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AB MAJID GANAI Vs. STATE OF J&K
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April 2, 1992 |
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AB RASHID Vs. YASMEEN BASHIR
|
March 19, 1992 |
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ABDUL AZIZ Vs. STATE
|
February 24, 1992 |
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ABDUL GANI KHAN Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 1992 |
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ABDUL MAJID Vs. CH JAGAT RAM AND CO
|
July 23, 1992 |
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AJAY KUMAR KOHLI Vs. KARANVIR
|
May 11, 1992 |
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AJAY KUMAR KOHLI Vs. KARANVIR
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May 21, 1992 |
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AJAZ RASOOL KAR Vs. STATE
|
September 7, 1992 |
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ALIYA SHAMIM Vs. STATE
|
February 20, 1992 |
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ALSON MOTORS Vs. RAJESH KUMAR
|
May 4, 1992 |
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AMAR NATH DOGRA Vs. SHIV NATH
|
November 27, 1992 |
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AMINBIN KHALIQ Vs. BHARAT SMALL ARMS PVT LTD
|
April 23, 1992 |
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ANANT SINGH Vs. NANAK SINGH
|
March 13, 1992 |
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ANJUM AFSHAN Vs. STATE
|
June 29, 1992 |
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ASHOK KUMAR Vs. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA
|
August 20, 1992 |
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ASHOK KUMAR SHARMA Vs. STATE
|
November 18, 1992 |
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AU MOHAMAD MIR Vs. STATE OF JAMMU AND KASHMIR
|
January 1, 1992 |
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BALBIR SINGH Vs. STATE
|
March 25, 1992 |
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BALRAJ SHARMA Vs. A K ANGURANA
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July 30, 1992 |
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BALWANT RAI Vs. STATE OF J&K
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March 31, 1992 |
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BANSI LAL Vs. STATE
|
August 20, 1992 |
|
BEANT SINGH Vs. UNION OF INDIA
|
December 29, 1992 |
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BODH RAJ Vs. STATE
|
July 30, 1992 |
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CHAIRMAN, J&K CENTRAL CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. KRISHAN CHAND
|
April 2, 1992 |
|
CHANCHAL SINGH Vs. STATE
|
March 27, 1992 |
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COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. GANGA CONSTRUCTION CORPN
|
November 4, 1992 |
|
CUSTODIAN EVACUEES PROPERTY, JAMMU Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
|
December 15, 1992 |
|
DALBIR KUMAR SONI Vs. SHAM LAL
|
September 25, 1992 |
|
DALEEP KUMAR BONI Vs. UNIVERSITY OF JAMMU
|
May 21, 1992 |
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DARSHAN SINGH Vs. STATE
|
April 29, 1992 |
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DEV RAJ KOHLI Vs. NIRMAL KUMARI
