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AB AHAD SHEIKH Vs. STATE OF J&K
|
August 11, 1986 |
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AB GAFFAR SHAH Vs. IFTIKAR AHMAD SHAH
|
December 29, 1986 |
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AB SAMAD BHAT Vs. STATE OF J&K
|
March 12, 1986 |
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ABDUL GANI DAR Vs. STATE
|
July 11, 1986 |
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ABDUL SALAM SOFI Vs. DILSHADA
|
August 21, 1986 |
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AHMAD ULLAH KUNDJI Vs. HUMARIA
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June 4, 1986 |
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AISHA Vs. BASHIR AHAMAD HAJI
|
September 5, 1986 |
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AJIT SINGH Vs. THARU
|
June 4, 1986 |
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AKHTAR JAN NAQEEB Vs. STATE OF J&K
|
October 8, 1986 |
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ALI MOHD SHEIKH Vs. STATE OF J AND K
|
August 5, 1986 |
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AMAR NATH BINDRA BAN Vs. INDUSTRIAL TRIBUNAL, J&K
|
February 17, 1986 |
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ANIL KUMAR MAKROO Vs. STATE OF J&K
|
September 19, 1986 |
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ANIRUDH SHARMA Vs. STATE OF J&K
|
September 26, 1986 |
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ANJUM ARA Vs. STATE
|
June 27, 1986 |
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ASHA HAKHOO Vs. BHUSHAN LAL KOUL
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August 21, 1986 |
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ATTAR SINGH Vs. HARBANS KAUR
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September 19, 1986 |
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AZIZ MALIK Vs. MOHD RUSTAM MALIK
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May 30, 1986 |
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B L CHOUDHARY Vs. STATE OF J&K
|
January 30, 1986 |
|
B L MENGI Vs. STATE OF J&K
|
August 7, 1986 |
|
BHANU DATT SHARMA Vs. UNION OF INDIA
|
July 31, 1986 |
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CHAMAN LAL Vs. KHAN AB GHANI
|
September 10, 1986 |
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CHAMAN LAL Vs. KEWAL KRISHEN
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November 14, 1986 |
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CHAMAN LAL Vs. RAJINDER NATH
|
November 12, 1986 |
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COLLECTOR LAND ACQUISITION, UDHAMPUR Vs. DHERA MAL
|
February 18, 1986 |
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DELHI AUTO AND GENERAL FINANCE PVT LTD Vs. DHARAM PAL
|
August 1, 1986 |
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DEWAN CHAND Vs. ASSESSING AUTHORITY
|
July 3, 1986 |
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DHANI Vs. REVENUE MINISTER, J&K
|
June 3, 1986 |
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DIRECTOR OF INSPECTION Vs. K C AND CO
|
December 10, 1986 |
|
DWARIKA NATH Vs. SHAM LAL GILLA
|
July 10, 1986 |
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FAROOQ JAN Vs. BOARD OF SCHOOL EDUCATION, J&K
|
September 26, 1986 |
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FIRM AHMAD ALI KHATAI Vs. SHEIKH GH QADIR
|
July 10, 1986 |
|
GH MOHD BHAT Vs. STATE
|
September 26, 1986 |
|
GH MOHD DAR Vs. EDUCATION COMMISSIONER
|
May 26, 1986 |
|
GH MOHD SHEIKH Vs. STATE
|
April 23, 1986 |
|
GH MOHI-UD-DIN Vs. UNIVERSITY OF KASHMIR
|
July 17, 1986 |
|
GH NABI SOFI Vs. STATE OF J&K
|
December 17, 1986 |
|
GH NABI TELI Vs. SUPERINTENDENT OF POLICE BARAMULLA
|
April 29, 1986 |
|
GH QADIR MIR Vs. STATE OF J&K
|
December 29, 1986 |
|
GH QADIR MIR Vs. SPECIAL OFFICER, AUQAF, J&K
|
January 8, 1986 |
|
GHULAM HASSAN DAR Vs. CONTROLLER OF AERODROME
|
June 27, 1986 |
|
GHULAM RASOOL MISGER Vs. STATE
|
May 26, 1986 |
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GIAN DEVI Vs. SUB JUDGE (C J M ) JAMMU
|
May 2, 1986 |
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GIRDHARI LAL Vs. CHUNI LAL
|
November 13, 1986 |
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GULAB CHAND Vs. SAMPATI DEVI
|
November 19, 1986 |
|
GURDAS RAM AND CO Vs. UNION OF INDIA
|
August 7, 1986 |
|
GURDEEP SINGH Vs. SATYA DEVI
|
November 8, 1986 |
|
H N TRIPATHI (LT COL ) Vs. S P C B I
|
December 5, 1986 |
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HABIB ULLAH BHAT Vs. S P VIGILANCE
