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AB BARI Vs. AB BASHIR
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July 29, 1975 |
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AB GANI BHAT Vs. STATE
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July 24, 1975 |
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AB GANI DAGA Vs. MAHANT RAM SARAN
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August 12, 1975 |
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AB GANI PATWARI Vs. S M RIZVI
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December 3, 1975 |
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AB HAMID AFRAIDI Vs. SECRETARY TO GOVERNMENT
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July 12, 1975 |
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AHAD BHAT Vs. STATE
|
August 12, 1975 |
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ALI MOHD ABDULLAH (MISTRY) Vs. KHAWAJA AB QADUS
|
May 16, 1975 |
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ALI SHEIKH Vs. AKBAR BAHAR
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August 22, 1975 |
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ARSHAD AHMAD Vs. STATE OF J&K
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February 24, 1975 |
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AZIZI Vs. MOHD MATHANJI
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March 20, 1975 |
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B K THAPER Vs. VIJAY KUMAR
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July 9, 1975 |
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BALWANT SINGH Vs. AVTAR KUAR
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December 31, 1975 |
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BANSI LAL Vs. DHARAM CHAND
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January 10, 1975 |
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BHAGWATI Vs. CUSTODIAN GENERAL
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March 14, 1975 |
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BHALLA TRADERS Vs. ENGINEER-IN-CHIEF, ARMY HQRS ,
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July 28, 1975 |
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BODH RAJ Vs. STATE
|
January 10, 1975 |
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CHAIRMAN, AUQAF COMMITTEE Vs. SURAJ RAM
|
January 2, 1975 |
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CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. PIR MOHD (LT COL )
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April 18, 1975 |
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DAYA WANTI Vs. DEPUTY CUSTODIAN GENERAL
|
January 20, 1975 |
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DHANI RAM Vs. STATE
|
May 21, 1975 |
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DHARAM PAL SINGH Vs. STATE OF J&K
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January 16, 1975 |
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DHARAM SINGH Vs. STATE
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October 14, 1975 |
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DULARI KAUL Vs. STATE OF J&K
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November 28, 1975 |
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FAROOQ AHMAD BANDEY Vs. PRINCIPAL, REGIONAL ENGINEERING COLLEGE
|
September 16, 1975 |
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FATEH MOHD LONE Vs. STATE OF J&K
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August 25, 1975 |
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FEROZ AND CO Vs. UNION OF INDIA
|
March 13, 1975 |
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GAURI SHANKAR Vs. BALDEV RAJ
|
December 12, 1975 |
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GH MOHD PHALWAN Vs. AZIZ SHEIKH
|
August 12, 1975 |
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GUL MOHD SHEIKH Vs. COMMANDANT HQ 45 BN B S F
|
March 20, 1975 |
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GUPTA PVT LOAN Vs. GANESH DASS COMMITTEE, KUDYAR AND SONS
|
January 10, 1975 |
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HAJI HABIB LONE Vs. PT JIA LAL AND OTHERS
|
July 8, 1975 |
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HARCHARAN SINGH Vs. ASSESSING AUTHORITY
|
