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AB AZIZ JOGI Vs. STATE
|
March 29, 1991 |
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AB GANI BHAT Vs. STATE
|
August 21, 1991 |
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AB MAJID KHAN Vs. STATE
|
February 4, 1991 |
|
AB QAYOOM ABASI Vs. STATE
|
December 31, 1991 |
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AB SALAM RATHER Vs. STATE
|
October 4, 1991 |
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ABDUL AHAD Vs. STATE OF JAMMU AND KASHMIR
|
February 22, 1991 |
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ABDUL AZIZ DAR Vs. STATE OF J AND K
|
August 19, 1991 |
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ABDUL MAJID KHAN Vs. STATE
|
January 4, 1991 |
|
ABIDA ARA Vs. UNIVERSITY OF KASHMIR
|
September 20, 1991 |
|
AKHTAR JAN NAQEEB Vs. STATE OF J&K
|
November 1, 1991 |
|
AMRIK SINGH Vs. STATE
|
October 7, 1991 |
|
AMRIT KOUR Vs. UNION OF INDIA
|
December 13, 1991 |
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ANEES AHMED KHAN Vs. STATE OF J&K
|
May 22, 1991 |
|
ARSHAD MEHMOOD Vs. STATE
|
November 14, 1991 |
|
ASHOK SHARMA Vs. STATE OF J&K
|
October 3, 1991 |
|
BALKAR SINGH Vs. STATE OF JAMMU and KASHMIR
|
May 10, 1991 |
|
BALWANT SINGH Vs. UNION OF INDIA
|
February 21, 1991 |
|
BASANTI KUMARI Vs. STATE
|
May 31, 1991 |
|
BASHIR Vs. STATE OF J AND K
|
February 20, 1991 |
|
BASHIR AHMAD MATTOO Vs. STATE OF J AND K
|
December 19, 1991 |
|
CARONA SAHU CO LTD Vs. SAT PAL KANOTRA
|
March 6, 1991 |
|
CHALLA RAM Vs. AB GAFFAR
|
November 26, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. J AND K CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
August 20, 1991 |
|
DALIP KUMAR BONI Vs. STATE OF J&K
|
December 16, 1991 |
|
FALAH-I-AAM TRUST Vs. STATE
|
August 14, 1991 |
|
FAROOQ AHMAD Vs. STATE
|
August 29, 1991 |
|
G M WAFAI Vs. STATE
|
July 30, 1991 |
|
GARO DEVI Vs. UNION OF INDIA
|
September 5, 1991 |
|
GEELANI SHAH Vs. STATE OF JAMMU AND KASHMIR
|
April 4, 1991 |
|
GH HASSAN MALA Vs. STATE OF J&K
|
October 31, 1991 |
|
GH MOHD HALAM Vs. STATE OF J&K
|
November 12, 1991 |
|
GH QADIR BHAT Vs. STATE
|
August 23, 1991 |
|
GHULAM MOHD Vs. RASOOLAN
|
February 19, 1991 |
|
GIAN SINGH Vs. UNION OF INDIA
|
March 15, 1991 |
|
GURMEET SINGH Vs. GURBACHAN KOUR
|
December 13, 1991 |
|
GURMEET SINGH Vs. GURBACHAN KAUR
|
December 12, 1991 |
|
HARBANS LAL GUPTA Vs. SAIN DASS
|
March 8, 1991 |
|
HARCHARAN SINGH Vs. AJIT KUMAR
|
May 24, 1991 |
|
HARNAM DASS MAHESHWAR Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1991 |
|
INDER PRAKASH GUPTA Vs. STATE OF J&K
|
May 10, 1991 |
|
INDER PURI GENERAL STORE Vs. UNION OF INDIA
|
March 8, 1991 |
|
J&K BANK LTD Vs. CHAMAN LAL
|
February 7, 1991 |
|
JAI MANMOHAN KAPOOR Vs. KEDAR NATH SEKHRI
|
March 26, 1991 |
|
JAVID IQBAL Vs. STATE OF J&K
|
August 23, 1991 |
|
KANTA DEVI Vs. PARKASH CHOPRA
|
March 8, 1991 |
|
KARTAR CHAND Vs. GIAN CHAND
|
August 22, 1991 |
|
KASHMIR BAR ASSOCIATION Vs. STATE OF J AND K
|
February 14, 1991 |
|
KHARATI LAL SARAF Vs. KISHORI LAL
|
August 29, 1991 |
|
KHURSHEED HUSSAIN SHAH & OS Vs. AB HAMID
|
November 26, 1991 |
|
KRISHAN SINGH Vs. ROMESH KUMAR
|
March 1, 1991 |
|
LAXMI DASS Vs. COLLECTOR LAND ACQUISITION, DODA
