|
A B C ENTERPRISES Vs. BODH RAJ CHARAN SINGH
|
May 22, 1995 |
|
A S JOSHI Vs. ASSISTANT COLLECTOR, CUSTOMS AND CENTRAL EXCISE DIVISION
|
December 7, 1995 |
|
AB AZIZ SHAH Vs. STATE
|
September 29, 1995 |
|
AB RASHID MIR Vs. STATE
|
May 22, 1995 |
|
ABDUL RASHID GANAI Vs. MST. HAJRA
|
September 14, 1995 |
|
AJAY SHARMA Vs. STATE OF J K
|
April 4, 1995 |
|
ALL INDIA GENERAL INSURANCE FIELD WORKERS ASSOCIATION AND OTHERS Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO. AND OTHERS
|
December 21, 1995 |
|
AMARJEET SINGH Vs. STATE
|
April 20, 1995 |
|
ANAMIKA SARAF Vs. UNIVERSITY OF JAMMU
|
February 17, 1995 |
|
ANITA KUMARI Vs. MUNEER AHMAD
|
February 8, 1995 |
|
ANJU BAKHSHI Vs. STATE
|
December 1, 1995 |
|
ASHUTOSH GUPTA Vs. STATE AND OTHERS
|
May 22, 1995 |
|
ASHWANI KUMAR Vs. STATE AND OTHERS
|
June 2, 1995 |
|
ASIA BEGUM Vs. MOHD AMIN
|
April 5, 1995 |
|
B B GUPTA Vs. UNION OF INDIA
|
February 20, 1995 |
|
BAHU COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA
|
February 28, 1995 |
|
BAL KRISHEN Vs. STATE
|
March 6, 1995 |
|
BALKRISHAN Vs. STATE AND OTHERS
|
March 5, 1995 |
|
BASHIR AHMAD Vs. ROSHNI
|
April 4, 1995 |
|
BASHIR KILN Vs. SHAM LAL
|
April 17, 1995 |
|
BHAT DIAMON Vs. ANIL BHAN
|
August 31, 1995 |
|
BRIJ K N MISRA Vs. UNION OF INDIA
|
March 29, 1995 |
|
CHAMAIL DASS Vs. S S BILLAWRIA
|
March 10, 1995 |
|
COURT OF WARDS Vs. KRISHEN LAL SHARMA
|
April 21, 1995 |
|
DALJIT SINGH Vs. STATE OF J&K
|
March 31, 1995 |
|
DAYAL SINGH Vs. STATE OF J&K
|
April 28, 1995 |
|
DEWAN CHAND Vs. CHUNI LAL AND ANOTHER
|
December 11, 1995 |
|
DHANI RAM Vs. STATE
|
February 20, 1995 |
|
DHANI RAM ANAND AND SONS Vs. INDIAN TOURISM DEVELOPMENT CORPORATION NEW DELHI
|
February 27, 1995 |
|
DHARAM PAL Vs. UNION OF INDIA
|
May 26, 1995 |
|
DINESH KUMAR NAYYAR Vs. STATE
|
March 16, 1995 |
|
DIRECTOR FOOD AND SUPPLIES DEPARTMENT Vs. MUZAFFAR HUSSAIN HAKAK
|
July 12, 1995 |
|
DIRECTOR GENERAL AND ANOTHER Vs. ASHOK KUMAR KHAJURIA AND OTHERS
|
May 3, 1995 |
|
FAQIR SINGH Vs. STATE
|
March 16, 1995 |
|
FARHAT RASOOL Vs. STATE OF J&K
|
April 27, 1995 |
