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AB RASHID Vs. GH MOHD AND GUL MOHD
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May 17, 1993 |
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ABDUL KARIM KHAN Vs. MST. RASHIDA BEGUM AND OTHERS
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May 21, 1993 |
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ALL INDIA NHPC FOREMEN ASSOCIATION Vs. UNION OF INDIA
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July 30, 1993 |
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ANJUM AFSHAN Vs. PRINCIPAL, GOVT MEDICAL COLLEGE
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June 4, 1993 |
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ANWAR SIDIQUI Vs. STATE OF J & K
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October 13, 1993 |
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ASHAK HUSSAIN Vs. STATE OF J & K
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March 3, 1993 |
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ASHUTOSH MANGOTRA Vs. STATE
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December 3, 1993 |
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ASKAR HUSSAIN Vs. STATE OF J AND K
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April 6, 1993 |
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ATIQA BANO Vs. STATE OF J&K
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January 2, 1993 |
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AVTAR KRISHAN Vs. STATE
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September 16, 1993 |
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BALDEV SINGH Vs. STATE OF J AND K
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November 12, 1993 |
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BALRAJ Vs. MANNU DEVI
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August 12, 1993 |
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BUTA SINGH Vs. JOINT FINANCIAL COMMR. AND OTHERS
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April 2, 1993 |
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C L MATTOO Vs. STATE
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November 18, 1993 |
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CHANDER RAMAN Vs. OM PRAKASH
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December 20, 1993 |
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CHUNI LAL RAINA Vs. STATE OF J&K
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September 3, 1993 |
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COMMISSIONER OF INCOME TAX Vs. JEWEL CINEMA
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March 5, 1993 |
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CUSTODIAN Vs. MEMBER SPECIAL TRIBUNAL
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November 23, 1993 |
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CUSTODIAN EVACUEE PROPERTY Vs. PUSHPA WATI
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May 21, 1993 |
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CUSTODIAN EVACUEES PROPERTY Vs. PUSHPA WATI
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May 2, 1993 |
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DAS RAM Vs. BALWANT RAJ
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October 25, 1993 |
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DHARAM SINGH Vs. STATE
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December 29, 1993 |
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DINA NATH Vs. COMMISSIONER OF INCOME TAX
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April 8, 1993 |
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DUNI CHAND Vs. SRINIWAS
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March 5, 1993 |
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FAYAZ AHMED RATHER Vs. STATE OF J&K
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March 31, 1993 |
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FEROZ AHMED RANGREZ Vs. STATE OF J&K
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September 16, 1993 |
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GENERAL MANAGER J and K CO OP SUPPLY and MARKETING FEDERATION Vs. RAMA RICE and GENERAL MILLS
