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A S ANAND AND B N RAINA Vs. MASHER UL HAQ
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October 23, 1989 |
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AB RASHID GANAI Vs. HAJRA
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February 28, 1989 |
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ABDUL AZIZ BHAT Vs. STATE OF JAMMU AND KASHMIR
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April 25, 1989 |
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ABDUL AZIZ PATTOO Vs. KHATJI
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August 3, 1989 |
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ABDUL GANI MIR Vs. SAKINA BANO
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July 20, 1989 |
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ABDUL REHMAN Vs. SAKINA BEGUM
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March 17, 1989 |
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ADVOCATE GENERAL Vs. SUBASH CHANDER
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October 23, 1989 |
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AGRO INDUSTRIES WORKERS UNION Vs. STATE OF J&K
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September 14, 1989 |
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AHAD BANGROO Vs. ALI MOHD BHAT
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August 31, 1989 |
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AMAR METALS Vs. STATE OF J&K
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November 23, 1989 |
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AMOLAK SINGH Vs. SHAMI KANT
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December 6, 1989 |
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ARUNA KUMARI Vs. AJAY KUMAR
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November 2, 1989 |
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ASHOK KUMAR Vs. STATE
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October 7, 1989 |
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ASHOK KUMAR Vs. ABDUL LATIF
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April 25, 1989 |
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ASHOK KUMAR GUPTA Vs. STATE OF J&K
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March 10, 1989 |
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B N RAINA Vs. MASHER-UL-HAQ (PROF )
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October 23, 1989 |
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B S LAMBA Vs. M A KANTH
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December 6, 1989 |
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BALWANT RAI Vs. STATE
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April 12, 1989 |
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BASANDGANI PADERGUND Vs. MOHD. SULTAN MALIK & ORS.
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November 18, 1989 |
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BASHIR AHMAD Vs. STATE AND ANOTHER
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February 17, 1989 |
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BASHIR AHMAD Vs. STATE OF JAMMU AND KASHMIR
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November 9, 1989 |
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BIHARI LAL Vs. TEHSILDAR AGRARIAN REFORMS
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June 1, 1989 |
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BIHARI LAL Vs. SUMITRI DEVI
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April 25, 1989 |
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CATHOLIC CHURCH Vs. VISHAL KUMAR
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August 23, 1989 |
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CHAIL SINGH Vs. PARSHOTAM SINGH
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January 30, 1989 |
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CHAMAN LAL Vs. STATE OF J&K
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August 23, 1989 |
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CHEERAN ABRAHAM VARGHESE Vs. MAULVI AB HAMID
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June 2, 1989 |
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CHIEF EXECUTIVE OFFICER Vs. MOHD ISHAAQ KOTWAL
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July 4, 1989 |
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COLLECTOR LAND ACQUISITION PWD Vs. DHARMARTH COUNCIL
