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A K HANIF Vs. STATE
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August 9, 1985 |
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A K TAK Vs. NOOR UD DIN BHAT
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September 25, 1985 |
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AB AHAD RATHER Vs. STATE
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September 25, 1985 |
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AB AZIZ SOFI Vs. STATE
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February 15, 1985 |
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AB GHANI Vs. J&K INDUSTRIES LTD
|
May 9, 1985 |
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AB LATIF Vs. STATE OF J&K
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May 30, 1985 |
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AB REHMAN Vs. STATE OF J&K
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October 10, 1985 |
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ABAD ALI Vs. STATE OF J&K
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February 27, 1985 |
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ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. KHATI
|
May 9, 1985 |
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AHMED DAR Vs. MUGLI
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August 22, 1985 |
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AKBAR PALLA Vs. TAJA
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July 30, 1985 |
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ALI MOHAMAD Vs. WALI WANI
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May 9, 1985 |
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ALI MOHD KHAN Vs. VIJAY TULSI
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August 13, 1985 |
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ALI MOHD. WANTI Vs. ALI ASGHAR
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May 24, 1985 |
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AMA LONE Vs. RADHA KRISHEN
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October 4, 1985 |
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B L MENGI Vs. STATE OF J&K
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April 26, 1985 |
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BACHNO GUPTA Vs. STATE OF J&K
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March 13, 1985 |
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BARKAT ULLAH Vs. STATE
|
February 22, 1985 |
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BILDRITE CONSTRUCTION CO Vs. STATE OF J&K
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June 6, 1985 |
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BISHAMBER DASS ALIA GIRDHARI LAL Vs. TARA CHAND
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May 31, 1985 |
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BIYAS DEVI Vs. STATE
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November 29, 1985 |
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CENTRAL BANK OF INDIA Vs. VERMA ENGINEERING WORKS
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December 12, 1985 |
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CHUNI LAL Vs. MUNICIPAL, JAMMU
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November 29, 1985 |
