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AB HAQ Vs. SANT RAM
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October 31, 1970 |
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AB KHALIK MALIK Vs. STATE OF J&K
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June 26, 1970 |
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AB SALAM Vs. STATE
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November 27, 1970 |
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ABDUL KABIR PANDANI Vs. SUPERINTENDENT CENTRAL JAIL AND ANOTHER
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March 16, 1970 |
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ABDUL RASHID SHAB Vs. THE STATE OF J. & K.
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September 22, 1970 |
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ABHEY SINGH Vs. GIAN SINGH
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December 31, 1970 |
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AFTAB RAM Vs. STATE OF J&K
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January 9, 1970 |
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AHAD WANI Vs. RAMZAN GANAI
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December 4, 1970 |
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ALI MOHD MIR Vs. DIVISIONAL COMMISSIONER, KASHMIR
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July 23, 1970 |
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ASHOK SINGH Vs. CHIEF SECRETARY, J&K GOVT
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May 14, 1970 |
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AZIZ WANI Vs. DIRECTOR CONSOLIDATION
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August 19, 1970 |
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BABOO RAM Vs. FINANCIAL COMMISSIONER
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December 9, 1970 |
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BAGH HUSSAIN Vs. STATE
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November 20, 1970 |
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BAWI Vs. NATH
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January 9, 1970 |
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BK ABDUL MAJID Vs. UNION CO-OPERATIVE INSURANCE SOCIETY LTD
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May 4, 1970 |
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CHATTAN PHUNTSOG Vs. STATE OF J&K
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December 10, 1970 |
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CUSTODIAN GENERAL EVACUEE PROPERTY Vs. MOHD SYED BABA
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March 12, 1970 |
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D B SAXENA Vs. STATE OF J&K
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March 31, 1970 |
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DIRECTOR OF FISHERIES, J&K Vs. QADIR MIR
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September 4, 1970 |
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DWARIKA NATH Vs. BRIJ RAJ SINGH
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April 28, 1970 |
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EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY SALES TAX CIRCLE
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April 24, 1970 |
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FAROOQ AHMAD MATOO Vs. STATE
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June 5, 1970 |
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GH MOHD Vs. STATE OF J&K
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September 30, 1970 |
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GH MOHD Vs. BADSHAH BEGUM
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May 1, 1970 |
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GH QADIR BAKSH Vs. STATE OF J&K
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January 21, 1970 |
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GHULAM MUSTAFA KAMIL Vs. STATE OF JAMMU AND KASHMIR
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July 27, 1970 |
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GOPAL SINGH Vs. DIRECTOR FOOD SUPPLIES
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April 2, 1970 |
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GULA LONE AND ANOTHER Vs. SUPERINTENDENT, CENTRAL JAIL AND ANOTHER
|
September 10, 1970 |
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HAJI GH NABI REHI Vs. TEHSILDAR PULWAMA
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March 16, 1970 |
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HANDA & CO Vs. STATE OF J&K
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September 9, 1970 |
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HARNAM SINGH Vs. STATE OF J&K
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January 27, 1970 |
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INDIA TYRE SOLE CO Vs. ASSESSING AUTHORITY
|
April 16, 1970 |
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INSPECTOR GENERAL OF POLICE, J&K Vs. S NARINDER SINGH
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February 17, 1970 |
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ISHAR DASS Vs. INCOME TAX OFFICER
|
December 10, 1970 |
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J&K CO-OPERATIVE BANK LTD Vs. SHAMS-UD-DIN BACHA
|
June 9, 1970 |
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JAGAN NATH Vs. GIRDHARI LAL
|
April 21, 1970 |
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JAGAN NATH Vs. MST SARJOO
|
April 14, 1970 |
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JAGAT RAM ARYAN Vs. JAMMU AND KASHMIR STATE AND OTHERS
|
December 10, 1970 |
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JAGDISH SINGH Vs. KUNJ LAL