|
FEROZ AHMAD SHAH Vs. STATE
|
January 31, 1995 |
|
FIDA HUSSAIN NAQASHBANDI Vs. PRESIDING OFFICER
|
August 7, 1995 |
|
FIRDOUS AHMAD TANKI Vs. J&K BANK LTD
|
December 5, 1995 |
|
FOOD INSPECTOR Vs. CH QADIR WANI
|
July 6, 1995 |
|
G H HASSAN RATHER Vs. STATE
|
February 1, 1995 |
|
GENERAL MANAGER, SALAL HYDRO ELECTRIC PROJECT JYOTIPURAM Vs. COLLECTOR REASI
|
April 17, 1995 |
|
GH AHMAD KUCHHAI Vs. J&K BANK LTD
|
October 26, 1995 |
|
GH NABI MIR Vs. STATE
|
July 21, 1995 |
|
GH RASOOL MIR Vs. ASSISTANT ELECTRICAL ENGINEER
|
August 3, 1995 |
|
GIRDHARI LAL Vs. REMI BAIRAGI
|
April 7, 1995 |
|
GOPAL DAS Vs. STATE
|
February 14, 1995 |
|
GULLA DAR Vs. STATE
|
February 28, 1995 |
|
H P CONSTRUCTION CO Vs. UNION OF INDIA
|
March 29, 1995 |
|
HAKIM DIN Vs. CHATROO
|
January 6, 1995 |
|
HALIMA AKHTER Vs. STATE
|
March 29, 1995 |
|
HAMIDULLAH MALIK Vs. STATE
|
March 29, 1995 |
|
HANS RAJ Vs. STATE
|
May 31, 1995 |
|
HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
|
April 13, 1995 |
|
J AND K INDUSTRIES LIMITED Vs. JAMMU PINE AND SYNTHETIC PRODUCTS
|
April 28, 1995 |
|
J L PANDITA Vs. STATE OF J&K
|
April 13, 1995 |
|
J&K PLASTIC UDHYOG Vs. NEW INDIA ASSURANCE CO LTD
|
December 29, 1995 |
|
JAG MOHAN SHARMA Vs. LIFE INSURANCE CORP OF INDIA
|
November 16, 1995 |
|
JAGDISH RAJ Vs. BACHAN LAL KALGOTRA
|
November 16, 1995 |
|
JANKAR SINGH Vs. STATE
|
April 9, 1995 |
|
JATINDER KUMAR Vs. TILAK RAJ
|
August 17, 1995 |
|
JATINDER NATH MATTOO Vs. STATE OF J&K
|
April 13, 1995 |
|
JAVID AHMED BASMATI Vs. STATE
|
November 4, 1995 |
|
JAY KAY MARBLES Vs. UNION OF INDIA UOI
|
May 26, 1995 |
|
K P VERMA Vs. STATE
|
February 20, 1995 |
|
KAMAL KISHORE Vs. STATE
|
February 20, 1995 |
|
KAMAL SINGH CHOUHAN Vs. STATE OF J&K
|
May 4, 1995 |
|
KAMALADEVI Vs. SHANTI DEVI
|
September 22, 1995 |
|
KARTAR SINGH Vs. SHIV RATTANDEV SINGH
|
June 2, 1995 |
|
KASTURI LAL GUPTA Vs. STATE
|
March 16, 1995 |
|
KULBIR GUPTA Vs. JAGDISH
|
August 7, 1995 |
|
LAL SINGH Vs. SPECIAL TRIBUNAL, J&K
|
April 21, 1995 |
|
M/S. BALDEV SINGH SURINDER SINGH Vs. HINDUSTAND PREFAB LTD.