March 31, 1975 |
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HINDUSTAN CONSTRUCTION CO LTD Vs. STATE OF J&K
|
December 31, 1975 |
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J M RAY Vs. SURRINDER KUMAR SHER
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July 17, 1975 |
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JAGAT SINGH Vs. FINANCIAL COMMISSIONER, J&K GOVT
|
May 10, 1975 |
|
JAGAT SINGH Vs. WARYAM SINGH
|
December 12, 1975 |
|
JALAL-UD-DIN Vs. SHAHZADA BANO
|
July 10, 1975 |
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JAY PEE FINANCE CORP Vs. DEWAN CHAND
|
May 5, 1975 |
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KAILASH KUMARI Vs. MANMOHAN KAPOOR
|
April 29, 1975 |
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KAKA JAT Vs. AMAR NATH
|
September 5, 1975 |
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KEWAL KRISHAN Vs. STATE
|
June 5, 1975 |
|
KH. SAIFUDDIN Vs. STATE OF J&K
|
October 31, 1975 |
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KHALIQ SUMJI Vs. GH NABI SUMJI
|
April 5, 1975 |
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KHAN GHULAM HASSAN KAKROO Vs. STATE OF J&K
|
August 12, 1975 |
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KHAN GHULAM NABI SHAH Vs. PROVIDENT FUND COMMISSIONER
|
March 25, 1975 |
|
KHAN GHULAM RASOOL Vs. CH BASHIR AHMAD
|
July 9, 1975 |
|
KOHLI BROTHERS Vs. STATE OF J&K
|
February 24, 1975 |
|
KULBHUSHAN SHARMA Vs. STATE
|
August 12, 1975 |
|
L TOTA RAM Vs. STATE
|
February 24, 1975 |
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M L YADAV (MAJOR) Vs. G O C 10TH INF DIV
|
December 3, 1975 |
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MADAN MOHAN Vs. KEWAL KRISHAN
|
March 21, 1975 |
|
MALHOTRA AND SONS Vs. UNION OF INDIA
|
October 27, 1975 |
|
MAQSUDA BEGUM Vs. STATE OF J&K
|
January 13, 1975 |
|
MISRI Vs. NAZIR HUSSAIN
|
November 28, 1975 |
|
MOHD AMIN Vs. YUSSOF SHAH
|
March 20, 1975 |
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MOHD SYED BABA Vs. UNIVERSAL TIMBER TRADERS
|
March 5, 1975 |
|
NABIR BHAT Vs. MALA HAMZA
|
April 30, 1975 |
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P L MOTI LAL DHAR Vs. STATE OF J&K
|
September 29, 1975 |
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PARKASHAN Vs. AB RASHID
|
January 10, 1975 |
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PREM PARKASH KAPOOR Vs. GOBIND RAM KAPOOR
|
January 22, 1975 |
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PT DEV DUTT Vs. JANTA TIMBER TRADERS
|
April 18, 1975 |
|
RAHIM Vs. AMMA BAR
|
March 7, 1975 |
|
RAMUN Vs. REVENUE MINISTER, J&K
|
June 5, 1975 |
|
RAMZAN DARZI Vs. MST AZIZI
|
November 26, 1975 |
|
RANA AMAR CHAND Vs. RAM LAL
|
March 5, 1975 |
|
S HARCHARAN SINGH KALRA Vs. UNION OF INDIA
|
November 12, 1975 |
|
S PIARA SINGH Vs. HARDEV SINGH
|
January 20, 1975 |
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SARLA RANI GUPTA Vs. BHUSHAN LAL
|
January 10, 1975 |
|
SHAM LAL Vs. DALBIR KUMAR SONI
|
December 18, 1975 |
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SHEILA Vs. DHATNU
|
February 19, 1975 |
|
SHIV LAL Vs. JATINDER KUMAR
|
August 22, 1975 |
|
SITA RAM Vs. BHOLA RAM
|
September 16, 1975 |
|
SONI AND SONS Vs. INDUSTRIAL TRIBUNAL, J&K
|
January 30, 1975 |
|
STATE Vs. MOHD SHAFI JILDSAZ
|
September 18, 1975 |
|
STATE Vs. SURAM SINGH
|
July 18, 1975 |
|
STATE Vs. SARDOOL SINGH
|
January 22, 1975 |
|
STATE OF J&K Vs. VOLTAS LIMITED
|
December 21, 1975 |
|
SYED HAFIZ ALLAH Vs. CONSERVATOR OF FORESTS
|
August 16, 1975 |
|
SYED SHARIF-UD-DIN Vs. STATE
|
December 10, 1975 |
|
TARSEEM LAL Vs. DISTRICT MAGISTRATE
|
January 10, 1975 |
|
TEJ SINGH Vs. STATE
|
November 28, 1975 |
|
TH KRISHEN SINGH Vs. SIMRO DEVI
|
April 23, 1975 |
|
TIMBER PVT LTD Vs. SIKANDIA INSURANCE CO LTD
|
March 10, 1975 |
|
TULSI RAM Vs. MULKH RAJ
|
February 24, 1975 |
|
UNION OF INDIA Vs. RANI FOTEDAR
|
January 10, 1975 |
|
UNION OF INDIA Vs. NARAIN SINGH
|
April 25, 1975 |
|
UNION OF INDIA (UOI) Vs. OM PRAKASH CHOPRA
|
April 30, 1975 |
|
VIJAY KUMAR Vs. B K THAPPER
|
May 24, 1975 |
|
VIJAY KUMAR Vs. B. K. THAPPAR
|
December 29, 1975 |
|
VIJAY KUMAR Vs. B. K. THAPPER
|
January 10, 1975 |
|
VIJAY KUMAR Vs. DISTRICT MAGISTRATE
|
May 8, 1975 |
|
VISHWA NATH Vs. PREM NATH
|
December 11, 1975 |
|
ZAHIR-UD-DIN Vs. SHEIKH GH AHMAD
|
November 17, 1975 |
LOGIN