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AB RASHID KHAN Vs. DIRECTOR LIBRARIES, RESEARCH AND MUSEUMS, SRINAGAR
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April 21, 1977 |
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ABDULLAH GANAI Vs. QADIR NAJAR
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March 25, 1977 |
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AHALIYANI MALIKPORA THROUGH RAMZAN MALIK Vs. AHALIYANI HAJAN THROUGH GH MOHI-UD-DIN
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October 24, 1977 |
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AISHA Vs. STATE OF J&K
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August 12, 1977 |
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AJIT KUMAR Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
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June 2, 1977 |
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AMMA DAR Vs. AZIZ DAR
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June 6, 1977 |
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B M TANDON Vs. MAHARAJ KISHAN RAINA
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December 1, 1977 |
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BADRI NATH Vs. CHAMAN LAL
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December 29, 1977 |
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BAKSHI HARDATT Vs. STATE OF J&K
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March 30, 1977 |
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BALDEV RAJ GUPTA Vs. JASWANT SINGH
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December 7, 1977 |
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BALWANT RAI Vs. GIAN SINGH (LT )
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November 19, 1977 |
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BANSI LAL Vs. UNION OF INDIA
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July 26, 1977 |
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BASHIR AHMAD Vs. CHAIRMAN, ANTI CORRUPTION COMMISSION
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September 2, 1977 |
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BEHARI LAL Vs. PRAKASH CHAND
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May 13, 1977 |
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BHAGWAN DASS Vs. CHET RAM
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April 11, 1977 |
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CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. RAJ PAUL
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June 17, 1977 |
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DEWAN MODERN BREWERIES LTD Vs. POST MASTER GAZETTED JAMMU
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April 21, 1977 |
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EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY
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July 22, 1977 |
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FAIRDEAL MOTORS Vs. COMMISSIONER OF INCOME TAX
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July 14, 1977 |
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FEROZ-UD-DIN Vs. MOHD LONE
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March 11, 1977 |
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FINANCE CENTRE Vs. RAM PARKASH
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February 21, 1977 |
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FINANCIAL COMMISSIONER, J&K Vs. KARIM DAR
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March 28, 1977 |
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G D SHARMA Vs. ELECTION COMMISSIONER OF INDIA
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June 17, 1977 |
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GAFFAR DOOM Vs. STATE
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December 28, 1977 |
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GENERAL MANAGAR, TELE COMMUNICATIONS SRINAGAR Vs. NOOR-UD-DIN RATHER
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April 21, 1977 |
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GH MOHD SHAH Vs. STATE OF J&K
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December 29, 1977 |
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GHULAM MOHAMMAD Vs. HARI CHAND
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September 2, 1977 |
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GIRDHARI LAL Vs. STATE
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September 2, 1977 |
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GIRDHARI LAL Vs. GIRDHARI LAL
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December 17, 1977 |
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GULZAR AHMED Vs. MOHD HUSSAIN
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December 9, 1977 |
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H L MAINI Vs. PUNJAB NATIONAL BANK LTD
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June 2, 1977 |
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HANSRAJ Vs. PARAMJIT SINGH
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July 28, 1977 |
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ISHWAR SAROOP Vs. SURAJ PARKASH
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June 8, 1977 |
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JAGTU Vs. BADRI
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December 14, 1977 |
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JAI PAL SINGH Vs. MADHO SINGH
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July 18, 1977 |
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JHELUM FOREST CO Vs. CONSERVATOR OF FORESTS, KASHMIR NORTH CIRCLE
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April 21, 1977 |
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KANTH DHAR Vs. UNION OF INDIA
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November 5, 1977 |
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KANWAR SINGH Vs. OM KANT
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November 26, 1977 |
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KEWAL KRISHEN Vs. SANDAL SINGH
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July 12, 1977 |
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KHAN ALI SHAH Vs. BAKHSHI ABDUL MAJID
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December 24, 1977 |
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KHAZIR MOHD GANAI Vs. GH MUSTAFFA BHAT
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April 3, 1977 |
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KRISHEN LAL Vs. BABOO RAJ
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January 20, 1977 |
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KRISHEN LAL TRIKHA Vs. JUPITER GENERAL INSURANCE COMPANY AND ORS.
