AB GAFFAR SHEIKH Vs. STATE OF J&K
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August 23, 1988 |
AB RASHID SARAF Vs. STATE
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March 30, 1988 |
ABDUL AZIZ BEG Vs. STATE OF JAMMU AND KASHMIR
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January 30, 1988 |
ABDUL RASHID DAR Vs. MOHD ISMAIL
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August 26, 1988 |
ABDUL REHMAN Vs. STATE OF JAMMU AND KASHMIR
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October 22, 1988 |
ABID ALI Vs. STATE OF J&K
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March 5, 1988 |
AJAY KUMAR Vs. STATE
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March 29, 1988 |
AJIT SINGH Vs. STATE
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January 28, 1988 |
ALI MOHD Vs. STATE
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June 29, 1988 |
ALI MOHD WAZIR Vs. STATE OF J AND K
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April 14, 1988 |
ALTAF AHMAD Vs. STATE OF JAMMU AND KASHMIR
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February 5, 1988 |
ALTAF AHMAD Vs. STATE
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January 27, 1988 |
AMA SHEIKH Vs. STATE
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February 28, 1988 |
AMITA MISRI Vs. STATE OF J&K
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April 28, 1988 |
AMRO DEVI Vs. RATTAN LAL (PROF )
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June 7, 1988 |
ASHOK KUMAR Vs. MUNSHI RAM
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October 13, 1988 |
ASHOK KUMAR CHOUDHARY Vs. UNIVERSITY OF JAMMU THROUGH ITS REGISTRAR
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April 16, 1988 |
ASLAM SHAWL Vs. GULAM MOHAMMAD SHANGRU
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April 16, 1988 |
BABU RAM Vs. KANTA DEVI
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November 17, 1988 |
BAKSHI ANWAR AFTAB Vs. MOHD YOUSUF MOHD MAQBOOL (M/S)
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August 26, 1988 |
BALJI KAPOOR Vs. KASHMIRI LAL
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June 9, 1988 |
BALWANT RAJ NANDA Vs. PREM PAUL SURI
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April 7, 1988 |
BANSI LAL PANDITA Vs. STATE OF J&K
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March 9, 1988 |
BASHIR AHMAD HUSSAINI Vs. STATE
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September 20, 1988 |
BHARAT BHUSHAN Vs. BANSI LAL
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May 9, 1988 |
BISHANDAS Vs. DHARAMVIR
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November 21, 1988 |
BODH RAJ Vs. OM PARKASH
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May 27, 1988 |
BRIJ NATH TICKOO Vs. REGIONAL TRANSPORT OFFICER
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June 10, 1988 |
D P BHAT Vs. STATE OF J&K
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December 8, 1988 |
D P BHOSE (EX LT ) Vs. UNION OF INDIA
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July 29, 1988 |
DOONI CHAND Vs. STATE
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December 23, 1988 |
ESTATES OFFICER Vs. K K AMILA
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September 23, 1988 |
EVACUEE PROPERTY DEPTT Vs. ZAHOOR-UD-DIN
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October 22, 1988 |
EX ENGINEER, NATIONAL HIGH WAYS Vs. COMMISSIONER, WORKMEN COMPENSATION
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November 3, 1988 |
FAQIR CHAND Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
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April 1, 1988 |
FAYAZ AHMAD GANDROO Vs. STATE
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April 6, 1988 |
FAZAL KHAN Vs. YAQOOB KHAN
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January 30, 1988 |
FEROZ AHMAD Vs. STATE OF JAMMU AND KASHMIR
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March 24, 1988 |
FEROZ-UD-DIN Vs. STATE
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June 10, 1988 |
G D SHARMA Vs. STATE
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April 19, 1988 |
G S BAROCA Vs. KANWALJIT SINGH
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March 3, 1988 |
G.S. BAROCA Vs. KANWALJIT SINGH
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March 6, 1988 |
GH AHMAD Vs. SENIOR SUPERINTENDENT OF POLICE SRINAGAR
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August 10, 1988 |
GH AHMAD WANI Vs. MEHRAJ-UD-DIN RAINA
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May 12, 1988 |
GH MOHD BHAT Vs. STATE
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June 9, 1988 |
GH MOHD QAZI Vs. MANAGING DIRECTOR, J&K TOURISM DEVELOPMENT CORP ,
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May 8, 1988 |
GH NABI MIR Vs. STATE OF J&K
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December 20, 1988 |
GH RASOOL CHANGA Vs. STATE
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March 30, 1988 |
GHANI BHAT Vs. YAGOOT FIRDOUS
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February 19, 1988 |
GHULAM AHMAD DAR Vs. MANZOOR AHMAD DAR
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December 21, 1988 |
GHULAM MOHAMMAD BATO AND ORS. Vs. TAJA BIBI AND ORS.