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June 19, 1970 |
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JAGJIT CHANDRA Vs. TH AVTAR SINGH
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November 16, 1970 |
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JAMMU METAL ROLLING MILLS Vs. ASSESSING AUTHORITY
|
February 25, 1970 |
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JANI Vs. MOHD KHAN
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March 25, 1970 |
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KARAM KAUR Vs. TH DASS
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November 16, 1970 |
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KARMON DEVI, CHANCHAL KUMARI AND JAGDISH KAUR Vs. STATE OF J&K
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February 25, 1970 |
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KASTURI LAL Vs. KRISHAN CHAND
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March 31, 1970 |
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KRISHEN LAL Vs. KRISHNA
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May 1, 1970 |
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KRISHEN SINGH Vs. EXECUTIVE ENGINEER
|
December 3, 1970 |
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KUNDAN LAL Vs. NAIB TEHSILDAR
|
November 16, 1970 |
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LASSA SAHIB Vs. STATE OF J&K
|
October 5, 1970 |
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LASSA SHEIKH Vs. STATE
|
January 19, 1970 |
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LIAQAT ALI Vs. MIR MOHD
|
April 8, 1970 |
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M A JAUHARI Vs. STATE OF J&K
|
November 23, 1970 |
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MALIK DAR Vs. JANTI
|
December 22, 1970 |
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MAQBOOL SHAH Vs. SITARA
|
May 1, 1970 |
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MASTER MOHD MAQBOOL Vs. STATE OF JAMMU AND KASHMIR
|
September 10, 1970 |
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MIR AHMED ULLAH Vs. STATE OF J&K
|
July 14, 1970 |
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MIRAJ-UD-DIN Vs. STATE
|
May 9, 1970 |
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MOHAN LAL DHAR Vs. STATE BANK OF INDIA
|
October 19, 1970 |
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MOHD MAQBOOL (MASTER) Vs. STATE OF J&K
|
September 10, 1970 |
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MOHD SHARIF Vs. STATE OF J&K
|
March 16, 1970 |
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MOHD YOUSUF Vs. DIRECTOR CONSOLIDATION
|
August 21, 1970 |
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MOHD. SHARIF Vs. STATE OF JAMMU AND KASHMIR
|
March 15, 1970 |
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MOHIM SINGH Vs. CHATTAR SINGH
|
April 22, 1970 |
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MOHINDER SINGH & CO Vs. EXECUTIVE ENGINEER, JAMMU & CENTRAL CONSTRUCTION DIVISION
|
December 15, 1970 |
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MUSHTAQ AHMED Vs. AJUDYA DEVI
|
September 25, 1970 |
|
NAZIR AHMAD Vs. GH RASOOL
|
March 27, 1970 |
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NOOR-UL-DIN Vs. AB GANI BALA
|
May 28, 1970 |
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PARMANAND Vs. STATE
|
November 19, 1970 |
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PARSHOTAM LAL Vs. KALAYAN SINGH
|
April 17, 1970 |
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PREMJIT SINGH Vs. SHIV RAM
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May 20, 1970 |
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PT PREM NATH Vs. TEJ LAL
|
September 3, 1970 |
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QADIR SHAH Vs. AMMA DAR
|
October 13, 1970 |
|
R DACHAN Vs. STATE OF J&K
|
June 26, 1970 |
|
RADHA KRISHAN TICKOO Vs. BHUSHAN LAL TICKOO
|
August 26, 1970 |
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RAM LAL Vs. MOHAN LAL
|
January 19, 1970 |
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RANO Vs. BHAGAT SINGH
|
December 29, 1970 |
|
ROA BAHADUR THAKUR KARTAR SINGH Vs. AB AHAD BURZA
|
August 28, 1970 |
|
ROSHAN LAL SETHI Vs. CHIEF SECRETARY
|
September 28, 1970 |
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RUP LAL Vs. KARTARO DEVI
|
March 4, 1970 |
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S MANJIT SINGH Vs. J P JARRAWALLA
|
November 6, 1970 |
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S MUBARIK SHAH NAQASHBANDI Vs. INCOME TAX OFFICER, SALARY CIRCLE
|
December 18, 1970 |
|
SALAH MOHD Vs. GULAB
|
April 17, 1970 |
|
SANT RAM Vs. ABDUL HAQ.
|
December 15, 1970 |
|
SARDARI LAL Vs. VISHANO
|
May 7, 1970 |
|
SAT PAL KAPOOR Vs. MANI RAM
|
October 31, 1970 |
|
SHAH MALI Vs. ANWAR DAR
|
April 9, 1970 |
|
SHAM LAL SARAF AND ANOTHER Vs. YOGIRAJ SHRI SWAMI SOMANAND AND OTHERS
|
May 6, 1970 |
|
SHAMIM AKHTAR AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
July 15, 1970 |
|
SHEIKH GH AHMAD Vs. SHEIKH MOHD IQBAL
|
May 1, 1970 |
|
STATE Vs. RAM LAKHAN
|
July 27, 1970 |
|
STATE Vs. DHANI RAM
|
November 16, 1970 |
|
STATE OF J&K Vs. TEERATH RAM AHUJA PVT LTD
|
May 22, 1970 |
|
STATE OF J&K Vs. L TOTA RAM
|
July 10, 1970 |
|
SUBEDAR MAJOR JAGGAN NATH Vs. STATE
|
December 18, 1970 |
|
SUBEDAR SURAT SINGH Vs. CHIEF ENGINEER PROJECTS BEACON
|
May 22, 1970 |
|
SUDESH KUMAR Vs. KULDIP RAJ
|
April 23, 1970 |
|
SUNDRI Vs. MOHD FAFOO
|
August 25, 1970 |
|
SURINDRA MOHAN Vs. DHARAM CHAND ABROL
|
August 5, 1970 |
|
TH DHURUDEV SINGH Vs. SHANTA DEVI
|
April 28, 1970 |
|
TIMBER PVT LTD Vs. ASSISTANT COLLECTOR, JAMMU
|
October 31, 1970 |
|
UNION OF INDIA Vs. MOHINDER SINGH & CO
|
April 3, 1970 |
|
VASDEV Vs. OM PARKASH
|
November 16, 1970 |
|
YOGESHWAR Vs. STATE OF J&K
|
January 9, 1970 |
LOGIN