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A K PURI Vs. DEVI DASS GOPAL KISHEN LTD
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October 20, 1994 |
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AB AHAD Vs. STATE
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October 17, 1994 |
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AB GANI LONE Vs. STATE OF J&K
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March 29, 1994 |
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AB RASHID MIR Vs. STATE OF J&K
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December 19, 1994 |
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ABDUL RASHID KEENA Vs. SAKEENA
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March 29, 1994 |
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ABIDA BEGUM Vs. UNION OF INDIA
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December 23, 1994 |
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ADMINISTRATOR JAMMU MUNICIPALITY Vs. K C HOTELS PVT LTD
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March 18, 1994 |
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ALI MOHD MIR Vs. UNION OF INDIA
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November 10, 1994 |
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ALLAH RAKHI Vs. REVENUE MINISTER, J&K
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March 7, 1994 |
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AMINA KAREEMI Vs. STATE OF J&K
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October 20, 1994 |
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ARSHID HUSSAIN Vs. ISHTIAQ AHMAD KHAN
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September 6, 1994 |
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ASHUTOSH MANGOTRA Vs. STATE
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December 25, 1994 |
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ASSADULLAH SOFI Vs. STATE OF J & K AND ANOTHER
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March 29, 1994 |
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ASSADULLAH SOFI Vs. STATE OF J&K AND OTHERS
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June 29, 1994 |
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ASSADULLAH SOFI Vs. STATE OF J&K
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May 29, 1994 |
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B A RATHER Vs. H K DUA
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April 5, 1994 |
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BADDAR DIN Vs. NARSINGH DAYAL
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April 27, 1994 |
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BADRUL JAMALI Vs. STATE
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February 28, 1994 |
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BAL KRISHEN Vs. STATE OF J AND K
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July 1, 1994 |
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BALAK RAM Vs. STATE OF J&K
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July 14, 1994 |
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BANK OF BARODA Vs. SUBHASH CHANDER DUTTA
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February 17, 1994 |
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BASHARAT IQBAL Vs. PUBLIC SERVICE COMMISSION, J&K
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April 27, 1994 |
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BOARD OF SCHOOL EDUCATION, J&K Vs. MOHD SHARIEF
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November 8, 1994 |
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CHADDER KISHORE GULHATI Vs. VIRINDER KISHORE GULHATI
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November 24, 1994 |
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CHANDER KIRAN Vs. STATE OF JAMMU AND KASHMIR
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November 7, 1994 |
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COMPETENT AUTHORITY & ANR Vs. MAHESH KUMAR RAINA & ANR
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March 15, 1994 |
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CONSERVATOR OF FOREST Vs. KHAJUR SINGH
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March 15, 1994 |
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DAVINDER SINGH Vs. STATE
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March 30, 1994 |
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DESH BANDHU DOGRA (NUTAN) Vs. STATE OF J&K & 17 ORS
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March 18, 1994 |
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DILEEP KUMAR Vs. STATE
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May 9, 1994 |
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DIVISIONAL MANAGER (SALES) Vs. M Z MANHAS
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September 23, 1994 |
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DIVISIONAL MANAGER, INSURANCE CO Vs. DINA NATH
