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A K NANDA Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
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February 28, 1990 |
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A K SHOE CO Vs. ASSESSING AUTHORITY SALES TAX
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March 16, 1990 |
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AMARJIT SINGH Vs. STATE
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October 12, 1990 |
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ANIL SONI Vs. INCOME TAX OFFICER
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April 6, 1990 |
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ARVIND BENELLI LTD Vs. STATE OF J&K
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June 29, 1990 |
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ASHOK KUMAR Vs. MANJIT KOUR
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April 4, 1990 |
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ASHOK KUMAR Vs. DHARAMARTH TRUST
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August 30, 1990 |
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ASHOK KUMAR MANGOTRA Vs. STATE OF J&K
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December 15, 1990 |
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ASHWANI SINGH Vs. STATE
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October 26, 1990 |
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BIR ARJNA ENTERPRISES PRIVATE LIMITED Vs. INCOME TAX OFFICER
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March 27, 1990 |
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CHINTA DEVI Vs. RIKHI KESH SHARMA
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December 6, 1990 |
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DARSHAN KUMARI Vs. KAUSHALYA DEVI
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March 26, 1990 |
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DEVINDER SINGH Vs. BIMLA BHAN
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May 31, 1990 |
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DEWAN SINGH Vs. KHAZAN SINGH
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February 28, 1990 |
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DINA NATH Vs. KEWAL KRISHAN
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March 8, 1990 |
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DUBEY OXYGEN PVT LTD Vs. STATE OF JAMMU AND KASHMIR
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January 23, 1990 |
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DWARKO Vs. STATE OF J&K
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April 5, 1990 |
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GH DIN MOHD Vs. STATE OF J&K
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April 10, 1990 |
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GIAN SINGH Vs. STATE OF J&K
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March 16, 1990 |
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GUPTA MODERN BREWERIES Vs. STATE OF J&K
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December 10, 1990 |
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GURBACHAN SINGH Vs. APPELLATE AUTHORITY UNDER J&K DEBT RELIEF AND RESTITUTION OF MORTGAGED PROPERTIES ACT
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August 30, 1990 |
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GURCHARAN SINGH Vs. KULDEEP SINGH
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September 4, 1990 |
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HAJI GH RASOOL KITAB Vs. COLLECTOR
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February 8, 1990 |
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I P KOHLI Vs. STATE OF J&K
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February 7, 1990 |
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IRWIN KOUR Vs. STATE
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July 3, 1990 |
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JAGDISH CHANDER NARGOTRA Vs. MUNSHI RAM
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May 28, 1990 |
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JAGDISH SINGH Vs. MOHAN LAL
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September 13, 1990 |
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JAGJIT SINGH AND SONS Vs. GARRISON ENGINEER
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November 29, 1990 |
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JAMMU AND KASHMIR BANK LTD Vs. PACKART
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September 7, 1990 |
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JANAK RAJ Vs. STATE
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October 11, 1990 |
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JOGINDER NATH Vs. STATE
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September 20, 1990 |
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K RADHA KRISHNAN NAYYAR Vs. RADHA
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October 23, 1990 |
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KAMAL SINGH Vs. STATE
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May 29, 1990 |
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KARTAR GOODS CARRIERS Vs. STATE
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November 29, 1990 |
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KESHO RAM Vs. STATE OF JAMMU AND KASHMIR
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February 15, 1990 |
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KRISHEN BALDEV PAWA & CO Vs. ADMINISTRATOR MUNICIPALITY
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April 4, 1990 |
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MATWAL SINGH Vs. MINISTER INCHARGE EVACUEE PROPERTY DEPTT
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May 29, 1990 |
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MEHAR SINGH AND SONS Vs. INCOME TAX OFFICER
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April 4, 1990 |
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MODERN GUN WORK Vs. INCOME TAX OFFICER
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March 30, 1990 |
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MOHAMMAD HUSSAIN Vs. STATE
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February 15, 1990 |
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MOHD AMIN ANDRABI Vs. STATE OF J&K
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April 28, 1990 |
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MOHD HAFIZ Vs. MANAGING DIRECTOR
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December 21, 1990 |
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MULK RAJ Vs. UNION OF INDIA
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March 16, 1990 |
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NAIN SINGH Vs. NAIN SINGH
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December 18, 1990 |
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NASIB SINGH Vs. BANK OF INDIA
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August 30, 1990 |
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NIKHIL KUMAR Vs. STATE OF J&K
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September 13, 1990 |
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OM PARKASH Vs. STATE OF J. & K.
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March 26, 1990 |
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PARVINDER KAUR Vs. RAM LAL
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February 2, 1990 |
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PT.NEEL KANTH Vs. DHANWATI
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April 19, 1990 |
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RAJ DEEP Vs. STATE
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July 18, 1990 |
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RAJBIR SINGH DOGRA Vs. UNIVERSITY OF JAMMU
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December 27, 1990 |
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RAJINDER SINGH Vs. STATE
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August 9, 1990 |
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RAJKUMAR SHARMA Vs. STATE
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November 19, 1990 |
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RAM PAUL SHARMA Vs. STATE
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April 4, 1990 |
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RANBIR SINGH Vs. GENERAL COURT MARTIAL
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December 18, 1990 |
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ROBKAR ADALAT Vs. B B SINGH MUNSIFF JUDICIAL MAGISTRATE 1ST CLASS
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September 4, 1990 |
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S AMAR SINGH Vs. SUSHIL KUMAR SHARMA
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December 18, 1990 |
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SANJAY GUPTA Vs. STATE
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October 26, 1990 |
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SHAM LAL Vs. STATE
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February 8, 1990 |
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SHAM LAL AND SONS Vs. STATE
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March 7, 1990 |
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SHAMSHER SINGH Vs. STATE OF J&K
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August 17, 1990 |
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SHANTI DEVI Vs. STATE
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November 29, 1990 |
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SONIA NIYYAR Vs. STATE
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December 22, 1990 |
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STATE Vs. KRISHEN LAL
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April 19, 1990 |
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STATE Vs. BISHAN DASS SHARMA
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December 20, 1990 |
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STATE FOREST CORP , J&K Vs. HAJI WALI MOHD
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December 21, 1990 |
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SUMAR CHAND KHAJURIA Vs. STATE
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August 17, 1990 |
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SUMER CHAND KHAJURIA Vs. STATE
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July 17, 1990 |
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T R ATRI Vs. STATE OF J&K
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May 31, 1990 |
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T R KAIRA Vs. STATE OF J AND K
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February 27, 1990 |
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TEERATH RAM Vs. REVENUE MINISTER
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October 12, 1990 |
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THAKUR AND CO Vs. EXECUTIVE ENGINEER
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November 29, 1990 |
LOGIN