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A K SAWHNEY Vs. D R CHOUDHARY
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December 8, 1983 |
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AB AZIZ Vs. STATE OF J&K
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June 10, 1983 |
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ABDUL AHAD KHAN Vs. GHULAM MOHAMAD BHAT
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July 14, 1983 |
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ABDUL KARIM THAKUR Vs. STATE
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June 24, 1983 |
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ABINASH CHANDER Vs. UNION OF INDIA
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April 23, 1983 |
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AHAD BHAT Vs. GULZAR BHAT
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September 16, 1983 |
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ALI LONE Vs. AMIR LONE
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July 26, 1983 |
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ALI MOHD DAR Vs. AB SAMAD TELI
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May 19, 1983 |
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ALI MOHD SOFI Vs. SHAMA BIBI
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May 19, 1983 |
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ANGREZ SINGH Vs. DINA NATH
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February 28, 1983 |
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ASSAD SHAH Vs. AHMAD WANI
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September 15, 1983 |
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BADRI NATH Vs. STATE
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October 27, 1983 |
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BANSI LAL DOGRA Vs. LT COL C S JAMWAL
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May 5, 1983 |
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BASHIR AHMED KHAN Vs. FAROOQ ABDULLAH
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June 3, 1983 |
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BHAGAT GOURI Vs. SUB JUDGE, BADARWAH
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September 2, 1983 |
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BHAGWAN SINGH Vs. UNION OF INDIA
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April 7, 1983 |
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BHARAT KILN Vs. OFFICER I/C DMO
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April 27, 1983 |
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BIR SEIN ANAND Vs. STATE OF JAMMU AND KASHMIR
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June 24, 1983 |
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BODH RAJ Vs. KAKU
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November 15, 1983 |
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CAPTAIN RANDHIR SINGH Vs. SADHNA CHOPRA
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April 7, 1983 |
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DHIRENDRA BRAHAMCHARI Vs. STATE OF JAMMU AND KASHMIR
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December 7, 1983 |
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DUNI CHAND Vs. NIRMALA DEVI
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September 1, 1983 |
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EX HAVILDAR GH MOHD DAR Vs. UNION OF INDIA
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April 7, 1983 |
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GH AHMAD BHAT Vs. MOHD SHABAN GUJRI
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May 23, 1983 |
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GH HASSAN PANJARA Vs. STATE
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May 10, 1983 |
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GH RASOOL WANI Vs. NUR-UD-DIN WANI
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September 24, 1983 |
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GHULAM HASSAN Vs. SAJA
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May 25, 1983 |
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GUPTA PVT LOAN COMMITTEE Vs. MOTI RAM
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November 15, 1983 |
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HABIB ULLAH MALIK Vs. STATE
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October 24, 1983 |
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HAJRA Vs. STATE
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November 24, 1983 |
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HUSSAIN ALAM Vs. STATE OF JAMMU AND KASHMIR
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February 8, 1983 |
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KAMLA RICE MILLS Vs. N A C R S PURA
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April 12, 1983 |
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KASHMIR MOTOR DRIVERS ASSOCIATION Vs. UNION OF INDIA
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April 22, 1983 |
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KHALIQ MIR Vs. RAMZAN KHAN
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August 5, 1983 |
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KHAN NAZIR MOHD Vs. IQBAL BEGUM
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May 24, 1983 |
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KRISHAN LAL ISHER Vs. KHAN MOHD RAMZAN SOFI
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May 27, 1983 |
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KRISHEN CHAND Vs. SAFEER CHAND
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September 1, 1983 |
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KRISHNA SUDAMA Vs. KASTURI LAL
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February 4, 1983 |
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L DEVI DASS Vs. PANNA LAL
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December 23, 1983 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. IQBAL KAUR
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June 24, 1983 |
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MAN MOHAN KAPOOR Vs. KAILASH KUMARI
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November 24, 1983 |
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MANGAT RAM Vs. GOVERNMENT OF JAMMU AND KASHMIR
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April 7, 1983 |
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MILITARY ESTATES OFFICER Vs. ZAMINDARAN AIR FIELD
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April 27, 1983 |
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MOHD AFZAL MIR Vs. HAJI MAHDA BHAT
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May 20, 1983 |
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MOHD FAZAL Vs. STATE OF J&K
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September 9, 1983 |
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MOHD RAMZAN KHAN Vs. ABDUL MAJID KHAN
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August 12, 1983 |
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MOHD RAMZAN MAGREY Vs. TAJA
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April 11, 1983 |
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MOHD SIDIQ GANAI Vs. GH AHMED SOOFI
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November 3, 1983 |
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MOHD UMAR & CO Vs. INCOME TAX OFFICER
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October 27, 1983 |
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MOHINDER SINGH JAMWAL Vs. UNIVERSITY OF JAMMU
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November 5, 1983 |
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MULKH RAJ Vs. UNION OF INDIA
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April 7, 1983 |
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MUMMA MALLA Vs. MOHAMAD PADROO
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August 4, 1983 |
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NABA WAGEY Vs. STATE
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October 11, 1983 |
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NOOR MOHD MIR Vs. GH QADIR MIR
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April 7, 1983 |
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OSWAL P C Vs. MEHTA S P WTO
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April 19, 1983 |
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P C OSWAL Vs. S P MEHTA
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April 17, 1983 |
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PRINCIPAL, S.D KANYA VIDHYALA, Vs. AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
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March 11, 1983 |
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PRITHVI NATH JALALI Vs. ABDUL AHAD SODAGAR
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May 18, 1983 |
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R B JODHAMAL BISHEN LAL Vs. STATE OF JAMMU AND KASHMIR
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May 5, 1983 |
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RAMA RICE AND GENERAL MILLS Vs. GENERAL MANAGER, J&K
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April 8, 1983 |
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REHMAN TANTRAY Vs. STATE
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May 17, 1983 |
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S TEJA SINGH Vs. SHAMBOO NATH RAZDAN
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May 19, 1983 |
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SAYEED MOHD RAZA Vs. UNIVERSITY OF JAMMU
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December 6, 1983 |
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SEWA RAM NAGIAL Vs. UNION OF INDIA
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April 7, 1983 |
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SHASHI PAUL Vs. KOSHALYA DEVI
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October 21, 1983 |
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STATE Vs. FAYAZ AHMAD MIR
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May 17, 1983 |
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STATE Vs. MOHD SADIQ
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September 22, 1983 |
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VINOD KUMAR GUPTA Vs. INDIAN AIRLINES
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December 1, 1983 |
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WALI MOHD KAR Vs. HABIB ULLAH KAR
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October 14, 1983 |
LOGIN