|
AB AHAD LONE Vs. STATE
|
September 26, 1976 |
|
AB KHALIK Vs. DY MINISTER-IN-CHARGE LOCAL SELF GOVERNMENT
|
August 24, 1976 |
|
AFTAB KOUL Vs. ALI BHAT
|
September 6, 1976 |
|
AHMAD GHASI Vs. MOHD GANAI
|
April 12, 1976 |
|
ARJAN NATH CHAKU Vs. DURGA PRASHAD BHAT
|
April 12, 1976 |
|
ASHOOR SOFI Vs. GHANI SOFI
|
March 11, 1976 |
|
ASSISTANT DIRECTOR I B (MHA) GOVT OF INDIA Vs. RANI FOTEDAR
|
December 30, 1976 |
|
B. K. THAPPER Vs. VIJAY KUMAR
|
January 15, 1976 |
|
BADRI NATH GUPTA Vs. ESTATES OFFICER (CONTROLLER OF AERODROME DELHI REGION)
|
May 26, 1976 |
|
BADRINATH GUPTA Vs. ESTATES OFFICER
|
October 19, 1976 |
|
BAKSHI SINGH Vs. F J HART
|
May 26, 1976 |
|
BANSI LAL Vs. HARYANA FINANCE PT LTD
|
December 17, 1976 |
|
BASHIR AHMAD Vs. STATE OF J&K
|
September 1, 1976 |
|
BASHIR AHMAD ZARGAR Vs. STATE
|
September 9, 1976 |
|
BEGUM HAMIDA MALIK Vs. STATE OF J&K
|
April 28, 1976 |
|
BHUSHAN LAL SHARMA Vs. STATE
|
April 22, 1976 |
|
BODHRAJ SHARMA Vs. UNION OF INDIA
|
January 2, 1976 |
|
CHAJU RAM Vs. REVENUE MINISTER, J&K
|
May 21, 1976 |
|
CHAMAN LAL Vs. RAM LAL
|
December 24, 1976 |
|
CHAMAN LAL Vs. STATE
|
January 12, 1976 |
|
CHIEF SECRETARY, J&K GOVT Vs. AB GANI DAR
|
September 27, 1976 |
|
CHUNI LAL Vs. SARASWATI
|
January 5, 1976 |
|
COLLECTOR LAND ACQUISITION Vs. DINA NATH MAHAJAN
|
April 21, 1976 |
|
DABOLI Vs. RAMU
|
December 20, 1976 |
|
DEVI DAYAL Vs. STATE OF J&K
|
January 27, 1976 |
|
DEWAN CHAND BARBAR Vs. JAY PEE FINANCE CORP
|
December 24, 1976 |
|
DHANO DEVI Vs. TULA RAM
|
December 24, 1976 |
|
DHARAM SINGH & ORS Vs. STATE
|
October 14, 1976 |
|
DINA NATH Vs. KEWAL KRISHAN
|
March 8, 1976 |
|
FATIMA BEGUM AND ORS. Vs. THE STATE OF JAMMU AND KASHMIR AND ORS.
|
January 20, 1976 |
|
G O C NORTHERN COMMAND Vs. ROMESH CHANDER (MAJOR)
|
November 5, 1976 |
|
G S BROCA Vs. GOVT OF J&K
|
April 30, 1976 |
|
GH AHMED SOFI Vs. MOHD SIDIQ DAREL
|
July 15, 1976 |
|
GH QADIR MIR Vs. BASHIR AHMAD MAGREY
|
February 18, 1976 |
|
GHULAM HASSAN SHEIKH Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1976 |
|
GHULAM MOHAMMAD SHEIKH Vs. COMMISSIONER OF WEALTH TAX
|
September 8, 1976 |
|
GIAN CHAND Vs. KRISHEN SINGH
|
December 14, 1976 |
|
GIANO DEVI Vs. COMMISSIONER WORKMENS COMPENSATION AND ANR.
