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A C DESILVA Vs. STATE OF J&K
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July 8, 1974 |
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AHMAD SHEIKH Vs. STATE
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May 27, 1974 |
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AHMED JOO DUNNU Vs. GOPI KISHEN ZUTSHI
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October 4, 1974 |
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ASSAD GANAI Vs. STATE
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March 13, 1974 |
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BAKSHI KESHO NATH Vs. STATE OF J&K
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October 7, 1974 |
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BALDEV RAJ Vs. L KRISHAN LAL
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March 4, 1974 |
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BALKRISHAN DUTTA Vs. STATE
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March 4, 1974 |
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BANARSI DAS Vs. MUNICIPAL COUNCIL
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October 31, 1974 |
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BANSI LAL Vs. STATE OF J&K
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December 17, 1974 |
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BENNNETT COLEMAN AND CO LTD Vs. STATE OF JAMMU AND KASHMIR
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October 4, 1974 |
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BHUSAN LAL TAPLOO Vs. RADHA KRISHEN TAPLOO
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September 10, 1974 |
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BIRLA COTTON SPINNING AND WEAVING MILLS Vs. TEXTILE COMMISSIONER
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August 26, 1974 |
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CHANDOO RAM Vs. DISTRICT MAGISTRATE
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May 3, 1974 |
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CHARAN DAS Vs. STATE OF J&K
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April 8, 1974 |
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CHENAB FOREST CO Vs. COMMISSIONER OF INCOME TAX
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February 8, 1974 |
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COLLECTOR LAND ACQUISITION Vs. TARBAN SINGH
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April 9, 1974 |
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COMMISSIONER OF INCOME TAX Vs. DEVSON LIMITED
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April 2, 1974 |
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COMMISSIONER OF INCOME TAX Vs. KRISHEN CHAND CHARITABLE TRUST
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June 17, 1974 |
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COMMITTEE OF MUSLIM AUKAF Vs. ANAYATULLAH
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April 26, 1974 |
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D P MITTAL Vs. STATE
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July 1, 1974 |
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DHARAM PAL Vs. STATE
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May 4, 1974 |
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FAIRDEAL MOTORS Vs. COMMISSIONER OF INCOME TAX
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October 4, 1974 |
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GANI JOO AHSAN JOO AND SONS Vs. CONSERVATOR OF FORESTS, JAMMU FOREST CIRCLE
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October 16, 1974 |
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GH HASSAN BIJLI Vs. STATE OF J&K
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February 8, 1974 |
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GH NABI BHAT Vs. DY REGISTRAR CO-OPERATIVE SOCIETIES, BARMULLA
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May 31, 1974 |
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GH NABI MEER Vs. KHAZIR MEER
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September 16, 1974 |
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GH NABI SHEIKH Vs. NOORI
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May 20, 1974 |
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GH RASUL MALIK Vs. DY COMMISSIONER, FOOD AND SUPPLIES
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April 5, 1974 |
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GIAN CHAND Vs. KRISHEN SINGH
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March 4, 1974 |
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GLACIER COLD STORAGE AND ICE MILLS Vs. ASSESSING AUTHORITY SALES TAX JAMMU
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July 22, 1974 |
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GOPI NATH RAINA Vs. PT NILA KANTH
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March 20, 1974 |
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GULLA SHAH Vs. MOHD AMIN SHAH
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August 26, 1974 |
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HAJI AHAD PANDITH Vs. MEHDA KHAN
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July 8, 1974 |
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HAJI GH NABI MATHANJI Vs. LAL MOHD BANGROO
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December 31, 1974 |
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HAJI HABIB LONE Vs. PT JIA LAL
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August 8, 1974 |
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HARBANS LAL Vs. MUNICIPAL COUNCIL, JAMMU
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November 4, 1974 |
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HASHMA Vs. STATE
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April 19, 1974 |
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INTERNATIONAL FOREST CO Vs. COMMISSIONER OF INCOME TAX
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December 19, 1974 |
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JAGDISH KUMAR Vs. S HARCHARAN SINGH
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May 2, 1974 |
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JAN MOHD Vs. REVENUE MINISTER, J&K
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May 23, 1974 |
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JANI Vs. HABIB TANTRY
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November 15, 1974 |
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JAWAHAR BARUA Vs. STATE
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May 30, 1974 |
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KANSHI NATTI PANDIT Vs. OMKAR NATH
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April 24, 1974 |
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KARIM DAR Vs. FINANCIAL COMMISSIONER
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November 30, 1974 |
