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AB AHAD BHAT Vs. STATE OF J&K
|
July 22, 1996 |
|
AB MAJID BHAT Vs. STATE
|
August 13, 1996 |
|
AB MAJID MANTOO Vs. GH MOHD TUWAN
|
July 26, 1996 |
|
AB RAHIM Vs. STATE
|
February 28, 1996 |
|
AB RAHIM RATHER Vs. STATE
|
April 8, 1996 |
|
AB RASHID BADOO Vs. STATE
|
March 26, 1996 |
|
AB RASHID SOFI Vs. GENERAL INSURANCE
|
July 31, 1996 |
|
ABDUL AHAD Vs. SHAH BEGUM
|
August 1, 1996 |
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ABDUL HAFIZ Vs. GHULAM MOHI UD DIN
|
October 16, 1996 |
|
ABDUL RASHID Vs. J. & K. STATE ROAD TRANSPORT COPORATION, SRINAGAR AND OTHERS
|
October 7, 1996 |
|
AHMAD HUSSAIN Vs. STATE
|
August 23, 1996 |
|
ALI MOHD BHAT Vs. STATE
|
February 28, 1996 |
|
AMAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
August 9, 1996 |
|
AMARJIT SINGH Vs. STATE
|
May 4, 1996 |
|
ANIL KUMAR JALALI Vs. STATE
|
December 13, 1996 |
|
ANJU BAKHSHI Vs. STATE
|
October 31, 1996 |
|
ANMOLAK SINGH Vs. STATE OF J&K
|
February 29, 1996 |
|
ARJAN KHAJURIA Vs. PARKASH CHAND
|
February 22, 1996 |
|
ASHA Vs. RASALOO
|
August 22, 1996 |
|
ASHOK KUMAR Vs. STATE OF J&K
|
October 22, 1996 |
|
ASHWANI KUMAR Vs. UNION OF INDIA
|
September 5, 1996 |
|
ASHWANI KUMAR Vs. J AND K SPECIAL TRIBUNAL
|
May 30, 1996 |
|
B M CHOPRA Vs. STATE OF JAMMU AND KASHMIR
|
July 4, 1996 |
|
BACHHITER SINGH Vs. STATE OF J&K
|
February 28, 1996 |
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BALWANT KUMAR Vs. RATTAN LAL
|
November 27, 1996 |
|
BARA SINGH Vs. VICE CHANCELLOR
|
December 12, 1996 |
|
BASHIR AHMAD LONE Vs. STATE
|
November 1, 1996 |
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BEHARI LALA Vs. ALLAH RAKHI
|
May 23, 1996 |
|
BIAS DED Vs. COMPETENT AUTHORITY
|
May 4, 1996 |
|
BILAL HUSSAIN BHAT Vs. STATE
|
July 2, 1996 |
|
BILLA Vs. STATE
|
December 31, 1996 |
|
BRIJ AVTAR SINGH Vs. UNION OF INDIA
|
April 9, 1996 |
|
BRIJ NARINDER SINGH MEHTA Vs. UNION OF INDIA
|
April 24, 1996 |
|
CH NABI WANI Vs. STATE OF J & K
|
July 2, 1996 |
|
CHAIN SINGH Vs. ASSISTANT COMMISSIONER
|
November 5, 1996 |
|
CHAIRMAN, J&K BANK LTD Vs. TARIQ AHMAD WANI
|
March 18, 1996 |
|
CHANDER LEKHA Vs. STATE OF JAMMU AND KASHMIR
|
March 11, 1996 |
|
COLLECTOR Vs. TARA MANI
|
May 10, 1996 |
|
COLLECTOR LAND ACQUISITION Vs. AMAR NATH
|
February 15, 1996 |
|
COMPETENT AUTHORITY ENTRANCE EXAMINATION Vs. WASIM ASHRAF
|
February 29, 1996 |
|
DARSHAN KUMAR Vs. STATE
|
May 27, 1996 |
|
DARSHAN KUMAR Vs. COLLECTOR ASSISTANT COMMISSIONER REVENUE JAMMU
|
July 5, 1996 |
|
DAVINDER SINGH Vs. STATE OF J&K
|
December 16, 1996 |
|
DHANI RAM Vs. ANANTU
|
August 23, 1996 |
|
DIVISIONAL FOREST OFFICER Vs. MIR AND COMPANY URBAN FORESTRY
|
November 22, 1996 |
|
DUJODWALA RESINS Vs. RAVI KANT MAJAJAN
|
April 8, 1996 |
|