|
December 27, 1995 |
|
MAHA LAXMI FUEL PRODUCTS PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT CORP , J&K
|
August 31, 1995 |
|
MALIK GHULAM AHMAD Vs. J & K STATE FOREST CORPORATION
|
August 4, 1995 |
|
MANJIT KOUR SASON Vs. STATE
|
July 24, 1995 |
|
MANZOOR AHMAD SHAH Vs. STATE OF J&K
|
February 28, 1995 |
|
MARRIAM BIBI Vs. MOHD LATIF
|
April 28, 1995 |
|
MODERN HOTEL PVT LTD Vs. STATE OF J&K
|
April 13, 1995 |
|
MOHAMMAD ASLAM DAR Vs. STATE OF JAMMU AND KASHMIR
|
July 20, 1995 |
|
MOHAMMAD RAMZAN DAR Vs. STATE
|
August 29, 1995 |
|
MOHAMMAD SHAFI BHAT Vs. STATE OF JAMMU AND KASHMIR
|
July 17, 1995 |
|
MOHAMMAD YASEEN SHRU Vs. HAKIM KHALID AHMAD
|
September 14, 1995 |
|
MOHD ALTAF SHAH Vs. MAHMOODA
|
July 5, 1995 |
|
MOHD ASLAM Vs. STATE OF J&K
|
April 20, 1995 |
|
MOHD BASHIR Vs. STATE OF J&K
|
April 28, 1995 |
|
MOHD SADIQ Vs. DISTRICT MAGISTRATE, DODA
|
June 26, 1995 |
|
MOHD. SADIQ Vs. DISTRICT MAGISTRATE DODA AND ANOTHER
|
June 30, 1995 |
|
MOHINI ZUTSHI Vs. SHIV ZUTSHI
|
September 22, 1995 |
|
MUKHTAR AHMAD LONE Vs. STATE OF JAMMU AND KASHMIR
|
August 1, 1995 |
|
NATH RAM BHAGAT Vs. STATE
|
August 3, 1995 |
|
NATH RAM BHAGAT Vs. STATE
|
August 31, 1995 |
|
NATIONAL TEXTILE CORP Vs. BHAGAT BHUSHAN GUPTA
|
April 27, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR
|
April 28, 1995 |
|
NEW INDIA ASSURANCE CO. Vs. SHAKUNTLA DEVI AND OTHERS
|
April 28, 1995 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NOOR MOHD. AND OTHERS
|
April 28, 1995 |
|
OM METALS & MINERALS Vs. UNION OF INDIA
|
December 1, 1995 |
|
OM PARKASH Vs. REVENUE MINISTER, J&K
|
April 13, 1995 |
|
OM PARKASH MANHAS Vs. MADAN LAL
|
September 22, 1995 |
|
ONKAR SINGH Vs. HIRANAND
|
April 28, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHA PAUL
|
December 14, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJINDER KUMAR
|
April 28, 1995 |
|
ORIENTAL INSURANCE CO. Vs. VISHWA MITTER AND OTHERS
|
April 28, 1995 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. UMA VYAS
|
April 28, 1995 |
|
PARVEZ AHMAD Vs. JUGAL KISHORE
|
April 28, 1995 |
|
PEERZADA MOHAMMAD MUZAFFAR Vs. A B RASHID RATHER
|
August 1, 1995 |
|
PUBLIC SERVICE COMMISSION J&K Vs. STATE
|
November 20, 1995 |
|
PUNJAB SINGH (EX SUB MAJOR) Vs. UNION OF INDIA
|
March 8, 1995 |
|
QADIR DAR Vs. AHMAD DAR
|
June 26, 1995 |
|
R K RAINA Vs. STATE OF J&K
|
August 9, 1995 |
|
RAJ KUMAR PANDITA Vs. S S WAZIR
|
July 11, 1995 |
|
RAJINDER KUMAR Vs. DEEP KRISHEN DUTTA
|
March 2, 1995 |
|
RAJINDER KUMAR TIKKU Vs. STATE
|
June 2, 1995 |
|
RAM LAL GUPTA Vs. STATE
|
June 2, 1995 |
|
RAMESH LAL Vs. STATE OF J&K
|
April 5, 1995 |
|
RANI DEVI Vs. MILKHI RAM
|
July 11, 1995 |
|
RASHID BHAT ALIAS RASHIDA Vs. STATE OF J. & K.