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KARNAIL SINGH (L/NK) Vs. STATE
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September 23, 1974 |
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KARTAR SINGH Vs. STATE
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July 25, 1974 |
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KOTWAL MADHOLAL Vs. AB RASHID
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April 15, 1974 |
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KRISHAN DUTT Vs. MOHINDER NATH
|
April 30, 1974 |
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KRISHEN CHAND Vs. STATE
|
April 5, 1974 |
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KURA RAM Vs. KRISHEN DEV
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August 18, 1974 |
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L AMIR CHAND SADHU RAM Vs. EXCISE AND TAXATION COMMISSIONER J AND K JAMMU
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March 29, 1974 |
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MADAN LAL Vs. PARAS RAM
|
October 3, 1974 |
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MAN MOHAN SINGH Vs. SURRINDER KAUR
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August 30, 1974 |
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MANDIR SHRI RAGHUNATH JI Vs. DHARMARTH COUNCIL
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March 4, 1974 |
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MANGAT RAM Vs. REVENUE MINISTER, J&K
|
March 7, 1974 |
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MANORANJAN BAR AND RESTAURANT Vs. ASSESSING AUTHORITY SALES TAX CIRCLE
|
May 3, 1974 |
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MIR GHULAM HASSAN SHAH GEELANI Vs. MIR MAQBOOL SINGH GEELANI
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March 4, 1974 |
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MOHD ABDULLAH DAR Vs. MOHD AKBAR
|
July 16, 1974 |
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MOHD ABDULLAH DAR Vs. STATE
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October 7, 1974 |
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MOHD AMIN PANDIT Vs. STATE OF J&K
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September 17, 1974 |
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MOHD ASHRAF Vs. MAIN SINGH
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August 27, 1974 |
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MOHD AYUB Vs. UNIVERSITY OF KASHMIR, SRINAGAR
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August 2, 1974 |
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MST FAZI Vs. ALI MOHAMMAD PANDOO
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October 31, 1974 |
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MUNICIPALITY Vs. PURAN PRAKASH
|
May 1, 1974 |
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MUNICIPALITY JAMMU Vs. KRISHEN CHAND
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March 5, 1974 |
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MUNSHI RAM Vs. FINANCIAL COMMISSIONER
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September 26, 1974 |
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PREM NATH Vs. MAKHAN KRISHEN
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January 8, 1974 |
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PREM SINGH Vs. S D O DANSAL (JAMMU)
|
June 14, 1974 |
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PRITHVI NATH Vs. R C KAUL
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August 14, 1974 |
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PUNJAB SINGH Vs. STATE
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June 14, 1974 |
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PUNUM RAM Vs. STATE OF J AND K
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January 8, 1974 |
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RAM KRISHEN Vs. DISTRICT JUDGE
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March 5, 1974 |
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RAS MASUD & ORS Vs. STATE OF J&K & ORS
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January 1, 1974 |
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ROMESH CHANDER Vs. SUPERINTENDENT CUSTOMS
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April 3, 1974 |
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ROSHAN LAL BUDH PRAKASH SETHI & CO Vs. STATE
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June 11, 1974 |
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SADAR DIN Vs. STATE OF JAMMU AND KASHMIR
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April 17, 1974 |
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SHABAN SHEIKH Vs. AMA NAIKU
|
August 16, 1974 |
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SHAMBOO NATH KOUL Vs. MOTI LAL
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July 23, 1974 |
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SHARMA ICE FACTORY Vs. JEWEL ICE FACTORY
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April 12, 1974 |
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SHUBRA BAGCHI Vs. P K BAGCHI
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September 10, 1974 |
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SRI KANTH DHAR Vs. UNION OF INDIA
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December 2, 1974 |
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STATE Vs. SULA MIR
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April 8, 1974 |
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STATE Vs. T N MOZA
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September 10, 1974 |
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STATE Vs. HARBANS LAL
|
October 4, 1974 |
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STATE Vs. GHULAM NABI MISTRI
|
October 10, 1974 |
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STATE OF J&K Vs. INDUSTRIAL TRIBUNAL, J&K
|
January 8, 1974 |
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SUDESH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1974 |
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SUDESH KUMAR PURI Vs. STATE OF J&K
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May 4, 1974 |
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SULA NAJAR Vs. REHMAN SHAH
|
November 2, 1974 |
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SUMAR PURI Vs. STATE OF J & K, DESH K.
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May 4, 1974 |
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TARA WATI Vs. DURGA DEVI
|
March 25, 1974 |
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THAKUR DASS Vs. BALKRISHAN
|
May 3, 1974 |
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THOGA Vs. SURESH CHANDER
|
May 1, 1974 |
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TITRU Vs. PARAS RAM
|
March 27, 1974 |
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TRILOKI NATH DHAR Vs. DHARMARTH COUNCIL, SRINAGAR
|
September 20, 1974 |
|
YUNIS Vs. STATE
|
May 31, 1974 |
LOGIN