|
A C SHUKLA Vs. DIRECTOR GENERAL B S F
|
November 3, 1980 |
|
A K SADHU Vs. STATE OF J&K
|
August 21, 1980 |
|
AB AHAD RESHI Vs. SANNA ULLAH HURRAH
|
July 17, 1980 |
|
AB MAJID GILDSAZ Vs. STATE
|
October 28, 1980 |
|
AB RASHID NO 366/CID Vs. STATE OF J&K
|
February 29, 1980 |
|
ABDUL MAJEED JILDSAZ Vs. STATE
|
October 10, 1980 |
|
ABDUL SALAM Vs. STATE OF JAMMU AND KASHMIR
|
September 23, 1980 |
|
ABDUL SAMAD NAGU Vs. AB PEHMAN KHANDAY
|
August 19, 1980 |
|
AHMED WANI Vs. HABIB ULLAH AHANGER
|
June 5, 1980 |
|
AISHAH BANU Vs. GH MOHD PAUL
|
July 15, 1980 |
|
AKBAR DAR Vs. STATE
|
April 14, 1980 |
|
ALI MOHD Vs. CHAIRMAN, T A C, UDHAMPUR
|
October 10, 1980 |
|
AMA Vs. AZIZI
|
July 17, 1980 |
|
AMAR JEET SINGH Vs. MANJEET KAUR
|
February 29, 1980 |
|
AMARNATH BALDEV RAJ AND ANR. Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT AND ORS.
|
May 6, 1980 |
|
ANIL MAHAJAN Vs. STATE
|
March 10, 1980 |
|
ANNA ALAI Vs. DY COMMISSIONER
|
February 29, 1980 |
|
ASHA Vs. ABDUL RAHIM
|
October 8, 1980 |
|
AWAMI BEHBOODI COMMITTEE Vs. STATE OF J&K
|
June 29, 1980 |
|
AZIZ MOHD Vs. MST SAYDA BEGUM
|
June 13, 1980 |
|
BANSI LAL Vs. KULDIP RAJ
|
July 24, 1980 |
|
BEHARI LAL SURI Vs. EXECUTIVE ENGINEER
|
March 7, 1980 |
|
BIHARI LAL SURI Vs. LAJO
|
March 14, 1980 |
|
BILAL NAZKI Vs. STATE OF J&K
|
July 25, 1980 |
|
BIRBAL Vs. BIKHU
|
March 3, 1980 |
|
BISHAN BROTHERS Vs. STATE OF J&K
|
February 21, 1980 |
|
BRIJ NATH DHAR Vs. J&K GOVT
|
June 2, 1980 |
|
CHAMAN LAL Vs. AB GANI SOFI
|
July 25, 1980 |
|
CHHAJJU RAM GUPTA Vs. STATE OF J&K
|
August 1, 1980 |
|
CHIEF ENGINEER HQR BEACON PROJECT Vs. S K ATRI
|
October 27, 1980 |
|
COLLECTOR Vs. MOHAN LAL RAINA
|
October 8, 1980 |
|
COLLECTOR LAND ACQUISITION Vs. ALI MOHD BHAT
|
October 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MATTOO WORSTED SPINNING AND WEAVING MILLS
|
February 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MOHD AMIN TRAMBOO
|
January 1, 1980 |
|
DES RAJ Vs. MANSA RAM
|
November 1, 1980 |
|
DURGA DASS Vs. ASSISTANT COMMISSIONER ACQUISITION, UDHAMPUR
|
March 17, 1980 |
|
FARMAN SHAH Vs. STATE
|
July 16, 1980 |
|
FAYAZ AHMED AHANGER Vs. STATE
|
September 12, 1980 |
|
G A BANDEY Vs. STATE OF J&K
|
February 28, 1980 |
|
GH HASSAN Vs. STATE
|
May 29, 1980 |
|
GH MOHD DAGA Vs. NABA SHEIKH
|
October 22, 1980 |
|
GH MOHD HAFIZ Vs. RAJAB BODH
|
July 14, 1980 |
|
GH MOHI-UD-DIN Vs. STATE OF J&K
|
May 23, 1980 |
|
GH QADIR Vs. ZAREEFA
|
August 19, 1980 |
|
GH QADIR Vs. DFO NATIONAL HIGH WAY FOREST DIVISION, BATOTE
|
April 17, 1980 |
|
GH RASOOL BHAT Vs. STATE
|