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COLLECTOR ASSISTANT COMMISSIONER, SRINAGAR Vs. HAJI QADIR BHAT
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September 25, 1985 |
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D D SADHOTRA Vs. STATE OF J&K
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February 8, 1985 |
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DALIP SINGH Vs. COMMANDANT 60 BN C R P F
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July 26, 1985 |
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DARSHAN KUMAR Vs. STATION MASTER
|
February 15, 1985 |
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DEV ANAND SINGH Vs. UNION OF INDIA
|
July 31, 1985 |
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DEVINDER SINGH KHORANA Vs. ADMINISTRATOR MUNICIPALITY JAMMU
|
January 2, 1985 |
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DHARMARTH TRUST Vs. HARI CHAND
|
December 5, 1985 |
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DILSHADA MASOOD Vs. GH MUSTAFFA
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August 14, 1985 |
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DULA SINGH Vs. STATE OF PUNJAB
|
January 22, 1985 |
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DURGANAG TRUST, SRINAGAR Vs. ZAFFAR HUSSAIN
|
June 6, 1985 |
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DWARKA NATH GUPTA Vs. PAWAN KUMAR
|
December 5, 1985 |
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G S GAUR (MAJOR) Vs. UNION OF INDIA
|
July 11, 1985 |
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G.N. NAQASH Vs. HIGH COURT OF J. & K. AND OTHERS
|
November 16, 1985 |
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GAFFAR MASIH Vs. MOHAN LAL
|
December 13, 1985 |
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GAMAN Vs. STATE
|
December 21, 1985 |
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GH ABASS RATHER Vs. AB AHAD WANI
|
October 28, 1985 |
|
GH AHMAD Vs. STATE OF J&K
|
April 4, 1985 |
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GH AHMAD DEV Vs. STATE
|
February 15, 1985 |
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GH AHMAD WANI Vs. STATE
|
August 10, 1985 |
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GH MOHD BHAT Vs. PIR YAHYA SIDDIQUI
|
November 1, 1985 |
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GH MOHD GUJRI Vs. HAJRA BANU
|
August 22, 1985 |
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GH MOHI-UD-DIN Vs. ZAFFIR AHMED
|
October 10, 1985 |
|
GH MOHI-UD-DIN KHAN Vs. GH HASSAN BANDAY
|
May 2, 1985 |
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GH QADIR RESHI Vs. EXECUTIVE OFFICER, SRINAGAR MUNICIPAL COUNCIL, SRINAGAR
|
October 20, 1985 |
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GHULAM HASSAN Vs. STATE OF J AND K
|
July 25, 1985 |
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GHULAM MOHD KHAN Vs. GHULAM RASOOL BHAT
|
July 30, 1985 |
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GHULAM RASOOL BHAT Vs. GH MOHD PUCHOO
|
May 23, 1985 |
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GHULAM RASOOL DAR Vs. STATE
|
February 11, 1985 |
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GULAB DIN Vs. STATE
|
December 13, 1985 |
|
GULAM NABI ZARKOB Vs. GULAM RASOOL
|
May 9, 1985 |
|
GULLA SOFI Vs. STATE OF J&K
|
March 1, 1985 |
|
HABIB ULLAH BHAT Vs. INSPECTOR GENERAL OF POLICE
|
July 18, 1985 |
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HAJI AHMAD MIR Vs. ALI MOHD GANAI