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October 6, 1988 |
GHULAM MOHD. LANCH Vs. STATE OF JAMMU AND KASHMIR
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April 14, 1988 |
GHULAM MOHIUDDIN MIR Vs. STATE OF JAMMU AND KASHMIR
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September 24, 1988 |
GHULAM NABI Vs. STATE
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May 21, 1988 |
GIAN CHAND Vs. UNION OF INDIA
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April 8, 1988 |
GIAN CHAND Vs. STATE
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November 16, 1988 |
GOURI SHANKER Vs. REGISTRAR CO OP SOCIETIES
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February 6, 1988 |
GULAM AHMAD Vs. STATE
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May 16, 1988 |
GULLAN DEVI Vs. PUNA
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July 12, 1988 |
GURANDITTA Vs. SITAN DEVI
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February 4, 1988 |
H L SETHI (LT COL ) Vs. UNION OF INDIA
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September 23, 1988 |
H S BALI Vs. TRILOCHAN DUTT
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June 7, 1988 |
HAMZA DAR Vs. STATE
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March 30, 1988 |
HIMALYA CONSTRUCTIONS Vs. CHIEF ENGINEER
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December 23, 1988 |
ISLAMIA COLLEGE OF SCIENCE AND COMMERCE Vs. HASSAN
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July 1, 1988 |
J C KOTWAL Vs. STATE ROAD TRANSPORT CORPORATION SRINAGAR
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July 1, 1988 |
J&K CIGARETTES CO LTD Vs. UNION OF INDIA
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July 8, 1988 |
J&K CIGARETTES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
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May 27, 1988 |
JAGER NATH Vs. STATE OF J&K
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July 1, 1988 |
JAGJEET SINGH (DUKHIA) Vs. STATE OF J&K
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March 5, 1988 |
JANAK RAJ Vs. UNION OF INDIA
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December 2, 1988 |
K N WAZA Vs. RAJNI SAPROO
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January 30, 1988 |
KALIDAS Vs. STATE OF J&K
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May 26, 1988 |
KANTA RANI Vs. SOM DUTT
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February 1, 1988 |
KASTURI LAL Vs. RAM DAS
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June 1, 1988 |
KASTURI LAL Vs. BRIJ LAL
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August 26, 1988 |
KEWAL KRISHAN KARTA Vs. LABOUR COURT/INDUSTRIAL TRIBUNAL & TWO ORS
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May 6, 1988 |
KEWAL KRISHAN KARTA Vs. LABOUR COURT/INDUSTRIAL TRIBUNAL
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May 5, 1988 |
KHAN GHULAM NABI SHAH & CO (FIRM) Vs. STATE OF J&K
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February 26, 1988 |
KOTWAL MOOL RAJ Vs. JISHAN LAL KUTHIALA
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March 2, 1988 |
KRISHAN CHAND GIRDHARI LAL AND CO Vs. COMMISSIONER OF INCOME TAX