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February 26, 1993 |
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GH HASSAN NAIK Vs. DISTRICT DEVELOPMENT COMMISSIONER
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July 16, 1993 |
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GH MOHD Vs. AB HAMID
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November 26, 1993 |
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GHULAM MOHD Vs. STATE OF JAMMU AND KASHMIR
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October 8, 1993 |
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GHULAM MOHIUDDIN Vs. STATE OF J AND K
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September 3, 1993 |
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GHULAM NABI Vs. DIVISIONAL COMMISSIONER
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August 18, 1993 |
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GHULAM RASOOL AZAD AND ASSADULLAH WAR Vs. STATE OF J AND K AND STATE OF J AND K
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April 8, 1993 |
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GULZAR MOHD Vs. MUNIRA BEGUM
|
November 26, 1993 |
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GURCHARAN SINGH Vs. STATE OF J&K
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March 12, 1993 |
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HARBANS KOUR Vs. STATE
|
September 13, 1993 |
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HARI RAM Vs. STATE AND OTHERS
|
February 8, 1993 |
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HIMALAYA CHEMICALS INDUSTRY REGD Vs. ORIENTAL INSURANCE CO LTD
|
December 24, 1993 |
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HOTEL CORP OF INDIA Vs. NORTHERN SANITATION
|
August 6, 1993 |
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J AND K BOARD OF SCHOOL EDUCATION Vs. D B N VIDVA MANDIR
|
October 5, 1993 |
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J AND K STATE FOREST CORPORATION Vs. RABAIL SINGH
|
February 10, 1993 |
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J&K BANK LTD Vs. AB MAJID BHAT
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October 30, 1993 |
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JAGAN NATH Vs. GOKAL CHAND
|
July 23, 1993 |
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JATTU RAM Vs. BAIWANT SINGH
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September 22, 1993 |
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K A NAIR (HAV ) Vs. UNION OF INDIA
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July 20, 1993 |
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K K PURI Vs. A K PURI
|
September 24, 1993 |
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KHAIRATI LAL Vs. KISHORI LAL
|
December 10, 1993 |
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KING PAUL SINGH Vs. STATE OF J AND K
|
February 26, 1993 |
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KULBUSHAN Vs. MINISTER INCHARGE EVACUEE PROPERTY
|
June 1, 1993 |
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KUNJ LAL Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
|
December 3, 1993 |
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LALIT KUMAR Vs. STATE
|
July 20, 1993 |
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MANGAT RAM Vs. SHANO DEVI
|
July 30, 1993 |
|
MANMOHAN SINGH & ORS Vs. STATE & ORS
|
April 6, 1993 |
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MAYA DEVI Vs. SANDEEP KHAMNOTRA
|
December 10, 1993 |
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MOHAN LAL Vs. STATE
|
March 7, 1993 |
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MOHAN SINGH Vs. STATE
|
June 4, 1993 |
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MOHD SHABAN MIR Vs. STATE OF J&K
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December 28, 1993 |
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MOHD YOUSUF SHEIKH Vs. STATE
|
May 24, 1993 |
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MST. PAWAN SAMYAL Vs. STATE J&K
|
July 23, 1993 |
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NACHHATAR SINGH Vs. STATE PENAL
|
September 17, 1993 |