|
April 15, 1976 |
|
GULZAR BIBI Vs. STATE
|
September 2, 1976 |
|
HAJI HABIB-ULLAH Vs. REGISTRAR
|
June 14, 1976 |
|
HAJI LAL DIN Vs. STATE
|
May 5, 1976 |
|
HAKIM AKBAR ALI Vs. HAJI ABDUL WAHAB
|
May 25, 1976 |
|
HARBANS LAL Vs. BIASO
|
May 28, 1976 |
|
HARIDAYAL Vs. STATE OF J&K
|
August 2, 1976 |
|
HARJEET SINGH Vs. PARSHOTAM DASS
|
July 23, 1976 |
|
HINDUSTAN FOREST CO PVT LTD Vs. STATE OF J&K
|
April 7, 1976 |
|
JAGAN NATH Vs. REVENUE MINISTER, J&K
|
December 20, 1976 |
|
JOGINDER NATH Vs. SHAM LAL
|
April 29, 1976 |
|
KAL BAHADUR Vs. STATE
|
December 21, 1976 |
|
KARAM SINGH Vs. STATE OF J&K
|
May 12, 1976 |
|
KARNAIL SINGH (L/NK) Vs. STATE
|
January 23, 1976 |
|
KASHMIR HILL FORESTS Vs. STATE OF J&K
|
April 28, 1976 |
|
KHATJI Vs. AB RAZAK SUFI
|
October 15, 1976 |
|
KOHLI BROTHERS Vs. STATE OF J&K
|
April 15, 1976 |
|
KRISHAN CHAND Vs. TEJ RAM
|
December 14, 1976 |
|
KRISHEN Vs. BIHARI LAL SURI
|
April 27, 1976 |
|
KULBUSHAN SINGH Vs. CHIEF ENGINEER
|
August 31, 1976 |
|
MALA HAMZA Vs. MOHD MAQBOOL
|
December 7, 1976 |
|
MANAGER, SERICULTURE FILATURES Vs. MANSA RAM AND ORS.
|
January 15, 1976 |
|
MASOOD KARIM Vs. CONVENOR, STATE RECRUITMENT BOARD
|
July 15, 1976 |
|
MAZAHAR ALI Vs. STATE
|
January 20, 1976 |
|
MILLAPA RAM Vs. STATE OF J&K
|
January 27, 1976 |
|
MOHAMMAD AHSAN WANI Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1976 |
|
MOHAMMAD AMIN WALI Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 1976 |
|
MOHAN LAL SARAF Vs. ZONAL ANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
December 12, 1976 |
|
MOHAN LAL SARAF Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
July 12, 1976 |
|
MOHD SULTAN WANI Vs. QASIM ALI
|
May 31, 1976 |
|
MOHD YAQOOB Vs. CUSTODIAN GENERAL
|
February 11, 1976 |
|
MST JANA Vs. MOHD AKBAR ALAI
|
May 12, 1976 |
|
MUBARIK SHAH NAQSHBANDI S Vs. COMMISSIONER OF INCOME TAX
|
October 20, 1976 |
|
MULAKH RAJ BIMAL KUMAR Vs. INCOME TAX OFFICER
|
April 22, 1976 |
|
MUNICIPAL COUNCIL, JAMMU Vs. BAKSHI AMAR NATH
|
April 2, 1976 |
|
MUNICIPALITY JAMMU Vs. BALOURI LAL AND ANOTHER
|
January 23, 1976 |
|
NABA WAZA Vs. GH MOHI-UD-DIN DAR
|
December 31, 1976 |
|
NARENDER JEET SINGH Vs. STATE OF J&K
|
November 3, 1976 |
|
NICHHATAR SINGH Vs. STATE
|
