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AB AZIZ NAJAR Vs. GH MOHD BABA
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October 5, 1971 |
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AB MAJID NAIKU Vs. DIRECTOR AGRICULTURE
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September 10, 1971 |
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ABDUL REHIM BHAT Vs. DISTRICT MAGISTRATE
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October 11, 1971 |
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ABDULLAH BHAT Vs. GHULAM MOHD
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October 25, 1971 |
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AJIT SINGH SARDAR Vs. STATE
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March 26, 1971 |
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AKSAR-UL-TAIDAD AHAL TASHIAN Vs. RASOOL DAR
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November 25, 1971 |
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AMMA SHAH Vs. ISMAIL SHAH
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September 28, 1971 |
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ANWAR DAR Vs. GULA DAR
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December 23, 1971 |
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ASHOK KUMAR Vs. KULDEEP CHANDER
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September 20, 1971 |
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ASSESSING AUTHORITY Vs. JAMMU METAL ROLLING MILLS
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September 9, 1971 |
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AZIZ DAR Vs. GH HASSAN WANI
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June 18, 1971 |
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BADRIMAL RAMCHARAN & CO Vs. GANA KAUL AND SONS
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January 12, 1971 |
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BAKHSHISH SINGH Vs. COURT MARTIAL
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October 4, 1971 |
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BHAGAT MADAN LAL Vs. GOJRI DEVI
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July 21, 1971 |
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BINDROO Vs. MUNSHI
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January 21, 1971 |
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BODH RAJ Vs. SHANKER DASS
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November 19, 1971 |
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D.P. GAIND Vs. STATE OF J&K
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August 26, 1971 |
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DEPUTY COMMISSIONER (COLLECTOR) JAMMU AND ANOTHER Vs. THAKUR LAL SINGH AND OTHERS
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January 5, 1971 |
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DEWAN CHAND Vs. DAVINDER KUMAR AND ANR
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February 20, 1971 |
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DEWAN CHAND Vs. DAVINDER KUMAR
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June 15, 1971 |
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DURGA DASS Vs. BANARAS DEV (LT COL )
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June 7, 1971 |
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DY COMMISSIONER (COLLECTOR) JAMMU Vs. TH LAL SINGH
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January 15, 1971 |
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EAST INDIA HOTELS LTD Vs. G N SHONTHU ASSESSING AUTHORITY
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December 20, 1971 |
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GANDA MAL Vs. KRISHAN LAL
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November 15, 1971 |
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GAURI SHANKER Vs. TH DASS
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January 12, 1971 |
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GH HASAN Vs. GH ALI
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December 1, 1971 |
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GH HASSAN KAPRA Vs. CONSERVATOR OF FORESTS, KASHMIR
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March 23, 1971 |
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GHULAM MOHD DOBI Vs. MST NOORA BIBI
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August 4, 1971 |
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GHULAM MOHD. MUGHLU Vs. ALI MOHD.
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June 3, 1971 |
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GHULAM QADIR BAKSH Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
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January 21, 1971 |
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GULAB RAI PARSHOTAM DASS KOHLI Vs. CHIEF ENGINEER J&K ZONE
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November 8, 1971 |
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HARI KISHAN SHAH Vs. TILAK RAJ BHASIN
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April 8, 1971 |
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HARI RAM Vs. STATE
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November 16, 1971 |
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HARNAM SINGH Vs. STATE OF JAMMU AND KASHMIR
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June 11, 1971 |
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JABAR BHAT Vs. ASHMI
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August 12, 1971 |
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JAN MOHD Vs. REVENUE MINISTER, J&K
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December 6, 1971 |
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KASHMIRI LAL Vs. JAGDISH RAJ
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July 31, 1971 |
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KHAIRATI LAL Vs. DISTRICT JUDGE, JAMMU
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September 9, 1971 |
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KHIZAR BHAT Vs. STATE
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June 14, 1971 |
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KHURSHID AHMAD Vs. MOHD BASHIR AHMAD
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April 15, 1971 |
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KUNJ LAL Vs. JAGDISH SINGH
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September 7, 1971 |
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LAL CHAND PARGAL Vs. DIRECTOR C D AND N E S
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January 19, 1971 |
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MADAN LAL Vs. DINA NATH DHAR
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March 29, 1971 |
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MANGA Vs. DHANA