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February 19, 1988 |
KRISHAN LAL Vs. MOHINDER NATH
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October 7, 1988 |
KRISHNA KUMARI Vs. STATE OF J&K
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December 9, 1988 |
KULBIR SINGH SAINI Vs. STATE OF J&K
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August 10, 1988 |
LAL CHAND Vs. ASSISTANT COLLECTOR
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August 10, 1988 |
LAL CHAND Vs. ASST COLLECTOR CUSTOMS
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May 10, 1988 |
LALIT MOHAN Vs. TRIPTA DEVI
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September 15, 1988 |
LASSA JOO SHEIKH Vs. J AND K STATE FOREST CORPORATION
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October 22, 1988 |
LILA KARAN SHARMA Vs. SAT PAL SINGH
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December 16, 1988 |
M L GUPTA Vs. STATE OF J&K
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June 29, 1988 |
MADAN LAL Vs. JAGDISH CHANDER
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February 11, 1988 |
MAHINDER SINGH Vs. HARBANS SINGH
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July 8, 1988 |
MAKHAN LAL MATTOO Vs. UNION OF INDIA
|
June 9, 1988 |
MAKHAN LAL SARAF Vs. B.K. GUPTA
|
February 17, 1988 |
MANAGING DIRECTOR Vs. FATIMA BEGUM
|
October 3, 1988 |
MANI RAM Vs. DUTTA RAM
|
December 2, 1988 |
MEHRAJ-UD-DIN RAINA Vs. MUNEER AHMAD
|
November 8, 1988 |
MIAN MOHD AKBAR Vs. STATE OF J&K
|
February 26, 1988 |
MIR GHULAM MUSTAFFA Vs. PEER MEHRAJ-UD-DIN
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March 30, 1988 |
MOHAMMAD SOFI Vs. AJAB KHAN
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June 10, 1988 |
MOHAMMAD UMAR AND CO Vs. INCOME TAX OFFICER
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October 27, 1988 |
MOHAMMAD YAHYA BANDAY Vs. STATE OF KASHMIR
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September 25, 1988 |
MOHAN LAL Vs. VINOD KUMARI
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February 5, 1988 |
MOHAN MEAKIN LTD Vs. KASHMIR DREAMLAND DISTILLERIES
|
July 22, 1988 |
MOHAN SINGH Vs. STATE
|
June 1, 1988 |
MOHAN SINGH Vs. PURAN SINGH
|
March 2, 1988 |
MOHD AMIN SALATI Vs. CHAIRMAN
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October 27, 1988 |
MOHD ASLAM Vs. REVENUE MINISTER, J&K
|
June 9, 1988 |
MOHD ASLAM SHAWL Vs. GH MOHD SHARGRU
|
April 11, 1988 |
MOHD MAQBOOL Vs. MOHD SHEIKH
|
May 6, 1988 |
MOHD MAQBOOL DAR Vs. MANAGING DIRECTOR, J&K TOURISM DEVELOPMENT CORP , SRINAGAR
|
July 1, 1988 |
MOHD MUNAWAR LONE Vs. STATE
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April 6, 1988 |
MOHD RAMZAN GANAI Vs. BASHANGAN KRALNEWA
|
June 10, 1988 |
MOHD SIKANDER BHAT Vs. STATE OF J&K
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July 22, 1988 |
MOHD TAJ Vs. SAKINA BI
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April 21, 1988 |
MOHD YOUSUF PARRAY Vs. STATE OF JAMMU AND KASHMIR
|
March 9, 1988 |
MOHD YOUSUF PUKHTA Vs. STATE OF J&K
|
May 24, 1988 |
MOHD. AMIN TANGA Vs. STATE OF JAMMU AND KASHMIR
|
March 14, 1988 |
MOHD. MAQBOOL AKHOON Vs. STATE OF J. & K.