FAYAZ AHMAD Vs. M Y QADIRI
|
November 27, 1996 |
|
G H AHMAD MIR Vs. STATE
|
July 30, 1996 |
|
G H RASOOL MALIK Vs. AMINA
|
February 12, 1996 |
|
G N MULLICK Vs. STATE
|
December 11, 1996 |
|
GAMBHIR CHAND Vs. DEWAN RAJ
|
February 27, 1996 |
|
GH AHMAD BHAT Vs. STATE
|
July 30, 1996 |
|
GH AHMAD BHAT Vs. STATE OF J&K
|
October 10, 1996 |
|
GH HYDER Vs. STATE OF J&K
|
July 26, 1996 |
|
GH MOHD BHAT Vs. GH RASOOL
|
July 8, 1996 |
|
GH MOHD DAR Vs. STATE
|
August 6, 1996 |
|
GH MOHD SHAH Vs. STATE OF J&K
|
August 9, 1996 |
|
GH NABI WAGAY Vs. STATE
|
July 17, 1996 |
|
GH RASOOL WANI Vs. GH QADIR RATHER
|
February 28, 1996 |
|
GHAMBIR CHAND KOTWAL Vs. SANTOSH KUMARI
|
November 20, 1996 |
|
GHARI LAL Vs. SURJIT KOUR
|
August 22, 1996 |
|
GHULAM MOHAMMAD LONE Vs. UNDER SECRETARY TO GOVT HOME DEPARTMENT VIG J AND K GOVERNMENT JAMMU SRINAGAR
|
August 5, 1996 |
|
GHULAM MUHAMMED WANI Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
December 19, 1996 |
|
GHULAM NABI SOFI Vs. STATE OF JAMMU AND KASHMIR
|
September 10, 1996 |
|
GHULAM RASOOL WANI Vs. GH. QADIR RATHER
|
July 26, 1996 |
|
GIRDHARI LAL Vs. DY INSPECTOR GENERAL, C I S F
|
November 28, 1996 |
|
GOVERDHAN RAM VAISHNO BHAGAT Vs. L DEV RAJ BHASIN
|
March 1, 1996 |
|
GUJREE G A Vs. H M T LTD
|
September 9, 1996 |
|
H C L LTD Vs. C L VERMA
|
March 15, 1996 |
|
HAJI KALA KHAN Vs. STATE
|
December 10, 1996 |
|
HAJI MOHD ISHAQ Vs. HAJI ALAM DIN
|
May 10, 1996 |
|
HAMIDUL AHMAD PANDIT Vs. MUNSIFF PULWAMA
|
July 31, 1996 |
|
HARCHARAN SINGH Vs. STATE OF J&K
|
May 31, 1996 |
|
HIRALAL NIANI Vs. CHINAB TEXTILE KATHUA
|
October 8, 1996 |
|
HUSSAM UD DIN AHMAD Vs. STATE
|
May 14, 1996 |
|
IRSHAD HUSSAIN MALLA Vs. STATE
|
March 5, 1996 |
|
ISHTIAQ AHMAD Vs. UNION OF INDIA
|
July 31, 1996 |
|
JAMMU AND KASHMIR SHARNARTHI ACTION COMMITTEE Vs. STATE OF JAMMU AND KASHMIR
|
May 31, 1996 |
|
JAVID AHMAD ZARGAR Vs. ATTORNEY GENERAL OF INDIA
|
May 4, 1996 |
|
JOGINDER SINGH Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
|
October 16, 1996 |
|
JYOTI GUPTA Vs. STATE
|
May 4, 1996 |
|
KARAN SINGH Vs. SUSHILA RAJPUT
|
November 27, 1996 |
|
KASHMIR HANDLOOM INDUSTRIES Vs. STATE
|
December 2, 1996 |
|
KESAR SINGH Vs. STATE
|
December 18, 1996 |
|
KHALIDA HAKIM Vs. S K INSTITUTE OF MEDICAL SCIENCES SOURA
|
December 23, 1996 |
|
KHAN NAZIR AHMAD Vs. UNIVERSITY OF KASHMIR
|
October 1, 1996 |
|
KRIPAL SINGH Vs. STATE
|
March 19, 1996 |
|
KULDEEP BOOK CENTRE Vs. STATE OF JAMMU AND KASHMIR
|
September 13, 1996 |
|
KULDEEP SINGH CHOUDHRY Vs. STATE
|
March 29, 1996 |
|
KULDIP RAJ Vs. CITIZEN CO-OPERATIVE BANK LTD
|
February 29, 1996 |
|
KUNJLAL Vs. MADAN LAL
|
November 27, 1996 |
|
LAL CHAND ROSHAN LAL Vs. STATE
|
May 4, 1996 |
|
LASSA LONE Vs. MOHD SUBHAN MIR
|
February 29, 1996 |
|
LEELA KOUL Vs. STATE
