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AB AHAD Vs. STATE
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September 16, 1987 |
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AB AZIZ WANI Vs. CHAIRMAN
|
July 4, 1987 |
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AB MAJID Vs. STATE OF J&K
|
May 8, 1987 |
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AB MAJID WANI Vs. STATE
|
November 18, 1987 |
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AB RASHID Vs. BEGA
|
December 18, 1987 |
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AB RASHID DAR Vs. AISHA
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March 18, 1987 |
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AB REHMAN DAR Vs. STATE OF J&K
|
April 28, 1987 |
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ABDUL LATIF Vs. ARZAM BI
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February 27, 1987 |
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ABDUL RASHID WANI Vs. STATE JAMMU AND KASHMIR
|
June 30, 1987 |
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ABDUL RAZAK LONE Vs. STATE OF JAMMU AND KASHMIR
|
November 4, 1987 |
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ADMINISTRATION SRINAGAR MUNICIPALITY Vs. LAXMI BISHAT
|
January 21, 1987 |
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AHMAD LONE Vs. STATE
|
September 14, 1987 |
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AHMED JOO ZERGAR Vs. SAJA
|
September 16, 1987 |
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AKBAR TEELI Vs. GHULAM AHMAD DAR
|
March 11, 1987 |
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ALI MOHD REASHI Vs. SONAWARI FRUIT GROWERS CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD THROUGH ADMINISTRATOR
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May 21, 1987 |
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AMAR KAUR Vs. KULBIR SINGH
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December 31, 1987 |
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AMAR NATH Vs. JANKI NATH
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July 8, 1987 |
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AMAR NATH BALDEV FOREST LESSEES (FIRM) Vs. DES RAJ
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October 30, 1987 |
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ANIL KUMAR DUGGAL Vs. ARUNA DUGGAL
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December 4, 1987 |
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ARUN KUMAR Vs. UNIVERSITY OF JAMMU
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October 21, 1987 |
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ASHOK KUMAR Vs. STATE OF J&K
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October 9, 1987 |
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B A ZARGAR Vs. STATE OF J & K
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May 12, 1987 |
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BAGESH CHANDER Vs. HARI KRISHAN
|
February 9, 1987 |
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BALAK RAM Vs. SHIV RAM
