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ABDUL AHAD LOAN Vs. MANAGER GOVT. WOOLLEN MILL
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October 5, 1978 |
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ALI DAR Vs. SUBHAN GANI
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October 7, 1978 |
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ALI MOHD Vs. CHAIRMAN, N A C , UDHAMPUR
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October 13, 1978 |
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ALI SHAH Vs. TAX RECOVERY OFFICER
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August 24, 1978 |
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ASSISTANT DIRECTOR, CENTRAL INTELLIGENCE Vs. TH. HARNAM CHAND
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November 3, 1978 |
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AZIZ DAR Vs. ANWAR DAR
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October 7, 1978 |
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BADRI NATH GUPTA Vs. ESTATE OFFICER
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May 31, 1978 |
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BANSI LAL RAINA Vs. STATE OF J&K
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August 9, 1978 |
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BHARAT BHUSHAN GUPTA Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE, NOWSHERA
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October 19, 1978 |
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BHIM SAIN Vs. PRITAM SINGH
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April 6, 1978 |
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BISHAN DASS DOGRA Vs. STATE OF J&K
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August 13, 1978 |
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CHANDAN KUMARI Vs. JEEWAN LAL (DR)
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January 12, 1978 |
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CHANDAN KUMARI Vs. JEEWAN LAL
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January 21, 1978 |
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D P SHARMA Vs. GUSTODIAN GENERAL-E P AND ANOTHER
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November 4, 1978 |
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D P SHARMA Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
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April 4, 1978 |
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DEVKI DURRANI Vs. AB RASHID BAKSHI
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August 24, 1978 |
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DHARMARTH TRURT Vs. JAGAN NATH
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September 8, 1978 |
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DHARMARTH TRUST Vs. JAGAN NATH
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August 9, 1978 |
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DHARMARTH TRUST Vs. GH MOHD DRABU
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September 6, 1978 |
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DWARKA DASS Vs. STATE
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August 31, 1978 |
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FEROZ DIN Vs. CH AKHTAR HUSSAIN
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April 7, 1978 |
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GH HASSAN Vs. QAZI AB MAJID
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August 31, 1978 |
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GH HUSSAIN Vs. GH QADIR
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April 3, 1978 |
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GH MOHD BOTU Vs. TAJA BIBI
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August 29, 1978 |
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GH MOHD SOFI Vs. SHAMIM AHMAD SHAMIM
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October 5, 1978 |
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GH RASOOL WADERA Vs. MOHD SALEEM
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September 21, 1978 |
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GHULAM NABI MIR Vs. MOHAMMAD AYUB KHAN
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March 28, 1978 |
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GIAN CHAND Vs. MELLA RAM
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November 21, 1978 |
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GIAN KAUR Vs. S ATMA SINGH
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August 9, 1978 |
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GUL KHAN Vs. STATE OF J&K
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January 9, 1978 |
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HABIB JAWAN Vs. D I G (C I D ) KASHMIR
|
August 18, 1978 |
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HABIB SHEIKH AND SONS Vs. COMMISSIONER OF SALES TAX
|
April 23, 1978 |
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HAJI SHABAN DAR Vs. FINANCIAL COMMISSIONER
|
April 25, 1978 |
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HASEENA Vs. AHAD GURRU
|
October 5, 1978 |
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HASSAN SHEIKH Vs. AB RASHID
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August 18, 1978 |
