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AB AZIZ GILKAR Vs. ALI MOHD BADAM
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May 25, 1981 |
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AB GHANI MAKROO Vs. REGISTRAR, CO-OPERATIVE SOCIETIES J&K
|
September 24, 1981 |
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ABDUL AZIZ Vs. DY DIRECTOR HORTIENTNRE
|
June 2, 1981 |
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ABDUL AZIZ DAR Vs. DY DIRECTOR HORTICULTURE
|
June 2, 1981 |
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ADMINISTRATOR MUNICIPALITY Vs. JAGIRI LAL
|
March 3, 1981 |
|
ALI KHANDAY Vs. SHABAN LONE
|
July 1, 1981 |
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AVTAR SINGH Vs. TH. ATMA SINGH
|
December 29, 1981 |
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AZIM-UD-DIN Vs. ACCOUNTANT GENERAL
|
March 6, 1981 |
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BALDEV SINGH Vs. STATE
|
December 2, 1981 |
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BALWANT RAI Vs. STATE
|
December 31, 1981 |
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BANSI LAL Vs. PUSHPA DEVI
|
September 30, 1981 |
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BASHIR AHMAD JAN Vs. STATE OF J&K
|
December 7, 1981 |
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BHIM SEIN Vs. STATE
|
December 9, 1981 |
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CHUNI LAL CHOWDHRY Vs. BANK OF BARODA
|
September 8, 1981 |
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CUSTODIAN EVACUEE PROPERTY Vs. AMARNATH
|
May 28, 1981 |
|
D D SADUTRA Vs. STATE
|
September 7, 1981 |
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EAST INDIA HOTELS Vs. STATE OF J&K
|
December 7, 1981 |
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EAST INDIA HOTELS LTD Vs. STATE OF JAMMU AND KASHMIR
|
September 7, 1981 |
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FAZI Vs. MOHD CHOPAN
|
September 25, 1981 |
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GANDA MAL Vs. UNION OF INDIA
|
November 3, 1981 |
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GANPAT Vs. STATE
|
May 21, 1981 |
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GH AHMED MIR Vs. AHAD NAJJAR
|
May 22, 1981 |
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GH MOHD BHAT Vs. STATE
|
May 11, 1981 |
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GH MOHD BHAT ALIAS GULLA BHAT Vs. GH MOHD RATHER
|
June 12, 1981 |
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GH MOHD MIR Vs. STATE
|
March 11, 1981 |
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GH MOHD PANDIT Vs. AB MAJID
|
May 29, 1981 |
|
GH MOHI-UD-DIN Vs. STATE
|
August 6, 1981 |
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GH RASOOL BABA Vs. STATE OF J&K
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October 21, 1981 |
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GOPI NATH BAYU Vs. PRABHA WATI
|
October 23, 1981 |
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GULCHAIN SINGH CHARAK Vs. RAM DITTA SHARMA
|
December 11, 1981 |
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HAJI G.M. BHAT Vs. G.H. NEHVI
|
September 11, 1981 |
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HAJI MOHD Vs. CANTONMENT BOARD
|
May 15, 1981 |
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JAGDISH RAJ KOHLI Vs. LEKH RAJ SURI AND SONS
|
September 10, 1981 |
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KANAYA LAL KOUL Vs. STATE
|
March 11, 1981 |
|
KASHI NATH BONI Vs. STATE OF J & K
|
January 1, 1981 |
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KH ALI MOHD KHAN Vs. ABDUL RAHIM MIR
|
March 6, 1981 |
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KHALIK KHAN Vs. MUMMA BHAT
|
September 24, 1981 |