August 4, 1980 |
|
GH RASOOL WANI Vs. NOOR-UD-DIN
|
August 18, 1980 |
|
GHULAM MOHAMMAD KENU Vs. GHULAM RASOOL CHACHOO
|
July 23, 1980 |
|
GHULAM NABI KHAN Vs. ABDUL GANI KHAN
|
October 27, 1980 |
|
GHULAM QADIR Vs. SIKANDER
|
June 6, 1980 |
|
GHULAM QADIR WAR Vs. HAKIM MOHOMMAD YASIN
|
January 1, 1980 |
|
GIRDHARI LAL Vs. NEW BHARAT FINANCE CO
|
November 5, 1980 |
|
GURBAKSH SINGH Vs. L JAI DEV
|
May 22, 1980 |
|
HAJI KALU Vs. STATE
|
March 13, 1980 |
|
HAJI SONA ULLAH Vs. AZIZ KHAN
|
October 8, 1980 |
|
HANS RAJ Vs. FAIZ MOHD
|
March 28, 1980 |
|
HARI OM SINGH Vs. KARAN SINGH
|
May 16, 1980 |
|
HARNAM SINGH Vs. DARSHAN SINGH
|
March 31, 1980 |
|
HINDUSTAN STEEL LTD Vs. UNION OF INDIA
|
July 18, 1980 |
|
INDER SINGH Vs. GIAN SINGH
|
March 6, 1980 |
|
JAGAN NATH Vs. BRIJ LAL AND ANR
|
January 1, 1980 |
|
JAMMU AND KASHMIR ROAD TRANSPORT CORPORATION Vs. 3-A ENTERPRISES
|
November 14, 1980 |
|
KAMLA DEVI Vs. BALBIR SINGH
|
November 18, 1980 |
|
KAMLA DEVI Vs. SIANPO
|
February 15, 1980 |
|
KASHAN CARPET INDUSTRIES Vs. STATE OF J&K
|
August 5, 1980 |
|
KASHI NATH BONI Vs. STATE OF J&K
|
November 26, 1980 |
|
KASTURI LAL Vs. BHARAT FINANCE CO
|
March 8, 1980 |
|
KHAN NAWAZISH ALI Vs. GAZANFAR ALI KHAN
|
June 26, 1980 |
|
KHARATI LAL Vs. STATE
|
April 9, 1980 |
|
KHONI Vs. HOSHIARU
|
November 28, 1980 |
|
KRISHNA SIKAND Vs. GH MOHD JAN
|
July 17, 1980 |
|
KULBUSHAN KUMAR Vs. JATINDER NATH
|
March 18, 1980 |
|
KULWANT KOUR Vs. SURJEET SINGH
|
April 29, 1980 |
|
KUNJ LAL Vs. STATE
|
September 8, 1980 |
|
LASSA KAUL BHAN Vs. LABOUR COURT
|
November 21, 1980 |
|
MAHRAJ-UD-DIN Vs. STATE
|
July 31, 1980 |
|
MAJID PIR Vs. MOHD PEER
|
August 28, 1980 |
|
MANOHAR NATH KAUL Vs. STATE
|
August 7, 1980 |
|
MIAN BASHIR AHMED Vs. DY COMMR FOOD and SUPPLIES
|
September 24, 1980 |
|
MISRA Vs. ALI MOHD JAN
|
August 6, 1980 |
|
MOHAMAD MAQBOOL PANDIT Vs. CHAIRMAN DISTRICT RECRUITMENT BOARD
|
September 25, 1980 |
|
MOHD RESHI Vs. AZIZ SHEIKH
|
October 9, 1980 |
|
MOHD SHABAN TELI Vs. BASHIR AHMAD MALIK
|
June 1, 1980 |
|
MOHD SHABAN TELI Vs. MALIK AB GANI
|
June 10, 1980 |
|
MOHD SULTAN Vs. STATE OF J&K
|
November 13, 1980 |
|
MOHD SULTAN BHAT Vs. STATE
|
May 29, 1980 |
|
MOHINDER NATH Vs. SANDHRAN RANI
|
February 7, 1980 |
|
MOHINDER PAL Vs. KAILASH DEVI
|
March 19, 1980 |
|
MOHINDER SINGH Vs. PREET KAUR
|
October 7, 1980 |
|
MOOL RAJ Vs. MOHINDER PAUL
|
April 4, 1980 |
|
MUMA MIR Vs. GHULAM NABI SHEIKH
|
July 28, 1980 |
|
NANKU RAM Vs. CHAIL SINGH
|
March 21, 1980 |
|
NASEEM DURRANI Vs. MOHD YOUSUF HAMDANI
|
August 5, 1980 |
|
NOOR-UD-DIN Vs. STATE