|
May 15, 1987 |
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BASHAMBER DASS GUPTA Vs. STATE OF J&K
|
March 26, 1987 |
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BASHAMBERDAS Vs. STATE
|
November 2, 1987 |
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BASHIR AHMAD DADA Vs. STATE OF J&K
|
October 21, 1987 |
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BAWA RAM AND CO Vs. UNION OF INDIA
|
March 26, 1987 |
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BHAGAT PARSHOTAM DASS Vs. FINANCIAL COMMISSIONER
|
September 29, 1987 |
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BINDRU Vs. KIKRU
|
May 15, 1987 |
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BUDHA RAM CHOWDHARY Vs. PUSHPA KHAJURIA
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March 17, 1987 |
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CHAJJU RAM Vs. JAGDISH KUMAR
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May 15, 1987 |
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CHAMAN LAL Vs. STATE OF J&K
|
July 28, 1987 |
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CHAMAN LAL Vs. SHAM LAL GUPTA
|
November 27, 1987 |
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DALBIR SINGH BAKSHI Vs. SHAMAS DIN
|
April 27, 1987 |
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DARSHAN KUMAR Vs. UNION OF INDIA
|
May 15, 1987 |
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DAVINDER SINGH Vs. STATE OF J&K
|
July 9, 1987 |
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DELHI CLOTH AND GENERAL MILLS CO LTD Vs. S PARAMJIT SINGH
|
August 14, 1987 |
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DIDAR SINGH Vs. STATE BANK OF INDIA
|
December 29, 1987 |
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DILSHADA BANO Vs. GH NABI
|
July 29, 1987 |
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DIRECTOR ACCOUNTS AND TREASURIES Vs. GURU DUTT GUPTA
|
October 29, 1987 |
|
EAST INDIA HOTELS LTD Vs. STATE
|
August 28, 1987 |
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EXECUTIVE ENGINEER JAMMU MUNICIPALITY Vs. INDERJEET SINGH
|
November 17, 1987 |
|
FARHAT AZIZ Vs. DEAN MEDICAL FACULTY SHER I KASHMIR INSTITUTE
|
October 28, 1987 |
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FAYAZ AHMAD Vs. STATE OF J&K
|
August 20, 1987 |
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FIRDOUS ASMI Vs. STATE OF JAMMU AND KASHMIR
|
October 15, 1987 |
|
GANI KHOJA Vs. STATE
|
February 24, 1987 |
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GARJOO Vs. RAM LAL
|
September 25, 1987 |
|
GH HASSAN WANI Vs. STATE
|
December 29, 1987 |
|
GH MOHD DAR Vs. STATE OF J&K
|
August 21, 1987 |
|
GH NABI BASOO Vs. SUPERINTENDING ENGINEER (ELECTRIC)
|
July 6, 1987 |
|
GHANI SHAMDASS ANAND Vs. SHAKTI PRAKASH
|
May 6, 1987 |
|
GHULAM MOHAMMAD BHAT Vs. AZIZI
|
March 2, 1987 |
|
GHULAM MOHAMMAD KHAN Vs. HASINA
|
July 16, 1987 |
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GHULAM MOHI UD DIN Vs. GANI JOO
|
March 17, 1987 |
|
GHULAM MUSTAFA KHAN Vs. MOHD. RAFIQ MIR
|
August 27, 1987 |
|
GHULAM RASOOD KHAN Vs. STATE OF J & K
