|
AB AHAD WANI Vs. ALI MOHD LASOO
|
August 20, 1979 |
|
AB JABBAR RATHER Vs. APPELLATE AUTHORITY
|
August 30, 1979 |
|
AB RASHID BAKSHI Vs. DEVKI DURRANI
|
May 31, 1979 |
|
ABDUL KHALIK Vs. MOHAMAD SIDIQ ARRAM
|
June 12, 1979 |
|
ABDULLAH SHAH Vs. SYED MOHD SHAH
|
November 3, 1979 |
|
ADMINISTRATOR MUNICIPALITY, JAMMU Vs. BEDI CHAND
|
May 31, 1979 |
|
AMAR NATH JAIN Vs. S SHER SINGH
|
October 31, 1979 |
|
AMARNATH Vs. UNION OF INDIA
|
March 15, 1979 |
|
ASSAD ULLAH KHAN Vs. STATE
|
August 28, 1979 |
|
AVTAR SINGH SEKHON (IC 4929 K-COL ) Vs. UNION OF INDIA
|
November 15, 1979 |
|
B RAM PRAKASH GANDOTRA Vs. STATE
|
March 17, 1979 |
|
BAJ MOHD Vs. STATE OF J&K
|
December 5, 1979 |
|
BALA DATT Vs. STATE
|
April 4, 1979 |
|
BASHIR AHMAD BHAT Vs. GH QADIR MIR
|
May 15, 1979 |
|
BASHIR AHMAD BHAT Vs. GH QADIR MIR
|
May 25, 1979 |
|
BHAGAT RAM Vs. REVENUE MINISTER, J&K
|
June 15, 1979 |
|
BISHEMBER NATH Vs. STATE OF J&K
|
August 13, 1979 |
|
BRIJ LAL CHAKOO Vs. ABDUL AHAD NISHATI
|
August 1, 1979 |
|
BRIJ MOHAN BAKHSHI Vs. AMAR NATH BAKHSHI
|
January 8, 1979 |
|
CAPITAL CONSTRUCTION ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1979 |
|
CHAMAN LAL Vs. BAL MUKAND
|
May 24, 1979 |
|
CHANAN LAL Vs. SURINDER ANAND
|
September 26, 1979 |
|
COLLECTOR Vs. GH MOHD GILLA
|
July 24, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD AMIN TYAMBOO
|
September 11, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GHULAM AHMAD KHAN AND BROS
|
September 11, 1979 |
|
COMMISSIONER OF INCOME-TAX, AMRITSAR Vs. GH AHMAD KHAN & BROS
|
September 11, 1979 |
|
D S BIST and CO Vs. STATE OF J AND K
|
May 19, 1979 |
|
DES RAJ Vs. GIRDHARI LAL
|
April 19, 1979 |
|
DURGA DASS Vs. PRABHU DEVI
|
November 20, 1979 |
|
FATA Vs. GH AHMED DAR
|
July 9, 1979 |
|
G C DEWAN Vs. REGISTRAR OF COMPANIES, GOVERNMENT OF INDIA
|
December 6, 1979 |
|
GANESH DASS Vs. AMAR NATH
|
August 31, 1979 |
|
GH AHMAD HAJJAM Vs. COLLECTOR NALLAMAR
|
October 30, 1979 |
|
GH AHMAD LONE Vs. BASHIR AHMED MALIK
|
September 28, 1979 |
|
GH MOHD ARM Vs. GH HASSAN ARM
|
April 25, 1979 |
|
GH MOHD DAR Vs. ELECTION AUTHORITY, BARAMULLA
|
June 14, 1979 |
|
GH MOHD HAFIZ Vs. RAJAB BODA
|
April 3, 1979 |
|
GH MOHI-UD-DIN MIR Vs. ABDUL KARIM TRAMBEE
|
June 13, 1979 |
|