|
February 7, 1980 |
|
PARKASH SHARMA Vs. KRISHAN LAL
|
January 1, 1980 |
|
PEER HABIB ULLAH Vs. KHAZIR HAJAM
|
August 28, 1980 |
|
PIR GHULAM HASSAN Vs. SYED MOHD SHAH
|
August 22, 1980 |
|
PRAKASH RAI Vs. RAMAN RAI
|
May 19, 1980 |
|
PRAKASH SHARMA Vs. STATE
|
March 15, 1980 |
|
PUBLIC WORKS DEPARTMENT Vs. COMMISSIONER, WORKMENS COMPENSATION
|
March 3, 1980 |
|
PURAN CHAND Vs. MST KAMLA DEVI
|
April 4, 1980 |
|
QASIM DAR Vs. QASIM BHAT
|
July 16, 1980 |
|
RAJ PAUL Vs. OM PARKASH
|
December 12, 1980 |
|
RAJA Vs. STATE
|
September 22, 1980 |
|
RAM KUMAR Vs. KAMLA DUTTA
|
March 18, 1980 |
|
RAMA BHAT Vs. MAHDA DAR
|
September 4, 1980 |
|
RANO DEVI Vs. RISHI KUMAR
|
May 26, 1980 |
|
REHMAN WAGAY Vs. STATE
|
December 19, 1980 |
|
ROSHAN Vs. S D O
|
March 20, 1980 |
|
S A GILLANI Vs. MUNSHI AKBAR ALI
|
August 11, 1980 |
|
S RAGHBIR SINGH Vs. S SRANAGAT SINGH
|
February 28, 1980 |
|
SAIN DASS Vs. CONTROLLER GENERAL JAMMU DIRECTOR FOOD AND SUPPLIES
|
September 12, 1980 |
|
SANT RAM Vs. STATE
|
December 26, 1980 |
|
SARASWATI Vs. CHUNI LAL
|
April 24, 1980 |
|
SARDOOL SINGH Vs. STATE
|
February 6, 1980 |
|
SAVITRI DEVI Vs. SURAJ PRAKASH
|
April 4, 1980 |
|
SHANTI DEVI Vs. VIJAY KUMAR
|
March 8, 1980 |
|
SHIV PARKASH Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1980 |
|
SHUSHIL BHANOT Vs. STATE
|
December 30, 1980 |
|
SIAN DASS Vs. LEKH RAJ
|
March 19, 1980 |
|
SOHAN SINGH Vs. STATE
|
December 10, 1980 |
|
STATE Vs. MOHD ZAMAN
|
August 1, 1980 |
|
STATE Vs. AZIZ GOJRI
|
August 1, 1980 |
|
STATE Vs. GH MOHD RAJA
|
February 4, 1980 |
|
STATE OF J&K Vs. MOHD AMIN MAKHDOOMI
|
June 10, 1980 |
|
SUDERSHAN SINGH Vs. MOHAL LAL
|
December 19, 1980 |
|
SURAJ PRAKASH Vs. JAGDISH RAJ
|
November 24, 1980 |
|
SURRINDER MOHAN Vs. DHARAM CHAND
|
May 26, 1980 |
|
SURRINDER SINGH Vs. STATE
|
September 26, 1980 |
|
SUSHILA WANTI Vs. ASSESSING AUTHORITY URBAN IMMOVABLE PROPERTY TAX
|
April 29, 1980 |
|
SYED MOHD SYED Vs. MINISTER OF REVENUE
|
April 21, 1980 |
|
TH DASS Vs. INDRU
|
November 21, 1980 |
|
UNION OF INDIA Vs. ABDUL REHMAN
|
December 19, 1980 |
|
V K GANDOTRA Vs. NEW BANK OF INDIA, NEW DELHI
|
May 3, 1980 |
|
VIJAY RAM Vs. JANAK RAJ
|
May 26, 1980 |
|
VIJAY RAM Vs. CHANDER PRAKASH
|
May 26, 1980 |
|
VINOD VOHRA Vs. PURAN BHAGAT NANDA
|
December 1, 1980 |
|
VIRANDER KUMAR GUPTA Vs. UNIVERSITY OF JAMMU
|
December 19, 1980 |
|
WARDMAN FINANCE CORP Vs. GH AHMED LONE
|
August 26, 1980 |
|
WAZIR PARAS RAM Vs. MANGA RAM
|
March 6, 1980 |
|
YOUSUF MIR Vs. HAJRA
|
August 4, 1980 |
|
ZAINA BIBI Vs. MEHRAJ-UD-DIN KAK
|
May 25, 1980 |
LOGIN