|
June 9, 1987 |
|
GOVERDHAN RAM VAISHNU BHAGAT Vs. DEV RAJ
|
August 14, 1987 |
|
GULAM MOHI UD DIN WANI Vs. MEHRI
|
July 2, 1987 |
|
GULLA MIR Vs. MUMA BHAT
|
October 23, 1987 |
|
GULZAR AHMED ALAI Vs. STATE OF J&K
|
December 21, 1987 |
|
H S RAINAL Vs. NATIONAL INSURANCE CO LTD
|
November 18, 1987 |
|
HAKIM GHULAM HASSAN Vs. STATE OF J AND K
|
November 18, 1987 |
|
HAKIM GHULAM HUSSAN Vs. STATE OF JAMMU AND KASHMIR
|
September 11, 1987 |
|
HARDEV SHARMA Vs. GOVT OF J&K
|
September 25, 1987 |
|
HARNAM SINGH Vs. INSPECTOR GENERAL OF POLICE
|
June 10, 1987 |
|
INDER RAJ Vs. STATE OF JAMMU AND KASHMIR
|
June 30, 1987 |
|
INDERJIT GUPTA Vs. STATE
|
February 19, 1987 |
|
J&K BANK LTD Vs. BASHIR AHMAD QAZI
|
April 23, 1987 |
|
J&K BANK LTD Vs. B K SAWHNEY
|
October 30, 1987 |
|
JAGAT RAM AND SONS Vs. BODH RAJ
|
October 30, 1987 |
|
JAMEED AHMAD Vs. STATE
|
July 2, 1987 |
|
K C FOOD PRODUCTS Vs. COMMISSIONER, PDD
|
March 12, 1987 |
|
KAMLESH KUMARI Vs. DHARAM PAUL
|
March 4, 1987 |
|
KHAN GHULAM NABI Vs. GANI DAR
|
May 18, 1987 |
|
KHARAITI LAL Vs. STATE OF J&K
|
September 18, 1987 |
|
KHURSHEED ALAM KHAN Vs. STATE OF JAMMU AND KASHMIR
|
June 30, 1987 |
|
KRISHAN LAL Vs. HARBANS LAL
|
May 15, 1987 |
|
KRISHAN LAL Vs. STATE
|
February 12, 1987 |
|
KRISHAN LAL GUPTA Vs. STATE OF J&K
|
June 4, 1987 |
|
KRISHAN SINGH JAMWAL Vs. STATE OF J&K
|
September 18, 1987 |
|
KRISHANA DEVI Vs. J&K STATE
|
July 31, 1987 |
|
KULDEEP PANDITA Vs. STATE OF J&K
|
September 25, 1987 |
|
KUNDAN LAL Vs. SHANTI DEVI
|
March 25, 1987 |
|
L JAMIT RAI Vs. CHUNI LAL
|
May 15, 1987 |
|
LT COL H N TRIPATHI Vs. STATE
|
July 1, 1987 |
|
M A MUFTI Vs. STATE OF J&K
|
July 2, 1987 |
|
M K RAINA Vs. UNION OF INDIA
|
December 24, 1987 |
|
M S MALIK Vs. STATE
|
October 9, 1987 |
|
MANAGER, ROSIN AND TURPENTINE FACTORY Vs. ALI BEGMA
|
October 16, 1987 |
|
MANAGER, ROSIN AND TURPENTINE FACTORY Vs. ALI BEGMA
|
September 16, 1987 |
|
MANZOOR AHMAD DAR Vs. STATE
|
August 28, 1987 |
|
MANZOOR AHMAD LALOO Vs. UNION OF INDIA
|
May 8, 1987 |
|
MANZOOR AHMAD PAMPORI Vs. MOHD SULTAN PAMPORI
|
October 8, 1987 |
|
MEHBOOBA AKHTER Vs. STATE
|
March 11, 1987 |
|
MEHTABI Vs. AZIZ MIR
|
September 3, 1987 |
|
MOHAN LAL Vs. SANTOSH KUMARI
|
August 12, 1987 |
|
MOHAN LAL Vs. VINOD KUMAR
|
September 18, 1987 |
|
MOHD AFZAL KHAN Vs. GH QADIR BHAT
|
October 15, 1987 |
|
MOHD AKBAR SHEIKH Vs. STATE OF J&K
|
December 11, 1987 |
|
MOHD AKBAR SHEIKH Vs. STATE OF JAMMU AND KASHMIR
|
August 28, 1987 |
|
MOHD ALTAF SHAH Vs. STATE
|
November 18, 1987 |
|
MOHD FAROOQ Vs. EXECUTIVE ENGINEER, TRANSMISSION DIV SRINAGAR,
|
October 30, 1987 |
|
MOHD FAROOQ Vs. ENGINEER, TRANS DIV SRINAGAR & ANR
|
September 30, 1987 |
|
MOHD ISHAQ Vs. FINANCIAL COMMISSIONER
|
September 25, 1987 |
|
MOHD RAFIQ Vs. RAM LAL
|
July 9, 1987 |
|
MOHD RAFIQ MIR Vs. GHULAM MUSTAFA KHAN
|
March 11, 1987 |
|
MOHD SADIQ FANI Vs. DEPUTY COMMISSIONER DODA
|
March 17, 1987 |
|
MOHD SHABAN BHAT Vs. STATE
|
October 21, 1987 |
|
MOHD SHABAN TELL Vs. MALIK ABDUL GANI
|
March 27, 1987 |
|
MOHD YOUSUF MOHD MAQBOOL Vs. BAKSHI ANWAR AFTAB
|
December 3, 1987 |
|
MUNSHI Vs. HARI CHAND
