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A N CHAKOO Vs. SUB JUDGE ANATNAG
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May 17, 1982 |
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AB GHANI DAR Vs. GH MOHD MIR
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December 9, 1982 |
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AB RAZAK DANDROO Vs. GH AHMAD
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October 8, 1982 |
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ABDUL RASHID KHAN Vs. STATE OF J & K
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December 3, 1982 |
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ALI HAJJAM Vs. AB REHMAN BULAND
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May 31, 1982 |
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AMARJEET SINGH Vs. STATE
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October 7, 1982 |
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AMMA BHAT Vs. SULTAN DAR
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September 3, 1982 |
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AMRIT NEHRU Vs. USHA NEHRU
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April 5, 1982 |
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ARUN TANDON Vs. INSURANCE CO LTD
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June 11, 1982 |
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ASHOK KUMAR BINNY Vs. STATE
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April 23, 1982 |
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ASTRAL TRADERS Vs. HAJI MOHD SHABAN DAR
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June 2, 1982 |
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BABU RAM Vs. OM PARKASH
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October 18, 1982 |
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BAHAR SHAH Vs. HARDAY NATH
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October 4, 1982 |
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BALWANT SINGH Vs. STATE
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March 18, 1982 |
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BALWINDER SINGH Vs. UNIVERSITY OF JAMMU
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April 8, 1982 |
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BASHIR AHMAD Vs. HIRA LAL
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September 16, 1982 |
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BHIM SINGH Vs. D D THAKUR
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July 28, 1982 |
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COLLECTOR Vs. VIRRINDER KUMAR
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June 1, 1982 |
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COLLECTOR LAND ACQUISITION Vs. BHARAT SINGH
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April 5, 1982 |
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DAULAT RAM Vs. ISHRI
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November 12, 1982 |
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DELHI VANASPATI SYNDICATE Vs. K C CHAWALA
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October 18, 1982 |
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GAFFAR BHAT Vs. GHANI BHAT
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October 1, 1982 |
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GANI DAR Vs. REHMI (MST )
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February 17, 1982 |
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GERMAN SINGH Vs. STATE OF JAMMU AND KASHMIR
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January 27, 1982 |
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GH AHMAD KHAN Vs. MAHDA BAKAL
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September 4, 1982 |
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GH HASSAN MIR Vs. STATE
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June 10, 1982 |
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GH MOHD HAJI Vs. GH RASOOL HAJI
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September 16, 1982 |
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GH MOHD PAHALWAN Vs. STATE
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May 11, 1982 |
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GH MOHD RATHER Vs. STATE
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February 16, 1982 |
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GHULAM MOHAMAD SODAGAR Vs. GHULAM AHMED BABA
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May 13, 1982 |
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GHULAM MOHAMMAD WANI Vs. SHYAM SUNDER MIRZA
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September 14, 1982 |
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GHULAM NABI SEH Vs. GAFFER WAGEY
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October 8, 1982 |
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GHULAM RASOOL Vs. JAVED RASOOL
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September 16, 1982 |
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GHULAM RASOOL KHAN Vs. WALI KHAN
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September 18, 1982 |
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GUNA WATI Vs. RUGH NATH RAYU
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May 10, 1982 |
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GUPTA PVT LOAN COMMITTEE Vs. SUMITRA DEVI
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February 27, 1982 |
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GURDEEP SINGH Vs. DISTRICT MAGISTRATE, JAMMU
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January 27, 1982 |
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HABIB ULLAH BHAT Vs. STATE
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September 3, 1982 |
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HAJEE Vs. GULLU SHAH
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August 3, 1982 |
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HARDATT SHARMA Vs. JAIKISHEN SHAMLAL AND SONS
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October 9, 1982 |
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HOSHIAR SINGH Vs. INDER PARKASH DEVI
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November 12, 1982 |