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July 1, 1994 |
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FAYAZ AHMED MALIK Vs. STATE OF J&K
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September 29, 1994 |
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GH MOHD GANAI Vs. STATE
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November 28, 1994 |
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GH MOHD KALA Vs. STATE
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August 30, 1994 |
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GH MOHD MALLA Vs. HALIMA
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May 27, 1994 |
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GH MOHI-UD-DIN MIR (CONSTABLE) Vs. STATE OF J&K
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May 11, 1994 |
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GHULAM MOHAMMAD DAR Vs. STATE OF JAMMU AND KASHMIR
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May 6, 1994 |
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GURCHARAN LAL SAYAL Vs. STATE
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December 20, 1994 |
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GURDEEP SINGH Vs. STATE
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December 13, 1994 |
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H S RAINAL Vs. UNION OF INDIA
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April 6, 1994 |
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HABIB DAR Vs. MOHD AKBAR DAR
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October 17, 1994 |
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HABIB RATHER Vs. STATE OF J&K
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November 17, 1994 |
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HABIBULLAH DAR Vs. STATE
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November 23, 1994 |
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HABIBULLAH MIR Vs. STATE OF J&K
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February 23, 1994 |
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HAKIM DIN Vs. CHATROO
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December 2, 1994 |
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HANS RAJ SHARMA Vs. STATE OF J&K
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March 30, 1994 |
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HIRA SINGH Vs. CUSTODIAN EVACUEE PROPERTY
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March 30, 1994 |
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INDER PRAKASH Vs. STATE OF J&K
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April 7, 1994 |
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IRSHADA GAZI Vs. STATE
|
August 30, 1994 |
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J S SANDHU Vs. UNION OF INDIA
|
October 28, 1994 |
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J&K BANK LTD Vs. MOTI LAL WATTAL
|
October 20, 1994 |
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JALIL ANDRABI Vs. STATE
|
October 17, 1994 |
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JAMMU ISPAT (PVT ) LTD Vs. STATE OF J&K
|
December 9, 1994 |
|
JEET KUMAR Vs. STATE
|
November 11, 1994 |
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K MIRNALNI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NHPC LTD
|
May 9, 1994 |
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KASHMIR SINGH Vs. STATE
|
June 2, 1994 |
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KHADI VILLAGE AND INDUSTRIES BOARD, J&K Vs. MOHD AMIN
|
December 26, 1994 |
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KHAIR DIN Vs. STATE OF J&K
|
April 22, 1994 |
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KIRAN DEVI Vs. KARTAR CHAND
|
June 30, 1994 |
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KRISHAN GOPAL Vs. BOARD OF SCHOOL EDUCATION, J&K
|
July 12, 1994 |
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KULDIP KHUDA Vs. MASUD AHMAD CHOUDHARY
|
April 5, 1994 |
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MADALSA BARGOTRA Vs. STATE OF J&K
|
September 23, 1994 |
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MAKHAN LAL KOUL Vs. PRABHA KAUL
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May 3, 1994 |
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MANAGING DIRECTOR, S R T C Vs. VEERTA RANI
|
May 30, 1994 |
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MANDIR RADHA KRISHEN Vs. TIRATH RAM
|
October 20, 1994 |
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MANJIT JOHL Vs. DEWAN MODERN BREWERIES LIMITED
|
March 1, 1994 |
|
MANMOHAN SHARMA Vs. STATE
|
January 25, 1994 |
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MANZOOR AHMAD RATHER Vs. SHAMEEMA AKTHER
|
March 29, 1994 |
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MAQBOOL HUSSAIN SHAH Vs. STATE OF J&K & ORS
|
August 2, 1994 |
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MAQBOOL HUSSAIN SHAH Vs. STATE