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NAGAR MAL Vs. ACCOUNTANT GENERAL
|
July 23, 1993 |
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NANAJI KOUL Vs. ORIENTAL INSURANCE CO LTD
|
October 8, 1993 |
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NARESH SINGH Vs. STATE
|
November 24, 1993 |
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NARINDER MOHAN Vs. STATE
|
May 13, 1993 |
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O P BHASKAR Vs. STATE OF J&K
|
October 12, 1993 |
|
PANKAJ VAID Vs. STATE
|
October 8, 1993 |
|
PARKASHO DEVI Vs. STATE
|
September 3, 1993 |
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PARSHOTAM LAL Vs. STATE OF JAMMU AND KASHMIR
|
February 9, 1993 |
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PAWAN MALHOTRA Vs. STATE
|
November 18, 1993 |
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PAWAN SAMYAL Vs. STATE OF J&K
|
July 29, 1993 |
|
PRETAM DASS SHARMA Vs. STATE OF J&K
|
October 25, 1993 |
|
PRINCE SALIM SHEIKH Vs. STATE
|
October 9, 1993 |
|
PUPPY Vs. STATE
|
March 7, 1993 |
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QAZI YUSRA ASLAM Vs. STATE
|
September 14, 1993 |
|
RAJA Vs. SAFADAR KHAN
|
June 30, 1993 |
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RAJBIR SINGH KHANNA (COL ) Vs. UNION OF INDIA
|
December 31, 1993 |
|
RAJESH KUMAR Vs. STATE
|
March 5, 1993 |
|
RAJESH MENGI Vs. CHAIRMAN, J&K STATE SERVICES RECRUITMENT BOARD
|
July 16, 1993 |
|
RAJNATH Vs. STATE
|
May 24, 1993 |
|
RAM CHAND Vs. COLLECTOR DY COMMISSIONER
|
February 26, 1993 |
|
RAM LAL Vs. STATE
|
February 18, 1993 |
|
RAM PARSHAD Vs. PREM NATH
|
March 24, 1993 |
|
RAM SEWAK PATHAK Vs. UNION OF INDIA
|
April 8, 1993 |
|
RASHID BHAT ALIAS RASHIDA Vs. STATE OF J&K
|
July 20, 1993 |
|
RIAZ AHMED DR Vs. COMPETENT AUTHORITY
|
March 24, 1993 |
|
ROOP KRISHAN GANJOO Vs. P K GANJOO
|
November 26, 1993 |
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S BALDEV SINGH Vs. LIFE INSURANCE CORP OF INDIA
|
February 26, 1993 |
|
S RANJIT SINGH Vs. STATE
|
April 7, 1993 |
|
S S KADIAN Vs. UNION OF INDIA
|
December 1, 1993 |
|
S SATNAM SINGH Vs. STATE OF J&K
|
September 13, 1993 |
|
SAMEER AHMAD BABA Vs. STATE OF J & K
|
October 6, 1993 |
|
SANGRAM SINGH Vs. MANAGER, J&K BANK LTD
|
March 24, 1993 |
|
SAT PAUL Vs. CHANAK RAM
|
February 5, 1993 |
|
SHANTA HIGHER SECONDARY SCHOOL Vs. SECRETARY EDUCATION COMMISSIONER/COMPETENT AUTHORITY
|
December 29, 1993 |
|
SHARIFA BANO Vs. STATE OF J&K
|
September 22, 1993 |
|
SHIVA GUN FACTORY Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1993 |
|
SHIVNANDAN SINGH Vs. STATE
|
December 10, 1993 |
|
STATE Vs. MADAN LAL
|
March 2, 1993 |
|
STATE Vs. S L SURI
|
May 13, 1993 |
|
STATE Vs. GH MOHI-UD-DIN
|
August 6, 1993 |
|
STATE Vs. RADHIKA NAROGTRA
|
May 13, 1993 |
|
STATE Vs. ALTAF AHMED
|
March 30, 1993 |
|
STATE Vs. MALIK ABDUL AHAD SHAH
|
March 9, 1993 |
|
STATE Vs. RIYAZ AHMAD KAKILOO
|
December 2, 1993 |
|
STATE Vs. NARESH KUMAR
|
November 18, 1993 |
|
STATE OF J AND K Vs. ABDUL HAMID MIR
|
May 13, 1993 |
|
STATE OF J&K Vs. V P MODI
|
August 4, 1993 |
|
STATE OF J&K Vs. GEETA RAINA
|
December 24, 1993 |
|
STATE OF J&K Vs. JIA LAL GUPTA
|
March 9, 1993 |
|
STATE OF JAMMU and KASHMIR Vs. SURESH KOHLI
|
May 20, 1993 |
|
SUBASH CHANDER Vs. STATE
|
November 18, 1993 |
|
SULAKSHANA JASROTIA Vs. STATE
|
August 26, 1993 |
|
SUNITA DEVI Vs. STATE OF J AND K
|
May 20, 1993 |
|
SURAJ SINGH Vs. JEET KOUR
|
December 24, 1993 |
|
SURINDER KOUL Vs. STATE OF J&K
|
February 26, 1993 |
|
SURJEET KUMAR Vs. STATE OF J&K
|
July 16, 1993 |
|
SURRINDER SINGH Vs. STATE OF J&K
|
July 9, 1993 |
|
SWARAN KUMAR JAIN Vs. DEV DUTT MAHAJAN
|
March 18, 1993 |
|
SYED QAMAR ALI Vs. STATE
|
November 19, 1993 |
|
SYED QAMAR ALI Vs. STATE AND OTHERS
|
November 23, 1993 |
|
TOURISM DEVELOPMENT CORP J&K Vs. DALJIT SINGH AZAD
|
December 24, 1993 |
|
UNION OF INDIA Vs. J&K CIGARETTES LTD
|
October 5, 1993 |
|
UNION OF INDIA AND ORS Vs. BHALLA BUILDERS
|
March 18, 1993 |
|
V VENKATARAMAN Vs. UNION OF INDIA
|
February 26, 1993 |
|
VED PRAKASH Vs. THORU RAM
|
July 9, 1993 |
|
VED SWAROOP Vs. STATE
|
November 5, 1993 |
|
ZAHID AHMED SHEIKH Vs. STATE
|
September 17, 1993 |
|
ZIA-UD-DIN Vs. STATE
|
December 9, 1993 |