|
May 27, 1986 |
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HAJI MOHD SADIQ Vs. STATE FINANCIAL CORPORATION, J&K
|
November 19, 1986 |
|
HAJRA Vs. ABDUL MAJEED MATOO
|
May 7, 1986 |
|
HAN CHAND Vs. DMA NATH
|
November 27, 1986 |
|
HEALTH OFFICER SRINAGAR Vs. GHULAM NABI WAGNOO
|
June 25, 1986 |
|
HURRYSONS ENTERPRISES, NEW DELHI Vs. STATE OF J&K
|
September 25, 1986 |
|
INDERJIT PADHA Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1986 |
|
ISHRO DEVI Vs. SUPRIYA BHAN
|
August 26, 1986 |
|
J AND K BANK LTD Vs. STATE OF J AND K
|
March 4, 1986 |
|
J AND K BOARD OF SCHOOL EDUCATION Vs. PREM KUMAR
|
February 11, 1986 |
|
J K VERMA Vs. SECRETARY TO GOVERNMENT IRRIGATION AND FLOOD CONTROL DEPARTMENT
|
April 20, 1986 |
|
J. AND K. STATE ROAD TRANSPORT Vs. M.A.C.T.
|
October 10, 1986 |
|
JAGJIWAN LAL Vs. KRISHEN CHAND
|
January 30, 1986 |
|
JAI GOPAL Vs. STATE
|
July 9, 1986 |
|
JAI RAM Vs. STATE OF JAMMU AND KASHMIR
|
November 20, 1986 |
|
JALAL UD DIN Vs. SAIDA
|
March 13, 1986 |
|
JAN BIBI Vs. STATE
|
April 30, 1986 |
|
KAKA RAM Vs. STATE
|
November 28, 1986 |
|
KAMAL KUSHA Vs. S KIRPAL SINGH
|
December 19, 1986 |
|
KAMLA DEVI Vs. BALBIR SINGH
|
July 14, 1986 |
|
KARTAR CHAND Vs. STATE OF JAMMU AND KASHMIR
|
November 26, 1986 |
|
KASHMIR SINGH Vs. PURAN SINGH
|
April 30, 1986 |
|
KAUSER PARVEEN Vs. STATE
|
February 28, 1986 |
|
KEWAL KRISHAN GANDOTRA Vs. STATE OF J&K
|
October 16, 1986 |
|
KHAZIR BHAT Vs. MOHD SHEIKH
|
September 12, 1986 |
|
KHAZIR DAR Vs. AZIZ MIR
|
February 14, 1986 |
|
KRISHAN KAUR Vs. KARTAR SINGH
|
February 26, 1986 |
|
KRISHNA DEVI Vs. KRISHAN LAL
|
July 18, 1986 |
|
LAL DIN Vs. SULEMAN
|
March 6, 1986 |
|
M K RAINA Vs. UNION OF INDIA
|
August 29, 1986 |
|
MAHMOODA JAN Vs. STATE OF J&K
|
September 5, 1986 |
|
MANGTA Vs. BEGA
|
October 8, 1986 |
|
MANZOOR AHMED LALOO Vs. UNION OF INDIA
|
July 25, 1986 |
|
MODIERA BOTTLERS FIRM (P) LTD Vs. STATE OF J&K
|
August 4, 1986 |
|
MOHAMMAD ASHAQ Vs. MUNEER HUSSAIN
|
June 17, 1986 |
|
MOHD AKBAR KHAN Vs. MEDICAL SUPERINTENDENT
|
July 9, 1986 |
|
MOHD HANIF Vs. STATE
|
December 3, 1986 |
|
MOHD ISMAIL Vs. SULTAN SOFI
|
May 14, 1986 |
|
MOHD RASHID Vs. STATE
|
April 30, 1986 |
|
MOHD SHARIEF SARTAJ Vs. STATE OF J&K
|
November 8, 1986 |
|
MOMA BABA PEERZADA Vs. SAJA
|
December 17, 1986 |
|
MOOL RAJ Vs. KAMLA DEVI
|
May 22, 1986 |
|
MUSLIM AUQAF TRUST Vs. GH HASSAN WAZA
|
May 30, 1986 |
|
NAJEEB ULLAH Vs. STATE OF J&K
|
October 10, 1986 |
|
NAZIR AHMAD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
|
December 26, 1986 |
|
OMKAR NATH KAUL Vs. STATE OF J&K
|
September 26, 1986 |
|
ORIENTAL TRADING CORPN Vs. STATE
|
January 6, 1986 |
|
P L DUA Vs. HARDUTT SHARMA
|
May 1, 1986 |
|
PARAS RAM Vs. SITAN
|
November 18, 1986 |
|
PARAS RAM Vs. SITAN
|
November 8, 1986 |
|
PARSHOTAM DAS Vs. MOL RAJ
|
October 10, 1986 |
|
PHULEL SINGH KOTWAL Vs. STATE OF J&K
|
August 12, 1986 |
|
PIR MOHD SHAFI Vs. CANTONMENT BOARD
|