|
February 8, 1994 |
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MAQSOODA Vs. STATE
|
August 4, 1994 |
|
MASOODA Vs. STATE
|
October 4, 1994 |
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MEGHA ENTERPRISES Vs. STATE FB
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August 30, 1994 |
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MEGHA ENTERPRISES AND ETC. Vs. STATE & ORS.
|
March 30, 1994 |
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MOHAMMAD NASIR Vs. STATE
|
June 2, 1994 |
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MOHAMMAD RAJAB BAIGH Vs. GHULAM MOHD BHAT
|
August 10, 1994 |
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MOHD AFZAL Vs. STATE OF J&K
|
March 16, 1994 |
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MOHD ASHRAF SOFI Vs. STATE
|
December 23, 1994 |
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MOHD DIN Vs. AB RASHID MIR
|
June 2, 1994 |
|
MOHD IBRAHIM KHAN Vs. STATE
|
October 4, 1994 |
|
MOHD MAQBOOL Vs. STATE OF J&K
|
April 26, 1994 |
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MOHD MAQBOOL DAR Vs. STATE OF J&K
|
May 16, 1994 |
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MOHD SHAFI Vs. AB RASHID
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July 14, 1994 |
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MOHD SHAFI SUMBALI Vs. UNIVERSITY OF KASHMIR
|
May 3, 1994 |
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MOHINDER SINGH Vs. STATE OF J AND K
|
April 6, 1994 |
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MUKHTIAR SINGH Vs. STATE
|
November 11, 1994 |
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MUSHTAQ AHMAD AHANGER Vs. STATE
|
August 30, 1994 |
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NAHIDA NAZIR NAHVI Vs. STATE
|
April 18, 1994 |
|
NATIONAL INSURANCE CO LTD Vs. FAQIR CHAND
|
April 25, 1994 |
|
NAZIR AHMAD DAR Vs. STATE
|
August 9, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. PRESIDENT, SHRI GURDWARA CHARAN KAMAL ASTHAN
|
February 28, 1994 |
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NOOR HUSSAIN Vs. FINANCIAL COMMISSIONER
|
March 17, 1994 |
|
OM PRAKASH NARGOTRA Vs. UNION OF INDIA
|
October 28, 1994 |
|
ORIENTAL INSURANCE CO Vs. ZARIFA
|
July 14, 1994 |
|
PARVEEN KUMAR Vs. STATE
|
November 15, 1994 |
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PASHORI LAL Vs. STATE
|
May 4, 1994 |
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PAYAL SAWHNEY Vs. MEENAKSHI SURI FB
|
March 17, 1994 |
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PUNJAB & SIND BANK Vs. AKASH TIMBER TRADERS
|
December 6, 1994 |
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PUPPY Vs. STATE
|
March 7, 1994 |
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PURAN SINGH Vs. STATE
|
March 30, 1994 |
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RAHUL ENTERPRISES Vs. STATE OF JAMMU AND KASHMIR
|
November 28, 1994 |
|
RAJAN KUMAR Vs. STATE
|
May 9, 1994 |
|
S HAKUMAT SINGH Vs. STATE
|
August 2, 1994 |
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S M IQBAL Vs. FIRDOUS AHMAD SHAH
|
July 5, 1994 |
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S. MOHINDAR SINGH Vs. HONBLE THE PRIME MINISTER
|
April 18, 1994 |
|
SANJAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
February 24, 1994 |
|
SANSAR CHAND Vs. BHARAT SINGH
|
April 5, 1994 |
|
SHABNAM LONE Vs. STATE
|
July 12, 1994 |
|
SHADI BAN Vs. STATE
|
February 28, 1994 |
|
SHAMSHER SINGH Vs. STATE
|
June 2, 1994 |
|
SHANKER SHAH ISHAR DASS Vs. G N NAGASH
|
September 23, 1994 |
|
SHIV RANI AND ORS. Vs. J & K BANK LTD AND ORS.
|
May 11, 1994 |
|
SHIVA GUN FACTORY Vs. DHARAM CHAND
|
April 27, 1994 |
|
SOM NATH Vs. ACCOUNTANT GENERAL
|
August 24, 1994 |
|
SONAULLAH PARRAY Vs. STATE OF J&K
|
August 5, 1994 |
|
STATE Vs. S QAMAR ALI
|
April 5, 1994 |
|
STATE OF J AND K Vs. JOGINDER KUMAR
|
October 28, 1994 |
|
STATE OF J&K Vs. AAR BEE OIL MILLS
|
March 16, 1994 |
|
STATE OF JAMMU and KASHMIR Vs. DARSHAN SINGH
|
June 2, 1994 |
|
STATE OF JAMMU AND KASHMIR Vs. SAT PAUL
|
February 10, 1994 |
|
STATE OF JAMMU AND KASHMIR Vs. MANI RAM
|
March 15, 1994 |
|
SUBORDINATE JUDICIAL PROCESS SERVERS WELFARE ASSOCIATION, J&K Vs. STATE OF J&K
|
August 30, 1994 |
|
SUDERSHAN SINGH Vs. SANTOKH SINGH
|
February 3, 1994 |
|
SUKESH CHANDER KHAJURIA Vs. STATE
|
February 14, 1994 |
|
SURESH KUMAR Vs. STATE
|
February 2, 1994 |
|
SYED AQEEL HUSSAIN Vs. B S JASWAL
|
June 2, 1994 |
|
SYED KARMA SHAH Vs. STATE
|
April 26, 1994 |
|
THE SEWA COMMITTEE, BARIDARAN AND OTHERS Vs. THE STATE OF JAMMU AND KASHMIR AND OTHERS
|
March 17, 1994 |
|
UNION OF INDIA Vs. RAM SEWAK PATHAK
|
January 27, 1994 |
|
UNION OF INDIA Vs. PRESIDENT, DIVISIONAL FORUM
|
October 24, 1994 |
|
UNION OF INDIA Vs. K S BHAYEE
|
January 27, 1994 |
|
UNION OF INDIA & ORS Vs. C L SEHGAL
|
March 15, 1994 |
|
YASHPAL SAWHNEY Vs. GANDOTRA TRADERS
|
September 9, 1994 |
|
YOG RAJ Vs. MAKUND LAL
|
August 22, 1994 |
|
ZAFFARAN OIL MILLS PVT LTD Vs. STATE OF J&K
|
November 28, 1994 |
LOGIN