|
March 24, 1988 |
MOON LIGHT CINEMA, KATHUA Vs. STATE OF J&K
|
April 1, 1988 |
MOON LIGHT CINEMA, KATHUA AND ORS Vs. STATE OF J&K AND ORS
|
January 1, 1988 |
MULKH RAJ BIMAL KUMAR Vs. INCOME TAX OFFICER
|
October 27, 1988 |
NABA LONE Vs. DISTRICT MAGISTRATE
|
April 6, 1988 |
NAGARMAL Vs. STATE
|
June 1, 1988 |
NAND LAL Vs. SUDESH KUMARI
|
November 16, 1988 |
NARINDER NATH GUPTA Vs. STATE OF J&K
|
January 30, 1988 |
NARULA & CO Vs. CHIEF ENGINEER J&K ZONE
|
March 29, 1988 |
NATIONAL INSURANCE CO Vs. UNION OF INDIA
|
March 14, 1988 |
NATIONAL INSURANCE CO LTD Vs. ROMESH KUMAR
|
February 1, 1988 |
NATIONAL INSURANCE CO LTD Vs. SURJIT SINGH
|
April 11, 1988 |
NATIONAL INSURANCE CO LTD Vs. CHAJJU RAM
|
November 3, 1988 |
NATIONAL INSURANCE CO. Vs. SURJIT SINGH
|
April 25, 1988 |
NAZIR AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
August 16, 1988 |
NAZIR AHMED Vs. DY COMMISSIONER
|
July 8, 1988 |
NEW INDIA ASSURANCE CO. LTD Vs. GHULAM MOHD.
|
July 5, 1988 |
NOOR UD DIN SHAH Vs. STATE OF JAMMU AND KASHMIR
|
March 1, 1988 |
O P SARAF Vs. STATE
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March 9, 1988 |
OM PARKASH Vs. STATE OF J&K
|
April 8, 1988 |
OM PARKASH Vs. RATTANO
|
November 21, 1988 |
OM PRAKASH Vs. DHARAM CHAND
|
August 5, 1988 |
OMKAR NATH Vs. INSPECTOR GENERAL OF POLICE
|
May 12, 1988 |
OMKAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
March 16, 1988 |
ORIENTAL INSURANCE CO LTD Vs. AVINASH KOUR
|
March 1, 1988 |
PARVEZ AHMED Vs. MOHD LATIEF
|
June 8, 1988 |
PEER NOOR-UD-DIN Vs. STATE OF J&K
|
February 28, 1988 |
PHAGU MAL RATTAN CHAND Vs. UNION OF INDIA
|
May 21, 1988 |
PHALGAM HOTEL Vs. STATE OF J&K
|
July 7, 1988 |
PINE CHEMICALS Vs. ASSESSING AUTHORITY
|
September 23, 1988 |
PRITHVI NATH TIKOO Vs. RUKMANI & ORS.
|
May 7, 1988 |
RAJ NATH BHAT Vs. STATE OF J&K
|
February 11, 1988 |
RAJKUMAR PANDITA Vs. STATE OF J AND K
|
June 10, 1988 |
RAM (MAJOR) Vs. REVENUE MINISTER, J&K
|
December 9, 1988 |
RAM KRISHAN Vs. SOHAN LAL
|
June 9, 1988 |
RAM RATTAN RAINA Vs. STATE OF J&K
|
August 26, 1988 |
RAMAPATI Vs. JAGJIT KOUR
|
August 12, 1988 |
RANJIT SINGH MULTANI Vs. UNION OF INDIA
|
August 5, 1988 |
RAVEL SINGH SINDHU (MAJOR) Vs. UNION OF INDIA
|
February 11, 1988 |
ROMESH CHANDER Vs. CUSTODIAN
|
April 8, 1988 |
ROMESH KUMAR GANDOTRA Vs. STATE
|
November 30, 1988 |
RUGHNATH DASS CHOPRA Vs. OM PARKASH
|
February 9, 1988 |
S AVTAR SINGH Vs. STATE OF J&K
|
June 29, 1988 |
S C MANCHANDA (MAJOR) Vs. UNION OF INDIA
|
April 5, 1988 |
S ISHAR SINGH Vs. STATE OF J&K
|