|
May 23, 1985 |
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HAJI FATEH RATHER Vs. ANWAR SHEIKH
|
October 31, 1985 |
|
HAJI HABIB ULLAH SHAH Vs. S H O
|
May 9, 1985 |
|
HAMIDA Vs. AHMED ULLAH WANI
|
October 31, 1985 |
|
HAMIDA BANO Vs. GH MOHD SHAH
|
August 13, 1985 |
|
HANS RAJ Vs. STATE OF J&K
|
March 6, 1985 |
|
INDER SINGH Vs. STATE
|
December 13, 1985 |
|
INDER SINGH Vs. STATE
|
August 31, 1985 |
|
J S JAMWAL Vs. UNION OF INDIA
|
April 26, 1985 |
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JABAR MAGREY Vs. GAFFAR MAGREY
|
July 31, 1985 |
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JAGDISH SINGH Vs. MOHAN LAL
|
November 21, 1985 |
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JAMIL SHAHEEN Vs. STATE OF J AND K
|
June 19, 1985 |
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JAMMU PINE AND SYNTHETIC PRODUCTS Vs. STATE OF J&K
|
February 28, 1985 |
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JAMMU PINE AND SYNTHETIC PRODUCTS Vs. STATE OF J&K
|
April 26, 1985 |
|
JANAK KUMAR Vs. LT. COL. CHARANJIT SINGH
|
March 5, 1985 |
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JOHANSAN & CO Vs. STATE OF J&K AND BALBADUR KAUL
|
September 25, 1985 |
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JUMA BANGROO Vs. AB RAZAK BHAT
|
August 13, 1985 |
|
KAKA Vs. KESAR BI
|
December 5, 1985 |
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KASHMIRA SINGH Vs. STATE OF J&K
|
February 27, 1985 |
|
KASTURI LAL Vs. BRIM LAL
|
December 6, 1985 |
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KHURSHID AHMED Vs. DIRECTOR FIRE SERVICES, SRINAGAR
|
August 12, 1985 |
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KRISHAN LAL Vs. KRISHNA DEVI
|
December 31, 1985 |
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L N KHOSLA Vs. STATE OF J AND K
|
March 29, 1985 |
|
LAL CHAND ROSHAN LAL Vs. GHULAM MOHD NAZIR AHMED
|
May 9, 1985 |
|
LASSI DAR Vs. STATE OF J AND K
|
August 9, 1985 |
|
M L SOPRI Vs. UNION OF INDIA
|
August 22, 1985 |
|
MAHENDRA KUMAR CHAUDHARY Vs. STATE OF J&K
|
February 22, 1985 |
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MANAGING DIRECTOR J&K INDUSTRIES LTD. Vs. PYARE LAL SHARMA
|
March 26, 1985 |
|
MANAGING DIRECTOR, J&K INDUSTRIES LTD Vs. PYARE LAL SHARMA
|
March 29, 1985 |
|
MANJEET SINGH Vs. COLLECTION OF CUSTOMS
|
October 17, 1985 |
|
MANOHAR SINGH Vs. RAM PAL
|
September 4, 1985 |
|
MANSA RAM Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
|
March 27, 1985 |
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MOHAMMAD HUSSAIN Vs. RAHIM
|
October 31, 1985 |
|
MOHAMMAD HUSSAIN Vs. STATE
|
December 31, 1985 |
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MOHD AMIN Vs. DALIP SINGH
|
February 13, 1985 |
|
MOHD ASHRAF KHAN Vs. MOHD MAQBOOL DAR
|
January 28, 1985 |
|
MOHD ISMAIL Vs. NOOR UD DIN
|
May 30, 1985 |
|
MOHD MAQSOOD HUSSAIN DAR Vs. NASEEMA
|
February 15, 1985 |
|
MOHD MIR Vs. JABAR MIR
|
July 25, 1985 |
|
MOHD RAMZAN KHAN Vs. STATE OF J AND K
|
June 5, 1985 |
|
MOHD SHAFI DAR Vs. RASOOL OAR
|
April 18, 1985 |
|
MOHD SULTAN Vs. STATE
|
October 17, 1985 |
|
MOHD. SHARIF SHEIKH Vs. SHAMAS DIN
|
November 29, 1985 |
|
MOHI-UD-DIN SIKANDAR Vs. STATE
|
September 25, 1985 |
|
MOHINDER SINGH Vs. STATE
|
April 9, 1985 |
|
MOTI LAL SARAF Vs. STATE
|
May 30, 1985 |
|
MRIGLOCHANI Vs. KULBHUSHAN KUMAR
|
March 18, 1985 |
|
N D GUPTA Vs. STATE OF J&K
|