|
February 23, 1989 |
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DARSHAN SINGH Vs. SUPERINTENDENT CUSTOMS
|
December 21, 1989 |
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DARSHAN SINGH Vs. SUPERINTENDENT CUSTOMS R S PORA
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December 29, 1989 |
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DESA SINGH Vs. UNION OF INDIA
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June 2, 1989 |
|
DEV SON P LTD Vs. UNION OF INDIA
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March 7, 1989 |
|
DHIAN SINGH Vs. NATIONAL HYDRO ELECTRIC CORPN LTD
|
April 8, 1989 |
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DINA NATH Vs. STATE
|
April 12, 1989 |
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FAQIR SINGH Vs. DIST MAGISTRATE JAMMU
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May 11, 1989 |
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G M ZAROO Vs. COMMISSIONER, SALES TAX
|
June 29, 1989 |
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GH MOHD Vs. SUBHAN
|
February 11, 1989 |
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GH MOHD BHAT Vs. DISTRICT EDUCATION OFFICER
|
March 8, 1989 |
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GH MOHD GANAI Vs. STATE OF J&K
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November 17, 1989 |
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GH MOHD HURRAH Vs. STATE OF J&K
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August 21, 1989 |
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GH MOHD JALIB Vs. CUSTODIAN EVACUEES PROPERTY, JAMMU
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June 1, 1989 |
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GH MOHD MIR Vs. STATE ROAD TRANSPORT CORPORATION, J&K
|
May 18, 1989 |
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GH MOHD WANI Vs. BRIJ MOHINI DHAR
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June 22, 1989 |
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GH MOHI-UD-DIN Vs. SUPERINTENDING ENGINEER
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March 28, 1989 |
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GH MOHI-UD-DIN KHAN Vs. UNION OF INDIA
|
May 1, 1989 |
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GH RASOOL NAJAR Vs. RESIDENTS OF DARESH KADAL, SRINAGAR
|
February 17, 1989 |
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GHULAM MOHD Vs. REGISTRAR OF REGISTRATION
|
May 24, 1989 |
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GHULAM MOHD MIR Vs. STATE
|
March 15, 1989 |
|
GHULAM MOHD MIR Vs. J & K STATE ROAD TRANSPORT 5 CORPORATION & 3 OTHERS
|
May 18, 1989 |
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GHULAM MOHD ZARGAR Vs. STATE
|
May 1, 1989 |
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GHULAM MUSTAFFA Vs. CUSTODIAN GENERAL EVACUEE PROPERTY JAMMU
|
April 12, 1989 |
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GHULAM NABI KHAN Vs. ABDUL GANI KHAN
|
October 27, 1989 |
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GIRISH KUMAR Vs. VIPAN KUMARI
|
March 31, 1989 |
|
GOURI SHANKER Vs. DINA NATH
|
March 31, 1989 |
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GULLA PARREY Vs. RAMA PARREY
|
July 28, 1989 |
|
GURCHARAN SINGH Vs. STATE OF J&K
|
April 8, 1989 |
|
GURDEEP SINGH ANAND Vs. RAKESH KUMAR (MASTER)
|
March 30, 1989 |
|
GURDITT SINGH Vs. STATE OF J&K
|
April 12, 1989 |
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H A KHAN Vs. UNION OF INDIA
|
July 7, 1989 |
|
HANS RAJ Vs. LUDAM MARI
|
March 31, 1989 |
|
HARI KRISHAN BHAT Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT
|
July 28, 1989 |
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HASHIR AHMAD Vs. STATE OF J AND K
|
February 27, 1989 |
|
J L BAMZAI Vs. STATE OF J&K
|
September 28, 1989 |
|
J S DEV Vs. UNIVERSITY OF JAMMU & KASHMIR
|
December 29, 1989 |
|
J&K INDUSTRIES Vs. MOHD AMIN MOHD ASLAM
|
July 27, 1989 |
|
JAMMU CANTONMENT RESIDENTS ASSON Vs. UNION OF INDIA
|
November 6, 1989 |
|
JEET RAM Vs. SWAMO DEVI
|
October 9, 1989 |
|
JEET RAM Vs. MELO DEVI
|
December 14, 1989 |
|
JOGINDER LAL Vs. STATE
|
February 27, 1989 |
|
JUTHI DEVI Vs. PINE CHEMICALS LTD
|
August 23, 1989 |
|
K C VANASPATI Vs. ASSESSING AUTHORITY
|
February 22, 1989 |
|
KARAN SINGH Vs. CHIEF OF THE ARMY STAFF
|
May 25, 1989 |
|
KASHMIR VANASPATI PVT LTD Vs. STATE OF J&K
|
March 27, 1989 |
|
KASHMIR VANASPATI PVT LTD Vs. UNION OF INDIA
|