|
September 18, 1987 |
|
N N KAW Vs. STATE BANK OF INDIA
|
July 9, 1987 |
|
NARANJAN KOUR Vs. STATE OF J AND K
|
August 17, 1987 |
|
O N TIKKU Vs. KARAN SINGH
|
March 11, 1987 |
|
O P DOGRA Vs. STATE THROUGH C B I
|
August 22, 1987 |
|
OM PRAKASH Vs. JAGDISH KUMAR
|
May 15, 1987 |
|
OMKAR NATH Vs. AUTAR KRISHEN
|
September 16, 1987 |
|
ORIENTAL FIRE AND GENERAL Vs. MAYA DEVI
|
April 28, 1987 |
|
PARAS RAM Vs. SUDERSHAN KUMAR KHANNA
|
June 5, 1987 |
|
PARGHAT SINGH Vs. STATE OF JAMMU NAD KASHMIR
|
February 12, 1987 |
|
PARVEEN KUMAR MALHOTRA Vs. TH RANJIT SINGH
|
March 26, 1987 |
|
PEER HISSAM UD DIN Vs. STATE
|
December 14, 1987 |
|
PT YOG RAJ Vs. STATE OF J&K
|
September 22, 1987 |
|
RADHYA SHAM Vs. STATE OF J AND K
|
March 25, 1987 |
|
RAJESH KUMAR Vs. JAMMU AND KASHMIR AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
|
May 15, 1987 |
|
RAJINDER KUMAR Vs. DARSHANA KUMARI
|
February 18, 1987 |
|
RAJINDER KUMAR Vs. ANEETA DEVI
|
September 25, 1987 |
|
RAJINDER SINGH RANA Vs. GOVT OF J&K
|
April 29, 1987 |
|
RAM LAL Vs. SUMITRAN DEVI
|
October 30, 1987 |
|
RAM SANEHI, CONTROLLER IMPORTS AND EXPORTS Vs. M/S JOHN TRADING CORPORATION
|
July 25, 1987 |
|
RAM SINGH WINE SHOP Vs. STATE OF J&K
|
March 20, 1987 |
|
REHMAN SHEIKH Vs. MUKHTI
|
May 18, 1987 |
|
RIAS AHMAD GAZI Vs. STATE OF J&K
|
October 8, 1987 |
|
S JANAK SINGH Vs. AIR OFFICER COMMANDING (AIR CMDE) SGR
|
July 16, 1987 |
|
S MOHINDER SINGH ALIAS PAPI Vs. DISTRICT MAGISTRATE, JAMMU
|
February 21, 1987 |
|
S.S.LALLI Vs. UNION OF INDIA
|
May 18, 1987 |
|
SARITA Vs. BALBIR
|
July 9, 1987 |
|
SARITA THAPPER Vs. BALBIR THAPPER
|
July 9, 1987 |
|
SAYED TASSADQUE HUSSAIN Vs. UNION OF INDIA
|
October 26, 1987 |
|
SHAH MALI Vs. SALAM KOKA
|
May 18, 1987 |
|
SHAMBHU NATH Vs. CHAMAN LAL
|
September 17, 1987 |
|
SHEIKH MOHD AFZAL Vs. STATE OF J&K
|
July 29, 1987 |
|
SHEIKH MOHI-UD-DIN Vs. GENERAL MANAGER
|
April 30, 1987 |
|
SHIRAZ CINEMA Vs. SRINAGAR MUNICIPAL COUNCIL
|
April 24, 1987 |
|
SHIV CHARAN SHARMA Vs. COMMISSIONER, GEOLOGY AND MINING DEPARTMENT, SRINAGAR
|
September 8, 1987 |
|
SONA ULLAH GANAI Vs. MOULVI MOHD AKBAR
|
July 10, 1987 |
|
STATE Vs. JOGINDER SINGH
|
March 12, 1987 |
|
STATE OF J&K Vs. S DARSHAN SINGH
|
May 15, 1987 |
|
STATE OF JAMMU AND KASHMIR Vs. S. ATMA SINGH
|
September 9, 1987 |
|
STATE OF JAMMU AND KASHMIR Vs. MUSHTAQ AHMED
|
June 4, 1987 |
|
STATE OF JANDK Vs. ABDUL RASHID
|
February 27, 1987 |
|
SURI ENTERPRISES Vs. ASSESSING AUTHORITY
|
April 10, 1987 |
|
SYED MUZAFFER HUSSAIN SHAH Vs. NATIONAL INSURANCE CO LTD
|
February 28, 1987 |
|
TRILOKI NATH RAINA Vs. STATE OF JAMMU AND KASHMIR
|
September 9, 1987 |
|
UNION OF INDIA Vs. SOHAN SINGH AND CO
|
September 3, 1987 |
|
UNION OF INDIA Vs. KRISHEN CHANDER
|
December 17, 1987 |
|
VAISHNU BHAGAT GOVERDAN RAM Vs. DES RAJ
|
August 14, 1987 |
|
VEERANNA AIVALLI Vs. STATE OF J&K
|
March 6, 1987 |
|
VIJAY KUMAR Vs. KAMLA
|
April 3, 1987 |
|
VIJAY MANCHANDA Vs. STATE
|
October 8, 1987 |
|
YASHPAUL GUPTA Vs. STATE OF J&K
|
September 18, 1987 |
|
ZAHID ALI Vs. STATE
|
March 20, 1987 |
|
ZEENAT KHAN Vs. STATE OF J&K
|
December 29, 1987 |
LOGIN