|
July 20, 1995 |
|
RAVINDER KUMAR Vs. D G OF POLICE
|
February 20, 1995 |
|
RAVINDER SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
November 30, 1995 |
|
ROHIT SHARMA Vs. UNIVERSITY OF JAMMU
|
May 19, 1995 |
|
ROMESH CHANDER Vs. AMAR CHAND
|
July 13, 1995 |
|
ROMESH CHANDER Vs. STATE
|
May 4, 1995 |
|
ROMESH KUMAR ZUTSHI Vs. STATE ROAD TRANSPORT CORPORATION, J&K
|
March 16, 1995 |
|
S MOHAN SINGH Vs. MADAN LAL
|
September 22, 1995 |
|
SAGRA SINGH Vs. STATE
|
June 2, 1995 |
|
SALAL WORKERS UNION Vs. UNION OF INDIA
|
March 29, 1995 |
|
SANDHOOR SINGH Vs. CHIARMAN J AND K SPECIAL TRIBUNAL
|
February 20, 1995 |
|
SARAF INVESTIGATORS Vs. S K DHAR
|
July 24, 1995 |
|
SAT PAL Vs. STATE OF J&K
|
May 4, 1995 |
|
SEEMA MALIK VERMA Vs. UNION OF INDIA
|
September 22, 1995 |
|
SHABIR AHMED Vs. PUBLIC SERVICE COMMISSION, J&K
|
March 29, 1995 |
|
SHAHEEN AKHTER Vs. STATE
|
July 21, 1995 |
|
SHAM LAL BALI Vs. STATE
|
March 16, 1995 |
|
SHARIEF JAN Vs. JASBIR SINGH
|
April 28, 1995 |
|
SHOWKET ALI KHAN Vs. STATE
|
February 7, 1995 |
|
STATE Vs. SHAKEEL AHMAD
|
March 2, 1995 |
|
STATE Vs. PT. JIA LAL KILAM, CH. GHULAM ABBAS AND KH. GHULAM MOHD. SADIQ.
|
April 19, 1995 |
|
STATE BANK OF INDIA Vs. ESS EMM COATED STEEL
|
August 4, 1995 |
|
STATE OF J&K Vs. AB KHALIQ DAR
|
July 27, 1995 |
|
STATE OF J&K Vs. ALI MOHD KHAN
|
August 4, 1995 |
|
STATE OF J&K THROUGH CHIEF SECRETARY, J&K STATE, SRINAGAR Vs. MUFTI NAZIR AHMAD
|
October 5, 1995 |
|
STATE OF JAMMU AND KASHMIR Vs. JEET GENERAL STORE
|
August 28, 1995 |
|
STATE OF JAMMU AND KASHMIR Vs. GHULAM MOHAMMAD DAR
|
July 31, 1995 |
|
STATE OF JAMMU AND KASHMIR Vs. EXECUTIVE ENGINEER
|
December 29, 1995 |
|
SUDERSHAN MEHTA Vs. STATE
|
March 29, 1995 |
|
SUDESH KAPOOR Vs. STATE OF J&K
|
July 3, 1995 |
|
SUKHDEV Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
April 28, 1995 |
|
SUREKHA DEVI Vs. STATE
|
March 29, 1995 |
|
SURJEET SINGH JAMWAL Vs. ANTI CORRUPTION TRIBUNAL, JAMMU
|
April 28, 1995 |
|
SURJIT SINGH Vs. STATE OF J&K
|
November 14, 1995 |
|
SYEEDAN SHAFI Vs. STATE OF J&K
|
September 29, 1995 |
|
TH BHAJAN SINGH Vs. INHABITANTS OF VILLAGE, RAIPUR
|
December 23, 1995 |
|
UNION OF INDIA Vs. HARI TARA CHARITABLE TRUST, JAMMU
|
December 27, 1995 |
|
UNION OF INDIA Vs. CHEMAN LAL
|
April 28, 1995 |
|
UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS Vs. DAYA RAM
|
July 10, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. RANO DEVI
|
November 13, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHAMAN LAL NARANG
|
December 21, 1995 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUPINDER SINGH
|
April 28, 1995 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RISING ENTERPRISES
|
March 30, 1995 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MASTER BUNTY
|
March 2, 1995 |
|
UTTAM CHAND Vs. STATE OF J AND K
|
April 4, 1995 |
|
VANEET KUMAR GANDOTRA Vs. VINOD GANDOTRA
|
April 2, 1995 |
|
VIJAY KUMAR Vs. STATE
|
February 20, 1995 |
|
VIJAY THAKUR Vs. UNIVERSITY OF JAMMU
|
March 14, 1995 |
|
VINOD KUMAR Vs. UNION OF INDIA
|
March 16, 1995 |
|
VINOD KUMAR RAZDAN Vs. STATE
|
March 16, 1995 |
|
VIRINDER KUMAR PANT Vs. SUMAN SHARMA
|
April 4, 1995 |
|
Y P SHARMA Vs. STATE
|
November 1, 1995 |
|
ZAHID ALI LONE Vs. STATE OF JAMMU AND KASHMIR
|
September 22, 1995 |
LOGIN