February 7, 1985 |
|
NAJMA NAQUISHBAND Vs. CHIEF SECRETARY
|
August 25, 1985 |
|
NANAK CHAND Vs. FAIZ ULLAH
|
February 16, 1985 |
|
NAND GOPAL KHULLAR Vs. SUMITRA
|
December 31, 1985 |
|
NARDEV SINGH Vs. STATE OF J&K
|
April 26, 1985 |
|
NARINDER SINGH Vs. STATE
|
March 20, 1985 |
|
NAZIR AHMAD PIR Vs. MANAGING DIRECTOR, J&K HANDICRAFTS
|
May 30, 1985 |
|
NIGHAT BAKSHI Vs. HABIB-ULLAH BHAT
|
August 22, 1985 |
|
NIRANJAN DASS Vs. PANA LAL
|
September 4, 1985 |
|
NIRMAL DATTA Vs. STATE
|
March 26, 1985 |
|
NISSAR AHMAD TELI Vs. STATE OF J AND K
|
June 13, 1985 |
|
OM PARKASH Vs. COLLECTOR LAND ACQUISITION
|
October 16, 1985 |
|
PARKASH VERMA Vs. STATE OF J&K
|
March 13, 1985 |
|
PARKASHO DEVI Vs. ASSESSING AUTHORITY
|
April 1, 1985 |
|
PHUNGAN Vs. CHHAJJU RAM
|
April 16, 1985 |
|
PIARAY LAL Vs. GHULAM MOHD
|
April 5, 1985 |
|
PREM SINGH Vs. STATE
|
May 8, 1985 |
|
PRITHVI RAJ SINGH SALATHIA Vs. STATE OF J&K
|
September 25, 1985 |
|
R S ANAND Vs. STATE OF J&K
|
August 1, 1985 |
|
RAGHBIR SINGH Vs. STATE OF J AND K
|
June 19, 1985 |
|
RAJ KUMAR Vs. STATE
|
February 23, 1985 |
|
RAJESH UPPAL Vs. TILAK RAJ BAKSHI
|
December 6, 1985 |
|
RAM LAL Vs. KIRAN BALA
|
May 18, 1985 |
|
RAM SINGH Vs. STATE
|
December 13, 1985 |
|
RAMZAN & ORS. Vs. KARIM DAR
|
April 24, 1985 |
|
RANJIT SINGH Vs. STATE
|
March 20, 1985 |
|
RATTAN LAL GANJU Vs. STATE
|
November 1, 1985 |
|
RIGHTWAY Vs. RIGHTWAYS FOOT WEAR
|
September 25, 1985 |
|
RIGHTWAY Vs. RIGHTWAYS FOOT WEAR
|
September 9, 1985 |
|
ROOP KRISHEN ZAROO Vs. UNION OF INDIA
|
October 16, 1985 |
|
ROSHAN LAL MATTOO Vs. PRINCIPAL, MEDICAL COLLEGE, JAMMU
|
April 17, 1985 |
|
S IQBAL SINGH Vs. UNION OF INDIA
|
March 29, 1985 |
|
SANSAR CHAND Vs. SETTLEMENT OFFICER
|
April 1, 1985 |
|
SARAN KAUR Vs. DY CUSTODIAN GENERAL
|
March 27, 1985 |
|
SARSWATI Vs. COLLECTOR L A BHADARWAH
|
February 14, 1985 |
|
SAT PAL JAIN Vs. ASSESSING AUTHORITY, U I P TAX, JAMMU
|
September 17, 1985 |
|
SAT PAUL Vs. HANS RAJ SHARMA
|
November 8, 1985 |
|
SHANTI LAL Vs. MOHAN LAL
|
April 26, 1985 |
|
SOHAN LAL Vs. SHAIL MANGOTRA
|
February 7, 1985 |
|
SOHAN SINGH Vs. GENERAL OFFICER COMMANDING
|
December 11, 1985 |
|
STATE Vs. FAZAL BIBI
|
July 18, 1985 |
|
STATE Vs. KUMAR JI
|
May 23, 1985 |
|
STATE FINANCIAL CORP J&K Vs. LAXMI EDIBLE OIL MILLS
|
December 12, 1985 |
|
STATE OF J&K Vs. JAIDEV SETHI
|
July 24, 1985 |
|
SUBHAN DAR Vs. ANWAR DAR
|
August 22, 1985 |
|
SUDERSHAN SINGH JAMWAL Vs. CHAIRMAN, PUBLIC SERVICE COMMISSION
|
May 15, 1985 |
|
SUKH DEV Vs. RAJ RANI
|
December 17, 1985 |
|
SUKHDEV RAJ Vs. HARBANS LAL
|
April 6, 1985 |
|
SULTAN SINGH Vs. GULAB SINGH
|
November 29, 1985 |
|
SURINDER KUMAR ALIAS GANESH DUTT Vs. STATE OF J&K
|
March 20, 1985 |
|
SYED JALAL-UD-DIN Vs. SIDIQ DAR
|
August 22, 1985 |
|
TAJA Vs. STATE OF J&K
|
April 4, 1985 |
|
TILAK CHAND Vs. DARSHAN LAL
|
May 31, 1985 |
|
TRILOKI NATH Vs. SHAM LAL
|
May 1, 1985 |
|
TURNER HOANE AND CO Vs. S GULAB SINGH AND J W BELL
|
December 3, 1985 |
|
VAISHNOW DASS Vs. SOM NAIH
|
September 4, 1985 |
|
VED LAL Vs. MIRAJ-UD-DIN
|
May 21, 1985 |
|
VIDHA SEN Vs. STATE
|
November 29, 1985 |
|
VIJAY KUMAR Vs. STATE
|
September 10, 1985 |
|
VISHAL KUMAR SHARMA Vs. CATHOLIC CHURCH, JAMMU
|
November 8, 1985 |
|
WAHAB KUMAR Vs. FATEH KUMAR
|
May 22, 1985 |
|
WALI MOHD Vs. ALAM RASOOL
|
October 7, 1985 |
|
WALI MOHD BHAT Vs. DISTT MAGISTRATE BARAMULLA
|
June 10, 1985 |
|
ZAFAR ULLAH Vs. STATE
|
November 25, 1985 |
LOGIN