June 29, 1988 |
S S PATHANIA (MAJOR) Vs. N L SRIVASTAVA (EX-BRIG )
|
March 29, 1988 |
S. UJAGAR SINGH Vs. SHIBANJEE MANTOO AND OTHERS
|
June 3, 1988 |
SAMEER AHMAD Vs. STATE OF J&K
|
December 23, 1988 |
SAT PAL SHARMA Vs. STATE RECRUITMENT BOARD
|
July 29, 1988 |
SATISH SETHI Vs. MEHTA SHIV DASS KOHLI
|
March 15, 1988 |
SAYED ABDULLAH SHEERAZI Vs. STATE OF JAMMU AND KASHMIR
|
January 4, 1988 |
SHABIR HUSSAIN Vs. STATE OF J&K
|
April 22, 1988 |
SHAHZAD KHAN Vs. STATE
|
April 6, 1988 |
SHAM LAL BHAT Vs. UNION OF INDIA
|
June 9, 1988 |
SHANTI DEVI Vs. RAM LAL
|
March 29, 1988 |
SHEIKH AHMED Vs. COMMISSIONER, SALES TAX
|
November 17, 1988 |
SHYAM LAL Vs. STATE
|
April 22, 1988 |
SOMNATH MATOO Vs. FAIZ BEGUM
|
July 14, 1988 |
SOURA STAINLESS STEEL INDUSTRY Vs. STATE OF J&K
|
July 1, 1988 |
STATE Vs. SURRENDER SINGH
|
November 12, 1988 |
STATE Vs. SAT PAUL
|
December 2, 1988 |
STATE Vs. S MOHD AKRAM
|
October 5, 1988 |
STATE Vs. RAJINDER SINGH RANA
|
August 1, 1988 |
STATE OF J&K Vs. KEWAL KRISHAN GANDOTRA
|
September 28, 1988 |
STATE OF J&K Vs. KEWAL KRISHAN GANDOTRA
|
June 28, 1988 |
STATE OF J&K & ORS Vs. KEWAL KRISHAN GANDOTRA
|
June 29, 1988 |
STATE OF J&K AND EDUCATION COMMISSIONER Vs. MOHD SULTAN WANI
|
August 10, 1988 |
SUDERSHAN KUMAR ABROL Vs. STATE OF J&K
|
February 11, 1988 |
SUNIT SINGH (LT COL ) (RETD ) Vs. FINANCIAL COMMISSIONER, J&K GOVT
|
January 30, 1988 |
SURAM SINGH Vs. STATE
|
March 29, 1988 |
SURINDER PAL SHARMA Vs. DIRECTOR GENERAL BSF, NEW DELHI
|
January 30, 1988 |
SWARNA DEVI Vs. RAMESH LAL
|
April 1, 1988 |
SYED HUSSAIN Vs. STATE OF J&K
|
June 10, 1988 |
SYED HUSSAIN Vs. STATE OF J&K
|
July 1, 1988 |
SYED ZAFFAR MEHDI Vs. STATE
|
August 17, 1988 |
TAJ HOTELS (J&K) PVT LTD Vs. STATE OF J&K
|
May 26, 1988 |
TH SUKHDEV SINGH Vs. TH JAGDEV SINGH
|
November 3, 1988 |
TILAK CHAND JAIN Vs. KANTA RANI
|
August 5, 1988 |
TRILOKI NATH KOTHA Vs. JAWAHIR LAL KOTHA
|
April 16, 1988 |
UNION OF INDIA Vs. KUSUM SHARMA
|
March 15, 1988 |
UNION OF INDIA Vs. B D SHARMA
|
June 8, 1988 |
UNION OF INDIA Vs. J&K INDUSTRIES LTD
|
February 9, 1988 |
UNION OF INDIA AND ANOTHER Vs. B D SHARMA
|
June 9, 1988 |
UNITED COMMERCIAL BANK Vs. HANS RAJ SARAF
|
February 9, 1988 |
URVASHI Vs. STATE OF JAMMU AND KASHMIR
|
July 8, 1988 |
URVINDRA SINGH (MAJOR) Vs. UNION OF INDIA
|
December 23, 1988 |
V K KHANNA Vs. GIRDHARI LAL
|
July 29, 1988 |
VEDYA LAL Vs. DY COMMISSIONER
|
April 20, 1988 |
VIDAYA DHAR Vs. REVENUE MINISTER, J&K
|
September 29, 1988 |
ZAMROODA HASSAN Vs. STATE OF J&K
|
March 15, 1988 |