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KHAN SHER DIL Vs. MOHAMDA
|
February 20, 1981 |
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KRISHAN AVTAR Vs. OM PRAKASH GUPTA
|
December 31, 1981 |
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KRISHAN AVTAR Vs. OM PRAKASH
|
December 2, 1981 |
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KRISHAN AVTAR Vs. OM PRAKASH GUPTA AND OTHERS
|
December 13, 1981 |
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KULBUSHAN KUMAR Vs. JATINDER NATH
|
March 18, 1981 |
|
L P A (W P ) NO 14 OF 1981 Vs. STATE
|
December 31, 1981 |
|
LOK NATH Vs. JAGBIR SURI
|
November 27, 1981 |
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MAJID AHMED KHAN Vs. STATE OF J&K
|
April 3, 1981 |
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MALIK ABDUL AHAD SHAH JALIL AHMAD AKHTAR Vs. STATE OF J&K
|
October 19, 1981 |
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MANZOOR AHMAD DAR Vs. STATE
|
July 14, 1981 |
|
MAZAHAR ALI Vs. STATE
|
September 28, 1981 |
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MIAN BASHIR AHMAD Vs. STATE OF J&K
|
November 13, 1981 |
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MOHAMMAD SULTAN MALIK Vs. RAJA
|
April 5, 1981 |
|
MOHD ABDULLAH JAN PANDIT Vs. STATE OF J&K
|
September 24, 1981 |
|
MOHD BHAT Vs. SATTAR MALIK
|
May 28, 1981 |
|
MOHD GUJRI Vs. NABA DAR
|
September 11, 1981 |
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MOHD GULZAR Vs. CHARANJEET
|
February 4, 1981 |
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MOHD RAMZAN KATU BHAT Vs. STATE
|
February 25, 1981 |
|
MOHD SHAFI Vs. STATE
|
July 31, 1981 |
|
MOHD SULTAN MALIK Vs. RAJA
|
August 7, 1981 |
|
MOHD YUNIS Vs. STATE OF J&K
|
February 28, 1981 |
|
MOHD. ASHRAT AHANGER Vs. GHULAM MOHD SHAH
|
August 31, 1981 |
|
MOMA BHAT Vs. ALI BHAT
|
August 5, 1981 |
|
MOTI LAL Vs. BADRI NATH
|
September 16, 1981 |
|
MUZAFFAR SHAH Vs. ABLI LONE
|
September 11, 1981 |
|
O P DOGRA Vs. STATE
|
December 10, 1981 |
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OM PARKASH Vs. MOHANT HARI KRISHEN
|
August 27, 1981 |
|
OM PRAKASH Vs. STATE
|
February 16, 1981 |
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OMKAR NATH KHASHOO Vs. STATE OF J&K
|
August 12, 1981 |
|
PREM SINGH Vs. STATE
|
August 21, 1981 |
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RAJINDER KUMAR Vs. STATE
|
April 1, 1981 |
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RAKESH CHANDOK Vs. VINOD
|
November 27, 1981 |
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RAMZAN RATHER Vs. KHALIQ BHAT
|
June 3, 1981 |
|
RATTAN LAL Vs. STATE
|
December 7, 1981 |
|
S K MAHAJAN Vs. MUNICIPALITY
|
July 29, 1981 |
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S WALI SHAH Vs. ACCOUNTANT GENERAL, J&K
|
March 6, 1981 |
|
SARDAR ALI Vs. STATE
|
September 15, 1981 |
|
SARISHTA DEVI Vs. OMKAR LAL
|
September 9, 1981 |
|
SAVITRI DEVI Vs. DINA NATH
|
July 9, 1981 |
|
SHABIR AHMAD SHAH Vs. AB HAMID TAYIR
|
May 29, 1981 |
|
SHYAM LAL DHAR Vs. PLY BOARD INDUSTRIES
|
July 14, 1981 |
|
STATE Vs. PRITHI SINGH
|
April 6, 1981 |
|
STATE Vs. MOHD. YASIN
|
July 16, 1981 |
|
STATE Vs. MOHD RAZA BEG
|
August 4, 1981 |
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SUNDRI Vs. DY. CUSTODIAN EVACUEE PROPERTY
|
June 9, 1981 |
|
TILAK RAJ Vs. STATE OF J AND K
|
June 12, 1981 |
|
TRILOK RAJ Vs. STATE
|
March 9, 1981 |
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UNION OF INDIA (UOI) Vs. MANZOOR AHMAD AND ORS.
|
September 11, 1981 |
|
VISHWA NATH Vs. COLLECTOR
|
March 12, 1981 |
|
WAZIR PARAS RAM Vs. AB SALAM DAR
|
May 15, 1981 |
|
YASMINA Vs. NAZIR AHMAD
|
August 13, 1981 |
|
ZAMINDARS BRENTI BATAPORA Vs. STATE OF J&K
|
September 11, 1981 |
|
ZEBA Vs. STATE
|
October 21, 1981 |
LOGIN