|
A A AKHOON Vs. STATE OF J&K
|
August 30, 1973 |
|
AB AHAD Vs. STATE OF J&K
|
September 10, 1973 |
|
AB HAMID MATU Vs. STATE OF J&K
|
December 31, 1973 |
|
AB MAJID DAR Vs. G M WAIZ, ADMINISTRATOR, KASHMIR PEOPLES CO-OPERATIVE SERVICE LTD
|
October 16, 1973 |
|
ABDUL AZIZ Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, SRINAGAR
|
May 4, 1973 |
|
ABDUL AZIZ AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1973 |
|
ABDUL KHALIQ SHEIKH Vs. DEPUTY COMMISSIONER, BARAMULLA
|
July 16, 1973 |
|
ABDUL RAZAK & ORS Vs. STATE
|
August 30, 1973 |
|
ABDULLA BHAT Vs. SHABAN SHEIKH
|
August 20, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SADIQ ALI
|
April 12, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHARAJ KUMAR VIKRAMADITYA SINGH
|
April 12, 1973 |
|
AMAR NATH Vs. MOHMAN WANTI
|
April 19, 1973 |
|
AMAR NATH AND ORS Vs. MEHMAN WANTI
|
April 17, 1973 |
|
ASSESSING AUTHORITY SALES TAX SPECIAL CIRCLE, JAMMU Vs. NEW KASHMIR METAL WORKS AND ROLLING MILLS
|
January 9, 1973 |
|
AZIZ QAZI & BROTHERS Vs. INCOME TAX OFFICER
|
June 16, 1973 |
|
B K DUTTA Vs. CENTRAL CO-OPERATIVE LAND, J&K DEVELOPMENT BANK LTD , JAMMU
|
June 4, 1973 |
|
B M GANDOTRA Vs. STATE OF J&K
|
November 18, 1973 |
|
BAKSHI MOHAMMAD YUSUF AND BAKSHI MOHAMMAD SHAFI Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1973 |
|
BAKSHISH SINGH Vs. DISTRICT COURT MARTIAL
|
March 4, 1973 |
|
BRIJ PAL SINGH Vs. BRITISH INDIA GENERAL INSURANCE CO LTD
|
April 24, 1973 |
|
CHIEF ENGINEER (CONSTRUCTION) NORTHERN RAILWAY Vs. BADRI NATH MAGGU
|
May 30, 1973 |
|
COLLECTOR Vs. GH QADIR SHEIKH
|
January 15, 1973 |
|
CONTROLLER OF ESTATE DUTY Vs. KASTURI LAL JAIN
|
August 30, 1973 |
|
DEEN DAYAL YADAV Vs. DEPUTY INSPECTOR GENERAL OF POLICE, C R P F
|
December 11, 1973 |
|
DELUX FINANCE AND CHIT FUND PVT LTD Vs. HARISH CHANDRA
|
December 3, 1973 |
|
DHANWANTI Vs. STATE OF J&K
|
March 23, 1973 |
|
DHIRAJ SINGH Vs. STATE
|
October 23, 1973 |
|
DINA NATH Vs. HANSRAJ
|
April 17, 1973 |
|
DIVISIONAL COMMISSIONER, SRINAGAR Vs. ALI MOHD MEER
|
March 15, 1973 |
|
FATIMA BIBI Vs. ALI MOHD
|
June 9, 1973 |
|
G S BROCA Vs. STATE OF J&K
|
December 28, 1973 |
|
GH AHMAD SOFI Vs. MOHD SIDIQ DAREEL
|
October 23, 1973 |
|
GH AHMAD ZAZ (NAJAR) Vs. REGISTRAR, (DISTRICT JUDGE) SRINAGAR
|
October 8, 1973 |
|
GH HASSAN Vs. STATE
|
September 10, 1973 |
|
GH MASSI Vs. BLOCK DEVELOPMENT OFFICER, MARH
|
June 11, 1973 |
|
GH MOHD Vs. ASSISTANT DIRECTOR, ENFORCEMENT
|
December 3, 1973 |
|
GH MOHD MAGRAY Vs. GH QADIR BEDAR
|
July 25, 1973 |
|
GHASEETU Vs. TH SAGARA SINGH
|
April 19, 1973 |
|
GIRDHARI LAL GUPTA Vs. STATE OF J&K
|
March 15, 1973 |
|
J&K BANK LTD Vs. CHANDRA PRAKASH
|
April 19, 1973 |
|
JAGAN NATH Vs. CUSTODIAN GENERAL
|
August 9, 1973 |
|
JAI CHAND SHARMA Vs. CHIEF ENGINEER
|
October 10, 1973 |
|
JAI CHAND SHARMA Vs. CHIEF ENGINEER
|
October 19, 1973 |
|
JAN MOHAMMAD Vs. REVENUE MINISTER AND OTHERS
|
May 23, 1973 |
|
JOHAR FOREST WORKS B Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1973 |
|
KALU Vs. STATE
|
