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AB AHAD GANAI Vs. DISTRICT MAGISTRATE, SRINAGAR
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September 28, 1984 |
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AB AHAD KHAN Vs. AMMA KHAN
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October 11, 1984 |
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AB MAJID Vs. DY COMMISSIONER
|
October 9, 1984 |
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ABDUL GAFFAR Vs. MOHAMMAD PHAPHOO
|
September 26, 1984 |
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ABDUL GANI BHAT Vs. STATE OF J AND K
|
August 7, 1984 |
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ALI MOHAMMAD MIR Vs. STATE
|
August 4, 1984 |
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AMAR NATH Vs. HANS RAJ
|
May 1, 1984 |
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AMAR NATH Vs. STATE OF JAMMU AND KASHMIR
|
August 22, 1984 |
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AMAR SINGH Vs. SOHAN LAL
|
April 20, 1984 |
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ANGREZ SINGH Vs. CHAMAN LAL GUPTA
|
December 28, 1984 |
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ANIL KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
August 28, 1984 |
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AVTAR KRISHEN MENGI Vs. STATE OF J&K
|
September 13, 1984 |
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BALJEET OBERAIA Vs. STATE
|
June 1, 1984 |
|
BALKAR SINGH Vs. CHAJJU RAM AND ANR.
|
December 18, 1984 |
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BASHIR AHMAD DAR AND CO Vs. STATE
|
October 19, 1984 |
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BASHIR AHMED KHAN Vs. STATE OF JAMMU AND KASHMIR
|
September 13, 1984 |
|
BIBI Vs. NOORI
|
October 12, 1984 |
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BIKRAM INDUSTRY Vs. STATE OF JAMMU AND KASHMIR
|
December 28, 1984 |
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CHUNI SINGH Vs. REGHUBIR SINGH (SUB )
|
December 28, 1984 |
|
COLLECTOR L A P W D Vs. BALDEV SINGH
|
December 18, 1984 |
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D N BANJOLA Vs. STATE OF J&K
|
September 13, 1984 |
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DALBIR KUMAR Vs. GIRDHARI LAL
|
December 7, 1984 |
|
DINA NATH Vs. MOHAN SINGH
|
January 6, 1984 |
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DINA SHEIKH Vs. STATE
|
August 29, 1984 |
|
DUSHIANT KUMAR RAMPAL Vs. M R PURI (PROF )
|
April 4, 1984 |
|
GH MOHI-UD-DIN Vs. STATE OF J&K
|
September 28, 1984 |
|
GH QADIR BHAT Vs. UNIVERSITY OF KASHMIR
|
September 14, 1984 |
|
GH RASOOL Vs. DY COMMISSIONER, FOOD AND SUPPLIED
|
December 3, 1984 |
|
GHULAM AHMAD Vs. HABIBA
|
October 29, 1984 |
|
GHULAM HASSAN KANROO Vs. STATE OF J AND K
|
August 2, 1984 |
|
GHULAM NABI Vs. DIST MAGISTRATE SRINAGAR
|
September 28, 1984 |
|
GHULAM ZUHRA Vs. HABLA BEGUM
|
October 15, 1984 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
October 16, 1984 |
|
INDU BHUSHAN Vs. GOVT OF J&K
|
July 21, 1984 |
|
JAGDISH CHANDER GUPTA Vs. JAMMU AND KASHMIR BANK LTD
|
December 19, 1984 |
|
JAMAL KHOJA Vs. STATE
|
August 6, 1984 |
|
KAKA RAM Vs. PRABHA SHANKAR
|
July 21, 1984 |
|
KARIM BIBI AND BARKAT BIBI Vs. STATE
