 1998 |
SYED YAQOOB DILKHASH Vs. STATE OF J&K
|
May 8, 1998 |
T K TICKOO Vs. NATIONAL HYDROELECTRIC POWER CORP LTD
|
October 12, 1998 |
TARIQ AHMAD GANAI Vs. STATE OF J&K
|
March 11, 1998 |
TARIQ AHMAD GOGIA Vs. STATE
|
December 29, 1998 |
TEJ KRISHAN Vs. STATE OF J&K
|
May 2, 1998 |
TH DIVAKAR SINGH Vs. STATE OF J&K
|
November 6, 1998 |
TIRATH RAM Vs. STATE OF JAMMU AND KASHMIR
|
May 12, 1998 |
TRAMBOO AND CO Vs. J AND K AGRO INDUSTRIES DEVELOPMENT CORPN SRINAGAR
|
April 22, 1998 |
TRAMBOO JOINERY PVT LTD Vs. AUTHORITY UNDER PAYMENT AND WAGES ACT
|
February 28, 1998 |
UFAIRA RASHID Vs. STATE OF JAMMU AND KASHMIR
|
July 2, 1998 |
UMERDIN Vs. STATE OF JAMMU AND KASHMIR
|
November 10, 1998 |
UNEMPLOYED UNION OF KALAKOTE Vs. STATE
|
February 27, 1998 |
UNION OF INDIA Vs. RATTAN LAL
|
December 10, 1998 |
UNION OF INDIA Vs. GH NABI SHEIKH
|
April 6, 1998 |
UNION OF INDIA Vs. SWASTIC CONSTRUCTION COMPANY
|
October 22, 1998 |
UNION OF INDIA Vs. ABDUL RAHIM
|
July 23, 1998 |
UNION OF INDIA Vs. HARI TARA CHARITABLE TRUST
|
November 20, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. GH MOHD MIR
|
May 11, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. MOHD MAQBOOL RESHI
|
August 3, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. MAHAL SINGH
|
September 15, 1998 |
UPENDER PACHNANDA, ACF Vs. STATE OF JAMMU & KASHMIR
|
July 29, 1998 |
UPINDER SINGH SUDAN Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 1998 |
V KAK, PRINCIPAL Vs. STATE OF J & K
|
March 19, 1998 |
V P S PANWAR, COMMANDANT Vs. UNION OF INDIA
|
July 29, 1998 |
VED PARKASH Vs. SPECIAL TRIBUNAL JAMMU
|
October 13, 1998 |
VED RAJ SHARMA Vs. M N MAZOOMDAR
|
July 22, 1998 |
VIDYA SADOTRA Vs. STATE OF J.& K. AND OTHERS
|
July 27, 1998 |
VIDYA SADOTRA Vs. STATE
|
February 20, 1998 |
VIJAY BHAT Vs. STATE OF J&K
|
April 1, 1998 |
VIJAY KUMAR SHARMA Vs. STATE OF JAMMU & KASHMIR
|
April 30, 1998 |
VIKRAM SINGH Vs. STATE OF J&K
|
February 7, 1998 |
VIKRAM TRISAL Vs. UNION OF INDIA
|
February 23, 1998 |
VINAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
April 7, 1998 |
VINOD GANDOTRA Vs. GEETA GANDOTRA
|
December 21, 1998 |
VISHWA RAJ GUPTA Vs. SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY
|
September 18, 1998 |
WASTHIM TRAVELS AND TOURS Vs. J AND K BANK LIMITED
|
December 3, 1998 |
WAZIR KANWAL SINGH Vs. WAZIR BAIJ NATH
|
February 9, 1998 |
YASH PAL KOTWAL Vs. JAGDEV SINGH
|
March 4, 1998 |
YASH PAUL SHARMA & YASEER EJAZ TAK Vs. UNIVERSITY OF JAMMU
|
February 27, 1998 |
YOGINDER ANAND Vs. STATE OF J&K
|
September 2, 1998 |
YUDHVIR KHANNA Vs. SARITA GUPTA
|
November 9, 1998 |
Z S TRADERS Vs. DIRECTOR SIEMENS LTD
|
May 29, 1998 |
ZAHOOR AHMAD KAWOOSA Vs. STATE OF J&K
|
April 28, 1998 |
ZAINAB ABDULLAH Vs. STATE OF JAMMU AND KASHMIR
|
October 22, 1998 |