June 27, 1986 |
|
PREM KUMAR SIBAL (LT COL ) Vs. STATE OF J&K
|
December 29, 1986 |
|
PRITHVI RAJ KOHLI Vs. UNION OF INDIA
|
July 3, 1986 |
|
PUSHPA DEVI Vs. STATE OF J&K
|
April 2, 1986 |
|
QADIR RATHER Vs. REVENUE MINISTER, J&K
|
August 20, 1986 |
|
R L RAZDAN Vs. DEVELOPMENT COMMISSIONER, HANDICRAFTS
|
October 1, 1986 |
|
R.S.MANHAS Vs. DISTRICT DEVELOPMENT COMMISSIONER
|
July 1, 1986 |
|
RAJ KUMAR GUPTA Vs. STATE OF J&K
|
July 18, 1986 |
|
RAJ NATH Vs. STATE OF J&K
|
July 18, 1986 |
|
RAJINDER SINGH Vs. S S AHMED
|
September 4, 1986 |
|
RAKESH KUMAR GUPTA Vs. STATE OF J&K
|
April 30, 1986 |
|
RAM SANEHI Vs. JOHN TRADING CORP
|
July 25, 1986 |
|
RIAS AHMAD SHAH Vs. STATE OF JAMMU AND KASHMIR
|
May 16, 1986 |
|
ROAD TRANSPORT CORPORATION J & K Vs. PRESIDING OFFICER
|
October 10, 1986 |
|
ROSHAN LAL (MASTER) Vs. KAMLA DEVI
|
December 5, 1986 |
|
S K WARIKOO Vs. STATE OF J&K
|
September 19, 1986 |
|
S N DHAR Vs. STATE OF J&K
|
October 17, 1986 |
|
S P SHARMA Vs. FAROOQ ABDULLAH
|
December 11, 1986 |
|
SAID MOHD Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, J&K STATE
|
October 30, 1986 |
|
SANATAN DHARAM SABHA Vs. ABDULLAH
|
January 2, 1986 |
|
SANSAR DEVI Vs. JAMMU
|
November 27, 1986 |
|
SATISH KHAJURIA Vs. MUNICIPALITY, JAMMU
|
November 14, 1986 |
|
SATISH KUMAR Vs. GH MOHI-UD-DIN
|
May 23, 1986 |
|
SATTAR RATHER Vs. KHATJI
|
July 25, 1986 |
|
SATYA DEVI Vs. GURDEEP SINGH
|
November 8, 1986 |
|
SHANTI DEVI Vs. STATE OF JAMMU AND KASHMIR
|
September 11, 1986 |
|
SHOBA RANI Vs. SAFAID SINGH
|
January 8, 1986 |
|
SITA RAM Vs. NEK RAM SHARMA
|
October 16, 1986 |
|
SONA ULLAH Vs. CHATTAR SINGH
|
December 3, 1986 |
|
SRI RAM Vs. UNION OF INDIA
|
December 8, 1986 |
|
STATE Vs. BAWA SINGH
|
April 1, 1986 |
|
STATE Vs. GIRDHARI LAL
|
July 21, 1986 |
|
STATE Vs. PADAM SINGH
|
July 30, 1986 |
|
STATE BANK OF INDIA Vs. RAMAN KUMAR GUPTA
|
September 22, 1986 |
|
STATE JAMMU AND KASHMIR Vs. SARWAR LONE
|
October 23, 1986 |
|
STATE OF J AND K Vs. RAM KALI
|
August 25, 1986 |
|
STATE OF J&K Vs. RATTAN LAL GANJOO
|
April 28, 1986 |
|
SUKH RAM Vs. STATE
|
February 26, 1986 |
|
SUNDER SINGH Vs. NASIB SINGH
|
July 3, 1986 |
|
SURAM SINGH Vs. LAL CHAND
|
July 18, 1986 |
|
T N RAINA Vs. HALEEMA MUFTI
|
September 29, 1986 |
|
T R PARIHAR Vs. STATE OF J&K
|
February 18, 1986 |
|
TITROO Vs. MORNI
|
September 30, 1986 |
|
TRILOKI NATH RAZDAN Vs. STATE OF J&K
|
April 30, 1986 |
|
UNION BANK OF INDIA Vs. BHARAT BHUSHAN
|
August 21, 1986 |
|
UNION OF INDIA Vs. DILEEP SINGH
|
October 31, 1986 |
|
UNION OF INDIA Vs. BANSI LAL CHERWOO
|
August 28, 1986 |
|
UNIVERSITY OF KASHMIR Vs. MOHAMMAD ASHRAF
|
November 20, 1986 |
|
VED KHULLER Vs. STATE
|
August 7, 1986 |
|
VIJAY KRISHAN Vs. SOHAN LAL
|
September 4, 1986 |
|
VIJAY KUMAR Vs. STATE OF J&K
|
October 16, 1986 |
|
VINOD KUMAR Vs. UNION OF INDIA
|
March 20, 1986 |
|
YUNIS KHAN Vs. STATE
|
July 10, 1986 |
|
ZIA-UD-DIN Vs. STATE OF J&K
|
July 3, 1986 |
LOGIN