|
July 12, 1996 |
|
M L ABROL Vs. STATE
|
December 20, 1996 |
|
M S TANDON Vs. STATE
|
December 20, 1996 |
|
MAJIDA RASHID Vs. STATE
|
February 28, 1996 |
|
MANAGING DIRECTOR SFC Vs. SAIF DIN
|
October 31, 1996 |
|
MANGA RAM Vs. STATE
|
December 27, 1996 |
|
MATA VAISHNO DEVI SHRINE BOARD Vs. VIMAL KUMAR
|
August 30, 1996 |
|
MEHRAJ-UD-DIN ALLAI Vs. CHIEF ENGINEER
|
August 20, 1996 |
|
MEHTA YOG RAJ Vs. ALL J&K LABANAN SIKH CENTRE GURDWARA
|
August 1, 1996 |
|
MISRI Vs. ZAMAN SHAH
|
March 1, 1996 |
|
MOHAMMAD IQBAL Vs. DISTT MAGISTRATE
|
October 30, 1996 |
|
MOHAMMAD RAMZAN DAR Vs. STATE OF JAMMU AND KASHMIR
|
October 4, 1996 |
|
MOHD AMIN PUKHTA Vs. STATE
|
December 6, 1996 |
|
MOHD AYUB Vs. STATE OF J&K
|
February 15, 1996 |
|
MOHD HUSSAIN WANI Vs. STATE
|
December 23, 1996 |
|
MOHD SHAFI Vs. MISRA BEGUM (MST )
|
March 29, 1996 |
|
MOHD SHAFI MIR Vs. STATE
|
December 4, 1996 |
|
MOLVI MASOOD AHMAD Vs. STATE OF JAMMU AND KASHMIR
|
October 24, 1996 |
|
MUKHTI Vs. GANI DOOM
|
April 8, 1996 |
|
MULKH RAJ MEHTA Vs. UNION OF INDIA
|
February 26, 1996 |
|
MUNSHI RAM Vs. STATE
|
December 20, 1996 |
|
NAZIR AHMAD NAIKOO Vs. STATE OF J&K
|
November 28, 1996 |
|
NEK ALAM Vs. STATE
|
November 19, 1996 |
|
NEW INDIA ASSURANCE COMPANY Vs. SANTOSH KUMARI
|
March 15, 1996 |
|
NEW INDIA ASSURANCE COMPANY Vs. SHAKUNTLA DEVI
|
July 10, 1996 |
|
NEW INDIA DISTILLERY Vs. STATE OF JAMMU AND KASHMIR
|
February 5, 1996 |
|
NIRANJAN Vs. UNION OF INDIA
|
September 12, 1996 |
|
NIRMAL SINGH Vs. MANAGER, CENTRAL COOPERATIVE BANK
|
December 26, 1996 |
|
OM PARKASH Vs. NATIONAL INSURANCE CO LTD
|
November 27, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM PARKASH
|
March 15, 1996 |
|
PARADEEP KUMAR KHAJURIA Vs. STATE
|
December 20, 1996 |
|
PARVEEN KUMAR KOHLI Vs. STATE FINANCIAL CORPORATION, J&K
|
November 27, 1996 |
|
PREM HOTEL Vs. INCOME TAX OFFICER
|
September 27, 1996 |
|
PREM LATA MALHOTRA Vs. SHIV NATH SHARMA
|
May 27, 1996 |
|
PRITAM DASS Vs. CHAIRMAN, MUSLIM AUQAF, JAMMU
|
August 12, 1996 |
|
PUNJAB & SIND BANK Vs. DES RAJ KASTURI LAL
|
May 22, 1996 |
|
R C PURI Vs. STATE OF J&K
|
December 26, 1996 |
|
R K KACHROO Vs. STATE
|
May 27, 1996 |
|
R R CHOPRA Vs. STATE
|
May 24, 1996 |
|
RABINDER PAUL Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
|
October 18, 1996 |
|
RADHA KRISHAN BHAT Vs. MOHD TAHIR
|
August 22, 1996 |
|
RAGHUNANDAN BAKSHI Vs. BIDI CHAND
|
December 4, 1996 |
|
RAJ KUMAR Vs. DEVI DASS ABROL
|
November 20, 1996 |
|
RAJESH GUPTA Vs. JAGDISH GUPTA
|
August 30, 1996 |
|
RAM LAL Vs. STATE OF JAMMU AND KASHMIR
|
May 2, 1996 |
|
RAM RATTAN Vs. STATE OF J&K
|
December 4, 1996 |
|
RAMESH KOUL Vs. STATE
|
October 18, 1996 |
|
RANDEEP SINGH Vs. STATE OF J&K
|
August 12, 1996 |
|
RANDEEP SINGH Vs. STATE
|
April 8, 1996 |
|