|
July 18, 1991 |
|
MANAGING DIRECTOR J AND K P C C Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
|
August 22, 1991 |
|
MANI RAM JANDIAL Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
|
December 23, 1991 |
|
MANOHAR LAL Vs. DIRECTOR INSTITUTE OF CORRESPONDENCE COURSE
|
September 9, 1991 |
|
MANZOOR AHMAD LATOO Vs. STATE
|
August 29, 1991 |
|
MEHARCHAND Vs. MEHRAJ UD IN
|
November 1, 1991 |
|
MOHAMMAD YASIN AHANGER Vs. STATE
|
May 23, 1991 |
|
MOHAN LAL HAKIM Vs. STATE
|
July 17, 1991 |
|
MOHD LATIF Vs. DISTRICT MAGISTRATE POONCH
|
September 5, 1991 |
|
MOHD NASIR KHAN Vs. UNION OF INDIA
|
May 31, 1991 |
|
MOHD SADIQ Vs. STATE
|
August 21, 1991 |
|
MOHD SHABAN GANAI Vs. MANAGING DIRECTOR J AND K RTC SRINAGAR
|
January 31, 1991 |
|
MURLI SHRI RAGHUNATH JI Vs. BABU RAM
|
December 23, 1991 |
|
MUSHTAQ AHMAD Vs. STATE OF J&K
|
August 22, 1991 |
|
MUSHTAQ AHMAD BHAT Vs. STATE OF JAMMU and KASHMIR
|
August 12, 1991 |
|
NARESH SINGH Vs. STATE
|
November 17, 1991 |
|
NATIONAL INSURANCE CO. LTD Vs. RAVI KUMAR
|
February 22, 1991 |
|
NIRMAL SINGH Vs. STATE OF J AND K
|
October 4, 1991 |
|
OMAR JAVED SHAH Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
|
July 18, 1991 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TIRATH KAUR
|
December 13, 1991 |
|
PEERZADA GH NABI Vs. STATE
|
January 12, 1991 |
|
PERVEZ AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
|
December 27, 1991 |
|
PRITAM LAL SHARMA Vs. STATE
|
December 13, 1991 |
|
R B JODHAMAL Vs. PANCHAYAT ATHOLI
|
May 1, 1991 |
|
RAJ GOPAL NAYYAR Vs. STATE
|
December 24, 1991 |
|
RAM KHORANA Vs. RIAZ AHMED
|
October 3, 1991 |
|
RAMESH CHANDER Vs. STATE
|
August 1, 1991 |
|
ROSHAN PANDITA Vs. UNION BANK OF INDIA
|
September 9, 1991 |
|
SAHIRA BANO Vs. BAWA RAM AND CO
|
July 16, 1991 |
|
SATTAR DIN Vs. MIR MOHD
|
May 31, 1991 |
|
SEWA SINGH Vs. KAPOOR SINGH
|
February 28, 1991 |
|
SHAMIMA Vs. FAROOQ AHMED
|
October 31, 1991 |
|
SHAROMANI AKALI DAL Vs. STATE OF J AND K
|
December 24, 1991 |
|
SHEIKH NOOR-UD-DIN Vs. STATE OF J&K
|
November 1, 1991 |
|
SHIV RAM Vs. SITAWANTI
|
March 28, 1991 |
|
SIRAJ-UD-DIN Vs. REVENUE MINISTER, J&K
|
March 8, 1991 |
|
SONA BEGUM Vs. STATE
|
November 12, 1991 |
|
SONIA NAYYAR Vs. STATE OF J&K
|
August 2, 1991 |
|
STATE Vs. MOHINDER NATH
|
May 10, 1991 |
|
STATE Vs. SUDARSHAN KUMAR ABROL
|
July 30, 1991 |
|
STATE Vs. MOHD SHAFI
|
March 1, 1991 |
|
STATE OF J&K Vs. BRIJ RAJ GUPTA
|
November 29, 1991 |
|
STATE ROAD TRANSPORT CORP , J&K Vs. T K DHAR
|
August 22, 1991 |
|
SUDHA GUPTA Vs. STATE
|
October 9, 1991 |
|
SUMAN Vs. VAISHNO SAROOP
|
July 18, 1991 |
|
SUMAYA RAFIQI Vs. STATE OF J&K
|
July 5, 1991 |
|
TUBE WELL MECHANICAL IRRIGATION EMPLOYEES Vs. STATE OF JAMMU AND KASHMIR
|
October 18, 1991 |
|
UNION OF INDIA Vs. PRITHPAL SINGH (EX HAVALDAR CLERK )
|
September 23, 1991 |
|
UNION OF INDIA Vs. JAGJIT SINGH & SONS
|
September 23, 1991 |
|
V K GANDOTRA Vs. NEW BANK OF INDIA
|
March 1, 1991 |
|
V K GANDOTRA Vs. NEW BANK OF INDIA
|
November 14, 1991 |
|
V K GONDOTRA Vs. NEW BANK OF INDIA
|
January 3, 1991 |
|
VIJAY KUMAR Vs. STATE
|
March 13, 1991 |
|
VIRINDER SINGH Vs. STATE OF J&K
|
November 14, 1991 |
|
Y N GUPTA Vs. STATE
|
August 22, 1991 |
LOGIN