GH QADIR WAR Vs. HAKIM MOHD YASIN
|
July 18, 1979 |
|
GH RASOOL Vs. GH MOHD
|
July 10, 1979 |
|
GH RASOOL RESHI Vs. AB RASHID KABLI
|
July 24, 1979 |
|
GH RASOOL SHAH Vs. JAWAHARA BEGUM
|
October 22, 1979 |
|
GH RASOOL WANI Vs. GH MOHD WANI
|
December 4, 1979 |
|
GHANI BROTHERS Vs. STATE
|
November 3, 1979 |
|
GIAN KAUR Vs. S JANAK SINGH
|
July 17, 1979 |
|
GODAWARI Vs. BANSI LAL
|
November 2, 1979 |
|
GWASH LAL AND OTHER Vs. HARJI LAL AND OTHER
|
November 23, 1979 |
|
GWASHA LAL Vs. HARJI LAL
|
December 13, 1979 |
|
HABIB BHAT Vs. JUMMA PISAR PARVARDAH
|
September 28, 1979 |
|
HABIB LONE Vs. MOHAN LAL
|
April 2, 1979 |
|
HABIB MIR Vs. SHAH MALI
|
October 30, 1979 |
|
HABIB ULLAH Vs. GH AHMED BABA
|
April 2, 1979 |
|
HANSRAJ Vs. CHAMAN LAL
|
October 26, 1979 |
|
HARI SINGH Vs. GURCHARAN SINGH
|
May 31, 1979 |
|
HEM RAJ Vs. MULKH RAJ
|
December 17, 1979 |
|
JAGAN NATH Vs. BRIJ LAL
|
December 21, 1979 |
|
JAGTU Vs. BADRI
|
March 30, 1979 |
|
KAMAL INDUSTRIES Vs. RAGHUNATH
|
October 9, 1979 |
|
KASHMIR CERAMICS LTD Vs. LABOUR COURT
|
August 31, 1979 |
|
KHARAITI LAL Vs. ASSISTANT LABOUR COMMISSIONER
|
March 9, 1979 |
|
KRIPA RAM Vs. DY COMMISSIONER
|
January 6, 1979 |
|
KRISHAN SINGH Vs. OM PRAKASH
|
April 12, 1979 |
|
KRISHEN DUTT Vs. UNDER SECRETARY TO GOVT POWER DEVELOPMENT DEPTT
|
November 15, 1979 |
|
L DAR Vs. KHATI
|
August 20, 1979 |
|
LAKSHMI KUMARI Vs. SHAKTI KUMAR
|
August 10, 1979 |
|
LASSI MATTH Vs. ALI MOHD BANGROO
|
August 1, 1979 |
|
LEKH RAJ Vs. HAFIZ RANGE OFFICER
|
March 15, 1979 |
|
MANOHAR NATH SHER Vs. STATE OF J AND K
|
July 31, 1979 |
|
MANSA RAM Vs. GENERAL MANAGER TELECOMMUNICATION J&K CIRCLE, SRINAGAR
|
November 23, 1979 |
|
MANZOOR AHMAD GANAI Vs. STATE
|
November 7, 1979 |
|
MAQBOOL HUSSAIN Vs. ASHOK KUMAR
|
January 9, 1979 |
|
MILKHA SINGH Vs. PIAR KOUR
|
March 19, 1979 |
|
MOHD AKBAR WANI Vs. ASHMI
|
April 9, 1979 |
|
MOHD IQBAL Vs. STATE OF J&K
|
October 22, 1979 |
|
MOHD KHAN Vs. FINANCIAL COMMISSIONER
|
August 8, 1979 |
|
MOHD KHANDEY Vs. STATE
|
August 27, 1979 |
|
MOHD SIDIQ Vs. STATE
|
August 20, 1979 |
|
MOHD SULTAN PAMPORI Vs. KAMLA MIRZA
|
December 27, 1979 |
|
MOHD YUSSUF Vs. HAMIDA BEGUM
|
January 5, 1979 |
|
MOHD. MUZZAFAR AND ANR. Vs. MOHD. SULTAN SHEIKH AND ORS.