August 4, 1976 |
|
NOOR-UD-DIN Vs. DIRECTOR POSTS AND TELEGRAPHS, J&K CIRCLE, SRINAGAR
|
July 15, 1976 |
|
OM PRAKASH Vs. STATE THROUGH MUNICIPALITY
|
May 31, 1976 |
|
P L HANDOO Vs. SHAMS-UD-DIN
|
April 19, 1976 |
|
P R KOHLI Vs. STATE
|
January 27, 1976 |
|
PHOOLA WANTI Vs. STATE OF J&K
|
June 9, 1976 |
|
PRAKASH BAL Vs. HAJI GH QADIR
|
April 23, 1976 |
|
PREM NATH Vs. COMMANDANT POLICE TRAINING SCHOOL
|
April 22, 1976 |
|
PREM NATH Vs. STATE
|
June 7, 1976 |
|
PRESIDENT SCHOOL BUILDING COMMITTEE SMAILPUR Vs. STATE OF J&K
|
April 15, 1976 |
|
QADIR KHAN Vs. NEW KASHMIR ALL CITY TRANSPORT DRIVERS SGR
|
October 13, 1976 |
|
R S GUPTA Vs. ASSISTANT LABOUR COMMISSIONER DODA
|
April 28, 1976 |
|
RAGHUNATH DASS Vs. STATE
|
January 2, 1976 |
|
ROMESH CHANDER (MAJOR) Vs. G O C NORTHERN COMMAND
|
May 21, 1976 |
|
S AVTAR SINGH Vs. STATE OF J&K
|
January 19, 1976 |
|
S BALWANT SINGH Vs. S HARBHAJAN SINGH
|
September 9, 1976 |
|
S C DOGRA (LT COL ) Vs. INDER RAJ
|
May 12, 1976 |
|
SAIF-UD-DIN JAN Vs. EXECUTIVE ENGINEER, IRRIGATION
|
June 7, 1976 |
|
SATINDER SUBARWAL Vs. OM PRAKASH
|
November 8, 1976 |
|
SATTAR LOHAR Vs. JABAR HAJAM
|
March 25, 1976 |
|
SHAMBOO NATH Vs. FINANCIAL COMMISSIONER
|
July 21, 1976 |
|
SHAMIM AHMED SHAMIM Vs. SOFI GH MOHD
|
November 18, 1976 |
|
SHANKAR DASS Vs. HANS RAJ
|
April 22, 1976 |
|
SHANKER Vs. STATE
|
April 30, 1976 |
|
SHIV KAUR Vs. L NANK CHAND
|
May 26, 1976 |
|
SHIV RAJ Vs. SUPERINTENDENT CENTRAL JAIL
|
July 20, 1976 |
|
SHYAM SUNDER HANDU Vs. UNION OF INDIA
|
July 12, 1976 |
|
SONA KHAN Vs. AMMA KHAN
|
April 8, 1976 |
|
SONAULLAH MIR Vs. STATE
|
July 21, 1976 |
|
STATE Vs. MOHD SULTAN SHEIKH
|
July 22, 1976 |
|
STATE Vs. GH NABI WANI
|
February 11, 1976 |
|
STATE Vs. GANI MAKROO
|
September 2, 1976 |
|
STATE Vs. KESAR SINGH
|
December 14, 1976 |
|
STATE Vs. MOHD BHAT
|
August 2, 1976 |
|
SUBASH RAINA Vs. SURAJ PARKASH
|
April 22, 1976 |
|
TARSEEM SINGH Vs. STATE
|
December 1, 1976 |
|
UNION OF INDIA Vs. P. S. MAHAL
|
January 12, 1976 |
|
UNION OF INDIA Vs. S SINGH SAWHNEY
|
January 27, 1976 |
|
VIJAY KUMAR Vs. STATE
|
September 9, 1976 |
|
YASHPAUL GUPTA Vs. S S ANAND
|
October 20, 1976 |
|
ZAHOOR HUSSAIN Vs. CHAIRMAN, LEGISLATIVE COUNCIL
|
July 22, 1976 |
LOGIN