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INDU BUSHAN SHARMA Vs. UNIVERSITY OF JAMMU
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November 21, 1978 |
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JAGAT RAM & SONS Vs. L BODHRAJ
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December 21, 1978 |
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JAI PAL SINGH Vs. MADHO SINGH
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July 18, 1978 |
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JIA LAL ABROL Vs. SARLA DEVI
|
April 3, 1978 |
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JYOTI PARKASH Vs. STATE
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December 21, 1978 |
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K C KATOCH Vs. STATE OF JAMMU AND KASHMIR
|
September 25, 1978 |
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KALI DASS Vs. S H O POLICE STATION REASI
|
March 20, 1978 |
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KAMLA DEVI Vs. BALBIR SINGH
|
January 12, 1978 |
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KASTURI LAL Vs. BRIJ LAL
|
April 27, 1978 |
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KEWAL KRISHAN GANDOTRA Vs. STATE
|
January 14, 1978 |
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KHAN GHULAM AHMAD Vs. GHANI JOO AND AHSAN JOO
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December 28, 1978 |
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KHAZAN CHAND Vs. PIARE LAL
|
July 17, 1978 |
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KRISHEN KUMAR KHOSA Vs. KRISHEN LAL
|
August 22, 1978 |
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KRISHNA RAJPUT Vs. TH RAJINDER SINGH
|
July 20, 1978 |
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M K MOZA Vs. MUZAFFAR JAN BUCHH
|
May 26, 1978 |
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MADHVI YASEEN Vs. UNIVERSITY OF KASHMIR, SRINAGAR
|
March 3, 1978 |
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MEHTA RAM LAL Vs. FINANCIAL COMMISSIONER
|
March 31, 1978 |
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MOHAN LAL Vs. DWARKANATH KULDIP KUMAR
|
September 29, 1978 |
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MOHD HUSSAIN Vs. FINANCIAL COMMISSIONER
|
December 6, 1978 |
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MOHD SADIQ Vs. RAFIQ HUSSAIN KHAN
|
September 16, 1978 |
|
MST. FAZI Vs. MOHAMMAD BHAT
|
November 6, 1978 |
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MUMTAZ BEGUM Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, JAMMU
|
January 12, 1978 |
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MUNICIPAL COUNCIL, SRINAGAR Vs. ALI MOHD MIR
|
July 18, 1978 |
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NEW KASHMIR METAL WORKS AND ROLLING MILLS Vs. PRESIDING OFFICER
|
August 14, 1978 |
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PANA LAL BAHAL Vs. KULBUSHAN BAHAL
|
May 6, 1978 |
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PRITHVI NATH Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
|
March 22, 1978 |
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PT BADRI NATH Vs. PT DHANI RAM
|
December 5, 1978 |
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QADIR BHAT Vs. QADIR MIR
|
September 28, 1978 |
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R K KUTTY (DRIVER) Vs. COMMANDANT GROUP CENTRE
|
April 4, 1978 |
|
ROBKAR Vs. G D SHARMA
|
June 20, 1978 |
|
S BAKSHI RAVEL SINGH Vs. KHAN GH HUSSAIN ASHAI
|
September 7, 1978 |
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SABIR DAR Vs. DEPUTY COMMISSIONER
|
September 21, 1978 |
|
SAIN DASS Vs. TULSI RAM
|
May 10, 1978 |
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SAJJA Vs. HABIB RATHER
|
September 26, 1978 |
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SALIM ANWAR DAR Vs. GH AHMAD SHANTOO
|
June 16, 1978 |
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SHABHAN BHAT Vs. HABIB MAGRAY
|
December 4, 1978 |
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SHARIF-UD-DIN Vs. AB GANI LONE
|
September 6, 1978 |
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SIKENDER PAL JAIN Vs. S GURCHARAN SINGH
|
October 30, 1978 |
|
SRINAGAR MUNICIPAL COUNCIL Vs. SONNA ULLAH MALIK
|
August 11, 1978 |
|
STATE Vs. NUR HUSSAIN
|
November 11, 1978 |
|
STATE Vs. AB GAFFAR WANI
|
August 5, 1978 |
|
STATE Vs. DES RAJ
|
July 26, 1978 |
|
STATE Vs. ISMAIL SHER GOJRI
|
August 5, 1978 |
|
STATE BANK OF INDIA Vs. VICTORY EXPORT IMPORT SYNDICATE
|
May 10, 1978 |
|
STATE OF J AND K. Vs. HAMIDA BEGUM
|
August 9, 1978 |
|
STATE OF J&K Vs. ABDUL GHANI PATWARI
|
September 20, 1978 |
|
STATE OF J&K Vs. GH RASOOL
|
March 17, 1978 |
|
SUBASH CHANDER Vs. SHAKUNTALA DEVI
|
April 6, 1978 |
|
SUKH RAM Vs. SAT PAUL
|
December 21, 1978 |
|
SYED MUBARIK SHAH NAQUASHBANDI Vs. INCOME TAX OFFICER
|
October 18, 1978 |
|
TILAK RAJ Vs. CUSTODIAN
|
April 7, 1978 |
|
TULSI DEVI Vs. COLLECTOR SPECIAL OFFICER LAND ACQUISITIION IRRIGATION AND FLOODS, SRINAGAR
|
September 7, 1978 |
|
UNION OF INDIA Vs. S KESAR SINGH
|
May 17, 1978 |
|
UNION OF INDIA (UOI) AND ANR. Vs. MISS SAVITA SHARMA
|
August 31, 1978 |
|
WALI MOHD Vs. FAQIR MOHD
|
April 3, 1978 |
|
ZAINA Vs. FINANCIAL COMMISSIONER
|
April 5, 1978 |
|
ZULFIQAR AHMAD Vs. S C BALI
|
March 3, 1978 |
LOGIN