AB GAFFAR Vs. SHAMIM AHMAD SHAMIM
|
February 14, 1972 |
AB GANI Vs. STATE OF J&K
|
December 27, 1972 |
AB RASHID QADIRI Vs. STATE
|
December 19, 1972 |
AB RASHID QADIRI Vs. STATE OF J&K
|
June 12, 1972 |
AHAD TRAG Vs. KHAZIR TRAG
|
December 4, 1972 |
AHAD TRAG Vs. KHAZIR TRAG AND ORS
|
April 12, 1972 |
ASSADULLAH Vs. MOHD YOUSUF
|
September 1, 1972 |
BADRI NATH Vs. WAZIR RAM SARAN
|
August 14, 1972 |
BADRI NATH Vs. PUNAN
|
January 18, 1972 |
BASHI RAM Vs. LAKHMI CHAND
|
May 8, 1972 |
BAWA RAM KAMAL DASS Vs. BODH RAJ GUPTA
|
January 18, 1972 |
BEE BNN AND CO Vs. STATE
|
May 24, 1972 |
BEHARI LAL Vs. BEHARI LAL
|
March 20, 1972 |
BIMLA KAPUR Vs. RAJINDER KAPUR
|
July 10, 1972 |
BRIJ LAL Vs. FINANCIAL COMMISSIONER
|
June 3, 1972 |
CHENAB TEXTILE MILLS, KATHUA Vs. STATE OF J&K
|
October 31, 1972 |
CHUNI LAL PESHIN Vs. STATE
|
August 16, 1972 |
CONSERVATOR OF FORESTS, JAMMU CIRCLE, JAMMU Vs. KASHMIR TIMBER PVT LTD , JAMMU
|
August 8, 1972 |
CUSTODIAN GENERAL Vs. KARTAR CHAND
|
April 11, 1972 |
DEWANS MODERN BREWERIES LTD Vs. INDUSTRIAL TRIBUNAL, J&K
|
March 15, 1972 |
DY COMMISSIONER, JAMMU Vs. SAIN DASS (SUBEDAR)
|
April 19, 1972 |
DY INSPECTOR GENERAL, HOME GUARDS Vs. GH AHMAD BHAT
|
August 16, 1972 |
GANPAT RAI Vs. ABNASH CHANDER
|
May 26, 1972 |
GANPAT RAI AND ANOTHER Vs. ABNASH CHANDER AND ANOTHER
|
May 25, 1972 |
GH AHMAD ALIAS GUL MOHD Vs. HABIB
|
November 28, 1972 |
GH HASSAN GANAI Vs. MST RAJA BIBI
|
August 8, 1972 |
GH MOHD KHAN Vs. CHIEF ENGINEER, MECHANICAL AND STORES
|
May 18, 1972 |
GH MOHD MUGHLU Vs. KHAN ALI MOHD
|
February 28, 1972 |
GH QADIR Vs. GH HUSSAIN
|
January 18, 1972 |
GHULAM RASOOL WADERA Vs. MOHAMMAD SALEEM AND OTHERS
|
September 9, 1972 |
GOVERDHAN SINGH Vs. MULKH RAJ
|
June 15, 1972 |
H S BALI Vs. NASIRULAH BEG
|
August 30, 1972 |
HAFIZ ULLAH Vs. GOVERNMENT OF JAMMU AND KASHMIR AND OTHERS
|
August 10, 1972 |
HAJI MOHD RAJAB GUJRI Vs. LAL MOHD BANGRU
|
February 14, 1972 |
HARBANS LAL BALI Vs. KULBHUSHAN BALI
|
September 4, 1972 |
HARBANS LAL SOHNI Vs. PEERZADA GH AHMAD
|
September 11, 1972 |
HIMALYA PHARMACY Vs. DIRECTOR HEALTH SERVICES
|
September 20, 1972 |
INDERJEET Vs. STATE
|
January 19, 1972 |
JANI Vs. HASSAN SUFI
|
June 14, 1972 |
JAWAHER BARUA Vs. STATE
|
December 8, 1972 |
JAWAHIR LAL KOUL Vs. EXECUTIVE ENGINEER, MECHANICAL DIVISION LOWER JEHLUM HYDEL PROJECT BARAMULLA
|
July 18, 1972 |
KAILASH RAM Vs. NIL KANTH
|
July 26, 1972 |
KESHO NATH BAKSHI Vs. STATE
|
June 7, 1972 |
KHAN ALI SHAH Vs. RUBY GENERAL INSURANCE
|
December 9, 1972 |
KULDIP RAJ GUPTA Vs. SUDESH KUMAR
|
April 3, 1972 |
LAL CHAND Vs. KARIM
|
November 22, 1972 |
LAL DEVI Vs. DISTRICT JUDGE JAMMU AND ANR
|
December 15, 1972 |
LAL KHAN Vs. STATE
|
July 19, 1972 |
M R NATHU MAL JAIN & SONS Vs. DY SALES-TAX COMMISSIONER
|
April 6, 1972 |
MALKI RAM Vs. BANDHU
|
February 10, 1972 |
MIR GHULAM AHMED Vs. HAJI ABDUL REHMAN
|
October 20, 1972 |
MOHAMMAD HUSSAIN BANDY Vs. STATE
|
May 26, 1972 |
MOHAMMAD YOUSUF Vs. ABDUL AHAD SHAH
|
March 22, 1972 |