January 30, 1989 |
|
KAUSHAL KUMAR GUPTA Vs. DEV SON PVT LTD
|
December 17, 1989 |
|
KHALIDA Vs. STATE OF J&K
|
May 24, 1989 |
|
KULDEEP RAJ Vs. STATE OF J AND K
|
March 30, 1989 |
|
MADAN LAL Vs. MELA RAM
|
November 9, 1989 |
|
MADAN SINGH Vs. STATE
|
February 2, 1989 |
|
MAMTA GUPTA Vs. STATE OF J AND K
|
October 5, 1989 |
|
MANDOO BROTHERS Vs. COMMISSIONER OF SALES TAX
|
June 26, 1989 |
|
MANOHAR LAL Vs. YOG DHIAN
|
February 16, 1989 |
|
MAQSOODA BEGUM Vs. SHAHNAWAZ KHAN
|
July 26, 1989 |
|
MEGHA ENTERPRISES, JAMMU Vs. STATE OF J&K
|
December 29, 1989 |
|
MEGHNA ENTERPRISES Vs. STATE OF J&K
|
December 22, 1989 |
|
MEHMOOD AHMAD KHAN Vs. KUBRA BEGUM
|
November 23, 1989 |
|
MOHAMMAD ALI Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 1989 |
|
MOHD ASLAM Vs. STATE OF J&K
|
April 3, 1989 |
|
MOHD DIN Vs. REVENUE MINISTER, J&K STATE AND MOHD SHAFI
|
April 22, 1989 |
|
MOHD HUSSAIN SHAH Vs. STATE OF J&K
|
July 28, 1989 |
|
MOHD NAZIR Vs. MOHD ASHRAF
|
August 31, 1989 |
|
MOHD SADIQ Vs. STATE OF JAMMU AND KASHMIR
|
December 29, 1989 |
|
MOHD YOUSUF DAR Vs. MOOSA RAZA
|
December 13, 1989 |
|
MOHD. ALTAF Vs. HARIPRASAD NAROTAMDAS JANI
|
June 29, 1989 |
|
MUNSHI KHAN Vs. STATE
|
March 31, 1989 |
|
N D RADHAKRISHEN Vs. UNION OF INDIA
|
September 15, 1989 |
|
NARINDER KUMAR Vs. KUNDAN LAL GUPTA
|
January 25, 1989 |
|
NATIONAL INSURANCE Vs. LAJWANTI
|
August 25, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. H S RAINAL
|
July 4, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. UNION OF INDIA
|
July 4, 1989 |
|
NOOR UD DIN Vs. SUPERINTENDENT OF CUSTOMS
|
December 29, 1989 |
|
NORTHERN SANITATION Vs. HOTEL CORPORATION OF INDIA
|
November 9, 1989 |
|
PARO DEVI Vs. BUDHA MAL JAIN
|
December 6, 1989 |
|
PARSHOTAM LAL Vs. STATE
|
June 1, 1989 |
|
PARVEEN KUMAR Vs. CUSTODIAN GENERAL
|
November 9, 1989 |
|
PARVEZ QADIR Vs. UNION OF INDIA
|
April 3, 1989 |
|
PRABH DAYAL Vs. DHAN DEVI
|
May 11, 1989 |
|
PRABJEET SINGH Vs. ADMINISTRATOR NOTIFIED AREA COMMITTEE TANGMARG
|
February 16, 1989 |
|
PRITAM DASS Vs. KRISHAN CHAND
|
April 22, 1989 |
|
QASIM BROTHERS M Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1989 |
|
REHMAN KHAN Vs. REGISTRAR
|
July 28, 1989 |
|
RIAZ AHMAD Vs. STATE
|
May 16, 1989 |
|
ROMESH KUMAR Vs. CHANAN LAL
|
November 23, 1989 |
|
ROMESH SAZWAL Vs. STATE OF J&K
|
August 25, 1989 |
|
RUKMANI DEVI Vs. DIRECTOR OF INDUSTRIES
|
February 11, 1989 |
|
S GURDEEP SINGH Vs. STATE
|
October 7, 1989 |
|
SAJAD MAJID Vs. SYED ZAHOOR AHMED
|
March 30, 1989 |
|
SANTOSH KUMARI Vs. STATE OF J&K
|
March 16, 1989 |
|
SAVITRI DEVI Vs. BHUSHAN CHANDER JAIN
|
June 1, 1989 |
|
SHABIR AHMAD KHAN Vs. STATE OF J AND K
|
June 2, 1989 |
|
SHAM LAL Vs. STATE
|
November 15, 1989 |
|
SHAM SINGH Vs. EXECUTIVE ENGINEER
|
September 3, 1989 |
|
SHAMAS-UD-DIN Vs. STATE OF J&K
|
June 1, 1989 |
|
SHANKAR DASS Vs. SHANKAR SINGH
|
November 9, 1989 |
|
SHEIKH MUKHTAR HUSSAIN Vs. CHAIRMAN, ELLAQUAI DEHATI BANK
|
June 22, 1989 |
|
SHUJA YOUSUF Vs. STATE
|
December 29, 1989 |
|
SIND STEEL SIDE Vs. UNION OF INDIA
|
February 7, 1989 |
|
SIND STEEL SIDE AND ORS Vs. UNION OF INDIA & ORS
|
January 1, 1989 |
|
SOLAR KASHMIR Vs. COMMISSIONER SALES TAX
|
October 25, 1989 |
|
STATE Vs. FAROOQ AHMED BACHHA
|
March 29, 1989 |
|
STATE Vs. GURBUX SINGH
|
June 1, 1989 |
|
STATE BANK OF INDIA Vs. SURAM SINGH AND ORS
|
September 21, 1989 |
|
STATE OF J&K Vs. DEV DATT PANDIT
|
February 6, 1989 |
|
STATE OF J&K Vs. KAMRAJ FOREST CO
|
May 18, 1989 |
|
SUBHASH CHANDER GUPTA Vs. STATE OF J&K
|
June 1, 1989 |
|
SUKH RAMDAS Vs. RAM MILANDAS
|
October 4, 1989 |
|
SUNITA KUMARI Vs. SURAM SINGH
|
August 19, 1989 |
|
SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 1989 |
|
SYED AHMED SYED Vs. STATE OF J&K
|
April 22, 1989 |
|
SYED SHOWKAT HUSSAIN Vs. STATE OF J&K
|
May 8, 1989 |
|
TAJAMUL HUSSAIN Vs. UNION OF INDIA
|
November 18, 1989 |
|
TARA DEVI Vs. PREM SINGH
|
March 16, 1989 |
|
TASHI RABSTAN Vs. STATE OF JAMMU AND KASHMIR
|
October 20, 1989 |
|
TUFAIL AHMAD BABA Vs. UNION OF INDIA
|
December 13, 1989 |
|
UNION OF INDIA Vs. TEJ SINGH
|
February 11, 1989 |
|
UNION OF INDIA & ORS. Vs. TEJ SINGH
|
November 2, 1989 |
|
UTTAM CHAND Vs. STATE OF J & K
|
April 24, 1989 |
|
VIJAY KUMAR Vs. NEERAJ KUMAR
|
June 1, 1989 |
|
VINAR LTD Vs. CHENAB TEXTILE MILLS KATHUA
|
March 17, 1989 |
|
YOG RAJ Vs. KULDEEP RAJ GUPTA
|
December 27, 1989 |
|
ZAREEFA Vs. HABIB LONE
|
July 27, 1989 |
|
ZUBAIR AHMAD BHAT Vs. STATE OF J AND K
|
May 3, 1989 |
|
ZUHRA BANO Vs. ZUHRA KHATOON
|
July 26, 1989 |