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March 31, 1971 |
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MANI RAM Vs. SAT PAL KAPOOR
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May 12, 1971 |
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MANI RAM RAM SARAN (FIRM) Vs. FIRM BRIJ LAL RAGBAR DAYAL
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March 15, 1971 |
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MEHTABI BEGUM Vs. HAJI HABIB DAR
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October 11, 1971 |
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MOHD AKBAR BHAT Vs. MOHD AKHOON
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August 23, 1971 |
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MOHD KHAN Vs. SHAHMALI
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April 28, 1971 |
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MOHD RAMZAN BHAT Vs. STATE OF J&K
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September 13, 1971 |
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MOHD YASIN Vs. UNIVERSITY OF KASHMIR
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October 26, 1971 |
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MOHINDER SINGH & CO Vs. UNION OF INDIA
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March 12, 1971 |
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NOOR MOHD MIR Vs. DIRECTOR FISHERIES
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October 26, 1971 |
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NOORA LOAN Vs. AMIR MIR
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March 22, 1971 |
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NOORA LOAN Vs. AMIR MIR & OTHERS
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March 23, 1971 |
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P.N. CHOPRA Vs. KULDIP RAJ GUPTA
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March 15, 1971 |
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PRAN NATH PANJAN Vs. STATE OF J&K
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July 14, 1971 |
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QADIR RESHI Vs. KHALIQ
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November 22, 1971 |
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QUDA MIR Vs. MOMA BHAT
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September 22, 1971 |
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RACHPAL SINGH Vs. SUMMARY GENERAL COURT MARTIAL
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December 20, 1971 |
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RAHIM SHEIKH Vs. SAMAD SHEIKH
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July 27, 1971 |
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RAJ DULARI RAZDAN Vs. STATE OF J&K
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November 1, 1971 |
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RAJ DULARI RAZDAN AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
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November 3, 1971 |
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RAJA RAM Vs. MANOHAR LAL
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May 14, 1971 |
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RAJA RAM Vs. STATE OF J&K
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January 11, 1971 |
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ROOP LAL ABROL Vs. UNION OF INDIA
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March 22, 1971 |
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S AJIT SINGH Vs. STATE
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March 26, 1971 |
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S GURBACHAN SINGH Vs. S GURCHARAN SINGH
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August 31, 1971 |
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SANT RAM Vs. STATE OF J&K
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September 9, 1971 |
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SHABAN RATHER Vs. SHABAN DHAR
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June 11, 1971 |
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SHAM LAL Vs. STATE
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March 31, 1971 |
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SHANKAR DASS Vs. BHOLA NATH (CAPT )
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June 7, 1971 |
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SHIVJEE MAHARAJ Vs. VIJAY KUMAR
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July 31, 1971 |
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SHRI P.R. KOHLI AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR
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May 26, 1971 |
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SOHAN SINGH Vs. STATE
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October 11, 1971 |
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STATE OF J&K Vs. YASH BHASIN
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November 6, 1971 |
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STATE OF J&K Vs. RAJ MOHD
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August 23, 1971 |
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STATION MANAGER INDIAN AIRLINES Vs. STATE
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August 26, 1971 |
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SULLA DAR Vs. SHABAN DAR
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June 18, 1971 |
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SURRINDER LAL Vs. REGISTRAR, (DISTRICT JUDGE) SRINAGAR
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April 22, 1971 |
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TH SEHDEV SINGH Vs. STATE OF J&K
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November 29, 1971 |
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TIMBER PVT LTD Vs. WAZIR PRABHAT SINGH
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January 6, 1971 |
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TRILOK NATH KHOSA Vs. STATE OF J&K
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July 8, 1971 |
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TRILOKU Vs. WAZIR CHAND
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May 1, 1971 |
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UMAR JOO AHAD JOO (FIRM) Vs. KHALIQ WAGEY
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August 3, 1971 |
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UNION OF INDIA Vs. MOHINDER SINGH & CO (M/S)
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August 10, 1971 |
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VIMLA KAPOOR Vs. RAJINDER KAPOOR
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April 15, 1971 |
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YOGRAJ Vs. ASSESSING AUTHORITY URBAN PROPERTY TAX
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August 26, 1971 |