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ISHAR DASS Vs. GAURI LAL
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April 8, 1982 |
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J&K BANK LTD Vs. GH AHMAD BHAT
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December 3, 1982 |
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JAMMU AND KASHMIR PROJECT CONSTRUCTION CORPORATION LTD Vs. LABOUR COURT, JAMMU
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June 9, 1982 |
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JANA Vs. GH RASOOL SHEIKH
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October 22, 1982 |
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JANI Vs. AGHA QASIM SHAH
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October 16, 1982 |
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JASWANT SINGH Vs. STATE
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April 22, 1982 |
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JHELUM FOREST COMPANY Vs. CONSERVATOR OF FORESTSKASHMIRNORTH CIRCLE
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May 11, 1982 |
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K S AHLUWALIA Vs. UNION OF INDIA
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February 9, 1982 |
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KH ABDUL REHMAN Vs. UNION OF INDIA
|
March 12, 1982 |
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KHURSHID AHMAD KHAN Vs. STATE
|
September 4, 1982 |
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KRISHAN AVTAR Vs. OM PRAKASH
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December 31, 1982 |
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LALA GOBIND RAM KAPOOR Vs. PREM PARKASH KAPOOR
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December 16, 1982 |
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LEKH RAJ SURI AND SONS Vs. JAGDISH RAJ KOHLI
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December 3, 1982 |
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M L MAHAJAN Vs. CHIEF ENGINEERRAVI TAWI IRRIGATION COMPLEX
|
June 1, 1982 |
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MALLA QADIR Vs. MALLA MAHMADOO
|
September 8, 1982 |
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MANAGEMENT PLY BOARD Vs. AUTHORITY UNDER THE WAGES ACT
|
May 13, 1982 |
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MANGAT RAM ROSHAN LAL Vs. HARBANS LAL
|
November 12, 1982 |
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MINERALS Vs. LABOUR COURT & NAHAR
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November 10, 1982 |
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MOHAMMAD YOUSUF WANI Vs. ABDUL REHMAN GUJRI
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July 15, 1982 |
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MOHAN SINGH PARI HAR Vs. COMMISSIONER OF POLICE
|
November 12, 1982 |
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MOHD ASLAM SHAH Vs. NILOFAR
|
March 12, 1982 |
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MOHD RAMZAN BHAT Vs. CUSTODIAN GENERAL
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June 2, 1982 |
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MUNICIPAL COUNCIL, JAMMU Vs. GH ALI
|
May 22, 1982 |
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MUSHTAQ AHMAD MASHKI Vs. MOHD SHAFI BHAT
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October 5, 1982 |
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NABBA SOOFI Vs. MAJID BHAT
|
August 27, 1982 |
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OM PARKASH Vs. MOHANT HARI KRISHEN
|
October 18, 1982 |
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PIRAY LAL DHAR Vs. S JASBIR SINGH
|
May 25, 1982 |
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POST MASTER GENERAL KASHMIR Vs. GH HASSAN BHAT
|
May 17, 1982 |
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PREM NATH Vs. CANTONMENT BOARD
|
May 14, 1982 |
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PREM STEEL SALES Vs. GENERAL MANAGER
|
February 28, 1982 |
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PUSHPA DEVI Vs. NANAK SINGH
|
February 27, 1982 |
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QADIR SHEIKH Vs. SALAM SHEIKH
|
May 15, 1982 |
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RAFIQ HUSSAIN Vs. STATE
|
February 28, 1982 |
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RAHMAN LABROO Vs. RAJAB LABROO
|
September 18, 1982 |
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RAM KISHORE PANDEY Vs. STATE
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October 20, 1982 |
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S CHELA SINGH Vs. S TEJINDER SINGH
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March 30, 1982 |
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SAMAD DAR Vs. MOHAMED ISMAIL TANTRARY
|
May 14, 1982 |
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SANSAR SINGH Vs. STATE OF J&K
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January 27, 1982 |
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SARDAR SURINDER SINGH Vs. MANJEET KAUR
|
July 20, 1982 |
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SEVA RAM Vs. INCOME TAX OFFICER
|
November 12, 1982 |
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SHER CHAND Vs. STATE
|
December 6, 1982 |
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SHIBAN KISHEN Vs. MOHD LATIF KHAN
|
December 7, 1982 |
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STATE Vs. C K GULHATI
|
April 8, 1982 |
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SUBHAN GANAI Vs. ALI DAR
|
June 2, 1982 |
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SUBHAN GANAI Vs. ALI DAR
|
July 21, 1982 |
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SUDERSHAN KAUL Vs. STATE
|
September 16, 1982 |
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SUJAN SINGH Vs. DINA NATH
|
March 15, 1982 |
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T R SADOTRA Vs. STATE OF J&K
|
December 23, 1982 |
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UNITED FIRE AND GENERAL INSURANCE CO. LTD. Vs. LAKSHMI SHORI GANJOO
|
March 1, 1982 |
|
V K KAK Vs. KALIANA KAK
|
December 3, 1982 |
|
VIJAY KUMAR Vs. STATE
|
June 1, 1982 |
|
ZARIFI Vs. GH QADIR
|
September 15, 1982 |
|
ZOONA Vs. MOHAMAD YAKUB NAJJAR
|
December 3, 1982 |
LOGIN