|
May 26, 1992 |
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DEVINDER KUMAR SEHGAL Vs. STATE OF J&K
|
March 23, 1992 |
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DEWAN BADRI NATH VIDYA MANDIR Vs. STATE OF J&K
|
August 18, 1992 |
|
DIRECTOR S K INSTITUTE OF MEDICAL SCIENCES Vs. MOHD YONUS SHAH
|
October 20, 1992 |
|
FARHAT AHMAD KANJWAL Vs. STATE
|
April 23, 1992 |
|
FARIDA SHAWL Vs. STATE OF J&K
|
September 14, 1992 |
|
FOOD CORPORATION OF INDIA Vs. HIGHWAY FURNITURE & SUPPLIERS
|
June 5, 1992 |
|
FRONTIER EGGS STORES Vs. STATE
|
May 21, 1992 |
|
GANESH Vs. STATE
|
February 27, 1992 |
|
GANESH DASS KUDYAL AND SONS Vs. CHAMAN LAL JAIN
|
May 1, 1992 |
|
GH MOHD BAQAL Vs. STATE OF J&K
|
May 25, 1992 |
|
GH MOHI-UD-DIN PAUL Vs. STATE
|
December 21, 1992 |
|
GH NABI SHEIKH Vs. STATE
|
April 2, 1992 |
|
GH QADIR KHAN Vs. STATE OF J&K
|
August 11, 1992 |
|
GH QADIR LONE Vs. STATE OF J&K
|
April 2, 1992 |
|
GH RASOOL HAZARI Vs. STATE OF J&K
|
April 2, 1992 |
|
GHULAM FATIMA Vs. STATE
|
February 17, 1992 |
|
GHULAM MOHAMAD BHAT Vs. STATE
|
March 3, 1992 |
|
GHULAM MOHD BHAT Vs. STATE OF J AND K
|
March 3, 1992 |
|
GHULAM NABI SOFI Vs. STATE OF JAMMU AND KASHMIR
|
May 27, 1992 |
|
GIRDHARI LAL Vs. THORU
|
April 2, 1992 |
|
GULAM MOHAMD BHAT Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 1992 |
|
GURCHARAN SINGH Vs. STATE
|
December 21, 1992 |
|
HARBANS LAL Vs. CHARANJIT SINGH
|
March 6, 1992 |
|
INDER KAUR Vs. ADMINISTRATOR ASSOCIATED HOSPITALS
|
March 10, 1992 |
|
ISHAR SAHANI Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 1992 |
|
ISHER DASS Vs. STATE
|
September 4, 1992 |
|
J AND K BOARD OF SCHOOL EDUCATION Vs. D B N VIDYA MANDIR
|
March 13, 1992 |
|
J AND K SFC Vs. GHULAM MOHD
|
May 8, 1992 |
|
J&K CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. MEMBER, SPECIAL TRIBUNAL (J&K)
|
April 23, 1992 |
|
JAGAT SINGH Vs. STATE
|
July 17, 1992 |
|
JAGDEV SINGH Vs. TEEDI
|
July 3, 1992 |
|
JAI RAM VAID Vs. ANANT SINGH (MAJOR GENERAL (RTD ))
|
April 23, 1992 |
|
JOGINDER SINGH BALI Vs. STATE
|
September 10, 1992 |
|
K D SETHI Vs. STATE
|
May 18, 1992 |
|
KANTA RANI Vs. SOM NATH
|
June 4, 1992 |
|
KASHMIR ROSIN AND TURPENTINCE WORKS Vs. STATE OF J&K
|
December 28, 1992 |
|
KHURSHID AHMAD MIR Vs. STATE OF J & K
|
March 17, 1992 |
|
KULDEEP SINGH Vs. STATE OF J&K
|
May 21, 1992 |
|
LAJYA DEVI Vs. KAMLA DEVI
|
May 21, 1992 |
|
LAL SINGH Vs. KHEM CHAND
|
April 29, 1992 |
|
MANZOOR AHMAD MALIK Vs. STATE
|
March 17, 1992 |
|
MAYA RAM Vs. NANAK CHAND
|
May 8, 1992 |
|
MOHAMMAD YOUSUF MIR Vs. STATE
|
August 11, 1992 |
|
MOHAMMED SADIQ BHAT Vs. STATE OF J AND K
|
April 2, 1992 |
|
MOHD AMIN LALA Vs. STATE
|
April 30, 1992 |
|
MOHD ASSAD ULLAH Vs. DULA
|
February 24, 1992 |
|
MOHD IBRAHIM PADDAR Vs. UNION OF INDIA
|
November 4, 1992 |
|
MOHD IQBAL MIR Vs. STATE
|
November 24, 1992 |
|
MOHD YOUNIS BHAT Vs. STATE OF JAMMU KASHMIR
|
March 9, 1992 |
|
MOHD. HUSSAIN & ORS. Vs. STATE OF J&K & ORS.
|
September 7, 1992 |
|
MOHI-UD-DIN Vs. STATE
|
April 29, 1992 |
|
MOHMAD AMIN KHAN Vs. STATE OF JAMMU AND KASHMIR
|
January 1, 1992 |
|
MUNSHI RAM Vs. BALWANT SINGH
|
June 5, 1992 |
|
N K JAIN Vs. STATE OF J&K THROUGH C B I
|
May 19, 1992 |
|
N K KAPOOR Vs. PRITAM CHAND
|
May 18, 1992 |
|
NAGAR MAI Vs. ACCOUNTANT GENERAL AND ORS.