August 6, 1973 |
|
KHALIQ WAR Vs. STATE
|
August 3, 1973 |
|
KHUSHIA Vs. KANEEZ FATMA BEGUM
|
October 16, 1973 |
|
KOTWAL MANOHAR LAL Vs. RAMZAN AND MANOHAR LAL
|
March 30, 1973 |
|
KULWANT SINGH Vs. D R MARWAHA
|
June 7, 1973 |
|
KUNDAN LAL Vs. SAIN DASS
|
March 27, 1973 |
|
MADAN LAL Vs. ZAHUR HUSSAIN
|
March 29, 1973 |
|
MIR HUSSAIN Vs. REVENUE MINISTER, J&K
|
November 9, 1973 |
|
MOHAN LAL Vs. SANSAR CHAND
|
July 16, 1973 |
|
MOHAN LAL Vs. SURAJ MANI
|
January 19, 1973 |
|
MOHD IQBAL Vs. STATE
|
August 8, 1973 |
|
MULK RAJ Vs. HEM RAJ
|
January 19, 1973 |
|
MULKH RAJ Vs. STATE
|
November 3, 1973 |
|
MUNSHI Vs. MANGOO
|
October 30, 1973 |
|
NARRINDER NATH NARGOTRA Vs. DY COMMISSIONER, FOOD AND SUPPLIES, JAMMU
|
March 6, 1973 |
|
NARSINGDAS NARGIS Vs. BANSI LAL
|
May 5, 1973 |
|
NATHA SINGH Vs. RAM PIYARI
|
December 31, 1973 |
|
NAZIR AHMAD PANDIT Vs. HANEEFA
|
January 19, 1973 |
|
PARKASHO DEVI Vs. SARDARI LAL
|
June 1, 1973 |
|
QADIR WANI Vs. FATMA BIBI
|
November 6, 1973 |
|
RAM KRISHAN Vs. BEHARI LAL
|
July 23, 1973 |
|
RAMANAND Vs. BHARAT FINANCE CO PVT LTD
|
December 6, 1973 |
|
RAMZAN GANAI Vs. STATE
|
February 22, 1973 |
|
RAS MASUD Vs. STATE OF J&K
|
August 20, 1973 |
|
RATTAN LAL TIKU Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1973 |
|
S C DOGRA (MAJOR) Vs. INDER RAJ
|
March 19, 1973 |
|
S M GUPTA Vs. STATE
|
July 16, 1973 |
|
S MOHSIN SHAH Vs. UNION OF INDIA
|
October 31, 1973 |
|
S S DUA Vs. STATE OF J&K
|
March 23, 1973 |
|
SADAR-UD-DIN SHACHDHAR Vs. MUNICIPAL COUNCIL, SRINAGAR
|
October 12, 1973 |
|
SAWAN SINGH Vs. SENIOR CIVIL ENGINEER
|
December 26, 1973 |
|
SHAMSHER SINGH Vs. DY CUSTODIAN GENERAL
|
January 19, 1973 |
|
SHANKER DASS Vs. HANS RAJ
|
October 8, 1973 |
|
SHANTI SWARUP MALHOTRA Vs. STATE
|
July 24, 1973 |
|
SHRI D. K. RAMPAL Vs. V.C. JAMMU UNIVERSITY
|
October 22, 1973 |
|
SOM NATH Vs. ONKAR NATH KAUL
|
June 6, 1973 |
|
STATE Vs. AVTAR SINGH
|
August 28, 1973 |
|
STATE Vs. ZILLA SINGH
|
January 5, 1973 |
|
STATE Vs. AVTAR SINGH
|
March 31, 1973 |
|
STATE OF J&K Vs. BALDEV SINGH SARDOOL SINGH (FIRM)
|
October 31, 1973 |
|
STATE OF J&K Vs. GOODWILL FOREST LESSEES
|
June 15, 1973 |
|
STATE OF J&K Vs. T N KAUL
|
July 16, 1973 |
|
SUDERSHAN KUMAR Vs. DIRECTOR SERICULTURE (DEVELOPMENT) DEPARTMENT, JAMMU
|
March 6, 1973 |
|
SUNDER Vs. DURGI
|
June 6, 1973 |
|
SURAJ PARKASH Vs. CONTROLLER GENERAL
|
May 22, 1973 |
|
SURAJ PARKASH Vs. GIRDHARI LAL
|
October 24, 1973 |
|
SURINDER SINGH Vs. MOHD YUSUF
|
September 21, 1973 |
|
TARA CHAND Vs. UDHEY CHAND
|
April 23, 1973 |
|
TARA CHAND Vs. GH RASUL BHAT
|
December 6, 1973 |
|
TARAMANI BADIAL Vs. TH DASS
|
August 10, 1973 |
|
TEHAL SINGH Vs. GH SHAH
|
December 28, 1973 |
|
THAKAR KARTAR SINGH Vs. GAFFAR LONE
|
October 8, 1973 |
|
UNION OF INDIA Vs. DEVI DAYAL
|
March 15, 1973 |
|
VERINDER SINGH (CAPT ) Vs. GENERAL OFFICER COMMANDING
|
March 28, 1973 |
|
VOLTAS LTD (M/S) Vs. J&K GOVT
|
August 20, 1973 |
|
YASHPAL Vs. STATE
|
October 22, 1973 |
|
YASIN SHAH Vs. IBRAHIM SHAH
|
June 7, 1973 |
LOGIN