RANJAN KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
May 2, 1996 |
|
ROBKAR Vs. P S GILL
|
December 27, 1996 |
|
ROMESH GIRI (MAHANT) Vs. BHARAT BHUSHAN VYAS
|
December 3, 1996 |
|
S TIRLOK SINGH Vs. STATE OF J&K
|
October 29, 1996 |
|
SAMAD RAINA Vs. ALI RAINA
|
October 29, 1996 |
|
SANDEEP SINGH Vs. STATE
|
August 12, 1996 |
|
SARA Vs. STATE
|
February 26, 1996 |
|
SHAH MOHD Vs. STATE OF J&K
|
May 27, 1996 |
|
SHANTI DEVI Vs. BANSI LAL
|
February 15, 1996 |
|
SHARDA PARIHAR Vs. STATE
|
November 20, 1996 |
|
SHEEL KUMAR Vs. PREM SINGH
|
May 27, 1996 |
|
SHIV PAUL SINGH SLATHIA Vs. DIRECTOR GENERAL
|
October 27, 1996 |
|
SNEH SHARMA Vs. SEWA RAM
|
May 3, 1996 |
|
SRINAGAR DEVELOPMENT AUTHORITY Vs. MOHD AMIN JOGOO
|
December 11, 1996 |
|
STATE Vs. AB AZIZ SHEIKH
|
March 19, 1996 |
|
STATE Vs. AB KHALIQ DAR
|
February 29, 1996 |
|
STATE Vs. SUBORDINATE JUDICIAL PROCESS SERVERS WELFARE ASSOCIATION, J&K
|
October 31, 1996 |
|
STATE Vs. GH NABI GOJRI
|
February 20, 1996 |
|
STATE Vs. ALLA SINGH
|
October 18, 1996 |
|
STATE Vs. CONSTABLE SUJAN SINGH
|
December 4, 1996 |
|
STATE BANK OF INDIA Vs. SURINDER SINGH
|
September 12, 1996 |
|
STATE OF J & K Vs. SHARDA DEVI
|
March 26, 1996 |
|
STATE OF J&K Vs. MANZOOR AHMAD
|
February 23, 1996 |
|
STATE OF J&K Vs. PARBHAT SINGH
|
December 4, 1996 |
|
STATE OF J&K Vs. SITA RAM
|
February 23, 1996 |
|
STATE OF JAMMU AND KASHMIR Vs. AMAR CHAND
|
November 7, 1996 |
|
STATE OF JAMMU AND KASHMIR Vs. GH NABI WAR
|
July 31, 1996 |
|
STATE OF JAMMU AND KASHMIR Vs. CHANDER CHINAR BADA AKHARA UDASIN SOCIETY SRINAGAR
|
March 22, 1996 |
|
STATE OF JAMMU AND KASHMIR Vs. ABDUL HAMID
|
August 6, 1996 |
|
SUKHDEV Vs. NATIONAL INSURANCE CO LTD
|
March 1, 1996 |
|
SUNIL DUTT BALOTRA Vs. PAWAN KUMAR
|
August 30, 1996 |
|
SURAJ PARKASH Vs. HONBLE MEMBER, J&K SPECIAL TRIBUNAL
|
September 10, 1996 |
|
SURYA SILK MILLS PRIVATE LIMITED Vs. CHENAB TEXTILE MILLS
|
December 3, 1996 |
|
SWARAN KANTA Vs. STATE OF JAMMU AND KASHMIR
|
November 26, 1996 |
|
TARIQ MEHMOOD Vs. STATE
|
December 10, 1996 |
|
THURU Vs. RASAL SINGH
|
October 17, 1996 |
|
UNEMPLOYED UNION OF KALAKOTE Vs. STATE
|
February 12, 1996 |
|
UNION OF INDIA Vs. HARBANS KOUR
|
July 10, 1996 |
|
UNION OF INDIA Vs. ASHOKKUMAR
|
December 31, 1996 |
|
UNION OF INDIA Vs. CHAIN SINGH
|
May 21, 1996 |
|
UNION OF INDIA Vs. NARINDER SINGH MEHTA BRIGADIER
|
June 25, 1996 |
|
UNION OF INDIA Vs. KULDEEP RAJ AND OTHERS
|
May 27, 1996 |
|
UTTAM CHAND Vs. STATE OF J&K
|
April 18, 1996 |
|
V K TENAJA EX OFFICE MANAGER JAMMU BRANCH Vs. B K BEHAL
|
October 8, 1996 |
|
VIJAY SHARMA Vs. STATE
|
August 22, 1996 |
|
VIRENDER SINGH GILL Vs. UNION OF INDIA
|
February 28, 1996 |
|
YOG RAJ Vs. ROMAL SINGH
|
November 15, 1996 |
|
ZULIKHA Vs. MIR WALI
|
July 5, 1996 |
LOGIN