MOHAN LAL Vs. STATE OF J&K
|
April 19, 1972 |
MOHD ABDULLAH DAR Vs. MOHD AKBAR
|
July 10, 1972 |
MOHD AYUB KHAN Vs. STATE OF JAMMU AND KASHMIR
|
December 21, 1972 |
MOHD HUSSAIN BABA Vs. SECRETARY STATE BOARD OF SECONDARY EDUCATION
|
August 10, 1972 |
MOHD KHAN Vs. SHAHMALI
|
November 1, 1972 |
MOHD RATHER Vs. AHSAN RATHER
|
December 12, 1972 |
MOHD TANTRY Vs. ABDI TANTRY
|
October 19, 1972 |
MOHD ZAMIR Vs. STATE OF J&K
|
November 23, 1972 |
MUMTAZ BEGUM Vs. S AMAN ULLAH KHAN
|
August 10, 1972 |
NOOR HUSSAIN Vs. MUNICIPALITY, JAMMU
|
January 17, 1972 |
NOOR-UL-DIN Vs. ABDUL GANI BALA
|
May 19, 1972 |
P L HANDOO Vs. SHAMAS-UD-DIN
|
August 29, 1972 |
PETROL TAXATION OFFICER Vs. KR DIWARKAR SINGH
|
July 10, 1972 |
PRANA CHATTA Vs. STATE OF J&K
|
June 1, 1972 |
RAHIM KHAN Vs. GH AHMED WANI
|
November 30, 1972 |
RAHTI Vs. RAI BAHADUR R C KAK
|
September 4, 1972 |
RAJ KUMAR Vs. ASSISTANT COMMISSIONER, NAZOOL, JAMMU
|
June 14, 1972 |
RAM DHAN Vs. PUSHPA DEVI
|
December 16, 1972 |
RAM RAKHA Vs. SAT PAUL
|
June 5, 1972 |
RAM SINGH Vs. SUKHRAM
|
January 18, 1972 |
RAMESH CHAND VERMA Vs. BHAGAT RAM
|
September 29, 1972 |
RAMUN Vs. GAURI SHANKAR
|
November 29, 1972 |
RASUL LONE Vs. GHANI MIR
|
October 9, 1972 |
RESHI KUMARI Vs. RAM KRISHEN
|
March 29, 1972 |
RESHOO Vs. JAMAL DAR
|
May 11, 1972 |
ROSHAN LAL SETHI Vs. TEHSILDAR, RAJOURI
|
April 17, 1972 |
S HARDUTT SINGH Vs. CH MUKHA SINGH
|
April 21, 1972 |
S HARNAM SINGH Vs. PASSENGER SERVICE J&K GOVERNMENT TRANSPORT UNDERTAKING, JAMMU
|
January 18, 1972 |
SAIN DASS Vs. DEVI DASS
|
June 13, 1972 |
SARASWATI Vs. BINDRABAN
|
June 13, 1972 |
SHANTI PRAKASH JAIN Vs. ADMINISTRATOR JAMMU MUNICIPALITY
|
April 14, 1972 |
SHEELA DEVI Vs. GOPI NATH
|
August 21, 1972 |
SHEELA KAUR Vs. UNION OF INDIA (UOI) AND ANR.
|
May 26, 1972 |
SHEIKH MUSHTAQ AHMED Vs. L SOHAN LAL
|
July 17, 1972 |
SHIV KUMAR Vs. AJUDHIA NATH
|
January 18, 1972 |
SOFI GH MOHD Vs. DISTRICT MAGISTRATE, SRINAGAR
|
December 6, 1972 |
SOOM NATH Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
|
January 19, 1972 |
SOUTH INDIA INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL JAMMU & KASHMIR
|
August 30, 1972 |
STATE Vs. YOUSSUF DAR
|
September 11, 1972 |
STATE Vs. AMMA BHAT
|
August 7, 1972 |
STATE OF J&K Vs. KRISHEN DASS
|
July 24, 1972 |
STATE OF J&K Vs. ISHER DASS CHARAK
|
May 31, 1972 |
SUKH DEV SINGH Vs. STATE OF J&K
|
January 17, 1972 |
SYED MOHD YOUSUF QURESHI Vs. STATE OF J&K
|
August 9, 1972 |
SYED NISSAR AHMAD Vs. ASSISTANT COMMISSIONER, ANANTNAG
|
November 30, 1972 |
T G K CHARLU Vs. STATE OF J&K
|
August 25, 1972 |
TIMBER PVT LTD Vs. SKANDIA INSURANCE CO LTD
|
August 9, 1972 |
TRILOKI NATH KHOSA Vs. STATE OF JAMMU AND KASHMIR
|
June 16, 1972 |
UNIVERSITY OF JAMMU Vs. DHARAM VIR
|
July 10, 1972 |
VEERA DEVI Vs. STATE OF J&K
|
July 10, 1972 |
VOLTAS LTD Vs. J&K GOVT
|
October 3, 1972 |
YADU RAM ALIAS ANAND SAGAR Vs. STATE
|
April 28, 1972 |
ZARIFA Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, J&K
|
October 6, 1972 |