|
July 23, 1992 |
|
NAGAR MAL ALIAS KAKA Vs. STATE
|
September 4, 1992 |
|
NAHAR SINGH Vs. MANOHAR KUMAR
|
July 10, 1992 |
|
NATIONAL INSURANCE CO Vs. KAKA RAM
|
February 26, 1992 |
|
NATIONAL INSURANCE CO LTD Vs. THAKRI (MST )
|
February 28, 1992 |
|
NATIONAL INSURANCE CO. LTD Vs. PAWAN KUMAR
|
March 27, 1992 |
|
NEELAM HOISERY AND UMBRELLA FACTORY Vs. STATE
|
August 11, 1992 |
|
NEK RAM Vs. STATE
|
June 4, 1992 |
|
NEW INDIA ASSURANCE CO Vs. HURMAT BEGUM
|
March 27, 1992 |
|
NEW INDIA INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
May 12, 1992 |
|
NEW JULLANDAR MOTOR TRANSPORT CO Vs. SHIV DAWALA PANJBAKHATAR JI MAHARAJ
|
August 19, 1992 |
|
NISHAT AHMAD Vs. STATE
|
June 29, 1992 |
|
NOOR HUSSAIN Vs. FINANCIAL COMMISSIONER
|
March 3, 1992 |
|
NORTHERN SANITATION Vs. HOTEL CORPORATION OF INDIA
|
August 27, 1992 |
|
OM PARKASH AND CO Vs. PARAS RAM KULBHUSHAN LAL
|
July 3, 1992 |
|
ORIENTAL INSURANCE CO. Vs. SANGEETA
|
September 4, 1992 |
|
ORIENTAL INSURANCE CO. LTD Vs. INDIRA RANI
|
May 1, 1992 |
|
PANCHAM SINGH Vs. DIRECTOR HEALTH SERVICES
|
August 20, 1992 |
|
PANCHAYAT COMMITTEE HALQA CHANDAK Vs. MIR MOHD
|
May 1, 1992 |
|
PANKAJ GANDOTRA Vs. STATE OF J&K
|
February 28, 1992 |
|
PARKASH CHAND Vs. STATE
|
March 31, 1992 |
|
PARMANAND Vs. STATE
|
August 27, 1992 |
|
PREM SINGH Vs. STATE
|
May 22, 1992 |
|
PT SOM DUT Vs. GURBAKSH SINGH
|
April 17, 1992 |
|
PUNJAB AND SIND BANK Vs. PRADEEP KUMAR KAPOOR
|
March 25, 1992 |
|
QAZI HASSAN MOHAMMAD Vs. JAMAL DIN
|
April 29, 1992 |
|
R K SHOES Vs. STATE
|
June 5, 1992 |
|
RAFIQ AHMED MAGLOO Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 1992 |
|
RAJ BHATIYA Vs. CHANDER KANTEL
|
May 12, 1992 |
|
RAJINDER KUMAR Vs. STATE
|
October 23, 1992 |
|
RAKESH KUMAR Vs. J AND K STATE BOARD OF SCHOOL EDUCATION
|
February 28, 1992 |
|
RAM LAL Vs. MAHATMA DARSHAN AMAR ANAND
|
June 5, 1992 |
|
RAM LAL SHARMA Vs. STATE OF J&K
|
July 24, 1992 |
|
RAM RAKHA Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
|
July 24, 1992 |
|
RASHTRIYA LOAN AND CHIT FUND CO PVT LTD Vs. INCOME TAX OFFICER, A WARD, JAMMU
|
September 3, 1992 |
|
RATTAN LAL Vs. KUNDAN LAL GUPTA
|
November 2, 1992 |
|
SARA BONO Vs. STATE OF JAMMU AND KASHMIR
|
April 2, 1992 |
|
SHAFAT HUSSAIN Vs. JEHANGEER
|
November 4, 1992 |
|
SHAH MOHD Vs. MANAGING DIRECTOR
|