|
June 6, 1979 |
|
MOHI-UD-DIN Vs. GH MOHD SHAHI
|
August 16, 1979 |
|
MUGLI Vs. KHALIQ DAR
|
April 25, 1979 |
|
MUNICIPALITY Vs. GLACIERS COLD STORAGE AND ICE MILL
|
November 26, 1979 |
|
MUNSHI RAM Vs. KULDIP SINGH
|
May 23, 1979 |
|
NATIONAL INSURANCE CO LTD Vs. KHAN GH MOHD SHAH
|
July 10, 1979 |
|
NAZIR AHMAD CHESTI Vs. COMMISSIONER/SECRETARY, GOVT DEPARTMENT OF O&M (VIGILANCE) SRINAGAR
|
July 12, 1979 |
|
PARKASH SHARMA Vs. KRISHEN LAL
|
August 22, 1979 |
|
PRITAM SINGH Vs. STATE
|
October 22, 1979 |
|
PRITHVI NATH KAUL Vs. MUNICIPAL COUNCIL
|
July 27, 1979 |
|
PT LOK NATH Vs. PT BHAGWAN DASS
|
December 24, 1979 |
|
PT RUDDAR DATT Vs. KEWAL KRISHEN
|
July 9, 1979 |
|
PT RUDDAR DATT Vs. KEWAL KRISHEN AND ANOTHER
|
September 7, 1979 |
|
R P JODHAMAL & CO Vs. PANCHAYAT HALQA RASLI GADARAN BLOCK RANINAGAR THROUGH ITS SARPANCH
|
February 28, 1979 |
|
ROMESH KUMAR Vs. SAVITRI DEVI
|
December 26, 1979 |
|
S AVTAR SINGH Vs. STATE OF JAMMU and KASHMIR
|
February 22, 1979 |
|
S GURSHARAN SINGH Vs. LALIT KUMAR
|
August 31, 1979 |
|
S MOHINDER SINGH Vs. MOHINDER SINGH
|
November 29, 1979 |
|
S P MEHTA Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1979 |
|
S SANMUKH SINGH Vs. AMARJIT SINGH
|
April 30, 1979 |
|
S. IQBAL SINGH Vs. JAGAN NATH AND ORS.
|
November 29, 1979 |
|
SABIR HAJJAM Vs. SHEIKH AB AZIZ
|
July 26, 1979 |
|
SAKITTAR SINGH Vs. BALWAN SINGH
|
September 21, 1979 |
|
SALES TAX COMMISSIONER Vs. JAMMU IRON AND STEEL SYNDICATE
|
February 27, 1979 |
|
SARRA Vs. MAQBOOL TANTRAY
|
September 28, 1979 |
|
SHAMIM AHMED SHAMIM Vs. CUSTODIAN EVACUEE PROPERTY
|
May 30, 1979 |
|
SHANT SAROOP Vs. USHA DEVI
|
January 10, 1979 |
|
SHIV SARAN KUMAR Vs. CHANDER MANI MANGOTRA
|
March 6, 1979 |
|
STATE Vs. VIJAY KUMAR KHOJURIA
|
January 6, 1979 |
|
STATE Vs. SHEETAL SINGH
|
September 6, 1979 |
|
STATE Vs. MIR MOHD
|
December 4, 1979 |
|
STATE Vs. SHABAN SHEIKH
|
April 3, 1979 |
|
STATE Vs. K C VANASPATI
|
September 13, 1979 |
|
STATE OF J&K Vs. JAGDISH CHANDER
|
January 3, 1979 |
|
STATE OF J&K Vs. GULLA KHAN
|
October 31, 1979 |
|
STATE OF JAMMU AND KASHMIR Vs. PUSHPA DEVI
|
March 29, 1979 |
|
SUBHASH CHANDER Vs. KRISHAN LAL
|
February 22, 1979 |
|
SUNDRI Vs. AZIZI
|
October 30, 1979 |
|
SUSHILA SAWHNEY Vs. STATE OF J&K
|
February 22, 1979 |
|
TAJ MOHI-UD-DIN Vs. STATE FINANCIAL CORPORATION, J&K
|
June 18, 1979 |
|
TILAK RAJ Vs. CUSTODIAN, JAMMU
|
January 6, 1979 |
|
UNION OF INDIA Vs. HAKIM CHAND & CO
|
May 3, 1979 |
|
VIDYA DEVI Vs. DHARAM VIR
|
January 19, 1979 |
|
VIDYA SAGAR GUPTA Vs. SURAJ KARAN SINGH
|
June 6, 1979 |
|
YASH PAUL GUPTA Vs. S S ANAND
|
January 19, 1979 |
|
ZAFFAR MEHRAJ PARIMOO Vs. DY DIRECTOR ESTATES KASHMIR, SRINAGAR
|
October 22, 1979 |
|
ZAMINDARS OF AIR FIELD UDHAMPUR Vs. MILITARY ESTATES OFFICER
|
February 22, 1979 |
LOGIN