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March 28, 1977 |
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LATIFA MISGAR Vs. STATE OF J&K
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August 19, 1977 |
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MADAN LAL Vs. PRINCIPAL, J&K POLICE TRAINING SCHOOL, UDHAMPUR
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April 8, 1977 |
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MAHABIR SINGH Vs. STATE
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April 7, 1977 |
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MANAGING DIRECTOR Vs. SYED AND CO
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November 5, 1977 |
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MOHD AKBAR Vs. STATE OF J&K
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May 12, 1977 |
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MOHD RAMZAN DAR Vs. MST HAMEEDA
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January 27, 1977 |
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MOHD RAMZAN WAGEY Vs. GH MOHD BABA
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September 15, 1977 |
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MOHD SHAFI Vs. MOHI-UD-DIN
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August 8, 1977 |
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MOHD SULTAN BHAT Vs. MUGHLI
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May 16, 1977 |
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MOHI-UD-DIN SHAH Vs. STATE
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May 18, 1977 |
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MRS. PUSHPA Vs. STATE OF JAMMU AND KASHMIR
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February 3, 1977 |
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MUGHLI Vs. MOHD PARREY
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October 28, 1977 |
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MUNSHI RAM Vs. SHAKUNTALA DEVI
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December 7, 1977 |
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NOOR-UD-DIN MISGAR Vs. GANI WANI
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August 31, 1977 |
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POST MASTER GENERAL Vs. FATEH DIN
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April 27, 1977 |
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PRINCIPAL, REGIONAL ENGINEERING COLLEGE, SRINAGAR Vs. S N BAMBROO
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June 3, 1977 |
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QAZI ABDUL SALAM Vs. COLLECTOR LAND ACQUISITION, SRINAGAR
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May 3, 1977 |
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RADHA KRISHEN AIMA Vs. MOHAN JEE DHAR
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March 31, 1977 |
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RAJAN BAL Vs. HAJI GH QADIR
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January 7, 1977 |
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RAJINDER SINGH Vs. MALKI RAM
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December 12, 1977 |
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RAJKUMAR Vs. STATE OF J&K
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April 20, 1977 |
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RAM PARKASH Vs. RATTAN CHAND
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December 15, 1977 |
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RAM PARKASH Vs. RATTAN CHAND AND ORS
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January 19, 1977 |
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RATTAN DEVI JAMWAL AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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May 5, 1977 |
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RATTAN LAL Vs. STATE
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March 10, 1977 |
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RATTAN SINGH Vs. HONBLE CHIEF MINISTER
|
December 17, 1977 |
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RAZAK DASS Vs. REHMTI (MST )
|
July 27, 1977 |
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ROMESH CHANDER Vs. FINANCIAL COMMISSIONER
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April 11, 1977 |
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S BUPINDER SINGH Vs. CUSTODIAN EVACUEE PROPERTY KASHMIR, SRINAGAR
|
July 26, 1977 |
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S MOOL SINGH Vs. MOHD UMAR
|
November 30, 1977 |
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S SUJAN SINGH Vs. UNION OF INDIA
|
April 19, 1977 |
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SALIMA BANO Vs. SALIMA BANO
|
August 8, 1977 |
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SANSAR CHAND Vs. SETTLEMENT OFFICER
|
December 17, 1977 |
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SANTOSH KUMARI Vs. CHAMAN LAL
|
July 27, 1977 |
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SHAHMALI Vs. AB REHMAN HAJAM
|
August 4, 1977 |
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SHAMIM AHMAD SHAMIM Vs. CUSTODIAN EVACUEE PROPERTY, KASHMIR
|
September 6, 1977 |
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SITA KOUR Vs. AMAN-ULLAH
|
May 13, 1977 |
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SOHAN LAL Vs. TH BALDEV SINGH
|
December 2, 1977 |
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SONA SHAH Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
|
December 16, 1977 |
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SONAULLAH MIR Vs. AB RASHID
|
June 16, 1977 |
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SOOBA Vs. GH MOHD
|
April 20, 1977 |
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SRI RAM Vs. ASHWANI KUMAR
|
December 23, 1977 |
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STATE Vs. KEWAL KRISHAN
|
April 7, 1977 |
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STATE Vs. AB RASHID KHAN AND DR AKBAR HYDERI
|
September 14, 1977 |
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STATE OF J&K Vs. VASANT RAI AMRESH PAREKH
|
April 25, 1977 |
|
STATE OF J&K Vs. SULTAN GURU
|
June 15, 1977 |
|
STATE OF J&K Vs. G. S. BAROCA
|
December 16, 1977 |
|
SUDERSHAN SINGH Vs. MOHAN LAL
|
January 6, 1977 |
|
SUDHARSHAN KUMARI Vs. CHAGGAR SINGH
|
October 18, 1977 |
|
TIMBER PVT LTD Vs. BALDEV RAJ
|
March 28, 1977 |
|
UNION OF INDIA Vs. TH RAWEL SINGH
|
December 23, 1977 |
|
UNITED BUILDERS Vs. UNION OF INDIA
|
July 12, 1977 |
|
UNIVERSITY OF KASHMIR Vs. GH NABIR MIR
|
May 18, 1977 |
|
USTA AHMEDOO Vs. AB REHMAN DARZI
|
April 21, 1977 |
|
ZAMINDARAN MOUZA MUJA GUND Vs. ABDULLAH LONE
|
August 28, 1977 |
|
ZONAL MANAGER LIC OF INDIA Vs. MOHAN LAL SARAF
|
November 3, 1977 |
LOGIN