|
June 21, 1984 |
|
LAKSHMI DEVI Vs. STATE OF JAMMU AND KASHMIR
|
September 28, 1984 |
|
MADAN AND CO Vs. WAZIR JAI VEER CHAND
|
December 18, 1984 |
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MADAN LAL Vs. BHOLI DEVI
|
July 20, 1984 |
|
MADANMOHAN Vs. UTTAM SINGH
|
August 29, 1984 |
|
MANAGING DIRECTOR, J&K TOURISM Vs. GH MOHD BHAT
|
September 23, 1984 |
|
MANAGING DIRECTOR, J.&K. TOURISM Vs. GHULAM MOHD BHAT
|
September 20, 1984 |
|
MANSA RAM Vs. VIJAY KUMAR
|
June 2, 1984 |
|
MOHAN KRISHEN Vs. STATE
|
May 28, 1984 |
|
MOHAN LAL BODJ RAJ Vs. DWARKA NATH KULDEEP KUMAR
|
July 20, 1984 |
|
MOHD HAFEEZ Vs. STATE OF J AND K
|
June 11, 1984 |
|
MOHD MAQBOOL Vs. AHMED DAR
|
October 12, 1984 |
|
MOHD YAKUB Vs. STATE
|
May 24, 1984 |
|
MOHINDER SINGH MANHAS Vs. STATE OF J AND K
|
May 25, 1984 |
|
MOOL RAJ Vs. ATMA RAM
|
December 20, 1984 |
|
MOTI RAM Vs. NIRANDER KUMAR
|
May 29, 1984 |
|
MUSHTAQ AHMAD KOTWAL Vs. STATE OF J&K
|
June 21, 1984 |
|
NANGIA FINANCE AND CHIT FUND CO Vs. PRITHVI RAJ
|
August 24, 1984 |
|
NEW BANK OF INDIA Vs. RAJ KUMARI
|
September 26, 1984 |
|
NISSAR ALI MIR Vs. STATE
|
October 16, 1984 |
|
P L DUA Vs. HAR DUTT SHARMA
|
August 10, 1984 |
|
PARKASH SONI Vs. J C CHOPRA
|
July 21, 1984 |
|
PEER GHULAM NABI Vs. HEALTH OFFICER
|
September 26, 1984 |
|
PRAKASH CHAND ALIAS PUNJABI Vs. DISTRICT MAGISTRATE, JAMMU
|
June 12, 1984 |
|
PRITAM SINGH Vs. S RAJINDER SINGH
|
September 26, 1984 |
|
PRITHPAL SINGH (EX HAVALDHAR CLERK) Vs. UNION OF INDIA
|
September 4, 1984 |
|
PYARE LAL SHARMA Vs. MANAGING DIRECTOR J AND K INDUSTRIES LTD
|
August 29, 1984 |
|
PYRE LAL SHARMA Vs. MANAGING DIRECTOR, J&K INDUSTRIES LTD
|
October 16, 1984 |
|
RAM CHAND Vs. STATE OF J AND K
|
December 31, 1984 |
|
RAM GANGA RAM Vs. SURESH KUMAR GULHATI
|
April 25, 1984 |
|
RAM NATH Vs. STATE OF J&K
|
July 9, 1984 |
|
RAM NATH Vs. STATE OF J AND K
|
March 23, 1984 |
|
RAMAN KUMAR Vs. STATE OF J&K
|
February 29, 1984 |
|
S. BUDH SINGH Vs. DILBAGH RAI
|
November 23, 1984 |
|
SAMMAD BHAT Vs. STATE OF J&K
|
February 29, 1984 |
|
SAMRIDHI FINANCE PVT LTD Vs. FATEH SINGH
|
November 20, 1984 |
|
SHALLO RAM Vs. KULDIP RAJ
|
September 4, 1984 |
|
SOOBA Vs. AMAR NATH
|
September 29, 1984 |
|
SPEAKER LEGISLATIVE ASSEMBLY Vs. ABDUL JABBAR SHEIKH HASSAN UD DIN BANDAY
|
July 30, 1984 |
|
STATE Vs. NIDHAN SINGH
|
March 2, 1984 |
|
STATE Vs. SHAFIQ AHMAD
|
May 15, 1984 |
|
STATE Vs. RAMZAN WANI
|
November 2, 1984 |
|
STATE Vs. MAN MOHAN SINGH
|
September 13, 1984 |
|
STATE Vs. PADAM SINGH
|
October 10, 1984 |
|
STATE Vs. ASSAD ULLAH HAJI
|
September 12, 1984 |
|
STATE Vs. GIAN CHAND
|
August 24, 1984 |
|
STATE Vs. AVTAR KRISHEN MENGI
|
December 18, 1984 |
|
STATE OF J AND K Vs. GOPI NATH WALI
|
October 22, 1984 |
|
SUDERSHAN KHANNA Vs. STATE OF JAMMU AND KASHMIR
|
December 24, 1984 |
|
SWARAN LAL Vs. STATE OF JAMMU AND KASHMIR
|
February 4, 1984 |
|
SWARAN SINGH Vs. STATE OF J AND K
|
June 11, 1984 |
|
SYED KHURSHID AHMAD Vs. STATE OF J&K
|
September 13, 1984 |
|
TEJ RAM Vs. COLLECTOR LAND ACQUISITION
|
September 26, 1984 |
|
TEJ RAM Vs. STATE
|
October 10, 1984 |
|
UNION OF INDIA (UOI) Vs. SOMA BABILONI AND ORS.
|
September 28, 1984 |
|
VED PARKASH Vs. STATE
|
August 14, 1984 |
|
VIJAY KUMAR Vs. JAGBIR SAGAR JAIN
|
April 26, 1984 |
LOGIN