February 28, 1992 |
|
SHAHNAZ BHATT Vs. DIVISIONAL COMMISSIONER, JAMMU
|
December 7, 1992 |
|
SHAM LAL Vs. RAJINDER KUMAR MODI
|
March 6, 1992 |
|
SHARAT AND CO Vs. STATE
|
May 21, 1992 |
|
SHIVA GUN FACTORY Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
|
April 2, 1992 |
|
STATE Vs. KRISHNA
|
May 22, 1992 |
|
STATE Vs. WARYAM CHAND
|
March 31, 1992 |
|
STATE Vs. SWAROOP SINGH
|
April 28, 1992 |
|
STATE Vs. HINDUSTAN CONSTRUCTION AND CO
|
July 10, 1992 |
|
STATE Vs. KHAZAN CHAND
|
August 20, 1992 |
|
STATE Vs. SYED GH. HASSAN SHAH
|
May 7, 1992 |
|
STATE Vs. L. AMAR NATH BAGOTRA, MIRPUR
|
January 19, 1992 |
|
STATE OF J&K Vs. AFTAB AHMED
|
December 30, 1992 |
|
STATE OF J&K Vs. HANS RAJ SHARMA
|
November 30, 1992 |
|
STATE OF J&K Vs. SPECIAL TRIBUNAL, J&K
|
April 2, 1992 |
|
STATE OF J&K Vs. BASANT KUMARI
|
May 11, 1992 |
|
STATE OF J&K Vs. AB MAJID WANI
|
December 18, 1992 |
|
STATE OF JAMMJU AND KASHMIR Vs. INDER SINGH
|
May 22, 1992 |
|
STATE OF JAMMU & KASHMIR Vs. KASHMIR ELECTRIC & HARDWARE CORPORATION
|
July 17, 1992 |
|
SUNIL KUMAR Vs. STATE
|
June 15, 1992 |
|
SURAJ MAL RAM LAL Vs. UNION OF INDIA
|
May 1, 1992 |
|
SURESH CHANDER Vs. STATE
|
July 24, 1992 |
|
SYED MOHD ABDULLAH Vs. STATE OF J&K
|
January 1, 1992 |
|
T R PARIHAR Vs. STATE
|
April 30, 1992 |
|
TARA CHAND Vs. STATE
|
May 21, 1992 |
|
TEJ NATH AND OTHERS Vs. STATE AND OTHERS
|
March 9, 1992 |
|
TRIRO Vs. DEV RAJ
|
May 21, 1992 |
|
UNION OF INDIA Vs. SHAMLAL BHAT
|
November 19, 1992 |
|
UNION OF INDIA Vs. SWARN SINGH
|
March 13, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. GHULAM QADIR DAR
|
May 21, 1992 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SHAMSHER SINGH
|
March 13, 1992 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SAVITRI DEVI
|
March 27, 1992 |
|
UTTAM CHAND Vs. KAMLO DEVI
|
May 18, 1992 |
|
UTTAM SINGH Vs. DISTRICT DEVELOPMENT COMMISSIONER, DODA
|
August 6, 1992 |
|
UTTAM SINGH Vs. MANAGING DIRECTOR, J&K RTC
|
March 13, 1992 |
|
VEERU Vs. SAMUAL
|
July 3, 1992 |
|
VIJAY KUMAR Vs. STATE
|
March 5, 1992 |
|
VINOD AVASTHI Vs. UNION OF INDIA
|
November 12, 1992 |
|
WILLIAM RIBERIO Vs. STATE
|
May 22, 1992 |
|
YASH PAUL Vs. INCOME TAX OFFICER
|
September 3, 1992 |
|
ZAHIDA PARVEEN Vs. COMPETENT AUTHORITY
|
November 24, 1992 |
|
ZARINA HASSAN Vs. STATE
|
June 4, 1992 |
LOGIN